REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A APPA RAO Vs. COMPETENT AUTHORITY DEFENCE ESTATES OFFICER AND COMPETENT AUTHORITY	December 30, 2008
A B PATIL Vs. ORISSA TRANSPORT SERVICE	June 13, 2008
A C GANGI REDDY Vs. KADAPA MUNICIPALITY	September 5, 2008
A DIWAKAR Vs. STATE OF A P	December 31, 2008
A G VENKATESULU Vs. S MALLIKARJUNA RAO	February 5, 2008
A HANUMANTHA PRASAD Vs. COAL MINES PROVIDENT FUND ORGANISATION	September 4, 2008
A K GOPALAN Vs. OSMANIA UNIVERSITY	January 18, 2008
A K MISHRA Vs. UNION OF INDIA MINISTRY OF DEFENCE	September 17, 2008
A KRISHNA REDDY Vs. TAHSILDAR SHAMSHABAD MANDAL	March 24, 2008
A LAKSHMI Vs. PYDAH SUBRAHMANYA JAGANNADHA SATYA PRASAD	November 14, 2008
A LAXMIPATHI Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	September 16, 2008
A M MADHAVA RAO Vs. T CHATTERJEE IAS SECRETARY R AND B DEPT HYDRABAD	August 1, 2008
A MANIMANJARI Vs. P BHASKARA RAO	November 6, 2008
A NAGAMANI Vs. GOVERNMENT OF A P	February 18, 2008
A NARENDRARAJA Vs. GOVERNMENT OF AP	July 11, 2008
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. BAPATLA MUNICIALITY	December 5, 2008
A P LABOUR LAW PRACTITIONERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	December 11, 2008
A P POWER GENERATING EMPLOYEES UNION Vs. A P POWER GENERATION CORPORATION LTD	March 7, 2008
A P PUBLIC SERVICE COMMISSIONER Vs. B SAMBI REDDY	June 17, 2008
A P S R T C Vs. CHIGURUPALLI KRISHNA	October 14, 2008
A P STATE FINANCIAL CORPORATION Vs. UNION OF INDIA	December 31, 2008
A P STATE ROAD TRANSPORT CORPORATION Vs. CENTRAL POWER DISTRIBUTION COMPANY	May 14, 2008
A R SWAMY Vs. GOVERNMENT OF A P	June 13, 2008
A R SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	June 30, 2008
A RADHAKRISHNA GUPTA Vs. STATE TRANSPORT AUTHORITY	December 10, 2008
A RAMANJUNEYULU Vs. MANDAL REVENUE OFFICER	June 26, 2008
A SAROJAMMA Vs. A PARVATH REDDY	March 14, 2008
A SIVA REDDY Vs. DISTRICT COLLECTOR	August 29, 2008
A V RAMANAIAH Vs. M SHEKHAR	December 31, 2008
A VENKAT REDDY Vs. DISTRICT AND SESSIONS	July 23, 2008
A. LAKSHMAIAH CHETTY Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD., HYDERABAD	July 23, 2008
A.P. FEDERATION OF CHIT FUNDS Vs. UNION OF INDIA	July 14, 2008
A.P. INDUSTRIAL INFRASTRUCTURE CORPN. LTD Vs. SRI AMBUJA PETRO CHEMICALS LTD	January 31, 2008
A.P. STATE FINANCIAL CORPN. Vs. MAGNA HARD TEMPT LTD.	February 15, 2008
A.P. STATE FINANCIAL CORPORATION Vs. SATYA SAI POLYMERS LTD.	February 8, 2008
ABDUL RAHEEM Vs. STATE OF ANDHRA PRADESH	March 11, 2008
ABDUL REHMAN Vs. SARASWATHI PRASAD SINGH	June 10, 2008
ABDUR RAHIM Vs. OSMANIA UNIVERSITY	December 30, 2008
ADAME MEMORIAL EDUCATIONAL AND WELFARE Vs. SOMA VIJAY PRAKASH	July 14, 2008
ADARSH VIDHYALAYA Vs. NAGARPANCHAYAT ZAHEERABAD	December 16, 2008
ADULT EDUCATION WALFER SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	November 27, 2008
ADUSUMALLI SEETHA RAMAIAH Vs. MANDALAPU RAGHUNAYAKULU	September 15, 2008
AGARWAL FOUHINDUSTAN MECHINE TOOLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 28, 2008
AGRICULTURAL MARKET COMMITTEE Vs. STATE OF A P	March 3, 2008
AGRICULTURE MARKET YARD HAMALIES UNION YEMMIGANUR KURNOOL DISTRICT Vs. AGRICULTURE MARKET COMMITTEE	August 14, 2008
AHMED NAJMUDDIN Vs. DURGA BAI	December 23, 2008
AINALA KUMAR Vs. PULAKANTI NARSI REDDY	February 29, 2008
AJRA AZMATH Vs. KURRA PRAMEELA	September 6, 2008
AKELLA VENKATA RAMA SUBRAHMANYA SARMA Vs. ANNANGI SREERAMAMURTI	July 16, 2008
AKKAYYAPALLI Vs. SAMANTHU SIVAJI GANESH	September 8, 2008
AKULA CHENNA KESHVULLA ALIAS KESHVAIAH Vs. MULA VENKATESWAR REDDY	December 14, 2008
AKUTHTA VENKANNA Vs. STATE OF ANDHRA PRADESH	July 25, 2008
ALIND WORKERS CONGRESS Vs. UNITED SHIPPERS LIMITED MUMBAI	September 1, 2008
ALLI IYLAIAH Vs. ALLI RAJALAXMI	April 11, 2008
ALLURI NARAYANA MURTHY RAJU Vs. DISTRICT COLLECTOR	September 2, 2008
ALUSANI MOHAN KUMAR Vs. DISTRICT COLLECTOR KARIMNAGAR	August 6, 2008
AMARA VENKATA SUBBIAH Vs. SHAIK HUSSAIN	July 4, 2008
AMARAWADI VENKATA NARSAIAH TRUST Vs. STATE OF ANDHRA PRADESH	November 27, 2008
AMRITHA Vs. COLLECTOR AND DISTRICT MAGISTRATE	April 4, 2008
AMRUTHA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE	July 13, 2008
AMRUTHA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P	July 30, 2008
ANANTHAMMA Vs. SPL DEPUTY COLLECTOR	June 11, 2008
ANDHRA BANK TANUKU Vs. STATE OF ANDHRA PRADESH	May 1, 2008
ANDHRA CEMENTS LIMITED Vs. BHATIA INTERNATIONAL LTD	July 18, 2008
ANDHRA LAW TIMES Vs. SENIOR SUPERITENDENT OF POST OFFICES	August 27, 2008
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. A.P. REFRACTORIES LIMITED	February 26, 2008
ANDHRA PRADESH LPG DEALERS ASSOCIATION Vs. UNION OF INDIA	July 25, 2008
ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. G JYOTHI RAM	December 22, 2008
ANDHRA PRADESH STATE ROAD TRANSPORT Vs. RAVI SATYANARAYANA REDDY	February 12, 2008
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. VALLURU VENKATA NARAYANA	March 14, 2008
ANDHRA SUGARS LIMITED Vs. LABOUR COURT PRESIDING OFFICER	April 9, 2008
ANGADALA CHALAPATHY Vs. P ADINARAYANA	March 14, 2008
ANIKOTTI JOSEPH BINOY Vs. STATE OF ANDHRA PRADESH	July 9, 2008
ANISETTI VEERABHADRA RAO Vs. STATE OF A P	September 2, 2008
ANKA PEDDA SESHAIAH Vs. STATE OF ANDHRA PRADESH	September 18, 2008
ANNAM MALLA REDDY Vs. BANGI NAGAIAH	March 5, 2008
ANNAPURNASRI Vs. GOVERNMENT OF ANDHRA PRADESH	June 18, 2008
APSRTC Vs. SATTI VIMALAVATHI	November 20, 2008
APSRTC Vs. PRESIDING OFFICER	July 24, 2008
APSRTC NATIONAL MAZDOOR UNION Vs. A P STATE ROAD TRANSPORT CORPORATION	February 8, 2008
ARUNA CHOWHAN Vs. ARKS COLD STORAGE P LIMITED	July 2, 2008
ARUNA M DIXIT Vs. ANANDI BAI V DIXIT	July 25, 2008
ARUNA MANURE WORKS KHAMMAM Vs. STATE OF A P	July 15, 2008
ASEA BROWN BOVERI LIMITED Vs. STATE OF ANDHRA PRADESH	March 17, 2008
ASHWIN AGRO TECH PVT LTD Vs. GOVT OF A P	February 21, 2008
ATLURI BRAHMANANDAM DIED ADUSUMALLI LEELARATNA KUMARI Vs. ANNE SAI BAPUJI	June 10, 2008
ATTIRALA CHINNAMMA Vs. GUMMADI RAVINDRAIAH	November 28, 2008
AUTHORISED OFFICER Vs. KOKA RAMADASAPPA	July 17, 2008
AVALA RAJA REDDY Vs. GUNTI RADHA KRISHNAIAH CHETTY	January 17, 2008
AVENTIS PHARMACEUTICALS INC Vs. REDDYS LABORATORIES INC	December 8, 2008
AVUTHU SIVA REDDY Vs. STATE A P	February 21, 2008
AYIREDDY LAKSHMI Vs. PYDAS SUBRAHMANIYA JAGANNADHA SATYA PRASAD	November 14, 2008
AZIZUNISSA BEGUM Vs. BASHEERUDDIN BABU KHAN	April 19, 2008
B ASHOK KUMAR Vs. BOARD OF INTERMEDIATE EDUCATION	April 19, 2008
B F DITTIA Vs. APPROPRIATE AUTHORITY	August 13, 2008
B HANMANTHU Vs. COLLECTOR MAHABUBNAGAR DISTRICT	January 21, 2008
B JAGADESWAR Vs. GOVERNMENT OF A P	February 1, 2008
B K S R KRISHNA MURTHY Vs. B KUTUMBA RAO	July 14, 2008
B KALYANI Vs. GOVERNMENT OF ANDHRA PRADESH	December 19, 2008
B KRISHNA REDDY Vs. VENKATESWARA UNIVERCITY	July 23, 2008
B LAKSHMI SUSEELA Vs. SPECIAL COLLECTOR E G DISTRICT	September 5, 2008
B LAXMAN NAIK Vs. NUCLEAR FUEL COMPLEX	February 6, 2008
B LNAGI REDDY Vs. YEMMIGANUR MUNICIPALITY	November 27, 2008
B M JAMBUNATHAN Vs. UNITED NEWS OF INDIA	June 10, 2008
B R G K S V EDUCATIONAL SOCIETY VIJAYAWADA Vs. GOVERNMENT OF A P	January 18, 2008
B RAMASUBBA REDDY Vs. Y RAMKRISHNA REDDY	October 13, 2008
B RAMESH Vs. LAND ACQUISITION OFFICER SRISAILAM PROJECT	November 5, 2008
B RUKMAIAH Vs. M A SAMAD	November 3, 2008
B SAMEERUN Vs. KOTLA HIRAL BASHA	September 6, 2008
B SRINIVASA RAO Vs. GOVERNMENT OF AP	January 25, 2008
B SUGUNA DEVI Vs. C B S VENKATA RAMANA	September 15, 2008
B T S ESTATE PVT LTD Vs. STATE BANK OF INDIA	April 3, 2008
B T S ESTATES PRIVATE LIMITED Vs. STATE BANK OF INDIA	February 14, 2008
B V BHASKAR REDDY Vs. STATE BANK OF INDIA	April 2, 2008
B VENKATAIAH Vs. GOVERNMENT OF A P	July 16, 2008
BADDAM PRATHAP REDDY Vs. CHENNADI JALAPATHI REDDY	June 12, 2008
BADIGA SRI LAKSHMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	August 26, 2008
BAKARUPANDA PADMAVATHI Vs. BANK OF INDIA	March 27, 2008
BALAGA SAVITHRAMMA Vs. NALLA SATYANARAYANA	December 31, 2008
BALAGONI SIVA PRASAD Vs. UNION OF INDIA	July 24, 2008
BALAMONI NAGENDER ALIAS NARENDER Vs. STATE OF ANDHRA PRADESH	February 13, 2008
BALASA SARADA Vs. TALLURI ANASURYAMMA	June 24, 2008
BALOJI BADHAVATH Vs. GOVERNMENT OF ANDHRA PRADESH	July 23, 2008
BANDA MAHENDER GOUD Vs. STATE OF A P	September 26, 2008
BANDA SATTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	December 19, 2008
BANDARU CHINA NARAYANA MURTHY Vs. A P STATE FINANCE CORPORATION	December 23, 2008
BANDARU PARVATHI Vs. STATE OF ANDHRA PRADESH	February 26, 2008
BANDI VENKATESWARA RAO Vs. SRIRAM CHITS LTD	August 29, 2008
BARLA RAMI REDDY Vs. GOVERNMENT OF A P	April 21, 2008
BASIPAKA RATNA BHUSHANAM Vs. MANDA DAYAVATHI	February 14, 2008
BAYYA GURAVAMMA Vs. ODURU HARIPRIYA	September 2, 2008
BECHALA CHENNAKESAVA REDDY Vs. GOVERNMENT OF A P	June 25, 2008
BERLA RAMESH Vs. V B MARKANDEYA	August 13, 2008
BETHAMPUDI LEELA KUMARI Vs. ANDHRA PRADESH SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY	April 22, 2008
BHAGYANAGAR FISHERMAN FISH MARKETING COOPERATIVE SOCIETY Vs. STATE OF A P	November 27, 2008
BHARAT PETROLEUM CORPORATION LIMITED Vs. SRINIVASA TRANSPORT	June 25, 2008
BHARAT SANCHAR NIGAM LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	February 18, 2008
BHARAT SANCHAR NIGAM LIMITED, (A GOVERNMENT OF IND Vs. G V K HOTELS AND RESORTS LTD , A COMPANY INCORPORA	June 30, 2008
BHARAT SANCHAR NIGAM LTD Vs. G V K HOTELS AND RESORTS LTD	June 13, 2008
BHAVANA RUSHI CO OPERATOVE HOUSING BUILDING SOCIETY LTD Vs. JOINT COLLECTOR RANGA REDDY DISTRICT	February 27, 2008
BHUKYA ARUNA Vs. ARKS COLD STORAGE P LIMITED	July 2, 2008
BHUPATI VARALAMMA Vs. JOINT DIRECTOR KRISHNA	July 24, 2008
BIJIVENULA VENKATA SUBBA REDDY Vs. JANGAM SATYA BABU	December 10, 2008
BIKKU BHUKYA Vs. KAKATIYA UNIVERSITY	February 22, 2008
BIMIDI YELLA REDDY Vs. JOINT COLLECTOR II	January 29, 2008
BITLA GANGARAM Vs. STATE OF A P	February 22, 2008
BOBILLI MUNICIPALITY Vs. K SUGUNAMMA	June 20, 2008
BODA MADHAVA REDDY Vs. STATE ELECTION COMMISSION	September 9, 2008
BODA VENKATARAMANAMMA Vs. I SATYAVATHAMMA	March 11, 2008
BODDUPALLI SATHAIAH Vs. KOPPULA PEDDA LINGA REDDY	July 23, 2008
BOGI BHADRAIAH Vs. STATE OF A P	February 22, 2008
BOLLABONI LAKSHMI Vs. COMMISSIONER OF APPEALS OFFICE OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION A P	December 30, 2008
BOLLEPELLI SHANKAR Vs. GOVERNMENT OF A P	October 24, 2008
BOMMAKANTI LAXMAN Vs. STATE OF A P	February 7, 2008
BORLAKUNTA KAMALA Vs. REVENUE DIVISIONAL OFFICER JAGTIAL KARIMNAGAR DISTRICT	September 2, 2008
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. V JAYARAMAPPA	June 11, 2008
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. KONDAKOTLA SAROJA	June 17, 2008
BUDDA ADEYYAMMA Vs. KANDREGULA SIMHACHALAM	September 18, 2008
BUDDHA PRAKASH M JYOTHI Vs. STATE OF AP	January 29, 2008
BUKKE LAKSHMA NAIK Vs. STATE ELECTION COMMISSION SECUNDERABAD	January 29, 2008
BURRA VENKATA KONDALA RAO Vs. KOTIPALLI MANIKYALAMMA	November 10, 2008
BUTHA RAJU SREENIVASA RAJU Vs. BUTHA RAJU RAMA	July 31, 2008
C BASAIAH Vs. DEPOT MANAGER APSRTC	August 7, 2008
C J CHAKRADHAR Vs. UNION OF INDIA	January 13, 2008
C N SINGOTAM Vs. A P S R T C	October 31, 2008
C. SUDHAKAR S/O C. HANUMANTHU, BSNL Vs. THE GOVERNMENT OF INDIA	July 30, 2008
CH MANIKYA SARMA Vs. RAJENDRA SINGH BHATIA	November 14, 2008
CH NAGANNA Vs. MOHD YOUSUF	March 14, 2008
CH RANGA REDDY Vs. M SURYANARAYANA REDDY	November 11, 2008
CH SATYANARAYANA Vs. LAND ACQUISITION OFFICER CUM SUB COLLECTOR NARSAPURAM WEST GODAVARI DISTRICT	February 13, 2008
CH SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 2008
CH SHREERAMULU Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	July 7, 2008
CH SIDDIRAMA GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT MEDAK DISTRICT AT MEDAK	November 4, 2008
CH SIVA KUMARI Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY	August 14, 2008
CH V RADHAKRISHNA MURTHY Vs. STATE OF A P	July 10, 2008
CH V SUBRAHMANYA SARMA Vs. HIGH COURT OF ANDHRA PRADESH	December 19, 2008
CH VEERABHADRESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 2, 2008
CH VERRABHADRESWARA RAO Vs. GOVT OF A P	November 24, 2008
CHAGANLA MAHENDRANATH Vs. COMMISSIONER AND SPECIAL OFFICER TOWN	September 5, 2008
CHAIRPERSON Vs. Y CHINA SAMBASIVA RAO	April 23, 2008
CHALLA MAHESHWARA RAO Vs. VADAGAM VENKATA SUBBA RAO	August 22, 2008
CHALLA RAMI REDDY Vs. ARVA YELLA REDDY	September 4, 2008
CHALLA SATYANARAYANA Vs. TADI LAKSHMANA RAO	September 12, 2008
CHANDRU NARAYANA RATNAM Vs. SUPERINTENDENT	August 7, 2008
CHARMINAR CO OPERATIVE URBAN BANK LIMITED Vs. STATE BANK OF HYDERABAD	March 5, 2008
CHAVVA SREENIVASULU REDDY Vs. GOVERNMMENT OF ANDHRA PRADESH	February 20, 2008
CHEJERIA MUNICHANDRAIAH Vs. NEW INDIA ASSURANCE CO LTD	August 7, 2008
CHENGA CHINNA REDDAIAH Vs. SHAIK KHALANDER	September 1, 2008
CHENNUPATI SATYANARAYANA Vs. MUNDRU VENKATESHWARLU	November 21, 2008
CHENNUR RAMAKRISHNA REDDY Vs. THOTAKURA CHINNA VEERAMMA	October 23, 2008
CHEPURI VENKATESWARLU Vs. JOINT COLLECTOR ONGOLE PRAKASAM	September 5, 2008
CHERUKURI MALAKONDAIAH Vs. KOSARAJU VIDYARANYA	December 4, 2008
CHIEF RATIONING OFFICER Vs. T V RAMA SARMA	February 12, 2008
CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCESOUTH CENTRAL RAILWAY Vs. SOUTH CENTRAL RAILWAY PROTECTION FORCE ASSOCIATION	October 29, 2008
CHIMTA VENKATESWARAMMA Vs. STATE OF ANDHRA PRADESH	February 18, 2008
CHINNAREDDIGARI RANGA REDDY Vs. MARAKA SURYANARAYANA REDDY	November 11, 2008
CHINNARI JAGGA RAO Vs. DISTRICT COLLECTOR VIZAYANAGARAM DISTRICT	July 29, 2008
CHINTHALA VEERABHADRA RAO Vs. STATE OF A P	June 27, 2008
CHIRALA VEERA RAGHVA REDDY Vs. CHIEF SECRETARY TO GOVERNMENT OF A P	November 18, 2008
CHIRUGURI BHASKARA RAO Vs. STATE OF A P	February 5, 2008
CHITYALA VENKATA REDDY Vs. STATE OF AP	July 10, 2008
CHOUDHARY TRADERS Vs. STATE BANK OF INDIA	January 30, 2008
CHOUDHRY TRADERS Vs. STATE BANK OF INDIA	January 13, 2008
CHUKKA VENKATASWAMY Vs. GOVERNMENT OF A P	November 12, 2008
COMMISSIONER AND DIRECTOR OF AGRICULTURE Vs. K GAYATHRI	February 1, 2008
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. UNI ADS PVT LTD	December 5, 2008
COMMISSIONER OF CENTRAL EXCISE Vs. SHRIRAM REFRIGERATION INDUSTRIES	May 2, 2008
CONST C MOHAN Vs. UNION OF INDIA	March 17, 2008
CONTINENTAL CONSTRUCTION COMPANY Vs. BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST	February 2, 2008
CONTINETALE\ CONSTRUCTION CO Vs. BOARD OF TRUSTEES	February 20, 2008
CORAMANDEL PRESTCRETE P LTD Vs. STATE OF ANDHRA PRADESH	July 15, 2008
COURT MASTERS AND PERSONAL SECRETARIES Vs. GOVERNMENT OF A P	June 25, 2008
CRIPS LABORATORIES LTD Vs. HIGH COURT OF A P	May 2, 2008
D BALIRAM NAIK Vs. GIRIJAN COOPERATIVE CORPORATION LTD	July 2, 2008
D DAMAYANTHI Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA	January 23, 2008
D DHARMAIAH Vs. DEPOT MANGER APSTTC	April 24, 2008
D DWARAKA Vs. REGISTRAR HIFH COURT OF A P	April 13, 2008
D DWARKA Vs. REGISTRAR ADMN HIGH COURT OF ANDHRA PRADESH	April 30, 2008
D K NARASAMMA Vs. G RENUKA DEVI	August 1, 2008
D K PATTANAIK Vs. STATION HOUSE OFFICER NALLABELLY POLICE STATION	January 17, 2008
D KALYAN RAM Vs. GENERAL MANAGER UNION OF INDIA SOUTH CENTRAL RAILWAY	December 23, 2008
D KANAKACHARY Vs. DISTRICT COLLECTER	January 17, 2008
D KARAYANA Vs. DISTRIC COLLECTOR NALGONDA DISTRICT	January 17, 2008
D KOMARAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD	August 28, 2008
D L MANOHAR Vs. OSMANIA UNIVERSITY	September 1, 2008
D LAKSHMI Vs. A P STATE FINANCIAL CORPORATION	November 25, 2008
D MUNI RAJU Vs. COMMISSIONER OF SOCIAL WELFARE	August 20, 2008
D PEDDI RAJU Vs. N YADAIAH	November 19, 2008
D PURUSHOTTAM RAO Vs. ASSISTANT GENERAL MANAGER	June 24, 2008
D RAMA DEVI Vs. DISTRICT COLLECTOR	August 13, 2008
D SWAPNALATHA Vs. CHIEF ENGINEER MECHANICAL IANDCAD PW DEPARTMENT HYDERABAD	January 8, 2008
D SWAPNALATHA Vs. CHIEF ENGINEER MECHANICAL I AND CAD PW DEPARTMENT	January 18, 2008
D UMA MAHESWAR RAO Vs. DEPUTY REGISTER OF CO OPERATIVE	September 6, 2008
D VENKATADRI NAIDU Vs. S SRINIVASULU REDDY	July 10, 2008
D VIJAY SARADHI RAJU Vs. SRILATHA DUPATI	June 27, 2008
D Y K REDDY Vs. DIVISIONAL SECURITY COMISSIONER	June 10, 2008
D YADAMMA Vs. G SURYANARAYANA	February 8, 2008
D. RAMKISHORE Vs. VIJAYAWADA SHARE BROKERS LTD.	March 13, 2008
DAGGUMALLI RAVICHANDRA Vs. DISTRICT CO OPERATIVE OFFICER	October 14, 2008
DARAPANENI KRISHNA MURTHY Vs. SUPERINTENDENT OF POLICE	March 3, 2008
DARSI SUDHAKAR RAO Vs. MUNICIPAL CORPORATION OF HYDRABAD	September 18, 2008
DASARIGALLA CHANDRAIAH Vs. STATE OF ANDHRA PRADESH	April 23, 2008
DATHARU POCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP	February 19, 2008
DEPOT MANAGER APSRTC Vs. D NARAYANA	February 29, 2008
DEPOT MANAGER APSRTC Vs. VALLABHANENI RAMU	April 21, 2008
DEPOT MANAGER APSRTC Vs. K JOGI REDDY	November 26, 2008
DEPOT MANAGER APSRTC KARIMNAGAR II DEPOT Vs. G THIRUPATHI RAO	July 23, 2008
DERIVATE CASOIL LTD Vs. AGRO TECH FOODS LIMITED	June 24, 2008
DEVENDRA SAHU Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	February 28, 2008
DEWAN BAHADUR RAMGAGOPAL MILLS LIMITED Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	February 8, 2008
DHULIPALA LAKSHMI Vs. V VENKATESWARA REDDY	September 29, 2008
DHUMTHI EKAMBARESWARAPPA Vs. T SHAMBULINGAPPA	March 31, 2008
DHURBA RADHAKRISHNA Vs. BANK OF BARODA	October 22, 2008
DIDDI KUMARASWAMY Vs. PATHAKALA BHASKAR	March 3, 2008
DILODH ASHOK Vs. STATE OF A P	December 15, 2008
DILSHAD HUSSAIN Vs. ALLOJU MALLIKARJUN RAO	February 22, 2008
DIRECTOR OF HEALTH A P HYDERABAD Vs. P VEERABHADRA RAO	July 9, 2008
DIRECTOR OF SETTLEMENTS Vs. LINGAREDDY RAMAKRISHNA	September 8, 2008
DISTRICT COLLECTOR Vs. MADDUKURI JOGA RAO	April 11, 2008
DISTRICT COLLECTOR Vs. A P ARCHAKA SAMAKHYA	April 11, 2008
DISTRICT COLLECTOR PTEING NALGONDA Vs. A SAIDULU	October 15, 2008
DIVISIONAL MANAGER A P S R T C Vs. PRESIDING OFFICER	June 24, 2008
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. MAHAMOODA	November 20, 2008
DIVISIONAL MANAGER THE ORIENTAL INSURANCECO LTD Vs. BATHINA SRINIVASA RAO	June 20, 2008
DIVISIONAL SIGNAL AND TELECOMMUNICATION ENGINEER CONSTAN Vs. MOHD JAFFER	April 23, 2008
DOGGA V GEORGE Vs. GOVTOF A P	April 29, 2008
DOGGA V GEORGE Vs. GOVERNMENT OF A P	May 28, 2008
DOGIPARTHY P BHARGAVI Vs. GOVERNMENT OF ANDHRA PRADESH	July 14, 2008
DOKKULURI CHITTI BABU Vs. GOVERNMENT OF ANDHRA PRADESH	December 30, 2008
DONEPARTHI HYMAVATHI Vs. KOTAPATI RAMALAXMI ALIAS RADHIKA	July 11, 2008
DONTHIREDDY SAMBI REDDY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD	September 6, 2008
DOSHION LIMITED Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE B	June 13, 2008
DR. M. SULOCHANA Vs. STATE OF ANDHRA PRADESH AND ANOTHER	April 4, 2008
DUNNAPOTHULA KISTAIAH Vs. STATE OF ANDHRA PRADESH	November 3, 2008
DURGA MALLESWARA SWAMY VARLA DEVASTHANAM Vs. BATHULA JAYALAKSHMI	November 24, 2008
E GIRI YADAV Vs. UNION OF INDIA	December 12, 2008
E P VINAYA SAGAR Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER	February 8, 2008
E SHANKAR REDDY Vs. P RAMASESHIAH	July 31, 2008
EAST GODAVARI DISTRICT SETTLI BALIJA SANGHAM Vs. GOVERNMENT OF A P	December 30, 2008
EDIGA GANGAAMMA Vs. STATE OF ANDHRA PRADESH	January 29, 2008
ELISETTY BHEEMANA DORA Vs. DISTRICT ELECTION AUTHORITY AND THE DISTRICT COLLECTOR	September 22, 2008
ELISETTY BHEEMANNA DORA S/O NARAYANA MURTHY Vs. DISTRICT ELECTION AUTHORITY AND THE DISTRICT COLLECTOR	July 30, 2008
ELLURU CHANDRA OBUL REDDY Vs. JOINT COLLECTOR	August 2, 2008
ELLURU CHANDRA OBUL REDDY Vs. JOINT COLLECTOR KADAPA DISTRICT	August 22, 2008
EMPLOYEES STATE INSURANCE CORPORATION Vs. KURNOOL DISTRICT CO-OPERATIVE MARKETING SOCIETY LIMITED	June 19, 2008
ERIAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI	November 11, 2008
ERLAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI	November 18, 2008
EXECUTIVE ENGINEER IRRIGATION DIVISION Vs. K VENKATNARAYANA	August 29, 2008
EXOTIC GRANITE EXPORTS Vs. GOVERNMENT OF ANDHRA PRADESH	March 26, 2008
F G P LIMITED Vs. PRESIDING OFFICER LABOUR COURT III	March 18, 2008
FAYEEM KHADRI Vs. VANAM BHARATAMMA	April 24, 2008
FERTILIZERS PESTICIDES AND SEEDS DEALERS WELFARE ASSOCIATION Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVT OF A P	December 29, 2008
FOOD INSPECTOR KAKINADA Vs. GUNTURU VENKATESWARA RAO	September 5, 2008
FOOD INSPECTOR ZONE II MCH Vs. B RAMA RAO D MAHESH	September 5, 2008
FOREST RANGE OFFICER Vs. DURGA AUTO FINANCIERS	December 26, 2008
FOREST RANGE OFFICER Vs. K GOPAL REDDY	December 23, 2008
FOREST RANGE OFFICER Vs. P KRISHNAIAH NAIDU	December 22, 2008
G B V GOPAL S/O SESHAGIRI RAO Vs. APSRTC REP BY ITS REGIONAL MANAGER, VISAKHAPATNAM	September 30, 2008
G BHARATI DEVI Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY	January 23, 2008
G BHASKARA RAO Vs. CANARA BANK	August 29, 2008
G BOYANNA Vs. HIGH COURT OF A P	October 30, 2008
G CHINNA BABU Vs. VISAKHAPATANAM URBAN DEVELOPMENT AUTHORITY	February 25, 2008
G CHINNA BOJI Vs. STATE OF ANDHRA PRADESH	January 23, 2008
G GANESH Vs. APSRTC	April 18, 2008
G GAYATHRI Vs. M BHAGYALAKSHMI	August 28, 2008
G HEMA RAVI SAMPAN Vs. RAJIV GANDHI UNIVERSITY OF KNOWELDGE AND TECHNOLOGIES	September 16, 2008
G KADAMBARI Vs. DISTIRCT REGISTRAR OF ASSURANCES HYDERABAD	February 19, 2008
G KISHAN REDDY Vs. METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	January 18, 2008
G KRISHNA Vs. S NARENDER REDDY	September 30, 2008
G KRISHNA & ANR Vs. S NARENDER REDDY & ANR	September 13, 2008
G KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	June 10, 2008
G NAGABHUSHANAM Vs. T ESWARAMMA	October 14, 2008
G P BABU Vs. PRESIDING OFFICER	August 26, 2008
G RAMAKRISHNA REDDY Vs. MD FAIZUDDIN	November 18, 2008
G RAMULAMMA Vs. DEPOT MANAGER	September 25, 2008
G RAVI KUMAR Vs. DISTRICT AND SESSIONS JUDGE NALGONDA	March 19, 2008
G S BRAHMAJI RAO Vs. DEPUTY CHEIF ELECTRICAL ENGINEER	October 22, 2008
G SANTHOS REDDY Vs. REGISTRAR JAWAHARLAL NEHRU	July 28, 2008
G SHIVA KUMAR S O LATE RAMA LINGAM Vs. KALWA CHANDRAKALA	August 11, 2008
G SHYMALA RAJU S O G RAMAKRISHNA RAO Vs. COMMISSIONER	July 31, 2008
G VEERA BRAHMAN Vs. GOPALAPURAM SAMMAKKA	July 4, 2008
G VENKAT RAO Vs. DEPOT MANAGER A P S R T C VISAKHAPATNAM DEPOT	July 7, 2008
G VENKATA REDDY AND CO ENGINEERS AND CONTRACTORS Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APMDC LIMITED	February 22, 2008
G VENKATAIAH S O VEERA SWAMY Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	August 5, 2008
G VENKOBA S O VEMANNA Vs. APSRTC	August 25, 2008
G VIDYASAGAR RAO Vs. DISTRICT COLLECTOR NALGONDA	August 18, 2008
G. SIVA RAMAKRISHNA Vs. RUSNI DISTILLERIES P. LTD.	January 28, 2008
GADDAM BHEEMALAH Vs. JOINT COLLECTOR	January 29, 2008
GADDAM MADUSUDHAN REDDY Vs. CHEIF COMMISIONER OF LAND	November 26, 2008
GAJJELA NARASIMHA REDDY Vs. COLLECTOR RANGA REDDY DISTRICT	July 23, 2008
GAJULA EXIM P LTD Vs. AUTHORISED OFFICER ANDHRA BANK	May 2, 2008
GANAPAVARAM GRAM PANCHAYAT Vs. GOVT OF A P	November 10, 2008
GANDEPALLI NUKA RAJU Vs. STATE OF ANDHRA PRADESH REP	October 15, 2008
GANDRAPU GANGARAJU CHOULTRY Vs. G S V V APPA RAO	April 30, 2008
GANESH Vs. STATE OF ANDHRA PRADESH	November 21, 2008
GANGAVARAM PORT LIMITED Vs. PUNJAB NATIONAL BANK	February 5, 2008
GANGULA VENKATESWARA REDDY Vs. STATE OF ANDHRA PRADESH	December 24, 2008
GANNA VENKATARAMA NARSAIAH Vs. GOVT OF A P	October 29, 2008
GANNAMANENI VEERAJU S/O RATTAYYA Vs. GANNAMANENI UDAYA BHASKARA RAO	July 14, 2008
GANTA JERMAIAH Vs. V PAUL HIMAMSU	January 23, 2008
GARAPATI RADHA Vs. COMMISSIONER VIJAYWADA MUNICIPAL CORPORATION	March 19, 2008
GARIPALLI RAJASREE Vs. KONDAPURAN MALLESHA	June 10, 2008
GAUTAM PRASAD SINGH Vs. UNION PUBLIC SERVICE COMMISSION	March 4, 2008
GAVARA SATTI BABU Vs. GAVARA SIVA SANKAR RAO	October 31, 2008
GAYATRI BAR AND RESTAURAMT Vs. DEPUTY COMMISSIONER OF PROHIBITION	March 24, 2008
GENERAL MANAGER INDIAN GOVERNMENT MINT INDUSTRIAL DEVELOPMENT AREA Vs. RAVINDHRANATH	February 6, 2008
GENERAL MANAGER S C RAILWAY Vs. G KAMESWARA RAO	June 18, 2008
GENERAL MANAGERSOUTH CENTRAL RAILWAY Vs. ASHOK ENGINEERING CO	March 27, 2008
GHANTA INFRASTRUCTURES LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD	January 23, 2008
GHOUSE ALI KHAN Vs. AMEENA BEGUM	November 7, 2008
GIRI RAVI Vs. STATE OF AP	April 18, 2008
GIRIRAJ SINGH VAGHELA Vs. STATE OF ANDHRA PRADESH	October 21, 2008
GODAVARTHI KRISHNA MURTHY Vs. DIVEELA SESHARATNAM	November 21, 2008
GOLD AND SILVER JEWELLWRY AND DIAMOND Vs. MUNICIPAL CORPORATION OF KURNOOL	July 11, 2008
GOLLA JAYAMMA Vs. DISTRICT COLLECTOR MAHEBOOBNAGAR	October 17, 2008
GOLLA NARASAPPA Vs. JOINT COLLECTOR	September 9, 2008
GOLLA SANKARAIAH Vs. STATE OF ANDHRA PRADESH	February 21, 2008
GONGADI RAMA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH	February 8, 2008
GOVERDHANA CHAKRADHARACHARI Vs. DISTRICT COLLECTOR	February 12, 2008
GOVERNMENT ANDHRA PRADESH Vs. N PRABHUDAS	February 22, 2008
GOVERNMENT OF A P Vs. K BASAVAIAH	August 5, 2008
GOVERNMENT OF ANDHARA PRADESH Vs. D SHANKARJI	July 14, 2008
GOVERNMENT OF ANDHARA PRADESH Vs. K ASHOK KUMAR	July 7, 2008
GOVERNMENT OF ANDHRA PRADESH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	February 6, 2008
GOVERNMENT OF ANDHRA PRADESH Vs. M BALASWAMY	October 20, 2008
GOVERNMENT OF AP Vs. T V RAMA RAO	September 19, 2008
GOVERNMENT OF INDIA Vs. K MANOHAR REDDY	September 2, 2008
GOVERNMENT OF INDIA MINISTRY OF DEFENCE Vs. ALUMINIUM PHOTO INDUSTRIES PVT LTD	July 4, 2008
GOVINDU Vs. STATE OF A P	April 3, 2008
GOWDA BRANDY SHOP Vs. GOVERNMENT OF A P	June 23, 2008
GOWLLA GIDDA REDDY Vs. EXECUTIVE OFFICER	February 19, 2008
GRAM PANCHAYAT BANSWADA Vs. YASHODA	December 10, 2008
GRAM PANCHAYAT KANAGALA Vs. KANAGALA GRAM RAJAKA	April 22, 2008
GRAM PANCHAYAT SIDHANTAM PENUGONDA MANDAL Vs. DISTRICT PANCHAYAT OFFICER ELURU	September 22, 2008
GRAMEENA SANTHALA ABHIVRUDDI SOCIETY Vs. STATE OF ANDHRA PRADESH	August 12, 2008
GREATER HYDERABAD MUNICIPAL CORPORATION Vs. ADITIONAL INDUSTRIAL TRIBUNAL-CUM-ADDITIONAL	July 11, 2008
GUBBALA CHINNA GANGA RAO Vs. LAND ACQUISITION OFFICER AND RURAL DEVELOPMENT OFFICER	October 13, 2008
GUDIVADA COOPERATIVE URBAN BANK LTD Vs. SHEIK MAHABOOBI	October 29, 2008
GUMMULURI VENKATARAMANAMMA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT	September 29, 2008
GUNDA KOTESWARA RAO Vs. STATE OF A P	July 22, 2008
GUNDA VISHVANADHAM Vs. GOVERNMENT OF A P	February 12, 2008
GUNDARAPU NARASIMHULU ALIAS NARISIMHA Vs. DISTRICT COLLECTOR	August 14, 2008
GURRAM SOMAMMA Vs. NALAMASA YASHODA	August 22, 2008
GUTHALA SESHAGIRI RAO Vs. COLLECTOR	June 23, 2008
H RAMA MURTHY Vs. K R D TECHNOLOGIES LIMITED	August 22, 2008
HAJI MIYA Vs. ABEDA BANU	July 8, 2008
HARIKISHORE BHATTAD Vs. UNION OF INDIA	January 17, 2008
HARSH AGARVAL Vs. STATE OF ANDHRA PRADESH	January 29, 2008
HARSHA CONSTRUCTIONS Vs. UNION OF INDIA	August 1, 2008
HAZARATH AMEERUDDIN COLLAGE OF EDUCATION Vs. GOVERNMENT OF A P	June 24, 2008
HEMANT JALAN Vs. OM PRAKASH JALAN	September 19, 2008
HEMAVATHI Vs. NEW INDIA ASSURANCE CO LTD	September 12, 2008
HINDUSTAN COCA COLA BEVERAGES LTD Vs. GOVERNMENT OF ANDHRA PRADESH	June 12, 2008
HINDUSTAN LEVER LTD Vs. INSPECTOR OF LEGAL METROLOGY WEIGHT AND MEASURES PRODDATURE	November 11, 2008
HINDUSTAN MECHINE TOOLS LTD Vs. GOVERMENT OF AP	March 28, 2008
HOTEL LEELA VENTURE LIMITED Vs. YASEEN BEGUM	September 30, 2008
HOTEL LEELA VENTURE LIMITED, ARVIND WAMAN DEGWEKAR Vs. YASEEN BEGUM W/O GHALFB	September 13, 2008
HOUSING BOARD EMPLOYEES IV PLOT ALLOTTES WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH	December 30, 2008
HYDER ALI Vs. STATE A P	February 19, 2008
HYMAD PASHA Vs. STATE OF A P	September 29, 2008
I BALAMANI Vs. SENIOR SUPERINTENDENT OF POST OFFICES	May 21, 2008
IMMANI SURYANARAYANA Vs. VISAKHAPATANAM PORT TRUST	June 25, 2008
IN RE: CRIPS LABORATORIES LTD. Vs. STATE	May 2, 2008
IN RE: OFFICIAL LIQUIDATOR Vs. STATE	January 18, 2008
IN RE: TECK-MEN TOOLS (P.) LTD. Vs. STATE	July 25, 2008
INCABLE NET (ANDHRA) LIMITED Vs. APAKSH BROADBAND LTD.	March 18, 2008
INDIAN BANK Vs. PRISMA HOME APPLIANCE PVT LTD	July 18, 2008
INDIAN HAIR INDUSTRIES P LTD Vs. SHREE LAKSHMI NARSIMHA SWAMY VARI DEV STHANAM	December 10, 2008
INDUSTRIAL DEVELOPMENT BANK OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH	November 13, 2008
INJATI RAJESWARA RAO Vs. STATE	February 12, 2008
IQBAL HUSSAIN Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD	June 26, 2008
IRFAN KHAN Vs. MD JAVEED	November 21, 2008
ISRAEL Vs. G ARUNADEVI	November 25, 2008
ISRO DRIVERS ASSOCIATION Vs. GOVT OF INDIA	September 22, 2008
ISSA VENKATESWARLI Vs. STATE OF AP	June 9, 2008
J BALAJI Vs. EARLADINNE VENKATASWARALU	December 19, 2008
J BALAJI Vs. R C SUPRAMANYAM	December 19, 2008
J CHAKRADHAR Vs. GOVERNMENT OF ANDHRA PRADESH	December 22, 2008
J KANAKA DURGA Vs. S C WOMENS DEGREE COLLEGE	July 31, 2008
J MALLA REDDY Vs. CANTONMENT EXECUTIVEOFFICER	February 26, 2008
J P RATAN Vs. UNION OF INDIA	September 15, 2008
J RAMACHANDRA RAO Vs. A P EASTERN POWER DISTRIBUTION CO LTD	August 13, 2008
J SAI PRASANNA Vs. MEDICAL COUNCIL OF INDIA	May 2, 2008
J SNEHLATHA Vs. B SATYANARAYANA	December 29, 2008
J SOMANNA Vs. REGISTRAR OSMANIA UNIVERSITY	September 18, 2008
J SRINIVASA RAO Vs. UCO BANK	August 1, 2008
J V T KRISHNA MURTHY Vs. TRIBAL WELFARE DEPARTMENT	April 30, 2008
J VISWANATHA REDDY Vs. GOVERNMENT OF A P	April 10, 2008
JADHAV REKOBA Vs. GOVERNMENT OF ANDHRA PRADESH	December 5, 2008
JAKKAMREDDY VENUGOPAL REDDY Vs. SRIDEVI SARANNAVARATHRULU	February 1, 2008
JANACHAITANYA HOUSING LTD Vs. DIVYA FINANCIERS	March 31, 2008
JANAKI BUSAPPA Vs. A P STATE WAKF BOARD	August 28, 2008
JANAPA REDDY Vs. DEPUTY SUPERINTENTENT OF POLIC	September 16, 2008
JANAPATI JAIPAL REDDY Vs. SANNIHITA CHIT FUNDS PVT LIMITED	June 19, 2008
JANGA GOPAMMA Vs. JANGA SRIVENKATA HARINATH	September 24, 2008
JANGA MARIAMMA Vs. REVENUE DIVISIONAL OFFICER	July 21, 2008
JANI MIYA Vs. KORIGINJA VARALA RAMESH	August 28, 2008
JASTI BHUJANGESWARA RAO Vs. SUB REGISTER REPALLE GUNTUR	December 3, 2008
JATTI GURUNADHA RAO S/O SATYA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 19, 2008
JAVANA VENKATANAIDU Vs. STATE OF ANDHRA PRADESH	October 21, 2008
JAYAVARAPU RAMESH BABU Vs. JAYAVARAPU LAXMINARAYANA	October 18, 2008
JEERU ATCHAPPADU Vs. K BRAHMANANDAM	August 13, 2008
JELLELLA ANJAIAH Vs. LOKANI SOMAMMA	September 24, 2008
JIGENDER SINGH Vs. SESHAGIRI RAO AND SONS LTD	February 8, 2008
JOGI SATYANARAYANARAMMA Vs. KODI VIJAYA LAKSHMI	February 28, 2008
JUPUDI HANUMANTHA PRASAD Vs. GOVERNMENT OF A P	October 23, 2008
JUPUDI PARTHASARATHY Vs. KONDAPALLI RAJESHWARI	September 9, 2008
K ASHOK KUMAR REDDY Vs. STATE OF A P	April 18, 2008
K DEVENDER NARSAIAH Vs. CHIEF GENERAL MANAGER	July 7, 2008
K GANNA REDDY Vs. GOVERNMENT OF A P	July 22, 2008
K GIRI Vs. STATE ACB HYDERABAD RANGE	November 4, 2008
K JABGAIAH Vs. AP CENTRAL POWER DISTRIBUTION CO LTD	May 2, 2008
K JAWAHAR REDDY Vs. G KAMALA RAO	November 3, 2008
K KANAKARAJ Vs. INSTITUTE OF CHARTERED FINANCE ANALYSIS OF INDIA	December 30, 2008
K L KANTHA RAO Vs. SPECIAL OFFICER AUP SCHOOL	June 17, 2008
K L S S PRASAD Vs. OSMANIA UNIVERSITY	August 10, 2008
K L V PRASADA RAO Vs. K VENKATESWARA GOUD	February 8, 2008
K LALITHAMMA Vs. BRANCH MANAGER STATE BANK OF INDIA	January 17, 2008
K LALITHAMMA Vs. BRANCH MANAGER STATE BANK OF INDIA RAJAMPET KADAPA DISTRICT	January 7, 2008
K LAXMAN Vs. NAYINI NARASIMHA REDDY	January 18, 2008
K MAHADEVA RAO Vs. VAZTHA TABASSUM GHOUSE	June 23, 2008
K MAHIPAL REDDY Vs. REGISTRAR JNTU KUKATPALLY	August 12, 2008
K MANMOHAN REDDY Vs. STATE OF A P	March 28, 2008
K MASTHAN RAO Vs. LAND ACQUISITION OFFICER CUM REVENUE	July 2, 2008
K N JAMUNA Vs. R ESWAR KUMAR	November 21, 2008
K N REDDY Vs. UNION OF INDIA	September 15, 2008
K NAGAPPA Vs. STATE OF A P	February 8, 2008
K NARAYANA SWAMY Vs. DEPOT MANAGER A P S R T C	July 14, 2008
K NARAYANAPPA Vs. A SREERAMULU REDDY	July 2, 2008
K NARAYANAPPA Vs. A SREERAMULU REDDY	October 21, 2008
K P GNANA PRAKASAM Vs. K LAKSHMI NARASAMMA	July 31, 2008
K PRASANNA KUMAR Vs. SUPERINTENDING ENGINEER A P C P D C L	July 23, 2008
K PRATAPA REDDY Vs. JOINT COLLECTOR RANGA REDDY DESTRICT	December 26, 2008
K RAMARAJU Vs. K LAKSMI PRATIMA	March 31, 2008
K RAMULU Vs. REGIONAL MANAGER APSRTC	June 25, 2008
K RAVINDRA Vs. STATE OF A P	June 24, 2008
K S C BOSE Vs. APSRTC HYDRABAD	August 18, 2008
K S KRISHNA Vs. SECOUND APPELLATE AUTHORITY	January 22, 2008
K S RAJU Vs. EDUPUGANTI BAPANAIAH	August 22, 2008
K SRINIVAS PRESIDENT FISHERMEN COOPERATIVE SOCIETY MIRYALGUDA NALGONDA DISTRICT Vs. COMMISSIONER OF FISHERIES HYDERABAD	December 30, 2008
K SUDHA RANI Vs. G F K SARADAMMA	October 16, 2008
K SUDHEER Vs. STATE OF A P	September 25, 2008
K SURESH BABA Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE	July 30, 2008
K SURESH BABU Vs. DEPUTY GENERAL MANAGER	July 2, 2008
K SURI BABU Vs. NUCLEAR FUEL COMPLEX HYDERABAD	October 14, 2008
K SUSHEELA Vs. MINISTRY OF COMMUNICATIONS	February 22, 2008
K SYAM SUNDER Vs. A P S R T C	July 17, 2008
K TEJASWARUP Vs. V VEENA	April 8, 2008
K V SUDHA RANI Vs. VIJAYAWADA-GUNTUR-TENALI-MANGALAGIRI URBAN DEVELOPMENT	March 24, 2008
K VASUDEVA RDDY Vs. KAMBALA SIVNAGESWARAPPA	December 2, 2008
K VEERA CHARY Vs. HON BLE HIGH COURT OF A P	July 23, 2008
K VENKAT REDDY Vs. CHINNAPAREDDY VISWANADHA REDDY	September 25, 2008
K VENKATESWARA RAO Vs. I V NAGESWARA RAO	September 24, 2008
K VENKATESWARA RAO Vs. REGIONAL MANAGER A P S R T C	July 14, 2008
K VIDYANAND Vs. ADDL LICENSING AUTHORITY	July 29, 2008
K. KRISHNA MURTHY Vs. NATIONAL INSURANCE CO. LTD	August 26, 2008
K. SAI TEJESWANI BEING MINOR REP. BY HER FATHER Vs. CONVENOR, EAMCET-2008, JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	July 21, 2008
K. VENKAT NARASIMHA REDDY Vs. Y. SATHI REDDY	July 30, 2008
K. VENKATA SWAMY AND ANOTHER Vs. SMT. SAKINA BEE AND OTHERS	September 6, 2008
KADAKANAKA SUBRAHMANYACHARYULU Vs. PERURI RAMALINGESWARA RAO	July 8, 2008
KAIRAM LAKSHMINARSAIAH Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER MANCHERIAL ADILABAD	July 25, 2008
KAKANI PURNACHANDER RAO Vs. GOVERNMENT OF ANDHRA PRADESH	February 20, 2008
KAKOLLU AKSHMANA RAO Vs. JAVVADI SUBBAYAMMA	August 14, 2008
KALAVAKURU WASHERMAN COOPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR PRAKASHAM DISTRICT	December 30, 2008
KALLA KRISHNA SWAMY Vs. S JAGGA RAO	March 31, 2008
KALPURI ELLAMMA Vs. NELLUTLA VENKATA LAKSHMI	August 27, 2008
KAMASANI PEDDA KOTAIAH Vs. CHIMAKURTHI CHINA VENKATESWARLU	November 20, 2008
KANCHI RAJU VENKATA RAMANA Vs. STATE OF AP	July 21, 2008
KANDADAI TIRUMALACHARYA Vs. KANDADAI VENKATACHARI	April 10, 2008
KANDULA NARASIMHA RAO Vs. MADASU UPENDER RAO	November 17, 2008
KANIGOLLA RAMA NAGA SAMA LAKSHMANA RAO (DIED), KAN Vs. GRANDHI SUBBARAYUDU	December 23, 2008
KANINENI NAGA SRINIVAS LAIAS SRINIVAS Vs. GAJANAN PURUHOTAM PATIL	August 22, 2008
KANITHI APPALA SURYANARAYANA Vs. KANITHI GANAPATHI RAO	June 16, 2008
KANNAM NAGESWARA RAO Vs. RASHTRIYA ISPAT NIGAM LTD	November 27, 2008
KAREEM FATIMA Vs. HABEEB OMER	July 22, 2008
KAREEMUDDIN Vs. NAZIA PARVEEN	August 12, 2008
KARRI VENKATA RAMA REDDY Vs. EASTERN POWER DISTRIBUTION COMPANY	April 16, 2008
KARUVA ANJINAIAH Vs. ELECTION TRIBUNAL UNDER APPR ACT-CUM-JUNIOR CIVIL JUDGE	September 30, 2008
KASARAM JAYAMMA Vs. JAJALA LAKSHMAMMA	February 14, 2008
KASTURI VENKATA SUBBAIAH Vs. VEERAPAREDDY YASODAMMA	July 21, 2008
KATAMREDDI VASUNDHARA Vs. JOINT COLLECTOR ANANTHAOUR	May 1, 2008
KATHWAL HUSSAIN PEERA Vs. D RAMALINGESWARA REDDY	June 30, 2008
KATTA VENKATA MALLIKARJUNA RAJU Vs. AUTHORIZED OFFICER CANARA BANK	February 6, 2008
KATTA VENKATESWARA RAO Vs. CH LEELAVATHI	June 17, 2008
KEDARNATH SILK MILLS Vs. A P TRANSCO	August 20, 2008
KETHIRI BALREDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 1, 2008
KHADAR BABA FANCY STORES Vs. G P G CHIT FUNDS PRIVATE LIMITED	August 11, 2008
KHAJA SYED RAIFUDDIN Vs. GOVT OF A P	August 22, 2008
KHURSHEED SULTANA Vs. MIR ASHIF ALI	December 8, 2008
KOGANTI SUJANI Vs. VISSAMSETTI SANKAR BABU	October 24, 2008
KOKKULA SURESH Vs. STATE OF ANDHRA PRADESH	October 20, 2008
KOLLI SATYANARAYANA Vs. VALLURIPALLI KESAVA RAO CHOWDARY	October 17, 2008
KOMATLA RANGA REDDY Vs. ANNAVARAPU LASHMI PRASANNA	January 31, 2008
KOMATLA RANGA REDDY Vs. GOLLAMOORY VENKATA RAMANA REDDY	January 31, 2008
KONA KANTHAMMA Vs. GUNTAMUKKALA SRINIVASA RAO	December 8, 2008
KONATHAM POTHURAJU Vs. KONATHAM APPAYYA	October 21, 2008
KONDA ANURADHA Vs. GOPI REDDY VENKAT REDDY	February 8, 2008
KONDA SUBBAIAH Vs. YEDOTI KAMALAKSHAIAH	September 9, 2008
KOPPU RAMESH Vs. A P SOCIAL WELTHFARE	June 10, 2008
KORADA VINDHYA Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY	February 15, 2008
KORATHAM POTHURAJU Vs. KORATHAM APPAYYA	November 21, 2008
KOSANAM SATISH KUMAR Vs. ANDHRA PRADESH STATION FINANCIAL CORPORATION	February 15, 2008
KOTAPATI RAMALAKSHMI ALIAS RADHIKA Vs. DONEPARTHI HYMAVATHI	November 4, 2008
KOTHAPALLI VEERANNA Vs. STATE OF ANDHRA PRADESH	January 17, 2008
KOTLAMARRI NARAYANA Vs. REVENUE DIVISIONAL OFFICER	September 19, 2008
KOTTE RAJAM Vs. SINGARENI COLLIERIES COMPANY LTD	July 21, 2008
KOVILAPU SURYANARAYANA Vs. JOGI THAVITAMMA	September 17, 2008
KUKKALA BALAKRISHNA Vs. VIJAYA OIL MILL VISSAKODERUPALEM	August 20, 2008
KULLI SRINIVASA RAO Vs. VAODAMA GRAM PANCHAYAT	February 15, 2008
KULWANT SINGH CHATWAL Vs. JOINT COLLECTOR RANGA REDDY DISTRICT	August 13, 2008
KUMANDURI INDIRA Vs. BSNL	July 2, 2008
KURAKULA NARAYANA Vs. STATE OF ANDHRA PRADESH	February 6, 2008
KURAYAGALA SHAIK MAHABOOB BASHA Vs. SHAIK AMEER SAHEB	September 1, 2008
KURNA SURESH BABU Vs. STATE OF A P	July 10, 2008
KUSAMPUDI SARADA Vs. MANDAL REVENUE OFFICER BAPATLA GUNTUR DISTRICT	July 11, 2008
KUTAGO;;A AMMAJI Vs. BOMMALA VIMALA	October 22, 2008
KUTAGOLLA AMMAJI Vs. BOMMALA VIMALA	October 21, 2008
L S APPASUNDARAM Vs. KALAHASTISWARA SWAMY TEMPLE	February 4, 2008
LAKKARAJU PADMA PRIYA Vs. LAKKARAJU SHYAM PRASAD	December 4, 2008
LAKKINENI VENKATESWARA RAO Vs. LAKKINENI RAMESH	December 31, 2008
LAN ACQUISITION OFFICER SOMASILA PROJECT OFFICE Vs. Y VIJAYA KUMAR	November 12, 2008
LANCO KONDAPALLI POWER PRIVATE LTD Vs. UNION OF INDIA	December 16, 2008
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER Vs. DHARAVATH BHOJYA	December 23, 2008
LANJAPALLI VENKANNA Vs. STATE OF ANDHRA PRADESH	January 8, 2008
LANJAPALLI VENKANNA Vs. STATE OF ANDHRA PRADESH	January 28, 2008
LANKA VENKATAPATHI RAO Vs. LANKA VIJAYASREE	September 8, 2008
LATIKA KOTESWARA RAO Vs. SATE OF A P	February 13, 2008
LAXMI Vs. LAND ACQUISITION OFFICER	June 11, 2008
LELLAPALLI SAKUNTALA DIED PER LRS Vs. VEDANTAM SEETHAMAHALAKSHMI	July 24, 2008
LETTER SENT FROM PLOT NO 338 Vs. COLLECTOR AND DISTRICT MAGISTRATE	September 2, 2008
LION DATES PVT LTD Vs. INSPECTOR LEGAL METROLOGY	February 19, 2008
LOKANANDH Vs. W G DISTRICT	September 1, 2008
LPL INFRASTRUCTURES LIMITED Vs. KUMAR'S METALLURGICAL CORPORATION LIMITED	January 23, 2008
M A E KUMAR VARMA Vs. RAMOJI RAO	September 22, 2008
M ANJANEYULU Vs. UNIVERSITY GRANTS COMMISSION NEW DELHI	December 30, 2008
M B ENTERPRISES Vs. S R K ESTATE PVT LTD	November 15, 2008
M CHANDRAIAH Vs. C NARAYANA	April 19, 2008
M D NYAMATHULLA Vs. A CHITHARANJAN REDDY	February 15, 2008
M DEVENDRA Vs. A SARIKA	April 25, 2008
M DHANANAJAIAH GOUD Vs. MOGUDAMALLY CHANDRAIAH	May 2, 2008
M HARI NARAYANA ALIAS HARI BABU Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND COMMSSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS A P	January 29, 2008
M HARINARAYANA ALIAS HARIBABU Vs. P SWAROOPA RANI	September 23, 2008
M K UMAMAHESWARAN KOTESWARAN Vs. UNION BANK OF INDIA	November 4, 2008
M LINGESWRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	August 6, 2008
M MAREMMA Vs. D KRISHNAVENAMMA	September 2, 2008
M MAREMMA W O AYYANNA Vs. DESAI KRISHNAVENAMMA W O BHEEMA RAO	July 15, 2008
M RAMA KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	December 19, 2008
M RAMAIAH Vs. SINGARENI COLLIERIES COMPANY LTD	April 21, 2008
M RAMARAO Vs. COMMISSIONER SERILINGAMPALLY MUNICIPALITY	February 12, 2008
M RAMESH Vs. STATE OF A P	October 23, 2008
M RASAGHNYA CHOWDARY Vs. GOVERNMENT OF A P	July 7, 2008
M SATYA VENKATA SARMA Vs. STATE OF ANDHRA PRADESH	September 26, 2008
M SATYANARAYANA Vs. MAKKAN BHARATHI	March 7, 2008
M SHANTI Vs. BHARAT SANCHAR NIGAM LID	April 30, 2008
M SIVARAM PRASAD Vs. STATE OF A P	January 29, 2008
M SOMAIAH Vs. APSRTC	July 31, 2008
M SRINIVASA RAJU Vs. STATE OF ANDHRA PRADESH	December 16, 2008
M SUNKANNA DUBBANNA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 23, 2008
M T RAO S O M VENKATESWARULU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 20, 2008
M V KRISHNA Vs. GOSULA SUDHA MADHURI	September 18, 2008
M V RAMANAMURTHY Vs. ANANITHAPALU VENKATA GOPAL RAO	July 9, 2008
M VENKAIAH Vs. DISTRICT COLLECTOR GUNTUR DISTRICT	September 30, 2008
M VENKAT RAO Vs. UNION OF INDIA	November 21, 2008
M VENKATA RAJU Vs. STATE OF ANDHRA PRADESH	February 1, 2008
M VENKATA RAO Vs. UNION OF INDIA REP	January 23, 2008
M VENKATA RAO Vs. UNION OF INDIA	February 4, 2008
M VENKATA RAO Vs. M SHESHAGIRI RAO	December 8, 2008
M VENKATAEAMANAIAH Vs. MARGADARSI CHIT FUND LIMITED	November 15, 2008
M VENKATRAMUDU Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT	December 19, 2008
M VIMALA Vs. DIRECTOR OF SCHOOL EDUCATION	July 24, 2008
M VIVEKANANDA MURTHY Vs. GOVERNMENT OF A P	June 10, 2008
M YADAGIRI REDDY Vs. V C BRAHMANNA	December 24, 2008
M YELLA REDDY Vs. GOVERNMENT OF INDIA	January 25, 2008
MADA NAGESHWARARAO Vs. POTTA BHARATHI	July 29, 2008
MADAMANENI CHINNASWAMY Vs. JOINT COLLECTOR CHITTOOR	November 7, 2008
MADASU KONDALA RAO Vs. DASARI ANANDA RAO	October 20, 2008
MADDALA NAGARATNAM W O RANGA RAO Vs. MADDAALA RANGA RAO S O VEERASWAMY	August 28, 2008
MADDIPATLA JAGAN MOHAN RAO Vs. AKULA NAGAMALLESWARI	March 7, 2008
MADDULA BRAHMAIAH Vs. RAMA FINANCIAL SERVICES	September 11, 2008
MADHYAHANNAPU NARASIMHARAO Vs. SUNKARA SRIRAMA HANUMANTHA RAO	February 19, 2008
MADIREDDY SEETHA RAMAYYA Vs. R NARAYANA	April 15, 2008
MAHABOOBALI PASHA Vs. RAHAMATUNNISA	July 1, 2008
MAHAGOPAL SINGH Vs. NEELA SINGH	September 12, 2008
MAHBOOB ALI KHAN AFSAR Vs. NAJEEBUNNISA	July 11, 2008
MAHENDRA INVESTMENT ADVISORS PVT LTD Vs. MD ABDUL ASAD ALEEM	November 13, 2008
MAHESHWARI BUILDERS Vs. SHAFIUDDIN JUNAIDI	September 1, 2008
MAHESHWARI MEGA VENTURES LTD Vs. RAAVI VENKATESHWARA RAO	September 10, 2008
MAJETI NAGESWARARAO Vs. BOMMU HARI BABU	September 18, 2008
MALIGAREDDY ANANTHA REDDY Vs. STATE OF A P	August 28, 2008
MALLADI LAXMINARAYANA Vs. DISTRICT COLLECTOR KRISHNA	October 15, 2008
MALLELA ANANTHA PADMANABHA RAO Vs. ASSISTANT COMMISSIONER	June 18, 2008
MALLIDI TIRUPAYYAGARI VENKATA REDDY CO OPERATIVE RULAR BANK LTD Vs. A P CO OPERATIVE TRIBUNAL	November 12, 2008
MALLIPUDI SIVARAM PRASAD ALIAS SIVARAM KUMAR ALIAS SIVARAM ALIAS SIVA Vs. STATE OF ANDHRA PRADESH	January 29, 2008
MAMIDI VENU MADHAV Vs. STATE OF A P	June 30, 2008
MANAGEMENT OF APSRTC Vs. WORKMEN OF APSRTC	April 22, 2008
MANDA LAXMI RAJAM Vs. KANAPARTHI LAXMI BAI-ALIAS-LAXMI	July 30, 2008
MANDA LAXMI RAJAN Vs. KANAPARTHI LAXMI BAL ALIAS LAXMI	July 3, 2008
MANDA SYAMSUNDAR Vs. ANJANEYACHARI	July 17, 2008
MANDA YADAIAH Vs. THOOMUKUNTLA KARUNAKAR REDDY	June 9, 2008
MANDADAPU SIVARAMA KRISHNAYYA Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES	September 29, 2008
MANDAKINI RESTAURANT AND BAR GANDHI NAGAR Vs. DEPUTY CONNISSIONER OF PROHIBITION	May 14, 2008
MANDAL REVENUE OFFICER VISAKHAPATNAM Vs. KANCHUBRIKI PRAVATHAMMA	September 30, 2008
MANDALA PENCHALAIAH Vs. SUPRINTENDENT OF POLICE	October 15, 2008
MANDAPAKA KATAM SWAMY Vs. ADDITIONAL AGENT TO GOVERNMENT EAST GODAVRI DISTRICT	December 29, 2008
MANDLA RANGA SWAMI Vs. STATE OF A P	February 27, 2008
MANGALI CHINNA RAMA SUBBANNA Vs. EXECUTIVE ENGINEER ROADS AND BUILDING DEPARTMENT	October 30, 2008
MANNARU PENCHALAIAH Vs. PATNAM VENKAMMA	June 17, 2008
MANTHURI LAXMI NARSAIAH Vs. STATE OF A P	January 29, 2008
MARRI PUSHPAL REDDY Vs. JOINT COLLECTOR AND LICENSING AUTHORITY	April 30, 2008
MAVURI SATYAVATHI Vs. PENKEY VENKATA RAO	August 28, 2008
MEDA HARI KRISHNA Vs. AKULA SESHAMA	September 23, 2008
MEERAN MINERALS Vs. CENTRAL BANK OF INDIA	January 30, 2008
MEESALA NADIPI RAMUDU Vs. STATE OF ANDHRA PRADESH	January 22, 2008
MEGHAVATH KISHAN FAKEERYA Vs. STATE OF A P	November 13, 2008
MEHATAB BEGUM Vs. BHAGWANDAS	September 23, 2008
MEKALA RAMASUBBAIAH Vs. POTULA YESEPU	July 2, 2008
MEKALA THIMMARAJU Vs. GOVERNMENT OF A P	August 26, 2008
MENUKONDA VEERAMMA Vs. TUMMURI VEERA VENKATA SATYANARAYANA	December 17, 2008
MIR SADATH ALI Vs. JOINT COLLECTOR RANGA REDDY	November 14, 2008
MIR SHAH ZAHOOR TRUSTEE Vs. HAJI SHAIK MADHAR	December 31, 2008
MITTA SANKARANNA Vs. B BOMMAYYA	November 18, 2008
MOAZAM KHAN Vs. GOVERNMENT OF A P	January 31, 2008
MODADUGU VENKATA SUBBAMMA Vs. KANAMARLAPUDI RATTAIAH	June 27, 2008
MOHAMMAD JANI BASHA Vs. MITRA TABACCO PRODUCTS	April 9, 2008
MOHAMMED ABDUL RAHMAN Vs. B MANORAMA	April 10, 2008
MOHAMMED IZHAR ALI Vs. OLIVE FOUNSECA DIED PER LRS	May 2, 2008
MOHAMMED MAHMOOD ALI Vs. MUNICIPAL COUNCIL SURYAPET	July 14, 2008
MOHAMMED RASHEED Vs. FOUZIA HUSSAIN ISMAIL SAIFUDDIN	October 22, 2008
MOHD ABDUL WAHAB Vs. STATE BANK OF HYDERABAD	August 22, 2008
MOHD ABDUL WAHEEB Vs. NETHAKARI PADMA	October 24, 2008
MOHD ALFAT Vs. SPECIAL COURT UNDER APLG P ACT HYDRABAD	November 17, 2008
MOHD FAROOQ ALI Vs. AKHTERI BEGUM	September 30, 2008
MOHD JAVEED Vs. UNION OF INDIA	November 13, 2008
MOHD MAQBOOL Vs. GOVERNMENT OF A P	December 5, 2008
MOHD MUJTABA Vs. MOHD AHMED PASHA	December 31, 2008
MOHD NASEEM KHAN Vs. STATE OF ANDHRA PRADESH	December 23, 2008
MOHD QAMRUDDIN Vs. MASULA NARSIMHULU	June 13, 2008
MOHD SHOUKATH ALI Vs. INDUSTRIAL CUM LABOUR COURT WARANGAL	August 9, 2008
MOHD. AHSAN KHAN Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	April 30, 2008
MOINUNNISA BEGUM Vs. SPECIAL DEPUTY COLLECTOR	September 10, 2008
MONAKURU RENUKA Vs. MENAKURU MONA REDDY	October 22, 2008
MORTHALA CHANDER RAO Vs. ANDHRA BANK	February 11, 2008
MOTHE RAMMOLIAN RAO Vs. STATE OF A P	June 24, 2008
MOTHUKURI SHIVAKUMAR Vs. MOTHUKURI NARAYANAMMA	August 1, 2008
MOTOR CAR BEEDI FACTORY Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT	December 30, 2008
MOTOR CAR BEEDI FACTORY Vs. CONTROLLING AUTHORITY	July 8, 2008
MUDDANA MALLESWARA RAO Vs. KARANAM RAMAIAH AND NAGARATNAMMA CHARITIES	June 12, 2008
MULA KALAVATHI Vs. SUDDALA NARAYANA	February 1, 2008
MULUPURI SANKARA RAO Vs. PONNAPALLI VIMALA CEVI	September 22, 2008
MUNAGALA CHENCHU RAMAIAH Vs. STATE OF A P	February 12, 2008
MUNGAMURU SRINIVASULU REDDY Vs. SOWDAGAR IFJANULLAH KHAN	July 14, 2008
MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION TIRUPATI CHITTOOR DISTRICT Vs. A SUMALINI	February 19, 2008
MURAMALLA AMMANNA RAJU Vs. MURAMALLA GANIRAJU	July 24, 2008
MUTASIM BILLA Vs. STATE A P	April 18, 2008
N ANNAPURNA Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT	January 17, 2008
N CHANDRA SHOBHA Vs. N VIMALA PRASAD	October 16, 2008
N CHANDRASEKHAR Vs. SPECIAL DEPUTY TAHSILDAR A P STATE FINANCIAL CORPORATION	October 16, 2008
N KAMALA Vs. COLLECTOR AND DISTRICT MAGISTRATE	May 2, 2008
N PRABHAKARA NAIDU Vs. NELLORE FINANCE CORPORATION	September 4, 2008
N RAMESH KUMAR Vs. PUNJAB AND SIND BANK SECUNDRABAD	September 15, 2008
N RAVINDRA MURTHY Vs. SHRI VEERABHADRA SWAMY TEMPLE	March 19, 2008
NADIMPALLI LAXSHMANA VARMA Vs. STATE OF A P	June 27, 2008
NAGIREDDY SAI KUMARI Vs. NAGIREDDI VARA NAGESWARA RAO	March 31, 2008
NALLALA RAM REDDY Vs. COMMISSIONER PROHIBITION AND EXCISE OF A P	July 4, 2008
NALLALA RAM REDDY SANJEEVA REDDY Vs. COMMISSIONER PROHIBITION AND EXCISE OF A P HYDERABAD	July 14, 2008
NALLAMALA PADMAJA Vs. NALLAMALA RAMESH	September 16, 2008
NALLAMALLA PRABHAKAR RAO Vs. SINGARENI COLLIERIES CO LTD	August 14, 2008
NALLAMILLI THEMINI REDDY Vs. BUNGA VIJAYA KUMARI	August 4, 2008
NAMALA GOVINDU Vs. B LAKSHMANNA	January 21, 2008
NAMMI VENKATA SWAMY Vs. NODAGALA SANYASI	June 16, 2008
NANDIKANUMA LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH	January 18, 2008
NANNURI KISTA REDDY Vs. GUDURU BHASKAR REDDY	October 17, 2008
NARALA CHANDRA SEKHARA REDDY Vs. C JAYASREE	September 8, 2008
NARASAMMA Vs. COLLECTOR AND DISTRICT MAGISTRATE	October 31, 2008
NARASIMHULU Vs. UNITED INDIA INSURANCE CO CUDDAPAH	September 19, 2008
NARAYANA REDDY V. Vs. ANI NARAYANAN	December 30, 2008
NARAYANAPPA Vs. MADEPALLI ANJANAPPA	August 11, 2008
NATARU GOVINDA REDDY ALIAS GOVINDU Vs. STATE OF ANDHRA PRADESH	January 17, 2008
NATHI VENKAIAH Vs. JOINT COLLECTOR RANGA REDDY	September 4, 2008
NATIONAL INSURANCE CO LTD Vs. RAJALA LAKSHMI	December 19, 2008
NATIONAL INSURANCE CO LTD Vs. SK AHMEDUNNIA	July 4, 2008
NATIONAL INSURANCE COMPANY Vs. TATOJI VARALAKSHMI	July 7, 2008
NATIONAL INSURANCE COMPANY LIMITED Vs. PARITAL VENKATESWARLU	February 28, 2008
NAVODAYA INDUSTRIES Vs. A P STATE FINANCIAL CORPORATION WARANGAL BRANCH	December 31, 2008
NEMURI LAKSHMINARAYANA Vs. NEMURI PRAKASH	January 18, 2008
NENI HITESH CLUB PRIVATE LTD Vs. STATE OF A P	June 16, 2008
NETHIKUNTA ANJAIAH Vs. HIGH COURT OF AP	January 28, 2008
NEVURI GOPAL REDDY Vs. DISTRICT COLLECTOR AND CHAIRMAN OF WATER BOARD AUTHORITY KARIMNAGAR	January 28, 2008
NEW INDIA ASSURANCE CO LTD Vs. B AYYAPPA	June 20, 2008
NEW INDIA ASSURANCE CO LTD Vs. A P S R T C	June 23, 2008
NEW INDIA ASSURANCE CO LTD Vs. RATHNACATH SALI	July 7, 2008
NEW INDIA ASSURANCE CO LTD Vs. K BHARATH KUMAR	July 15, 2008
NEW INDIA ASSURANCE CO LTD Vs. NEERADI KASPA SATTAVVA	December 10, 2008
NEW INDIA ASSURANCE CO LTD Vs. STATE OF A P	August 22, 2008
NEW INDIA ASSURANCE COMPANY LTD Vs. PATAN NIZAM VAILI KHAN	March 26, 2008
NIJAMALA NARASIMHULU Vs. PINAKINI GRAMEENA BANK NELLORE	July 9, 2008
NIRMALA DESHPANDE Vs. STATE OF A P	November 5, 2008
NIRMALAMMA Vs. SPECIAL DEPUTY COLLECTOR	June 27, 2008
NIZAM CLUB Vs. JAYANTHI LAL GOEL	November 3, 2008
NIZAMS INSTITUTE OF MEDICAL SCIENCES Vs. T RAJENDRA	September 19, 2008
NOMULA RACHAIAH Vs. GOLLA NARSIMHULU	August 21, 2008
NOVEL GRANITES LTD Vs. GOVERNMENT OF ANDHRA PRADESH	October 30, 2008
NOVEL GRNITES LIMITED Vs. GOVERNMENT OF ANDHRA PARDESH	October 31, 2008
NUNE KOTESWARA RAO Vs. STATE OF A P	October 21, 2008
NUNNA VENKATRAMANA Vs. GOVERNMENT OF ANDHRA PRADESH	September 9, 2008
ONTERU VENKATA SUBBA REDDY Vs. STATE OF A P	February 26, 2008
ORIENTAL INSURANCE CO LTD Vs. MAMIDI RADHA	June 20, 2008
ORIENTAL INSURANCE CO LTD Vs. SK GALIB SAHEB	August 4, 2008
ORIENTAL INSURANCE CO LTD Vs. THANIPARTHY RAGHVA RAO	November 20, 2008
P ARCHANA ALIAS ATCHAMAMBA Vs. VARADA SIVA RAMA KRISHNA	April 23, 2008
P BHEEMAIAH S O LATE P RAMAIAH Vs. WORKS MANAGER	August 18, 2008
P CHANDRASEKHARA REDDY Vs. DISTRICT COLLECTOR	July 1, 2008
P F KHAN Vs. DEPOT MANAGER APSRTC	March 3, 2008
P HARI HARA PRASAD Vs. HIGH COURT OF A P	June 11, 2008
P KAMALAMMA W O RANGANATHAM Vs. GOVERNMENT OF ANDHRA PRADESH	July 31, 2008
P LAXMAMMA Vs. MAHARASHTRA STATE FINANCIAL CORPORATION	August 11, 2008
P LAXMI Vs. STATE BANK OF HYDERABAD	March 12, 2008
P LINGAMMA Vs. P VENUGOPAL	September 30, 2008
P MANIKYAM Vs. SUB-REGISTRAR	September 24, 2008
P MANOJ KUMAR Vs. VICE CHAIRMAN AND COMMISSIONER	March 10, 2008
P MOHAN RAM REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT	April 15, 2008
P MOHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 30, 2008
P NAGENDRA PRASAD Vs. GOVERNMENT OF INDIA MINISTRY OF AGRICULTURE NEW DELHI	September 24, 2008
P NAGESH Vs. STATE	November 7, 2008
P NAGESWARA RAO Vs. GOVT OF A P	August 14, 2008
P NARASIMHULU Vs. B SIVA REDDY	July 4, 2008
P NARSIMLU Vs. LABOUR COURT II	November 19, 2008
P PETER Vs. CHURCH OF SOUTH INDIA TRUST ASSOCISTION	October 23, 2008
P PULLAIAH Vs. DISTRICT COLLECTOR CS KRISHNA MACHILIPATNAM	January 21, 2008
P PULLAIAH RANGAIAH Vs. STATE OF ANDHRA PRADESH	July 7, 2008
P RAGHU KUMAR Vs. A CHAKRAPANI	November 4, 2008
P RAJAMALLU Vs. GOVERNMENT OF A P	September 24, 2008
P RAM REDDY Vs. V ANANDA RAO	December 29, 2008
P RAMESH Vs. SHAIKBEGUM BEE	December 10, 2008
P RAMUDU Vs. SUPERINTENDING ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD	November 4, 2008
P RAMUDU ALIAS RAMULU Vs. SUPERINTENDENT ENGINEER ELECTRICAL OPERATIONAPSEB MEHABOOBNAGAR	November 4, 2008
P RANGA REDDY Vs. KURNOOL MUNICIPALITY	August 14, 2008
P RANJITH KUMAR REDDY Vs. S SATYANARAYANA RAJU	January 24, 2008
P S REDDY Vs. A P STATE ROAD TRANSPORT CORPORATION	August 26, 2008
P SANKARAMMA Vs. GOVERNMENT OF A P	April 11, 2008
P SATYANRAYANA Vs. KESARI MANEVVA	June 26, 2008
P SHYAM PRASAD Vs. PROJECT OFFICER ITDA	December 30, 2008
P SRIDEVI W O P MURALI KRISHNA Vs. CHERISHMA HOUSING PRIVATE LTD	September 23, 2008
P SRINIVASA BABU Vs. AMR CONSULTANTS LTD	June 13, 2008
P SUKANYA Vs. CHIEF COMMISSIONER OF LAND ADMINISTRATION	April 4, 2008
P V KAMESWARI Vs. DEPOT MANAGER APSRTC GOKAVARAM DEPOT	August 25, 2008
PACL INDIA LTD. REP. BY ITS DEVELOPMENT MANAGER, MR. B. VISWANADHAM Vs. THE AXIS BANK A BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES	March 27, 2008
PADAGA AMBHA BAYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 2008
PADI SAVITRI Vs. STATE OF ANDHRA PRADESH	February 1, 2008
PADMAVATHI COMMERCIAL COMPLEX CUDDAPAH Vs. A PSTATE FINANCIAL CORPORATION	December 10, 2008
PADMAVATHI FINANCE CORPORATION Vs. S V METAL UNIT	December 4, 2008
PALASA CASHEW MANUFACTURES ASSOCIATION Vs. FOOD INSPECTOR	December 13, 2008
PALLAVOLU RAMMAOHAN REDDY Vs. STATE OF A P	January 24, 2008
PAMARTHI LAKSHMAN RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE	July 16, 2008
PAMARTHI SUBBA RAO Vs. H RAMA RAO	March 12, 2008
PAMARTHI VENKATESWARAMMA W O P NAGAMALLESWARA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE	August 20, 2008
PAMIDI VENKATA NAGESWARA RAO Vs. PAMIDI HEMALATHA	July 30, 2008
PAMIDI VENKATA NAGESWARA RAO Vs. PAMIDI HANUMANTHA	June 30, 2008
PAMULA PITCHAIAH Vs. GOVERNMENT OF A P	February 28, 2008
PANDUGAYALA SUBBARAYADU Vs. KATTAMURI SRI KRISHNA	April 29, 2008
PANGULURI CHINNA VENKATA NARASAIAH Vs. GOVERNMENT OF A P	October 17, 2008
PANORAMA ENTERPRISES Vs. TIRUMALA TIRUPATI DEVASTHANAM	November 13, 2008
PANTHAGADA SURYARAO S O NAGANNA Vs. KESAVASWAMYVARI DEVASTHANAM	September 9, 2008
PARAMJIT SINGH SADANA Vs. STATE OF A P	February 8, 2008
PARKE DAVIS EMPLOYEES UNION Vs. A P INDUSTRIES INFRASTRUCTURE CORPORATION LIMITED	September 30, 2008
PARSINENI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 22, 2008
PASPULETI SRIPATHI RAO Vs. REGIONAL DEPUTY DIRECTOR OF TWON AND CONTRY PLANNING	August 20, 2008
PAVAN TALKIES Vs. RAJESH KUMAR	September 26, 2008
PECHETTI RAMBABU Vs. SHAZAMANI BEGUM	July 25, 2008
PEDDA SUNKAMMA Vs. C BALASUNKANNA	December 22, 2008
PEDDAMALAM SIDDAMMA Vs. M VEERAIAH	April 22, 2008
PEDDIREDDY THIMMA REDDY FARM FOUNDATION Vs. DISTRICT COLLECTOR	January 18, 2008
PEDDIREDDY VEKATA SATYANARAYANA MURTHY Vs. DANISETTY BABU RAO	July 11, 2008
PEDDYREDDY ESWARAMMA Vs. NALLAVARAPU CHANDRA REDDY	December 15, 2008
PENNAR SEEDS CORPORATION Vs. A P STATE SEEDS DEVELOPMENT CORPORATION LTD	June 25, 2008
PERUMALLA SUBBA RAO Vs. STATE OF A P	February 27, 2008
PERUMLL SUBBA RAO Vs. STATE OF ANDHRA PRADESH	February 21, 2008
PHARMAIDS PHARMACEUTICALS LIMITED REP. BY ITS MANAGING DIRECTOR, ADMN. OFFICE Vs. CENTRAL BANK OF INDIA REP. BY ITS CHIEF MANAGER, GUDIMALKAPURAM BRANCH AND RESERVE BANK OF INDIA	January 29, 2008
PILLI VENKANNA Vs. PILLI NOOKALAMMA	November 28, 2008
PITHANI TIRUPATAYYA AND 4 ORS Vs. PITHANI APPARAO AND 15 ORS	December 11, 2008
PITTALA PURUSHOTHAM Vs. STATE A P	February 27, 2008
PODUGU APPA RAO Vs. GRANDHI SATHIRAJU	October 18, 2008
POLAVARAPU HANUMANTHA RAO Vs. POLAVARAPU SIVA PARVATHI	November 25, 2008
POOJAR GURURAJCHAR Vs. STATE OF ANDHRA PRADESH	December 30, 2008
POTHAGONI LAXMI ALIAS KALAL LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH	November 21, 2008
POTHARLANKA KOTESWARA RAO Vs. SECRETARY AGRICULTURAL MARKET	July 15, 2008
POTHEPALLI NAGABHUSHANAM Vs. RAVIPATI SUBBA RAO	February 25, 2008
POWER GRID CORPORATION OF INDIA LTD Vs. NADIPALLOL VARAKRUPA PRASADA RAO	September 26, 2008
PRAKASH M V S S Vs. NATIONAL SHIP	July 23, 2008
PRAKASH RAO Vs. APPELLATE AUTHORITY	March 4, 2008
PRAMITA CONSTRUCTIONS PVT LTD Vs. UE DEVLOPMENT INDIA PVT LTD	March 27, 2008
PRASAD MEDICA CORPORATION LIMITED Vs. COMMISSIONER OD POLICE	April 3, 2008
PRATAP JUNGLE RESORTS PRIVATE LIMITED Vs. JOINT COLLECTOR	July 2, 2008
PREMODAYA Vs. BHARAT PETROLEUM CORPORATION LIMITED	September 18, 2008
PRIME MINERAL EXPORTS PVT. LTD Vs. C.C. AND C.E.	October 6, 2008
PROAPU GOPAL Vs. STATE OF AP	June 29, 2008
PROF C MUNI SUBRAMANIAM Vs. STATE OF AP	February 5, 2008
PROF V S S SASTRY Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT	March 12, 2008
PRUDENTIAL COOPERATIVE BANK SHAREHOLDERS AND DEPOSITORS WELFARE Vs. SURYAPRAKASH RAO	September 30, 2008
PUBIC PROSECUTOR Vs. N CHINNA SESHI REDDY	September 26, 2008
PUBLIC INFORMATION OFFICER JOINT SECRETARY TOCHIEF OFFICER Vs. A P INFORMATION COMMISSIONER	December 4, 2008
PUBLIC PROSECUTOR Vs. BASIREDDY VEMA REDDY	July 10, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. GOLLA SATYANARAYANA	February 7, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MIRZA AMLAD BAIG	February 7, 2008
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MOLLI VENKATESWARA VISWESWARA KUMAR	January 17, 2008
PULIMERU LARGE CALE CO OPERATIVE SOCIETY LTD Vs. AUTHORITY APPOINTED UNDER SECTION 48 OF THE A P SHOPS AND ESTABLISHMENTS ACT 1988 AND ASSISTANT COMMISSIONER OF LABOUR RAJAHUNDRY E G DISTRICT	July 29, 2008
PULIMI SAILAJA REDDY Vs. STATE OF ANDHRA PRADESH	November 7, 2008
PULIPATI RAJA RAO Vs. VENIGANDLA RADHA KRISHNA	July 16, 2008
PUSALA MURALI KRISHNA Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT	March 19, 2008
PUSULOORI MANOHAR Vs. STATE OF A P	December 4, 2008
Q S MEDICARE LUCKNOW Vs. STATE	December 19, 2008
QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION DEFENCE HYDERABAD	January 8, 2008
QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION	January 18, 2008
R MALLAIAH Vs. DEPUTY INSPECTOR GENERAL NIZAMABAD AND MEDAK DISTRICT RANGE	May 14, 2008
R MUTHUKRISHNAN Vs. FOREST RANGE OFFICER	March 12, 2008
R NARAYANA Vs. GOVERNMENT OF A P	April 16, 2008
R SREENIVASULU Vs. R D O WANAPARTHY	January 28, 2008
R V KRISHNA RAO Vs. ATTILI HYMAVATHI	August 20, 2008
R V V PRASADA RAO Vs. MANAGING DIRECTOR	July 3, 2008
R VEERABHADRAM Vs. ADDITIONAL SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT	July 14, 2008
R VENKATARAJU Vs. GOVERNMENT OF A P	April 1, 2008
RAFATHULLAH Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	June 20, 2008
RAHATUNNISA Vs. SABER ALI KHAN	July 25, 2008
RAHEEMUNNISSA Vs. DISTRICT CONSUMMER FORUM PRAKASAM DISTRICT	December 12, 2008
RAHMANS COLLEGE OF EDUCATION Vs. GOVT. OF A.P.	June 24, 2008
RAILWAY PHYSICALLY HANDICAPPED SELF EMPLOYEE Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	February 15, 2008
RAJAGOPALAPETA LEELANANDAM Vs. STATE OF A P	September 15, 2008
RAJU SINGH Vs. STATE OF A P	September 29, 2008
RAM AGARWAL Vs. B JAGANNATH RAO	July 15, 2008
RAMA SWAMY AND SRI PRASANNA VISWESWARASWAMI TEMPLE Vs. DODLAVARAM RAJAIAH	July 8, 2008
RAMESH G MAKHIJA Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYDERABAD	January 17, 2008
RAMESH JAICHAND SHAH Vs. SWATHI DRUG AGENCIES PVT LIMITED	June 13, 2008
RAMINENI SAMBASIVARAO Vs. GOVERNMENT OF A P	September 16, 2008
RANGA PARAMESWARI Vs. RANGA MADHUSUDHAN RAO	September 5, 2008
RANGA REDDY Vs. P ASWARTHAPPA	September 23, 2008
RANGOLI LAKSHMANA Vs. GOVERNMENT OF ANDHRA PRADESH	September 2, 2008
RATNABAI Vs. RAJU BAI	September 10, 2008
RATNABAI Vs. RAJU BAI	September 11, 2008
RAVADA YERRANNA Vs. RAVADA THAMMUNAIDU	April 22, 2008
RAVI MAJJI GOURI VARA PRASAD Vs. GOVT OF INDIA	June 30, 2008
RAVINDRANATH Vs. ANANTAPUR DISTRICT CO OPERATIVE CENTRAL BANK LTD	July 15, 2008
RAVULAPALLI PULLAIAH Vs. SHAIK NABI SAHEB	November 7, 2008
RAVURU JAGANNADHA RAO Vs. BATTULA PADMAVATHI	November 25, 2008
RAVVARAPU VENKATA SIVA NAGAPRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	December 15, 2008
RAYALASEEMA JUTE MILLS Vs. STATE OF A P	September 10, 2008
RECKITT AND BENCKISER INDIA LTD Vs. STATE OF ANDHRA PRADESH	December 19, 2008
REDDI PAIDIYYA Vs. ATYAM PADMAVATHI RANI	October 18, 2008
REDDIVARI MUNI REDDY Vs. SATE OF A P	February 5, 2008
REEMAAN COLLEGE OF EDUCATION Vs. GOVERNMENT OF A P	June 24, 2008
REGIONAL DIRECTOR E S I CORPORATION Vs. K ESWAR RAO	July 18, 2008
RELANGI VEERA VENKATA SATYANARAYANA Vs. GOVERNMENT OF A P	October 14, 2008
RETIRED EMPLOYEES ASSOCIATION Vs. GOVT OF A P	March 13, 2008
REVENUE DIVISIONAL OFFICER Vs. GAMPA LAKSHMI DEVI	September 25, 2008
RUDRARAJU SIA RAMA RAJU Vs. COLLECTOR WEST GODAVARI DISTRICT	January 22, 2008
RUSTUM Vs. CHOOTU MOTO JOSHI	September 30, 2008
S A BASHA Vs. DIVISIONAL SECURITY COMMISSIONER	March 10, 2008
S A BASHA Vs. DEPUTY CHIEF SECURITY COMMISSIONER	May 2, 2008
S BHEEM PRASAD Vs. STATE OF A P	December 18, 2008
S HUSSAIN BEE Vs. A P STATE ROAD TRANSPORT CORPORATION	June 25, 2008
S JAYASHREE Vs. SECRETARY A P BAR COUNCIL HIGH COURT BUILDINGS	July 17, 2008
S K AGARWAL Vs. A P HOUSING BOARD	October 13, 2008
S K MASTHAN Vs. SOUTHERN POWER DISTRIBUTION COMPANY	August 1, 2008
S K SINGH Vs. COOPERATIVE TRIBUNAL	November 26, 2008
S KISHORE KUMAR GOUD Vs. STATE OF A P	July 2, 2008
S MALLESWAR RAO Vs. COMMISSIONER OF PROHOBITION AND EXCISE GOVERNMENT OF A P	February 12, 2008
S MALLESWARA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE ANDHRA PRADESH HYDERABAD	December 30, 2008
S MAYULAMMA Vs. STATE OF A P	March 28, 2008
S NAGARATHNAMMA Vs. P MURALIDHAR REDDY	June 18, 2008
S PADMANABHAM Vs. INDUSTRIAL TRIBUNAL II	July 30, 2008
S PENTAIAH Vs. KHATIJA BEE	September 26, 2008
S R COMMUNICATION SUSTEMS Vs. GREATER HYDERABAD MUNICIPAL CORPORATION	April 22, 2008
S RAMU Vs. JOINT REGISTRAR DISTRICT COOP OFFICER VISAKHAPATNAM	September 29, 2008
S S HARI PRASAD Vs. DISTRICT SESSIONS JUDGE	July 23, 2008
S S HARI PRASAD Vs. DISTRICT AND SESSIONS	June 23, 2008
S S SABITHA RANI Vs. REGISTRAR N T R UNIVERSITY OF HEALTH SCIENCE	July 1, 2008
S SHAKILA Vs. S KHALEEL S O GHOUSE MOHIUDDIN	August 14, 2008
S V S REDDY Vs. A P S R T C	June 27, 2008
S V SUDHAKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	March 27, 2008
SADULA NARSHIMHA Vs. SADULA TULASI DAS	November 11, 2008
SAFE PACK POLYMERS LTD. Vs. G.V.N. RAJU	January 18, 2008
SAFI NAAZ Vs. GOVERNMENT OF A P REP	November 25, 2008
SAI ANUPAMA AGENCIES PVT LTD Vs. K S R MOHAN RAO	March 11, 2008
SAIL LABS TECHNOLOGY AG Vs. INTERNATIONAL BUSINESS SOFTWARE SOLUTIONS INC	November 6, 2008
SAIPRIYA ESTATES Vs. V V L SUJATHA	March 13, 2008
SALEEMA BEE Vs. SYED ABDUL NAYEEM	June 30, 2008
SALEEMA BEE Vs. SYED ABDUL NAYEEM	June 13, 2008
SALEHA FATIMA Vs. MIRZA FAZAL HUSSAIN BAIG	December 31, 2008
SALLA ESWARAMMA Vs. C SUBBA REDDY	December 19, 2008
SAMALA JANAKI RAMULU Vs. MUNIGADAPA KANAKAIAH	November 6, 2008
SAMALA JANAKI RAMULU Vs. MUNIGADAPA KANAKAIAH	November 15, 2008
SAMMANGI NAGABHUSHNAM Vs. STATE OF A P	November 13, 2008
SANGA MITRA CO OPERATIVE BUILDING SOCIETY LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	September 15, 2008
SANTHAVARAPU VENKATESHWARLU Vs. STATE OF AP	April 18, 2008
SARAH HITHAVACHANI Vs. TIRUMALA TIRUPATI DEVASTHANAMS	April 21, 2008
SARASA APPALAKONDA Vs. PULAMARASETTI SOMUNAIDU	January 23, 2008
SARVOTHAM ISPAT LIMITED Vs. A P STATE ELECTRICITY BOARD	December 10, 2008
SATISH KUMAR Vs. STATE OF A P	September 25, 2008
SATYA MURTHY SIVALENKA Vs. COLLECTOR AND DISTRICT MAGISTRATE	December 10, 2008
SAW MILLS OWNERS WALFARE ASSOCIATION Vs. CONSERVATOR OF FOREST	November 7, 2008
SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT Vs. EEDARA KRISHNA	August 28, 2008
SEELA VENKATA KRISHNA Vs. WORKSHOP ACCOUNTS OFFICER	December 17, 2008
SEELAM RAMADEVI Vs. GADIRAJU YANADI RAJU	May 2, 2008
SEETHALA NAGAMALI NANCHARAIAH ALIAS BULLI BABU Vs. STATE OF ANDHRA PRADESH	February 28, 2008
SEKHARMAHANTI NAGABHUSHNARAO Vs. ANDHRA UNIVERSITY	December 31, 2008
SEPURI MADHURI Vs. NTR UNIVERSITY OF HEALTH SCIENCES	September 24, 2008
SERIGUDEM PADMAMMA Vs. G PREMCHAND	November 14, 2008
SHABBIR HUSSAIN KHAN Vs. RAM PRASAD CHOPRA	July 16, 2008
SHABBIR SHERIFF Vs. PASHA BEGUM	September 16, 2008
SHAIK IBRAHIM Vs. SECRETARY TO THE GOVERNMENT	June 24, 2008
SHAIK KHADER MOHIDDIN Vs. G VEERANNA S O MUGGULU	September 5, 2008
SHAIK KHALISHA Vs. KUTCH KRISHNAVENI	April 4, 2008
SHAIK KHASIM ALIAS ROPPAGADU Vs. STATE OF ANDHRA PRADESH	January 25, 2008
SHAIK LALBI Vs. M BALAKRISHNAN	March 3, 2008
SHAIK LALBI Vs. M BALAKRISHNAN	July 3, 2008
SHAIK NUSRATH BANU ABDUL GANI Vs. STATE OF ANDHRA PRADESH	October 21, 2008
SHAIK SUBBALAKSHMI Vs. COLLECTOR AND DISTRICT MAGISTRATE	June 24, 2008
SHAIK YAKOOB AHMED Vs. SHAIK BASHEER AHMED	January 23, 2008
SHAIKH CHAND Vs. STATE OF A P	June 13, 2008
SHAIKH MOHAMMAD RAHAMATH ALIAS SANJAY Vs. STATE OF A P	June 20, 2008
SHAKERA BEGUM Vs. GOVERNMENT OF A P	September 25, 2008
SHAMLAL TIWARI Vs. NAJMUNNISA BEGUM ALIAS ZAINABUNISA BEGUM	October 31, 2008
SHENYANG FURUKAWA CABLE Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH	December 31, 2008
SHERLA RAMULU Vs. NATIONAL HIGHWAYS AUTHORITY	November 15, 2008
SHETTY CHANDRA SHEKAR Vs. NEETI RAMULU	February 1, 2008
SHIVA KRISHNA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE	November 21, 2008
SHRI RAM TRANSPORT FINANCE COMPANY LTD Vs. COMMISSIONER POHIBITION AND EXCISE	December 19, 2008
SIDDAVARAPU SIVA KOTA REDDY Vs. STATE BANK OF INDIA	June 12, 2008
SIDDHI VINAYAKA HOTELS P LIMITED Vs. CENTRAL BANK OF INDIA	January 30, 2008
SIDDIRAMULU GOUD Vs. STATE OF AP	June 10, 2008
SILUVERU LAKSHMAMMA Vs. SILUVERU SANKARAIAH	July 14, 2008
SINGAMASETTY VARALAKSHMAMMA Vs. CHERUKURU JANARDHANA REDDY	July 15, 2008
SINGAPOGU ANJAIAH Vs. STATE OF A P	March 31, 2008
SIREESHA GEO GRANITES KARIMNAGAR DISTRICT Vs. GOVERNMENT OF A P	September 30, 2008
SIRI CHIT FUND P LTD Vs. N LAXMA REDDY	January 22, 2008
SIRIKI APPALASWAMY Vs. SUB REGISTRAR PENDURTHI	August 1, 2008
SOL PHARMACEUTICALS LTD Vs. LABOUR COURT	August 21, 2008
SOMARAJU CHINNAMMI Vs. SAMANTHU SIVAJI GANESH	September 8, 2008
SOMARAOUTHU SIVRAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH	December 18, 2008
SOMBATHINA RAMU Vs. T SRINIVASULU	February 8, 2008
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION OFFICER Vs. BAYYA JANAKI	December 30, 2008
SPORTS AUTHORITY OF ANDHRA PRADESH Vs. REGAL SPORTS COMPANY	July 24, 2008
SREE DATTA AGENCIES Vs. DINESH KUMAR KUCHERIA	June 10, 2008
SRI VENKATESHWARA RICE MILL Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	December 2, 2008
SRIGIRI PADMA Vs. DISTRICT CALLECTOR KARIMNAGAR	November 11, 2008
SRINIDHI ELECTRO MECHANICS Vs. UNION OF INDIA	November 23, 2008
SRISANJEEVA ANJANEYA SWAMY VARI DEVSTHANAM Vs. THOKKULA DASARADHARAMAYYA	November 25, 2008
STATE BANK OF HYDERABAD Vs. COMMERCIAL TAX OFFICER	April 23, 2008
STATE BANK OF INDIA Vs. B V BHASKAR REDDY	December 17, 2008
STATE GOVERNMENT GAZETTED OFFICER CO OPERATIVE HOUSE BUILDING SOCIETY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY	October 17, 2008
STATE OF A P Vs. PORIAKAYALA RANGAIAH	October 21, 2008
STATE OF A P Vs. HYMAD PASHA	December 15, 2008
STATE OF A P Vs. ATTIL NARAYANA	December 19, 2008
STATE OF A P Vs. MADALA VENKATA NARASIMHA RAO	February 14, 2008
STATE OF A P Vs. P KANTILAL JAIN	April 9, 2008
STATE OF A P Vs. MEEGADA SUDHAKAR REDDY	March 13, 2008
STATE OF A.P Vs. COMPUTER GRAPHICS PVT. LTD	June 20, 2008
STATE OF ANDHRA PRADESH Vs. PRAKASH ARTS	July 14, 2008
STATE OF ANDHRA PRADESH Vs. HAFIZ K M AMJAD BASHA SIDDIQUI	December 31, 2008
STATE OF ANDHRA PRADESH Vs. C SRINIVASULU REDDY	November 25, 2008
STATE OF ANDHRA PRADESH Vs. DAGGU MADHVA RAO	November 19, 2008
STATE OF ANDHRA PRADESH Vs. T V KRISHNA REDDY	October 14, 2008
STATE OF AP Vs. INAPURI PADMA	June 24, 2008
STUP CONSULTANTS PVT LTD Vs. SOHAM ENGINEERING CONSTRUCTIONS	February 5, 2008
SUB REGISTRAR SRIKALAHASTI Vs. K GURAVAIAH	December 30, 2008
SUDERSHAN PAREEK Vs. STATE OF A P	July 17, 2008
SUDHA RESORTSLTD Vs. A P STATE FINANCIAL CORPORATION LTD	September 12, 2008
SUDHAKAR RAJU Vs. TIRUMALA COOP URBAN BANK LTD	September 15, 2008
SUJALA PIPES PVT. LTD. Vs. MONARCH PIPES LIMITED	January 25, 2008
SUNDARAGIRI RAMULU Vs. SUNDARAGIRI SIDDI RAJAIAH ALIAS SIDDI RAJU	August 11, 2008
SUNKARA SURYA PRAKASH RAO Vs. MADIREDDI NARSIMHA RAO	December 19, 2008
SUPER SPINNING MILLS LIMITED Vs. STATE OF A.P.	July 10, 2008
SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS Vs. SRI VISHNUPRIYA	August 26, 2008
SUPRINTENDING ENGINEER TELUGU GANGA PROJECT Vs. P LAXMU REDDY	December 29, 2008
SURAM GORLA KONDAIAH Vs. STATE OF ANDHRA PRADESH	February 13, 2008
SURAMPUDI SUDARSANA RAO Vs. NANDURI VENKATA SEETHA RAMANJANEYULU	April 4, 2008
SURENDEVARA NAGESWARA RAO Vs. SAI BALAJI SORTEX	January 31, 2008
SURYALAXMI COTTON MILLS LIMITED Vs. SABHAVATH KISHORE	June 11, 2008
SWATHI DRUG AGENCIES PVT LIMITED Vs. RAMESH JAICHAND SHAH	June 13, 2008
SYED ASADULLAH Vs. RASHEEDA BEGUM	June 13, 2008
SYED AZAM Vs. SYED MAHABOOB HUSSAIN	September 30, 2008
SYED GHOUSE ALIAS BABU Vs. STATE OF ANDHRA PRADESH	August 26, 2008
SYED HABEEB Vs. ANDHRA PRADESH STATE WAKF BOARD	June 25, 2008
SYED HUSSAIN SAB Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT	December 26, 2008
T BHAGYA LAXMI Vs. RETURNING OFFICER-CUM-MUNICIPAL COMMISSIONER	September 15, 2008
T BHAJRANG Vs. GOVERNMENT OF A P	September 29, 2008
T BRAHMANANDAM Vs. STATE OF A P	August 12, 2008
T GOPAL RAO Vs. ANDHRA BANK A GOVERNMENT OF INDIA UNDERTAKING	July 16, 2008
T HANMANTHU Vs. L A OP PJPGADWAL	June 11, 2008
T JYOTHAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAM	February 26, 2008
T K PRABHAKAR Vs. A P S R T C	September 19, 2008
T K SUBHAS Vs. KAMALA BAI	March 7, 2008
T NABI SAB Vs. G VENKATESULU	June 23, 2008
T NARAYANA REDDY Vs. PATAN RAZAK KHAN	July 18, 2008
T PADMA FORMERLY DISTRICT JUDGE Vs. STATE OF A P	August 22, 2008
T S BENARJEE Vs. JANNU RUTHAMMA	June 17, 2008
T SARITHA REDDY Vs. T OBIREDDY	October 21, 2008
T SATYANARAYANA Vs. JOINT RAGISTRAR DISTRICT CO OPERATIVE OFFICER	October 24, 2008
T TULASAMMA ALIAS PADMA Vs. CHIEF SECRETARY GOVERNMENT OF A P	October 14, 2008
TADDI MUSALINAIDU Vs. TADDI KANNAMNAIDU	September 10, 2008
TADIKAMALLA BRAHMANANDAM Vs. STATE OF ANDHRA PRADESH	June 13, 2008
TAHERA YOUSUF KADRI Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 2008
TANGELLAMUDI ALIAS GOLLAMUDI RAMESH Vs. STATE OF ANDHRA PRADESH	January 18, 2008
TANUKU SUBASH CHANDRA BOSE Vs. NON-CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF A P LTD	July 3, 2008
TATA VENKATA SHIVA MAHESHWARA RAO Vs. MANAGER CENTURIAN BANK OF PUNJAB LIMITED	February 11, 2008
TATHINENI SATYANARAYANA Vs. VIJAYAWADA GANTUR	November 26, 2008
TATIKONDA RAMULU Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR	September 17, 2008
TATIKONDA SADASHIV Vs. SPECIAL COMMISSIONER LAND REVENUE	February 15, 2008
THE ANDHRA PRADESH FEDERATION OF CHIT FUNDS Vs. UNION OF INDIA	July 14, 2008
THE DIVISIONAL FOREST OFFICER Vs. THE FOREST SETTLEMENT OFFICER	September 15, 2008
THRIPURAVARAM KRISHNA REDDY Vs. JOINT COLLECTOR	September 16, 2008
THUMMALACHETTY BUILDERS AND DEVELOPERS PVT LTD Vs. COMMISSIONER AND INSPECTOR GENERAL OF STAMPS AND REGISTRATION	September 29, 2008
THUMMLACHETTY BUILDERS AND DEVELOPES LTD Vs. COMMISSIONER AND INSPECTOR GENERAL	April 29, 2008
TIRUMALA SEUNG HAN TEXTILES LTD Vs. COMMR. OF C. EX	June 26, 2008
TIRUMALA TIRUPATI DEVASTHANAMS Vs. CHAIRMAN CUMPRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	July 30, 2008
TIRUMALA VENKATA REDDIA CHOWDARY Vs. POTIA KRISHNA PRASAD	December 30, 2008
TIRUMALA VENKATESHWARA RICEMILL Vs. SYED PENTU SAHEB	March 28, 2008
TIRUMALLAIAH Vs. M NARSIG RAO	November 15, 2008
TRUST ASSOCIATION OF THE CONVENTION OF BAPTIST CHURCHES OF NORTHERN CRICARS Vs. GOVERNMENT OF A P	December 31, 2008
TVS ELECTRONICS LIMITED Vs. UNION OF INDIA	October 24, 2008
U CHANDRA SHEKHARA RAO Vs. A P STATE CORPORATION HOUSING FEDERATION LTD	November 5, 2008
U MAHALAKSHMI Vs. BRANCH MANAGER STATE BANK OF INDIA	February 26, 2008
U S MURTHY Vs. GENERAL MANAGER DISCIPLINARY AUTHORITY	January 31, 2008
UDATHA MADHAVA RAO Vs. STATE OF A P	June 10, 2008
UMA ENGINEERING CO Vs. SUPRINTENDING ENGINEER	December 18, 2008
UMA MAHESWAR RAOKOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 18, 2008
UNION OF INDIA Vs. O NARAYANA	July 24, 2008
UNION OF INDIA Vs. T SUBBA RAO	June 11, 2008
UNION OF INDIA Vs. SARDAR BEGUM	June 26, 2008
UNION OF INDIA Vs. SIVA PARVATI	January 13, 2008
UNION OF INDIA Vs. M SIVA PARVATI	January 30, 2008
UNION OF INDIA Vs. KONDURU VENKATA REDDY	February 29, 2008
UNION OF INDIA Vs. ADDITIONAL DISTRICT JUDGE WEST GODAVARI	December 24, 2008
UNION OF INDIA Vs. V SAMBASIVA RAO	September 10, 2008
UNITED INDIA INSURANCE CO Vs. MUDA PRABHAKAR	November 21, 2008
UNITED INDIA INSURANCE CO LTD Vs. ADARI MAHALAKSHMI	November 25, 2008
UNITED INDIA INSURANCE CO LTD Vs. G SARASWATHI	November 7, 2008
UNITED INDIA INSURANCE CO LTD Vs. V MADHUKAR RAO	August 22, 2008
UNITED INDIA INSURANCE CO LTD Vs. A SARADA	August 1, 2008
UNITED INDIA INSURANCE CO LTD Vs. GOURI PARVATHI	April 3, 2008
UNITED INDIA INSURANCE CO LTD Vs. MD RAHMATULLAH	July 24, 2008
UNITED SHIPPERS LTD Vs. VELTA IMPEX PRIVET LIMITED	June 10, 2008
USHA RANI Vs. SUBRAMANYESWARA RAO	October 29, 2008
V AMARENDER RAO Vs. PATLEM SURYA PRAKASH RAO	March 26, 2008
V AMOS ALIAS RAMULU Vs. P JOHNSON	September 16, 2008
V BRABHAKAR CHOWDARY Vs. KANAKAM RAMESH	January 25, 2008
V BUJJAMMA Vs. DISTRICT COLLECTOR	September 22, 2008
V CHALAMAIAH Vs. STATE OF ANDHRA PRADESH	December 18, 2008
V CHIDAMBARA REDDY Vs. K GOVINDA REDDY	July 4, 2008
V DHARMA RAJU Vs. INSPECTOR GENERAL S W S CENTRAL INDUSTRIAL SECURITY FORCE	July 25, 2008
V G PADMA BAI Vs. R JAGANNADHA RAO	July 9, 2008
V K ENGGG CONSTRUCTIONS Vs. MANAGING DIRECTOR IRCON INTERNATIONAL LTD	February 15, 2008
V PAPAIAH Vs. ANDHRA PRADESH NORTHERN POWER DISTRIBUTION COMPANY LTD	August 13, 2008
V R KOTESWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 22, 2008
V RAMA PRASADA Vs. STATE OF ANDHRA PRADESH	December 2, 2008
V SESHACHALAM Vs. DISTRICT COLLECTOR	October 17, 2008
V SREENIVASA RAO Vs. AUTHORITY	April 1, 2008
V V SATYANARAYANA Vs. CHEBROLU PRIMARY AGRL CO OP SOCIETY LTD	November 10, 2008
V V V R K YACHENDRA Vs. SPECIAL COMMISSIONER	September 8, 2008
V VENUGOPAL REDDY Vs. UNION OF INDIA	May 2, 2008
V. SRINIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 2008
VADDIREDDY VENKATA SUBBA REDDY Vs. NARAPUREDDY KALYANAMMA	September 16, 2008
VALLURI SITAMAHALAKSHMI Vs. SARCHANDRA ENVIRON PVT LTD	August 4, 2008
VANIMISETTI VENKATESWARAMMA Vs. STATE OF A P	September 29, 2008
VANNALA KOTESHWAR RAO Vs. MUNICIPAL CORPORATION	February 25, 2008
VANTARU CHINNA SUBBA RAYUDU Vs. Y LALITHA VANI	July 29, 2008
VANUKURU VENKATESWERA RAO Vs. STATE	April 2, 2008
VARAHA LAXMI NARSIMHA SWAMY VARI DEVASTHANAM Vs. S V NARSIMHAM	September 30, 2008
VARALAXMI CHARKA ALIAS RENUKA Vs. SATYANARAYANA CHARKA	February 20, 2008
VASEEM AKRAM Vs. GOVT OF A P INDUSTRIES AND COMMERCE DEPARTMENT	September 30, 2008
VAVILAPALI SAROJANAMMA Vs. PAPPALA RAJESWARAMMA	April 28, 2008
VEERA PRATAPA KORIKONDA HAMVIRA KRISHNAMRAJU Vs. KOPPALU NARAYANA	August 19, 2008
VEERABAHUTLA ADINARAYANA Vs. BALUSU RAJARAO	January 23, 2008
VEERAMACHANENI RAMCHANDER RAO Vs. TAHSILDAR CHITYAL MANDAL NALGONDA	November 27, 2008
VELAGA SIVARAMA KRISHNA Vs. VELAGA VEERABHADRA RAO	September 15, 2008
VELPULA PARMESHWAR RAO Vs. DISTRICT COLLESTOR	November 11, 2008
VEMPATI ANASUYAMMA Vs. GOURU VENKATESWARLOO	June 9, 2008
VEMULA BHASKAR RAO Vs. GOVERNMENT OF ANDHARA PRADESH	December 11, 2008
VENKATA RAMULU Vs. A P STATE ROAD TRANSPORT CORPORATION MUSHEERABAD	August 4, 2008
VENUKONDA RADHA KRISHNA Vs. PULIVARTHI RAMANAIAH	November 7, 2008
VIJAYA VASAVA MOTORS ELURU Vs. ASSISTANT COMMISSIONER LTU	July 30, 2008
VIJAYENDRA RAO Vs. STATE OF A P	April 1, 2008
VINEDALE DISTILLERIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	July 14, 2008
VIQUARNNISSA BEGUM Vs. MUNICIPAL CORPORATION	November 14, 2008
VISAKHAPATNAM PORT TRUST PORT AREA VISAKHAPATNAM Vs. SANAPALA GOVINDU APPALA NARASAYYA	October 20, 2008
VISHWANATHUNI CHINNA KASHI RAO Vs. STATE OF A P	July 15, 2008
VOLTAS LTD Vs. ALLWYN AUTO LTD	July 18, 2008
VOMMI RAMA MURTHY CHITS AND INVESTMENT PVT LTD Vs. STATE OF A P	July 23, 2008
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES	July 21, 2008
VUPPALA RAMULU Vs. V BHUDEVI	May 2, 2008
W GIRIDHAR Vs. EXECUTIVE DIRECTOR PERSONNEL SISPLINARY AUTHORITY	March 24, 2008
WALNUT PACKAGING PRIVATE LIMITED Vs. SIRPUR PAPER MILLS LIMITED	March 18, 2008
WALTAIR CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 31, 2008
WHITE CIRCLES OXIDES LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	January 17, 2008
Y GOPALAKRISHNA Vs. BALNEEDI ANJANEYULU	September 9, 2008
Y MALLAPPA Vs. LAND CEILLINGS TRIBUNAL	June 20, 2008
Y MOHAN RAO Vs. BHARAT SANCHAR NIGAM LTD	July 15, 2008
Y RAMA DEVI Vs. JOINT COLLECTOR R R DISTRICT	November 3, 2008
Y SATHI REDDY KOTI REDDY Vs. K VENKTA NARASIMHA REDDY RAMI REDDY	October 20, 2008
YADLA BHASKARA ALIAS BATSHIBABU Vs. STATE OF ANDHRA PRADESH	December 18, 2008
YADLA RAMESH NAIDU Vs. SUB REGISTRAR SABBAVARAM	August 1, 2008
YALLAMANDA CHAND BASHA Vs. STATE A P	February 4, 2008
YARLAGADDA TULASAMMA Vs. YARLAGADDA PARDHASARADHI VENKATA SURYANARAYANA	December 3, 2008
YARRAM KRISHNA RAO Vs. MUTTAMALLA NARSAMMA	October 24, 2008
YASHWITHA CONSTRUCTIONS P LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD	May 1, 2008
YEDDULA VENKATA KOTAIH Vs. REVENUE DIVISIONAL OFFICER KANDUKUR	January 30, 2008
YEDIA MOHAN REDDY Vs. STATE OF A P	March 26, 2008
YELAGANI PAPAIAH SON Vs. JOINT COLLECTOR	September 12, 2008
YELAMARTHI JAYA LAKSHMI Vs. DEVILAL JANWAR	September 19, 2008
YENNETI SRINIVAS Vs. PULA VARADA RAJ KUMAR	July 14, 2008
YERRA AYYANNA Vs. H MARTHAMMA	August 22, 2008
YOGENDRA BUILDERS Vs. VIDYA PARADISE OWENERS	October 11, 2008
ZAHRUDDIN AHMED Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER	August 25, 2008

Year 2008 of HIGH COURT OF ANDHRA PRADESH

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