REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
BAKELITE HYLAM LIMITED HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH	November 28, 2011
BGR MINING & INFRA PRIVATE LIMITED Vs. SINGARENI COLLIERIES COMPANY LIMITED	December 2, 2011
CITY TEX PRIVATE LIMITED A2 BHARATI APARTMENTS P&T COLONY VIJAYAWADA KRISHNA DISTRICT REPRESENTED BY ITS MANAGING DIRECTOR M SURENDRA BABU Vs. COMMERCIAL TAX OFFICER AUTO NAGAR VIJAYAWADA KRISHNA DISTRICT	December 30, 2011
HAZMER INFRACON INDIA PVT LTD Vs. V. PRABHAKAR RAO REP BY HIS G.P.A. A.V. SUBBA RAO	November 14, 2011
RICH GRAVISS PRODUCTS PVT LTD Vs. STATE OF ANDHRA PRADESH REPRESENTED BY THE SR BEFORE STAT HYDERABAD	December 30, 2011
VEENA S RAJNALKAR Vs. N.BHARGAVI DEVI	November 24, 2011
YEDUKONDALU VERRIYYA T. Vs. PRINCIPAL SECRETARY TO GOVT. DEPT. OF REVENUE STAMPS AND REGISTRATION, HYDERABAD	March 5, 2011
A ANUPAMA REDDY Vs. DISTRICT COLLECTOR, HYDERABAD	June 14, 2011
A BRAHMANANDA REDDY Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HYDERABAD	December 23, 2011
A C CHARY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC	December 22, 2011
A KUPPU SWAMY REDDY Vs. GUMMADI SANKARA REDDY	April 11, 2011
A MURALIKRISHNA Vs. ASSISTANT GENERAL MANAGER AND DISCIPLINARY AUTHORITY	September 28, 2011
A NARAHARI REDDY Vs. E ANAND KUMAR	June 7, 2011
A NARASIMHA Vs. STATE OF A P	October 21, 2011
A NARAYANA REDDY Vs. STATION HOUSE OFFICER	March 24, 2011
A P AKSH BROAD BAND LTD Vs. COMMERCIAL TAX OFFICER	January 19, 2011
A P INDUSTRIAL INFRATRUCTURE CORPORATION LTD Vs. TUMULURI LAXMI NARASIMHA RAO	September 9, 2011
A P RAO Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	September 6, 2011
A P S R T C Vs. HARIKRISHNA	September 6, 2011
A P STATE FINANCE CORPORATION Vs. GODAVARI RUBBER INDUSTRIES LTD	January 5, 2011
A P STATE WAKF BOARD Vs. HAFIZ SYED SALEEM BASHA	April 30, 2011
A S SHIPPING AGENCIES LTD Vs. DIRECTOR OF MINES	October 17, 2011
A SANKAR NARAYANA Vs. TAHSILDAR ATMAKUR MANDAL	March 9, 2011
A SHANKARAIAH Vs. DISTRICT COLLECTOR, MEDAK DISTRICT	November 17, 2011
A SREENIVASA RAO Vs. STATE OF A P	April 1, 2011
A SRINIVAS REDDY Vs. GOVERNMENT OF A P	April 13, 2011
A SRINIVASA RAO Vs. K RAVINDRA BABU	April 20, 2011
A SUDHERSHAN Vs. SRI BAJRANG GLASS EMPORIUM	September 21, 2011
A VIJAYA KUMAR BABU Vs. OSMANIA UNIVERSITY REP BY ITS REGISTER HYDRABAD	November 22, 2011
A.P. STATE FINANCIAL CORPORATION, REP. BY ITS MANAGER, SRI. V. SIVA RAMA KRISHNA, S/O. SHRI RAMASWAMY Vs. GURUVAYURAN APPAN SWAMY OILS, FOODS AND FACTS LTD. U/LIQ REPRESENTED BY OFFICIAL LIQUIDATOR	June 14, 2011
ABBISETTI KRISHNA MOORTHY Vs. SINGASANI RAGHURAMAIAH	February 18, 2011
ABDUL NABI CHOWDARY Vs. MOHD ISMAIL	October 14, 2011
AD AGE OUTDOOR ADVERTISING PVT LTD Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	April 26, 2011
AD. AGE OUTDOOR ADVERTISING PRIVATE LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH	February 11, 2011
ADAPA MAHALAKSHMI Vs. PRINCIPLE SECRETARY, HOME DEPARTMENT	August 12, 2011
ADARSH WELFARE SOCIETY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	November 3, 2011
ADDALA BHIMESWARA RAO Vs. SAMAYAMANTHULA SESHARATNAM	September 29, 2011
ADONI SYED KHADER MACCI U1 BHOKARI DARGA KATTA ALIAS MACCI MHADER SAHEB DARGA KATTA COMMITTEE Vs. SHAIKAN BEE	March 4, 2011
AESSEAL INDIA P LTD Vs. K NAGESWARA RAO	August 8, 2011
AHMED ABDUL RAHEEM Vs. MOHD.ABDUL AZIZ	December 9, 2011
AHMED SHAH KHAN Vs. MUNEERUNNISA BEGUM SULTANA	December 22, 2011
AKELLA SURYA PRAKASA RAO Vs. AKELLA PRABHAKARAM	September 28, 2011
AKELLA SUSHMITA VARDHANI Vs. MOHAMMED MIRZA HASSAN	January 29, 2011
AKKEM ANJAIAH Vs. DEPUTY COLLECTOR AND TAHSILDAR	July 5, 2011
AKULA VEERAIAH Vs. COMMISSIONER OF CIVIL SUPPLIES	January 18, 2011
ALAKUNTA YADAIAH Vs. STATE OF A P	July 15, 2011
ALETI BIXAPATHI Vs. STATE OF AP	August 10, 2011
ALI IMAM Vs. K I ASKARI	April 8, 2011
ALL INDIA FEDERATION OF MINORITIES WELFARE ASSOCIATION Vs. SYED SHAH AKBAR NIZAMUDDIN HUSSAINI	June 9, 2011
ALLA ALIAS PENTAKOTA SATYANARAYANA Vs. PENTAKOTA KRISHNA BHAGAVAN	June 16, 2011
ALLADI KOTESWARA RAO Vs. JOINT COLLECTOR PRAKASAM DISTRICT	July 19, 2011
ALLAPARTHI NARESH ALIAS PASI Vs. STATE OF A P	June 20, 2011
ALWANPALLY ASHANNA Vs. K NARASIMHA CHARY	February 4, 2011
AMARA KRISHNA MOHAN RAO Vs. STATE OF A P	September 23, 2011
AMARTHALURI JOHN KENNEDY Vs. STATE OF A P	January 30, 2011
AMARTHALURI JOHN KENNEDY Vs. STATE OF ANDHRA PRADESH	January 31, 2011
AMBADIPUDI PARASURAMUDU ANANTAPUR Vs. STATE OF A P	August 5, 2011
AMBATI BRAHMANANDA RAO Vs. COMMISSIONER AND DIRECTOR OF COLLEGIATE EDUCATION	September 12, 2011
AMIT KUMAR AGARWAL Vs. REYNOLDS PACKAGINGS PVT. LTD.	March 30, 2011
AMKUMALLA SUBHASHINI Vs. KOTA BRAMARAMBA	September 16, 2011
ANAND AGIOS LTD. Vs. V. YADAIAH	November 13, 2011
ANAND AGROS LIMITED Vs. G SRINIVAS	November 30, 2011
ANAND AGROS LIMITED Vs. V YADAIAH	November 30, 2011
ANAPARTHI PARAMESWARA RAO Vs. DISTRICT CO OPERATIVE OFFICER CUM REGISTRAR OF MUTUALLY AIDED CO OPERATIVE SOCIETIES	February 17, 2011
ANAPARTHI VENKATA RAMANA MURTHY Vs. GARAPATI SOMASEKHARA RAO	June 15, 2011
ANDALU Vs. K. SATYAVATHI	November 17, 2011
ANDHRA CYLINDERS PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS	August 5, 2011
ANDHRA PRADESH BEVERAGES CORPORATION LTD Vs. IBM GLOBAL SERVICES INDIA LTD	March 14, 2011
ANDHRA PRADESH STATE WAREHOUSING CORPORATION Vs. L NAGENDER	September 21, 2011
ANDUGULA SHANKARAIAH Vs. STATE OF A P	June 20, 2011
ANDUGULA SHANKARAIAH, Vs. STATE OF ANDHRA PRADESH	June 26, 2011
ANGA BHULOKA RAO Vs. NOORJAHAN BEGUM	February 21, 2011
ANIRUDH MITTAL Vs. OSMANIA UNIVERSITY HYDRABAD	December 29, 2011
ANJALI JAIN Vs. COMMISSIONER OF POLICE	February 28, 2011
ANNAPUREDDI SAMBAIAH Vs. STATE OF A P	April 11, 2011
ANNAVARAPU DHANARAJ Vs. ANNAVARAPU MANIKYAM	July 5, 2011
ANTARYAMI SAHOO Vs. STATE OF ANDHRA PRADESH	September 13, 2011
APSRTC Vs. STATE TRANSPORT APPELLATE TRIBUNAL	June 29, 2011
APSRTC REP BY ITS MANAGING DIRECTOR MUSHEERABAD HYDERABAD Vs. K MOSES	November 14, 2011
AQUADEV INDIA LTD Vs. KODE BASAVA VENKATESWARA RAO	October 12, 2011
ARAM JYOTI BISHOYI Vs. GOVERNMENT OF ANDHRA PRADESH	December 16, 2011
ARAVAPALLI PANDURANGA RAO Vs. DEPUTY COMMISSIONER OF ENDOWMENTS ENDOWMENT DEPARTMENT	February 8, 2011
AREVA T AND D INDIA LIMITED Vs. BHEEMA CEMENTS LIMITED	September 9, 2011
ARRACK BOTTLING UNIT WYRA KHAMMAM DISTRICT Vs. HON LABOUR COURT CUM INDUSTRIAL TRIBUNAL	September 23, 2011
ASARI POTHALINGSM Vs. LAMBADI MAMJI	February 9, 2011
ASHISH CHOWDHURY Vs. STATE REPRESENTED BY ITS SUPERINTENDENT OF POLICE	December 12, 2011
ASI BALAYYA Vs. STATE OF A P	July 1, 2011
ASIA PACIFIC COMMODITIES LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS	December 30, 2011
ASIAN PAINTS INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 1, 2011
ASKARI BEGUM Vs. MOHD AYAZ KHAN	June 9, 2011
ASSOCIATED CEMENT CO LTD Vs. COMMERCIAL TAX OFFICER SECUNDERABAD	July 27, 2011
ATEYKA FATIMA KHATOON Vs. STATE REP. BY SHO NAMPALLY P S	December 26, 2011
ATLURI KUCHELA RAO Vs. DISTRICT COLLECTOR	December 8, 2011
ATTADA GANGU NAIDU Vs. DEEPALA CHANDRA MOULI	June 15, 2011
AUDIMULAM GOVINDAMMA Vs. AUDIMULAM SUBBA RAO	August 23, 2011
AVEENA GUDIPATI Vs. VANGAPANDU SRIKANTH	April 29, 2011
AVULA JAYARAMI REDDY Vs. YERRABOTHULA NAGARATHNAMMA	July 28, 2011
AWAD BIN YOUNUS YAFAI Vs. STATE OF A P	August 24, 2011
AYITHI APPALANAIDU Vs. PETLA PAPAMMA	February 28, 2011
B DADAPEERA Vs. REVENUE DIVISIONAL OFFICER ANANTAPUR DISTRICT	October 27, 2011
B GANGADHARAM Vs. D SIVA SANKAR REDDY	March 23, 2011
B GOPALU Vs. A.P. TRANSCO HYDERABAD REP. BY THE CHAIRMAN & MANAGING DIRECTOR	October 18, 2011
B KRISHNA REDDY Vs. PUSHPA SUBRAHMANYAM	April 8, 2011
B LAKSHMI SAMPOORNAM Vs. BHARAT	September 19, 2011
B MADUSUDAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 2011
B N MADHUKAR RAO Vs. RESERVE BANK OF INDIA	April 18, 2011
B N MANGA DEVI Vs. STATE OF ANDHRA PRADESH	August 12, 2011
B RAMA RAJU Vs. UNION OF INDIA	March 4, 2011
B RAMACHANDER Vs. STATE OF ANDHRA PRADESH	December 27, 2011
B RAMACHANDRA REDDY Vs. SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY	October 11, 2011
B RAMANNA Vs. REVENUE DIVISIONAL OFFICER	October 12, 2011
B RIYAZ RAHIMAN Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR	December 7, 2011
B S S PROJECTS PVT LTD Vs. GOVERNMENT OF INDIA	November 1, 2011
B SATYANARAYANA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	September 6, 2011
B SATYANARAYANA Vs. A P ADMINISTRATIVE TRIBUNAL	August 2, 2011
B SUBBA RAMAIAH Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P	June 30, 2011
B SURYA PRAKASH RAO GEO ENGINEERING DEPARTMENT A U ENGINEERING COLLEGE VISAKHAPATNAM Vs. UNION OF INDIA MINISTRY OF HRD REP BY ITS SECRETARY NEW DELHI	January 20, 2011
B SUSEELAMMA Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL	July 12, 2011
B V N S SAVITHA KUMARI Vs. STATION HOUSE	August 18, 2011
B V SATYAVATHI Vs. STATE OF ANDHRA PRADESH	September 27, 2011
B VENAYAKA REDDY Vs. SECY REGIONAL TRANSPORT AUTHORITY HASTINAGPUR	February 8, 2011
B VENKATESU Vs. TAHSILDAR	November 18, 2011
B VENKATRAMANA Vs. STATE OF ANDHRA PRADESH REP. BY PUBLIC PROSECUTOR HYDERABAD	November 4, 2011
B. ERANNA @ VEERANNA Vs. TAHSILDAR, SHETTUR MANDAL ANANTAPUR DISTRICT	June 8, 2011
BACHU SRINIVASA RAO Vs. YERRAMSETTI SARASWATAMMA	February 8, 2011
BADHAVATH BHAGWAN NAIK Vs. STATE	November 9, 2011
BAL REDDY Vs. TALUKA LEGAL SERVICES COMMITTEE	December 12, 2011
BALAJI FILLING STATION Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	January 25, 2011
BANDARI GANGARAM Vs. STATE OF A P	April 15, 2011
BANDELA DAVEEDU Vs. STATE OF ANDHRA PRADESH	January 28, 2011
BANDELA SITARAM PRASAD Vs. STATE OF A P	April 17, 2011
BANDELA SITARAM PRASAD Vs. STATE OF ANDHRA PRADESH	April 7, 2011
BANDLA BHUSHANAM Vs. SEETARAMA TRADERS	August 19, 2011
BANGARU KOTESWARAMMA Vs. G SRINIVASA RAO	February 18, 2011
BANK OF BARODA HYDERABAD Vs. LALITHA SHANKARNARAYANA	October 17, 2011
BANK OF INDIA Vs. REGISTRAR DEBT RECOVERY APPELLATE TRIBUNAL	February 8, 2011
BANYAN ENTERPRISES Vs. COMMERCIAL TAX OFFICER	August 24, 2011
BATHULA EKAMBARAM Vs. DEVELLE PEDA VENKATESWARLU	September 12, 2011
BATHULA MARTHAMMA Vs. STATE REP BY PUBLIC PROSECUTOR HIGH COURT OF A P HYDERBAD	September 19, 2011
BATTELANKA SATYANARAYANA Vs. GOVERNMENT OF A P	October 17, 2011
BATTI YADAVARAO Vs. KANDI PAPARAO	September 9, 2011
BAZAWADA RADHAKRISHNA MURTHY Vs. MANNE PRAVEEN KUMAR	April 19, 2011
BEEDAM REDDAPPA REDDY Vs. YELLABOYINA VANI	September 16, 2011
BEGUM BEE MOULAN BEE Vs. SHAIK HUSSAIN	December 7, 2011
BEJAWADA CHENCHURAMAMMA Vs. BEJAWADA SURYANARAYANA	August 19, 2011
BESTA RAMACHANDRA Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR	August 24, 2011
BETA VARAHALU Vs. SIMHACHALAM	September 5, 2011
BHAVANI CASTINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 7, 2011
BHEL MIDDLE RESIDENTS WELFARE SOCIETY REPTD BY ITS GENERAL SECRETARY- THAKUR RAJ KUMAR SINGH Vs. STATE OF A.P	November 11, 2011
BILASRAIKA SPONGE IRON PVT LTD Vs. DEVI TRADING COMPANY	March 30, 2011
BILQUIS JAHAN Vs. MOHAMMED ABDUL SATTAR ALIAS MOHAMMED HAJI	July 7, 2011
BLUEPARK SEAFOODS PRIVATE LIMITED Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	April 30, 2011
BODDETI RAMESWARAM Vs. POLAMARASETTI TRIMURTHULU	August 19, 2011
BODDU SATYANARAYANA Vs. RASHTRIYA ISPAT NIGAM LIMITED	September 9, 2011
BODDULA LAXMINARAYANA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR	December 13, 2011
BOLLAM CHANDRAIAH Vs. STATE OF A P	January 24, 2011
BOLLEPAGU JANGAIAH Vs. STATE OF A P	November 28, 2011
BOMMA CHAKRAVARTHY GOUD Vs. STATE OF A P	March 11, 2011
BOPPANA VENKATA RAO Vs. SUNKARA KRISHNA MURTHY	March 8, 2011
BORUGADDA MARTIN LUTHER Vs. ANDHRA EVANGELICAL LUTHERAN CHURCH	April 8, 2011
BRANCH MANAGER ANDHRA BANK Vs. MUDIVARTHI RADHA KRISHNA	October 5, 2011
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. K THULASAMMA	January 31, 2011
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. AYILA SANGAMESWARLU	April 25, 2011
BRUNDAVANAMGAYATHRI Vs. OSMANIA UNIVERSITY REP BY ITS REGISTRAR	December 27, 2011
BUDAGALA NAGESWARARAO Vs. STATE OF A P	March 10, 2011
C GUNABHUSHANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 2011
C PADMAVATHI Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT	June 27, 2011
C PRITHVI RAJ REDDY Vs. GPR HOUSING PVT LTD	August 1, 2011
C V CHARY Vs. A P STATE FINANCIAL CORPORATION	January 24, 2011
C.C., C. E. & S.T. Vs. APEX DRUGS & INTERMEDIATES LTD.	September 22, 2011
C.C., C.E. & S.T., TIRUPATI Vs. SREE RAYALASEEMA ALKALIES & ALLIED CHEM. LTD.	November 22, 2011
CAPTAIN LINGALA PANDURANGA REDDY Vs. GOVERNMENT OF INDIA	April 26, 2011
CAPTAIN S M AZAM Vs. ANDHRA PRADESH HOUSING BOARD	July 11, 2011
CH PRABHAKAR RAO Vs. DEPUTY INSPECTOR	August 3, 2011
CHADA RAMULAMMA Vs. SARANGA PADMAKAR	June 17, 2011
CHADALAWADA KRISHNA MURTHY Vs. KONDURU RAMKRISHNA RAJU	September 13, 2011
CHAITANYA EDUCATIONAL COMMITTEE Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	November 15, 2011
CHALLA SRINIVASA RAO Vs. CHALLA SUBBARAO	November 28, 2011
CHALLAGULLA RATNAMANIKYAM Vs. D.N.RAO	December 16, 2011
CHALUMURI ROHIT NAIDU Vs. CHALUMURI RAMA RAO	March 23, 2011
CHAND SHAH Vs. UNION OF INDIA	February 11, 2011
CHANDA VENKATESWARLU Vs. STATE OF A P	January 21, 2011
CHAPIDI VENKATA SUBBA REDDY Vs. KONDURU INDRAVATHAMMA	July 27, 2011
CHAPPIDI SARASWATHI Vs. CHAPPIDI SUBBA RAO	September 7, 2011
CHATAK AGRO INDIA PVT LTD Vs. COMMISSIONER OF AGRICULTURE	April 21, 2011
CHEEKATIMARLA SATYANARAYANA Vs. STATE OF A P	September 27, 2011
CHERUKURI NARASIMHASWAMY Vs. CHERUKURI SUBBA RAO	November 25, 2011
CHERUKURU MUNAIAH Vs. CHINNAM SANKARAIAH	December 20, 2011
CHIDURUPPA HANUMANTHA REDDY Vs. TAHSILDAR BOMMALA RAMARAM MANDAL BOMMALAL RAMARAM NALGONDA	March 26, 2011
CHIEF WORK SHOPS Vs. J KRISHNA BABU	December 19, 2011
CHIEF WORK SHOPS ENGINEER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. J KRISHNA BABU	December 9, 2011
CHILKAPATI MADHU BABU Vs. GHANTA VENKATESWARA RAO	August 9, 2011
CHILUKURU BHARATI Vs. A P STATE ELECTRICITY BOARD	September 5, 2011
CHINA VEMPALLI GOPAL REDDY Vs. S RAMANAMMA	April 21, 2011
CHINNABOINA SHANKAR AMBERPET SHANKAR Vs. STATE OF ANDHRA PRADESH	December 29, 2011
CHINTA LACHA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE	September 29, 2011
CHINTALA KRISHNA MURTY Vs. K SURYA PRAKAS RAO	December 30, 2011
CHIRLAMCHERLA CHINNA VENKATA SUBBAIAH Vs. VASAVI KANYAKA PARAMESWARI ARTS SCIENCE AND COMMERCE COLLEGE COMMITTEE	July 5, 2011
CHITTA FARMS (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 2, 2011
CHODEM JAYAKUMARI Vs. THANNERU VENKATA KRISHNAIAH	November 16, 2011
CHODI MAHALAKSHMI Vs. KOPPADA SATHIRAJU	March 4, 2011
CHODISETTISRINU Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT HYDERBAD	September 26, 2011
CHUNDURI ANJANA DEVI Vs. BEJAWADA SURYANARAYANA	August 19, 2011
CHUPPALA JAGGARAO Vs. STATE BY PUBLIC PROSECUTOR	April 20, 2011
CHY VULLA PUJA Vs. VULLA KONDA	November 4, 2011
COLLECTOR CS MEDAK AT SANGAREDDY Vs. Y CHANDRAKALA	August 19, 2011
COMMISSIONER Vs. J RAMA RAO	October 13, 2011
COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM Vs. J RAMA RAO	October 31, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA PAPER MILL LTD.	March 11, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. KEDIA VANASPATHI LIMITED	March 31, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. SRI CHAITANYA EDUCATIONAL COMMITTEE	January 19, 2011
COMMISSIONER OF CUS & C EX , HYDERABAD-IV Vs. RCC SALES (P) LTD	September 19, 2011
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. ITC LTD.	November 8, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. H B CARGO SERVICES	March 30, 2011
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. ITW INDIA LTD	March 31, 2011
COMMISSIONER OF INCOME TAX Vs. SECUNDERABAD CLUB	August 1, 2011
COMMISSIONER OF INCOME TAX Vs. SINGAMSETTY SUBBA RAO	December 23, 2011
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET COMMITTEE	March 1, 2011
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET	March 30, 2011
COMMISSIONER OF INCOME TAX Vs. SIRPUR PAPER MILLS LTD	January 19, 2011
COMMISSIONER OF INCOME TAX Vs. VIJAYA ENTERPRISES	January 19, 2011
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE CO-OPERATIVE BANK LTD	June 7, 2011
COMMISSIONER OF INCOME TAX Vs. R. NARAYANARAO	June 21, 2011
COMMISSIONER OF INCOME TAX Vs. SECUNDERABAD CLUB PICKET	August 27, 2011
COMMISSIONER OF INCOME TAX A P Vs. HANSA FOOTWEAR	December 26, 2011
COMMISSIONER OF INCOME TAX A P Vs. B. VENKATESAM	December 1, 2011
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. B SATYANARAYANA	December 9, 2011
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. M/S.VIZAG DISTRICT MILK PRODUCERS CO-OP. UNION LIMITED VIZAGDISTRICT MILK PRODUCERS CO-OP. UNION LIMITED DISTRICT MILK PRODUCERS CO-OP. UNION LIMITED VIZAG	December 13, 2011
COMMISSIONER OF INCOME TAX, VISAKHAPATNAM Vs. M/S. ANDHRA FERRO ALLOYS (P) LTD, VISAKHAPATNAM	December 30, 2011
COMMISSIONER OF INCOME-TAX A P Vs. FIRMA HI-TECH	December 13, 2011
COMMISSIONER OF INCOME-TAX VISAKHAPATNAM Vs. BALARAMA KRISHNA ENGINEERING CONTRACTORS CORPORATION VISAKHAPATNAM	November 23, 2011
COMMISSIONER OF INCOMETAX Vs. ANANTHA GAS SUPPLIERS	April 28, 2011
COMMISSIONER OF PANCHAYAT RAJ Vs. MYNENI MANGAMMA	February 9, 2011
COMMISSIONER SURVEY SETTLEMENT Vs. INDUPURU RAGHAVA REDDY	November 18, 2011
COMMR OF CUS & C EX , HYDERABAD Vs. AMPRO INDUSTRIES PVT LTD	September 27, 2011
COMMR. OF C. EX. & CUS. Vs. BIRLA PERICLASE	October 12, 2011
COMMR. OF C. EX. AND CUS. Vs. RASHTRIYA ISPAT NIGAM LTD	March 1, 2011
COMMR. OF C. EX., VISAKHAPATNAM-II Vs. SAI SAHMITA STORAGES (P) LTD.	February 1, 2011
COMMR. OF CUS. & C. EX. Vs. INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY	November 8, 2011
COMMR. OF CUS. & C. EX., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS	August 11, 2011
COMMR. OF CUS., C. EX. AND S.T. Vs. AUROBINDO PHARMA LTD.	November 22, 2011
CONSORTIUM OF ENGINEERING COLLEGES MANAGEMENTS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY HIGHER EDUCATION DEPARTMENT	October 29, 2011
COROMANDEL INTERNATIONAL LIMITED Vs. CHEMCEL BIOTECH LIMITED	July 18, 2011
D C DAVID Vs. GOVERNMENT OF A P	September 6, 2011
D DAMAYANTHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS	June 30, 2011
D MASTAN REDDY Vs. STATE OF A P	September 14, 2011
D NAGESWARAIAH Vs. GOVERNMENT OF A P	November 23, 2011
D R KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS PRINCIPAL SECRETARY	November 3, 2011
D R RAJU Vs. UNION OF INDIA	June 28, 2011
D RAJA MOULI Vs. STATE OF A.P	November 2, 2011
D RAMAKRISHNA REDDY Vs. CHAIRMAN CUM MANAGING DIRECTOR	August 16, 2011
D SANTOSH REDDY Vs. S.H.O. OF SHAMSHABAD P.S REP BY PUBLIC PROSECUTOR HYDERABAD	November 9, 2011
D SARALA Vs. DISTRICT COLLECTOR KADAPA	April 25, 2011
D SHOBHA Vs. D. PRAMEELA KUMARI	December 7, 2011
D SIDDAPPA Vs. TASSILDAR DOMA MANDAL	April 29, 2011
D UMA MAHESHWAR RAO Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD	September 6, 2011
D VIDYA BAI Vs. ANIL KUMAR R KAMDAR	September 9, 2011
D VIJAYALAKSHMI Vs. T K VIJAY KUMAR	November 9, 2011
DANIYALA VENKATA SANTI SAGAR Vs. STATE OF A P	November 17, 2011
DANNAMANENI ANASURYA Vs. BORRU MALLADRI	November 5, 2011
DANTALA PRAVEEN Vs. BAIRABOINA VEERAMMA	June 27, 2011
DARAM VASANTHA KUMAR Vs. STATE BANK OF INDIA REP. BY ASSISTANT GENERAL MANAGER VISAKHAPATNAM DISTRICT	December 22, 2011
DASARI LAXMAIAH Vs. T KRISHNA RAO	December 9, 2011
DASARI SANYASAYYA SETTY Vs. PULLAGUJJALA SRINIVASA RAO	January 28, 2011
DASARI VAIKUNTAM (DIED) PER LRS Vs. ANIL KUMAR KAMDAR (DIED) PER LRS	September 9, 2011
DASTAGIR AHMED Vs. KHAIRUNNISA RAHANA	December 7, 2011
DAYARAM AGARWAL Vs. LUICE PUSHPARAJ	August 11, 2011
DEFENCE ESTATES OFFICER A P CIRCLE Vs. N RANI BAI	March 11, 2011
DEPOT MANAGER, APSRTC, RAJENDRANAGAR BUS STOP Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL	November 22, 2011
DEPUTY SUPERINTENDENT OF POLICE Vs. GOLI MADHUSUDHANA RAO	April 11, 2011
DEUTSCHE BANK AG Vs. PRITHVI INFORMATION SOLUTIONS LIMITED	December 26, 2011
DEVARAKONDA SHANKARA MURTHY Vs. VEMULA RAJKMALLU	December 22, 2011
DEVARAPALLI MALLA REDDY Vs. GADIYAM HANUMAYAMMA	November 11, 2011
DHARMAVARAPU VENKATA RAMANA Vs. ADDANKI RAJYA LAKSHMI	July 7, 2011
DINAKAR MOGILI Vs. STATE OF A P	September 8, 2011
DIRECTOR OF INCOME TAX Vs. AUTHORITY FOR ADVANCE RULINGS	March 25, 2011
DIRECTORATE OF ENFORCEMENT Vs. COROMANDAL STAMPINGS STONES LTD	June 16, 2011
DISTRICT COLLECTOR MAHABUBNAGAR Vs. R VENKATASWAMY GOUD	October 19, 2011
DIVISIONAL ELECTRICAL ENGINEER Vs. LABOUR COURT	March 14, 2011
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED ANANTAPUR Vs. K LAVANYA LATHA	December 12, 2011
DOPPALAPUDI VENKATA SUBBAMMA Vs. DOPPALAPUDI RAMANAIAH	October 21, 2011
DOSHI INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	June 28, 2011
DUDEKULA MAHBOOB SAHEB Vs. DUDEKULA SHAHNAZ BEGUM	October 21, 2011
DUGGE VENKATAIAH Vs. BELLAMKONDA MERI DHANAMMA	June 28, 2011
DUGGI VEERAPPA Vs. D MAHESWARI	December 21, 2011
DUMPALA SYAMALA RAO Vs. KILLI MARKENDESWARA RAO	March 4, 2011
DUMPALA SYAMALA RAO Vs. KILLI MARKENDEWARA RAO ALIAS MARKENDEYULU	February 4, 2011
DURAI ENTERPRISES Vs. TIRUMALA TIRUPATI DEVASTHANAMS	December 13, 2011
DUVVUR NARAYANA Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR	November 14, 2011
E AMARNATH RAO Vs. G VIJAYA GOWRI	August 19, 2011
E BHASKARA RAO Vs. ANDHRA PRADESH PAPER MILLS LTD	August 9, 2011
E N RAMMOHAN RAO Vs. HYDERABAD NURSING HOME P LTD	October 10, 2011
E SANJEEVA REDDY Vs. STATE OF A P	August 16, 2011
E SATYANARAYANA AND CO INDIAN OIL DEALER Vs. INDIAN OIL CORPORATION LIMITED	April 1, 2011
E SATYANARAYANA REDDY Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD	November 5, 2011
E VENKATA RAMI REDDY Vs. REGISTRAR ADMINISTRATION, HIGH COURT OF ANDHRA PRADESH	June 13, 2011
ECONOMIC TRANSPORT ORGANISATION LTD Vs. COMMERCIAL TAX OFFICER II, CHITTOR	January 28, 2011
EFKON AG EFKON INDIA PVT LTD CONSORTIUM Vs. HYDERABAD GROWTH CORRIDOR LIMITED	October 28, 2011
ELPULA BHOOMAIAH Vs. SINGARENI COLLERIES CO LTD	August 26, 2011
ERRAMREDDY INDRASENA REDDY Vs. PALVAI AMARENDER REDDY	June 24, 2011
ERUVA CHINNA GOVINDA REDDY Vs. ERUVA PANDU RANGA REDDY	July 1, 2011
ESWARIAH GOUD Vs. SUPERINTENDENT OF PROBHITION AND EXCISE	August 25, 2011
ETHAKOTA ADILAXMI Vs. COLLECTOR WEST GODAVARI	June 21, 2011
FAIMADA BEGUM Vs. AKRAM PASHA	March 14, 2011
FARHAT ANJUM Vs. DISTRICT EDUCATIONAL OFFICER	September 12, 2011
FAZAL ALI Vs. STATE OF ANDHRA PRADESH	August 23, 2011
FLIGHT CADET RINI TRIPATHI Vs. UNION OF INDIA	August 26, 2011
FLOWMORE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER	November 16, 2011
FOOD INSPECTOR AMADALAVALASA Vs. TALLURI RAMAMOHANA RAO	December 12, 2011
FOOD INSPECTOR KARIMNAGAR DISTRICT REPRESENTED BY PUBLIC Vs. KALLURI BHOOMESHWAR	December 14, 2011
G ANKAL REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	August 19, 2011
G BASHEER AHAMED Vs. G MASOOD AHMED	March 23, 2011
G CHINNA BABU Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 2011
G GANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 2011
G HANUMANTHA RAO Vs. L V SUBBAIAH	March 8, 2011
G HARI BABU Vs. STATE PUBLIC PROSECUTOR	March 24, 2011
G HARINATHA RAO Vs. STATE OF A P	March 7, 2011
G K JAYA RAMAN Vs. NAMBUR LABORATORIES	September 9, 2011
G KRISHNA PRASAD Vs. STATE OF ANDHRA PRADESH	March 29, 2011
G LINGA REDDY Vs. M DHARMA RAJU	February 25, 2011
G M RAJENDER Vs. GOVERNMENT	September 16, 2011
G MAN MOHAN HARI PRAKASH Vs. STATE OF A P	March 10, 2011
G MANJULA Vs. VANGALA MALLAIAH	July 14, 2011
G NARASAIAH Vs. STATE OF ANDHRA PRADESH	February 9, 2011
G PRASADA RAO Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD	January 19, 2011
G PULLAIAH Vs. P VIJAYKUMAR	August 10, 2011
G RAJAIAH Vs. CHIEF EXECUTIVE OFFICER	September 27, 2011
G S LAMBA AND SONS Vs. STATE OF ANDHRA PRADESH	January 28, 2011
G SAROJA Vs. STATE OF A P	February 15, 2011
G SUBBALAKSHMI VISWESWARA RAO Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	August 3, 2011
G SUBRAMANYAM Vs. G LEELA	July 27, 2011
G UMESH Vs. A SEETHA KUMARI	November 9, 2011
G V NISHITA Vs. PRESIDING OFFICER OF THE COURT	February 21, 2011
G VENKAT SWAMY GOUD Vs. B ASHOK REDDY	February 3, 2011
G VENKATESWARA RAO Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL	June 7, 2011
G VISWANADHARAJU Vs. A VENKATA NARAYANAMMA	March 15, 2011
G.V.K. GAUTAMI POWER LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 26, 2011
GADALE VASANTHA Vs. M/S.CYBERMATE INFOTEK LIMITED	December 27, 2011
GAJULA PANDU RANGA RAO Vs. STATE BY THE DISTRICT INSPECTOR OF POLICE	March 3, 2011
GALI SUVARNA Vs. VADLA RAGHURAM	March 23, 2011
GANDIKOTA VENKATESWARLU Vs. STATE OF A P	April 20, 2011
GANEMUKULA BAPU AND TWO OTHERS Vs. STATE OF ANDHRA PRADESH	September 20, 2011
GANESH AGRO SERVICES Vs. EASTERN POWER DISTRIBUTION COMPANYOF A P	November 11, 2011
GANESULA UMA PARVATHI Vs. AYITAM RAMA SWAMY	March 7, 2011
GANGARAPU KARENNA Vs. JAMI KARUVU	April 1, 2011
GANGINANI PITCHAMMA Vs. PALLA BALAKRISHNA	December 9, 2011
GANGULA CHANDRA SEKHAR Vs. DISTRICT COLLECTOR (CS) NELLORE DISTRICT NELLORE	September 28, 2011
GANIPINENI PAPA RAO Vs. STATE	September 7, 2011
GANTA BABY Vs. GANTA PRASADA RAO	August 20, 2011
GARAPATI VEERRAJU Vs. STATE OF A P	August 3, 2011
GATTA RATTAIAH Vs. FOOD CORPORATION OF INDIA	February 7, 2011
GATTEM RAJYA LAKSHMI Vs. UNION OF INDIA	February 17, 2011
GATTU MAHESH Vs. T S SELVA RAJ AND ELEVEN ORS	February 8, 2011
GELLELA THIRUPALU Vs. STATE OF ANDHRA PRADESH	January 18, 2011
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. S SRINIVASA RAO	July 14, 2011
GISULAL GULABCHAND Vs. D HARINARAYANA	September 20, 2011
GNANANANDA GURUKULAM Vs. DISTRICT EDUCATION OFFICER	June 29, 2011
GOKA KAMESWARI Vs. GOKA VENKATARAMAIAH	June 9, 2011
GOLLA KRISHNA Vs. STATE OF A P	July 20, 2011
GONEMONI ACHAMMA Vs. PRINCIPAL SECY TO GOVT	March 7, 2011
GOOGLE INDIA PVT LTD Vs. VISAKA INDUSTRIES LIMITED	April 19, 2011
GOPAL LAL BHADRUKA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 15, 2011
GOPATHI MANIKYAM Vs. JOINT COLLECTOR MEDAK DISTRICT	April 15, 2011
GORAKA ANJANEYULU Vs. GUNTI TATAYYA NAIDU	February 11, 2011
GORANTLA JHANSI LAKSHMI Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT	July 21, 2011
GORRELA LAGUMAKKAGARI ANJAPPA Vs. GORRELA LAGUMAKKAGARI NARASIMHULU	March 11, 2011
GOTIKA SHANKAR Vs. GOTIKA MALLAIAH	December 23, 2011
GOVERNMENT OF A P Vs. P GOPALA REDDY	April 30, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. B NEMICHAND DUGAR AND SONS	June 17, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. CH VINODA	June 29, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. KAPITAN DISTILLERIES HYDERABAD	February 25, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. P RAMACHANDRA REDDY	February 8, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. TANUKU NAGESWARA RAO	August 30, 2011
GOVERNMENT OF ANDHRA PRADESH Vs. P GOPALA REDDY,	April 13, 2011
GREATER HYDERABAD MUNICIPAL EMPLOYEES UNION Vs. GOVT. OF A.P. MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT	December 9, 2011
GUDEMELLA VEERA REGHUVACHARYULU Vs. BAVISETTY RANGANAYAKA	September 22, 2011
GUJULA PANDU RANGA RAO Vs. STATE	March 3, 2011
GULAM RABBANI Vs. SATHAVANA UNIVERSITY KARIMNAGAR	July 20, 2011
GULF CORPORATION LIMITED Vs. STATE OF A P	January 20, 2011
GUMMULURU SANSYASINAIDU Vs. STATE BANK OF INDIA	February 22, 2011
GUMMULURU SANSYASINAIDU AND ORS Vs. STATE BANK OF INDIA	February 23, 2011
GUNAGANTI HANMANDLU Vs. STATE OF A P	September 5, 2011
GURRAM NAGAIAH Vs. KODURU RADHAKRISHNAIAH	November 18, 2011
GURRAMPADI ANNAMA RAJA Vs. PATHAKAMOORI MALYADRI	January 20, 2011
GUVVALA SREENIVASULA REDDY Vs. A SANKARANARAYANA	July 29, 2011
H TEENA PRATYUSHA Vs. CHEIF GENERAL MANAGER STATE BANK OF INDIA	September 12, 2011
HABEEBULLAH KHAN Vs. SHAIK YOUSUF	November 18, 2011
HAFIZ SYAD SALEEM BASHA Vs. A P STATE WAQF BOARD	January 20, 2011
HAJI MOHAMMED AHMED Vs. STATE OF ANDHRA PRADESH REP BY ITS DISTRICT REGISTER HYDRABAD	November 24, 2011
HAMID ALI Vs. A P STATE WAKF BOARD REP BY ITS CHIEF EXECUTIVE OFFICER HYDERABAD	November 22, 2011
HANEEF AHMED Vs. MOHAMMED SHABBIR	September 12, 2011
HANSA OVERSEAS ENTERPRISES Vs. STATE OF A P	August 5, 2011
HANUMAN DAS Vs. A.P. CENTRAL POWER DISTRIBUTION CO LTD	December 22, 2011
HANUMANTHA REDDY GARI Vs. SPECIAL TAHSILDAR LAND REFORMS	October 28, 2011
HARIJANA CHINNA THIPPANNA Vs. HARIJANA ERAMMA	June 10, 2011
HEERA CHAND Vs. OMMI SETTI	April 1, 2011
HEERAKAR BALOJI Vs. KALERU VENKATAIAH	February 18, 2011
HEMANTH INDUSTRIES Vs. SRI DATTA PRODUCTS	November 16, 2011
HIGH COURT OF A P Vs. CHINNAM KAMESWARA RAO, CHINNAM VENKATESWARA RAO, BVADDE GOVARDHANAGIRI @ GOVARDHANA RAO AND PAPISETTI PRAVEEN	February 8, 2011
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. M P JAYANTHSWAMY @ M P JAYA ANANTHASWAMY	September 7, 2011
HSBC ASSET MANAGEMENT INDIA PVT LTD Vs. MANI RAO	April 29, 2011
HYDERABAD CRICKET ASSOCIATION REP BY ITS HONORARY SECRETARY SRI D S CHALAPATHI Vs. VISAKHA INDUSTRIES LIMITED REP BY ITS AUTHORIZED SIGNATORY SRI K V SOORINARAYANAN	October 17, 2011
HYDRRABAD CO OPERATIVE CENTRAL TRADING SOCIETY LTD Vs. SECOND APPELLATE AUTHORITY	September 15, 2011
I NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH	September 8, 2011
IBRAHIM Vs. S K WASIM AHMED	August 26, 2011
ICATCH COMMUNICATIONS INDIA LTD Vs. PRAKASH ARTS	September 28, 2011
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. S SRILATHA	March 14, 2011
IMMADI VENKATA MUTTAIAH ALIAS BABURAO Vs. SUNKARA BABAJI CHOWDARY	April 28, 2011
IMPERIAL GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR	June 27, 2011
IN RE F SHANKAR RAO MINISTER FOR HANDLOOM AND TEXTILES GOVERNMENT OF A P Vs. STATE	October 14, 2011
INDIA CEMENTS LTD Vs. CHAIRMAN APSERC	July 29, 2011
INDIAN HAIR INDUSTRIES LTD Vs. TIRUMALA TIRUPATI DEVASTHANAMS	November 5, 2011
INDIAN IMMUNOLOGICALS LTD HYDERABAD Vs. UNION OF INDIA	August 30, 2011
INDUKURU RAMACHANDRAREDDY Vs. AGNIGUNDALA	October 28, 2011
INTEMO SYSTEMS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 2011
ITC LTD Vs. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES OF APCPDCL	February 8, 2011
J CHANDRA AND OTHERS Vs. STATE OF ANDHRA PRADESH	November 22, 2011
J MOHAN REDDY Vs. ANDHRA PRAGATHI GRAMEENA BANK	September 27, 2011
J NATHAN Vs. MANAGING DIRECTOR MAHENDRA AND MAHENDRA LIMITED	September 27, 2011
J SATYANARAYANA Vs. M. AKTHAR BAIG	November 23, 2011
J SINGARAIAH Vs. PRODDUTUR MUNICIPALITY	August 17, 2011
J V SUBBA RAJU Vs. UNION OF INDIA	October 12, 2011
JAGATH SWAPNA AND CO Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION	February 8, 2011
JAHANGIRJI Vs. K KUMAR	December 19, 2011
JAHANGIRJI (DIED) Vs. K KUMAR	December 9, 2011
JAHNAVI ENGINEERING WORKS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS	April 25, 2011
JAIN IRRIGATION SYSTEMS LTD Vs. SATYAM COMPUTER SERVICES LTD	July 18, 2011
JAKKA LACHAIAH Vs. G KALAVATHY	February 2, 2011
JAKKULA SHANKMUKHA SRINIVAS Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR	November 1, 2011
JALA ANJAIAH Vs. RAMISETTY ANJAIAH	December 26, 2011
JALLA BASAWA BOI Vs. STATE OF A.P REP BY PUBLIC PROSECUTOR	November 4, 2011
JALLA RAVI Vs. STATE OF ANDHRA PRADESH	July 21, 2011
JAMI KONDALA RAO Vs. STATE OF A.P. REP. BY THE PUBLIC PROSECUTOR	December 7, 2011
JAMPALA SATYANARAYANA Vs. MIRZA AKTHAR BAIG	November 23, 2011
JAMPANI TRILOKESWARI Vs. DHARMADAYA TOPE	November 1, 2011
JASTI VENKATESWARA RAO Vs. SOUTH CENTAR RAILWAY	September 28, 2011
JASTI VENKATESWARA RAO Vs. GOVERNMENT OF A P	July 6, 2011
JAVANGULA VENKATESWARA RAO Vs. STATE OF A P	December 8, 2011
JAYAPRAKASH AGARWAL Vs. MOHD KALEEMULLA	April 30, 2011
JAYARAM CHIGURUPATI Vs. PADMASREE CHIGURUPATI	February 25, 2011
JEEDIPALLI BHASKAR Vs. STATE OF A P	January 28, 2011
JETTY NAGA LAKSHMI PARVATHI Vs. UNION OF INDIA	September 5, 2011
JILLELA BHUPAL REDDY Vs. STATE REP. BY THE MANDAL EXECUTIVE MAGISTRATE NANDYAL	December 13, 2011
JITENDERA Vs. A RAJASHREE K NAIDU	August 25, 2011
JOHN SUSHEEL KALE Vs. S DEVARAJULU	July 18, 2011
JOINT COLLECTOR R R DISTRICT Vs. SYED AHMED HASAN	April 11, 2011
JYOTHI TURBO POWER SERVICES PVT LTD Vs. SHENZHEN SHANDONG NUCLEAR POWER CONSTRUCTION COMPANY LTD	March 10, 2011
K ANDALAMMA Vs. G LAKSHMA RAO	June 22, 2011
K BAJARI REDDY Vs. S SREENIVASA REDDY	June 13, 2011
K BALAJI Vs. BRANCH MANAGER BLAZE FLASH COURIERS LTD	October 10, 2011
K BHAVANI ALIAS PINKY Vs. STATE OF A P	December 2, 2011
K C P LTD Vs. A P S E B	July 19, 2011
K JEEVAN PRAKASH RAO Vs. CHIEF SECURITY COMMISSIONER	October 11, 2011
K K SARMA Vs. STATE OF A.P. REP. BY ITS PUBLIC	December 3, 2011
K K VENKATA RATNAM Vs. STATE OF A.P	December 7, 2011
K KANAKA RAO Vs. CHAIRMAN A P CO OPERATIVE TRIBUNAL	March 1, 2011
K KONDA REDDY Vs. K THIRUPALAMMA	September 8, 2011
K KRISHNA Vs. A N PARAMKUSHA BAI	April 19, 2011
K KRISHNA GOUD Vs. SUPERINTENDENT OF PROH AND EXDSE HYDERABAD RANGA REDDY DISTRICT	October 24, 2011
K KRISHNA REDDY Vs. K. RAJENDER	December 19, 2011
K KRISHNA REDDY Vs. K RAJENDER	December 9, 2011
K MURALI FORMERLY MANAGER STATE BANK OF MYSORE Vs. STATE OF A P REP BY ITS SPECIAL P P FOR C B I CASES HYDERABAD	October 12, 2011
K MURALI N KRISHNA MURTHY Vs. STATE OF A.P. REP.BY ITS SPECIAL P.P. FOR C.B.I	October 12, 2011
K NAGA MURALI Vs. GOVERNMENT OF ANDHRA PRADESH	September 2, 2011
K NARASIMHA MURTHY Vs. K V RAMANA CHARY	June 24, 2011
K NIVEDAN Vs. STATE OF A P	March 29, 2011
K RAM REDDY Vs. VISHNUVARDHAN FINANCE AND CHIT FUNDS PVT LTD	August 4, 2011
K RAMA KRISHNA RAJU Vs. GOVT. OF A.P REP BY ITS PRO SECRETARY	December 9, 2011
K RAVI SHANKER Vs. A NARENDER	March 28, 2011
K S PADMA RAO Vs. GENERAL MANAGER PERSONAL	January 28, 2011
K SAINATH SHARMA Vs. U MALLA REDDY	January 5, 2011
K SAJJAN RAJ Vs. GOPISETTY CHANDRAMOULI	March 23, 2011
K SATYA NARAYANA Vs. STATE OF A P	November 30, 2011
K SUDHAKER REDDY Vs. SUDHA CONSTRUCTIONS	December 19, 2011
K SUNDAR Vs. KAKATIYA UNIVERSITY	February 21, 2011
K SURAJ SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE	July 27, 2011
K SWAMY Vs. B MANJULA	February 11, 2011
K UMA DEVI Vs. MUNICIPAL CORPARATION	September 6, 2011
K V HARIKUMAR Vs. APSRTC, ANANTAPUR DISTRICT	October 21, 2011
K VEERA REDDY Vs. SHAIKSHAVALI	April 30, 2011
K VEERA REDDY Vs. SHAIKSHAVALI	April 13, 2011
K VEERABHADRA RAO Vs. SATE	November 23, 2011
K VENKATA REDDY Vs. STATE OF A P	August 24, 2011
K VENKATESHWARLU Vs. R G SUBRAMANYAM	March 17, 2011
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 13, 2011
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 30, 2011
K VIJAYA Vs. ASHOK KUMAR AGARWAL	September 27, 2011
K VIJAYA LAKSHMI Vs. G VENKATESWARA	November 3, 2011
K VIJAYA LAKSHMI NURSING HOME Vs. GUMMADI SRIDHAR	September 20, 2011
K VIJAYAL Vs. GOVERNMENT OF A P	September 8, 2011
K VIVEK REDDY Vs. STATE OF ANDHRA PRADESH	January 25, 2011
K ZAKIRA SHAIK Vs. K SALEEM BASHA	June 15, 2011
KAGITALA SAMBASIVA RAO Vs. LABOUR COURT	January 19, 2011
KAGITHA BHANU Vs. PRINCIPAL JUNIOR CIVIL JUDGE CUM ELECTION TRIBUNAL	March 18, 2011
KAKARLA PEDDA RAMA SUBBA REDDY Vs. MUKKAMALLA KRISHNA REDDY	March 11, 2011
KAKATIYA MEDICAL COLLEGE Vs. A RAJAIAH	June 10, 2011
KAKUMANI EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	June 13, 2011
KALLA BALAMMA Vs. GOVT OF A P	February 8, 2011
KAMALA KUMARI Vs. SUB COLLECTOR VIJAYAWADA	January 20, 2011
KANDRAKOTA YESU Vs. OIL AND NATURAL GAS CORPORATION LTD	August 8, 2011
KANDRAKOTA YESU Vs. OIL AND NATURAL GAS CORPORATION LTD	August 18, 2011
KANDURI RAMASWAMY Vs. DIRECTOR OF CIVIL SUPPLIES ANDHRA PRADESH	April 28, 2011
KANTEHTI NAGA RAMALINGESWARA PADMANABHAM Vs. VASAMSETTI RAJA GOPAL	December 16, 2011
KARASHAKA ENTERPRISES Vs. SRI GANESH TRADERS	July 28, 2011
KARNAKANTIGOPI Vs. K RAMESH	November 4, 2011
KARNEKANTI KALPANA Vs. GOVERNMENT OF ANDHRA PRADESH	July 8, 2011
KARRI SIMHACHALAM NAIDU Vs. STATE OF A P	July 15, 2011
KARRI THIRUPATHI Vs. STATE OF A.P	November 10, 2011
KARSHAKA ENTERPRISES Vs. GANESH TRADERS	July 20, 2011
KARUMURI RAMATHEERTHAM Vs. TIPPAVATHI SESHACHALAM	August 23, 2011
KARUMURI SAMBASIVA RAO Vs. VYSYARAJU SURYANARAYANA RAJU	January 29, 2011
KARUNAMAI GRANITES Vs. GOVT OF A P	April 25, 2011
KARUSALA NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2011
KATIKALA SHANKARAIAH Vs. STATE OF ANDHRA PRADESH	July 19, 2011
KATKURI BHASKAR REDDY Vs. KATKURI MATTAMMA	February 8, 2011
KATTA RAMESH Vs. BRANCH MANAGER STATE BANK OF INDIA	July 13, 2011
KATTUBOINA SIVA Vs. COLLECTOR	September 29, 2011
KAUTARAPU GANAPATHI RAO Vs. VANGARA KAMESWARAMMA	September 13, 2011
KAVALI VENKATAIAH Vs. STATE OF ANDHRA PRADESH	June 17, 2011
KAVERI AND KAMAKSHI TRAVELS Vs. SECRETARY	January 5, 2011
KEERTHI KUMAR JAIN Vs. DISTRICT COLLECTOR WEST GODAVARI	April 11, 2011
KETHNENI VANI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	April 19, 2011
KHADER BASHA Vs. REGIONAL TRANSPORT OFFICER	September 28, 2011
KHAJA BEE Vs. JOINT COLLECTOR NIZAMABAD	January 20, 2011
KHANDRIKA JAGADEESHWARA SHARMA Vs. KHANDRIKA CHAYANATHA SHARMA	November 5, 2011
KIRBY BUILDING SYSTEMS INDIA LIMITED Vs. DEPUTY COMMISSIONER (CT), CHARMINAR DIVISION	August 30, 2011
KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LTD Vs. EASTERN POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LIMITED	August 17, 2011
KODALI VANI Vs. KENDRIYA VIDYALAYA SANGATHAN	September 6, 2011
KOGANTI ATCHUTHA RAO Vs. KOGANTI VINEETH	August 12, 2011
KOLAN BALWANTH REDDY Vs. REDDY JANGA REDDY	July 28, 2011
KOLLE PRABHAKAR REDDY Vs. PAPOLU SAIDA RAO	July 18, 2011
KOMARTI RAMU Vs. BHUPATHIRAJU ANSUYAMMA	January 21, 2011
KOMATIREDDY BUCHI REDDY Vs. PANNALA NARSIMHA REDDY ALIAS BAL REDDY	June 20, 2011
KOMERA MOSES Vs. STATE OF A P	March 8, 2011
KOMIREDDI KRISHNA VIJAY AZAD Vs. BAR COUNCIL OF STATE OF ANDHRA PRADESH	December 15, 2011
KOMMIREDDY LINGA REDDY Vs. PALGIRI ANJI REDDY	December 15, 2011
KOMMIREDDY LINGA REDDY Vs. PALGIRI ANJI REDDY	December 5, 2011
KOMMISETTI VENKATA SATYANARAYANA Vs. INSPECTOR OF VIGILANCE AND ENFORCEMENT DEPARTMENT	January 29, 2011
KOMMU YEDUKONDALU Vs. STATE OF A P	April 19, 2011
KONA RAGHUPATHI Vs. A P S R T C HYDERABAD	November 16, 2011
KONANKI PADMA Vs. JAMPANI TRILOKESWARI	July 19, 2011
KONCHA HANUMA REDDY Vs. KOPPURAVARI SATYANARAYANA	July 19, 2011
KONDA REDDY PATTABHI RAM REDY Vs. STATE OF A P	January 18, 2011
KONDAPALLI MEENAKESAVA REDDY Vs. CHALASANI RAJESWARI	August 17, 2011
KONDAPARTHI LEELAVATHI ALIAS RAJESHWARI Vs. STATE OF A P	August 5, 2011
KONDURI VENKATA RAO Vs. STATE OF A P	March 10, 2011
KOPISETTI SATYANARAYANA Vs. PIDIMGOYYA GRAM PANCHAYAT	March 14, 2011
KOPPARAPU SEETHARAMANJANEYULU Vs. MALE KRISHNA REDDY	August 18, 2011
KOTA SIVARAM PRASAD Vs. NAGANDLA VEERA BRAHMAM	December 7, 2011
KOTHA SAILAJA Vs. THANDU YADAGIRI	December 9, 2011
KOTHALANKA CHANDRA MOULI Vs. GOVERNMENT OF ANDHRA PRADESH REP. BY ITS SPECIAL CHIEF SECRETARY TO GOVERNMENT	December 29, 2011
KOTHALANKA DURGA VARA PRASADA RAO Vs. DATLA CHANDRAIAH	July 1, 2011
KOTHAPETA SUBBA RAO Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P	March 9, 2011
KRAPA VIDYAVATHI Vs. LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM	November 30, 2011
KRISHNA Vs. INDIAN OF ECONOMICS	July 28, 2011
KRISHNA Vs. INDIAN INSTITUTE OF ECONOMICS	August 27, 2011
KSLLURI PAPPAYYASASTRY Vs. DISTRICT COLLECTOR WEST GODAVARI	June 22, 2011
KUMMARI NARAYANA Vs. STATE OF A P	March 16, 2011
KUNAPAREDDY PRASAD Vs. DISTRICT COLLECTOR WEST GODAVARI	April 11, 2011
KUNCHALA LAKSHMAMMA Vs. TANNEERU SUBBARATNAMMA	August 18, 2011
KUNCHE SATHIRAJU Vs. VASAMSETTI RAJA GOPAL	December 16, 2011
KUNDARAPU KRISHNA Vs. STATE OF ANDHRA PRADESH	December 28, 2011
KUNDETI DURGA RAO Vs. STATE OF A P	August 9, 2011
KUNDRAPU KONDADU Vs. PYLA VENKATASWAMY ALIAS BABU	March 14, 2011
KUNJI BAI Vs. FASHIONS	December 21, 2011
KUNTA RAJITHA Vs. M. JAYAPAL REDDY	November 11, 2011
KUPPILI RAVI KUMAR Vs. COMMISSIONER OF PROHIBITION	November 17, 2011
KURUMURTHY Vs. MINISTRY OF POWER	March 30, 2011
KURUVAKOTAPATY CHINNA LINGANNU Vs. ALA MALLIKARJUNA REDDY	March 29, 2011
KUSETTY SESHAMMA Vs. CHEMICALA RAMA MOHAN REDDY	July 19, 2011
KUTHURU NARASIMHA REDDY Vs. PUSALA VENKATAIAH	February 21, 2011
L JAMESH Vs. SUBHASHINI SIGHAMONY	August 3, 2011
L RAGHUNATHA REDDY Vs. DISTRICT COLLECTOR	September 28, 2011
L SATHISH KUMAR Vs. STATE OF A P	November 2, 2011
L SUBRAHMANYAM SRINIVASA SAI BABU Vs. HEMA HYUNDAI	October 10, 2011
L SUDHAKAR Vs. MEDICAL COUNCIL OF INDIA	March 25, 2011
LAKKOJI MOHANA RAO Vs. LAKKOJI VISWANADHAM	December 16, 2011
LAKSHMI KANTHAMMA Vs. REVENUE DIVISIONAL OFFICER DHARMAVARAM	March 16, 2011
LAKSHMI PARVATHI Vs. K UMAMAHESWARI	March 8, 2011
LANCO INFRA TECH LTD. Vs. CESTAT, BANGALORE	February 28, 2011
LATEEF BROTHERS REAL ESTATES Vs. VARUN CONSTRUCTIONS	July 11, 2011
LAXMI ENGINEERING COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH	October 12, 2011
LAXMICHAND AND BALCHAND Vs. ASHOK LEYLAND LTD	January 29, 2011
LEDALLA RAVICHANDAR Vs. SATYAM COMPUTER SERVICES LIMITED	February 7, 2011
LITTLE ANGELS EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION	April 26, 2011
LITTLE ANGELS EDUCATIONAL SOCIETY Vs. INCOME TAX OFFICER	March 1, 2011
LOVELY GRANITES REP BY ITS MANAGING PARTNER ARUN BANSAL LINGALAVALASA VIZIANAGARAM DIST Vs. GOVERNMENT OF A P REP BY ITS PRINCIPAL SECRETARY DEPARTMENT OF INDUSTRIES AND COMMERCE	November 3, 2011
M A RASHEED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	July 21, 2011
M A RAZAK Vs. S LINGAPPA	August 4, 2011
M ADINARAYANA Vs. STATE OF ANDHRA PRADESH	September 7, 2011
M ANIL KUMAR Vs. M SUHASINI	November 4, 2011
M B RAJANIKANTH Vs. STATE INSPECTOR OF POLICE	June 9, 2011
M BABU RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT	June 14, 2011
M BABU RAO Vs. STATE OF A P	August 18, 2011
M DAVID SAM ROY Vs. HYDERABAD PUBLIC SCHOOL SOCIETY	September 28, 2011
M DEVENDER Vs. DISTRICT COLLECTOR MEDAK DISTRICTAT SANGAREDDY	February 21, 2011
M DIVYA Vs. MEDICAL COUNCIL OF INDIA	April 13, 2011
M DURGA RAO Vs. STATE OF A P	March 11, 2011
M DURGA REDDY Vs. STATE OF A P	March 21, 2011
M ESWARAMMA Vs. N KESHAVA REDDY	June 7, 2011
M FAZILATH BEGUM Vs. JOINT COLLECTOR KURNOOL	February 23, 2011
M G NAGARATHNA Vs. A SRINIVAS	December 19, 2011
M GANADEVA NAIDU Vs. STATE OF A P	April 7, 2011
M GANADEVA NAIDU SON OF VENKATASUBBAIAH Vs. ANDHRA PRADESH	April 8, 2011
M GOPAL Vs. K JANGA REDDY	June 8, 2011
M JAIPAL REDDY Vs. STATE OF A P	March 29, 2011
M JAYA RAO Vs. MAGANTI KRISHNA RAO	October 27, 2011
M KOTESWARA RAO Vs. SENIOR COMMANDANT CISF UNIT	August 3, 2011
M KRISHNA MURTHY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	September 23, 2011
M MANJULA Vs. GAJAM CHANDRIAH	August 30, 2011
M MANJULA Vs. GAJAM CHANDRAIAH	August 13, 2011
M MANOHAR REDDY Vs. GOVERNMENT OF A P	March 29, 2011
M PRABHUDAS Vs. USIRIKAYALA VENKTA RAMANA	April 25, 2011
M RAGHUNADHA RAO Vs. STATE OF A.P. REP. BY ITS PRINCIPAL SECRETARY	December 20, 2011
M RAJENDER KUMAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION HYDERABAD	October 12, 2011
M RAJENDRA KUMAR Vs. STATE OF ANDHRA PRADESH	December 26, 2011
M RAMA KRISHNA Vs. STATE OF A P	January 18, 2011
M RAMANJULU Vs. SAPPARAJU VENKATA SESHAIAH	August 25, 2011
M RAMESH Vs. A P COOP OIL SEEDS GROWERS FEDERATION LIMITED	September 9, 2011
M RAMESH KUMAR Vs. G. JAGAN MOHAN ACHARYA	November 25, 2011
M RANGARAO Vs. STATE OF AP	April 1, 2011
M S N RAJU Vs. MANDAL REVENUE OFFICER	March 16, 2011
M SAROJINI DEVI Vs. JUGAL KISHORE SANGHI	September 28, 2011
M SAVITHRI BAI Vs. E BABAMIAN AND BROTHERS	July 14, 2011
M T V MURALI KRISHNA Vs. M. RAMA RAJU	December 19, 2011
M VENKATA SIVARAMA KRISHNA SARMA Vs. STATE OF ANDHRA PRADESH	July 22, 2011
M VENKATA SIVARAMA KRISHNA SARMA, N RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH	May 22, 2011
M VENKATESWARLU Vs. PUTTAPARTHY URBAN DEVELOPMENTAUTHORITY	February 18, 2011
M. JITENDERA Vs. A. RAJASHREE K. NAIDU	August 25, 2011
M. NARAYAN REDDY Vs. THE GOVT. OF INDIA	March 23, 2011
M.V.J.K. KUMAR Vs. UNION OF INDIA	May 18, 2011
MADA PARDHASARADHI Vs. PROHIBITION AND EXCISE	August 26, 2011
MADALA KOTAIAH Vs. HAMSA MINERALS AND EXPORTS	June 23, 2011
MADALA SURYA LAKSHMANA PRASAD Vs. KALLAKURI PATTABHI RAMA SWAMY	April 18, 2011
MADAN MOHAN Vs. MD ABDUL KHADIR	November 23, 2011
MADANLAL PUJARI Vs. SHARAD JOSHI	June 22, 2011
MADDINENI VENKATESWARLU Vs. MADDINENI RAJAMMA ALIAS RAJESWARI	August 11, 2011
MADDURU PAPAIAH Vs. CH. RAMAKRISHNA	November 29, 2011
MADHUCON PROJECTS LIMITED Vs. UE DEVELOPMENT INDIA PVT LTD	March 14, 2011
MADINA BALAKRISHNA Vs. B SURYAM	January 28, 2011
MADUPU HARINARAYANA ALIAS HARIBABU Vs. 1TH ADDITIONAL DISTRICT JUDGE	January 19, 2011
MAGANTI BORRIAH Vs. STATE OF ANDHRA PRADESH	March 21, 2011
MAHABALESWARAPPA & SONS Vs. ASSISTANT COMMISSIONER	April 20, 2011
MAHESH CHAND Vs. SECUNDERABAD CLUB	November 18, 2011
MAHESH GOPALAN Vs. CENTRAL GOVERNMENT OF INDIA	September 27, 2011
MAHESH PAKHARE Vs. A S GOPAL	November 15, 2011
MALIREDDY BUTHIRAMANNA DORA Vs. DASARI VEERABHADRA RAO	December 3, 2011
MALLADI HARSHA Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	November 9, 2011
MALLIKA YELLAIAH Vs. STATE OF A P	August 1, 2011
MALLIKARJUNA TRANSPORT Vs. SINGARENI COLLIERIES COMPANY LIMITED	March 30, 2011
MAMIDI SAMBASIVA RAO Vs. BALI AMMANNA	January 20, 2011
MAMILLAPALLI JYOTHISH KUMAR Vs. DEPUTY REGISTRAR OFFICER ON SPECIAL DUTY	February 3, 2011
MANAGA SRIDHAR RAO Vs. STATE OF A P	August 20, 2011
MANAGER NEW INDIA ASSURANCE CO LTD LALAPET GUNTUR Vs. CHALLA SAMBAMMA	December 2, 2011
MANAGING COMMITTEE MASJID E NOOR Vs. A P STATE WAKF BOARD	August 27, 2011
MANAGING DIRECTOR APRTC MUHIRABAD HYD Vs. RAMI REDDI LAKHMI REDDI	December 2, 2011
MANAGING DIRECTOR CHIEF Vs. NAGESHWARA RAO TURAGA	November 1, 2011
MANCHUKONDA VENKATA JAGANNADHAM Vs. CHETTIPALLI BULLAMMA	February 25, 2011
MANDA RAJU Vs. STATE OF A P	March 7, 2011
MANDADI SAMMI REDDY Vs. BOKKALA RAVINDER REDDY	November 22, 2011
MANDAL PARISHAD KALLUR MANDAL Vs. GADI SANJEEVA REDDY	March 7, 2011
MANDAVA SURENDRA KUMAR Vs. B.A.PADMANABHA RAO	October 13, 2011
MANDAVELLI HEMA Vs. MANDAVELLI BHIMASANKARA PRASAD	April 29, 2011
MANDEPALLI CHENCHU RAMA RAO Vs. STATE BANK OF INDIA	April 29, 2011
MANDUVA SREERAMAMURTHY Vs. MANAGER ANDHRA BANK COURT STREET BRANCH R.P. ROAD	November 2, 2011
MANGA SRIDHAR RAO Vs. G PRANEESH	August 19, 2011
MANGO BAY CULTURAL AND RECREATION SOCIETY Vs. SUPERINTENDENT OF POLICE	January 21, 2011
MANIVISETTY PARVATHI Vs. COLLECTOR EAST GODAVARI DISTRICT	July 15, 2011
MARADANI SRINIVASA PRABHU Vs. A VANI PRASAD	July 1, 2011
MARELLA RADHAKRISHNA Vs. KALLAM PERI REDDY	December 23, 2011
MARELLA SEETHARAVAMMA Vs. MARELLA SRIDHARA BABU	November 8, 2011
MARELLA SRINIVASULU Vs. DISTRICT COLLECTOR PRAKASAM DISTRICT	September 9, 2011
MAREPALLY NARASIMHA REDDY Vs. KANCHARLA KUMARA SWAMY	March 4, 2011
MARNENI DAVID RAJU Vs. MARNENI BALA SHANTHI	October 19, 2011
MASIKUKKALA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH	January 18, 2011
MASINA SRIRAMULU Vs. PASAGADAGULA PYDAIAH	February 11, 2011
MASSARATH YASMEEN Vs. MOHAMMED AZEEMUDDIN	August 30, 2011
MATHA SUNANDANANDA THEERTHA Vs. SOMESWARA RAO	November 15, 2011
MATRIMONIAL MATTERS Vs. STATE	April 27, 2011
MATTA RAMBABU Vs. STATE OF A P	February 14, 2011
MD HYDER KHAN Vs. ARCH PHARMA LABS LIMITED	February 15, 2011
MEDAM RAMI REDDY Vs. STATE OF ANDHRA PRADESH	January 27, 2011
MEDAVENI SADHANANDAM Vs. STATE OF A P	June 30, 2011
MEDICHERLA CHINNA GANGADHAR Vs. STATE OF A P	January 18, 2011
MEDIKERI TILAK Vs. STATE OF A P	March 7, 2011
MEDISETTY JAYASRI Vs. TASTE HOTELS LTD	July 13, 2011
MEENA PARIKH & ANOTHER Vs. DISTRICT COLLECTOR	December 19, 2011
MEENUGU MALLAIAH Vs. ANANTHULA RAJAIAH	March 3, 2011
MEKA PRAKASH Vs. MEKA DEEPA RANI	September 22, 2011
MEKA VENKATESWARA RAO Vs. TUTARAM VENKATA JAYA RAMA KRISHNA VARA PRASAD	August 5, 2011
MENDA JOGA RAO Vs. VARANASI HARINADHAM	January 28, 2011
MERUVA ANJI REDDY Vs. GANAPARTHI SESHAIAH	June 28, 2011
METTAPALLI KRISHNA REDDY Vs. CHEMURU RAGHAVA REDDY	December 8, 2011
MIC ELECTRONICS LIMITED Vs. INTERNATIONAL TECHNO MEDIA PVT LTD	November 11, 2011
MIDDLE RESIDENTS WELFARE SOCIETY Vs. STATE OF ANDHRA PRADESH	November 11, 2011
MINISETTI NAGESWARAMMA Vs. V. RAMAIAH	December 13, 2011
MIR QAMAR HASAN RAZVI Vs. A P STATE WAKF BOARD	June 29, 2011
MIR QAMAR HASAN RAZVI Vs. A P STATE WAKF BOARD	June 22, 2011
MIRZA BASHARATH ALI KHAN Vs. P JAGANNATH RAO	February 28, 2011
MITTA SANJEEVA REDDY Vs. SHAIK FAKRUDDIN	August 30, 2011
MOGILI SESHI REDDY Vs. STATION HOUSE OFFICER	September 6, 2011
MOHAMMAD AZMAT ALI Vs. DIRECTOR OF INTERMEDIATE	November 25, 2011
MOHAMMAD GAFFUR Vs. UPPADA MADAYYA	April 15, 2011
MOHAMMED ABDUL SATTAR Vs. SHAHZAD TAHERA	November 25, 2011
MOHAMMED ALEEM Vs. STATE OF A.P. REP. BY PUBLIC	November 17, 2011
MOHD HALEEM SAJID Vs. SHAFIUDDIN ALI AHMED	December 16, 2011
MOHD IFTEQUAR AHMED Vs. A P STATE HOUSING BOARD	October 19, 2011
MOHD ISHAQ Vs. INSPECTOR OF POLICE	July 4, 2011
MOHD KHASIM Vs. MUNICIPAL CORPORATION WARANGAL	October 13, 2011
MOHD MUSTAFA SHAREEF Vs. MASOOM ALI MOHALLA COMMITTEE	March 25, 2011
MOHD NIZAMUDDIN Vs. J SATYANARAYANA REDDY	July 25, 2011
MOHD RAFIUDDIN Vs. AMRUTHLAL	December 12, 2011
MOHD SAQAWATH ALI BHAKSHI Vs. SHAIK MOHD IQBAL	September 7, 2011
MOHD SHAKIR Vs. MOHD NAZEER ALI	February 28, 2011
MOHD YOUSUF Vs. RAJENDRA KUMAR JAIN	September 2, 2011
MOLUGU RAM REDDY Vs. MOLUGU VITTAL REDDY	April 11, 2011
MORAMPUDI PITCHAIAH Vs. AVALAPATI RAMCHANDRA RAO	March 24, 2011
MORAVINENI PRABHAKAR RAO Vs. MORAVINENI SEETHA RATHNAM	August 16, 2011
MORAVINENI PRABHAKAR RAO Vs. MORAVINENI SEETHA RATHNAM	October 17, 2011
MORTHALA CHANDRA SEKHAR REDDY Vs. LIC HOUSING FINANCE LIMITED	November 1, 2011
MOTAMARRI SURYA KAMESWARA RAO Vs. MOTAMARRI KIRAN KUMAR	August 5, 2011
MUKKALA KONDA REDDY Vs. STATE OF A.P. REP. BY ITS SECRETARY TO TRANSPORT & ROADS AND BUILDINGS HYDERABAD	December 20, 2011
MUPPANENI DASARATHA RAMA RAO Vs. MUPPANENI VENKATA RAMAIAH	June 27, 2011
MUTHNENI CHANDER Vs. STATE OF A P	January 28, 2011
MUTHYALA SATYAVATHI Vs. STATE OF ANDHRA PRADESH	October 13, 2011
MYNAM YESURAJU Vs. COMMISSIONER AND DIRECTOR OF SUGAR AND CANE COMMISSIONER	August 16, 2011
N BAYYAPU REDDY Vs. M SURYA PRAKASH	December 19, 2011
N BHASKER RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 2011
N BRAHMAIAH Vs. STATE OF A.P. REP. BY THE STATION HOUSE OFFICER	October 14, 2011
N N CAPOOR Vs. A KOTESWARA RAO	July 19, 2011
N POSETTY Vs. N JAGANNADHAM	March 1, 2011
N R SHIVRAJ Vs. N SHANKARAIAH	November 3, 2011
N RAJI REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE	February 25, 2011
N RANGA RAO Vs. STATE OF ANDHRA PRADESH	March 23, 2011
N SHANKARAIAH Vs. DHANANJAY SRIDHAR NAIK	November 3, 2011
N SRI RAMA DEVI Vs. AUTHORIZED OFFICER	January 21, 2011
N V R CONSTRUCTIONS Vs. GENERAL MANAGER SILK ROAD SUGAR PVT LTD	March 18, 2011
N V SRINIVASU Vs. STATE OF ANDHRA PRADESH	March 17, 2011
N VINATHA NAINI Vs. STATE OF ANDHRA PRADESH	February 28, 2011
N YELLAIAH Vs. JOINT COLLECTOR R R DISTRICT	February 17, 2011
NAGARAJU Vs. K RAMI REDDY	March 29, 2011
NAGASAMUDRALA VASARAIAH Vs. DASAM KONDAIAH	November 30, 2011
NAGESWARA CHEMICALS Vs. DEBTS RECOVERY TRIBUNAL	October 12, 2011
NAGESWARA CHEMICALS DRUGS PVT LTD HYDERABAD Vs. DEBTS RECOVERY TRIBUNAL HYDERABAD	October 20, 2011
NAIKAVENKATI Vs. STATE OF ANDHRA PRADESH	August 19, 2011
NALAMOLU BRAHMAIAH Vs. STATE OF A P	October 14, 2011
NALINI NARAIN Vs. PRABHAVATHI REDDY RAVI RAVI PRABHAVATHI	July 25, 2011
NALLAJARLA KRISHNARAO Vs. STATE OF A P	August 20, 2011
NAMBI VENKATAIAH Vs. VENU GOPALA SWAMY TEMPLE REP BY ITS CHAIRMAN M PULLAIAH	December 9, 2011
NAMBI VENKATAIAH Vs. VENU GOPALA SWAMY TEMPLE REPRESENTED BY ITS CHAIRMAN M. PULLAIAH	December 19, 2011
NANDAGIRI GODAVARI Vs. KANUGANTI SUDERSHAN	July 15, 2011
NANDAVARAPU RAMESH BABU Vs. STATE REP.BY ITS PUBLIC	December 14, 2011
NANDURI SATYANARAYANA RAJU Vs. GOLLA SUBBA RAO	November 4, 2011
NANGINA VENKATA RAO Vs. STATE OF A P REP BY ITS P P HIGH COURT HYDERABAD	October 19, 2011
NANNURI SATHI REDDY Vs. NANNURI NARSI REDDY	November 25, 2011
NARIPEDDI NAGAVALLI DEVI Vs. A P STATE FINANCIAL CORPORTION LTD	November 14, 2011
NARNA SUDHAKAR Vs. STATE OF A P	September 30, 2011
NARNE ESTATES P LTD Vs. N GOPAL NAIDU	July 8, 2011
NARRA PEDDI RAJU Vs. STATE OF A P	September 21, 2011
NASIR BALOOR MEHDIABADI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE NEW DELHI	December 13, 2011
NASIR BALOOR MEHDIABADI Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE	December 30, 2011
NATIONAL INSURANCE CO LTD Vs. MADAPATI GANGADHAR	February 2, 2011
NATIONAL INSURANCE CO LTD Vs. V,SOMALINGAM	December 28, 2011
NATIONAL INSURANCE CO LTD Vs. KUNAM DHANA LAKSHMI	September 22, 2011
NATIONAL INSURANCE CO LTD Vs. KANCHERLA MARY	June 20, 2011
NATIONAL INSURANCE CO LTD HYDERABAD Vs. MUTHADI LAXMI	October 11, 2011
NATIONAL INSURANCE CO LTD VISAKHAPATNAM Vs. KARIBILLI APPALANARASA	September 16, 2011
NATIONAL INSURANCE COMPANY LIMITED Vs. MANDALA VEERA BALA SWAMY	January 27, 2011
NATIONAL INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER VIJAYAWADA Vs. GUNDAVARAPU NIRMALA	September 22, 2011
NATIONAL INSURANCE COMPANY LTD Vs. BALAJI SHARMA	December 3, 2011
NATIONAL TEXTILE CORPORATION APKK AND N LIMITED Vs. AUTHORITY UNDER SHOPS AND ESTABLISHMENTS ACT	August 26, 2011
NATTI KONDALA RAO Vs. STATE OF ANDHRA PRADESH	July 28, 2011
NAWAB SULTANA Vs. BABU NAIK PUJARI	October 10, 2011
NEELOPHER Vs. MOHD ZAMEER AHMED	August 29, 2011
NELLORE FISHERMEN COOPERATIVE SOCIETY Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY S P S R NELLORE DISTRICT	September 6, 2011
NERELLA VEERANJANEYULU Vs. STATE OF A P	September 29, 2011
NEW INDIA ASSURANCE CO LIMITED Vs. DULAM NAGESWARA RAO	August 18, 2011
NEW INDIA ASSURANCE CO LTD Vs. T PADMA	October 10, 2011
NEW INDIA ASSURANCE CO LTD Vs. PALAMONI SURESH	October 21, 2011
NEW INDIA ASSURANCE CO LTD Vs. Y SATYANARAYANA	July 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. K DEVI	April 30, 2011
NEW INDIA ASSURANCE CO LTD Vs. VASIREDDY SUJATHARANI	January 19, 2011
NEW INDIA ASSURANCE CO LTD Vs. TOTTIKOLLA CHUKKAMMA	February 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. HUMEERA SULTANA	December 23, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. NOORJAHAN BEGUM	March 15, 2011
NEW INDIA ASSURANCE COMPANY LIMITED, GUNTUR Vs. SMT. CHALLA SAMBAMMA AND OTHERS	December 2, 2011
NEW INDIA ASSURANCE COMPANY LTD REP BY ITS BRANCH MANAGER HYDERABAD Vs. MD AKBAR KHAN	November 21, 2011
NIMRAH ESTATE P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 31, 2011
NIRANJAN KUMAR CHOUDARY Vs. SECURITY PRINTING	October 13, 2011
NISARUDDIN AHMED JEDDY Vs. UNION OF INDIA	March 29, 2011
NUDURUPATI VENKATA NARASIMHA SASTRY REP BY HIS WIFE N SITARAMALAKSHMI Vs. STATE REP BY INSPECTOR OF POLICE ACB VIJAYWADA	September 7, 2011
NUNNA RAMA KRISHNA ANANTHA SUBRAHMANYAN Vs. SUDARSAN CHITS INDIA LTD	July 1, 2011
NUTULAPATI NAGA BASWESHWARA RAO Vs. JOINT REGISTRAR	August 30, 2011
NUZIVEEDU SEEDS PVT LTD Vs. PROTECTION OF PLANT VARIETY AND FARMERS RIGHTS AUTHORITY	July 1, 2011
OM PRAKASH Vs. STATE	September 26, 2011
ORDNANCE FACTORY BOARD Vs. N MOUGALAIAH	July 20, 2011
ORIENT CEMENTS ADILABAD DISTRICT Vs. COMMERCIAL TAX OFFICER MANCHERIAL CIRCLE ADILABAD DISTRICT	October 27, 2011
ORIENTAL INSURANCE CO LTD Vs. BOLLA SAROJINI	September 20, 2011
ORIENTAL INSURANCE CO LTD Vs. KOTANI VARALAKSHMI	April 8, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. S RAMANJANEYULU	April 1, 2011
OTHIAPPAN Vs. STATE OF ANDHRA PRADESH	December 1, 2011
P ANJAMMA Vs. ANDHRA PRADESH HOUSING BOARD	November 28, 2011
P ANNAIAH Vs. NORTHERN POWER DISTRIBUTION CO OF A P LTD	January 18, 2011
P CHANDRA SEKHARAM Vs. STATE A.C.B INSPECTOR OF POLICE KNR RANGE KARIMNAGAR	November 4, 2011
P CHENCHURAMAIAH Vs. GOVT OF ANDHRA PRADESH	December 13, 2011
P DASHARATHA Vs. GOVT. OF A.P	November 4, 2011
P DHANRAJ Vs. A P BACKWARD CLASSES CO OPERATIVE FINANCE CORPORATIVE LTD	November 2, 2011
P DURGA RAO Vs. STATE OF ANDHRA PRADESH	March 25, 2011
P GOPALAKRISHNA Vs. FOOD INSPECTOR	March 28, 2011
P GURUPRASAD Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	January 24, 2011
P HARI KRISHNA Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR	November 17, 2011
P JAGDISHWAR REDDY Vs. BANK OF MAHARASHTRA	February 25, 2011
P K DORAISWAMY Vs. MUNGAMURU HARAGOPALA REDDY	November 14, 2011
P KALYANA CHAKRAVARTHY Vs. STATE OF ANDHRA PRADESH	November 22, 2011
P KURMAIAH Vs. UNION OF INDIA REP BY ITS GROUP COMMANDANT G P HEAD QUARTERS CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS HYDERABAD	September 30, 2011
P L REDDY AND COMPANY Vs. GOVT OF A P	March 1, 2011
P LAXMIKANTH RAO Vs. UNION OF INDIA	March 14, 2011
P NAGARATHNAMMA Vs. DORASDORASWAMAIAH	November 8, 2011
P NAGENDRA KUMAR Vs. STATE CENTRAL BUREAU OF INVESTIGATION	March 7, 2011
P OSURAMMA Vs. P RAMACHANDRA	November 14, 2011
P PRATHIMA Vs. INDIAN OIL CORPORATION LTD	November 25, 2011
P RAJASEKHARA RAO Vs. STATE OF ANDHRA PRADESH	July 8, 2011
P RAJESHAN Vs. DISTRICT REGISTRAR OF COOPERATIVE SOCIETIES	January 24, 2011
P RAM BABU Vs. UNION OF INDIA REP BY ITS GENERAL MANANGER EAST COAST RAILWAY BHUBANESWAR ORISSA STATE	September 30, 2011
P RAM BABU Vs. UNION OF INDIA	September 13, 2011
P RAM GOPAL VARMA Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 28, 2011
P RAMA RAO Vs. STATE OF ANDHRA PRADESH	September 2, 2011
P RANEMMA Vs. P ANNAIAH	January 27, 2011
P SATYAM Vs. MANAGING DIRECTOR A P S R T C	January 27, 2011
P SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 10, 2011
P SHANKAR RAO Vs. GOVERNMENT OF A P	August 18, 2011
P SHANKAR RAO Vs. GOVERNMENT OF AP	July 12, 2011
P SHANKAR RAO Vs. GOVERNMENT OF A P	February 25, 2011
P SHANKAR RAO, M L A Vs. GOVERNMENT OF A P	July 27, 2011
P SIVA REDDY Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	September 27, 2011
P SUNAND Vs. GOVERNMENT OF ANDHRA PRADESH	February 8, 2011
P SUNAND Vs. Y VENKATARAMI REDDY	February 8, 2011
P SURESH CHANDRA CHAKARAVARTHY Vs. DISTRICT COLLECTOR CHITTOOR	November 18, 2011
P TIRUPATHI Vs. STATE OF A P	September 9, 2011
P V S REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 2, 2011
P VENKATAMMA Vs. A P S R T C	February 22, 2011
P VENKATESWARA RAO Vs. STATE C B I	November 23, 2011
P VIJAYA LAKSHMI Vs. B BALAIAH	February 1, 2011
P.V.S. RAJU Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	July 27, 2011
PADAMATI APPALA NARASIMHA PRASAD Vs. STATE OF A P	April 11, 2011
PAIDALA THIRUPATHI REDDY AND BROS Vs. ENGINEER IN CHIEF ROADS AND BUILDINGS	July 13, 2011
PALAM BUDDAGANDLA OBAIAH Vs. STATE OF A P	January 29, 2011
PALLAPU MOHANARAO Vs. THAMMISETTY SUBBA RAO	July 8, 2011
PALLE PEERAIAH Vs. DISTRICT COLLECTOR WARANGAL	January 18, 2011
PANKAJ SALVA Vs. V. VIJAY LAKSHMI	November 10, 2011
PARADHA MALLESWARA RAO Vs. SPECIAL CHIEF SECRETARY TO GOVERNMENT AND OTHERS	September 6, 2011
PARIGE P SUDHIR Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION	September 23, 2011
PARUCHURI SIVARAM PRASAD Vs. BALA TRIPURA SUNDARI	July 29, 2011
PASALA PADMA RAGHAVA RAO Vs. COLLECTOR EAST GODAVARI DISTRICT	December 2, 2011
PASALA PADMA RAGHAVA RAO Vs. COLLECTOR EAST GODAVARI DISTRICT	December 29, 2011
PATHLAVATH BICHYA Vs. V HANYA NAIK	October 17, 2011
PATI RANGA REDDY Vs. STATE OF ANDHRA PRADESH	August 26, 2011
PATIBANDLA SATYANARAYANA Vs. KALLURI MURALI MOHAN	November 18, 2011
PEDDA TAYANNA Vs. STATE OF A P	September 15, 2011
PEELA LAKSHMI Vs. STATE OF ANDHRA PRADESH	December 3, 2011
PENDYALA VEERABHADRARAO Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD	November 22, 2011
PENUMUNCHA RAMAKRISHNA REDDY Vs. DORASWAMAIAH	November 8, 2011
PEOPLES MONITORING ON ELETRICITY REGULATION Vs. GOVERNMENT OF ANDHRA PRADESH	February 28, 2011
PILLA APPALA NARASAMMA Vs. RECORD OFFICER FOR OIC RECORDS	April 8, 2011
PILLALAMARRI VENUGOPALA KRISHNA MURTHY Vs. STATE BY INSPECTOR OF POLICE	February 21, 2011
PIONEER CASTINGS Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 23, 2011
PITTALA SRINIVASA RAO Vs. KURUVELLA LAXMINARAYANA	July 15, 2011
PLABAN KUMAR PAHARI Vs. UNION OF INDIA	March 16, 2011
PLYWOOD TRADERS Vs. STATE OF A.P. REP. BY THE STATE REPRESENTATIVE BEFORE THE SALES TAX APPELLATE TRIBUNAL	December 30, 2011
PMR INFRASRUCTURES Vs. GOVT OF A P	September 8, 2011
PODILI KOTAMMA Vs. MUNEPALLI DESAPATHI	February 21, 2011
POLLEPU POLESWRI Vs. TAMMISETTY NAGESWARA RAO	October 19, 2011
PONJURANGAM Vs. DARSHANALA SWAMY	December 27, 2011
PONUGANTI RAJ GOPAL RAO Vs. STATE OF A P	February 7, 2011
POONAMCHAND Vs. GREATER HYDERABAD MUNICIPAL CORPORATION HYDERABAD	September 19, 2011
POSTAL SUPERINTENDENT HEAD POST OFFICE PREMISES KURNOOL Vs. T MUKUNDA RAO	October 5, 2011
POTHANA SESHAGIRI RAO Vs. MADDIPATI SATYAVATHI	December 3, 2011
POTHULA RANG RAO Vs. ONGOLE TOBACCO PROCESSING	September 26, 2011
POTHULA RANGA RAO Vs. ONGOLE TABACCO	September 28, 2011
POTHULA SURESH ALIAS BERI KOMTI VENKATARAMAIAH Vs. STATE OF ANDHRA PRADESH	April 6, 2011
POTHURAJU MADHURAMMA Vs. SUROJU NAGAMANI	June 29, 2011
POTHURAJU NARASAIAH Vs. SUROJU NAGAMANI	August 5, 2011
POTNURU SUGUNA VANI Vs. POTNURU KRUPANANDAM	March 4, 2011
POTTA BUTCHI VENKATA RAJU Vs. STATE	April 8, 2011
PRABHA SHARMA Vs. STATE OF A P	February 23, 2011
PRADEEP KUMAR SINGH Vs. UNION OF INDIA	July 28, 2011
PRADEEP LOHADE DIED PER L RS Vs. RADHIKA AGANVIL	September 12, 2011
PRAGADA SATYARAO Vs. NALLAMILLI GURUNADHARAO	November 17, 2011
PRAPULLA CHANDRA SATYANARAYANA Vs. PRAPULLA CHANDRA APPALAKONDA	June 10, 2011
PRASHANTH RAVULA Vs. LUCINTEL LLC	August 11, 2011
PRATIBHA CONSTRUCTIONS ENGINEERS AND CONTRACTORS (INDIA) PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	August 26, 2011
PREM CHAND Vs. SECUNDERABAD CLUB	November 18, 2011
PRINCIPAL KOTTAM KARUNAKAR REDDY ENGINEERING COLLEGE Vs. STATE OF A P	December 7, 2011
PRINCIPAL SECRETARY TO GOVERNMENT OF A P Vs. RAGHU BABU	February 18, 2011
PRIYA AQUA FARMS Vs. DIRECTOR GENERAL OF INCOME TAX	April 26, 2011
PROF B SURYA PRAKASH RAO Vs. UNION OF INDIA	January 20, 2011
PROGRESSIVE CONSTRUCTION LTD Vs. LOUIS BERGER GROUP INC	November 11, 2011
PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSION	November 2, 2011
PUBLIC PROSECUTOR Vs. ULLI YESU ALIAS YESUBABU	March 31, 2011
PULIPAKA VARALAKSHMI Vs. UNION OF INDIA	April 29, 2011
PUPPALA ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH	January 27, 2011
PURELI CHANDRAIAH Vs. JOINT COLLECTOR KARIMNAGAR DISTRICT	April 26, 2011
PUVVADA CHIRANJEEVA RAO Vs. BUSI KOTESWARA RAO	July 4, 2011
PUVVULA SIDDAIAH Vs. STATE OF A.P. REPRESENTED BY THE PUBLIC PROSECUTOR	November 10, 2011
PYDI PRASADA RAO Vs. STATE OF ANDHRA PRADESH	April 15, 2011
PYDI RAMANA @ RAMULU Vs. DAVARASETTY MANMADHA RAO	June 7, 2011
QUAL CORE LOGIC LTD Vs. APPELLATE DEPUTY COMMISSIONER	October 20, 2011
R JOHNWESLY Vs. APSRTC	February 24, 2011
R MALLESWARA RAO Vs. UNION OF INDIA	August 30, 2011
R RAGHUNATHA REDDY Vs. R RAMKRISHNA REDDY	January 30, 2011
R S SUDHA RANI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 20, 2011
R SADASHIV Vs. GOVERNMENT OF ANDHRA PRADESH	August 8, 2011
R SATTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	December 1, 2011
R SHIVA PRASAD BABU Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY	January 6, 2011
R SRINIVAS KUMAR Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	August 5, 2011
R SURESH BABU Vs. SANIGEPALLI MOHAN RAO	June 8, 2011
R V N S MURTHY Vs. ACHARYA N G RANGA	September 8, 2011
R V PADMAVATHI Vs. GANGARAPU SUDARSANA CHOWDARY	July 19, 2011
R VENKAT GOUD Vs. REVENUE DIVISIONAL OFFICER	January 29, 2011
R VENKATRAM REDDY Vs. JETAMONI GOURAMMA	February 4, 2011
R VENKATRAM REDDY Vs. JETAMONI GOURAMMA	February 14, 2011
RAAVI NOOKARAJU Vs. KOTARU LATCHAYYAMMA	December 15, 2011
RACHA ASHOK Vs. STATE OF ANDHRA PRADESH	January 19, 2011
RACHAPPA Vs. BHUMANI HANUMAIAH	January 25, 2011
RAGHAVENDRA WARE HOUSING H AND T CONTRACTOR KAKINADA EAST GODAVARI Vs. STATE OF A P REP BY SUOERINTENDENT OF POLICE EAST GODAVARI DISTRICT KAKINADA	December 21, 2011
RAGHURAM CUT PIECES CLOTH SHOP Vs. ADILAKSHMI TEXTILES	November 11, 2011
RAJ KUMAR KHATRI Vs. DEPUTY COMMISSIONER OF TRANSPORT	January 19, 2011
RAJESH GUTTA Vs. STATE OF A P	March 1, 2011
RAJOLI SIVA RAMI REDDY Vs. MALEPATI SUBBA RANGIAH	August 10, 2011
RAKTHA MANNEM Vs. STATE OF ANDHRA PRADESH	January 19, 2011
RAMALINGESWARA WEAVERS CO OP PRODUCTION AND SALES SOCIETY LTD Vs. CHAIRMAN A P CO OPERATIVE TRIBUNAL	February 24, 2011
RAMANU ALIAS RAMULU Vs. DAVARASETTY MUNMADHA RAO	June 7, 2011
RAMASALAMMA Vs. POTTURI VENKATA SRINIVASA RAJU	November 29, 2011
RAMESH KUMAR JAIN Vs. GHANSYAM DAS RATHI	March 29, 2011
RAMOJI RAO Vs. M A E KUMAR KRISHNA VARMA	November 18, 2011
RAMULU Vs. BHARAT PETROLEUM CORPORATION LTD	December 28, 2011
RANGASWAMY Vs. MEENAKSHI	July 8, 2011
RANI SUNDARAMMANI Vs. GOVERNMENT OF A P	June 17, 2011
RAPALLY SIDDHAMMA Vs. KOKKULA GANGUBAI	January 27, 2011
RAPOLU ANAND Vs. STATE OF A.P. REP. BY ITS SHO P.S. HANAMKONDA REP	November 1, 2011
RASANI SAMBAIAH Vs. STATE OF A P	March 4, 2011
RATNAGIRI CEMENTS PVT LTD VISAKHAPATNAM Vs. RAO N SONS MODERN APPLIANCES VISAKHAPATNAM	October 14, 2011
RAVIPUDI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	September 7, 2011
RAYAPURAJU VENKATARAMA RAO Vs. GANGADHARAN NAIR	September 30, 2011
REDDIPALLI YASODHA BAI Vs. P SREENIVASULU REDDY	November 16, 2011
REDDY BALARAM Vs. POTNURI ADINARAYANA	January 27, 2011
REDDY MAHESH ALIAS REDDEPPA Vs. STATE OF ANDHRA PRADESH	September 27, 2011
REGIONAL PROVIDENT FUND COMMISSIONER Vs. E P F APPELLATE TRIBUNAL	November 25, 2011
REVAPPA Vs. GOVT. OF A.P. REP. BY ITS PRINCIPAL SECRETARY	December 22, 2011
ROSHAN MINOO PATEL Vs. UNION OF INDIA	July 22, 2011
RUDRA B2B SYNERGIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH	November 15, 2011
RUDRAM BUILDERS Vs. MIR ASHARAFUDDIN	February 11, 2011
RUDRARAJU VENKATA SURYANARAYANA RAJU Vs. RUDRARAJU KRISHNAM RAJU	December 23, 2011
RUKMINI BAI ALIAS LAXMI BAI Vs. K MOHANLAL	April 8, 2011
S K INTERPRISES Vs. REGISTRAR ENGLISH AND FOREIGN LANGUAGES UNIVERSITY	February 24, 2011
S KONDAIAH Vs. C SREENIVASA RAO	March 7, 2011
S MAHABOOB VALLI Vs. S SABEEHA SULTANA	August 19, 2011
S PANDU RANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 2011
S PRABHAKAR REDDY Vs. DISTRICT COLLECTOR	November 2, 2011
S PRINCE HIGHTECH PVT LTD Vs. NATIONAL THERMAL POWER CORPORATION LTD	August 25, 2011
S RAMA KRISHNA Vs. S RAMI REDDY	April 11, 2011
S RAMANA ALIAS RAMANA REDDY Vs. T VENKATESWARLU	February 1, 2011
S RAMU Vs. GOVT OF A P	January 20, 2011
S S NAIDU Vs. STATE OF ANDHRA PRADESH	February 7, 2011
S SARITHA Vs. N T R UNIVERSITY OF HEALTH SCIENCE	July 11, 2011
S VENU GOPAL CHARY Vs. NALLARI OF ANDHRA PRADESH	November 14, 2011
SADASIVUNI MANMADESWARA RAO Vs. PATNANA LAKSHMAN RAO	November 18, 2011
SADHINENI RAJANI Vs. SADHINENI HYMAVATHI	December 15, 2011
SADULA ODELU Vs. STATE OF A P	September 5, 2011
SAI BABA AGENCIES Vs. STATE OF ANDHRA PRADESH	September 28, 2011
SAI JITESH CONSTRUCTION P LTD Vs. Y VIJAYALAKSHMI	February 15, 2011
SAI JITESH CONSTRUCTIONS (P) LIMITED Vs. Y. VIJAYALAKSHMI	February 15, 2011
SAI KOMMOJU DURGA PRASADA RAO Vs. PATNALA BABU RAO	July 20, 2011
SAJJA MALLESWARA RAO Vs. SAJJA NAGESWARA RAO	August 3, 2011
SAKALABHAKTULA LALITHA Vs. NANDANA RANGA RAO	December 12, 2011
SALEEMUNNISA BEGUM Vs. SYED HAFEEZ	September 20, 2011
SAMA SURYANARAYANA Vs. ALLU VEERARAGHAVULU	March 21, 2011
SAMA VENKATA KUTUMBA RAO Vs. OFFICIAL RECEIVER KRISHNA DIST	June 8, 2011
SAMANTHAPUDI AVATHARAM RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	January 28, 2011
SAMANTHULA VENKATA NARAYAN REDDY Vs. SAMANTHULA DASARADHA RAMI REDDY	October 27, 2011
SAMBANGI TIRUPATHI @ TIRUPATHIRAO Vs. STATE OF A.P.	November 2, 2011
SAMMETA VENKETESWARARAO Vs. STATE OF ANDHRA PRADESH	December 12, 2011
SAMVIDHA CHIT FUNDS (P) LTD Vs. LEARNED COURT OF I ADDITIONAL JUNIOR CIVIL JUDGE COURTS COMPLEX	December 13, 2011
SANAKA RAMESH Vs. SANAKA NARAYANA RAO	November 8, 2011
SANGA REDDY ANANDA REDDY Vs. STATE OF A P	March 9, 2011
SANKA RAVI GOPAL Vs. STATE OF A.P	December 21, 2011
SANNIDHI SATYANARAYANA MURTHY Vs. BANGARU RAJESHWARI	March 14, 2011
SANTHOSH BUILDERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	August 16, 2011
SANTHOSH VERMA Vs. JOINT COLLECTOR R R DISTRICT	April 30, 2011
SATHRASALA NARSIMHULU Vs. B GEETA KUMAR	December 9, 2011
SATISH Vs. PARIJATHAM	September 16, 2011
SATYADEVA SANNAKARU RYTHU SANGHAM Vs. STATE OF ANDHRA PRADESH	August 1, 2011
SATYADEVA SANNAKARU RYTHU SANGHAM Vs. STATE OF ANDHRA PRADESH	August 12, 2011
SATYAM COMPUTER SERVICES LTD Vs. ADDITIONAL COMMISSIONER OF INCOME-TAX	August 23, 2011
SAYED ALI NIZAMUDDIN HUSSAINI Vs. MOHD HASHIM	June 9, 2011
SAYEED Vs. STATE OF ANDHRA PRADESH	October 13, 2011
SCHINDLER INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER (INT), SECUNDERABAD DIVISION	November 2, 2011
SECRETARY IRRIGATION AND COMMAND AREA DEVELOPMENT DEPARTMENT Vs. P RAMACHANDRA REDDY	February 8, 2011
SECRETARY SIDDHARATHA ACADEMY Vs. APPELLATE AUTHORITY	December 28, 2011
SECRETARY TO GOVT OF A P I Vs. LAVUDI LAKYA	April 29, 2011
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. K. SUDHAKAR REDDY	July 18, 2011
SESHA SAILA POWER AND ENGINEERING PVT LTD Vs. STATE BANK OF INDIA RAIPUR	December 14, 2011
SESHAPU BHUJANGA RAO Vs. STATE BY PUBLIC PROSECUTOR	March 23, 2011
SETHA SANKLA Vs. COMMERCIAL TAX OFFICER	December 23, 2011
SHAHEEN BEGUM Vs. UNION OF INDIA	March 22, 2011
SHAIK ADAM Vs. STATE OF ANDHRA PRADESH	September 21, 2011
SHAIK AYAZ Vs. ABDUL KHADER	October 20, 2011
SHAIK HUSSAIN PEERA Vs. J SUSEELAMMA	April 27, 2011
SHAIK JUNNA Vs. ABDUL SALAM	January 19, 2011
SHAIK KALESHA SAHEB Vs. DISTRICT COLLECTOR SPSR NELLORE DISTRICT	December 8, 2011
SHAIK KAREEMUNNISA BEGUM Vs. GOVERNMENT OF A P	November 15, 2011
SHAIK KHADER BASHA Vs. COMMISSIONER OF PROHIBITION	November 16, 2011
SHAIK KHADERVALI Vs. UNION OF INDIA	August 30, 2011
SHAIK MAHBOOB BASHA Vs. ELECTION COMMISSION OF INDIA	April 8, 2011
SHAIK MOHAMMED Vs. DIVISIONAL ENGINEER APCPDCL HYDERABAD	November 18, 2011
SHAIK MOHD RAFI Vs. A P STATE ROAD TRANSPORT CORPORATION REP BY VICE CHAIRMAN AND MANAGING DIRECTOR HYDERABAD	October 13, 2011
SHAIK MOULANA SAHEB Vs. STATE OF ANDHRA PRADESH	August 4, 2011
SHAIK PEERU SAHEB Vs. SPECIAL DEPUTY COLLECTOR CUM LAND ACQUISITION OFFICER	June 8, 2011
SHAIK RAHIM Vs. SHAIK NASAR AHMED	June 24, 2011
SHAIK ZAREENA KASAM Vs. PATAN SADAB KHAN	April 1, 2011
SHAJAUDDIN AHMED JEDDY Vs. STATE BANK OF INDIA LIFE INSURANCE COMPANY LTD	June 16, 2011
SHAJI M K Vs. TELECOM REGULATORY AUTHORITY OF INDIA	October 12, 2011
SHAKUNTALA DEVI DARAK Vs. TRANSPORT CORPORATION OF INDIA LTD	June 8, 2011
SHALINI STEELS PVT. LTD Vs. COMMR. OF CUS. AND C. EX.	February 11, 2011
SHAMSUNNISA BEGUM Vs. J R LADARAM	September 27, 2011
SHANTILAL JAIN Vs. REKHA	November 14, 2011
SHIGA VENKATAIAH Vs. V JAGAN MOHAN REDDY	November 30, 2011
SHIVAKUMAR BISWAS Vs. STTAE OF ANDHRA PRADESH	September 7, 2011
SHIVASHANKAR TAPARIA Vs. STATE OF A.P. REP.BY PUBLIC PROSECUTOR	December 30, 2011
SHREE SHIRIDI SAI BABA CONSTRUCTIONS Vs. UNION OF INDIA	September 26, 2011
SHRI PATIL ENTERPRISES Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	June 17, 2011
SHRI PATIL ENTERPRISES Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	March 15, 2011
SHRIRAM CHITS PRIVATE LTD Vs. V GOVINDA SWAMY	February 9, 2011
SHRIRAM ENERGY SYSTEMS LTD Vs. BURUGU IDDAIAH	April 11, 2011
SHYAM SUNDER AGARWAL Vs. P NAROTHAM RAO	July 22, 2011
SIDDIVINAYAKA WINES Vs. COMMISSIONER OF PROHIBITION	November 2, 2011
SINGAMANENI RAMDEVI Vs. ERUVURI HANUMAYAMMA	August 27, 2011
SINGAMSETTY NARAYANA Vs. KONATHAM LAKSHMAM	November 29, 2011
SINGARENI COLLIERIES COMPANY CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. P YELLAIAH	March 16, 2011
SINGARENI COLLIERIES WORKS UNION Vs. SINGARENI COLLIERIES CO LTD	July 7, 2011
SIRI SAND COMPANY REP BY ITS MANAGING PARTNER Vs. DISTRICT LEVEL SAND COMMITTEE REP BY ITS CHAIRMAN	December 22, 2011
SIRIKONDA SATYANARAYANA Vs. SIRIKONDA BABU RAO	July 18, 2011
SIRLAPU NEELAKANTAM ACTO Vs. STATE BY DY SUPERINTENDENT OF POLICE	March 3, 2011
SIRPUR PAPER MILLS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 18, 2011
SITHANI TEXTILES AND FABRICS PVT LTD Vs. A P STATE ELECTRICITY BOARD	September 8, 2011
SK ABDULLAJI Vs. STATE REP BY THE INSPECTOR OF POLICE C B I VISAKHAPATNAM	September 13, 2011
SMITA DEWANGAN Vs. OSMANIA UNIVERSITY HYDERABAD REP BY ITS REGISTRAR	December 2, 2011
SMITHA ANAND Vs. SANDESH REDDY	January 20, 2011
SODA RAMULU Vs. K L V PRASAD	August 23, 2011
SOHEL SARDAR KHAN Vs. S RAMA PATHI RAO	November 28, 2011
SOMASUNDARAM MEMORIAL SOCIAL EDUCATIONAL Vs. A P STATE ROAD TRANSPORT CORPORATION	November 5, 2011
SOUTHERN POWER DISTRIBUTION CO OF A P LTD VIJAYAWADA Vs. P JAYALALITHA	April 27, 2011
SPECIAL DEPUTY COLLECTOR L A O NTPC Vs. MUTHYAM AGAIAH	April 28, 2011
SPORTS AUTHORITY OF ANDHRA PRADESH HYDERABAD Vs. YALA ASIRAYYA ALIAS ASIRI APPALARAJU	July 7, 2011
SPORTS AUTHORITY OF ANDHRA PRADESH REPRESENTED BY ITS VICE CDHAIRMAN MANAGING DIRECTOR Vs. YALA ASIRAYYA ASIRI APPALARAJU	December 7, 2011
SQL STAR INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS	July 27, 2011
SREE ENTERPRISES Vs. COMMR. OF CUS., BASHEER BAGH, HYDERABAD	July 4, 2011
SREE RAYALASEEMA HI-STRENGTH HYPO LTD Vs. COMMR. OF CUS. & C. EX., TIRUPATI	November 16, 2011
SRI CHENNAKESAVA SWAMY TEMPLE Vs. RAVI VEERAIAH CHOWDARY	July 18, 2011
SRI VENKATESWARA ANIMAL HEALTH PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER	August 27, 2011
SRI VYSHNAVI CONSTRUCTIONS AND DEVELOPERS Vs. MAHENDER	September 27, 2011
SRIHARIKOTA VENKATA RAMANAIAH Vs. STATE OF ANDHRA PRADESH	April 11, 2011
SRIPATHI PANDITARADYULA AGASTHYALINGAM Vs. ASSISTANT COMMISSIONER	September 15, 2011
SRIRAMANENI RAMESH BABU Vs. GOVERNMENT OF INDIA	July 12, 2011
STARTEGIC INSURANCE BROKING SERVICES PRIVATE LIMITED Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY	March 22, 2011
STATE A C B ANANTAPUR RANGE Vs. Y VENKATESWARLU	August 26, 2011
STATE A C B REP BY INSPECTOR OF POLICE HYDERABAD Vs. P SOMARAJU ASSISTANT COMMISSIONER OF LABOUR	July 8, 2011
STATE ACB Vs. J CHANDRASEKHRAREDDY	April 11, 2011
STATE BANK OF INDIA INSTITUTE OF RURAL DEVELOPMENT Vs. STATE OF ANDHRA PRADESH	December 15, 2011
STATE INSPECTOR OF POLICE Vs. UPADYAYULA SUBRAHMANYA SHARMA	June 22, 2011
STATE OF A P Vs. PUTCHALAPALLI NARESH REDDY	March 23, 2011
STATE OF A P Vs. VAGGU TARABIA	February 18, 2011
STATE OF A P Vs. JINNABATHINA SATYANARAYANA	March 9, 2011
STATE OF A P Vs. CHINNAM KAMESWARA RAO	February 8, 2011
STATE OF A P Vs. PASALA MANI	September 8, 2011
STATE OF A.P. Vs. MAYURI FILM DISTRIBUTORS	December 26, 2011
STATE OF ANDHRA PRADESH Vs. BHARAT SANCHAR NIGAM LIMITED	September 8, 2011
STATE OF ANDHRA PRADESH Vs. I RAGHU BABU	February 18, 2011
STATE OF ANDHRA PRADESH Vs. RAYAPATI THIRUPATHI REDDY	March 15, 2011
STATE OF ANDHRA PRADESH Vs. S SAI RAM SINGH	March 15, 2011
STATE OF ANDHRA PRADESH Vs. KALIDINDI SAHADEVUDU	September 13, 2011
STATE OF ANDHRA PRADESH Vs. P PRASAD RAO	September 7, 2011
STATE OF ANDHRA PRADESH Vs. V SUBBA RAO	October 29, 2011
STATE OF ANDHRA PRADESH REP BY THE STATE REPRESENTATIVE HYDERABAD Vs. SEVEN HILLS CONSTRTUCTONS PENUMANTRA W.G. DIST	November 25, 2011
STATE OF MADHYA PRADESH Vs. M V VYAVSAYA AND CO	April 11, 2011
STATE REP BY CENTRAL BUREAU OF INVESTIGATION Vs. V D RAJGOPAL	December 26, 2011
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE Vs. THOTA PAPA RAO VETERINARY ASSISTANT SURGEON	October 13, 2011
SUB COLLECTOR CUM LAND ACQUISITION OFFICER Vs. JAGANI GANGAMMA	October 19, 2011
SUBHENDU SEN Vs. SHRI PRADEEP KUMAR	March 1, 2011
SUNANDA DEVI Vs. D SHIVA KUMAR	October 12, 2011
SUNDARAPALLI SATYANARAYANA ALIAS SATTIBABU Vs. STATE OF ANDHRA PRADESH	January 28, 2011
SUNKARA KRISHNA MURTHY Vs. DEVINENI UMA MAHESWARA RAO	September 30, 2011
SUPERINTENDING ENGINEER Vs. D RANGANAYAKULU	April 21, 2011
SUPRINTENDENT OF CUSTOMS Vs. MOHD YOUNIS ALIAS AHMED	April 29, 2011
SURAT GOODS TRANSPORT SERVICE Vs. GOLCONDA ENGG ENTERPRISES LTD	August 2, 2011
SURENDER RAJ JAISWAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT	August 24, 2011
SURESH AGRAWAL Vs. STATE OF ANDHRA PRADESH	September 23, 2011
SURISETTI SURYANARAYANA Vs. SARASA MAHALAXMAMMA	August 19, 2011
SURYANARAYANA Vs. DISTRICT COLLECTOR E G DISTRICT	June 7, 2011
SUSHEEL KUMAR EZKIEL Vs. U RAJASEKHAR	April 30, 2011
SVPCL LIMITED Vs. SECURITIES EXCHANGE BOARD OF INDIA	July 18, 2011
SWAYAM CONSULTANCY P LTD Vs. INCOME TAX OFFICER	April 26, 2011
SYED ATAUR RAHMAN Vs. J LAKSHMI REDDY	September 22, 2011
SYED CHAND Vs. G PRASAD RAO	September 16, 2011
SYED FAZLUR RAHEEM Vs. GOVERNMENT OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT	July 12, 2011
SYED IBRAHIM Vs. E S NAIK	August 27, 2011
SYED ISMAIL DIED PER LRS Vs. SYED SHA FAKHEER	August 16, 2011
SYED JAHANGIR Vs. UNIVERSITY GRANTS COMMISSIONREP BY ITS SECRETARY NEW DELHI	October 29, 2011
SYED THAIHSEEN HUSSAIN Vs. PASSPORT OFFICER	March 22, 2011
T BABA PRASAD Vs. ANDHRA BANK	June 7, 2011
T BHEEM REDDY Vs. P LAXMI BAI	December 16, 2011
T CHITTEMMA Vs. TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI CHITTOOR DISTRICT	September 13, 2011
T D SRINIVASAN Vs. AMR MALIND INFRA PVT LTD	September 20, 2011
T H RAJESHWAR RAO Vs. SPECIAL DEPUTY COLLECTOR	March 4, 2011
T HENRY PAUL Vs. A P STATE CO OPERATIVE BANK LTD	September 28, 2011
T JAYARAM Vs. STATE OF ANDHRA PRADESH	February 8, 2011
T K KRISHNA Vs. A VENKATAPATHI RAJU	April 1, 2011
T NADIPI SUNKANNA Vs. GOVERNMENT OF ANDHRA PRADESH	February 10, 2011
T RAVINDER RAJU Vs. SINGARENI COLLIERIES COMPANY LTD	November 16, 2011
T VENGAMA NAIDU Vs. STATE OF A.P. REP. BY POLICE	November 18, 2011
T VENKATAPADMAVATHAMMA Vs. TIRUMALA TIRUPATHI DEVASTHANAMS REP. BY ITS EXECUTIVE OFFICER	November 4, 2011
T YEDUKONDALU Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 15, 2011
T.JYOTHI Vs. GOVT.OF A.P.	November 9, 2011
TAJ GRANITES Vs. GOVT OF ANDHRA PRADESH	September 7, 2011
TALARI NAGESHWAR RAO Vs. NAKKALA PUSHPAVATHI	August 30, 2011
TALLAPUDI BHARATI VIJAYA LAKSHMI Vs. LOLLUGU VENKATA RANGA RAO	April 13, 2011
TALLAPUDI BHARATI VIJAYA LAKSHMI Vs. LOLLUGU VENKATA RANGA RAO	April 30, 2011
TAMMINA DURGA VIJAYAWADA Vs. STATE REP BY PUBLIC	December 12, 2011
TARAKATURI VIJAYA BABU AND OTHERS Vs. INSPECTOR GENERAL/CHIEF SECURITY COMMISSIONER,	December 9, 2011
TARAMANI Vs. BRIJ GOPAL LAKHOTIYA	February 10, 2011
TARIGOPPULA KONDALA RAO Vs. DODDA VENKATESWARA REDDY	July 21, 2011
TASTE HOTELS P LTD Vs. MEDISETTY JAYASRI	July 13, 2011
TASTE HOTELS PRIVATE LIMITED Vs. MEDISETTY JAYASRI	June 7, 2011
TEEKAYS INTERIOR SOLUTIONS PRIVATE LIMITED Vs. KONDAPUR TOWERS PRIVATE LIMITED	March 4, 2011
TEKKOLU SIDDA REDDY Vs. SHAIK MAHABOOB BI	January 21, 2011
TELLAM VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 6, 2011
TENE RAMAIAH Vs. LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR	June 8, 2011
THALAGADA DEEVI RAMPRASAD Vs. DISTRICT COLLECTOR	November 14, 2011
THALLAPALLI RAMULU Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS PUBLIC PROSECUTOR	November 28, 2011
THAMMIREDDY Vs. THAMMIREDDY PURNIMA	December 15, 2011
THAMMISETTI NOOKARATNAM Vs. STATE OF A P	July 27, 2011
THANUGULA RAJENDER Vs. STATE OF A.P. REP.BY ITS PUBLIC PROSECUTOR	October 17, 2011
THOTA BIKSHALU Vs. STATE OF A.P. REP. BY PUBLIC PROSECUTOR	November 21, 2011
THOTA SAIDAIAH Vs. COMMISSIONER OF APPEALS	March 10, 2011
THOTA SAMBASIVA RAO Vs. STATE OF A P	November 4, 2011
THUMMUKUNTLA RAJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 2011
THUMUROUTHU MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH	December 21, 2011
TIRUMALA TIRUPATI DEVASTHANAM TIRUPATI Vs. C NAGARAJU	October 12, 2011
TIRUMALA TIRUPATI DEVASTHANAMS Vs. A M ESWARA MUDALIAR	August 10, 2011
TIRUMAREDDY TIRUPATHI Vs. ESTATES ABOLITION TRIBUNAL BY CHAIRMAN	April 28, 2011
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 2011
TOPARA RAJENDER Vs. GOVT. OF A.P	December 22, 2011
TORLAKONDA MANGAMMA Vs. GOVERNMENT OF A P	March 11, 2011
TRADERS N TRADERS REP BY ITS PROPRIETOR V BHASKAR MURTHY Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HYDERABAD	August 29, 2011
TRILOK CHANDRA MAURYA Vs. STATE	June 14, 2011
TRILOK CHANDRA MAURYA Vs. STATE	July 14, 2011
TRINETHRA SUPER RETAIL P LTD Vs. MEE TRINETRA TRADING P LTD	February 18, 2011
TRUPTHI LAHOTI Vs. CHIEF DIVISIONAL RETAIL SALES MANAGER	November 15, 2011
TUMU SRIHARI Vs. THUMU PADMAMMA	January 28, 2011
U MARY Vs. STATE OF A P	February 8, 2011
U SANYASI RAO Vs. GOVT OF A P	January 21, 2011
UDARI LATA MAISAIAH Vs. JAWAHARLAL NAHRU	January 20, 2011
UDATHA MALLAIAH Vs. LINGALA PENTAIAH	November 29, 2011
ULTRA TECH CEMENTS LTD Vs. ASSISTANT COMMISSIONER	December 7, 2011
UMAKANTH PADHI Vs. POORNACHANDRA PADHI	February 4, 2011
UNDEELA GOWRINADH Vs. MUTYAM ANIL KUMAR	September 19, 2011
UNDELA DURGAMMA Vs. SINGAMREDDY LAKSHMI REDDY	November 25, 2011
UNION OF INDIA Vs. GOPALAKRISHNA MURTHY	September 9, 2011
UNION OF INDIA Vs. K V RAM MOHAN RAO	February 4, 2011
UNION OF INDIA Vs. TRILOKINADH PANDEY	March 3, 2011
UNION OF INDIA Vs. GARNEPUDI SUNITHA	March 22, 2011
UNION OF INDIA Vs. K SIMHADRI RAO	July 21, 2011
UNION OF INDIA Vs. C ARUNA DEVI	July 7, 2011
UNION OF INDIA REP BY ITS GENERAL MANAGER EAST COAST RAILWAY BHUBANESHWAR Vs. D V RAMANA RAO	October 20, 2011
UNION OF INDIA REP BY ITS SECRETARY Vs. J KEDARESWARI	April 18, 2011
UNITED INDIA INSURANC CO LTD Vs. G SATISH KUMAR	November 14, 2011
UNITED INDIA INSURANCE CO LTD Vs. CHANGANTI RAMESH	December 16, 2011
UNITED INDIA INSURANCE CO LTD Vs. MADAVARAPU ANIL	October 18, 2011
UNITED INDIA INSURANCE CO LTD Vs. BALASWAMY	September 27, 2011
UNITED INDIA INSURANCE CO LTD Vs. SUDDALA SANKARAIAH ALIAS SANKAR	April 19, 2011
UNITED INDIA INSURANCE CO LTD Vs. N APPI REDDY	March 14, 2011
UNITED INDIA INSURANCE CO LTD Vs. MOHAMMADI BEGUM	January 31, 2011
UNITED INDIA INSURANCE CO LTD Vs. UNION OF INDIA	February 11, 2011
UNITED INDIA INSURANCE CO LTD Vs. A NAVEEN PRASAD	January 27, 2011
UNITED INDIA INSURANCE CO. LTD Vs. P.PRASANNA KUMAR	June 8, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P VENKAT RATHNAM	August 4, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B PRADEEP KUMAR	September 30, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VAKITI BALRAJU	December 14, 2011
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAKI PRABHAKAR	November 24, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. OBILI VENKATA DASU	April 19, 2011
UNITED INDIA INSURANCE COMPNAY LIMITED Vs. BHANU BEE	April 18, 2011
UNITY INFRA PROJECTS LTD Vs. COMMERCIAL TAX OFFICER	January 19, 2011
UPPALAPATI BRAHMAMMA Vs. STATE OF ANDHRA PRADESH	June 30, 2011
UPPALAPATI VIJAYA LAKSHMI Vs. CHERUKURI LOKANADHA RAO	August 2, 2011
UPPULURI KOTESWARA REDDY Vs. MOGULLURI INDIRA DEVI	July 25, 2011
UPPUTURI VENKATESWARLU Vs. UPPUTURI KOTESWARA RAO	June 28, 2011
URMILA MANSION PRIVATE LIMITED Vs. INSPECTOR GENERAL OF STAMPS AND REGISTRATION	February 25, 2011
UTTAM CHAND JAIN Vs. GOVERNMENT OF ANDHRA PRADESH	December 15, 2011
V BALAKRISHNAN Vs. DEPUTY TRANSPORT COMMISSIONER CHITTOOR	August 18, 2011
V BHAVANI DEVI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	July 4, 2011
V CHANDRAIAH Vs. REGIONAL TRANSPORT AUTHORITY	October 12, 2011
V DEVENDER REDDY Vs. T DEVENARAYANA REDDY	January 19, 2011
V G A DAYASAGAR Vs. STATE OF A.P. REP. BY P.P	December 28, 2011
V K TRANSPORT COMPANY Vs. SINGARENI COLLIERIES CO LTD	November 3, 2011
V LINGA REDDY Vs. V RAM REDDY	August 10, 2011
V MARIE Vs. STATE OF ANDHRA PRADESH	February 8, 2011
V NARASIMHA REDDY Vs. SARA ABDUL GAFOOR	July 7, 2011
V PADMAVATHI Vs. BOARD OF INTERMEDIATE EDUCATION	December 30, 2011
V PARVATHI Vs. CHANUMOLU NARASIMHA RAO	April 20, 2011
V PREM SAGAR Vs. JOINT CIVIL SURGEON	August 17, 2011
V REVATHI Vs. STATE OF ANDHRA PRADESH	December 5, 2011
V S N MURTHY Vs. SAMATHA MAHILA CO OPERATIVE URBAN BANK LTD	August 1, 2011
V SANDEEP CHOWDARY ALIAS VAJRAM ALIAS SANDEEP Vs. STATE OF A P REP BY PUBLIC PROSECUTOR HYDERABAD	August 25, 2011
V SRINADHA REDDY Vs. BRANCH MANAGER INDIAN BANK CHINTAPARTHY VAYALPADU MANDAL CHITTOOR DISTRICT	November 15, 2011
V SURYANARAYANA Vs. SPECIAL CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH	July 19, 2011
V SURYANARAYHANA PRABHAKARA GUPTA Vs. UNION OF INDIA	August 25, 2011
V V S CONSTRUCTIONS Vs. IVRCL INFRASTRUCTURE AND PROJECTS LIMITED	March 23, 2011
V VAMAN RAO Vs. STATE OF ANDHRA PRADESH	September 8, 2011
V VEDANDA VYASULU Vs. K PURUSHOTHAM	January 31, 2011
V. RAJAGOPAL Vs. COMMR. OF CUS., C. EX. & S.T.	July 14, 2011
VADLAPATLA NAGA VARA PRASAD Vs. CHAIRPERSON CENTRAL BOAR OF FILM CERTIFICATION BHARAT BHAVAN MUMBAI	December 1, 2011
VAIDEHI RAJAGOPALAN Vs. MANAGING DIRECTOR STATE BANK OF HYDERABAD	January 21, 2011
VALLABHANENI DAS Vs. STATE ELECTION COMMISSION	April 13, 2011
VANTIPALLI VEERA VENKATA SATYA HARISCHANDRA PRASAD Vs. SURAPURAJU RAMESH NAGARATNAM	December 30, 2011
VARDHINEEDI SIVANI Vs. VARDHINEEDI NARASIMHA RAO	July 7, 2011
VAVILAPALLI RAMESH Vs. GIRADARAMA RAO	March 14, 2011
VEEAAR CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH	August 27, 2011
VEENA CHALLA Vs. A PANDU RANGA REDDY	November 4, 2011
VEENA CHALLA Vs. A. PANDU RANGA REDDY	October 4, 2011
VEERAGANDAM VENKATESWARLU Vs. NERELLA VEERASWAMY	November 29, 2011
VELUGUBANTLA ANANTHA LAKSHMI SATYAVATI DEVI Vs. STATE OF ANDHRA PRADESH	October 14, 2011
VEMULA SRINIVASA RAO Vs. SYED THAJHUDDIN	September 22, 2011
VEMURI RADHA KRISHNA Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	July 11, 2011
VENKAT RAM REDDY REDDYGARI Vs. ARIKALA NARSA REDDY	September 23, 2011
VENKATESWARA FLEXO PACK P. LTD Vs. SAMPRE NUTRITIONS LTD	June 28, 2011
VENKATESWARA GRANITES Vs. GOVERNMENT OF ANDHRA PRADESH	October 10, 2011
VENKATESWARA TEA TRADERS Vs. MADHU AGENCIES	January 28, 2011
VENPATI SRIDEVI Vs. ATLA NARSIMHA REDDY	August 8, 2011
VICEROY HOTELS LIMITED Vs. COMMERCIAL TAX OFFICER AND THREE ORS	February 23, 2011
VIDEOCON INTERNATIONAL LTD Vs. KHEM CHAND KHATRI	August 4, 2011
VIDEOCON INTERNATIONAL LTD Vs. INNOVATIONS CHIRALA A P	August 4, 2011
VIJAY AND COMPANY Vs. YOGESWARA RAO AND COMPANY	March 25, 2011
VIJAY KUMAR AGARWAL Vs. RAJ KUMAR ROOPLAL AGARWAL	November 29, 2011
VIJAYA LAKSHMI ENTERPRISES Vs. STATE OF A.P.	December 21, 2011
VIJAYA TRADERS KADAPA Vs. COMMERCIAL TAX OFFICER I APPELLATE DEPUTY COMMISSIONER KURNOOL DIVISION KURNOOL	June 22, 2011
VIJAYAWADA MUNICIPAL CORPORATION Vs. CHAGARLAMUDI NAGESWARA RAO	April 1, 2011
VIKRAM SIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 24, 2011
VINYLLORA INDUSTRIES LTD Vs. CENTRAL EXCISE	November 2, 2011
VIPPAGUNTA RANGA RAO Vs. SPECIAL TAHSILDAR	September 19, 2011
VIPPANAPALLY RADHA Vs. BRINDAVAN EDUCATIONAL SOCIETY	November 29, 2011
VIRAT CRANE AGRI-TECH LTD Vs. COMMISSIONER OF CUS. & C. EX.	April 26, 2011
VISAKHA PARISUDHYA PANIWARALA SEVA SANGHAM Vs. A P S R T C	March 16, 2011
VISARAPU SOMESWARA RAO Vs. MUTYALA GANGA RAJU	March 4, 2011
VIVEK JAIN Vs. ASST COMMISSIONER OF INCOME TAX	January 25, 2011
VIZOVOLIE CHAKASANG NAGALAND Vs. COMMERCIAL TAX OFFICER	December 30, 2011
VOLTAS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT	June 6, 2011
VOLTAS LTD, ALLWYN UNIT Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL	May 6, 2011
VORUGANTI NARAYANA RAO Vs. BODLA RAMMURTHY	August 5, 2011
VPR MINING INFRA PVT LTD Vs. UNION OF INDIA	August 27, 2011
VST INDUSTRIES LIMITED HYDERABAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL LABOUR COURT GODAVARIKHANI KARIMNAGAR DISTRICT	August 26, 2011
VYTLA PREMA KUMAR Vs. VYTLA ANNAPURNA	December 26, 2011
VYTLA SOMESWARA RAO Vs. STATE OF ANDHRA PRADESH	September 5, 2011
WEAKER SECTION MUTT LAND RESIDENTS ASSOCIATION Vs. SWAMY HATHIRAMJI MUTT	April 28, 2011
Y SREENIVASULU Vs. GOVT OF A P	February 4, 2011
YADAGIRI SANTHOSH KARIMNAGAR DISTRICT Vs. STATE OF A.P	October 18, 2011
YADIKA VENKATA REDDY Vs. GUJJULA CHINA RAMI REDDY	December 7, 2011
YADLA VENKATA SUBBAMMA Vs. YADLA PUNNAMMA	November 24, 2011
YARA RENUKA Vs. GOVERNMENT OF ANDHRA PRADESH	February 25, 2011
YEDLA JOGULAMMA ALIAS JYOTHI Vs. CHUKKAKULA KONDAMMA	August 17, 2011
YEKKALURU SUDHAKARA REDDY Vs. STATE OF A P	October 29, 2011
YELAMARTHI SARATH KUMAR Vs. STATE OF ANDHRA PRADESH	March 25, 2011
YELIDINDI RAMALAKSHMI Vs. CHEEPURI RAMBABU	October 11, 2011
YELLAPU DAMAYANTHI Vs. POLAMARASETTI HEMALATHA	April 15, 2011
YELLINEDI SAGARESWARA RAO Vs. STATE OF A P	March 4, 2011
YELMAREDDY SURYAMMA Vs. UNION OF INDIA	September 19, 2011
YERKALA VIJAY KUMAR AND OTHERS Vs. YERKALA SATHEESH AND OTHERS	September 16, 2011
YERRA VENKATESH Vs. NATHI MALLESH	November 8, 2011
YERRAM VINOD Vs. STATE OF A P	January 20, 2011
YERRAMALLI SESHAGIRI Vs. YERRAMILLI SUBBA RAO	September 6, 2011
YERUVA SAYIREDDY Vs. STATE OF A P	August 11, 2011
YOUSUF KHAN Vs. STATE BANK OF HYDERABAD	January 21, 2011
YOUSUFUDDIN Vs. MASIUDDIN	February 25, 2011
ZUBEDA BEGUM Vs. MOHD JUNAID QURESHI	August 23, 2011

Year 2011 of HIGH COURT OF ANDHRA PRADESH

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