REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A APPA RAO Vs. STATE OF ANDHRA PRADESH	April 20, 2010
A B C INDIA LIMITED Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED	July 16, 2010
A BALARAM REDDY Vs. K V NARASIMHA MURTHY	January 28, 2010
A BHASKARA NAIDU Vs. A JYOTHI NAIDU	April 13, 2010
A C RAVINDRAN Vs. HIGH COURT OF ANDHRA PRADESH	July 14, 2010
A CHALAPATHI Vs. SATYANARAYANA N NUWAL	February 15, 2010
A JOHN PETER Vs. GANGISETTY MADDULETI ALIAS MADDULETAIAH	July 6, 2010
A N RAVI KUMAR S/O LATE A V S SURYANARAYANA Vs. UNION BANK OF INDIA, CENTRAL OFFICER	April 8, 2010
A P HANDICRAFT DEVLOPMENT CORPORATION LTD Vs. G DATTADRI	June 1, 2010
A P S R T C Vs. A V SWARUPA RANI	March 25, 2010
A P STATE WAKF BOARD Vs. SABITA JOSHI	October 4, 2010
A RADHA KRISHNA MURTHY Vs. GOVERNMENT OF A P	July 5, 2010
A RAJENDRA NAIDU Vs. BHARAT PETROLEUM CORPORATION LIMITED	June 17, 2010
A RAMA MOHANA RAO Vs. STATE OF AP	April 20, 2010
A RANGA BHASHYAM Vs. STATE OF ANDHRA PRADESH	December 16, 2010
A REKHA BAI Vs. STATE OF ANDHRA PRADESH	March 17, 2010
A SADANAND Vs. SYNDICATE BANK	December 29, 2010
A SATYANARAYANA Vs. SECRETARY DEPARTMENT OF B C WELFARE	November 2, 2010
A SRIDHAR LAKSHMAN Vs. MERBANC FINANCIAL SERVICES LTD OFFICIAL LIQUIDATOR	July 12, 2010
A SRINIVAS Vs. GOVERNMENT OF A P	November 9, 2010
A SUBASH BABU Vs. STATE OF ANDHRA PRADESH	February 26, 2010
A SUDERSHAN REDDY Vs. A JAGGA REDDY	June 9, 2010
A SUGUNA ALIAS K UGUNA Vs. A P S R T C	December 22, 2010
A T G SRINIVAS Vs. PUSHKARINI	August 10, 2010
A V DHARMA REDDY Vs. STATE OF AP	August 2, 2010
A V R MURTHY Vs. NUNNA VENKATA RAVANAMMA	April 12, 2010
A V R MURTHY Vs. NUNNA VENKATA RAVANAMMA	April 13, 2010
A V RANGA RAO Vs. STATE OF ANDHRA PRADESH	July 26, 2010
A YELLAPPA SASTRI Vs. GUNDA SHANKARA LINGAN	January 22, 2010
AADI SREENIVAS, GOVINDU Vs. RAMESH CHENNAMANENI, CHENNAMANENI RAJESWARA RAO AN	July 22, 2010
ABDUL HAKEEM Vs. STATE OF AP	August 5, 2010
ABDUL KHADER Vs. MUZAFFARUDDIN	May 31, 2010
ACCOUNTANT GENERAL Vs. A NAGESWARA RAO	April 9, 2010
ADAPA BENNAYYA Vs. MANDAL REVENUE OFFICER	September 23, 2010
ADARSHA COLLEGE OF EDUCATION GIDDALUR PRAKASAM DISTRICT Vs. ACHARYA NAGARJUNA UNIVERSITY	February 8, 2010
ADDULA VENKAT REDDY Vs. L CHANDRA MOULI	August 27, 2010
ADDURI SURYA SUBHADRAYYAMMA Vs. COLLECTOR PW EAST GODAVARI DISTRICT	June 17, 2010
ADDURI VARAHALAMMA VISAKHAPATNAM Vs. DEPUTY REGISTRAR OF COOP SOCIETIES	September 23, 2010
ADIGARLA VENKATA LAKSHMI Vs. ADIGARLA VENKATA SATYA SREENIVASULU	June 18, 2010
ADIGARLA VENKATA LAKSHMI Vs. ADIGARLA VENKATA SATYA SREENIVASULU	June 8, 2010
ADRSH INDUSTRIES Vs. STATE BANK OF INDIA	February 9, 2010
AFSARUNNISA BEGUM Vs. PROJECT DIRECTOR DISTRICT WOMEN DEVELOPMENT AND CHILD DEVELOPMENT AGENCY	July 22, 2010
AJAMEERA HARI NAIK Vs. SUMAN RATHOD	November 22, 2010
AKBER MAHMOOD Vs. MUZAFFAR MOOSA	July 23, 2010
AKKAYAPALLI CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. JOINT REGISTRAR DISTRICT CO OPERATIVE OFFICER	October 22, 2010
AKKIREDDI NAGAYAMMA Vs. ADHIKARI APPALANAIDU	October 1, 2010
AKULA VEERRAJU Vs. KARUMURU RUKMABAI	September 15, 2010
ALI ASGHAR CEIZAR Vs. COMMISSIONER OF I T	September 29, 2010
ALLA VENKATA SANATH BABJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 27, 2010
ALLA VIJAYA LAKSHMI Vs. STATE OF ANDHRA PRADESH	January 28, 2010
ALLADA BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 2010
ALLWYN A UNIT OF VOLTAS LTD Vs. MUKESH KUMAR JAIN	March 9, 2010
ALPINE HOUSING DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA	March 30, 2010
ALUR VANAJA KUMARI Vs. STATE OF ANDHRA PRADESH	December 16, 2010
AMEENA BEE Vs. AHMEDUNNISA BEGUM	August 25, 2010
AMEER BASHA Vs. STATE OF ANDHRA PRADESH	May 31, 2010
AMIT KUMAR AGARWAL Vs. REYNOLDS PACKAGINGS PVT LTD	December 27, 2010
AMRUT RAO PATIL Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	August 12, 2010
AMRUTHA Vs. STATE OF A.P AND ANR.	April 30, 2010
AMWAY INDIA ENTERPRISES REGD OFFICE AT NEW DELHI Vs. STATE OF AP	July 20, 2010
ANAMIKA Vs. ANNAMNEEDI RAJA SEKHAR	January 27, 2010
ANANT PRASAD GANERIWAL Vs. GOVT OF AP	August 31, 2010
ANDHRA BANK SAIFABAD BRANCH Vs. VALLURIPALLI NAGARJUN	September 17, 2010
ANDHRA GRAPHITE P LTD Vs. JOBING SYNDICATE	November 19, 2010
ANDHRA PRINTERS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	October 6, 2010
ANGADI SRINIVASA RAO Vs. STATE OF AP	July 15, 2010
ANGARA VIJAYA VENKATA RAMANA BABU Vs. ANGARA SESHARATNAM	June 10, 2010
APOLLO HOSPITAL Vs. T S ANAND KUMAR	June 29, 2010
APSRTC Vs. AHAMAD HUSSAIN	September 23, 2010
APSRTC Vs. SARITA DEVI DUJARI	September 23, 2010
ARASAVALLI TEJASWARI Vs. ARASAVALLI GOPALA RAO	December 31, 2010
ARCHITECTURAL ALUMINIUM SYSTEMS Vs. GITANJALI GEMS LIMITED	December 27, 2010
ARORA ENTERPRISES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	July 30, 2010
ARRAKUNTAL V GANESHAN Vs. STATE OF AP	July 8, 2010
ASHOK CHANDAK Vs. STATE OF AP	May 31, 2010
ASIAN PEROXIDE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 30, 2010
ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD Vs. GLOBAL ENTERPRISES SECUNDRABAD	February 19, 2010
ASSOCIATED ENGINEERING CONTRACTORS VIJAYAWADA Vs. CENTRAL WAREHOUSING CORPORATION HYDERABAD	April 28, 2010
ATKURU SATHYANARAYANA Vs. MULLAPUDI MANGAMMA	August 5, 2010
ATTADA APPALA NARAYANA Vs. ATTADA BANGARAYYA	August 25, 2010
AURORA EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX	December 22, 2010
AYANAPURAPU VENKATA RAMANA RAO Vs. HIGH COURT OF AP HYDERABAD	June 25, 2010
AZAM FOODS PRODUCTS PVT LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL MINISTRY OF FINANCE	June 7, 2010
B BHASKAR REDDY Vs. BOMMIREDDY PATTABHI RAMI REDDY	August 31, 2010
B DURGA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	August 17, 2010
B JANAKI Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU	June 15, 2010
B JAYA RAGHAVA NAIDU Vs. B RAMA SUBBA REDDY	November 1, 2010
B MALATHI ALIAS UMA Vs. B INDU SHEKARA RAO	August 3, 2010
B MALLAIAH Vs. APSRTC	November 23, 2010
B MANI Vs. GOVERNMENT OF ANDHRA PRADESH	October 8, 2010
B NADAMUNI CHETTY Vs. P KRISHNA REDDY	October 22, 2010
B R MEENA Vs. T BAJRANG	August 4, 2010
B RAMA KRISHNA REDDY Vs. DEPUTY TRANSPORT COMMISSIONER KADAPA	December 23, 2010
B RAMA MOORTHY Vs. G RAJABABU	November 3, 2010
B SEENAIAH AND CO Vs. HARJAN	June 8, 2010
B SEENAIAH AND COMPANY Vs. HARJAN	June 18, 2010
B SHASIDHAR Vs. BHARAT DYNAMICS LTD	October 21, 2010
B SREEKANTH Vs. SRI KRISHNADEVARAYA UNIVERSITY	December 21, 2010
B SREEKANTH ANANTHAPUR DISTRICT Vs. STATE OF AP	February 9, 2010
B SUDHAKAR Vs. STATE OF ANDHRA PRADESH	April 19, 2010
B SURESH Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE GUNTUR	March 11, 2010
B UPENDER Vs. STATE OF AP	April 26, 2010
B V R REDDY Vs. GENERAL MANAGER APCPDCL HYDERABAD	July 15, 2010
B V RAO AND CO CHARTERED ACCOUNTANTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER II AND OFFICER IN CHARGE	April 30, 2010
B VENKATA LAKSHMAMMA Vs. N JANAKAMMA	December 22, 2010
B VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	February 25, 2010
B VISHWANATHA REDDY Vs. ANDHRA PRAGATHI GRAMEENA BANK	January 19, 2010
BADDAM SANDEEP Vs. STATE OF ANDHRA PRADESH	June 18, 2010
BADDUKONDA APPALANAIDU S/O SATYAMNAIDU Vs. PATHIVADA NARAYANASWAMY NAIDU S/O LATE PAPUNAIDU A	December 28, 2010
BADRALA SURYAKUMARI Vs. BADRALA VAMANA MURTHY	April 26, 2010
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. YENNI SURYA RAO	July 15, 2010
BALAJI RAJU Vs. N LAKSHMI BAI	November 11, 2010
BALIJA RAJU Vs. N LAKSHMI BAI AND ANR	November 12, 2010
BANDA SREERAMAMURTHY Vs. UPPALURI LALITHAMBA	September 24, 2010
BANDARU GIRIBABU Vs. N V SATYANARAYANA MURTHY	December 8, 2010
BANDLAMOORI VENKATA LAKSHMAMMA Vs. NAYINENI JANAKAMMA	December 22, 2010
BANGARAMMA Vs. D CHINNA	November 11, 2010
BANK OF INDIA Vs. POTHULA VEERA KRISHNA RAO	June 23, 2010
BANOTH BASU Vs. STATE OF A P	December 13, 2010
BANOTH RAMESH Vs. STATE OF A P	December 10, 2010
BAPINEEDU CHOWDARY Vs. STATE OF AP	April 20, 2010
BAPUJI NAGAR RESIDENTS WELFARE ASSOCIATION Vs. EX OFFICIO CUM REVENUE DIVISIONAL OFFICER	June 11, 2010
BARLA RAMI REDDY Vs. GOVERNMENT OF AP	June 15, 2010
BARRE KANTHA RAO Vs. STATE OF A P	July 11, 2010
BARRE KANTHA RAO Vs. STATE OF A P	August 11, 2010
BASANI DURGA RAO Vs. SRI RAMA SRI KANYAPARAMESWARI	December 24, 2010
BASANT KUMAR SONI Vs. MUKUND DAS SONI	April 7, 2010
BASIREDDI PEDDA SUBBANNA Vs. A PRAMEELA	August 4, 2010
BATCHU NARAYANA RAO Vs. BATCHU VENKATA NARASIMHA RAO	June 21, 2010
BATHINA CHENNAMMA Vs. BATHINA VENKATA SUBBAIAH	July 27, 2010
BATHULA ANNAPURNA SRINIVASU Vs. TAHSILDAR KANCHIKACHERLA MANDAL KRISHNA DISTRICT	March 5, 2010
BAYER BIO SCIENCES PVT LTD Vs. PRESIDING OFFICER LABOUR COURT	November 30, 2010
BEERABOINA ANJANEYULU Vs. SPECIAL DEPUTY COLLECTOR	October 1, 2010
BGR ENERGY SYSTEMS LIMITED Vs. A P POWER GENERATION CORPORATION LTD	September 9, 2010
BHASYAM RAMAKRISHNA Vs. KADIYALA INDIRA DEVI	July 15, 2010
BHUPATI PEAMEELA Vs. SUPERINTENDENT OF POLICE	April 19, 2010
BMM ISPAT LTD Vs. ASSTT. COMMR. OF CUS	February 2, 2010
BODDANA PYDAMMA Vs. KILLANA KAMAPPADU	November 30, 2010
BODDU DAVID SATYANANDAM Vs. BUSSA CHANDRA PAUL	April 30, 2010
BODDU LAXMI RAJAM Vs. SINGARENI COLLIERIES COMPANY LIMITED	December 1, 2010
BOLISETTY SATYANAGA BALA RAJU Vs. STATE OF AP	April 27, 2010
BOLLARAPU GANGARAM Vs. STATE OF A P	December 30, 2010
BOMMIDI MADHU SUDHANARAO Vs. KALLAPU RAMESH	November 9, 2010
BOMMINAYANA NIRMALA LAKSHMUNAIDU Vs. RACHAPATHU KRISHNAMURTHY VEERANNA	March 22, 2010
BONDUGULA KAILASAPATHI Vs. COLLECTOR CIVIL SUPPLIES KARIMNAGAR DISTRICT	December 15, 2010
BOYA NALLABOTHULA VENKATESWARLU Vs. CIRCLE INSPECTOR OF POLICE NANDIKOTKUR P S	June 1, 2010
BRAMARAMBHA WINES Vs. K DEVARAJ GOUD	September 29, 2010
BUILDING MOSQUE WAKF Vs. SHEIK MEERA AND SONS	November 15, 2010
BURIDI VANAJAKSHMI Vs. BURIDI VENKATA SATYA VARAHA PRASAD GANGADHAR RAO	April 1, 2010
BURRA ANITHA Vs. ELAGARI MALLAVVA	July 12, 2010
BURRA RAJAIAH Vs. STATE	April 27, 2010
BURRAMUKKU ANJAMMA Vs. KUNCHAPU VENKATESWARLU	January 29, 2010
BURUGUPALLY SHIVA RAM KRISHNA Vs. CYRUS INVESTMENTS LTD	September 15, 2010
BUTOOLUNNISA BEGUAM AND THREE OTHERS Vs. STATE OF A P REP BY PUBLIC PROSECUTOR, HIGH COURT OF AP , HYDERABAD AND ANOTHER	August 5, 2010
BYRRAJU RAMALINGA RAJU Vs. STATE	April 23, 2010
C C E Vs. ANDHRA PRADESH PAPER MILLS LTD	August 20, 2010
C KAMALA KANTH Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA	June 30, 2010
C RAJA Vs. APSRTC	December 1, 2010
C RANGA Vs. STATE OF ANDHRA PRADESH	February 23, 2010
C RAYAM BABU Vs. B K L TRADERS PROPRIETOR B VENKATESWARLU	April 15, 2010
C THIMMAIAH Vs. STATE OF AP	April 8, 2010
C VENKATA SREERAMAKRISHNA RAO Vs. J L NARASIMHA RAO	June 24, 2010
CH ANJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 18, 2010
CH KIRON Vs. STATE OF AP	April 20, 2010
CH PITCHAVADHANULU Vs. STATE OF ANDHRA PRADESH	June 8, 2010
CH SHIVUDU Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION	April 22, 2010
CHAGANTI VENKATA BHASKAR Vs. C CHANDRASEKHAR REDDY	March 15, 2010
CHAIRMAN THE HYDERABAD GYMKHANA Vs. RAMESH AGARWAL	October 21, 2010
CHALAMALA RAJYALAKSHMI NAGENDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	February 3, 2010
CHALASANI SATYANARAYANA MURTHY Vs. CHALASANI RAMA KOTESWARA RAO	March 26, 2010
CHALASANI SATYANARAYANA MURTY Vs. CHALASANI RAMA KOTESWARA RAO	May 26, 2010
CHANDA MALA CHITEMMA Vs. STATE OF ANDHRA PRADESH	September 17, 2010
CHAPALA PEDDA THAYANNA Vs. CHAPALA CHINNA THAYANNA	August 6, 2010
CHARAN MEDICAL DEVICES Vs. STATE OF ANDHRA PRADESH	February 19, 2010
CHARMINAR PRESSURE VESSELS PVT LTD Vs. B SRINIVAS RAO	April 9, 2010
CHATAKONDU GOVINDA RAJULU Vs. G SUDHA MADHURI	June 23, 2010
CHATRATHI MOHAN RAO Vs. DISTRICT COLLECTOR LAND ACQUISITION	April 15, 2010
CHAVVA SATYA KRISHNA Vs. STATE OF AP	April 6, 2010
CHAVVA TANUJA Vs. MOHD HABEEB	March 19, 2010
CHEEDEY VAMSI PRIYA Vs. PARITALA BABU RAO	July 9, 2010
CHEEPURUPALLI ANNAJI RAO Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED	April 21, 2010
CHEMBETI BRAHMAIAH CHOWDARY Vs. STATE BANK OF HYDERABAD	April 13, 2010
CHEMBETI BRAHMAIAH CHOWDARY Vs. STATE OF HYDERABAD AND ANR.	April 13, 2010
CHENNAGIRI VENKATA SATYANARAYANA Vs. MANEPALLI RAJYA LAKSHMAMMA	August 6, 2010
CHERUKURI PARVATHI Vs. P S G KUMAR	November 11, 2010
CHIEF COMMISSIONER OF LAND ADMINISTRATION A P Vs. R S RAMAKRISHNA RAO	January 28, 2010
CHIEF ELECTRICAL INSPECTOR TO GOVERNMENT OF ANDHRA PRADESH Vs. M VEERESWARA RAO	August 27, 2010
CHILUKURU UMADEVI Vs. KALIDINDI VIJAYA LAKSHMI	August 16, 2010
CHILUKURU UMADEVI Vs. VISAKHAPATNAM	August 16, 2010
CHINNA RAMULU Vs. G T K RANGACHARYULU	August 12, 2010
CHINNAM NAGAMANI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	February 9, 2010
CHINNI SUBBA RAO Vs. SYED KAREEMIDDIN	March 11, 2010
CHINTA VIJAYA KUMAR REDDY Vs. STATION HOUSE OFFICER	June 29, 2010
CHINTAGUNTA APPA RAO Vs. JOINT COLLECTOR SRIKAKULAM DISTRICT	March 19, 2010
CHINTALAPATI PURUSHOTTAMA SASTRY Vs. YARLAGADDA NAGARAJA RAO	March 31, 2010
CHINTHIRALA SURESH KUMAR Vs. STATE OF AP	April 28, 2010
CHIRALA CO-OP. SOCI. Vs. COMMISSIONER OF CENTRAL EXCISE	June 14, 2010
CHITTINEEDI SURIBABU Vs. STATE OF ANDHRA PRADESH	August 13, 2010
CHITTINENI MOHANA RAO Vs. JAGARLAMUDI SUBBARAO	August 30, 2010
CHITTIVALASA JUTE MILLS LTD Vs. STATE OF AP DEPUTY COMMISSIONER OF LABOUR	May 31, 2010
CHITTIVALASA JUTE MILLS LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 12, 2010
CHOWDARY KAMALA BAI Vs. DISTRICT ELECTION AUTHORITY	February 4, 2010
CHOWTAPALLI PRATAP REDDY Vs. DASARI PULLAMMA	April 19, 2010
CHUKKA RAMAIAH Vs. CHEKURU BUJJIAH	July 5, 2010
CHUKKA RAMAIAH Vs. CHEKURU BUJJIAH	July 15, 2010
CHUNCHU YESODARA RAO Vs. STATION HOUSE OFFICER BESTAVARIPETA P S	April 21, 2010
CMC LIMITED, A GOVERNMENT OF INDIA ENTERPRISE UNDE Vs. PRESIDING OFFICER,; B DAYANAND, S/O B MALLAIAH AND	August 5, 2010
COASTAL ANDHRA POWER LTD Vs. STATE OF ANDHRA PRADESH	December 22, 2010
COASTAL WARTSILA PETROLEUM LIMITED Vs. STANDARD FERRO ALLOYS PRIVATE LIMITED	December 6, 2010
COMMISSIONER AND DIRECTOR OF INTERMEDIATE EDUCATION AP HYDERABAD Vs. T SATYNAM NAIDU	March 12, 2010
COMMISSIONER OF C EX Vs. AUROBINDO PHARMA LTD	October 5, 2010
COMMISSIONER OF CENTRAL EXCISE Vs. KINETA MINERALS AND METALS LTD	August 27, 2010
COMMISSIONER OF CUS. & C. EX. Vs. J. CHENNAKESAVULU	November 10, 2010
COMMISSIONER OF INCOME -TAX Vs. I D L CHEMICALS LTD	November 3, 2010
COMMISSIONER OF INCOME TAX Vs. SWARNA BAR RESTAURANT, MANAGING PARTNER JOGI RAMESH	September 9, 2010
COMMISSIONER OF INCOME TAX Vs. SARVARAYA TEXTILES LTD	October 29, 2010
COMMISSIONER OF INCOME TAX Vs. BABU KHAN BUILDERS	May 31, 2010
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. PADMAVATHI HATCHERIES P LIMITED	November 3, 2010
COMMISSIONER OF INCOME TAX HYDERABAD Vs. GURUKUL GHATKESWAR TRUST HYDERABAD	October 8, 2010
COMMR OF CUS AND C EX Vs. K S TOBACCO COMPANY LTD	August 16, 2010
D AHMED ALI KHAN Vs. D IQBAL AHMED KHAN	October 22, 2010
D ANANDA MURTHY Vs. G ANASUYAMMA	June 22, 2010
D BALA MADDILETI Vs. SUPERINTENDING ENGINEER ASSESSMENTS APCPDC LTD	March 11, 2010
D BHARATHMMA Vs. STATE OF ANDHRA PRADESH	July 6, 2010
D DURGESH ALIAS DURGI Vs. STATE OF AP	February 23, 2010
D JEEVAN LAL Vs. LIFE INSURANCE CORPORATION OF INDIA	September 28, 2010
D JHANSI PRAKASH Vs. COMMISSIONER OF APPEALS	November 18, 2010
D K MOHAN RAO Vs. FOOD CORPORATION OF INDIA	February 18, 2010
D K MOHAN RAO Vs. FOOD CORPORATION OF INDIA	February 10, 2010
D LAKSHMINARAYANA RAO Vs. D GOPALAKRISHNA RAO	March 18, 2010
D RAMA BHARATHI Vs. D BHARATHI	November 10, 2010
D RAMAKRISHNA RAO Vs. LRR HATCHERIES PVT LTD	February 19, 2010
D SHANAKAR KISHAIAH Vs. AP ADMINISTRATIVE TRIBUNAL REGISTRAR HYDERABAD	March 9, 2010
D SHYAM SUNDER Vs. NEELLA PRABHU LINGAMURTHY	February 1, 2010
D SIDDAPPA Vs. TAHSILDAR DOMAMANDAL DOMA RANGA REDDY DISTRICT	April 29, 2010
D SUBBARAMAIAH Vs. CHIEF GENERAL MANAGER APGENCO	November 25, 2010
D VENKATA RAMANA HYDERABAD Vs. A P STATE ROAD TRANSPORT CORPORATION	October 20, 2010
DANDU VENKATA BALARAMA KRISHNAM RAJU Vs. K VIJAYA KUMAR RAJU	June 28, 2010
DANDU VENKATA BALARAMA KRISHNAM RAJU Vs. K VIJAYA KUMAR RAJU	June 15, 2010
DARAM RAVI RAJ Vs. CHIEF INFORMATION COMMISIONER A P INFORMATION COMMISSION HYDERABAD	February 9, 2010
DASAMMA Vs. BHARANI MUTUALLY AIDED CO OPERATIVE HOUSING SOCIETY LTD.	October 8, 2010
DASARI RADHA KRISHNA Vs. STATE OF AP	April 20, 2010
DASIKA PANDURANGA SAI Vs. CHANDRU SOMASHANKARA PRASAD	December 21, 2010
DEEPA PARESH CHEDDA Vs. SECRETARY TO GOVERNMENT	August 2, 2010
DEEPTHI AVENUES PVT LTD Vs. STATE OF ANDHRA PRADESH	December 14, 2010
DEPOT MANAGER Vs. KHETWATH GHAMSHEE BAI	September 9, 2010
DEPOT MANAGER APSRTC Vs. J M REDDY	December 2, 2010
DEPOT MANAGER APSRTC Vs. M A ATHIQUE	September 30, 2010
DEPOT MANAGER APSRTC Vs. CHANDALA VEERA VENKATA SATYANARAYANA	June 17, 2010
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. CMC LIMITED	August 4, 2010
DEPUTY INSPECTOR GENERAL OF POLICE WARANGAL Vs. P SADAIAH	March 17, 2010
DEVARAKONDA LAKSHMI Vs. GOVERNMENT OF A P	January 19, 2010
DHANNULA GOVINDARAJU Vs. STATE OF A P	August 5, 2010
DHULIPALLA NARENDRA KUMAR Vs. A P CO OPERATIVE TRIBUNAL	September 21, 2010
DIDUGU SAND AND BOAT WORKERS CO OPERATIVE SOCIETIES LTD Vs. DIVISIONAL COOPERATIVE OFFICER GUNTUR DIVISION GUNTUR	April 13, 2010
DIRECTOR CENTRAL BUREAU OF INVESTIGATION Vs. OBULAPURAM MINING COMPANY PVT LTD	December 16, 2010
DIRECTOR OF MEDICAL EDUCATION HYDERABAD Vs. QUASIM	March 30, 2010
DIRECTORATE GENERAL PERSONNEL MILITARY ENGINEER SERVICE Vs. B INDIRA R SUDARSHAN	February 15, 2010
DISTRICT COLLECTOR NILLORE Vs. CIRCAR PAPER MILLS LTD	April 19, 2010
DISTRICT EDUCATIONAL OFFICER NIZAMABAD Vs. SHIVAJI	June 10, 2010
DIVISIONAL FOREST OFFICER Vs. DISTRICT JUDGE WEST GODAVARI	September 8, 2010
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. CHAKKA LINGA MURTHY	September 30, 2010
DORA TULJAMMA Vs. TANMEET SINGH	November 18, 2010
DUDEKULA ALLAUDDIN Vs. G SIVARAMAKRISHNA	July 30, 2010
DURGA MATHA BUILDING CONSTRUCTIONS CO OP HOUSING SOCIETY LTD Vs. SADA YELLAIAH	July 16, 2010
DURTHATI VIJAYA KUMARI Vs. STATE OF ANDHRA PRADESH	June 24, 2010
DWARAMPUDI TULSAMMA ALIAS KANAKAMMA Vs. NALLAMILLI ATCHIREDDY	August 5, 2010
E DASTAGIRI E PAPA SAHEB Vs. REGIONAL TRANSPORT OFFICER	August 25, 2010
E JANGAIAH Vs. S PRATHAP REDDY	September 14, 2010
E RAJESHWARI Vs. T S SEKHAR	July 14, 2010
E SATYANARAYANA REDDY Vs. MURALIDHAR REDDY	July 6, 2010
E SRIDHAR Vs. VISAKHAPATNAM STEEL PLANT	September 28, 2010
E SUDHEER REDDY Vs. MANDA KONDANNA	April 30, 2010
EDA ARUNA Vs. EDA NAGI REDDY	September 3, 2010
ELURU SREENIVASA RAO Vs. ELURU SRI LAKSHMI PADMAVATHI ALIAS PADMAVATHI	July 8, 2010
EMAAR HILLS TOWNSHIP PRIVATE LIMITED Vs. GOVERNMENT OF AP	October 20, 2010
EPURI VENKATESWARI Vs. GOVERNMENT OF ANDHRA PRADESH	July 19, 2010
EXECUTIVE OFFICER GROUP TEMPLES Vs. SAKHIYA MATT	August 6, 2010
EXECUTIVE OFFICER SRI BRAMARAMBA MALLIKARJUNA SWAMY TEMPLE Vs. SAI KRUPA HOMES KARIMNAGAR	April 28, 2010
EXECUTIVE OFFICER SRI KANAKA MAHALAKSHMI AMMAVARU DEVASTHANAM Vs. BOKKA VENKATA RAO	August 4, 2010
EXHIBITION SOCIETY Vs. LABOUR COURT	November 18, 2010
FDC LTD Vs. ANDHRA PRADESH MEDICAL AND SALES REPRESENTATIVES UNION	December 13, 2010
FLEMINGO DFS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS	December 30, 2010
FORTUNA INFRASTRUCTURES INDIA PRIVATE LTD Vs. SHIVA CREATIVE CONSTRUCTIONS	July 14, 2010
FORUM FOR SUSTAINABLE DEVELOPMENT HYDERABAD Vs. UNION OF INDIA	July 13, 2010
G ARAVIND KUMAR Vs. SADAT ALI	September 30, 2010
G BASAWARAJ Vs. STATE OF ANDHRA PRADESH	October 21, 2010
G JANAKI RAMUDU Vs. STATE OF ANDHRA PRADESH	July 21, 2010
G JAYAPRAKASH Vs. G SARASWATI	January 25, 2010
G KARTHIKEYAN Vs. FOOD CORPORATION OF INDIA	December 21, 2010
G LAKSHMI Vs. PULIMANDI SATYANARAYANA	August 4, 2010
G MALLAIAH Vs. A P STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD	December 27, 2010
G PENTAMMA Vs. G ANJALI	July 2, 2010
G RAJASEKHAR Vs. CHAIRMAN A P S W R E I S	November 15, 2010
G RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	October 8, 2010
G RAMANAMMA Vs. P CHIRANJEEVI RAO	March 31, 2010
G RAMESH BABU Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL	April 8, 2010
G RAMULU ALIAS VENKAT RAMULU Vs. A P S R T C MANAGING DIRECTOR HYDERABAD	July 15, 2010
G SHYAM KUMAR Vs. KAPIL CHIT FUNDS PVT LTD	September 2, 2010
G SIVANNA Vs. COMMISSIONER FOR PROHIBITION AND EXCISE	July 1, 2010
G SURESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	June 29, 2010
G UDAYAKIRAN REDDY Vs. G RAMAKRISHNA REDDY	December 6, 2010
G V MOHAN Vs. STATE OF ANDHRA PRADESH	October 8, 2010
G VANAMALAMMA Vs. ABDUL HAQ	April 8, 2010
G VENKAT RATNAM Vs. KOLLI PARA JHANSI LAKSHMI	August 25, 2010
G VENKAT REDDY SAI REDDY Vs. EXECUTIVE OFFICER GP KOLLAPUR VILLAGE AND MANDAL MAHABUBNAGAR DISTRICT	April 30, 2010
G VENKATA REDDY Vs. B VENKATA REDDY	August 10, 2010
G VIKRAM REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES OF ANDHRA PRADESH	August 24, 2010
G VISHNUDEVENDRAMMA Vs. G PADMAJA	November 12, 2010
GADDEGUDEM VADENNA Vs. STATE OF ANDHRA PRADESH	December 21, 2010
GADE LAXMI Vs. YELLISHETTI KRISHNA	November 23, 2010
GADEPALLI JAYAPRAKASH Vs. GADEPALLI SARASWATI	January 25, 2010
GADIRAJU SATYAVATHI Vs. JAMPANA VENKATA SATYA NARAYANA RAJU	October 19, 2010
GAMPA JAYA Vs. M SATYA SHANKER RAO	January 22, 2010
GAMPA SAI RAVI KIRAN Vs. BONDA RAMA LAKSHMI	August 6, 2010
GANDLA PANAGARI SAILU Vs. STATE OF A P	December 30, 2010
GANGA PRASAD SHARMA Vs. D MARKANDEYULU	December 3, 2010
GANGABHAVANI Vs. STATE OF ANDHRA PRADESH	April 16, 2010
GANGALA RAJU Vs. RAYAVARAPU APPARAO	February 15, 2010
GANGALA RAJU Vs. RAYAVARAPU APPARAO	February 17, 2010
GANIVADA PEDDI NAIDU S/O SIMMANNA Vs. KOPPAKA VENKATA RAO S/O CHINNA SANYASAYYA AND; STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR	March 11, 2010
GANNA SARVAIAH Vs. STATE OF ANDHRA PRADESH	January 29, 2010
GANNAMANI ANASUYA Vs. PARVATINI AMARENDRA CHOWDARY	April 19, 2010
GANPATI SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER AND DIRECTOR OF SUGAR AND CANE COMMISSIONER HYDERABAD	August 26, 2010
GANTA SANDHYA Vs. REVENUE DIVISIONAL OFFICER	October 25, 2010
GARIKAMUKKA REETA Vs. STATE OF ANDHRA PRADESH	February 8, 2010
GATTA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH	December 23, 2010
GAYATRI DEVI TRADERS Vs. STATE OF ANDHRA PRADESH	October 7, 2010
GEDELA CHANDRAYYA Vs. STATE OF AP	June 30, 2010
GENERAL MANAGER APSRTC Vs. J VENKAT RAM REDDY	October 1, 2010
GENERAL MANAGER MEDAK DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. GOTTIMUKKALA VENKATESWARA SHARMA	July 15, 2010
GENERAL MANAGER SINGARENI COLLERIES CO LTD Vs. MOHD FAREED	October 21, 2010
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. SYED ABDUL KAREEM	April 12, 2010
GENERAL MANAGER TELECOM BHARATH SANCHAR NOGAM LTD Vs. K SUDARSHANA RAO	July 28, 2010
GEORGE MAIJO AND CO Vs. KARANAM VEERABHADRA RAO	July 23, 2010
GIC HOUSING FINANCE LTD Vs. PRESIDING OFFICER LABOUR COURT	December 22, 2010
GMMCO LIMITED Vs. STATE OF AP	November 11, 2010
GODDEGUDEM VADENNA Vs. STATE OF A P	February 21, 2010
GODDWGUDEM VADENNA Vs. STATE OF A P	December 21, 2010
GONE RAJAMMA Vs. CHENNAMANENI MOHAN RAO	March 3, 2010
GOPALA KRISHNA TAMADA AND 26 ORS Vs. S P TUCKER, PRINCIPAL SECRETARY, IRRIGATION AND CO	November 12, 2010
GOPISETTI VENKATA LAKSHMI NARASIMHARAO VENKATA RAMAYYA Vs. SATYA FINANCIAL SERVICES NARSAPURAM	April 29, 2010
GORRE DHARMA REDDY Vs. STATE	March 5, 2010
GOTTUMUKKALA VENKATA LAKSHMI SUJATHA Vs. GOTTUMUKKALA CHANDRA SEKHARA VENKATA KRISHNAM RAJU	August 4, 2010
GOVERNMENT ANDHRA PRADESH Vs. M NAGESHWAR RAO	February 19, 2010
GOVERNMENT OF A P Vs. P SULOCHNAMMA	January 18, 2010
GOVERNMENT OF A P Vs. STATE	December 7, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. S S P YADAV	November 22, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. B SRINIVASA RAO	October 27, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMADI FATIMA	January 21, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. PAGADALA KHALI KANTHI	January 29, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. M M KRISHNA KUMAR	February 22, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. P V SATYANARAYANA MURTHY	March 10, 2010
GOVERNMENT OF ANDHRA PRADESH Vs. AVIRNENI RAMA KRISHNA	June 2, 2010
GOVERNMENT OF AP Vs. A RAJESWARA REDDY	March 2, 2010
GOVERNMENT OF AP Vs. O SRINIVAS RAO	September 28, 2010
GOVIND RAO Vs. JOINT COLECTOR ADILABAD	August 2, 2010
GOVINDA PEDI NAIDU Vs. KOPPAKA VENKATA RAO	March 11, 2010
GOVT OF NCT OF DELHI Vs. SUKHBIR SINGH	November 18, 2010
GRAM PANCHAYAT KOPPAVARAM Vs. STATE OF A P	October 19, 2010
GTL INFRASTRUCTURE LIMITED Vs. GRAM PANCHAYAT	December 22, 2010
GUDA TARAMANI Vs. UNION OF INDIA	July 2, 2010
GUDDANTI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	September 17, 2010
GUDLA SURYANARAYANA REDDY ALIAS MAJOR SURI ALIAS NGS SWAMY Vs. GUDLA KANAKA RAO	June 25, 2010
GUGULOTH BABU RAO Vs. SURAKHSA CHIT FUNDS	August 18, 2010
GULABCHAND SILK MILLS PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	April 29, 2010
GUMMALLA NAGESWARA RAO Vs. STATE OF A P	October 7, 2010
GUNAPATI RADHA KRISHNA REDDY Vs. CHEEMALA VENKATA RAMAN	March 11, 2010
GUNDU PARVATHAMMA Vs. PENUBARTHI SREENIVASULU	February 22, 2010
GUNJI CHINNA ALIAS CHINNI Vs. STATE OF A P	October 8, 2010
GUNTAMUKKALA VENKATA NAGARJUNA Vs. STATE OF A P	December 23, 2010
GUNTUPALLI VENKATA RAMAIAH Vs. GUNTUPALLI PURNACHANDRA RAO	July 22, 2010
GUNTUR UNITED CRICKET CLUB Vs. III ADDITIONAL DISTRICT COURT	April 13, 2010
GURIJALA CHENNAMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	February 25, 2010
GURRAM ALLABAKSH Vs. SHAIK HABEEBULLABASHA	October 19, 2010
GURULAKSHMI FOOD PRODUCTS GUNTUR Vs. STATE OF ANDHRA PRADESH	February 2, 2010
GUTTA NIRMALA Vs. GUTTA NAGESWARA RAO	September 17, 2010
HABEEBUNNISA BEGUM Vs. MOHAMMED ABDUL KHADEER	April 30, 2010
HARITA RAKSHA ENTERPRISES Vs. NORTHERN MINERALS LTD	March 15, 2010
HEMANT B PRASAD Vs. PERFECT SOLUTIONS	August 23, 2010
HINDUSTAN PETROLEUM CORPORATION LTD Vs. MARGADARSI SERVICE CENTRE	August 27, 2010
I RENUKA Vs. COLLECTOR KHAMMAM KHAMMAM DISTRICT	February 3, 2010
I SRINIVASA RAO Vs. COMMISSIONER OF LABOUR	March 12, 2010
I VENKATAIAH Vs. STATE OF ANDHRA PRADESH	December 10, 2010
IBC KNOWLEDGE PART PVT LTD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY SECUNDERABAD	April 22, 2010
ILAPURAM NARAYANA Vs. STATE OF ANDHRA PRADESH	November 15, 2010
INCOME TAX OFFICER Vs. TIPPALA YERRAYAMMA	June 18, 2010
INOX AIR PRODUCTS LIMITED Vs. KALYANI GERDAU STEELS LIMITED	March 18, 2010
ITC LIMITED Vs. SECRETARY GRADE I AGRICULTURAL MARKET COMMITTEE	October 22, 2010
ITC LIMITED, AN EXISTING COMPANY REPRESENTED BY IT Vs. DISTRICT COLLECTOR AND ORS	June 15, 2010
J RAMDAS Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 2010
J SRI RAM SURYA PRAKASH SHARMA Vs. STATE OF ANDHRA PRADESH	September 30, 2010
J V SUDHAKAR Vs. GOVERNMENTOF AP	July 23, 2010
J VIDYA SAGAR L J RAJAM Vs. STATE OF AP	April 28, 2010
JADA CHENNAIAH Vs. JADA VENKATA SUBBAIAH	March 9, 2010
JAI BHARAT PLYWOOD AND HARDWARE Vs. VINOD	February 16, 2010
JALADANKI RANGANAYAKAMMA Vs. STATE OF ANDHRA PRADESH	February 4, 2010
JALAGADUGULA ESWARA RAO Vs. DAVALA SURYA RAO	November 18, 2010
JANAGAMA SHANKARAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 4, 2010
JARU RAMESH ALIAS DADI Vs. STATE OF A P	July 2, 2010
JETTI UMAMAHESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR	June 9, 2010
JINKA CHENDRAYUDU Vs. JOINT COLLECTOR KADAPA DISTRICT	October 21, 2010
JOHN ABRAHAM Vs. STATE OF AP	May 19, 2010
JOHNSON LIFTS (P) LIMITED Vs. STATE OF ANDHRA PRADESH	February 9, 2010
JOINT COLLECTOR R R DISTRICT KHAIRATABAD Vs. D NARASING	June 8, 2010
JOINT COLLECTOR RANGA REDDY DISTRICT HYDERABAD Vs. P V NARASIMHA RAO	August 24, 2010
JULOORI VEERESHALINGAM CHARITABLE TRUST SECUNDERABAD Vs. JULOORI UMAMAHESHWAR RAO	July 1, 2010
JUTTIKA SURYANARAYANA Vs. MADHAVASWAMIVARI TEMPLE MANAGER TOKALAPUDI BHIMAVARAM TALUK	February 22, 2010
K A K BABU Vs. DEPOT MANAGER A P S R T C	November 26, 2010
K BALAKRISHNA Vs. B JAGDISH KUMAR	March 15, 2010
K BHARATH Vs. COLLECTOR CIVIL SUPPLIES CHITTOOR	December 30, 2010
K BHASKAR RAO Vs. K A RAMA RAO	April 28, 2010
K CHATTOPADHYANA Vs. GOVERNMENT OF ANDHRA PRADESH	October 5, 2010
K DHANRAJU Vs. STATE OF AP	June 28, 2010
K DURGA GOUD Vs. PERUMANDLA SUMITHRA	December 8, 2010
K DURGA PRASAD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	August 10, 2010
K GAYATHRI Vs. CONVENOR EAMCET 2010 HYDERABAD	September 29, 2010
K GURAVAIAH Vs. STATE	April 29, 2010
K I ASKARI Vs. NAWAB MIR BARKAT ALI KHAN	February 15, 2010
K KANNEGANTI PRABHAKAR RAO S/O SRI RAMAKRISHNA, UN Vs. UNION BANK OF INDIA REP BY ITS MANAGING DIRECTOR;	March 23, 2010
K KESHAV RAO Vs. STATE OF AP	August 26, 2010
K KISHORE KUMAR REDDY Vs. STATE BY SPECIAL PUBLIC PROSECUTOR	October 21, 2010
K LAKSHMI DEVAMMA Vs. REGIONAL MANAGER APSRTC KURNOOL	March 5, 2010
K LAXMAIAH Vs. EXECUTIVE ENGINEER HOUSING WESTERN DIVISION	March 3, 2010
K LAXMAIAH Vs. EXECUTIVE ENGINEER HOUSING WESTERN DIVISION	February 3, 2010
K LAXMANNA Vs. GOVERNMENT OF ANDHRA PRADESH	July 14, 2010
K M SURYA Vs. L JAYA RAMA REDDY	September 28, 2010
K MADHU Vs. BRIJ KISHORE PANDIYA	January 29, 2010
K MOSES Vs. APSRTC	November 2, 2010
K MUNIKRISHNAIAH Vs. NALLAMANI KALVA GRAM PANCHAYAT	December 28, 2010
K NAGA VENKATA SURYA LAKSHMI Vs. INDIAN OIL CORPORATION LIMITED	June 25, 2010
K PADMAJA Vs. K VENUGOPAL REDDY	March 30, 2010
K PARTHASARADHI REDDY Vs. HONBLE SPEAKER AP LEGISLATIVE ASSEMBLY HYDERABAD	April 29, 2010
K PAWAN KALYAN Vs. D KIRAN KUMAR	October 7, 2010
K PRAKASH Vs. GOVERNMENT OF A P	June 25, 2010
K RAGHAVA REDDY Vs. REGISTRAR OSMANIA UIVERSITY HYDERABAD	August 31, 2010
K RAGHU BABU Vs. C VEERA SEKHAR	September 23, 2010
K RAJAIAH Vs. STATE OF AP	July 1, 2010
K RAJAIAH Vs. STATE OF ANDHRA PRADESH	June 1, 2010
K RAJENDRA KUMAR Vs. DECCAN GRAMEENA BANK	July 13, 2010
K RAM MOHAN REDDY Vs. STATE OF AP	April 13, 2010
K RAMA KOTESWARA RAO Vs. GOVERNMENT OF A P	November 12, 2010
K RAMA KRISHA Vs. STATE OF A P	October 20, 2010
K RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH	October 28, 2010
K RAMA RAO Vs. PRESSTEELS AND FABRICATIONS PVT LTD	February 15, 2010
K S V V L NARASIMHA RAO Vs. KAMISETTY SUGUNA	March 10, 2010
K SANTHA KUMAR K NARAYANACHARY Vs. REVENUE DIVISIONAL OFFICER MADANAPALLE CHITTOOR DISTRICT	March 31, 2010
K SANTOSH Vs. M NARSING RAO	November 16, 2010
K SATYANANDA PATNAIK Vs. HYDRABAD URBAN DEVLOPMENT AUTHORITY	April 28, 2010
K SHANKAR REDDY Vs. REGIONAL JOINT COMMISSIONER	March 5, 2010
K SOMARAJU Vs. STATE OF A P	September 16, 2010
K SRINIVASA RAO Vs. N RAMACHANDRAMURTHY	July 19, 2010
K SRINIVASULU Vs. GOVERNMENT OF AP	February 26, 2010
K SRUTI Vs. P R RAJESWARI	June 18, 2010
K SUBBA RAJU Vs. EXECUTIVE ENGINEER TLC DIVISION	March 30, 2010
K SUBBAIAH Vs. C N KRISHNAMACHARLU	December 29, 2010
K SUREKHA REDDY Vs. V CHANDRAIAH	August 10, 2010
K V K AMARNAH Vs. P N ESWARAIAH	March 19, 2010
K V RAMANA Vs. PRESIDING OFFICER	October 7, 2010
K V V BALASUBRAMANYAM Vs. B MAKANDEYAULU	July 27, 2010
K VENKAT RAO Vs. SPORTS AUTHORITY OF ANDHRA PRADESH	September 30, 2010
K VENKAT REDDY Vs. BHANWARILAL SHARMA	March 29, 2010
K VENKATA PRASAD Vs. M SHAHNAZ ANANTAPUR DISTRICT	March 22, 2010
K VENKATESWARLU Vs. APSRTC	December 1, 2010
K VIVEK REDDY Vs. STATE OF ANDHRA PRADESH	September 30, 2010
K. KANTHA RAO REDDY Vs. STATE REP. BY SPECIAL PUBLIC PROSECUTOR	October 21, 2010
K.A.K. BABU Vs. DEPOT MANAGER AP.PS.R.T.C. KHAMMAM	July 26, 2010
KAKARAPALLI RUPULAYYA Vs. STATE OF A P	December 28, 2010
KAKINADA PORT STEEL BARGES AND DEEP WATER PORT WORKERS UNION KAKINADA Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2010
KAKUTURU RAMANAMMA Vs. ARIGUNDRAM SARALAMMA	October 22, 2010
KALAGATLA HASANAIAH ALIAS HASAN Vs. STATE OF A P	December 24, 2010
KALAKOTI SIVA REDDY Vs. DISTRICT COLLECTOR KRISHNA AT MACHILIPATNAM	September 21, 2010
KALIVARAPU LAKSHMI KUMARI Vs. BURADA APPALANAIDU	December 20, 2010
KALLA PAPAMMA Vs. SAVITHINA SANKARA RAO	November 11, 2010
KALLAM SUBBA REDDY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	January 21, 2010
KALYAN ROLLER FLOUR MILLS PVT LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD	February 3, 2010
KAMAL MEDICAL HALL AND GENERAL STORES Vs. RAM DEV BHUTADA	November 12, 2010
KAMBHAM SUNIL Vs. STATE OF ANDHRA PRADESH	January 28, 2010
KAMIDI SURYA PRABHAVATHI Vs. KAMIDI VEERA VENKATA SATYANARAYANA MURTHY AND THRE	July 16, 2010
KAMMA DAMODAR RAO Vs. KAMMA ANURADHA	August 3, 2010
KAMMARI LAXMI Vs. K MUNULA RANI	January 25, 2010
KANAKA DURGA Vs. STATE OF AP	May 19, 2010
KANCHI VENKATESHAM Vs. JOINT COLLECTOR MEDAK DISTRICT	August 23, 2010
KANDI VENKATA SUNEEL KUMAR REDDY Vs. STATE OF AP	February 25, 2010
KANDREGULA MAHALAKSHMAMMA Vs. UNION OF INDIA	August 26, 2010
KANDRIGA SUBBA REDDY Vs. GOVT OF A P	December 29, 2010
KANNA SURYANARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	October 21, 2010
KANNAM VENKATI Vs. DISTRICT PANCHAYAT OFFICER	November 26, 2010
KANNUBHAI JASHBHAI PATEL Vs. SHRI TIRUMALA VENKATESWARA CO OP HOUSING SOCIETY LTD	December 24, 2010
KANUMURI SURYAKANTHAMMA Vs. M NARASIMHA RAO	October 21, 2010
KANYAKA PARAMESHWARI ENGINEERING LTD. Vs. COMMR. OF CUS. & C. EX.	September 14, 2010
KARAKA VARAQHALAMMA Vs. VELAGALA SIMHACHALAM	March 29, 2010
KARNAM MANJUNATH Vs. DISTRICT COLLECTOR	April 30, 2010
KARNAPU SATYANARAYANA Vs. CHAPPA VENKATA RAO	June 18, 2010
KARUTURI SATYANARAYANA Vs. K KRISHNAVENI DURGA KUMARI	September 13, 2010
KATARI SATYANARAYANA Vs. STATION HOUSE OFFICER II TOWN P S	July 23, 2010
KATARU ANJAMMA Vs. CHAIRMAN LOK ADALAT BENCH	December 1, 2010
KATIKALA SHANKARAIAH Vs. STATE OF A P	November 29, 2010
KATKAM RAAJANNA Vs. STATE OF AP	March 2, 2010
KAVITHA GURRALA Vs. BHARAT PETROLEUM CORPORATION LTD	August 25, 2010
KAVURU VENKATARAMANAMMA ALIAS SEETARAVAMMA Vs. KAVURU NARAYANARAO	August 19, 2010
KEDARISETTI ATMARAM Vs. N SEETHARAMARAJU	August 31, 2010
KHAJA ABDUL QADEER Vs. MOHAMMED ALLAUDDIN	August 2, 2010
KHUNI MOSQUE ALIAS HABIBIA MOSQUE Vs. SHAIK ABDUL GAFOOR	September 8, 2010
KILLI KRUPARANI Vs. STATE OF ANDHRA PRADESH	November 18, 2010
KIRAN KRISHNA REAL ESTATE Vs. SIDDIPETA RANGA REDDY	December 13, 2010
KODALI RAJU Vs. APSRTC HYDERABAD	September 8, 2010
KODAVANTI BASAVA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	July 13, 2010
KODELA SIVA PRASADA RAO Vs. STATE OF ANDHRA PRADESH	February 2, 2010
KOGANTI LAKSHMI Vs. STATE GOVERNMENT OF ANDHRA PRADESH	March 23, 2010
KOKA VENKATA RAMANAIAH NAIDU Vs. KARNAM VENKATA RATNAM	August 5, 2010
KOLA SATYA RAO Vs. JOINT COLLECTOR VIZIANAGARAM DISTRICT VIZIANAGARAM	January 28, 2010
KOLLI RANGA RAO Vs. KOLLI VARALAKSHMI JANANI	November 12, 2010
KOLLI VENKATESWARA RAO Vs. Y VENKATESWARA RAO	April 27, 2010
KOLLIPARA SUBBA RAO Vs. BHEEMANAPALLI SREENIVASA RAO	June 21, 2010
KOLLURI ESWARARAO Vs. STATE BY ITS PUBLIC PROSECUTOR	December 10, 2010
KONDA RANGA REDDY Vs. GALIVEEDU RAJA REDDY	July 27, 2010
KONDAMUDI BENERJEE Vs. REVENUE DIVISIONAL OFFICER ONGOLE	December 7, 2010
KONE SATYANARAYANA Vs. ALAPATI JAYAPRAKASH NARAYANA	May 31, 2010
KONERU SURESH BABU Vs. STATE OF ANDHRA PRADESH	August 4, 2010
KOPPIREDDY NAGESWARA RAO ALIAS NAGAYYA Vs. STATE OF ANDHRA PRADESH	December 27, 2010
KOPPULA RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	February 19, 2010
KORADA SANYASAMMA Vs. MANDADI ADILAKSHMI	July 14, 2010
KORISAPADU WATER USERS ASSOCIATION PRAKASAM DISTRICT Vs. SECRETARY GRAM PANCHAYAT KORISAPADU PRAKASAM DISTRICT	March 3, 2010
KORIVI CHINNA POLI REDDY Vs. DADIBOINA GURAIAH	June 8, 2010
KORSA SEETHARAMULU Vs. STATE OF A P	August 24, 2010
KOTAK SECURITIES Vs. STATE OF A.P.	August 12, 2010
KOTHA RAMAKANTH Vs. GOVERNMENT OF A P	March 9, 2010
KOTHA SUDHEER Vs. COLLECTOR CIVIL SUPPLIES KARIMNAGAR KARIMNAGAR DISTRICT	April 20, 2010
KOTHAKONDA NARSAIAH Vs. STATE OF ANDHRA PRADESH	April 29, 2010
KOTHAPALLI SUBRAMANYA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2010
KOUSHIK ADVERTISING MEDIA HYDERABAD Vs. POLURU GOPALA KRISHNAIAH	March 10, 2010
KOYYANA RAMACHANDRA RAO Vs. VISAKHAPATNAM STEEL PLANT	June 15, 2010
KRISHNA COUNTRY CANAL BOAT WORKERS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY	February 8, 2010
KUDUMULA KISHORE REDDY Vs. KUDUMULA KRISHNA REDDY	July 20, 2010
KUKKALA GOVINDA RAJU Vs. STATE OF AP	April 9, 2010
KUMAR METALLURGICAL CORPORATION LIMITED Vs. ASSET RECONSTRUCTION COMPANY INDIA LIMITED	February 19, 2010
KUMARI DONAGIRI VIMALA Vs. GOVERNMENT OF AP	March 31, 2010
KUMARI K GAYATHRI Vs. CONVENOR EAMCET 2010	September 29, 2010
KUMARI SRI UMA Vs. STATE OF AP	March 10, 2010
KUMMARI KAMALAMMA Vs. KUMMARI ANJANEYULU	April 21, 2010
KUNCHE DURGA PRASAD Vs. PUBLIC INFORMATION OFFICER OFFICE OF CHIEF MANAGER OIL AND NATURAL GAS CORPN LTD	January 20, 2010
KURRA MADHAVA RAO Vs. KURRA PADMAVATHI	March 10, 2010
L HARIPRASAD Vs. LAGADAPATI SURYAKUMARI	August 24, 2010
L J RAMAIAH Vs. CEMENT CORPORATION OF INDIA LTD	July 15, 2010
L RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH	December 16, 2010
L SANJEEVA RAO Vs. A P STATE FINANCIAL CORPORATION	October 5, 2010
L VENKATA KRISHNA REDDY Vs. M ANJINAPPA	April 9, 2010
LAGADAPATI RAJA GOPAL Vs. SUNKARA KRISHNA MURTHY	April 22, 2010
LAKANAM VENKATA RAMANA RAO Vs. PONNAMANDA ALIVELAMMA	February 19, 2010
LAKSHMI BAI Vs. TAHSILDAR MADNOOR MANDAL NIZAMABAD DISTRICT	February 4, 2010
LAKSHMI HOUSING ENTERPRISE Vs. HAJI BEGUM	August 31, 2010
LAKSHMI HOUSING ENTERPRISES HYDERABAD Vs. HAJI BEGUM	August 24, 2010
LAKSHMI SURI Vs. UNION OF INDIA	December 21, 2010
LAKSHMINAGAR HOUSING WELFARE ASSOCIATION HYDERABAD Vs. SYED SAMI ALIAS SYED SAMIUDDIN	March 5, 2010
LANCO INFRATECH LTD Vs. CESTAT, BANGALORE	February 28, 2010
LAND ACQUISITION OFFICER CUM MANDAL REVENUE OFFICER Vs. P PULLA REDDY	June 9, 2010
LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER JAGTIAL Vs. EKKALADEVI NARASAMMA	February 4, 2010
LANKA ANNAPURNA SREE Vs. GOVERNMENT OF ANDHRA PRADESH	December 2, 2010
LANKA ESWARA REDDY Vs. PRINCIPAL SECRETARY IRRIGATION AND COMMAND AREA DEVELOPMENT DEPARTMENT	November 12, 2010
LANKA ESWARA REDDY Vs. S P TUCKER	November 12, 2010
LANKA VANI Vs. STATE OF AP	June 22, 2010
LANKALAPALLI MALLESWARA RAO ALIAS MALLI Vs. STATE OF ANDHRA PRADESH	February 2, 2010
LEASE PLAN INDIA LIMITED Vs. COMMERCIAL TAX OFFICER	September 7, 2010
LEKKALA CHINA MASTHAN NAIDU Vs. MEDA SARVANI	February 17, 2010
LIC EMPLOYEES MUTUALLY AIDED CO OPERATIVE HOUSING BUILDING SOCIETY LTD Vs. D V K SARMA	September 16, 2010
M A AZEEM BAIG Vs. CHIEF EXECUTIVE OFFICER	April 21, 2010
M A MUNEEM ALIAS HAJI SETH Vs. MOHD ABDUL NAYEEM ZAKEE	August 4, 2010
M BALARAM Vs. BHARAT SANCHAR NIGAM LIMITED	August 4, 2010
M CHANDRA SEKHAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 11, 2010
M CHINNAYYA ALIAS GANGANNA Vs. M SUDHAKAR	February 19, 2010
M D PRABHAKAR Vs. KANISETTY ALIAS PANDA JYOTHI DURGA BHAVANI	March 19, 2010
M JAGADEESWAR Vs. STATE ACB INSPECTOR OF POLICE	April 9, 2010
M JAGANATH REDDY Vs. STATE OF ANDHRA PRADESH	July 15, 2010
M K EXPORTS BHIMAVARAM Vs. AGRICULTURAL MARKET COMMITTEE BHIMAVARAM	April 21, 2010
M KAVITHA Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 2010
M KISHAN RAO Vs. R SUBRAMANYAM	April 8, 2010
M KOTESWARA RAO Vs. EXECUTIVE DIRECTOR FOOD CORPORATION OF INDIA	October 7, 2010
M LAKSHMAIAH Vs. SUPERINTENDING ENGINEER, AP TRANSCO	June 24, 2010
M NINGA REDDY Vs. STATE OF A P	December 13, 2010
M PRATAP RAO Vs. M PADMAJA	November 16, 2010
M PURIJAGANNADH Vs. GOVERNMENT OF A P	July 17, 2010
M PURIJAGANNADH M SATYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH	July 12, 2010
M PUSHPALATHA Vs. M VENKATESHWARLU	March 8, 2010
M R THULASI KUMARI Vs. K KRISHNAN	June 3, 2010
M RACHAIAH Vs. CENTRAL POWER DISTRIBUTION CO OF AP LTD	January 21, 2010
M RIZWANULLAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 2010
M SATYANARAYANA Vs. P INDIRA DEVI	December 3, 2010
M SHOBHANA Vs. K SATYA PRABHU	June 21, 2010
M SIDDARAMAPPA Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	December 10, 2010
M SIVA RAMAKRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	July 14, 2010
M SREEDEVI Vs. STATE OF ANDHRA PRADESH	February 26, 2010
M V SIVA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	January 25, 2010
M VENKATARAMANA Vs. AP COOPERATIVE TRIBUNAL HYDERABAD	April 20, 2010
M VENKATESWARA RAO Vs. UNION OF INDIA	January 27, 2010
M VINOD VIJAYA KANTH Vs. GOVERNMENT OF ANDHRA PRADESH	March 5, 2010
M YADAGIRI M MANIKAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD	December 2, 2010
M YERRAPPA Vs. AUTHORIZED OFFICER LAND REFORMS APPELLATE TRIBUNAL	October 19, 2010
M. CHINNAYYA @ GANGANNA Vs. M. SUDHAKAR	February 19, 2010
M/S.BSCPL INFRASTRUCTURE LIMITED Vs. THE GOVERNMENT OF ANDHRA PRADESH	January 22, 2010
MADAKA SAVITRI Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	August 20, 2010
MADALA APPA RAO ALIAS APPAYYA ALIAS SREENU Vs. STATE OF A P	September 20, 2010
MADAS VENKAT GOUD Vs. STATE OF ANDHRA PRADESH	April 13, 2010
MADAVARAPU RAMAKRISHNA Vs. STATE	June 23, 2010
MADDALA RAMA PRASAD Vs. P V V V PRASADA RAO	April 30, 2010
MADHUCON PROJECTS LIMITED Vs. B GIRIJAPATHI REDDY AND CO	October 6, 2010
MADHULA SRINIVAS Vs. DREDGING CORPORATION OF INDIA LTD	October 7, 2010
MADHUSUDHAN RAO Vs. COMMISSIONER AND DIRECTOR OF SETTLEMENTS	November 19, 2010
MADIGA PAPANNA Vs. STATE OF A P	December 9, 2010
MADURI Vs. MOLUGU SRINIVASULU	July 30, 2010
MAJEED Vs. STATE OF AP	June 4, 2010
MAKKENA BALAIAH Vs. STATE OF AP	June 22, 2010
MAKS CASTING P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 2010
MALA NARSIMHULU Vs. LAND ACQUISITION OFFIER CUM THE SPL DY COLLECTOR	April 29, 2010
MALANBEE Vs. SYED AMJED HUSSAIN	October 29, 2010
MALGIREDDY VENKATA RAMANA Vs. THIPPANA NARSI REDDY	March 11, 2010
MALIREDDY SREERAMULU REDDY Vs. MALIREDDY RAMAKRISHNA REDDY	April 27, 2010
MALLAMPATI GURAVAIAH Vs. GOVT OF ANDHRA PRADESH	March 30, 2010
MAMIDI VENU MADHAV Vs. RAMAKANTH REDDY	December 24, 2010
MAMINDLA PADMA Vs. KANAKADURGA LEASING AND FINANCE LTD	September 30, 2010
MANAGEMENT OF CHITTIVALASA JUTE MILLS Vs. PRINCIPAL SECRETARY TO GOVERNMENT LABOUR EMPLOYEMENT TRAINING AND FACTORIES DEPT GOVT OF A P	March 12, 2010
MANAGING DIRECTOR APSRTC Vs. J PEDDA BHEEMESHWAR	November 11, 2010
MANDA KRUPAKAR RAO Vs. STATE OF AP	June 2, 2010
MANDAL REVENUE OFFICER SIRCILLA Vs. J PRAVEEN RAO	January 21, 2010
MANDAPAKA CHANDRA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	April 26, 2010
MANEPALLI VENKATA SREERAMA MURTHY Vs. GARLAPATI LAKSHMANA SWAMY	June 16, 2010
MANGANELLORE VEERARAGHAVAN Vs. DISTRICT COLLECTOR NELLORE	August 31, 2010
MANNE MALLIKARJUNA RAO Vs. KONERU PADMANABHA PRASAD	October 22, 2010
MANYAM KESAVA RAO Vs. LAND ACQUISITION OFFICER SUB COLLECTOR	December 23, 2010
MARAPU SUBBA RAO Vs. TAHSILDAR MANDAVALLI	November 24, 2010
MARUTHI COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF A P	August 25, 2010
MASARATH JAHAN BEGUM Vs. MASOOD HASHIM ALI	October 4, 2010
MASTER K GEET ANKIT Vs. SAI SRI BUILDERS	July 1, 2010
MATHANGI VENKAYAMMA Vs. STATE OF AP	June 1, 2010
MATHRUSREE EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH	July 13, 2010
MAXWROTH PLYWOODS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER	September 21, 2010
MAYANA SAHEB KHAN Vs. MAYANA GULAB JAN	August 23, 2010
MD MOINUDDIN Vs. ADDITIONAL DIRECTOR GENRAL OF POLICE ADMINISTRATION	August 10, 2010
MD TRIBAL COOPERATIVE MARKETING DEVP Vs. MEDA VENKATA KUMARA SWAMY	July 29, 2010
MEESALA KRISHNA RAO Vs. ALLU SURAYANARAYANA	March 19, 2010
MEGTHALA GIRI Vs. UNION OF INDIA	December 24, 2010
MEHRUNNISA BEGUM Vs. M A KHADAR	June 25, 2010
MENDI MAHALAKSHMI Vs. A P STATE	December 1, 2010
METHUKU SURESH ALAIS SURESH SAGAR Vs. METHUKU ANURADHA	October 21, 2010
MIRZA ASGHAR HUSSAIN Vs. COMMISSIONER OF POLICE HYDERABAD	June 23, 2010
MMTC LTD Vs. RASHTRIYA ISPAT NIGAM LIMITED VISAKHAPATNAM	July 12, 2010
MOGILICHERLA BHIXAPATHI Vs. STATE OF A P	December 14, 2010
MOHAMMED AFSAR PASHA Vs. NOOR US SOHER	August 10, 2010
MOHAMMED AHMED ALI Vs. OSMANIA UNIVERSITY	November 22, 2010
MOHAMMED AHSAN KHAN Vs. REGIONAL PASSPORT OFFICER SECUNDERABAD	August 30, 2010
MOHAMMED M KHALID Vs. SHAHEEN HUSSAIN KHAN	February 25, 2010
MOHAMMED SHAREEF Vs. DEPOT MANAGER A P S R T C	December 20, 2010
MOHAMMED SUJATH ALI Vs. STATE OF ANDHRA PRADESH	October 25, 2010
MOHD ABDUL HAKEEM (DIED PER LRS) AND ORS Vs. NAIYAZ AHMED, MOHD NIZAMMUDIN	March 5, 2010
MOHD AKBER YASEEN Vs. RIZWAN SULTHANA	July 7, 2010
MOHD BASHEERUDDIN MAHABUBNAGAR Vs. GOVERNMENT OF ANDHRA PRAESH	March 19, 2010
MOHD GHOUSE Vs. STATE OF ANDHRA PRADESH	February 24, 2010
MOHD GHOUSE Vs. SHAREEFUNNISA	July 27, 2010
MOHD HUSSAIN KHAN Vs. NATIONAL INSURANCE CO LTD	November 10, 2010
MOHD ILYAS KHAN Vs. ABDULLAH BIN HUSSAIN	August 2, 2010
MOHD IMTIYAZ AHMED Vs. MOHD HUSSAIN KHAN	March 8, 2010
MOHD MOHINUDDIN KHAN Vs. CHIEF COMMISSIONER OF APPEALS	April 1, 2010
MOHD MOINUDDIN Vs. STATE OF ANDHRA PRADESH	July 7, 2010
MOHD OSMAN ALI Vs. SECOND JUNIOR CIVIL JUDGE CITY CIVIL COURT HYDERABAD	March 8, 2010
MOHD SALEEM Vs. STATION HOUSE OFFICER	September 21, 2010
MOHD SATTAR Vs. STATE OF ANDHRA PRADESH	November 23, 2010
MOHD SATTAR S/O MOHD SARDAR, OCC LABOUR Vs. STATE OF A P PROSECUTOR	December 2, 2010
MOHD YOUNUS Vs. STATE OF ANDHRA PRADESH	February 9, 2010
MOHD YOUSUF Vs. DIRECTOR GENERAL OF FIRE SERVICE	April 13, 2010
MOOLA ANUSHA Vs. MOOLA VIJAYA BHASKAR	August 18, 2010
MOORAM REDDY SHANKER REDDY Vs. ANNALURU RAMACHANDRA RAO	December 31, 2010
MORABAKULA RAMANADAM Vs. STATE OF A P	September 30, 2010
MOTHUKURI RANGA RAO Vs. ROYYALA LAXMINARAYANA	July 1, 2010
MUBARAK INDUSTRIES Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	January 20, 2010
MUBARAK INDUSTRIES WANAPARTHY MAHABUBNAGAR Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI	January 30, 2010
MUDAVATHU NAGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH	October 26, 2010
MUDILI SRINIVASARAO Vs. VISAKHAPATNAM MUNICIPAL CORPORATION	April 7, 2010
MUDIMELA KONDA REDDY Vs. GONA NAGI REDDY	July 23, 2010
MUJEEBUNISSA BEGUM Vs. JOINT COLLECTOR	October 1, 2010
MULAKALA VENKATA RAMANA Vs. VALIGONDA RAMESH	February 23, 2010
MUMMADI SIDDA CHENNA MALLIKARJUNA SAMBHUDEVARA SWAMY MATHADIPATHY SAMBHUDEVARA MATH CHEBROLU GUNTUR Vs. COMMISSIONER AP CHARITABLE HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS HYDERABAD	April 13, 2010
MUMMIDI DURGA Vs. UNION OF INDIA	February 16, 2010
MUNAGALA MALLESWARA RAO GUNTUR Vs. GOVERNMENT OF AP	September 6, 2010
MUNICIPAL CORPORATION OF VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH	January 19, 2010
MUNICIPAL COUNCIL Vs. MOHD ABDUL RASHEED	November 2, 2010
MUPPALA BADARI NARAYANA Vs. MUPPALA ATCHIMAMBA	June 14, 2010
MUPPU RAJU LAKSHMI Vs. AP STATE WAKF BOARD	February 15, 2010
MURALI D KANURI Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI	January 25, 2010
MURALIDHAR GULLIPALLI Vs. NIZAMS INSTITUTE OF MDECIAL SCIENCES	September 30, 2010
N ANAND RAJU Vs. STATE OF ANDHRA PRADESH	August 5, 2010
N K LEASING CONSTRUCTIONS LTD Vs. SUGAN CHAND SANKLA	August 11, 2010
N KAMARAJU Vs. STATE OF ANDHRA PRADESH	June 22, 2010
N MADHAVA RAO Vs. T RAMALINGESWARA RAO	November 23, 2010
N NAGAMANI Vs. STATE OF ANDHRA PRADESH	March 11, 2010
N NARSINGARAO Vs. SRINIVASA CHARY	July 21, 2010
N PADMA Vs. APSRTC	November 25, 2010
N R S NARAYANA Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD	September 28, 2010
N RAMANAIAH NAIDU Vs. COLLECTOR AND DISTRICT MAGISTRATE KADAPA KADAPA DISTRICT	June 15, 2010
N S SHINDE Vs. UNION OF INDIA	June 29, 2010
N SHANTHAMMA Vs. STATE OF ANDHRA PRADESH	March 8, 2010
N SIMHACHALAM Vs. AP PUBLIC SERVICE COMMISSION SECRETARY NAMPALLY HYDERABAD	March 11, 2010
N SREEHARI Vs. GOVERNMENT OF AP	September 6, 2010
N SRI BINDU Vs. REVENUE DIVISIONAL OFFICER	November 26, 2010
N SRINIVAS REDDY Vs. DEPOT MANAGER JEEDIMETLA DEPOT	December 27, 2010
N SUNKANNA Vs. STATE OF ANDHRA PRADESH	July 2, 2010
N SURYANARAYANA RAJU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS SECUNDERABAD	February 17, 2010
N VASANTHI Vs. GOVERNMENT OF ANDHRA PRADESH	June 10, 2010
NADAKUDI VARA PRASAD Vs. STATE OF A P	December 30, 2010
NADENDLA GOPALA RAO Vs. STEEL CITY SECURITIES LTD	March 17, 2010
NADIMINTI TRIVENI Vs. STATE OF AP	July 22, 2010
NAGARJUNA CONSTRUCTION CO LTD HYDERABAD Vs. GOVERNMENT OF INDIA	June 7, 2010
NAGARJUNA FINANCE LIMITED Vs. RESERVE BANK OF INDIA	March 13, 2010
NAGARJUNA FINANCE LTD. Vs. RESERVE BANK OF INDIA AND OTHERS (AND OTHER CASES)	March 30, 2010
NAKKA SURYA BHAGAVAN Vs. STATE OF A P	November 26, 2010
NALANDA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF A P	August 27, 2010
NALLAM DURGA Vs. STATE OF ANDHRA PRADESH	August 5, 2010
NALLAMILLI VEERA NAGENDRA Vs. RAMISETTI VEERA RAGHAVA RAO	January 22, 2010
NAMSANI MALLAIAH ALIAS MALLESHAM Vs. AHMED AHSANUAL RAHEMAN	June 21, 2010
NARAMAN MOJES Vs. STATE OF A P	October 28, 2010
NARANGI BAI Vs. YADAGIRI BAL RAJ ALIAS AUSHA BALRAJ	October 29, 2010
NARESH SINGH THAKUR Vs. STATE OF ANDHRA PRADESH	February 23, 2010
NARNE CONSTRUCTIONS P LTD Vs. UNION OF INDIA	August 13, 2010
NARNE CONSTRUCTIONS PVT LTD Vs. V KUSUMA N RAO	February 4, 2010
NARRA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	June 24, 2010
NATIONAL INSURANC CO LTD HINDUPUR Vs. VADDE SUSHEELAMMA	August 27, 2010
NATIONAL INSURANCE CO LTD Vs. M P DEEPAK	August 27, 2010
NATIONAL INSURANCE CO LTD Vs. M VENKATESWARAMMA	June 18, 2010
NATIONAL INSURANCE CO LTD Vs. NAREDLA LAXMI	June 17, 2010
NATIONAL INSURANCE CO LTD Vs. KOVVURI SATYANARAYANA	July 6, 2010
NATIONAL INSURANCE CO LTD Vs. VELDI CHANDRA SEKHAR	July 8, 2010
NATIONAL INSURANCE CO LTD Vs. K CHANDRAKALA	July 9, 2010
NATIONAL INSURANCE CO LTD Vs. THELLA MADHU	June 15, 2010
NATIONAL INSURANCE CO LTD Vs. ADEPU RAGHUNATH	February 17, 2010
NATIONAL INSURANCE CO LTD Vs. OBURI OGURI UMAMAHESWARAR RAO	September 15, 2010
NATIONAL INSURANCE CO LTD Vs. GUNJA SHIVAJI	September 9, 2010
NATIONAL INSURANCE CO LTD Vs. AHMED ALI ALIAS MOHD ALI	November 29, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. BANDA ASHOK	July 29, 2010
NATIONAL INSURANCE COMPANY LIMITED Vs. YARRASANI APARANJI	July 15, 2010
NATIONAL INSURANCE COMPANY LTD Vs. VUDIKALA LORA VORGILIA	December 3, 2010
NAVAL CIVILIAN EMPLOYEES UNION VISAKHAPATNAM Vs. CHIF OF THE NAVAL STAFF NEW DELHI	March 2, 2010
NAVEEN KUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR BHARATH DYNAMICS LIMITED	June 21, 2010
NAVEEN VYAS Vs. SUB INSPECTOR OF POLICE SAROORNAGAR POLICE STATION	July 15, 2010
NEELA SWAROOPA Vs. GUNDA RADHIKA	June 21, 2010
NEELAGIRI VENKATA RAO Vs. STATE OF A P	February 22, 2010
NEELAM WILLAMS Vs. MOHAMMAD IQBAL PASHA	June 21, 2010
NEELAPOOJA RAJAGOPALCHARY Vs. STATE OF ANDHRA PRADESH	December 31, 2010
NEHRU CONVENT HIGH SCHOOL KAKINADA Vs. STATE OF ANDHRA PRADESH	August 27, 2010
NELLORE ZILLA PRAJA PARISHAD Vs. GOVT OF A P	November 26, 2010
NEREDLA SIRISHA Vs. NAREDLA SURA REDDY	July 23, 2010
NEW INDIA ASSURANCE CO LTD Vs. PEEKA NAGA RAJU	July 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. NUNNA VEERA VENKATA SATYANARAYANA ALIAS SATHIBABU	August 20, 2010
NEW INDIA ASSURANCE CO LTD Vs. PUJALA CHENCHU NAGAIAH	September 17, 2010
NEW INDIA ASSURANCE CO LTD Vs. MOHAMMED AHMEDUNNISA	December 10, 2010
NEW INDIA ASSURANCE CO LTD Vs. JOGA APPALA NARASAMMA	July 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. A JAMPAIAH	June 8, 2010
NEW INDIA ASSURANCE CO LTD Vs. S YASHODA	April 30, 2010
NEW INDIA ASSURANCE CO LTD Vs. YEDLEPAGA RAMUDU ALIAS RAMULU	April 26, 2010
NEW INDIA ASSURANCE CO LTD Vs. PALAMONI SURESH	February 18, 2010
NEW INDIA ASSURANCE CO LTD Vs. G SAMPOORNA	March 12, 2010
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. S. YASHODA AND OTHER	April 13, 2010
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P RAJU	February 25, 2010
NEW NOBLE EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX AND DIRECTOR OF INCOME TAX	November 11, 2010
NEW SRIDHAR WINES Vs. GOVERNMENT OF ANDHRA PRADESH	August 11, 2010
NIRMA CERGLASS TECHNICS P LTD Vs. INTERNATIONAL ADVANCED RESEARCH CENTRE FOR POWER METULLERGY NAD NEW MATERIALS ARCI AS AUTONOMOUS R AND D CENTRE OF DEPARTMENT OF SCIENCE AND TECHNOLOGY	April 1, 2010
NIRMAL DUTTA Vs. STATE GOVERNMENT OF INDIA	August 17, 2010
NIRMALA BALDWA Vs. GOVT OF A P	September 7, 2010
NIZAMS INSTITUTE OF MADICAL SCIENCES Vs. MAMATHA REDDY	December 29, 2010
NTUR UNIVERSITY OF HEALTH SCIENCES Vs. MOHAMMED JAKEER SHAIK	February 5, 2010
NUNE VARALAKSHMI Vs. JOINT COLLECTOR KADAPA	December 30, 2010
O SUDHEER REDDY Vs. STATE	April 26, 2010
O.N.G.C. LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS	April 26, 2010
OBLISETTY MANAGATAYARU Vs. GOVERNMENT OF A P	June 8, 2010
OBULAPURAM JANARDHANA REDDY Vs. OBULAPURAM VENKATA SUBBA REDDY	July 16, 2010
OBULAPURAM MINING COMPANY PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH SECRETARY TO GOVERNMENT INDUSTRIES AND COMMERCE DEPARTMENT	February 26, 2010
OFFICIAL LIQUIDATOR HIGH COURT OF AP HYDERABAD Vs. GAURAV SHARMAN	April 15, 2010
OM PRAKASH STEEL FURNITURES Vs. HINDI PRACHAR SABHA	December 10, 2010
OMKAR TELE Vs. MOHD ABDUL RAHMAN	May 31, 2010
ORIENTAL INSRUANCE CO LTD Vs. GORU SURYAKANTHAM	July 8, 2010
ORIENTAL INSURANCE CO LTD Vs. CHEEMAKURTHI VENKATA KANAKA RAJU	June 17, 2010
ORIENTAL INSURANCE CO LTD Vs. KUNUKU CHANDRAYYA	June 24, 2010
ORIENTAL INSURANCE CO LTD Vs. BASHABOINA BAKKAMMA	January 29, 2010
ORIENTAL INSURANCE CO LTD Vs. SHAIK AKHTAR	November 18, 2010
ORIENTAL INSURANCE CO LTD Vs. T SARAMMA	July 15, 2010
ORIENTAL INSURANCE CO LTD Vs. BHOOMI REDDY PEDDI REDDY LAKSHMI DEVI	July 16, 2010
ORIENTAL INSURANCE CO LTD Vs. VADDADI DEVANA RAJU	July 22, 2010
ORIENTAL INSURANCE CO LTD Vs. DUMPA HARITHA	September 29, 2010
ORIENTAL INSURANCE CO LTD CHENNAI Vs. P GOVINDASWAMY	July 1, 2010
ORIENTAL INSURANCE CO.LTD. Vs. CHEEMAKURTHI VENKATA KANAKA RAJU	May 17, 2010
ORIGALA ADAM Vs. STATE OF A P	December 28, 2010
OSURI VENKATA SUBBAMMA Vs. LAND ACQUISITION OFFICER AND MANDAL REVENUE OFFICER KAKINADA	August 30, 2010
P GANGANNA Vs. K SURENDRANATH	July 23, 2010
P GAYATHRI Vs. SECRETARY DAKSHIN BHARATH HINDI PRACHAR SABHA HYDERABAD	September 9, 2010
P GOPALAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	September 22, 2010
P HARI Vs. ANJURU YELLAPPA	July 16, 2010
P JOHNSON Vs. K PREIASAMY	April 28, 2010
P K RAMACHANDRA RAJU Vs. A P POWER GENERATION CORPORATION LTD	November 18, 2010
P KIRAN Vs. STATE OF ANDHRA PRADESH	August 30, 2010
P KUSUMA KUMARI Vs. STATE OF AP	August 11, 2010
P L K PRASAD Vs. C PRATAP REDDY	August 12, 2010
P LAKSHMI RAMANA Vs. UNION OF INDIA	August 26, 2010
P NARAYANA REDDY Vs. GOVT OF AP	March 5, 2010
P PENTAMMA Vs. PRESIDING OFFICER LABOUR COURT	October 29, 2010
P RAJAGOPAL REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 6, 2010
P RANGA REDDY Vs. STATE OF A P	August 2, 2010
P RAVI PRASAD GOUD Vs. P KRISHNA	August 10, 2010
P RAYAVARAM P A C SOCIETY LTD Vs. KARNEEDI SATYANARAYANA	October 21, 2010
P S SULTAN KHAN Vs. INSPECTOR GENERAL OF POLICE GUNTUR RANGE GUNTUR DISTRICT	May 31, 2010
P SAROJAMMA Vs. S PAPA SAHEB	August 4, 2010
P SATHIYYA NAIDU Vs. SUPERINTENDENT OF POLICE	June 16, 2010
P SHIBU KUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE GROUP CENTRE CHENNAI	July 27, 2010
P SHIVARAJ SAMPATHY Vs. COMMISSIONER AND INSPECTOR GENERAL STAMPS AND REGISTRATION	June 14, 2010
P SHOBA RANI Vs. STATE OF ANDHRA PRADESH	June 18, 2010
P SRINIVASULU Vs. HEMALATHA	April 28, 2010
P SRINIVASULU Vs. HEMALATHA	April 8, 2010
P SUBBA LAXMI Vs. P RAMYA	July 2, 2010
P SURENDRA BABU Vs. GOVERNMENT OF A P	April 16, 2010
P T M MARAPPA Vs. STATE OF A P	December 27, 2010
P V RAJENDRA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	November 29, 2010
P V SHOBHA Vs. UNION OF INDIA	March 4, 2010
P V V A V PRASAD Vs. SHAIK MAHABOOB BASHA	July 6, 2010
P VENKAT REDDY Vs. HIGH COURT OF A P	October 29, 2010
P VITTAL REDDY Vs. K SHARATH BABU	August 11, 2010
PABBA SATYAMMA ALIAS RENYKUNTA BALAIAH Vs. PABBA SATHYAMMA	July 5, 2010
PADALA PRASAD Vs. PADALA ANANDARAO	June 18, 2010
PADAMATA PARVATHI Vs. PRINCIPAL SECRETARY DEPARTMENT OF HOUSING	November 8, 2010
PADMA PAWAR Vs. GOVERNMENT OF ANDHRA PRADESH	December 23, 2010
PADMAVATHI TRADERS Vs. AGRICULTURAL MARKET COMMITTEE	June 14, 2010
PADMAVATHI TRADERS NELLORE Vs. AGRICULTURAL MARKET COMMITTEE NELLORE	July 14, 2010
PAGADALA PRATAP Vs. STATE OF A P	June 22, 2010
PAIDALA THIRUPATHI REDDY AND BROTHERS Vs. ENGINEER IN CHIEF ROADS AND BUILDINGS ADMINISTRATION AND N H ERRAMANZIL	September 2, 2010
PALASI BALAYYA Vs. STATE OF A P	June 30, 2010
PALLE GANGI REDDY Vs. DISTRICT COLLECTOR KADAPA	October 8, 2010
PALLE GANGI REDDY S/O. P. GANGI REDDY Vs. THE DISTRICT COLLECTOR AND	October 18, 2010
PAMARTHI SUBBA RAO Vs. H RAMA RAO	June 18, 2010
PAMKUNTLA PRATAP REDDY Vs. STATE OF ANDHRA PRADESH	June 16, 2010
PARITI SURYAKANTHAMMA Vs. SARIPALLI SRINIVASA RAO	February 8, 2010
PARVATHANENI KARUNAKAR Vs. D V SURESH	July 23, 2010
PATABALLA GANGABHAVANI Vs. PUPPALA RAMACHANDRA RAO	August 27, 2010
PATEL RAJU Vs. STATE OF AP	June 22, 2010
PATHAN KHAJA SHAFEE Vs. ANDHRA PRADESH STATE WAKF BOARD	December 29, 2010
PATNAM SUBBALAKSHMAMMA Vs. SUNKUGARI SREENIVASA REDDY	December 2, 2010
PATNAM VENKATESWARLU Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD	February 9, 2010
PATNANA VENKATARAMANA Vs. VUNGATLA APPA RAO	February 24, 2010
PATURU KATHYAYANI Vs. RAMI REDDY	April 28, 2010
PAUL S DAVID Vs. RETURNING OFFICER 60 KHAIRATABAD ASSEMBLY CONSTITUENCY	July 22, 2010
PAYYAVULA KESHAV Vs. Y VISWESWARA REDDY	September 3, 2010
PEDDINTI PADMAJA Vs. STATE OF ANDHRA PRADESH	October 7, 2010
PENUGUDURU SRINIVAS Vs. SREE DURGA MALLESWARA SWAMY VARLA DEVASTHANAM	July 8, 2010
PERIPOGU LAKSHAIAH ALIAS LATCHAIAH Vs. K RAVINDER	October 21, 2010
PERISETTY SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	June 18, 2010
PERRISINETI LOKANADHAM NARENDRA Vs. P HARIKA	March 19, 2010
PERUPALEM TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	February 9, 2010
PERVEZ AHMED Vs. UNION OF INDIA	December 3, 2010
PEST CONTROL PVT LTD Vs. ASSISTANT COMMISSIONER	November 26, 2010
PIDIKI VENKATARATHNAM Vs. RAMANAVARAPU SAMPATH KUMAR	June 4, 2010
PILLI RAJKUMAR Vs. PILLI SIVA KUMARI	April 9, 2010
PITCHAVADHANULU Vs. STATE OF A P	July 8, 2010
POLA BHADRAMMA Vs. G KUMAR	April 9, 2010
POOLA ASWARTHA NARAYANA Vs. STATE OF ANDHRA PRADESH	October 20, 2010
POTHABATHULA VEERANJUANEYULU Vs. SOUTH CENTRAL RAILWAYS SECUNDARABAD AP	January 21, 2010
POTHANA SESHAGIRI RAO Vs. MADDIPATI SATYAVATHI	December 3, 2010
POTHINA SURI BABU Vs. SINDHU SAI RAJU	December 10, 2010
POTHINA YELLA RAO Vs. A P RAVINDRANATH	August 2, 2010
POTHUREDDY RAMESH BABU Vs. INSPECTOR OF POLICE SPE CBI	September 30, 2010
POTNURI SATYA RAO Vs. B VENKATA RAO	December 13, 2010
POTTI RAJESHWARI Vs. QUADER MOHIUDDIN	April 12, 2010
PRAKASH ARTS Vs. MOHAMMED RAFIUDDIN	June 30, 2010
PRAMEELA Vs. A P S R T C	September 27, 2010
PRIYADARSHINI EDUCATIONAL ACADEMY Vs. DIRECTOR GENERAL OF INCOME TAX INV HYDERABAD	December 22, 2010
PROFIT SHOE CO PVT LTD Vs. M KRISHNA REDDY	April 20, 2010
PROFIT SHOE COMPANY PVT LIMITED Vs. M KRISHNA REDDY	April 22, 2010
PROFIT SHOE COMPANY PVT LTD Vs. M KRISHNA REDDY	April 30, 2010
PROJECT OFFICER SINGARENI COLLIERIES COMPANY LIMITED WARANGAL DISTRICT Vs. BURRA KOMURAIAH	February 3, 2010
PUBLIC PROSECUTOR Vs. KAMIDI VEERA VENKATA SATYANARAYANA MURTHY	July 16, 2010
PULAVARTHY ANKARAJU Vs. SPECIAL CHIEF SECRETARY TO GOVT	July 12, 2010
PULIPALPULA SRINIVAS Vs. GANGULA VASANTA	November 19, 2010
PULLEMLA KRISHNAIAH Vs. CHIRTALA ANJANEYULU	November 27, 2010
PUPPALA NAGA MALLESWARA KUMARI Vs. M RAMBABU	December 28, 2010
PUSAPATI NARAYANA MURTHY RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 2010
PUSHPA PATEL CHAVDA Vs. MANDAL REVENUE OFFICER	September 23, 2010
PUTTA MADHUKAR Vs. DUDDILLA SRIHDAR ALIAS DUDDULLA SRIDHAR BABU	December 24, 2010
PYDETI RAJA RAMA MOHANA GANDHI Vs. KATREDDI JANAKI MURTHY	November 23, 2010
PYLA BANGARRAJU Vs. PYLA VENKATA RAMAKRISHNA	July 19, 2010
PYLA DEMUDAMMA Vs. CHEEPURUPALLI MOOGULU	August 20, 2010
QAZI SYED ABDULLAH MOHAMMADI Vs. STATE OF AP	October 6, 2010
QAZI SYED ABDULLAH MOHAMMADI Vs. STATE OF A P	October 7, 2010
R ANNAPOORNA Vs. SHARMA TRANSPORTS	June 18, 2010
R BUCHI REDDY Vs. R PRATAP REDDY	July 9, 2010
R CHANDRASHEKAR REDDY Vs. UNION OF INDIA	December 16, 2010
R KONDAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 13, 2010
R NAGI REDDY Vs. AUTHORITY CUM LABOUR OFFICER	December 23, 2010
R RAMA KRISHNA RAO Vs. K RAMANAIAH	August 12, 2010
R SUNKAIAH Vs. BABA PATEL	March 5, 2010
R UPENDRA Vs. A GOVARDHAN REDDY	August 3, 2010
R VARALAXMI Vs. SUB COLLECTOR VIJAYAWADA	November 11, 2010
R. APPA RAO Vs. STATE OF A.P.	July 6, 2010
R.R. EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX	November 23, 2010
RADIANT INFO SYSTEMS LIMITED Vs. A P STATE ROAD TRANSPORT CORPORATION	December 27, 2010
RAGHAVACHANDRA EXPORTS PVT LTD Vs. UNION OF INDIA	April 27, 2010
RAHMANPURAM GRAM PANCHAYAT BETHAMCHERLA MANDAL KURNOOL DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2010
RAI BAHADUR KAKAR PUBLIC TRUST Vs. SPECIAL COURTUNDER AP LAND GRABBING PROHIBITION ACT	May 21, 2010
RAJA IQBAL KARAN Vs. C MALLA REDDY	July 9, 2010
RAJINI CHANDRA Vs. STATE OF AP	February 11, 2010
RAJIV TRIVEDI Vs. STATE OF ANDHRA PRADESH	June 1, 2010
RAJKUMAR MALPANI Vs. AKELLA SREENIVASA RAO	November 12, 2010
RAJNIKANTH MEHTA Vs. MOHAMMED ABDUL RAHMAN	May 31, 2010
RAJULAPADU RAMBABU Vs. STATE OF A P	December 29, 2010
RAKUDITI VENKATA RAMANACHARYULU Vs. G RAMA	November 11, 2010
RAMAVATH HASALA NAIK Vs. SABAHAVATH GOMLI BAI	September 9, 2010
RAMAVATHU DECAMMA Vs. UNION OF INDIA	August 5, 2010
RAMBHAROS CUT PIECE CENTER Vs. R B PATALAY	December 23, 2010
RAMESH CHENNAMANENI Vs. AADI SREENIVAS	July 22, 2010
RAMESH KUMAR GUPTA Vs. STATE	October 21, 2010
RANGALA APPA RAO Vs. STATE OF A P	July 6, 2010
RAO V B J CHELIKANI Vs. GOVERNMENT OF ANDHRA PRADESH	January 5, 2010
RASHTRIYA ISPAT NIGAM LTD Vs. CH VENKAYYA	September 20, 2010
RAVI PRAKASH Vs. J C DIWAKAR REDDY	February 26, 2010
RAYALA VENKATARATNAM Vs. STATE OF AP	August 2, 2010
RAZIA BEGUM Vs. MOHD IQBAL	December 10, 2010
REDDYS LABORATORIES LIMITED HYDERABAD Vs. ASSISTANT COMMISSIONER CT LTU	November 3, 2010
REGIONAL DIRECTOR Vs. VMC FILM DISTRIBUTORS	October 20, 2010
REGIONAL DIRECTOR Vs. SRI VASAVI COLD STORAGE PRIVATE LTD.	October 26, 2010
REGIONAL DIRECTOR ESI CORPORATION Vs. VASAVI COLD STORAGE PVT LTD	August 26, 2010
REGU MAHESWARA RAO Vs. VYRICHERLA KISHORE CHANDRA SURAYANARAYANA DEO	December 31, 2010
REHANA BEGUM Vs. MASARATHUNNISA	June 14, 2010
REKHA Vs. B SUSILENDRA	April 22, 2010
RELANGI ADINARAYANA Vs. STATE OF A P	December 23, 2010
RELIANCE CELLULOUS PRODUCTS LTD Vs. TRICHI DISTILLERIES AND CHEMICALS LTD	November 24, 2010
RELLA APPANNA Vs. P NARAYANA RAO	April 22, 2010
REPORTER EENADU DAILY VANASTHALIPURAM Vs. SAHARA INDIA COMMERCIAL CORPORATIONLTD	February 3, 2010
RULESRULESM. EDUCATIONAL SOCIETY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.	November 23, 2010
S ALIMA BI Vs. G MASTHAN REDDY	July 7, 2010
S ANIL KUMAR Vs. COMMISSIONER OF PANCHAYAT RAJ AND RURAL EMPLOYMENT HIMAYATNAGAR	December 23, 2010
S B KIRLOSKAR Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY	September 9, 2010
S ISMAIL ZABIULLA Vs. UNION OF INDIA	August 19, 2010
S K KHALEEL Vs. STATE OF ANDHRA PRADESH	September 24, 2010
S KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH	June 18, 2010
S L NARSAIAH Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT	October 26, 2010
S LACHMAN SINGH Vs. S SATNAM SINGH	July 30, 2010
S LAKSHMI NARAYANA ALIAS NARAYANUDU Vs. GANGAMMA	April 1, 2010
S M HUSSAIN RASHEED Vs. ARBITRATOR CSR DIVISIONAL CO OPERATIVE OFFICER	July 13, 2010
S M NAGARANI Vs. K MUNIRATNAM	December 20, 2010
S MANI Vs. STATE	March 2, 2010
S MD ABULAIS Vs. S A AZIZ	November 19, 2010
S N PATRO Vs. SECURITY OFFICER SOUTH EASTERN RAILWAY VISAKHAPATNAM DISTRICT	April 7, 2010
S NANDAMMA Vs. S TAYANNA	August 13, 2010
S NEELAKANTAM Vs. MAHARUDRAIAH SWAMY	July 6, 2010
S RAMESH BABU Vs. INSPECTOR OF POLICE	March 9, 2010
S SAMBA SIVA REDDY Vs. G P HANUMANNA	December 21, 2010
S SANTHOSH REDDY Vs. STATE OF ANDHRA PRADESH	February 19, 2010
S SATISH BABU Vs. MISHRA DHATU NIGAM LIMITED	July 30, 2010
S SIVAJI Vs. CHAIRMAN CUM PRESIDING OFFICER	December 24, 2010
S V SUBBA REDDY Vs. SUPERINTENDENT OF POLICE	June 22, 2010
S.A. RAHIM Vs. COMMISSIONER OF INCOME TAX	August 27, 2010
SABERA BEGUM Vs. INSPECTOR GENERAL OF PRISONS AND DIRECTOR	August 24, 2010
SADARAM VISWESWARA RAO Vs. MALLA SEETHA RATNAM	March 5, 2010
SAGI VEERA VENKATA SATYANARAYANA ALIAS MIKESET CHINNA Vs. STATE OF ANDHRA PRADESH	April 29, 2010
SAI MADHAV BIOTECH Vs. ASSISTANT COMMISSIONER	July 30, 2010
SAJJAL AGARWAL Vs. STATE OF A P	September 23, 2010
SALADI VEERA VENI Vs. ANDHRA PRADESH EASTERN POWER DISTRIBUTION CORPORATION LIMITED	July 29, 2010
SALMA Vs. ASMA AFROZE	April 9, 2010
SAMMETA LAXMAN Vs. GOVERNMENT OF AP	August 23, 2010
SANAGALA ANIL KUMAR Vs. SANAGALA MANASA	October 21, 2010
SANJAY KUMAR Vs. SECRETARY CITY CIVIL COURT LEGAL SERVICES AUTHORITY HYDERABAD	February 19, 2010
SANJEEVAN NARAGOUD Vs. M VASUDEVA RAO	October 21, 2010
SANNALA BRAHMA RAO ALIAS BRAHMAJI Vs. GOVERNMENT OF ANDHRA PRADESH	March 30, 2010
SANTHOSHIMA PARBOILED MODERN RICE MILL GASDIPALLY VILLAGE Vs. DISTRICT COLLECTOR NALGONDA DISTRICT	June 23, 2010
SATHUPATHI AMARAVATHI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KADAPA	March 9, 2010
SATTAMMA Vs. CH BHIKSHAPATI GOUD ALIAS CH BHUPAL GOUD	April 8, 2010
SATTIVEERA VENKATA SATYA ANANTA LAXMI W/O LATE TRI Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY,; SUPERINTE	February 17, 2010
SATYA ENTERPRISES HYDERABAD Vs. SECRETARY TO GOVT	July 9, 2010
SATYAM COMPUTER SERVICES LIMITED Vs. VENTURE GLOBAL ENGINEERING LTD.	December 3, 2010
SATYAM COMPUTER SERVICES LTD Vs. VENTURE GLOBAL ENGINEERING LLC USA	February 19, 2010
SAVARA BENNADU Vs. STATE	November 8, 2010
SECRETARY GRAM PANCHAYAT KORISAPADU PRAKASAM DISTRICT Vs. KORISAPADU WATER USERS ASSOCIATION	March 3, 2010
SEEMA DASS Vs. STATE OF ANDHRA PRADESH	March 12, 2010
SETTY CHANDRA SEKHAR Vs. MOHD GHOUSE	March 26, 2010
SHAHEEN SULTANA Vs. G LIMBA GOUD	June 3, 2010
SHAIK ABDUL RAHEEM Vs. STATE	October 27, 2010
SHAIK ABDUL RASOOL Vs. G LAKSHMI REDDY	October 7, 2010
SHAIK ABDULLA SHAREEF Vs. GOVERNMENT OF ANDHRA PRADESH	July 21, 2010
SHAIK ALI Vs. DISTRICT COLLECTOR CHITTOOR	December 14, 2010
SHAIK BEEBI Vs. B VENKATA SUBBAMMA	September 30, 2010
SHAIK HUSSAIN SAHEB Vs. N NARSIMHA REDDY	July 27, 2010
SHAIK KALEEMULLAH Vs. STATE AP	October 1, 2010
SHAIK MALIKA Vs. BORRE DEVA MUNEMMA	August 2, 2010
SHAIK MANSOOR Vs. SOFIA HASAN	June 18, 2010
SHAIK MAQSOOD ALI Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	November 30, 2010
SHAIK MOULA ALI Vs. DIRECTOR SDSC	November 8, 2010
SHAIK MURTHUZA Vs. NADELLA KUTUMBA RAO	November 29, 2010
SHAIK MUSKIN BEE Vs. UNION OF INDIA	August 19, 2010
SHAIK NOORJAHAN Vs. M RAJESHWARI	April 30, 2010
SHAIK RAHAMATUNNISA BEGUM Vs. JOINT COLLECTOR KADAPA	August 27, 2010
SHAIK RAMU Vs. GOVERNMENT OF ANDHRA PRADESH	July 19, 2010
SHAIK RAMU Vs. REVENUE DIVISIONAL OFFICER NARSIPATNAM	July 19, 2010
SHAIK SHAMIUNNISA Vs. NARRAVULA OBULAMMA	September 8, 2010
SHAIK TARA BEGUM Vs. SHAIK SARTAJ BEGUM	June 1, 2010
SHAKTI ME DOR LIMITED QUTBULLAPUR MANDAL Vs. COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD	November 16, 2010
SHAMEEM SULTHANA Vs. SYED IBRAHIM QUADRI	November 12, 2010
SHANKARLAL LOYA Vs. RAMDEV RATHI	August 27, 2010
SHANMUGHA SUNDERA RAJA Vs. STATE OF ANDHRA PRADESH	January 21, 2010
SHANVAZ BEGUM Vs. D AHAMMAD SAB	October 5, 2010
SHASHIKALA Vs. BABITHA SHARMA	August 19, 2010
SHEELAM RAMESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT	November 22, 2010
SHYAM TRADING COMPANY Vs. M KRISHNA M RAMESHAM	April 12, 2010
SHYAMLAL JAIN Vs. EVALCHAND JAIN	July 7, 2010
SIDDARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION SIDDARTHANAGAR Vs. SECRETARY TO GOVT REVENUE ENDOWMENTS GOVT OF A P	June 23, 2010
SIKAKOLLU CHANDRAMOHAN Vs. SIKAKOLLU SARASWATHI DEVI	July 6, 2010
SIRIPURAPU NARASIMHA RAO Vs. CHILLA KANAKA RAJU	August 12, 2010
SIRNAPALLY SWAMY Vs. STATE OF ANDHRA PRADESH	December 27, 2010
SIRPUR PAPER MILLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	August 17, 2010
SIVANGI ADUILAKSHMI Vs. MOTURI VEERANJANEYULU	October 21, 2010
SKOL BREWERIES LTD Vs. STATE OF ANDHRA PRADESH	July 5, 2010
SOMI REDDY CHANDRA MOHAN REDDY Vs. GOVT OF A P	December 6, 2010
SONIYA SAWHNEY Vs. REGIONAL PASSPORT OFFICER	September 9, 2010
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION ONGC Vs. SECRETARY NGO ASSOCIATION	October 25, 2010
SREE RAJESH INDUSTRIES Vs. K K VERMA	August 12, 2010
SRI BHAVANA RISHI CO OP HOUSE BUILDING SOCIETY KAPRA RANGA REDDY DIST Vs. AP INFORMATION COMMISSION HYDERABAD	February 5, 2010
SRI RAI BAHADUR DWARKANTH KAKAR PUBLIC TRUST HYDERABAD Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982 HYDERABAD	May 31, 2010
SRIKANTH PUSKAR Vs. DEPUTY COMMISSIONER OF CUSTOMS	September 20, 2010
SRINIVAS Vs. GOVERNMENT OF INDIA	November 8, 2010
SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH	June 11, 2010
SRIRAMA WAREHOUSES Vs. EDULAKANTI NARASIMHA REDDY	July 6, 2010
ST JOHNS EDUCATIONAL DEVELOPMENT SOCIETY Vs. GOVERNMENT OF AP	June 1, 2010
ST JOSEPHS EDUCATION SOCIETY Vs. JOGAIAH	October 5, 2010
STAN POWER Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	June 24, 2010
STATE BANK OF INDIA Vs. S H ASSOCIATES	November 12, 2010
STATE LANGUAGE TEACHERS ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH	April 16, 2010
STATE OF A P Vs. PRABHALA HEMALATHA DEVI	April 1, 2010
STATE OF A P Vs. G VEERESHALINGA	October 27, 2010
STATE OF A P Vs. K SRINIVAS RAO	November 1, 2010
STATE OF A P Vs. G VEERESHALINGA	December 27, 2010
STATE OF A P Vs. RAMANCHA LAXMA REDDY	August 17, 2010
STATE OF A P Vs. NATIONAL ACADEMY OF CINSTRUCTION HYDERABAD	July 21, 2010
STATE OF A P Vs. MIRZA MAZHAR BAIG	July 28, 2010
STATE OF A P Vs. J K TRADERS OF RAMAKEISHNA 70 MM THEATRE	December 31, 2010
STATE OF ANDHRA PRADESH Vs. THURAKA DASSAIAH	December 28, 2010
STATE OF ANDHRA PRADESH Vs. O SRINIVAS RAO	September 28, 2010
STATE OF ANDHRA PRADESH Vs. DISHESH KUMAR SABALKHA	October 28, 2010
STATE OF ANDHRA PRADESH Vs. AVUNOORI SRIKANTH	February 15, 2010
STATE OF AP Vs. VENKATESWARA RAO	February 18, 2010
STATE OF AP Vs. Y VENKATA RAMAIAH	February 22, 2010
STATE OF AP Vs. SHALINI STEELS PRIVATE LIMITED BOLLARAM MEDAK DISTRICT	April 16, 2010
SUGGULA VENKATA SUBRAHMANYAM Vs. DESU VENKATA RAMA RAO	August 20, 2010
SUNITA KOYA Vs. STATE OF AP	April 20, 2010
SUNKARI SATHAIAH Vs. STATE OF AP	April 29, 2010
SUPRA ADS PROPRIETOR CDV SUBBA RAO VIJAYAWADA Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA VIJAYAWADA	March 31, 2010
SUPREET KAUR Vs. MODEL CO OPERATIVE URBAN BANK LTD	August 26, 2010
SURABHI BHOOM RAO Vs. T BHANU PRASAD RAO	September 15, 2010
SURANENI LAKSHMI Vs. B VENKATA DURGA RAO	December 31, 2010
SURASANI VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	November 12, 2010
SUSHEEL KUMAR Vs. GOVT OF AP	June 1, 2010
SUSHEELA DEVI Vs. MAHARSHI COMMERCE LIMITED	March 29, 2010
SUSHIL MEHTA Vs. STATE OF ANDHRA PRADESH	July 5, 2010
SWETHAMBER MURTHY PUJAK JAIN SANGH Vs. ILLURU URUKUNDAIAH	December 8, 2010
SYED ABDUL ALEEM ALAIS RAYEES PASHA Vs. SUJAHAT ALI	March 19, 2010
SYED ABDUL KAREEM Vs. COMMANDANT 8TH BATTALION APSP KONDAPUR	June 11, 2010
SYED ABDUL WAHAB Vs. WILFRED DSOUZA	September 24, 2010
SYED AFZAL MEHDI Vs. STATE OF A P	May 31, 2010
SYED AHMED NOORULLAH HUSSAINI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD	September 9, 2010
SYED FAKRUDDIN Vs. K S S B RUKRUDDIN AHAMMED HUSSAIN	December 29, 2010
SYED HAJI PASHA Vs. SYED AHMED	February 26, 2010
SYED HYDER SAHEB Vs. DISTRICT COLLECTOR KURNOOL	March 12, 2010
SYED ISSAQ ALIAS ALIZ Vs. STATE OF AP	April 28, 2010
SYED MUNAF Vs. REVENUE DIVISIONAL OFFICER KADAPA	July 2, 2010
SYED SHAH MOHAMOOD HUSSAINI Vs. MOHAMMED RAFIUDDIN KHAN	April 29, 2010
SYED WASIULLAH HUSSAINI Vs. STATE OF ANDHRA PRADESH	February 19, 2010
SYED YOUSUF Vs. RAJESH ENTERPRISES HYDERABAD	February 16, 2010
T APPARAO Vs. T SHYAMALA	April 20, 2010
T BALAKRISHNA Vs. STATE OF A P	December 24, 2010
T BATHAMMA Vs. T BALAIAH	March 2, 2010
T G MALLIKARJUNA SETTY Vs. UNION OF INDIA	October 21, 2010
T GANGANNA Vs. GOVERNMENT OF A P	August 25, 2010
T GOPALA RAO Vs. STATE	July 30, 2010
T K SRINIVASULU S/O LATE T S KESAVULU, CHIEF MEDIC Vs. STATE OF ANDHRA PRADESH AND ORS	December 3, 2010
T KRISHNA GOUD Vs. SABIHA KAMALUDDIN	September 9, 2010
T MURLIDHAR RAO Vs. STATE OF ANDHRA PRADESH	February 8, 2010
T PEDDA SWAMY REDDY Vs. P PARVATHAMMA	December 21, 2010
T PEDDA VEERANNA Vs. P LAKSHMI DEVI	June 18, 2010
T PURUSHOTHAM RAO Vs. STATE OF ANDHRA PRADESH	November 25, 2010
T SANTOSH REDDY Vs. OSMANIA UNIVERSITY	October 25, 2010
T SRINIVASARAO Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE ADMN AP HYDERABAD	February 25, 2010
T V MANOHAR Vs. STATE OF AP	April 27, 2010
T VEERA VENKATA RAO Vs. TIKKANA VENKATA RAMANA	January 22, 2010
T VENUGOPAL Vs. RAGHOTHAM DAS	November 24, 2010
TADERU LARGE SIZED CO OPERATIVE CREDIT SOCIETY LTD Vs. BANDI SURYAM	August 4, 2010
TADI JAGANMOHANA REDDY Vs. KARRI SATYANARAYANA REDDY	August 13, 2010
TAMBI SRINU ALIAS SRINIVASULU Vs. STATE OF A P	September 28, 2010
TANDRA VENKATESHWAR RAO Vs. JAGTIAL MUNICIPALITY	June 16, 2010
TANGUTURU ACHAMMA Vs. STATE OF ANDHRA PRADESH	May 10, 2010
TANKASALA ASHOK Vs. STATE OF ANDRA PRADESH	February 19, 2010
TANKASALA ASHOK Vs. STATE OF ANDHRA PRADESH	August 26, 2010
TANNERU RAM BABU Vs. STATE OF A P	October 5, 2010
TARAPORE AND CO Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD	April 27, 2010
TECHNO ELECTRICS Vs. CHAIRMAN CUM PRESIDING OFFICER	November 2, 2010
TEKULAPALLY NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH	January 28, 2010
TEKULAPALLY NARSIMHA REDDY Vs. STATE OF ANDHRA PRADESH	January 21, 2010
TELANGANA RASTRA SAMITHI Vs. UNION OF INDIA	June 30, 2010
THADEPALLI SRINIVASA MURTHY Vs. STATE OF AP	March 26, 2010
THARALA VEERABHADRAM Vs. GOVERNMENT OF A P	July 9, 2010
THIRUKKAVALURI SRINIVAS SURI Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR HIGH COURT	December 23, 2010
THOTA KODANDA RAJA GOPALA RAO Vs. VARDHINEEDI BHIMESWARA RAO	February 5, 2010
THOTA SRINIVASA RAO Vs. DIRECTOR	August 2, 2010
THUMMA BABUL REDDY Vs. STATE OF A P	December 21, 2010
THUMMALAPENTA SEETHARAMAIH Vs. ULCHI VENKATESWARLU	July 30, 2010
THUMU SRIKANTH Vs. AKULA BABU	August 2, 2010
THURUMELLA RAMESH BABU Vs. STATE OF AP	June 29, 2010
TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. J RAMADASS RAJU	July 27, 2010
TIRUMALA TIRUPATI DEVASTHANAM Vs. SHREE DISTRIBUTORS	August 31, 2010
TIRUMALA TIRUPATI DEVASTHANAM Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT	June 17, 2010
TIRUMALA TIRUPATI DEVASTHANAMS Vs. G PRABHAKAR RAO	August 16, 2010
TIRUPATI UDYOG LTD Vs. UNION OF INDIA	July 30, 2010
TODDY CO OPERATIVE SOCIETY TODDY GROUP OF KHAMMAM Vs. STATE OF ANDHRA PRADESH	February 17, 2010
TODDY TAPPERS CO OPERATIVE SOCIETY KOSGI Vs. STATE OF ANDHRA PRADESH	March 30, 2010
TRANSPORT COMMISSIONER GOVERNMENT OF ANDHRA PRADESH Vs. B BHADRU	February 23, 2010
TRUST ASSOCIATION OF THE CONVENTION OF THE BAPTIST CHURCHES OF THE NORTHERN CIRCARS Vs. J MALINI TYAGARAJ	April 7, 2010
TUMMALA LAKSHMANA RAO Vs. SADHU NARAYANA	September 17, 2010
TUMU SRIHARI, S/O LATE T NARSAIAH Vs. THUMU PADMAMMA, W/O LATE T NARSAIAH AND ORS	January 28, 2010
U LAKSHMI NARAYANA Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF SURVEY AND LAND RECORDS	March 18, 2010
U MADAN GOPAL Vs. M SUDHAKAR	April 29, 2010
UDAYAGIRI RAMIJA BEGUM Vs. MULLA ALLI BAIG	March 31, 2010
UMA A VENKATESWARA RAO Vs. STATE OF AP	March 10, 2010
UNION OF INDIA Vs. Y S HI TECH SECURE PRINT PVT LTD	March 12, 2010
UNION OF INDIA Vs. MS GOPALAKRISHNA MK SRINIVASA MURTHY	March 23, 2010
UNION OF INDIA Vs. K KRISHNA MURTHY	May 31, 2010
UNION OF INDIA Vs. T SATYANARAYANA	July 1, 2010
UNION OF INDIA Vs. NALLAPANENI LAKSHMI KUMARI	September 28, 2010
UNION OF INDIA Vs. V SANTHABAI	August 12, 2010
UNITED INDIA INSURANCE CO LTD Vs. AHMADI BEGUM	August 5, 2010
UNITED INDIA INSURANCE CO LTD Vs. AKBAR KHAN	July 22, 2010
UNITED INDIA INSURANCE CO LTD Vs. G SAROJA	August 16, 2010
UNITED INDIA INSURANCE CO LTD Vs. K NARASIMLU	August 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. N BUJJI ALIAS MANEMMA	August 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. V SUDARSHAN	August 19, 2010
UNITED INDIA INSURANCE CO LTD Vs. P PRABHAVATHI	November 18, 2010
UNITED INDIA INSURANCE CO LTD Vs. CHENDRI RAMAIAH	December 8, 2010
UNITED INDIA INSURANCE CO LTD Vs. ELKACHENU KISTAMMA	November 29, 2010
UNITED INDIA INSURANCE CO LTD Vs. SABERABEE	July 9, 2010
UNITED INDIA INSURANCE CO LTD Vs. CHEBROLU VENKATA RAO	June 17, 2010
UNITED INDIA INSURANCE CO LTD Vs. G MALLAIAH	June 24, 2010
UNITED INDIA INSURANCE CO LTD Vs. SABERA BEGUM	April 27, 2010
UNITED INDIA INSURANCE CO LTD Vs. METTU SAROJANA	February 17, 2010
UNITED INDIA INSURANCE CO LTD Vs. B VIJAYA	February 18, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. A LINGAM	February 18, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N SANTHI	February 16, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JANGITI MOMURAIAH	February 24, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. THONTI KANAKAIAH	February 22, 2010
UNITED INDIA INSURANCE COMPANY LIMITED Vs. Y ADILAKSHMI	November 10, 2010
UPPALA VENKATESWARA RAO ALIAS VENKATESWARLU Vs. STATE OF AP	August 9, 2010
UPPALAPATI NIRUPA RANI Vs. KOGANTI LAKSHMI	August 3, 2010
URMILA DEVI Vs. SUBHASH KUMAR	April 30, 2010
USHAKIRON MOVIES LTD Vs. SATE OF A P	August 3, 2010
UTUKURI GURAVAMMA Vs. STATE OF AP	May 27, 2010
V BALAKRISHNA REDDY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	December 22, 2010
V CHAKRAPANI Vs. STATE BANK OF INDIA	February 5, 2010
V CHANDRASEKHARA NAIDU Vs. STATE OF ANDHRA PRADESH	November 10, 2010
V G CONSTRUCTIONS Vs. MAYTAS INFRA LTD	February 26, 2010
V GIRISH Vs. GOVERNMENT OF ANDHRA PRADESH	October 1, 2010
V K S NARAYANAN Vs. DIRECTOR GENERAL CISF	December 21, 2010
V KAMALA Vs. AP STATE CONSUMER DISPUTES REDRESSAL COMMISSION REGISTRAR KHAIRTABAD HYDERABAD	March 19, 2010
V NAGA LAKSHMI Vs. CITIWIDE FINANCIAL SERVICES LTD SECUNDERABAD	August 6, 2010
V NARAYANA Vs. TIRUMALA TIRUPATHI DEVASTHANAMS	November 18, 2010
V RAJA REDDY Vs. T VENKATA SUBBA RAO	April 27, 2010
V RAJAMMA Vs. A RAM REDDY	August 13, 2010
V RAVI PRABHA Vs. STATE	April 6, 2010
V SAVITRAMMA Vs. ADDL COMMISSIONER OF INDUSTRIES AND SPECIAL OFFICER LA STEEL PLANT	August 13, 2010
V SHRAVAN KUMAR Vs. LT COL S B SHARMA	October 27, 2010
V SUNITHA DEVI V PANDU NAIK Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 2010
V SURESH Vs. STATE OF AP	June 9, 2010
V THYAGARAJAN AND BROS Vs. UNION OF INDIA	August 26, 2010
V V R COLD STORAGE PVT LTD Vs. STATE BANK OF INDIA GUNTUR	June 29, 2010
V VEERA REDDY Vs. KURUVA PULLANNA ALIAS PEDDA PULLANNA	August 27, 2010
V VEERESH Vs. CHILOTH KUMARI	November 8, 2010
V VENUGOPAL Vs. JOINT COLLECTOR CHITTOOR DISTRICT AT CHITTOOR	April 29, 2010
VADDE PADMARANI Vs. VENNA NAGESWARA RAO	October 28, 2010
VADDE PALLEPU SEKHAR Vs. STATE OF A P	December 24, 2010
VADLA NARASIMHAIAH Vs. VADLA KONDAIAH	August 13, 2010
VAKITI SRINIVAS REDDY Vs. VAKITI BALWANTHA REDDY	April 29, 2010
VALISETTI CHANDRA REKHA Vs. STATE OF AP	July 8, 2010
VALLABHANENI MADHAVA RAO Vs. STATE OF ANDHRA PRADESH	October 26, 2010
VALLADASU ALIVELU Vs. MOGUTHULA YADAIAH	May 31, 2010
VAMPU ABBURAMULU Vs. STATE OF A P	August 5, 2010
VANCHA VEERA REDDY Vs. DISTRICT COOPERATIVE OFFICER NALGONDA NALGONDA DISTRICT	March 12, 2010
VANGALA LAXMAMMA SANJEEVA REDDY Vs. PASHAM NARSI REDDY	March 17, 2010
VANKINA CHAMUNDESWARANATH Vs. S H O NAGARMPALEM L&O P S GUNTUR	April 29, 2010
VARADI RAJU Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST	November 30, 2010
VARALA RAMACHANDRA REDDY MALLA REDDY POCHAMPALLY MANDAL Vs. MEKALA YADI REDDY MALLA REDDY	June 2, 2010
VARIETY DRY FRUIT STORES Vs. VARIETY AGENCIES	March 5, 2010
VASAVI BUSINESS COMBINES Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX	July 28, 2010
VASUDHA PHARMA CHEMICALS LTD Vs. SECRETARY TO GOVERNMENT	June 24, 2010
VATTIKONDA V ANANTHARAMA RAO Vs. VORUGANTI NARAYANA RAO	February 5, 2010
VEERAMANENI SRINIVAS RAO Vs. STATE BY PUBLIC PROSECUTOR	December 22, 2010
VEERAMAREDDY NAGABHUSHANA RAO Vs. JYOTHULA VENKATESWARA RAO	December 2, 2010
VELAGALA SIMHACHALAM Vs. KARAKA VARAHALAMMA	March 29, 2010
VELAGALA VISHNU VARDHANA REDDY Vs. STATE OF ANDHRA PRADESH	September 21, 2010
VELAKKAYALA KUMARI Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS RAIL NILAYAM	February 17, 2010
VEMANA VENKATARATNAM Vs. KOPPANNA CHAKRADHARUDU	February 11, 2010
VEMPALLI VENKATARAMI REDDY Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT KADAPA TOWN AND DISTRICT	March 30, 2010
VEMULA RAMULAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 22, 2010
VEMULA VENKATESWARLU Vs. VAKATI PRABHAKARA REDDY	August 31, 2010
VENKADARI SRINIVASULU Vs. DISTRICT COLLECTOR KURNOOL	August 25, 2010
VENKAT N N ALIAS VENKATA NARAYANA N Vs. STATE OF A P	September 14, 2010
VENKATA RAMAIAH Vs. MADAM SAROJANAMMA	August 24, 2010
VENKATA RAMANA REDDY Vs. STATE OF AP	October 21, 2010
VENKATA SAINATH ENTERPRISES Vs. DHANUKA PESTICIDES LTD.	July 8, 2010
VENKATAIAH S/O ARJUNAPPA Vs. STATE OF A P , PUBLIC PROSECUTOR HIGH COURT OF A P	December 9, 2010
VENKATARAYA ENTERPRISES Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM WEST GODAVARI	June 28, 2010
VENKATESWARA RAO Vs. STATE OF AP	June 4, 2010
VENNAPUSA PARVATHAMMA Vs. PATHAMIDDE VENKATA BALI REDDY	March 4, 2010
VICROCIL OIL COMPANY Vs. STATE OF ANDHRA PRADESH	December 28, 2010
VICTORY PROJECTS HYDERABAD Vs. A P STATE CONSUMER DISPUTES REDRESSAL COMMISSION HYDERABAD	June 23, 2010
VIJAY AGARWAL Vs. STATE OF A P	August 24, 2010
VIKARUDDIN ALI KHAN Vs. A P STATE WAKF BOARD	November 12, 2010
VINAY PATIL Vs. EMARS MAINING ALIAS CONSTRUCTION PVT LTD	April 6, 2010
VIRCHOW LABORATORIES LTD Vs. A P TRANSCO LTD	March 23, 2010
VISAKHA NAGARAJU Vs. STATE OF AP	June 13, 2010
VISWANADHUNI ANJANEYULU Vs. KOTHAMASU VENKATA PITCHAIAH	July 30, 2010
VUDATA MASTANA RAO Vs. CHAITANAYA INDUSTRIES	November 18, 2010
VUPPALAMRITHA MAGNETIC COMPONENTS LIMITED Vs. UNION OF INDIA	January 22, 2010
WOCKHARDT HOSPITALS LIMITED Vs. KAMINENI HOSPITALS LIMITED	November 12, 2010
Y LAKSHMAMMA Vs. G THYAGARAJU	December 31, 2010
Y MADHUSUDHAN RAO Vs. STATE OF ANDHRA PRADESH	January 27, 2010
Y MADHUSUDHAN REDDY Vs. STATE OF AP	April 9, 2010
Y PREMLATHA Vs. HYDERABAD CO OPERATIVE CENTRAL TRADING SOCIETY LTD	October 25, 2010
Y RAMA MOHAN REDDY Vs. DOMMALAPATI GAJA LAKSHMI	December 29, 2010
Y RAMA MOHAN REDDY Vs. DOMMALAPATI GAJA LAKSHMI W/O GOPAL NAIDU, BANDOLLA	December 12, 2010
Y RANGANADH GOUD Vs. STATE	July 27, 2010
Y SUNDARA BABU Vs. ANDHRA BANK SAIFABAD	July 8, 2010
Y VENKATA REDDY Vs. A P STATE WAKF BOARD HYDERABAD	August 18, 2010
YADAVA KAMALA BAI Vs. BIJJAM VENKATA SUBBAMMA	August 31, 2010
YALALA SWAPNA Vs. HINDUSTAN PETROLEUM CORPORATION LTD	June 9, 2010
YASHODA DEVI SARADA Vs. POORNIMA DRESSES	November 11, 2010
YASHODA SUPER SPECIALITY HOSPITALS Vs. YASHODA MEDICARE AND RESEARCH CENTRE P LTD	October 6, 2010
YEDDULA SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	March 9, 2010
YELAMANCHILI NAGESWARA RAO Vs. G RAJU	September 30, 2010
YEMPALAKULA VIJAYA LAKSHMI KADAPA DISTRICT Vs. CUDDAPAH DISTRICT NGOS CO OPERATIVE SOCIETY	June 30, 2010
YENGONDA BAL REDDY Vs. MANEMMA	October 29, 2010
YENUGANTI TATA RAO Vs. STATE	August 31, 2010
YEPURI SAMBASIVA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	April 15, 2010
YERNENI KUSUMA Vs. GOVERNMENT OF AP	April 29, 2010
YERUKALI SATHUPATI SEKHAR Vs. STATE OF AP	March 17, 2010
YOGESWARA TIMBER DEPOT KHAMMAM Vs. CONSERVATOR OF FOREST CIRCLE KHAMMAM KHAMMAM DISTRICT	July 1, 2010
YOUSUF BEGUM Vs. WAKF BOARD HYDERABAD	July 6, 2010
ZANGAM VARA PRASAD Vs. UPPALAPATI KRISHNA KUMAR	August 24, 2010
ZULFEQAR HUSSAIN Vs. MARGADARSI CHIT FUND LIMITED	June 29, 2010

Year 2010 of HIGH COURT OF ANDHRA PRADESH

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