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A A LORDS SHOES PVT LTD Vs. MANECK H GHADIALI
|
November 2, 2007 |
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A JAGAN MOHAN RAO Vs. KAKATIYA UNIVERSITY
|
August 3, 2007 |
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A KRISHNA REDDY Vs. GVOT OF A P
|
June 13, 2007 |
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A LINGA REDDY Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS SOCIETY LTD
|
March 14, 2007 |
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A P DAIRY DEVELOPMENT CO OP FEDERATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
|
September 7, 2007 |
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A P S R T C ELURU Vs. KANCHE NAGABHUSANAM
|
September 12, 2007 |
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A P SARPANCHES ASSOCIATION Vs. UNION OF INDIA
|
February 8, 2007 |
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A P STATE ELECTRICITY BOARD EMPLOYEES UNION Vs. JOINT COLLECTOR CHITTOOR
|
September 13, 2007 |
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A P STATE WAKF BOARD Vs. MAVURU SUNDARAMMA
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April 30, 2007 |
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A P TARNSCO Vs. SARATHY ENGINEERING CORPORATION
|
September 6, 2007 |
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A RAJ KUMAR Vs. DIVISIONAL SECURITY COMMISSIONER RPF HUBLI KARNATAKA
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July 10, 2007 |
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A RAJESHWAR Vs. HASAN ALI KHAN
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April 18, 2007 |
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A RANI Vs. JOINT COLLECTOR CHITTOOR
|
March 28, 2007 |
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A SATYANARAYANA RAO Vs. STATE OF A P
|
November 12, 2007 |
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A SHANKAR LINGAM Vs. MEHARUNISSA BEGUM
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January 3, 2007 |
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A SUBBARAMI REDDY Vs. PROHIOBITION EXCISE SUPRENTENDENT
|
August 3, 2007 |
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A SUDHAKARA RAO Vs. GOVERNMENT OF A P
|
January 22, 2007 |
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A SUDHERSHAN Vs. K ASHOK KUMAR
|
January 31, 2007 |
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A V RAMANAIAH Vs. M SHEKHARA
|
December 31, 2007 |
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A V RAO Vs. UNION OF INDIA
|
August 10, 2007 |
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A V VINOD KUMAR Vs. EXECUTIVE COMMITTEE OF THE CENTRAL WAREHOUSING CORPORATION
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June 21, 2007 |
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A VIJAYALAKSHMI DEVI Vs. MANDAL REVENUE OFFICER
|
May 1, 2007 |
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A. SRINIVAS RAO Vs. COMMR. OF CUS. AND CENTRAL EXCISE
|
June 5, 2007 |
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ABBIREDDI SAROJINI Vs. BATCHU CHINA KAMALAM
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August 29, 2007 |
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ABBOD BIN SAYEED Vs. REGISTRAR MANAGEMENT HIGH COURT OF A P
|
July 17, 2007 |
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ABDUL KHADEER BEIG Vs. GOVERMENT OF ANDHRA PRADESH
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November 27, 2007 |
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ABEDA BEGUM Vs. RAJPUT ANASUYA BAI
|
March 23, 2007 |
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ABHINAYA SHRI Vs. GANDHI SMARAKA SAMITHI AND ANTI OBSENITY FORUM A P
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June 19, 2007 |
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ABLE ASSOCIATES Vs. K S RAMAKRISHNA RAO
|
July 26, 2007 |
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ACHI RAMULU Vs. KUNAPAREDDY VIJAYA KUMAR
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September 27, 2007 |
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ADABALA RAJU Vs. STATE OF ANDHRA PRADESH
|
September 26, 2007 |
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ADDANIKI ADILAKSHMAMMA Vs. DISTRICT COLLECTOR ONGOLE
|
February 21, 2007 |
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ADEPU SURENDRA Vs. ADEPU RAVINDRA
|
June 26, 2007 |
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ADITYA MECON ENGINEERS P LIMITED Vs. VISAKHAPATNAM PORT TRUST
|
July 23, 2007 |
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AET LABORATORIES LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF ANDRAPRADESH LTD
|
February 13, 2007 |
|
AGI GLASPAC Vs. ASSISTANT COMMISSIONER
|
August 20, 2007 |
|
AGRAPU VENKATAMMA Vs. REVENUE DIVISIONAL OFFICER
|
February 7, 2007 |
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AGRICULTURAL MARKET COMMITTEE TENALI Vs. ANANTHU SUBBA RAO
|
October 6, 2007 |
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AGRICULTURAL MARKET COMMITTES Vs. DIVISIONAL ELECTRICAL ENGINEER OPERATION
|
March 12, 2007 |
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AIRPORT AUTHORITY OF INDIA Vs. SUMANASA FINANCE PVT LTD
|
November 20, 2007 |
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AITHA DUBBA RAJAM ALIAS RAJU Vs. AITHA POCHAIAH
|
January 5, 2007 |
|
AJANTHA INDUSTRIES Vs. DISTRICT EDUCATIONAL OFFICER
|
November 26, 2007 |
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AKKINENI VENKATA RANGA RAO Vs. KOLLIPARA SAI SUBRAHMANYAM
|
September 7, 2007 |
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AKKINENI VENKATA RANGA RAO Vs. KOLLIPARA SAI SUBRAHMANYAM
|
September 4, 2007 |
|
AKOTI KRISHNA Vs. KOLA CHINNA RAO
|
April 25, 2007 |
|
AKULA SOMAIAH Vs. STATE OF A P
|
November 26, 2007 |
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ALAPATI MOHAN RAO Vs. BOYAPATI VENKATESWARA RAO
|
September 18, 2007 |
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ALIA ALLIAS PENTAKOTA SATYANARAYANA Vs. PENTAKOTA KRISHNA BHAGVAN
|
March 8, 2007 |
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ALIMINETI SADANANDAM Vs. DARIPELLY NARAYANA CHARYULU
|
February 13, 2007 |
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ALLA LAKSHMI NARAYANA REDDY ALIAS CHINNA BUJJODU Vs. STATE OF A P
|
October 11, 2007 |
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ALLA SESHUKUMAR Vs. ALLA RADHA KRISHNA
|
August 13, 2007 |
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ALLA SESHUKUMAR AND ANOTHER Vs. ALLA RADHA KRISHNA
|
July 30, 2007 |
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ALLA SESHUKUMARI Vs. ALLA RADHAKRISHNA RAO
|
August 30, 2007 |
|
ALLADI VIJAYA KUMARI Vs. MOTHE JAYAMANI
|
August 20, 2007 |
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ALLAM RAMU Vs. YELAKACHERLA NARASIMHULU
|
October 26, 2007 |
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ALLAM SATYANARAYANA Vs. STATE OF A P
|
February 27, 2007 |
|
ALLURI SATYAVATHI Vs. A P STATE FINANCIAL CORPORATION
|
March 16, 2007 |
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ALLURI VENKATAPATHI RAJU Vs. AMALAPURAM MUNICIPALITY AMALAPURAM
|
July 18, 2007 |
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AMAR SERVICE STATION Vs. ASSISTANT REGIONAL DIRECTOR ESI CORPORATION
|
July 27, 2007 |
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AMARA SATYANARAYANA Vs. MAJETI AMARA SRINIVASA RAO
|
October 31, 2007 |
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AMARAVADI SRINIVASA CHARYULU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS
|
November 19, 2007 |
|
AMINA SULTANA ABBASI Vs. D RAJALINGAM JATTAIAH
|
November 7, 2007 |
|
AMIR ALI Vs. MANECK H GHADIALI
|
November 2, 2007 |
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AMWAY INDIA ENTERPRISES Vs. UNION OF INDIA
|
July 19, 2007 |
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ANASUYAMMA Vs. B NARSINGA RAO
|
April 30, 2007 |
|
ANDAL REGHAVAN Vs. DEPUTY COMMISSIONER ENDOWMWNT DEPT
|
March 26, 2007 |
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ANDHARA PRADESH CIVIL LIBERTIES COMMITTEE Vs. STATE OF A P
|
July 13, 2007 |
|
ANDHRA PRINTERS LTD. Vs. V. ARJUN RAO
|
September 14, 2007 |
|
ANDHRA VIDYABHI VARDHINI SANGAHM Vs. DEPUTY COMMISSIONERS OF ENDOWMENTS
|
November 2, 2007 |
|
ANEES MOHINUDDIN ALIAS AMEER ALIAS ABU AYUB ANSARI Vs. STATE OF A P
|
December 4, 2007 |
|
ANKENA NARAYANA Vs. STATE OF A P
|
July 25, 2007 |
|
ANNAGANI YEDUKONDALU Vs. RAMESHWARA SWAMY VARI DEVASTHANAM
|
December 7, 2007 |
|
ANNAM MALLA REDDY Vs. BANGI NAGAIAH
|
March 21, 2007 |
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ANNAPURNA CO OP HOUSING SOCIETY HYDRABAD Vs. COMMISSIONER OF LAND REVENUE GOVT OF A P
|
March 21, 2007 |
|
ANNAPURNA CO OPERATIVE HOUSING SOCIETY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILLING
|
April 11, 2007 |
|
ANNEPU VYKUNTA RAO Vs. ANNEPU VASUDEVA RAO
|
August 8, 2007 |
|
ANUDEEP Vs. DISTRICT COLLECTOR MAHABOOBNAGAR
|
July 11, 2007 |
|
ANUPAMA HOMES INDIA PVT LTD Vs. P SHOURI RAJA
|
August 10, 2007 |
|
APSRTC Vs. SHAIK YOUSUF PASHA
|
April 18, 2007 |
|
APSRTC HYDERABAD Vs. BOYA MADDAMMA
|
June 27, 2007 |
|
APSRTC STAFF CO OP HOUSING CONSTRUCTION SOCIETY LTD Vs. GOVERNMENT OF A P
|
March 23, 2007 |
|
ARAJA NARASIMHA RAO Vs. DISTRICT COOPERATIVE OFFICER JOINT REGISTRAR KRISHNA DISTRICT
|
July 17, 2007 |
|
AREKIPUDI SANKARA RAO Vs. STATE OF AP
|
September 19, 2007 |
|
ARGI DEVASENANI Vs. MAUDEM LAKSHMI
|
October 3, 2007 |
|
ARIF NOORUL HASSAN Vs. STATE OF A P
|
May 1, 2007 |
|
ARJALA MANOHARA RAO Vs. STATE OF A P
|
March 12, 2007 |
|
ARSHA VIJNANA TRUST Vs. D P SHARMA I R S DIRECTOR OF INCOME TAX
|
August 14, 2007 |
|
ARVIND SRIMAL Vs. STATE OF A P
|
March 15, 2007 |
|
ARYAN COAL BENEFICATIONS PVT LTD Vs. SUB DIVISIONAL MANAGING AND SUB COLLECTOR
|
September 5, 2007 |
|
ASHOK SHARDA Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
July 27, 2007 |
|
ASRA ESTATES LIMITED Vs. STATE
|
December 18, 2007 |
|
AYESHAUNNISA Vs. REGIONAL PASSPORT OFFICER
|
September 10, 2007 |
|
B AGNIS MARRY Vs. KANAPARTHI JAMIMA RAJA KUMARI
|
February 15, 2007 |
|
B ANANTHAMMA Vs. P BALAVVA
|
October 9, 2007 |
|
B C SANJEEVA REDDY Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY
|
December 6, 2007 |
|
B CHANDRASEKHAR Vs. STATE OF A P
|
September 21, 2007 |
|
B E HANUMANTHA CHARYULU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS HYDERABAD
|
October 8, 2007 |
|
B KBABU RAO Vs. A JAYA LAKSHMI
|
September 26, 2007 |
|
B KISHANLAL KHANDSARI SUGAR MILLS Vs. DINKAR MAHARAJ
|
February 13, 2007 |
|
B LAKSHMAN Vs. UNION OF INDIA
|
November 13, 2007 |
|
B MADHU Vs. STATE OF A P
|
August 8, 2007 |
|
B MALLIKARJUNA REDDY Vs. G V SUBBA REDDY
|
January 18, 2007 |
|
B N RAMA KRISHNAIAH Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY
|
April 3, 2007 |
|
B NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
May 1, 2007 |
|
B RAGHURAMI REDDY Vs. GOVERNMENT OF AP
|
April 13, 2007 |
|
B RAJA KRISHNAJI Vs. KADAM KONDOJI
|
December 4, 2007 |
|
B RAMANJANANEYULU Vs. STATION HOUSE OFFICER INSPECTOR OF POLICE
|
April 13, 2007 |
|
B RAMCHANDRA RAO Vs. SYNDICATE BANK
|
June 5, 2007 |
|
B RAMI REDDY Vs. PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD
|
March 8, 2007 |
|
B RAMULU Vs. PRESIDING OFFICER LABOUR COURT II
|
September 19, 2007 |
|
B SHAFIULLA Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
|
October 1, 2007 |
|
B SRINIVASA RAO Vs. ANDHRA BANK CENTRAL OFFICE
|
July 25, 2007 |
|
B SRINIVASULU ALIAS SRIVIVASACHARI Vs. VEENA KUMARI ALIAS LATHASREE
|
July 2, 2007 |
|
B SUBBA REDDY Vs. SURINTENDING ENGINEER
|
March 7, 2007 |
|
B SUBBA REDDY Vs. SUPERINTENDING ENGINEER
|
March 16, 2007 |
|
B SUBBA REDDY Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION UNDER THE SICK INDUSTRIAL COMPANIES ACT
|
November 6, 2007 |
|
B UMA DEVI Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
|
September 5, 2007 |
|
B V S P CHOUDARY Vs. STATION HOUSE OFFICER SECUNDERABAD
|
December 27, 2007 |
|
B V SUBBA RAO Vs. POTTI SREERAMULU TELUGU UNIVERSITY, HYDERABAD
|
April 17, 2007 |
|
B VENKATARAMANA Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
November 26, 2007 |
|
B YADAGIRI GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT FINANCIAL REGISTRAR OF TODDY CO OPERATIVE SOCIETIES R R DIST
|
February 22, 2007 |
|
B YELLASWAMY Vs. SOUTH CENTRAL RAILWAY
|
January 27, 2007 |
|
B.H.C. AGRO (INDIA) PVT. LTD Vs. DIRECTOR OF HORTICULTURE, GOVERNMENT OF A.P.
|
September 7, 2007 |
|
B.J. SERVICES COMPANY MIDDLE EAST LTD Vs. COMMERCIAL TAX OFFICER
|
October 29, 2007 |
|
BABU MIYAN Vs. HUSSAAIN BI
|
September 19, 2007 |
|
BADIGA PHANIBHUSHANA RAO Vs. MATHI VENKATA KRISHNA KUTUMBA RAO
|
August 10, 2007 |
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BADIGINCHALA PEDDA SUBBARAYADU Vs. BADIGINCHALA CHINNA SUBBAIAH
|
February 21, 2007 |
|
BADRI DAMAIAH Vs. KAKATIYA UNIVERSITY
|
December 12, 2007 |
|
BAGAM NAESWARA RAO Vs. AGENT TO GOVERNMENT KHAMMAM DISTRICT
|
February 20, 2007 |
|
BAKER ALI Vs. REGIONAL MANAGER APSRTC NIZAMABAD
|
September 12, 2007 |
|
BAKI VENKATA RAMANA REDDY Vs. STATE OF A P
|
April 11, 2007 |
|
BALAGONI BALRAJ GOUD Vs. STATE OF A P
|
July 6, 2007 |
|
BALAJI SURGICALS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
March 26, 2007 |
|
BALASA SARADA Vs. TALLURI ANASURYAMMA
|
February 2, 2007 |
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BALDEBHEERAIAH Vs. JOINTCOLLECTORCIVIL SUPPLIES NALGONDA
|
March 30, 2007 |
|
BALENDRAKASI BHUPATHI MATCHVA RAJU Vs. STATE OF AP
|
September 20, 2007 |
|
BANDA RAGHAVENDRA RAO Vs. ASSISTANT COMMISSIONER ENDOWMENTS VIJAYAWADA KRISHNA DISTRICT
|
September 11, 2007 |
|
BANDARU SRINIVASA RAO Vs. SREYOBHILASHI CHIT FUNDS WYRA KHAMMAM DISTRICT
|
October 3, 2007 |
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BANK OF BARODA HYDERABAD Vs. D RADHA KRISHNA REDDY
|
July 18, 2007 |
|
BANNE GANDHI Vs. DISTRICT COLLECTOR RANGA REDDY
|
February 23, 2007 |
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BANSILAL AGARWAL Vs. HARYANA TRADING CO LTD
|
September 3, 2007 |
|
BARADE NAGENDER RAO Vs. G SADASIVADU
|
February 14, 2007 |
|
BARIA TRINADHA RAO Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
April 4, 2007 |
|
BASHETTY SAROJA Vs. APPELLATE AUTHORITY UNDER THE FOREST ACT AND II ADDITIONAL DISTRICT JUDGE
|
July 11, 2007 |
|
BATHINA SOMBABU Vs. STATE OF ANDHRA PRADESH
|
November 2, 2007 |
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BATHINI ERIKALAPPA Vs. GURUGURLA NAGAMMA
|
January 28, 2007 |
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BAYYA MOHANA RAO Vs. PARSIA BALA SUBRAHMANYESWARA RAO
|
April 3, 2007 |
|
BEEMANENI MAHALAKSHMI Vs. GANGUMALLA APPARAO
|
August 6, 2007 |
|
BEERAKA BHARAMARI AND ANR Vs. JOINT COLLECTOR AND ORS
|
November 13, 2007 |
|
BEERAKA BHARAMARI BHASKARA RAO Vs. JOINT COLLECTOR VISAKHAPATNAM DISTRICT
|
November 30, 2007 |
|
BERRY ANASUYAMMA D/O SATHYANARAYANA Vs. SRI S SUNDER KUMAR, COMMISSIONER, HINDU RELIGIOUS
|
December 18, 2007 |
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BEZAWADA MOTOR STORES Vs. SARALA DOULAT RAM
|
February 9, 2007 |
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BHATIA INTERNATIONAL LTD. Vs. ANDHRA CEMENTS LTD.
|
January 23, 2007 |
|
BHEERAM NARSHIMHA REDDY Vs. STATE OF A P
|
January 31, 2007 |
|
BHUKYA LAKSHMI BAI Vs. STATE OF ELECTION COMMISSION
|
April 2, 2007 |
|
BHURA KHARIA Vs. STATE OF A P
|
January 19, 2007 |
|
BODAPATI NAGA KRISHNA GANDHI Vs. LLAPAKURTHI RAMULU
|
March 12, 2007 |
|
BODDULA RAJESHAM Vs. MAHMOODA BEGUM
|
February 12, 2007 |
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BODINGARI PATTABHAI REDDY Vs. VEERAMREDDY JYOTHSNA
|
July 4, 2007 |
|
BOGGAVARAPU SRIRAMAM Vs. SURYANARAYANA MURTHY
|
February 27, 2007 |
|
BOGIREDDY CHANDRA REDDY Vs. MANDAL REVENUE OFFICER
|
March 15, 2007 |
|
BONDALA REDDIYYA Vs. AGENT TO GOVERNMENT DISTRICT COLLECTOR
|
August 9, 2007 |
|
BOTCHA YERUKU NAIDU Vs. DISTRICT COLLECTOR SRIKAKULAM
|
November 12, 2007 |
|
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. S V ENGINEERING CONSTRUCTIONS
|
June 7, 2007 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. MYAKALASULOCHANA
|
April 18, 2007 |
|
BRIGHT INDUSTRIES CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 30, 2007 |
|
BURRA SOUNDARYA Vs. THOUTAM RAMA DEVI
|
December 28, 2007 |
|
BUSSA CHANDRAKALA Vs. BUSSA KONDA REDDY
|
July 4, 2007 |
|
BUSSA VENKATESWARLU Vs. STATE OF A P
|
April 3, 2007 |
|
C ASWARATHA NARAYANA REDDY Vs. TRANSPORT COMMISSIONER
|
February 19, 2007 |
|
C BALA KRISHNAIAH Vs. A KANNAIAH
|
January 4, 2007 |
|
C BHARATHI Vs. DISTRICT REGISTRAR AND COLLECTOR
|
September 11, 2007 |
|
C JAYAMMA Vs. DISTRICT AND SESSIONS JUDGE WARANGAL DISTRICT
|
July 13, 2007 |
|
C K POUNAMMA Vs. K CHINNASWAMI
|
December 31, 2007 |
|
C RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
|
June 27, 2007 |
|
C RAMACHANDRA REDDY Vs. GOVERNMENT OF INDIA
|
October 1, 2007 |
|
C SREERAMULU Vs. JOINT COLLECTOR CHITTOOR
|
January 23, 2007 |
|
C VEERAPPA Vs. CHIEF COMMISSIONER LAND ADMINISTRATION
|
June 7, 2007 |
|
C VENKAT RAMI REDDY Vs. J S RANJAN
|
August 14, 2007 |
|
CARLTON INDUSTRIAL ENGINEERS KAKINADA Vs. COMMERCIAL TAX OFFICER
|
July 17, 2007 |
|
CH ENOCH Vs. UNION OF INDIA & ORS
|
July 13, 2007 |
|
CH VENKAIAH PER LTD Vs. GOVERNMENT OF A P
|
April 13, 2007 |
|
CHAIRMAN EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAMINATH SINGH
|
April 13, 2007 |
|
CHAIRMAN THE EMPLOYEES STATE INSURANCE CORPORATION Vs. SWAMINATH SINGH
|
April 30, 2007 |
|
CHAIRMANAR CO OPERATIVE URBAN BANK LTD Vs. CHAITNYA KALA SAMITHI
|
April 2, 2007 |
|
CHALLA CHINABABU Vs. KOVILA CHINA SURYANARAYANA
|
July 4, 2007 |
|
CHALLA SATYANARAYANA Vs. TADI LAKSHMANA RAO
|
August 7, 2007 |
|
CHANCELLOR NTR UNIVERSITY OF HEALTH SCIENCES Vs. KONAPAULURI BENOD KUMAR
|
July 20, 2007 |
|
CHARMINAR COOPERATIVE URBAN BANK LTD Vs. STATE BANK OF HYDERABAD
|
May 16, 2007 |
|
CHAVALI RANGA REDDY Vs. CHAVALI SESHA REDDY
|
February 28, 2007 |
|
CHEBROLU JAGAN MOHAN RAO Vs. STATE OF A P
|
September 21, 2007 |
|
CHEERLA ALIAS CUDDAPAH NAGANNA Vs. KOYA NAGANNA
|
December 14, 2007 |
|
CHEJERLA MUNICHANDRAIAH Vs. NEW INDIA ASSURANCE COMPANY LIMITED NELLORE
|
August 7, 2007 |
|
CHEJERLA MUNICHANDRAIAH Vs. SHAIK NOORJAHAN
|
August 7, 2007 |
|
CHEKKA VENKATA CHENNA KESAVA SUDHEER Vs. DRUGS INSPECTOR AYURVEDA ANDHRA REGION
|
October 29, 2007 |
|
CHELLA SIVA KUMAR REDDY Vs. KUDUMULA SURENDRA
|
November 2, 2007 |
|
CHELLINGI NARAYANAMURTHY Vs. CHILLINGI SATYANARAYANA
|
June 27, 2007 |
|
CHELLINGI NARAYANAMURTHY Vs. CHILLINGI SATYANARAYANA
|
June 20, 2007 |
|
CHEMUDIMUDI CHINNA MUSALAYYA Vs. STATE OF A P
|
January 23, 2007 |
|
CHENNA MADAVUNI PRATHAP RAJU Vs. RAYALA RAMA RAO CHOWDHARY
|
February 13, 2007 |
|
CHEPROLU JAGANMOHANA RAO Vs. BHAVANARAYANASWAMY
|
August 1, 2007 |
|
CHEVURU RAJESHWARAMMA ALIAS SUJATHA Vs. K ANANTHAKRISHNA MURTHY
|
February 7, 2007 |
|
CHIDARA SOMASEKHAR Vs. BOORA VANAJA
|
October 24, 2007 |
|
CHIDRI ASHABEE Vs. S SULOCHANA
|
March 23, 2007 |
|
CHIGURUPALLI PRABHAKARA RAO Vs. CHIER ELECTORAL OFFICER AND E O PRINCIPAL
|
March 7, 2007 |
|
CHIKATIMARLA SATYA SAI Vs. STATE OF A P
|
February 12, 2007 |
|
CHINNAKARASAMMA Vs. NATIONAL INSURANCE CO LTD
|
December 3, 2007 |
|
CHINNAM PANDURANGAM Vs. MANDAL REVENUE OFFICER
|
July 11, 2007 |
|
CHINNAMSETTY MURALI KRISHNA Vs. DISTRICT COLLECTOR KADAPA DISTRICT
|
December 27, 2007 |
|
CHINNI SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 12, 2007 |
|
CHINTOJI BALAIAH Vs. STATE OF A P
|
January 5, 2007 |
|
CHIRALA RATE PAYERS AND CIVIC AMENITIES ASSOCIATION CHIRATA Vs. CHIRALA MUNICIPALITY
|
April 13, 2007 |
|
CHIRIKI RANGA Vs. KAVELAMUDI REKHA
|
July 24, 2007 |
|
CHITTAJALLU SRINIVASA RAO Vs. NARMADA JOSHI
|
September 10, 2007 |
|
CHITTAJALLU SRINIVASA RAO Vs. NARMADA JOSHI
|
September 5, 2007 |
|
CHITTE SIDDAIAH Vs. CHITTE SUJATHA
|
December 17, 2007 |
|
CHIVULURU MICHAL Vs. YADLA SAMBASIVA RAO
|
March 1, 2007 |
|
CHUNDRU NARAYANA Vs. SUPERINTENDENTPROHIBITION AND EXCISE
|
August 7, 2007 |
|
CLOUGH ENGINEERING LTD Vs. STATE OF A P
|
March 12, 2007 |
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COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA CEMENTS LIMITED, DURGA CEMENT WORKS
|
April 17, 2007 |
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COMMISSIONER OF INCOME TAX Vs. A. RAAJENDRA PRASAD
|
November 23, 2007 |
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COMMISSIONER OF INCOME TAX Vs. V K FERRO ALLOYS INDUSTRIES P LTD
|
November 23, 2007 |
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CONSTRUCTION COMMITTEE TIPPU KHAN Vs. OSMANIA UNIVERSITY
|
January 22, 2007 |
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COROMANDAL FERTILIZERS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
September 12, 2007 |
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D ANITHA Vs. SECUNDERABAD CANTONMENT BOARD
|
November 20, 2007 |
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D APPA RAO Vs. PEELA KRISHNA APPA RAO
|
October 26, 2007 |
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D APPA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CELLING AUTHORITY
|
April 5, 2007 |
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D APPALA RAJU Vs. STATE OF AP
|
March 12, 2007 |
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D N RAMANA REDDY Vs. UNION OF INDIA
|
June 21, 2007 |
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D NARASIMHA REDDY Vs. UNION OF INDIA
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November 22, 2007 |
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D NARAYANA REDDY Vs. JOINT COLLECTOR ANANTHAPUR
|
June 18, 2007 |
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D RAJMANI REDDY Vs. GOVERNMENT OF A P
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April 30, 2007 |
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D RAMCHANDRA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 1, 2007 |
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D S MURTHY Vs. D BHARATHI
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September 24, 2007 |
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D SATYANARAYANA Vs. JOINT TRANSPORT COMMISSIONER AND SECRETORY REGIONAL TRANSPORT AUTHORITY
|
March 6, 2007 |
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D SHAMANTAKAMANI Vs. STATE OF AP
|
September 24, 2007 |
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D SIVA PRASAD Vs. GOVERNMENT OF ANDHARA PRADESH
|
July 27, 2007 |
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D SUJATHA Vs. CHIEF EXECUTIVE OFFICER ZILLA PARIS EARANGAL
|
January 2, 2007 |
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D V R K V PRASAD RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 24, 2007 |
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D VARALAKSHMI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE HYDRABAD
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March 16, 2007 |
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D VIJAY SARADHI RAJU Vs. SRILATHA DUPATI
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June 27, 2007 |
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D. SRIKANTH Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
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March 16, 2007 |
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DADI NARAYANA REDDY S/O DURGA REDDY Vs. UNION OF INDIA (UOI) (GOVERNMENT OF INDIA) REP BY
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October 31, 2007 |
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DAGGUBATI RANGANAYAKLU DIDED Vs. POLINI VENKATA SUBBAIAH
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September 28, 2007 |
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DAMALANKA GANGARAJU Vs. NANDIPATI VIJYA LAKSHMI
|
March 21, 2007 |
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DAMERA VENKATA MURALIKRISHNA RAO Vs. CHELIKANI NARASIMHA SRINIVAS
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January 25, 2007 |
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DARAPANENI CHENNA KRISHNAYYA Vs. COMMISSIONER OF INCOME TAX
|
February 6, 2007 |
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DARSHANAM SWAMY ALIAS SOMAIAH Vs. RITHU MALHOTRA ALIAS RITHU KAPUR
|
July 20, 2007 |
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DASARI PULLAREDDY Vs. STATE OF A P
|
November 16, 2007 |
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DEPOT MANAGER APSRTC Vs. MOHD GHANI
|
July 18, 2007 |
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DEPUTY DIRECTOR ESI CORPORATION Vs. L K KRISHNAIAH
|
March 6, 2007 |
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DHARAVATH BHOJYA Vs. LAND ACQUISITION OFFICER
|
March 21, 2007 |
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DHARMALA VENKATA REDDY Vs. GOVERNMENT OF A P
|
November 13, 2007 |
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DHESHETTI RAJESHAM Vs. STATE OF A P
|
December 13, 2007 |
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DIPAK BAHADUR Vs. STATE A P
|
July 31, 2007 |
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DISTRICT B C MAHILA WELFARE ASSOCIATION NALGONDA Vs. SAMUEL PRINCIPAL SECRETARY TO GOVT OF A P
|
October 22, 2007 |
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DISTRICT REGISTRAR DEPARTMENT OF REGISTRATION STAMPS AND ASSURANCES Vs. BATHULA SUGUNA
|
January 17, 2007 |
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DIVISIONAL ENGINEER RAILWAY ELECTRIFICATION Vs. SRINIVASA ENGINEER WORKS
|
November 13, 2007 |
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DIVISIONAL MANAGER NEW INDIA ASSURANCR COMPANY LTD Vs. G BANGARU REDDY
|
August 3, 2007 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. G ROSSHANNA
|
April 13, 2007 |
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DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. NARALA VENKATA SUBBAMMA
|
November 1, 2007 |
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DIVISIONAL SECURITY COMMISSIONER RPF SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. B SHIV SHANKAR
|
October 5, 2007 |
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DODDA NARSIMHAIAH Vs. DISTRICT COLLECTOR ANANTAPUR
|
July 2, 2007 |
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DONGALA VENKAIAH Vs. DONGALA RAJI REDDY
|
July 6, 2007 |
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DONTHINA RAMA KOTA REDDY Vs. ASSISTANT REGISTRAR/SUB-DIVISIONAL COOPERATIVE OFFICER AND SALES OFFICER
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August 3, 2007 |
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DOOBASI STYAVATHI Vs. HARI GOPAL LUNANI
|
April 18, 2007 |
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DREDGING CORPORATION OF INDIA LTD Vs. JANAPAREDDY MURALI KRISHNA
|
September 26, 2007 |
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DUDEKULA SALABEE Vs. R SHIVA SANKAR REDDY
|
June 27, 2007 |
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DURGA SUBRAHMANYAMESWARAAND CO GUDIVADA Vs. SIRIPURAPU SANKARAIAH
|
January 18, 2007 |
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DURVASULA DAKSHINA MURTY Vs. VAJJALA VIJAYA KUMARI
|
September 29, 2007 |
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DURVASULA DAKSHINA MURTY Vs. VAJJALA VIJAYA KUMARI
|
September 26, 2007 |
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E PEDDI REDDY Vs. STATE OF ANDHRA PRADESH
|
September 17, 2007 |
|
E VIJAYACHANDRA REDDY Vs. PRASAD
|
September 6, 2007 |
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EAGALAPATI VENKATESHWARA RAO Vs. LATA DEVI MALU
|
June 19, 2007 |
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EDPUGANTI BAPANAIAH Vs. K S RAJU
|
August 3, 2007 |
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EDULAKANTI NARSIMHA REDDY Vs. SRIRAMA WAREHOUSE HYDERABAD
|
October 6, 2007 |
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EEDA RAMAIAH Vs. DISTRICT COLLECTOR NALGONDA
|
February 20, 2007 |
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EERAPPA Vs. GOLLA NAGAIAH
|
December 12, 2007 |
|
ELISETTI YADAGIRI Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE
|
August 2, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SYED JAMEEL
|
November 5, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. LAKSHMI TULSI GRANITES
|
April 19, 2007 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. GANPATI VILAS
|
April 17, 2007 |
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ENFORCEMENT DIRECTORATE GOVERNMENT OF INDIA Vs. ILYAS MOSSA
|
March 8, 2007 |
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ENOCH Vs. UNION OF INDIA
|
July 20, 2007 |
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ERLAPATI VEERA LAKSHMI Vs. GUDA HARITHA RANI
|
November 5, 2007 |
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ESPI INDUSTRIES AND CHEMICALS PVT. LTD Vs. COMMERCIAL TAX OFFICER
|
October 10, 2007 |
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ESTATE OFFICER AND ADDITIONAL DIVISIONAL RAILWAY MANAGER Vs. VADLAMANI RAMAKRISHNA RAO
|
October 29, 2007 |
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ESTATE OFFICER AND ADDITIONAL DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY Vs. YERRAGUNTALA LAKSHMISUNDARAM
|
October 29, 2007 |
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EXECUTIVE OFFICER SECUNDRABAD CANTONMENT BOARD Vs. AURO SWAMY
|
March 29, 2007 |
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F A C III ADDITIONAL DISTRICT AND SESSIONS JUDGE FAST TRACK COURT R R DISTRICT Vs. CHANDRA BUSHAN UPADHYAY
|
March 28, 2007 |
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FARHAD GEW IRANI Vs. GOVERNMENT OF A P
|
January 5, 2007 |
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FERRO ALLOYAS CORPORTION LTD Vs. UNION OF INDIA
|
November 15, 2007 |
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FERRO ALLOYS CORPORATION LTD Vs. GOVERNMENT OF A P
|
June 11, 2007 |
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FIRST LEASING COMPANY OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
|
April 3, 2007 |
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FISHERMEN CO OPERATIVE SOCIETY Vs. ARBITRATOR ASSISTANT DIRECTOR OF FISHERIES
|
July 11, 2007 |
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FISHERMEN CO OPERATIVE SOCIETY Vs. COMMISSIONER OF FISHERIES DEPARTMENT OD FISHERIES
|
July 4, 2007 |
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FISHERMEN CO OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES GOVT OF A P
|
March 5, 2007 |
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FISHERMEN CO-OPERATIVE SOCIETY Vs. CO OPERATIVE ELECTION TRIBUNAL
|
July 2, 2007 |
|
FISHERMEN COOPERATIVE SOCIETY Vs. ARBITRATOR ASST DIRECTOR OF FISHERIES
|
June 11, 2007 |
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FISHERMEN COOPERATIVE SOCIETY LTD Vs. FISHERMEN COOPERATIVE SOCIETY LTD
|
December 18, 2007 |
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FOOD CORPORATION OF INDIA Vs. KARRI NAGI REDDY
|
June 11, 2007 |
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FOREST RANGE OFFICER Vs. V KAMALA KANNAN
|
July 4, 2007 |
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FOREST RANGE OFFICER SANIPAYA RANGE Vs. V KAMALA KANNAN
|
July 3, 2007 |
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FUTURE BUILDERS CO OPERATIVE HOUSING SOCIETY SECUNDERBAD Vs. S MALLA REDDY
|
December 28, 2007 |
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G ACHANNA Vs. P PRATAP REDDY
|
September 14, 2007 |
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G ANJANEYULU Vs. GURRAM KRISHNAPPA
|
July 13, 2007 |
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G BASAVA REDDY Vs. K PARVATHAMMA
|
June 7, 2007 |
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G BHARATHI Vs. G PRAMEELA
|
September 11, 2007 |
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G J P PRABHAKAR RAO Vs. STATE OF A P
|
February 1, 2007 |
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G KETHAMMA Vs. ALLAM KESHAVA RAJU
|
September 5, 2007 |
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G M KHAJA FAROOQUI Vs. STATE OF A P
|
December 4, 2007 |
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G MALLESH Vs. STATE OF A P
|
April 12, 2007 |
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G MANOHAR Vs. STATE OF A P
|
July 24, 2007 |
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G MURALI KRISHNA Vs. STATE OF A P
|
June 5, 2007 |
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G NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 2007 |
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G NARASAMMA Vs. STATE OF ANDHRA PRADESH
|
April 16, 2007 |
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G RAJABABU Vs. GOVERNMENT OF A P
|
March 9, 2007 |
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G RAJENDER REDDY Vs. STATE OF A P
|
August 1, 2007 |
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G RAVINDER Vs. COMMISSIONER FOR EDOWMENTS A P
|
April 24, 2007 |
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G S PRABHAKAR Vs. JOINT COLLECTOR SANGAREDDY MEDAK DISTRICT
|
February 8, 2007 |
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G SHASHIKALA HYDERABAD Vs. G KALAWATHI BAI
|
September 14, 2007 |
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G SIMHAGIRI Vs. GOVT OF A P
|
February 2, 2007 |
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G VEERESHAM Vs. S SHIVA SHANKAR
|
June 26, 2007 |
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G VENKATARAM RAO Vs. SYED ABDUL RASHEED
|
August 22, 2007 |
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G VENKATESH Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
|
March 1, 2007 |
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G VIKAS REDDY AND COMPANY Vs. DISTRICT REGISTRAR OF ASSURANCE
|
February 6, 2007 |
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GADDAM BHEEMAIAH Vs. JOINT COLLECTOR ADILABAD DISTRICT
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February 21, 2007 |
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GADDAM BUCHANA Vs. M RAJAGOPALA CHARY
|
December 10, 2007 |
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GADDAMPALLI JAGPAL REDDY Vs. DISTRICT COLLECTOR NALGONDA
|
October 31, 2007 |
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GADIRAJU NARAYANA RAJU Vs. JOINT COLLECTROR KHAMMAM
|
March 16, 2007 |
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GADIYARAM PADMAVATHI Vs. ADDEPATTI HANUMANTHA RAO
|
April 27, 2007 |
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GADU APPALA NAIDU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT GOVERNMENT OF A P HYDERABAD
|
October 30, 2007 |
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GAJBINKAR ARJUN Vs. SIDDIPET MUNICIPALITY REP
|
December 26, 2007 |
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GAJULA NANGANNA Vs. EDIGA LAKSHMI DEVI
|
September 26, 2007 |
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GALI RAMANAMMA` Vs. HARI GOPAL LUNANI
|
July 25, 2007 |
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GANAPARTHI THIRUPATHAIAH Vs. DISTRICT PANCHAYAT OFFICER PRAKASHAM AT ONGOLE
|
July 9, 2007 |
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GANDEPALLI PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LTD Vs. KORPULATCHAYYA DORA
|
March 20, 2007 |
|
GANDHAMALLA MAHANKALI Vs. STATE OF AP
|
November 11, 2007 |
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GANGAVARAPU HANUMANTHA RAO ALIAS ANJANEYULU Vs. BATTAGIRI RAMULU
|
September 24, 2007 |
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GANPATHI THIRUPATHAIAH Vs. DIST PANCHAYAT OFFICER
|
March 29, 2007 |
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GATI CORPORATION LTD Vs. SUB REGISTRAR SHAD NAGAR
|
September 26, 2007 |
|
GATI CORPORATION LTD Vs. SUB REGISTRAR SHADNAGAR
|
September 29, 2007 |
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GAYATRI PROJECTS LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 16, 2007 |
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GEDDEAM DAMAYANTI Vs. GEDDAM AKKAMMA
|
September 26, 2007 |
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GENEMEDIX BIOLOGICAL PVT Vs. K NARAYANA REDDY
|
April 1, 2007 |
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GHULAM GHOUSE Vs. MADRASE JEELARULA SHAMA UI ULOOM EDUCATION SOCIETY
|
April 26, 2007 |
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GLOBAL DRUGS P. LTD. Vs. M. VENKATANARAYANA
|
December 7, 2007 |
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GODAVARTHI RAMKRISHNA RAO Vs. B SITARAMCHANDRA RAJU
|
April 13, 2007 |
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GODAVARTHI RAMKRISHNA RAO Vs. B SITARAMACHANDRA RAJU
|
April 20, 2007 |
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GODISHALA KONDAIAH Vs. PENCHALA AGAIAH
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July 12, 2007 |
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GODUGULA ADELLU Vs. STATE OF AP
|
August 7, 2007 |
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GOGU NARSAMMA Vs. STATE OF A P
|
April 16, 2007 |
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GOLI SURA REDDY Vs. JOINT COLLECTOR WEST GODAVARI DISTRICT ELURU
|
October 9, 2007 |
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GOLLA SUNKULAMMA Vs. REVENUE DIVISIONAL OFFICER KURNOOL
|
November 21, 2007 |
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GOLLE JACOB Vs. STATE OF A P
|
January 23, 2007 |
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GONNURI RAMACHANDRA RAO Vs. GORRELA SURYACHANDRA RAO
|
June 20, 2007 |
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GONTUREDDY NAGESWARA RAO ALIAS CHINA NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 9, 2007 |
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GOPIREDDY ANDHRA PRATAP REDDY Vs. POCHANA SUDARSHAN REDDY
|
June 7, 2007 |
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GOREMIYA Vs. STATE OF A P
|
November 14, 2007 |
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GORIGA YADAIAH Vs. STATE OF A P
|
November 16, 2007 |
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GOVERNMENT OF ANDHRA PRADESH Vs. P VEMA REDDY
|
February 28, 2007 |
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GOVERNMENT OF ANDHRA PRADESH Vs. RAJU BOLLA LECTURER IN BOTONY
|
March 9, 2007 |
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GOVIND SINGH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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November 19, 2007 |
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GOVIND SINGH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 9, 2007 |
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GOVT OF A P LEGAL AFFIAR LAW N DEPT Vs. M VENKATESHWARALU
|
July 18, 2007 |
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GOWTHAM RESIDENTIAL JUNIOR COLLEGE GUDAVALLY Vs. COMMERCILA TAX OFFICER
|
April 9, 2007 |
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GRANDHI NARAYANA CHETTY Vs. MITTA LOKESH
|
October 6, 2007 |
|
GREEN DOT AGENCIES Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 29, 2007 |
|
GUANAGANTI BALA KRISHNAMMA Vs. K AADI SESHAIAH
|
March 26, 2007 |
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GULF OIL CORPORATION LTD Vs. SINGARENI COLLIERIES CO LTD
|
August 20, 2007 |
|
GUNDRA PRAKASAM Vs. JOINT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
|
October 23, 2007 |
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GUNNAM BABU RAO Vs. GOVERNMENT OF A P
|
April 27, 2007 |
|
GUNTUPALLI RAM SUBBULU Vs. JETU SIVA SANKARA RAO
|
March 8, 2007 |
|
GURJALA BHARATHI Vs. VINDHYA CORPORATION
|
July 13, 2007 |
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GURRAM NARSIREDDY Vs. TRASMISSION CORPORATION OF A P LTD
|
August 29, 2007 |
|
GURRAM VIJAYA KUMAR Vs. MALLA RAMACHANDRA RAO PRASAD
|
September 13, 2007 |
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H RAJENDER Vs. MANAGING DIRECTOR HYDERABAD AGRICULTURAL CO OPERATIVE ASSOCIATION LIMITED
|
April 4, 2007 |
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H RAVI PRAKASH REDDY Vs. R K KRISHNA MURTHY
|
March 26, 2007 |
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HAKIM ARJEENA JABEEN Vs. CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE
|
July 18, 2007 |
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HANUMAN VYAS Vs. STATE OF ANDHRA PRADESH
|
December 3, 2007 |
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HARI GOPAL LUNANI Vs. VENKATESHWARA SUGAR MILLS
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June 25, 2007 |
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HARI VASUDEVA SARMA Vs. HARI NAGA SRI VENKATA KRISHNA MURTHY
|
August 23, 2007 |
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HINDUSTAN LEVER LIMITED Vs. STATE OF A P
|
January 31, 2007 |
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HINDUSTAN LEVER LIMITED MUMBAI Vs. STATE OF A P
|
September 14, 2007 |
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HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 20, 2007 |
|
HSBC LIMITED Vs. K SHIVA KUMAR
|
November 19, 2007 |
|
HYDRABAD ENGINEERING INDUSTRIES LTD Vs. STATE OF A P
|
June 26, 2007 |
|
I MANGA RAJU Vs. DISTRICT COLLECTOR NELLORE
|
October 30, 2007 |
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IFCI LTD. Vs. A.P. SCOOTERS LTD.
|
December 19, 2007 |
|
ILLYAS AHEMAD Vs. STATE OF A P
|
October 1, 2007 |
|
IMANDI ANASUYA Vs. BANDARU SATYANARAYANA
|
November 15, 2007 |
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IN RE: CHARMINAR PAPERS LTD Vs. STATE
|
October 3, 2007 |
|
IN RE: MAGNAQUEST SOLUTIONS PRIVATE LIMITED Vs. STATE
|
September 21, 2007 |
|
IN RE: ON LINE MEDIA SOLUTIONS LTD Vs. STATE
|
July 10, 2007 |
|
IN RE: SJK STEEL PLANT LIMITED Vs. STATE
|
December 14, 2007 |
|
IN RE: SOUTHERN CONTINENTAL CONTRACTORS LTD. (IN PROV. LIQN.) Vs. STATE
|
September 27, 2007 |
|
IN RE: SPECTRUM POWER GENERATION LTD. Vs. STATE
|
October 5, 2007 |
|
IN RE: SRI V. SATYANARAYANA RAO S/O. SRI V.C. RAO Vs. STATE
|
October 11, 2007 |
|
INDIAN AIRPORT KAMGAR UNION Vs. GOVERNMENT A P
|
November 16, 2007 |
|
INDIAN AIRPORTS KAMGAR UNION Vs. CHIEF LABOUR COMMISSIONER C GOVERNMENT OF INDIA
|
September 27, 2007 |
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INDIAN BANK SECUNDERABAD BRANCH Vs. K T ABRAHAM
|
June 4, 2007 |
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INDUKURI JAGANNADHARAJU Vs. ASTABHUJA BAKSHMI NARAYANA SWAMY TEMPLE
|
July 20, 2007 |
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INSPECTOR AUDITOR WAKF BOARD Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
|
February 23, 2007 |
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ITAMSETI SURYA BHASKARA RAO Vs. ELECTION TRIBUNAL
|
January 3, 2007 |
|
ITC LTD Vs. INSPECTOR LEGAL METROLOGY SATTENAPALLY
|
April 3, 2007 |
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IVRCL INFRASTRUCTURES AND PROJECTS LTD Vs. BHANU CONSTRUCTION COMPANY LTD
|
July 17, 2007 |
|
J CHANDRAMOHAN GOUD Vs. JUNIOR CIVIL JUDGE PATTIKONDA
|
February 19, 2007 |
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J GOPALAN Vs. K GOPINATH
|
October 12, 2007 |
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J HARI KUMAR Vs. DISTRICT COLLECTOR KURNOOL DISTRICT
|
October 8, 2007 |
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J JAYALALITHA Vs. STATE OF A P
|
April 13, 2007 |
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J KRISHNA MURTHY Vs. STATE OF A P
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February 23, 2007 |
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J M BAXI AND CO Vs. BOARD OF TRUSTEES OF THE PORT OF VISAKHAPATNAM
|
September 13, 2007 |
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J SHIV KUMAR Vs. P SATTAMMA
|
January 31, 2007 |
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J. MADHAVAIAH S/O. GIDDAIAH Vs. THE REVENUE DIVISIONAL OFFICER
|
November 30, 2007 |
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JADAV BIN P PATEL Vs. G SRINIVAS REDDY
|
November 13, 2007 |
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JADAV BIN P PATEL Vs. G SRINIVAS REDDY
|
November 30, 2007 |
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JAGARLAMUDI ROSAIAH Vs. DAGGUBATI VENKANNA
|
July 16, 2007 |
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JAGGAMPETA CO OPERATIVE RURAL BANK LTD Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 27, 2007 |
|
JAI PRAKASH Vs. UNION OF INDIA
|
August 21, 2007 |
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JAKKA GOPAL REDDY Vs. NEELAKANTAM VENKATA KRISHNA
|
April 11, 2007 |
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JAKKA TARAKA MALLIKHARJUNA RAO Vs. STATE OF A P
|
September 21, 2007 |
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JAKSANI LASHMAN RAO Vs. ELLANDULA RAVINDER
|
January 5, 2007 |
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JAMPARAPU JEEVAMMA Vs. SANAPALLI VEERA REDDY
|
July 9, 2007 |
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JANAB GORI SULTAN Vs. A P STATE WAKF BOARD HYDRABAD
|
February 20, 2007 |
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JANAPAREDDY VENKATA RAMANA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND DEPUTY COMMISSIONER OF LABOUR
|
September 7, 2007 |
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JANGAIAH Vs. STATE OF A P
|
July 20, 2007 |
|
JANGAIAH Vs. STATE OF A P
|
July 12, 2007 |
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JASTI SUBBA RAO Vs. LAKSHMI GENERAL FINANCE LIMITED
|
September 11, 2007 |
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JAYASREE FINANCIERS Vs. BEJAWADA VENKATACHALAPATHY
|
April 11, 2007 |
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JAYAVARAPU RAJAMMA Vs. JAYAVARAPU LAXMINARAYANA
|
June 21, 2007 |
|
JAYSHREE TRANSPORT COMPANY FARIDABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 27, 2007 |
|
JERIN KAINIKARAPARAYIL MATHEW Vs. REGIONAL PASSPORT OFFICER
|
September 10, 2007 |
|
JESLINA GHEI Vs. STATE OF A P
|
November 14, 2007 |
|
JINDAL STRIPES LTD Vs. A P E E B VIZIANAGARAM
|
March 13, 2007 |
|
JOGANI MALLAIAH Vs. Y SURESH BABU
|
April 27, 2007 |
|
JOHN SUSHIL KALE Vs. FAMILY COURT JUDGE FAMILY COURT
|
July 9, 2007 |
|
JOINT DIRECTOR OF AGRICULTURE Vs. SAI AGENICES NAMBUR
|
October 25, 2007 |
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JUGUNA BAI Vs. SARDAR SURJEET SINGH
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November 13, 2007 |
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JUGUNA BAI Vs. SARDAR SURJEET SINGH
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November 30, 2007 |
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JUJJAVARAPU YESURAO Vs. NADAKUDURA KAMALA
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May 1, 2007 |
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JUMBARTHI KASIM ALIAS KASHIRAM Vs. BOMMIDI JAGANNATHAM
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November 23, 2007 |
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JUMGO COTTON ENTERPRISES Vs. RAYALSEEMA MILLS LIMITED
|
June 15, 2007 |
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JUPALLI SWAMI REDDY Vs. JUPALLI CHANDRAIAH
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March 28, 2007 |
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JUPUDI HANUMANTHA PRASAD Vs. GOVERNMENT OF A P
|
October 23, 2007 |
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JUVVA SEETHA PUNYESWARI Vs. SANADI MUNI RATNAM
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November 2, 2007 |
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JYOTHI DAIRY PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
March 26, 2007 |
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K ALIVELAMMA Vs. K SURYANARAYANA
|
June 7, 2007 |
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K AMARNATH Vs. STATE OF A P
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November 22, 2007 |
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K ANJAMMA ALIAS ANJALI DEVI Vs. K SUDARSHAN REDDY
|
November 26, 2007 |
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K ANJANA DEVI Vs. GOVERNMENT OF A P
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January 17, 2007 |
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K ASHOK REDDY Vs. K RAMCHANDRA REDDY
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September 19, 2007 |
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K BABU Vs. CANTONMENT EXECUTIVE OFFICER
|
October 30, 2007 |
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K BHARATHI Vs. STATE OF ANDHRA PRADESH
|
August 7, 2007 |
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K C NARAYANA Vs. MANAGING DIRECTOR APSRTC
|
June 13, 2007 |
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K ERRAPPA Vs. N NARAYANA MURTHY
|
December 14, 2007 |
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K G KRISHNA MURTHY Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
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October 22, 2007 |
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K GANESH Vs. TIRUMALA TIRUPATHI DEVASTHANAM
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June 22, 2007 |
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K GANGI REDDY Vs. JOINT FAMILY CONSISTING OF P RAMAKRISHNA REDDY
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September 26, 2007 |
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K GANNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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December 6, 2007 |
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K H A SWAMY Vs. DEPOT MANAGER APSRTC BUS DEPOT
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April 30, 2007 |
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K HANUMANTH RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P
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April 17, 2007 |
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K JAGADEESH REDDY Vs. JTC AND SECRETARY TATE TRANSPORT AUTHORITY
|
June 27, 2007 |
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K JANGA REDDY Vs. G SRINIVAS
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March 22, 2007 |
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K KRISHNA KUMARI Vs. STATE OF ANDHRA PRADESH
|
April 23, 2007 |
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K KRISHNA MOHAN RAO Vs. GOVERNMENT OF A P
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July 20, 2007 |
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K KUMAR Vs. S ABDULLA
|
August 27, 2007 |
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K KUMARA SWAMY Vs. COOPERATIVE TRIBUNAL
|
June 12, 2007 |
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K MALATHI Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT
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January 4, 2007 |
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K MALLA REDDY Vs. CHAIRMAN AIRPORT AUTHORITY OF INDIA
|
March 5, 2007 |
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K MALLESH MUDIRAJ Vs. C SUDHAKAR
|
February 2, 2007 |
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K MANOJ REDDY Vs. COMMISSIONER OF POLICE
|
March 1, 2007 |
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K MARAPPAN Vs. SUPERINTENDING ENGINEER TBPHLC CIRCLE
|
December 31, 2007 |
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K MOHAN AND CO Vs. ASSISTANT DEPUTY DIRECTOR ESI CORPORATION
|
March 9, 2007 |
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K N KUMAR Vs. DISTRICT REGISTRAR OF ASSURANCES
|
August 22, 2007 |
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K NATRAJAN Vs. STATION COMMANDER AIR FORCE STATION
|
April 25, 2007 |
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K PAVAN RAJ Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
December 3, 2007 |
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K R KRISHNA GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT
|
August 30, 2007 |
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K R KRISHNA GOUD Vs. PROHIBITION AND EXCISE SUPERINDENT
|
August 13, 2007 |
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K RAMA MURTHY Vs. A RAMASWAMY
|
September 11, 2007 |
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K RAMA RAO Vs. M A BARI AND B SHYMASUNDARA RAO
|
August 14, 2007 |
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K RAMESH Vs. STATE OF ANDHRA PRADESH
|
July 18, 2007 |
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K RAVINCHANDRA REDDY Vs. GOVERNMENT OF A P
|
November 20, 2007 |
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K RAVINDRANATH Vs. A P LAND REFORMS APPELLATE TRIBUNAL
|
August 21, 2007 |
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K S ASHOK KUMAR Vs. CANTONMENT EXECUTIVE OFFICER SECUNDERABAD
|
October 13, 2007 |
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K S ASHOK KUMAR Vs. CANTONMENT EXECUTIVE OFFICER
|
October 30, 2007 |
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K S B ALI Vs. STATE OF ANDHA PRADESH
|
October 26, 2007 |
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K SABITA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER ENFORCEMENT CIRCLE 1
|
October 4, 2007 |
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K SADANANSAM Vs. STATE OF ANDHRA PRADESH
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March 13, 2007 |
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K SHRAVAN KUMAR Vs. RAJENDRA NAGAR MUNICIPALITY COMMISSIONER
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August 23, 2007 |
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K SHYAMSUNDER Vs. N RAMACHANDRAIAH
|
June 19, 2007 |
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K SIVAKANTH REDDY Vs. P RAMANJANEYULU
|
August 24, 2007 |
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K SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 13, 2007 |
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K SRINIVAS Vs. GOVERNMENT OF AP
|
November 30, 2007 |
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K SUDERSHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
June 14, 2007 |
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K SUDHAKAR REDDY Vs. IND BANK HOUSING LIMITED
|
August 24, 2007 |
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K SURENDRA RAO Vs. GOVERNMENT OF ANDHARA PRADESH
|
October 6, 2007 |
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K SUVARAMMA Vs. A P WAKF BOARD HYDERABAD
|
October 9, 2007 |
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K V PATHI Vs. LAKSHMIVILAS BANK
|
April 16, 2007 |
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K VEERAPRASAD RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
November 5, 2007 |
|
K VENKATESHWARALU Vs. STATE OF A P
|
August 1, 2007 |
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K VIJAY KUMAR Vs. GOVERNMENT OF A P
|
June 5, 2007 |
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K VISHNU KUMAR REDDY Vs. INSPECTOR GENERAL OF REGISTRATION
|
October 4, 2007 |
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K YESHWANTH RAO Vs. T JAYASIMHA REDDY
|
October 5, 2007 |
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KADIYALA APPA RAO Vs. KADIYALA KAMALAMMA
|
November 13, 2007 |
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KADIYALA APPA RAO Vs. KADIYALA KAMALAMMA
|
November 30, 2007 |
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KADIYAMSETTY VENKATA Vs. STATE OF A P
|
November 28, 2007 |
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KADUPUGOTLA VARALASHMI Vs. VUDAGIRI VENKATA RAO
|
April 2, 2007 |
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KAKA RAMAYAMMA Vs. PALEPU SATYANARAYANA ALIAS SATYAM
|
January 25, 2007 |
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KAKATLA KEHSAVA REDDY Vs. STATE OF A P
|
June 14, 2007 |
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KAKINADA VIDHYUT EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. M SULOCHANA DEVI
|
June 13, 2007 |
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KAKUMANU VINOD BABU Vs. STATE OF A P
|
July 13, 2007 |
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KALAMESETTI PEDDA MALLAM KONDAIAH Vs. GOVERNMENT OF A P
|
October 4, 2007 |
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KALAPARTHI RANJIT KUMAR Vs. STATE OF A P
|
April 26, 2007 |
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KALASANI VENKATA LAXMI Vs. BOMMINENI ARUNA
|
November 26, 2007 |
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KALAVACHERLA BALA TRIPURA SUNDARAMMA Vs. RACHURI SUBARAYUDU
|
September 15, 2007 |
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KALIDINDI VENKATA SATYANARAYANA RAJU Vs. PANCHAVATI ART PRINTERS
|
September 28, 2007 |
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KALISETTI VENKATA RAMANAIAH Vs. TIRUPATI KONDAMMA
|
March 14, 2007 |
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KALLAY MUTYALLAMMA Vs. DISTRICT COLLECTOR EAST GODAVARI
|
July 27, 2007 |
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KALLEM SRINIVASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 2, 2007 |
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KALLEPALLY KRISHNAM RAJU Vs. COMMISSIONER AND INSPECTOR GENERAL OF RAGISTRATION AND STAMPS A P HYDRABAD
|
April 16, 2007 |
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KALULAKUNTLA RAVI KUMAR Vs. STATE OF A P
|
June 20, 2007 |
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KALYANAPU VENKATALAXMI Vs. KALYANAPU RAMUDA
|
January 23, 2007 |
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KAMILI SAROJINI Vs. INDIAN BANK
|
November 2, 2007 |
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KAMIREDDY MANGAMM Vs. STATE OF A P
|
November 22, 2007 |
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KANDIPALLI MADHAVARAO Vs. STATE OF ANDHRA PRADESH
|
July 4, 2007 |
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KANDULA HANUMANTHA REDDY Vs. STATE OF A P
|
June 21, 2007 |
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KANEEZ FATHIMA Vs. SAMRU SULTANA
|
November 26, 2007 |
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KANERU VARA PRASADA RAO Vs. STATE OF A P
|
March 27, 2007 |
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KANIHGOLLA GOPALA KRISHNA GUPTHA Vs. MAJETI LAKSHMI DEVI
|
January 4, 2007 |
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KANNEBOINA RAMESH Vs. STATE OF A P
|
May 16, 2007 |
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KANTHETI RAMA KRISHNA Vs. AGENT TO THE GOVERNMENT EAST GODAVARI AT KAKINADA
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August 9, 2007 |
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KAPU CHINA VEERABHADRA RAO Vs. AUTHORISED OFFICER SPECIAL ASSET MANAGEMENT SECTION PUNJAB NATIONAL BANK
|
November 2, 2007 |
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KARAN WOOSIN LIMITED EMPLOYEES UNION Vs. STATE OF ANDHRA PRADESH
|
January 2, 2007 |
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KARANAM VISWESWARA RAO Vs. STATE OF A P
|
April 13, 2007 |
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KARRI NAGAMANI Vs. UNION OF INDIA
|
March 1, 2007 |
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KARUMANCHI PADMAPRIYA Vs. CHIRASANI RATNAKUMARI
|
July 20, 2007 |
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KASARAPU SUJATHA Vs. VEERA VELLI VEERA SOMAIAH
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September 21, 2007 |
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KASIREDDY BHASKARA REDDY Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE
|
February 12, 2007 |
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KATCHERLA VENKATA SUNIL Vs. VANGURI SESHUMAMBA
|
October 4, 2007 |
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KATIKALA RATNAM Vs. STATE OF A P
|
October 23, 2007 |
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KATKURI NARSIMHA Vs. KADARI SATHAIAH
|
June 6, 2007 |
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KATRAGADDA SATYANARAYANA Vs. PALANCHU BABU RAO
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July 19, 2007 |
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KATTINOKKULA MURALI KRISHNA Vs. VEERAMALLA KOTESWARA RAO
|
September 27, 2007 |
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KEESARA SANTHOSH REDDY Vs. STATE OF A P
|
June 15, 2007 |
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KEMIRA LABORATORIES LTD Vs. STATE OF ANDHRA PRADESH
|
January 25, 2007 |
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KEMPANNAGARI SUBBANNA Vs. CHINNAPPA
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February 5, 2007 |
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KESARI GOUTHAM REDDY Vs. VELPULA JOHN VICTOR MACAULAY
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June 11, 2007 |
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KHAJA MOINUDDIN Vs. STATE OF A P
|
July 26, 2007 |
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KHAJA RAHEEMUDDIN Vs. CONSERVATOR OF FORESTS
|
April 18, 2007 |
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KHALEEL RAHMAN Vs. STATE OF A P
|
June 15, 2007 |
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KHAN ABDUL GAFFAR KHAN MEMORIAL EDUCATIONAL SOCIETY Vs. DISTRICT REGISTRAR OF SOCIETIES
|
September 6, 2007 |
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KHANDAVALLI RAMACHANDRACHARYULU Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT
|
December 19, 2007 |
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KISHAN CHAND YADAV Vs. GOVERNMENT OF A P
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January 18, 2007 |
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KISHAN SINGH Vs. SPECIAL COMMISSIONER LAND REVENUE
|
March 13, 2007 |
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KOLLA RAVINDRA Vs. KANTAMANENI SRI LAKSHMI SAMBRAJYAM
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January 23, 2007 |
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KOLLURU BRAHMANANDAM Vs. PATA PENCHALA RAVI KUMAR
|
August 23, 2007 |
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KOMMIDI MAHENDER REDDY Vs. KOMMIDI SURYAMMA
|
February 19, 2007 |
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KONERU VARA PRASADA RAO Vs. STATE OF A P
|
March 22, 2007 |
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KONETI RAMCHANDRA Vs. SPECIAL OFFICER CUM PRINCIPAL DISTRICT MUNSIF
|
March 22, 2007 |
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KOONA RAMAKRISHNA REDDY Vs. STATE OF A P
|
December 31, 2007 |
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KOPPU SATHIAH Vs. KOPPU CHANDRAIAH
|
March 2, 2007 |
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KOPPU SATYANARAYANA Vs. CANTONMENT BOARD
|
December 6, 2007 |
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KOTA HANUMAN PRASAD Vs. STATE OF A P
|
February 2, 2007 |
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KOTTA NARAYANA MURTHY Vs. SUB-REGISTRAR JAGGAMPET
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June 5, 2007 |
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KOVVURI SATYANARAYANA REDDY Vs. GOVT OF A P
|
December 19, 2007 |
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KOVVURI TRINADHA REDDY Vs. EASTERN POWER DISTRIBUTION CORPORATION OF A P LTD
|
April 27, 2007 |
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KOYA NARAYANAREDDY Vs. GOVERNMENT OF A P
|
September 14, 2007 |
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KOYA RANGA REDDY Vs. KOYA NARAYANA REDDY
|
January 23, 2007 |
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KRISHNA 70 MM CINEMA THEATRE Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 28, 2007 |
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KRISHNA THEATRES COMPANY RUNNING ASHA LUXURY Vs. ARAVETI KRISHNA SAI PRASAD
|
March 26, 2007 |
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KRISHNAMMA Vs. P SUBRAMANYAM REDDY
|
July 3, 2007 |
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KUMAR CHEMICALS AND FERTILISERS LTD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
December 24, 2007 |
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KUMMURU APPALA SWAMY ALIAS SANJEEVA RAO Vs. P V PRASADA RAO
|
April 24, 2007 |
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KUNA LINGAIAH Vs. REVENUE DIVISIONAL OFFICER MAHABUBNAGAR
|
January 31, 2007 |
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KURA RAJAIAH ALIAS K RAJANNA ALIAS K R Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 19, 2007 |
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KURAPATI LAKSHMAIAH Vs. ADDITIONAL AGENT TO GOVERNMENT AND PROJECT OFFICER ITDA
|
August 9, 2007 |
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KURAPATI MARIA DAS Vs. AMBEDKAR SEVA SAMAJAM
|
July 25, 2007 |
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KURNI BANDA THIRIPALAIAH Vs. ATMAKUR NAGABHUSHANAM CHETTY
|
August 9, 2007 |
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KURNOOL CHIT FUNDS LTD Vs. P NARASIMHA
|
September 7, 2007 |
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KURRA GANGI REDDY Vs. INSPECTOR GENERAL OF POLICE CHENCHALGUDA
|
July 30, 2007 |
|
L KIRAN KUMAR Vs. N T R UNIVERSITY
|
May 1, 2007 |
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L NARASIMHA REDDY Vs. L YELLA REDDY
|
November 14, 2007 |
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L VENKATA KRISHNA REDDY Vs. M ANJAPPA
|
November 1, 2007 |
|
LAKKIREDDY NARASIMHA REDDY Vs. LAKKIREDDY YELLA REDDY
|
November 14, 2007 |
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LAKSHMI BUILDERS Vs. UNION OF INDIA
|
October 23, 2007 |
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LAKSHMI NARAYANA ACQUA FARMS Vs. SPECIAL TAHSILDAR KRISHNAPATNAM POWER THERMAL POWER STATION
|
August 28, 2007 |
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LALITHA Vs. STATE OF A P
|
May 16, 2007 |
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LANKA ANJANEYULU Vs. SAPATAGIRI GRAMEENA BANK
|
March 21, 2007 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. K VILASA RAO
|
March 5, 2007 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DISTRICT ELECTION OFFICER AND COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD
|
February 8, 2007 |
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LOYOLA PUBLIC SCHOOL SOCIETY Vs. P ANIL KUMAR
|
August 7, 2007 |
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M A FAROOQ Vs. SELECTION GRADE SECRETARY HYDRABAD AGRICULTURAL MARKET COMMITTEE
|
February 12, 2007 |
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M A KHANDER KHAN Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL
|
June 22, 2007 |
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M AKRAM Vs. GOVERNMENT OF A P
|
June 5, 2007 |
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M BALARAJ GOUD Vs. PANDIRI JYOTHI
|
November 7, 2007 |
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M C JENA Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
|
July 3, 2007 |
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M GITA DEVI Vs. SECRETARY DEPARTMENT OF HEALTH HYDRABAD
|
February 12, 2007 |
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M GOVINDA RAO Vs. A P STATE WAKF BOARD HYDERABAD
|
December 13, 2007 |
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M JAGAN MOHAN REDDY Vs. STATE OF A P
|
April 24, 2007 |
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M JAYANNA Vs. JOINT COLLECTOR KURNOOL
|
December 11, 2007 |
|
M K RAMESH KUMAR Vs. RECOSTRUCTION COMPANY
|
September 28, 2007 |
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M MALAYADRI Vs. GOVERNMENT OF A P
|
April 21, 2007 |
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M MALYADRI Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 25, 2007 |
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M NARSINGA RAO Vs. SPECIAL COMMISSIONER LAND REVENUE
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July 13, 2007 |
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M NIRMALA Vs. GANDIA BALAKOTAIAH
|
December 20, 2007 |
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M PANDURANGAIAH Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER GADWAL
|
November 20, 2007 |
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M RATIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 2007 |
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M RAVINDER REDDY Vs. UNION OF INDIA
|
September 28, 2007 |
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M S RAMAYYA CONSTRUCTIONS PVT LTD Vs. SIMHACHALAM DEVASTHANAM
|
December 12, 2007 |
|
M SREERAMULU Vs. P MOHAMMED HUSSAIN
|
September 12, 2007 |
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M V V SATYANARAYANA Vs. ENGINEER CHIEF R AND B HYDERABAD
|
December 31, 2007 |
|
M VANAJA Vs. B BALASESHANNA
|
June 14, 2007 |
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M VENKATA SESHAMMA Vs. BRAHMANDAM VENKATA KUSALA RAO
|
September 22, 2007 |
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M VENKATA SESHAMMA Vs. BRAHMANDAM VENKATA KUSALA RAO
|
October 22, 2007 |
|
M VENKATA SUBBAIAH Vs. ENGINEER IN CHIEF PUBLIC HEALTH HYDRABAD
|
January 5, 2007 |
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M VIJAYA BHASKARA REDDY Vs. HON BLE HIGH COURT OF A P
|
October 11, 2007 |
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M.S. RAJU Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 31, 2007 |
|
MACHA MOHANDAS Vs. KAREEMUNNISSA BEGUM
|
March 21, 2007 |
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MADDELA LAZAR Vs. KOPREDDY VENKATA SUBBA REDDY
|
October 26, 2007 |
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MADDI RAJA SHEKAR REDDY Vs. REGIONAL PASSPORT OFFICER
|
September 7, 2007 |
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MADDU BHIMARAO Vs. NELLEMILLI JAKARAIAH
|
June 21, 2007 |
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MADEPALLI MADHU Vs. GRADHI RAMU
|
March 20, 2007 |
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MADI SRI VAISHNAVI M R SATYANARAYANA Vs. N T R UNIVERSITY OF HEALTH SCIENCESS
|
November 27, 2007 |
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MADICHARLA NAGESWARA SASTRY Vs. STATE OF A P
|
September 26, 2007 |
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MADISHETTI SHEKAR Vs. PULIYALA KOMURELLI
|
December 28, 2007 |
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MAGANTI GANTA AVADHANI Vs. KOPURI SREENIVASA RAO
|
March 6, 2007 |
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MAJETI VEERABHADRARAO Vs. PITHAPURAM MUNICIPALITY
|
August 1, 2007 |
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MAJOR P T CHOUDARY Vs. MOHAMMED ABDUL BASHEER KHAN
|
February 9, 2007 |
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MALABANTI RATNAMALA W/O. LATE M. SUDHAKAR AND M.S. REVATHI RANI W/O. VIJAYA KUMAR Vs. ELISHAMMA @ ELIZEBETH
|
October 1, 2007 |
|
MALLIDI SURYANARAYANA KANAKA DURGA PRASAD REDDY Vs. ISUKAPALLI VENKATA RAJU
|
November 1, 2007 |
|
MALU RAMA DEVI Vs. COLLECTOR AND DISTRICT REGISTRAR NALGONDA
|
March 20, 2007 |
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MAMIDI JAGANNADHAM Vs. YELGANI SHANKARAIAH
|
October 3, 2007 |
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MAMIDI RAMA KRISHNA PRASAD Vs. UPULURU SATYAVATHI
|
November 12, 2007 |
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MANAGEMENT OF ST JOSEPHS EDUCATION SOCIETY Vs. ASST COMMISSIONER OF LABOUR
|
August 1, 2007 |
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MANAGER ORIENTAL INSURANCE CO LTD Vs. VALLABHANI SURYA RAO
|
June 27, 2007 |
|
MANAGER UNITED INDIA INSURANCE CO LTD Vs. ABBISETTI VENKATARAO
|
August 22, 2007 |
|
MANAGING DIRECTOR STATE BANK OF HYDRABAD Vs. P KATA RAO
|
June 4, 2007 |
|
MANDAPATI SAMBASIVA RAO Vs. T SRINIVASA RAO
|
July 11, 2007 |
|
MANDAVA NIRMALA Vs. VELLANKI VIDYA
|
March 22, 2007 |
|
MANGAMMA Vs. STATE OF A P
|
December 3, 2007 |
|
MANISHA AND MULAY Vs. A KRISHNA REDDY
|
July 9, 2007 |
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MANKENA SURYANARAYANA Vs. MANKENA SUBBA RAO
|
July 25, 2007 |
|
MARADA VENKATESWARA RAO Vs. OLETI VARA LAKSHMI
|
November 7, 2007 |
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MARGADARSI FINANCIERS Vs. STATE OF A P
|
May 1, 2007 |
|
MARUTHI TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
January 5, 2007 |
|
MARVEL GRANITES REP. BY ITS MANAGING PARTNER SRI S. KISHORE BABU S/O. VENKATESHWARA RAO Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
October 10, 2007 |
|
MATHEW XAVIERS REGIONAL SALES MANAGER FOODS Vs. STATE OF A P
|
December 31, 2007 |
|
MATRUSRI EDUCATIONAL SOCIETY HYDERABAD Vs. SUB REGISTRAR MEDCHAL R R DISTRICT
|
November 30, 2007 |
|
MATTAPARTHI SATYANARAYANA Vs. PANCHAYAT SAMITHI P GANNAVARAM
|
August 29, 2007 |
|
MATTAPARTHI SATYANARAYANA Vs. PANCHAYAT SAMITHI, P GANNAVARAM AND ANR
|
August 22, 2007 |
|
MD ABDUL GAFFAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
May 1, 2007 |
|
MD HASNUDDIN Vs. STATE OF A P
|
December 4, 2007 |
|
MD RAFEEQ Vs. STATE OF A P
|
April 3, 2007 |
|
MD SALEE UR RAHMAN Vs. A P WAKF BOARD HYDRABAD
|
April 25, 2007 |
|
MD SALEEM UR RAHMAN Vs. A P STATE WORKF BOARD
|
April 24, 2007 |
|
MDTAJUDDIN Vs. MD ABDUL RAHAMAN
|
September 24, 2007 |
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MEDIDI MADHAVA KRISHNA RAO Vs. GOVERMENT OF A P
|
July 27, 2007 |
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MEHAR INDIA ENTERPRICESES Vs. STATE OF U P
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October 29, 2007 |
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MELLIMI LAKSHMIHANTAM Vs. ELECTION TRIBUNAL CUM PRINCIPAL DISTRICT JUDGE
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April 30, 2007 |
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MELLIMI LAKSHMIKANTAM Vs. ELECTION TRIBUNAL CUM PRINCIPAL DISTRICT JUDGE
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October 23, 2007 |
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METTU KHASIM REDDY Vs. METTU JAGANNADHA REDDY
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August 24, 2007 |
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MHEK FEED INDUSTRIES Vs. AMRUTLAL KATARIA
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February 23, 2007 |
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MIDWEST INTEGRATED STEELS LTD Vs. REGISTRAR COMPANIES ANDHRA PRADESH
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February 14, 2007 |
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MIRIYALA KANTAYYA Vs. MIRIYALA VENKAMMA
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October 3, 2007 |
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MIRZA ABDUL KAREEM BAI KHALIDI Vs. SHAIK ABDUL AZIZ
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July 31, 2007 |
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MITTU PENTAIAH Vs. P VEERAIAH
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April 5, 2007 |
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MOAZAM KHAN Vs. GOVERNMENT OF A P
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January 31, 2007 |
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MODEL FINANCIAL CORPORATION Vs. INDIAN BANK ARMB HYDERABAD
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December 20, 2007 |
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MODEL MILK PRODUCTS PVT. LTD. Vs. DEPUTY COMMISSIONER (CT)
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March 5, 2007 |
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MOHAMMAD KHASIM Vs. STATE OF A P
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July 18, 2007 |
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MOHAMMAD MAQEENUDDIN AHMED Vs. STATE OF ANDHRA PRADESH
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April 10, 2007 |
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MOHAMMAD VAJAHATH HUSSAIN Vs. SPECIL COURT UNDER AP LAND GRABBING PROHIBITION ACT
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April 18, 2007 |
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MOHAMMED IBRAHIM Vs. MOHAMMED ABDUL RAZZAK
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April 2, 2007 |
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MOHAMMED MASTHAN Vs. ABDUL REHMAN
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April 4, 2007 |
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MOHAMMED MUKARAMUDDIN Vs. REGIONAL PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS
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September 10, 2007 |
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MOHAMMED SHAFEEQ AHMED Vs. SAHEBZADA MIR TILAMAT ALI KHAN
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July 25, 2007 |
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MOHAMMED TATAR KHAN Vs. A P WOMAN S COMMISSION
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August 24, 2007 |
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MOHAMMEDIA CO OPERATIVE BUILDING SOCIETY LIMITED Vs. LAKSHMI SREENIVASS CO OPERATIVE BUILDING SOCIETY LIMITED
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January 25, 2007 |
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MOHAN ENTERPRISES Vs. ANDHRA BANK
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November 22, 2007 |
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MOHANL LAL Vs. SHAJJIA SULTANA
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September 7, 2007 |
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MOHD ABDUL JABBAR Vs. MOHD GHULAM MUSTAFA
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August 22, 2007 |
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MOHD GHOUSE PASHA Vs. REGIONAL PASSPORT OFFICER MINISTRY OF EXTERNAL AFFAIRS
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September 10, 2007 |
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MOHD IKRAMUDDIN Vs. SANGRAM BOSLE
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July 20, 2007 |
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MOHD IQBAL Vs. STATE OF A P
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August 9, 2007 |
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MOHD MAQBOOL AHMED Vs. STATE OF A P
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September 12, 2007 |
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MOHD MOIN S Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
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July 9, 2007 |
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MOHD QUASIM Vs. SPECIAL COURT CONSTITUTED UNDER THE A P LAND GRABBING PROHIBITION ACT 1982 AT HYDERABAD
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June 8, 2007 |
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MOHD SADIQ ALI Vs. PESEDING OFFICER LABOUR COURT GODAVARIKHANI
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January 5, 2007 |
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MOHD SAHABBIR HUSSAIN KHAN Vs. ZAINULABUDDIN KHAN
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July 11, 2007 |
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MOHD SHAFI Vs. HAFEEZ MOHAMMED
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October 4, 2007 |
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MOHD SHOUKATH ALI Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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August 9, 2007 |
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MOTHUKURI RANGA RAO Vs. ROYYALA LAXMINARAYANNA
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December 11, 2007 |
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MOVVA RAMA KRISHNA Vs. D VENKAYYANAYUDU
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March 15, 2007 |
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MOVVA TIRUPATHAIAH Vs. SIVAJI MOVVA
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March 13, 2007 |
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MUDDAMSETTI SATYANARAYANA Vs. DONKANA THAVUDU
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September 26, 2007 |
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MUDIDANA CHINNABABU Vs. BUDUMURU ANANDA RAO NAIDU
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February 22, 2007 |
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MUDIMELA KONDA REDDY Vs. GONA NAGI REDDY
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November 26, 2007 |
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MUDRAGADA NAGARAJU Vs. STATE OF A P
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October 4, 2007 |
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MUKAND ENGINEERS LIMITED Vs. STATE OF ANDHRA PRADESH
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July 16, 2007 |
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MULKA RAJESWAR S/O LATE RAJANNA Vs. THE UNION OF INDIA (UOI) REPRESENTED BY ITS SECRET
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November 16, 2007 |
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MUNICIPAL CORPORATION OF HYDERABAD Vs. PHILOMENA EDUCATION FOUNDATION OF INDIA
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November 15, 2007 |
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MUNICIPAL CORPORATION OF KURNOOL Vs. A PADMA REDDY
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January 17, 2007 |
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MUNICIPAL COUNCIL KARIMNAGAR Vs. MOHD IQBAL HUSSAIN
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January 24, 2007 |
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MUNNALAL Vs. ENGLARG PERSHAD
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January 21, 2007 |
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MUNNALAL Vs. ENGIARG PERSHAD
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January 31, 2007 |
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MUSLAREDDYGARU SUBBAMMA Vs. MULLA ISMAIL
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November 14, 2007 |
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MUSTAFA AHEMAD AIVI Vs. STATE OF A P
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December 20, 2007 |
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MUTHAKAMALLI SITARAVAMMA Vs. SOMA VENKATESWARLU
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November 7, 2007 |
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MUTHINENI RAM REDDY Vs. AILENI INDIRA DEVI
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June 15, 2007 |
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MUVURI MANIKYAM Vs. G HANUMANTHA RAO
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April 11, 2007 |
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MUVVA VENKAIAH Vs. GOVERNMENT OF INDIA
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November 13, 2007 |
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MYLA VENKAYAMMA Vs. ARADHYULA SARASWATHI
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February 27, 2007 |
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MYSORE STRUCTURAL LTD Vs. DY DIRECTOR OF MINES AND GEOLIGY
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March 7, 2007 |
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N HANUMANTHA RAO Vs. COMMISSIONER ENDOWMENTS DEPARTMENT GOVERNMENT OF A P
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October 11, 2007 |
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N HMAMALINI Vs. N A RAGHU
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October 30, 2007 |
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N JANGI REDDY Vs. YELLARAM NARSIMHA REDDY
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October 3, 2007 |
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N MAHENDER RAO Vs. GOVERNMENT OF A P
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February 6, 2007 |
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N P VENKATESH Vs. STATE OF ANDHRA PRADESH
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February 26, 2007 |
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N PANCHALA NAIDU Vs. DIRECTOR OF MINES AND GEOLOGY
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July 13, 2007 |
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N RAJA REDDY Vs. SUB REGISTRAR SRIKALAHASTHI
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July 26, 2007 |
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N S PRAKASH RAO Vs. BALA KRISHNA
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July 18, 2007 |
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N SAI RAGHUNANDHAN Vs. STATE OF A P
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August 10, 2007 |
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N SANTHA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
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November 14, 2007 |
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N SUDHAKAR RAO Vs. DUGYALA SRINIVASA RAO
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August 30, 2007 |
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N VENKATA SWAMY NAIDU Vs. SRI SURYA TEJA CONSTRUCTIONS PVT LTD
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September 21, 2007 |
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N VIVEKANANDA CHETTY Vs. STATE ACB
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November 30, 2007 |
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NABBOOMA BEE Vs. SYED ALI AKBAR NIZAMUDDIN HUSSAIN
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December 14, 2007 |
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NAGABANDI JADALAIAH Vs. JAKKULA MALLAIAH
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September 6, 2007 |
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NAGAMMA Vs. G KAMALAMMA
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November 30, 2007 |
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NAGAMULLA NARAYANA Vs. EDAVALL RAJI REDDY
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March 21, 2007 |
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NAGARAJU Vs. BOARD OF DIRECTORS DREDGING CORPORATION OF INDIA
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June 5, 2007 |
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NAJEEBUNNISA Vs. MOHAMMED MAHBOOB ALI KHAN
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March 13, 2007 |
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NALISETTY SRINIVASULU Vs. NALISETTY SUNANDHA
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August 31, 2007 |
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NALLABELLI SESHAIAH Vs. VEMULLA APPASWAMY
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March 13, 2007 |
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NAMALA GOVINDU Vs. B LAKSHMANNA
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June 29, 2007 |
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NANDIPATI SEETHARAMAIAH Vs. INSPECTOR OF POLICE
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January 2, 2007 |
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NARBADABAI PITTI Vs. B NARSING
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August 10, 2007 |
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NAREDDI RAHI REDDY Vs. DISTRICT COLLECTOR
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November 15, 2007 |
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NARENDER RAGHUVANSHI Vs. NEETU RAGHUVANSHI
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September 26, 2007 |
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NARLA VENKATA SIVA REDDY Vs. DEREDDY NAGIREDDY
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October 30, 2007 |
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NARLA VENKATA SIVA REDDY Vs. DEREDDY NAGIREDDY
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October 13, 2007 |
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NASEEMA Vs. B NAGESWARA REDDY
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November 29, 2007 |
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NATIONAL ALUMINIUN CO LTD Vs. N RAJENDER KUMAR
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April 4, 2007 |
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NATIONAL INSRURANCE CO LTD Vs. MURIKIPUDI CHINA SAMBA
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October 23, 2007 |
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NATIONAL INSURANCE CO LTD Vs. M CHINA SAMBA
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October 23, 2007 |
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NATIONAL INSURANCE CO LTD Vs. MASHETTY VIJAYA LAXMI
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September 11, 2007 |
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NATIONAL INSURANCE CO LTD Vs. PEMMADI LAKSHMI
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July 26, 2007 |
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NATIONAL INSURANCE CO LTD Vs. P SARASWATHAMMA
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August 7, 2007 |
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NATIONAL INSURANCE CO LTD Vs. CHAKALI RANGAIAH
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June 18, 2007 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SHAIK MUMTHAZ BEGUM
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April 18, 2007 |
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NATIONAL PROJECT CONSTRUCTION CORPORATION Vs. CHIEF ADMINISTRATIVE OFICER
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July 13, 2007 |
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NAVATA ROAD TRANSPORT Vs. DEPUTY TRANSPORT COMMISSIONER & REGISTERING-AUTHORITY
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October 9, 2007 |
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NAVNITLAL CHANDAK Vs. LIFE INSURANCE AGENTS FEDERATION OF INDIA
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November 7, 2007 |
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NAZEER KHAN Vs. VIJAYANAGAR WELFARE ASSOCIATION
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October 23, 2007 |
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NEKKALAPUDI KOTESWARA RAO Vs. RAVIPATI HANUMANTHA RAO
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June 21, 2007 |
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NEMANI RAJAMANI Vs. NEMANI SURYA KANTHAM
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July 19, 2007 |
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NESAM SUBBARAO ALIAS SUBBAYA Vs. STATE REP
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November 13, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. MARIA MADONNA
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September 19, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. ELURU EEVAIAH
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July 18, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL KHADER JILANI ALIAS JILANI
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March 29, 2007 |
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NIMMA VENKATESWARLU Vs. DEVIREDDY KRISHNAYYA ALIAS VENKATA KRISHNAYYA
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March 21, 2007 |
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NOOKALA KRISHNAIAH Vs. NOOKALA DAKSHINA MURTHY
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June 18, 2007 |
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NORI KAMESWARAMMA Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT
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December 18, 2007 |
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NUKALA SAILAJA DEVI Vs. DISTRICT REGISTRAR NALGONDA DISTRICT
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April 16, 2007 |
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NUNNA VENKATESWARA RAO Vs. TOTA VENKATESHWARA RAO
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February 28, 2007 |
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OBELISETTY RAMANADHAM Vs. OBELISETTY BHASKAR RAO
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November 13, 2007 |
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OIL AND NATURAL GAS CORPORATION LIMITED Vs. SRIBA INDUSTRIES LIMITED HYDERABAD
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December 18, 2007 |
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OIL AND NATURAL GAS CORPORATION LTD. Vs. COMMERCIAL TAX OFFICER AND ORS.
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October 5, 2007 |
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OM DETECTIVE SECURITY SERVICES Vs. DISTRICT COLLECTOR AND CHAIRMAN SELECTION COMMITTEE
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April 10, 2007 |
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OM LOGISTICS LTD Vs. DIVISIONAL FOREST OFFICER
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March 16, 2007 |
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ORIENTAL INSURANCE Vs. S MAHIPAL REDDY
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November 5, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. SANTHILAL PATAL
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March 14, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. M SUJATHA
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January 24, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. D KIRAN KUMAR
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April 11, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. GUNTUR SAMBRAJYAM
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July 13, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. GUNTUR SAMBRAJYAM
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July 17, 2007 |
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OSMANIA UNIVERSITY Vs. A SREENAIAH
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June 5, 2007 |
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P BADARINATH Vs. ANDHRA PRADESH HOUSING BOARD
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June 5, 2007 |
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P BHUSHAIAH Vs. DISTRICT COOPERATIVE OFFICER
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August 20, 2007 |
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P CHANDRAHAS KOHIR Vs. PRESIDING OFFICER LABOUR COURT II
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August 29, 2007 |
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P CHIRANJEEVA CHARY Vs. MODEL CHIT CORPORATION LTD
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February 9, 2007 |
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P LAKSHMI NARAYANA REDDY Vs. COMMISSIONER OF POLICE
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July 31, 2007 |
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P LAKSHMIPATHI CHETTY Vs. P JANARDHANA CHETTY
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July 20, 2007 |
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P MANOHAR REDDY Vs. APPELLATE AUTHORITY UNDER SECTION 53 OF THE A P SHOP AND ESTABLISHMENTS ACT AND ASSISTANT COMMISSIONER OF LABOUR
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July 25, 2007 |
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P MOHAN Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
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July 4, 2007 |
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P MOHAN RAO Vs. P VIJYALAXMI
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July 3, 2007 |
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P RADHAKRISHNAIAH,; J VENKATARAMA REDDY,; TANGUTUR Vs. ANDHRA PRADESH WAKF BOARD REP BY ITS SECRETARY AND
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August 31, 2007 |
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P RAM MOHAN Vs. PURNACHANDRA BUILDER AND PARTNER OF AKSHITA ENTERPRISES SECUNDRABAD
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February 5, 2007 |
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P RAM REDDY Vs. JATLING RAJESHWAR RAO
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September 6, 2007 |
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P RAMA DEVI ALIAS CHITTEMMA Vs. COMMISSIONER CIVIL SUPPLIES GOVT OF A P
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November 12, 2007 |
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P RAVICHANDRA REDDY Vs. EXECUTIVE ENGINEER
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September 21, 2007 |
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P SARABHA REDDY Vs. CHAIRMAN AND MANAGING DIRECTOR THE SINGARENI COLLIERIES COMPANY LIMITED
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December 4, 2007 |
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P SITAPATI Vs. INSTITUTION LOKAYUKTA ANDHRA PRADESH
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December 31, 2007 |
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P SITARAMA RAJU Vs. STATE OF A P
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September 11, 2007 |
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P SURESH SRIMANNARAYANA Vs. REVENUE DIVISIONAL OFFICER
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November 23, 2007 |
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P SURYANARAYANA RAJU Vs. STATE OF A P
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August 27, 2007 |
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P SWAMY Vs. STATE OF AP
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January 2, 2007 |
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P V RAMANA RAO Vs. GOVERNMENT OF A P
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July 31, 2007 |
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P VASANTH KUMAR Vs. COMMISSIONER OF POLICE
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February 6, 2007 |
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P VATSALA Vs. T SRISAILAM
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April 26, 2007 |
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P VENKATESH Vs. REGIONAL MANAGER APSRTC
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August 29, 2007 |
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P VENKATESHWARA Vs. G P R CHITS AND FINANCE LTD
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February 9, 2007 |
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P VENKATESWRLU Vs. V BIXAMAIAH
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January 17, 2007 |
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P VENKATRAM REDDY Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
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August 2, 2007 |
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P VENKAYAMMA Vs. K VENKATARAMANA
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October 3, 2007 |
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P VIIJAYA CHANDRA Vs. ANDHRA UNIVERSITY VISAKHAPATNAM
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August 1, 2007 |
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P VIMALLADEVI Vs. C SUBOJINI
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December 13, 2007 |
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P YAGNANARAYANA Vs. STATE OF A P
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April 16, 2007 |
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P.VARALAXMI Vs. COMMISSIONER AND SPECIAL OFFICER
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December 31, 2007 |
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PABBATHI VENKATARAMAIAH CHETTY Vs. PABBATHI N RATHNAMAIAH CHETTY
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October 30, 2007 |
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PACHALA DURGA PRASAD Vs. STATE OF A P
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December 27, 2007 |
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PADAMATI LAKSHMI Vs. SURPANI VYKUNTA RAO
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December 20, 2007 |
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PADMANABHUNI VENKATA CHALAPATHI RAO Vs. RAJA KALIDINDI KUMARA SATYANARAYANA
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October 4, 2007 |
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PADMAVATHI RICE AND FLOOR MILL Vs. SAMUDRALA VENKATESHWARA RAO
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June 7, 2007 |
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PADUR MEGAMMA Vs. GOVERNMENT OF INDIA
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September 21, 2007 |
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PAIDIMARRI RAMA RAO Vs. IMMADI NAGA PRASANNA LAXMI
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March 13, 2007 |
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PALLAMALLI GRAM PANCHAYAT PALLAMPALLI Vs. GOVERNMENT OF A P
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July 27, 2007 |
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PALLAPOLU KISHOR BABU Vs. STATE OF A P
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December 28, 2007 |
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PALLERLA VENKATESHWARLU Vs. VOOTKURI BIXAMAIAH
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January 17, 2007 |
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PAMANAGUNDLA VENKULU Vs. NERELLA YELLAIAH
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September 14, 2007 |
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PAMIDAKULA SIVA SADA CHARI Vs. STATE OF AP
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December 7, 2007 |
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PAMU PADMAVATI Vs. PERATI YAKUB REDDY
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December 4, 2007 |
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PANDIT DHARESHWARJI ASHRAM SCHOOL Vs. ARYA PRATINIDHI SABHA
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March 1, 2007 |
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PARAPATI GARAMMA Vs. SIDAPANA RATNALAMMA
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February 28, 2007 |
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PARCHURI SAMBASIVA RAO Vs. PARCHURI SRINIVASARAO
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April 23, 2007 |
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PAREPALLY SATYANARAYANA Vs. VUTUKURI MEENEDER GOUD
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August 31, 2007 |
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PASHA EDUCATIONAL TRAINING INSTITUTE Vs. C.C. AND C.E., SERVICE TAX CELL
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December 31, 2007 |
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PATHURI BHEEMESWARARAO Vs. A P S R T C
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July 11, 2007 |
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PATIBANDA SOMA SUNDARA RAO Vs. CHILAKAMARTHI MOHANA RAO
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September 21, 2007 |
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PATNAIKUNI MADHURI ALIAS LAKSHMIKUMARI Vs. BARAVELLI SANDHYA
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October 3, 2007 |
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PATTEM SURYAPRAKASH RAO Vs. AMARENDER RAO
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September 17, 2007 |
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PEDIREDLA LAKSHMINARAYANA ALIAS MANDONARAYANA Vs. PEDIREDLA SIMHACHALAM
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January 18, 2007 |
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PEMULA VIJAYARATHNAM Vs. BOYAPATI SING RAO
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September 13, 2007 |
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PENCHALAPATI ANAKAMPALLI HANUMANTHA REDDY Vs. P SANJEEVA REDDY
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December 31, 2007 |
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PENDALA VIVEKANANDA BABU Vs. PENDALA VENKATA MURALI KRISHNA
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July 5, 2007 |
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PENDLI JAYAPRADA Vs. MUNICIPAL COMMISSIONER WARANGAL
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November 6, 2007 |
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PENMETSA SURYANARAYANA RAJU Vs. KALIDINDI APPALA NARASU
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June 6, 2007 |
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PENTAKOTA KRISANA BHAGAVAN Vs. ALLA
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March 8, 2007 |
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PENTI VITTAL Vs. STATE OF ANDHRA PRADESH
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August 30, 2007 |
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PENTI VITTAL Vs. STATE OF ANDHRA PRADESH
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August 13, 2007 |
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PERUGU RAMA RAO Vs. PALAGANI RATNAKUMARI
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September 18, 2007 |
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PERUMALLA MALLESHAM Vs. CHENNAMANENI SUMANYA
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February 9, 2007 |
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PERUMALLA RAMANA MAHARSHI Vs. MUSUNURI BALA TRIPURA SUNDARAMMA
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April 11, 2007 |
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PINNA N R Vs. CANARA BANK
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October 29, 2007 |
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PINNAKA HANUMANTHA RAO Vs. GARLAPATI DHANALAKSHMI ALIAS ANDALLU
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January 25, 2007 |
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PINNAMSHETTY KAVITHA Vs. GAJELLI GANGADHAR
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February 1, 2007 |
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PITTALA NARSAIAH Vs. DONTHARABOINA JANAKAMMA
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August 14, 2007 |
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PITTALA SUBRAMANYAM Vs. STATE OF A P
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December 7, 2007 |
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POCHAREDDY RADHAKRISHNA REDDY Vs. GOPALAKRISHNA RICE MILL GUDUR
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January 24, 2007 |
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PODURI SATYAVATHI Vs. DISTRICT REGISTRAR EAST GODAVARI DISTRICT
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July 12, 2007 |
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POLA SATISH KUMAR Vs. KAPIL CHIT FUNDS PVT LTD
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September 3, 2007 |
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POLAMARASETTI NAGA SREENIVASARAO Vs. STATE OF A P
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February 28, 2007 |
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POLASANI SUCHARITHA Vs. MARGADARSI CHIT FUND LTD
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June 21, 2007 |
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POLICE OFFICERS ASSOCIATION Vs. UNITED INDIA INSURANCE CO LTD
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September 7, 2007 |
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PONNA KOTAYYA Vs. PONNA PEDA KOTILINGAM
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January 25, 2007 |
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POOLA AJJAM VENKATARAMANA Vs. POOLA LAKSHMINARAYANA
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October 3, 2007 |
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PORAPU GOPAL Vs. STATE OF ANDHRA PRADESH
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June 29, 2007 |
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POTHALA SAIDAMMA Vs. GOVERNMENT OF A P
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August 23, 2007 |
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POTHAPI CHINA PENCHALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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November 12, 2007 |
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POTHURI SATYANARAYANA RAJU Vs. STATE OF A P
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November 7, 2007 |
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POTTA SANKARANARAYANA Vs. YORRA RAMULU ALIAS RAMU
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April 4, 2007 |
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POWER GRID EMPLOYEES UNION Vs. POWER GRID CORPORATION OF INDIA LTD
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December 3, 2007 |
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PRABHAVA ORGANICS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
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March 14, 2007 |
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PRASHANT K RAVI Vs. S NARSAIAH
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July 25, 2007 |
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PRATAP KARAN Vs. GOVERNMENT OF ANDHRA PRADESH
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May 9, 2007 |
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PRATIBHA Vs. VEDVATHI
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July 12, 2007 |
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PREET COMFORTS Vs. COMMISSIONER FOR WORKMEN COMPENSATION
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August 10, 2007 |
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PROGRESSIVE CONSTRUCTIONS LTD Vs. P S V P VITTAL RAO ALIAS VITTAL CHARAN DAS
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February 2, 2007 |
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PRRELA VEERALAH Vs. STATE OF A P
|
December 11, 2007 |
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PUBLIC PROSECUTOR Vs. RANGAM SUBBARAYUDU
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January 25, 2007 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHOLLANGI ARJUNA RAO LAIAS ARJUNNA
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February 28, 2007 |
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PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GAMINI BALA KOTESWARA RAO ALIAS BALAKOTAIAH
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November 2, 2007 |
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PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. MD ANKOOS
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October 4, 2007 |
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PUDI KRISHNAVENI Vs. PADALA PADMAVATHI
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May 1, 2007 |
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PULAMACHETTI RAJESWARAMMA Vs. GRAM PANCHAYAT
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October 10, 2007 |
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PUNDI GOVINDARAJAN Vs. SUBAS CHANDRA SAHU
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September 27, 2007 |
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PUNNAM SOMALAKSHMI Vs. GOVERNMENT OF A P
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February 7, 2007 |
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PUSPANJALI MARKETING PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
July 10, 2007 |
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PUTTA VENKATA CHALAPATHI RAO Vs. VYSYA BANK LTD
|
February 13, 2007 |
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QAZI HABEEB ABDULLAH RIFAI Vs. PRICIPAL SECRETARY TO GOVT MINORITIES WELFARE DEPARTMENT
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March 30, 2007 |
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QUALIFIED TEACHERS OF RECOGNIZED PRIVATE UNAIDED EDUCATIONAL INSTITUTIONS Vs. PRINCIPAL SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
February 21, 2007 |
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QUDRAT NAWAZ KHAN Vs. SPECIAL DEPUTY COLLECTOR
|
January 18, 2007 |
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R A NAGIREDDY Vs. DIST COLLECTOR
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April 17, 2007 |
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R MANI PRASAD Vs. STATION HOUSE OFFICER TRAFFIC POLICE STATION
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October 26, 2007 |
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R MURTHI PRASAD Vs. STATE OF A P
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August 9, 2007 |
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R S AVTAR SINGH AND CO NEW DELHI Vs. VISAKHAPATNAM STEEL PLANT RINL VISAKHAPATNAM
|
November 2, 2007 |
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R SARANGAPANI Vs. PRINCIPLE SECY TO THE GOVT DEPT OF AGRECULTURE CO OPERATION AND MARKETING
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February 13, 2007 |
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R SUBHASHINI Vs. DISTRICT COLLECTOR CIVIL SUPPLIES
|
October 13, 2007 |
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R VEERA RAGHAVA PRASAD Vs. DISTRICT COLLECTOR
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December 28, 2007 |
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R VITHALESHWAR RAO Vs. STATE OF A P
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October 11, 2007 |
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RACHAIA BICHAMMA Vs. ABDUL HAKEEM
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February 22, 2007 |
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RACHAKONDA VENKATACHARYULU Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
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October 26, 2007 |
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RADHA MODERN RICE MILL Vs. DISTRICT COLLECTOR KURNOOL
|
October 5, 2007 |
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RADHESHYAM LOHIYA Vs. STATE OF A P
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October 6, 2007 |
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RADHESHYAM LOHIYA Vs. STATE OF A P
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October 16, 2007 |
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RAGALA KANAKAIAH Vs. VASIREDDY SURYANARAYAN
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April 9, 2007 |
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RAGHURAM KAMISETTY Vs. REGIONAL PASSPORT OFFICER
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September 5, 2007 |
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RAJA OIL AND FLOUR MILL Vs. CANARA BANK
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August 29, 2007 |
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RAJA RATAN GOPAL SAINEHAR Vs. RAJENDRA PERSHAD
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November 27, 2007 |
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RAJEEV GUPTA Vs. STATE
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October 1, 2007 |
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RAJENDER SINGH Vs. CHIEF OF NAVAL STAFF
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June 11, 2007 |
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RAMA MAHAL Vs. R RAJASEKHAR
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June 6, 2007 |
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RAMANA KUMAR D D V SUBBAIAH REGIONAL LABOUR COMMISSIONER CENTRAL HYDERABAD Vs. SITA RAO T KOTESWAR RAO
|
December 4, 2007 |
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RAMAPURAM GRAMPANCHAYAT Vs. GOVERNMENT OF A P
|
April 4, 2007 |
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RAMAVATH HARI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD HYDRABAD
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March 1, 2007 |
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RAMAVATH HARI Vs. CHIEF EXECUTIVE OFFICER
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March 14, 2007 |
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RAMI REDDI GARI VIRUPAKSHA REDDY Vs. R PRAKASH REDDY
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August 8, 2007 |
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RAMI SETTY SIVA SANKAR RAO Vs. GOVERNMENT OF A P
|
November 29, 2007 |
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RAMVILAS BAJAJ Vs. ASHOK KUMAR
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April 13, 2007 |
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RAMVILAS BAJAJ Vs. ASHOK KUMAR
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April 30, 2007 |
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RAPOLU SUDHAKAR Vs. GOVERNMENT OF A P
|
February 23, 2007 |
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RASHTRIYA ISPAT NIGAM LIMITED Vs. P JAYANTILAL AND COMPANY PRIVATE LTD
|
June 13, 2007 |
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RASUMALLA YELLAIAH Vs. CHIEF COMMISSIONER LAND AND ADMINISTRATION
|
July 3, 2007 |
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RATAKONDA KANTHAMMA Vs. DISTRICT REGISTRAR CHITTOR
|
April 2, 2007 |
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RATNA CONSTRUCTIONS COMPANY Vs. HEMENDRA MANUBHAI CHOWKSI
|
February 21, 2007 |
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RAVI RAGHUNATH REDDY Vs. REKALA RAMDAS
|
October 4, 2007 |
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RAVINDRA YADAV Vs. UNION OF INDIA
|
June 6, 2007 |
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RAYALA M BHUVANESWARI Vs. NAGAPHANENDER RAYALA
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December 20, 2007 |
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RAYALA M BHUVANESWARI Vs. NAGAPHANENDER RAYALA
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December 13, 2007 |
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RAYALASEEMA CONCRETE SLEEPERS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 12, 2007 |
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REDDY RAMA KRISHNA REDDY Vs. NARAYANA ADI REDDY
|
February 6, 2007 |
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REDDY S LABORATORIES LTD Vs. STATE OF A P
|
October 22, 2007 |
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REDDY SUBBARAO Vs. NUNNE VENKATARAMANNA
|
January 5, 2007 |
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REFERRING OFFICER THE I ADDITIONAL DISTRICT Vs. CHINTAPUDI KISHORE
|
September 3, 2007 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. ZUARI CEMENT LTD
|
September 21, 2007 |
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REGIONAL DIRECTOR ESI CORPORATION Vs. J KRISHNA
|
March 12, 2007 |
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REGIONAL MANAGER GOLCONDA REGION APSRTC Vs. MOHD TAJUDDIN
|
August 29, 2007 |
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RELIANCE INFOCOMM LTD Vs. SHEETAL REFINERIES PVT LTD
|
September 7, 2007 |
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REPAKA RAJYA LAXMI Vs. POLDASARI KOMURAIAH
|
December 19, 2007 |
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RESERVE BANK OF INDIA Vs. PATTEM SURYA PRAKASH RAO
|
October 10, 2007 |
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RODDE CHANDRAIAH Vs. RODDE MADHUNAMMA
|
April 24, 2007 |
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RODDE CHANDRAIAH Vs. RODDE MADUNAMMA
|
August 24, 2007 |
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ROUTU SIVUDUNAIDU Vs. PANDRANKI LAXMINARAYANAMMA
|
August 1, 2007 |
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ROYAL FOOD PRODUCTS Vs. E S I CORPORATION
|
April 17, 2007 |
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RUCHI INFRASTRUCTURE LIMITED Vs. STATE OF A P
|
November 5, 2007 |
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RUCHI INFRASTUCTRE LTD Vs. FOOD INSPECTOR DIVISION II NALGONDA DISTRICT
|
September 19, 2007 |
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S ABDUL SALAM Vs. S GOUSIYA BI
|
July 31, 2007 |
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S AND S ASSOCIATES Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 11, 2007 |
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S ANJAIAH Vs. VINAY KUMAR
|
October 30, 2007 |
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S ANJAIAH Vs. VINAY KUMAR
|
October 13, 2007 |
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S ANJAIAH Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
January 22, 2007 |
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S CHITTARANJAN DAS Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
|
June 5, 2007 |
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S GAFFAR SHAEB Vs. S HUSSAIN BEE ALIAS MUSTARI
|
September 7, 2007 |
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S GOVINDARAJULU D J NOW WORKING ON C D AS CHIEF LEGAL ADVISOR Vs. HIGH COURT ANDHRA PRADESH
|
March 23, 2007 |
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S JAFFAR SAHIB Vs. STATE OF A P
|
March 29, 2007 |
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S K FAREED S K ALI Vs. MANAGING DIRECTOR APSRTC
|
January 5, 2007 |
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S K MISHRA SINIOR DIVISIONAL COMMERCIAL MANAGER SOUTHEASTERN RAILWAYS VISAKHAPATNAM Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND THE AUTHORITY UNDER MINIMUM WAGES ACT HYDRABAD
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February 15, 2007 |
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S K RAGHAVA CHARY Vs. E SUSHEELA DEVI
|
October 1, 2007 |
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S KRISHNA RAO Vs. USHODAYA PUBLICATIONS VISAKHAPATNAM
|
October 10, 2007 |
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S M KHASIM VALI Vs. SHIVAJI
|
October 12, 2007 |
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S MAHABOOB SHARIF Vs. JAREENA BANU
|
December 7, 2007 |
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S MUDDU KRISHNA Vs. ESECUTIVE ENGINEER A P HOUSING BOURD
|
April 10, 2007 |
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S MUNI VENKTAMMA Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS
|
November 27, 2007 |
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S PADMAVATHAMMA Vs. USTHEPALLI KRISHNA MURTHY
|
January 27, 2007 |
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S R RANGANATDHAN Vs. ALLURI SEETHARAMA RAJU
|
February 6, 2007 |
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S RAMESH Vs. MOHAMMED IMAM HANNORAI
|
March 23, 2007 |
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S RAMIREDDY Vs. USTHEPALLLI KRISHNA MURTHY
|
November 27, 2007 |
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S RAVI KANTH Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD
|
December 5, 2007 |
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S RAVI KIRAN Vs. SECRETARY MINISTRY OF COMPANY AFFAIRS
|
October 29, 2007 |
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S SEKHAR BABU Vs. Y RANMAKRISHNA REDDY
|
August 23, 2007 |
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S SESHAGIRI Vs. BRANCH MANAGER STATE BANK OFF HYDERABAD
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November 28, 2007 |
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S SUBHASHINI Vs. DISTRICT COLLECTOR
|
October 30, 2007 |
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S SUBRAMANYAM Vs. A P STATE ESSENTIAL COMMODITIES CORPORATION LIMITED
|
October 31, 2007 |
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S SURESH Vs. INDIAN OIL CORPORATION LTD
|
January 5, 2007 |
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S TRIMURTHY Vs. MUNICIPAL CORPORATION OF HYDRABAD
|
June 8, 2007 |
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S UDAYA BHASKER REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
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September 7, 2007 |
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S V K SREENIVASA RAGHAVAN Vs. T T DEVASTHANAM
|
July 18, 2007 |
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S V V SATYANARAYANA REDDY Vs. STATE OF A P
|
December 11, 2007 |
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S VAJRA MANEMMA Vs. ILENI LAXMA REDDY
|
February 15, 2007 |
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S VENKATARAMAIAH Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
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October 26, 2007 |
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S. LALAIAH & CO. Vs. THE DEPUTY COMMISSIONER (CT)
|
August 7, 2007 |
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SABBAVARAPU APPANNA Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM
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December 19, 2007 |
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SABIHA SULTANA Vs. MOHD BADRUDDIN
|
September 24, 2007 |
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SAFIA SULTHANA Vs. SUDHAKAR POLYMERS LIMITED
|
April 13, 2007 |
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SAHI AGRO FOOD LIMITED Vs. ANDHRA BANK
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December 31, 2007 |
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SAI AGRITECH Vs. COMMISSIONER OF AGRICULTURE
|
December 5, 2007 |
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SAJID BIN ALI HAZRAMI Vs. D VENKATA RAM ANJANEYULU
|
January 31, 2007 |
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SALAGALA PRABHUDAS Vs. STATE OF A P
|
February 21, 2007 |
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SALEEM UR RAHMAN Vs. ANDHRA PRADESH STATE WAKF BOARD
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April 24, 2007 |
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SALEEMA G RATTANSEY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
January 25, 2007 |
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SALENA DANDASI Vs. GAJJALA MALLA REDDY
|
July 23, 2007 |
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SAMBASIVA RAO Vs. UNION OF INDIA
|
April 16, 2007 |
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SAMINENI UPENDER RAO Vs. STATE OF A P
|
December 27, 2007 |
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SANJAY KUMAR Vs. SECRETARY CITY CIVIL COURT LEGAL SERVICES AUTHORITY
|
June 21, 2007 |
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SANJAY MUTHA Vs. JAYSREE DESAI
|
June 8, 2007 |
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SANKURI YADAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 11, 2007 |
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SAPTAGIRI BAR AND RESTAURANT VENKATESWARAPURAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
March 9, 2007 |
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SARDAR DARSHAN SINGH Vs. SURJEETH KAUR
|
February 27, 2007 |
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SAROJAMMA Vs. LAND ACQUISITION OFFICER CUM RDO
|
April 18, 2007 |
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SARWOTTAM ISPAT LIMITED Vs. TRANSMISSION CORPORATION OF A P LIMITED
|
February 5, 2007 |
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SASHI AGRO FOOD P LTD Vs. ANDHRA BANK SSI BRANCH GAJUWAKA
|
December 21, 2007 |
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SD BASHEER Vs. JOINT COLLECTOR
|
October 29, 2007 |
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SECRETARY DEPARTMENT OF EDUCATION GOVERNMENT OF A P Vs. RAMARAJU AYURVEDA ASHRAM
|
February 26, 2007 |
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SECRETARY MINISTRY OF RAILWAYS NEW DELHI Vs. P V SURYA RAO
|
December 3, 2007 |
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SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGANCE Vs. JUGAL KISHORE SARMA
|
March 22, 2007 |
|
SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGANCE HYDRABAD Vs. JUGAL KISHOR SARMA
|
February 22, 2007 |
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SHABANA KHAN Vs. D B SULOCHANA
|
September 24, 2007 |
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SHABBIR AHMED KHAN Vs. CENTRAL BANK OF INDIA
|
November 29, 2007 |
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SHABEER AHMED Vs. SHAMSHAD BEGUM
|
June 8, 2007 |
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SHAIK AMEER Vs. A P STATE WAKF BOARD
|
February 1, 2007 |
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SHAIK HUSSAIN Vs. STATE OF A P
|
June 15, 2007 |
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SHAIK JILANI BASHA Vs. SHAIK SHAKEERA
|
June 7, 2007 |
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SHAIK KHADARU MASTHAN Vs. SAYYED FATHIMUN BEE
|
September 13, 2007 |
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SHAIK MABI Vs. NOMULA SARADA
|
September 6, 2007 |
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SHAIK MAHABOOB SAHAB Vs. K NAGESWARA RAO
|
November 7, 2007 |
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SHAIK MASTAN Vs. KAREMPUDI DHARMA RAO
|
March 27, 2007 |
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SHAIK MASTAN BI Vs. D SURYAPRAKASH RAO
|
March 7, 2007 |
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SHAIK MOHAMMED Vs. M A HAMEED
|
August 29, 2007 |
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SHAIK RAHEEMA Vs. JOINT COLLECTOR NELLORE
|
October 11, 2007 |
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SHAIKH VAZEERUDDIN Vs. KAIKALUR GRAM PANCHAYAT
|
January 2, 2007 |
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SHAJADI BEGUM Vs. JOINT COLLECTOR MEDAK
|
February 2, 2007 |
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SHIVARATHRI VENKATAIAH Vs. STATE OF A P
|
December 3, 2007 |
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SHIVKUMAR GANESHA MURTHY Vs. STATE OF A P
|
December 7, 2007 |
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SHIVNATH RAI HARNARAIN (INDIA) LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 7, 2007 |
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SHIVSHANKAR TALKIES Vs. STATE BANK OF INDIA
|
December 4, 2007 |
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SHREYA PET P VT LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A P LTD
|
August 22, 2007 |
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SHRILEKHA HIRE PURCHASE FINANCE LTD Vs. TCIHU WAYS PVT LTD
|
March 15, 2007 |
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SHRIRAM CHITS LTD Vs. CHIPPA SATYANARAYANA
|
July 26, 2007 |
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SHRIRAM CHITS PVT LTD Vs. KANNRI VRNKATA NARAYANA
|
June 26, 2007 |
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SIDDANTHI SURYANARAYANA Vs. STATE OF A P
|
November 27, 2007 |
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SIDDHI VEGETABLE OIL PRODUCTS Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 27, 2007 |
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SIDDIQUI SURAIYA BANO Vs. REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE SECUNDERABAD
|
September 21, 2007 |
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SIGINAMSETTY SUBBA RAO Vs. CHILAKALA ANASURYAMMA
|
September 26, 2007 |
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SINGANA NAGA NOOKA CHAKRARAO ALIAS RAJABABU Vs. STATE OF A P
|
April 4, 2007 |
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SINGARENI COLLIERIES COMPANY LIMITED Vs. C RAGHAVENDER RAO
|
November 26, 2007 |
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SIRI CHIT FUND P LTD Vs. N LAXMAA REDDY
|
January 22, 2007 |
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SIRIKOTI NARAYANA RAO Vs. A P POLUTION CONTROL BOARD
|
February 22, 2007 |
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SIRPUR PAPER MILLS LIMITED Vs. VAMAN RAO
|
June 27, 2007 |
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SIRUMALLA BHUMESH Vs. STATE OF A P
|
August 6, 2007 |
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SIVA PRIYA BAR Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
September 5, 2007 |
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SJK STEEL PLANT LTD Vs. GOVERNMENT OF INDIA
|
April 3, 2007 |
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SK AZGARALI Vs. SK NAZIR BASHA
|
June 8, 2007 |
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SK MOHD JEELANI Vs. CHIEF GENERAL MANAGER TELECOM BSNL
|
January 17, 2007 |
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SK PEERAMMA Vs. DAME MASTHANAIAH
|
April 2, 2007 |
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SMT P SUBHADRAMMA W/O LATE NARASIMHARAJU Vs. PUSAPATI NARAYANA RAJU S/O LATE SATYANARAYANA RAJU
|
April 25, 2007 |
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SMT. P. RENUKA Vs. MAMATHA CHIT FUNDS (P.) LTD. (IN LIQUIDATION)
|
July 10, 2007 |
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SNEHA Vs. P C P PHARMACEUTICALS PVT LTD
|
December 4, 2007 |
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SOMISETTI VENKATA RAMA KRISHNA RAO Vs. KANDIBOYINA KONDAIAH
|
December 18, 2007 |
|
SOMISETTY SUBBARAO Vs. MYNAMPATI RAMAKRISHNA RAO
|
October 24, 2007 |
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SOMISHETTY GANGA RAM Vs. P RAMALINGAM
|
February 13, 2007 |
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SONNAPANENI SUBBA RAMAIAH Vs. STATE OF A P
|
February 28, 2007 |
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SOUTH CENTRAL RAILWAY Vs. MUTHA NAVIN KRISHNA
|
January 19, 2007 |
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SOUTH CENTRAL RAIWAYRAILNILAYAM SECUNDERABAD Vs. J SHEKAR
|
August 28, 2007 |
|
SREEMANTHULA KESAVACHARI Vs. YAYYAVURU VALLAMA
|
September 6, 2007 |
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SRI BALAJI CONSTRUCTIONS REP. BY ITS MANAGING PARTNER Vs. GOVT. OF ANDHRA PRADESH, REP., BY ITS SECRETARY (R&B), HYDERABAD AND OTHERS
|
December 14, 2007 |
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SRI DEVI HOTELS PRIVATE LIMITED Vs. A P STATE FINANCIAL CORPORATION
|
February 7, 2007 |
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SRI LAKSHMI CHENNAKESAVA COTTON COMPANY Vs. STATE OF A P
|
August 13, 2007 |
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SRI RAMA AGENCIES Vs. MACHANI AND MACHANI AGROCHEMICALS
|
September 28, 2007 |
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SRI RAMAKRISHNA TRAVEL SERVICE, REP. BY T. BALA SUDERSHAN REDDY Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
|
September 17, 2007 |
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SRI SATYANARAYANA SAW MILL Vs. DIVISIONAL FOREST OFFICER
|
January 23, 2007 |
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SRIDHAR NAIDU Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P
|
February 12, 2007 |
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SRINIDHI ELECTRO MECHANICS Vs. UNION OF INDIA
|
November 23, 2007 |
|
SRINIVASA ENTERPRISES, REP. BY ITS MANAGING PARTNER M. SRINIVASA RAO S/O. SRI M. MADHAVA RAO Vs. THE OFFICIAL LIQUIDATOR OF HIGH COURT OF ANDHRA PRADESH
|
January 29, 2007 |
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SRINIVASA FERTILIZERS CORPORATION Vs. RASHTRIYA ISPAT NIGAM LIMITED
|
October 10, 2007 |
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SRINIVASA RAO Vs. DISTRICT COLLECTOR ELECTION AUTHORITY THE CO OPERATIVE ELECTRIC SUPPLY SOCIETY LTD
|
January 11, 2007 |
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SRINIVASA RICE AND FLOOR MILL Vs. AUTHORISED OFFICER STATE BANK OF INDIA
|
March 2, 2007 |
|
SRIPUR PAPER MILLS LTD Vs. PRINCIPAL CHIF CONSERVATOR OF FORESTS
|
June 22, 2007 |
|
SRIPURI APPA RAO Vs. STATE OF A P
|
February 28, 2007 |
|
SRIVIDYA P. Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 2007 |
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STANDARD INDUSTRIAL ENGINEERING COMPANY Vs. A.P. POWER GENERATION CORPORATION LTD. AND ORS.
|
May 1, 2007 |
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STATE BANK OF INDIA Vs. ZEENATH X RAY AND EGC CLINIC
|
April 16, 2007 |
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STATE OF A P Vs. BADDEPUDI PENCHALAIAH
|
October 11, 2007 |
|
STATE OF A P Vs. M NAGESHWAR RAO
|
September 13, 2007 |
|
STATE OF A P Vs. A K RAMASWAMY KUNDALI
|
August 13, 2007 |
|
STATE OF A P Vs. KONALA SUBBIREDDY
|
August 13, 2007 |
|
SUBBA RAYUDU Vs. DIRECTOR GENERAL OF POLICE
|
March 13, 2007 |
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SUBBAIAH CHETTY Vs. COMMERCIAL TAX OFFICER TIRUPATHI
|
November 23, 2007 |
|
SUBEDAR KASHMIRA SINGH Vs. CHIEF OF ARMY STAFF
|
June 21, 2007 |
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SUBEDRA KASHIMIRA SINGH Vs. GOVERNMENT OF INDIA
|
June 12, 2007 |
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SUJATHA GUPTA Vs. CHAIRMAN ANDMANAGING DIRECTOR CETRAL POWER DISTRIBUTION COMPANY OF A P LTD
|
July 20, 2007 |
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SUKANDRAJ JAIN Vs. RAM SINGH
|
January 19, 2007 |
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SUKHEVALE SWAPNA BAI Vs. STATE OF A.P.
|
September 28, 2007 |
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SUKHEVALS SWAPNA BAI Vs. STATE OF A P
|
September 28, 2007 |
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SULTAN UL ULOOM EDUCATION SOCIETY Vs. PRINCESS FATIMA FOUZIA
|
June 18, 2007 |
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SUMAKIRAN MALLENA Vs. SECRETARY MEDICAL AND HEALTH
|
November 1, 2007 |
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SUNNAM RAMAKKA Vs. BADISHA NAGA VISHNU MURTHY
|
January 17, 2007 |
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SUPERINTENDING ENGINEER IRRIGATION CIRCLE DEPARTMENT Vs. B SATHAIAH
|
June 29, 2007 |
|
SUPERINTENDING ENGINEERIRRIGATION CIRCLE DEPARTMENT Vs. B SATHAIAH
|
July 29, 2007 |
|
SURANA SECURITIES LTD Vs. G KAMALAKAR
|
September 19, 2007 |
|
SURITI KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 27, 2007 |
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SURYADEVARA SASIKALA Vs. VASIREDDY SIVALING PRASAD
|
December 4, 2007 |
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SUSHIL KUMAR JAIN Vs. ANAND MOHAN
|
October 30, 2007 |
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SYED ALI MURTUZA QUADRI Vs. SYED ABDUL RAOOF QUADRI
|
October 4, 2007 |
|
SYED ARJUMAND HUSSAIN RAZVI Vs. STATE OF A P
|
June 13, 2007 |
|
SYED AZHER HUSSAIN Vs. IQBAL AHMED KHAN
|
January 23, 2007 |
|
SYED BURHAN Vs. MOHAMMAD JAHAGIR
|
March 14, 2007 |
|
SYED MOMIN FAZUL MOHAMMED Vs. STATE OF A P
|
December 4, 2007 |
|
SYED MUNAVVARUDDIN QUADRI Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD
|
January 5, 2007 |
|
SYED MUQTAR AHMED ALIAS SHAFID ALIAS ABDULLAH Vs. STATE OF A P
|
April 24, 2007 |
|
SYED NOOR MOHAMMAD Vs. SYED KHAJA MOINUDDIN
|
October 31, 2007 |
|
SYED SADAK ALI KHAN Vs. DEPTHI BUILDERS
|
June 6, 2007 |
|
SYED SALAHUDDIN Vs. REGIONAL PASSPORT OFFICER
|
September 10, 2007 |
|
SYED SATTAR Vs. K KOTAIAH
|
March 21, 2007 |
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SYED SHAH MOHAMMED RAJU HUSSAINI SANI Vs. ANDHRA PRADESH STATE WAKF BOARD
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January 29, 2007 |
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SYED TURBUDDIN Vs. STATE OF A P
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November 30, 2007 |
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SYNERGIES DOORAY AUTOMOTIVE LTD Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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August 21, 2007 |
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SYNGENTA CROP PROTECTION PVT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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September 11, 2007 |
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SZMEERA BOOPATHI NAYAK Vs. DISTRICE COLLECOR CIVIL SUPPLIES KARIMNAGAR
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November 19, 2007 |
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T BHOOPAL REDDY Vs. K R LAXMI BAI
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April 23, 2007 |
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T D JANARDHAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
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January 31, 2007 |
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T DEVESWAR REDDY Vs. ASISTANT DIRECTOR OF AGRICULTURRE
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January 3, 2007 |
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T KRISHNAMA NAIDU Vs. T MUNASWAMI NAIDU
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December 18, 2007 |
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T LAXMI NARASSAMA Vs. GOVERNMENT OF ANDHRA PRADESH
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November 21, 2007 |
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T RAGHU Vs. D B RAVEENDRANATH
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October 29, 2007 |
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T S A GUPTHA Vs. JOINT COLLECTOR 2 HYDERABAD
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October 22, 2007 |
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T SATYANARAYANA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
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March 16, 2007 |
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T SAVITRI DEVI Vs. STATE BANK OF BIKANER-JAIPUR
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December 11, 2007 |
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T SESHU BABU Vs. STATE BANK OF INDIA
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December 3, 2007 |
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T SRINIVAS Vs. INSPECTOR GENERAL OF POLICE
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May 24, 2007 |
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T SRINIVAS Vs. INSPECTOR GENERAL OF POLICE
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April 24, 2007 |
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T V RATNAKAR RAO Vs. HEMANTHA KUMAR
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April 27, 2007 |
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T VENKATACHARYA Vs. DEPUTY COMMISSIONER OF ENDOWMWNTS WARANGAL
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February 20, 2007 |
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TADEM SATISH Vs. DISTRICT COLLECTOR NALGONDA
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April 5, 2007 |
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TADI SATYANARAYANA Vs. MADDU MALLA RAO
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September 11, 2007 |
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TAHERUNNISA BEGUM Vs. DISTRICT COLLECTOR CUDDAPAH DISTRICT
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August 1, 2007 |
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TAMIL NADU HANDLOOM WEVER CO OPERATIVE SOCIETY LTD Vs. MAKAM CHINNARAMAIAH
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October 11, 2007 |
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TAMMANA RAJASEKHAR Vs. PALAKURTHI KANYAKA PARAMESWRI
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March 5, 2007 |
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TAPAL TIMMAPPA AND SONS BELLARY KARANATAKA STATE Vs. STATE OF AP
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August 31, 2007 |
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TATIPALLI VAZRAMMA Vs. REVURI DEVAIAH
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October 29, 2007 |
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TEDDU JYOTHI Vs. GOVERNMENT OF ANDHRA PRADESH
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January 3, 2007 |
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TEKULAPALLY VEERA REDDY Vs. TEKULAPALLY NARAYANA REDDY
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October 24, 2007 |
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TELAGA MAHAJANA SANGHAM Vs. REGISTRAR SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
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February 7, 2007 |
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TELANGANA SPINNING AND WEAVING MILLS LTD Vs. DISTRICT REGISTRAR AND COLLECTOR
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July 24, 2007 |
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THERMAX LIMITED Vs. ARASMETA CAPTIVE POWER CO PVT LIMITED
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October 23, 2007 |
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THIMMARAJU SATYANARAYANA RAO Vs. SECRETERY I L T D CO STAFF CO OPERATIVE INDUSTRIAL HOUSE CONSTRUCTION SOCIETY LTD
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February 7, 2007 |
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THIMMARAJU SHYAMA SUNDER RAO Vs. THIMMARAJU JITTENDER RAO
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February 20, 2007 |
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THUMMALAPALLI VISWANADHAM Vs. MAJETI GOVINDARAJULU
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January 29, 2007 |
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TIRUMALA MODERN RICE MILL Vs. TRANSMISSION CORPORATION OF A P LTD
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April 2, 2007 |
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TIRUMANI VENKATA NARSAMMA Vs. VODUGU MAHALAKSHMI
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April 26, 2007 |
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TODDY TAPPERS COOPERATIVE SOCIETY LTD Vs. STATE OF A P
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August 7, 2007 |
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TOTAKURI NARAYANA Vs. TOTAKURI VEMKAIAH
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January 4, 2007 |
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TOTAKURI NARAYANA KHAMMAM DISTRICT Vs. TOTAKURI VENKAIAH
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January 5, 2007 |
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TRANSMISSION CORPORATION OF A P LTD Vs. GAUTAMI POWER LTD
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June 18, 2007 |
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TTK HEALTHCARE LIMITED Vs. CHAIRMAN CUM PRESIDING OFFICER
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September 7, 2007 |
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TURAKA VEERABHADRA RAO Vs. STATE OF A P
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November 27, 2007 |
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U U THIMMANNA Vs. U U SANTHYA
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August 2, 2007 |
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UDAI ELECTRONICS Vs. THE COMMISSIONER OF COMMERCIAL TAXES
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February 12, 2007 |
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UKKAJIGARI VANAJA Vs. STATE OF A P
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December 3, 2007 |
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UNION OF INDIA Vs. PALLUSWAMY KARUPUSWAMY
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July 30, 2007 |
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UNION OF INDIA Vs. D RAJAMALLU
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September 6, 2007 |
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UNION OF INDIA Vs. THEELLAMEKALA GALIB
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October 3, 2007 |
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UNION OF INDIA Vs. NALLABOINA VEERABAYAMMA
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October 3, 2007 |
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UNION OF INDIA Vs. NAKKA LALITHA
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February 2, 2007 |
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UNION OF INDIA Vs. SATYANARAYANA CONSTRUCTION CO
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December 28, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. PARVATHI RAMCHANDRAM
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January 2, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. CHAKALI JAKKULI
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July 11, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. VANA KAMAYYA
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September 7, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. N RUKKAMMA
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July 25, 2007 |
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UNITED INDIA INSURANCE CO LTD Vs. K SUKADA BAI
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August 3, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. KODURU BHAGYAMMA
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November 23, 2007 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEDUKA RAVI ALIAS RAVINDRA
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October 10, 2007 |
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USHODAYA ENTERPRISES LIMITED Vs. M MAHENDER
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October 1, 2007 |
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UTL TECHNOLOGIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
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March 8, 2007 |
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V BHAGYALAXMI Vs. RAHUL KUMAR
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November 20, 2007 |
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V BIKSHAPATHI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIES
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July 5, 2007 |
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V KRISHNAIAH Vs. JOINT COLLECTOR
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February 28, 2007 |
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V MURALIDHAR Vs. S ANJAIAH GOUD
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June 6, 2007 |
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V NARASIMHAM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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June 21, 2007 |
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V NARASIMHAM Vs. GREATER HYDERABAD MUNICIPAL CORPORATION
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June 25, 2007 |
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V PEDDA SUBBA RAJU Vs. CO OPERATIVE TRIBUNAL
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June 27, 2007 |
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V RAMA RAO Vs. T RAGHUNATHAM
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September 10, 2007 |
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V RAMA RAO Vs. T RAGHUNATHAN
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September 1, 2007 |
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V SATYANARAYANA Vs. EXECUTIVE ENGINEER HOUSING
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April 10, 2007 |
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V SATYANARAYANA RAO Vs. STATE OF AP
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October 11, 2007 |
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V SATYANARYANA RAJU Vs. G B GAGADHARA REDDY
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August 9, 2007 |
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V TIMMAPPA Vs. M G BROTHERS FINANCE LTD
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July 16, 2007 |
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V V N M RAJU Vs. GOVERNMENT OF AP
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August 20, 2007 |
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V V SASTRY Vs. A P VIKALANGULA COOPERATIVE CORPORATION
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August 22, 2007 |
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V VISHNU VARDHAN REDDY Vs. ANDHRA BANK
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December 14, 2007 |
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V.V. PROJECTS AND INVESTMENTS PVT. LTD Vs. DY. COMMISSIONER OF INCOME TAX
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December 6, 2007 |
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VALLURU CHINALAKSHMI Vs. MAJJI DHARMA
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February 19, 2007 |
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VAMSHI ART PRINTERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
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March 1, 2007 |
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VANA APPANNA Vs. GORLE VENKATA SURYA PRAKASA RAO
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October 10, 2007 |
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VARANASI KRISHNA MURTHY Vs. DASYAM SHANMUKHA RAO
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September 19, 2007 |
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VARANASI LAKSHMI Vs. STATE BANK OF INDIA
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February 6, 2007 |
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VARDHINEEDI SREE DEVI Vs. CHEGONDI RAMALAKSHMI
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July 16, 2007 |
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VARDHINEEDI SREE DEVI Vs. CHEGONDI RAMALAKSHMI
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July 4, 2007 |
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VARUN AGRITRCH Vs. ASSISTANT DIRECTOR AGRICULTURE
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March 20, 2007 |
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VEERABATHINI JANARDHAN Vs. TERALA RAJAIAH
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September 12, 2007 |
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VEERAMULLU NARSIMHA RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE
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July 18, 2007 |
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VEESAM MOHAN REDDY Vs. REBBA PEDDA AGAIAH
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November 23, 2007 |
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VEGESNA RATNAMMA Vs. CHINTA VENKATESWARLU
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August 24, 2007 |
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VELLANKI LEASING AND FINANCE PVT LTD Vs. PFIMEX PHARMACEUTICALS LTD
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December 3, 2007 |
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VELURU SATISH Vs. CHITTATURU SAILAJA
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April 19, 2007 |
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VEMULAPALLI RAVICHANDRA Vs. MATTAMPALLI SRINIVASA RAO
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April 5, 2007 |
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VEMURU VENKATA KRISHNA RAO Vs. YELAMANCHILI RANGA RAO
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September 13, 2007 |
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VENKATA NAGA DEVI PICTURE PALACE Vs. ESI CORPORATION
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April 17, 2007 |
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VENKATA RAMANA AGENCIES Vs. DISTRICT COLLECTOR
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September 5, 2007 |
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VENKATA SAI RESTAURANT AND BAR Vs. GOVERNMENT OF AP
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June 14, 2007 |
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VENKATA SATYANARAYANA Vs. COMMISSIONER OF POLICE
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March 8, 2007 |
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VENKATAPATHI NAIDU Vs. STATE OF A P
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October 4, 2007 |
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VENKATARAMANAPPA Vs. T M CHALAPATHI
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August 24, 2007 |
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VENKATARAYA FIBERS PVT LTD Vs. STATE OF A P
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June 26, 2007 |
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VENKATESWARA HOUSING PRIVATE LIMITED Vs. COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
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June 29, 2007 |
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VENKATESWARA TRANSPORT CONTRACTORS Vs. SINGARENI COLLIERIES CO. LTD.
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December 11, 2007 |
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VENNAPUSA GANGIREDDY ALIAS SADHU Vs. STATE OF A P
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January 5, 2007 |
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VENTURE GLOBAL ENGINEERING COMPANY USA Vs. SATYAM COMPUTER SERVICES LTD
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February 27, 2007 |
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VEPPALEM BATTI GOPAL RAO Vs. YERRAGUDI SUBRAMANYAM VARMA
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November 14, 2007 |
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VERRATHATI RAMA SUBBAIAH Vs. KATHAPALLI VENKATA SUBBA REDDI
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October 10, 2007 |
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VIJANAGIRI AMAREIDRA ALIAS AMANDRA RAO Vs. STATE OF A P
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January 19, 2007 |
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VIJENDRA KUMAR Vs. COMMISSIONER A P CHARITABLE AND RELIGIOUS INSTITUTIONS AND ENDOWMENT DEPT
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July 10, 2007 |
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VILAS V AFZULPURKAR Vs. P GANGAIAH NAIDU
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December 14, 2007 |
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VINAYAKA MINI MODERN RICE MILL Vs. DIVISIONAL ENGINEER
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June 20, 2007 |
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VINNAPALA VEERA VENKATA SATYANARARAYANA RAO Vs. ADDANKINARAYANA
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February 8, 2007 |
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VIPPALA SRINIVASA REDDY Vs. STATE OF A P
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November 30, 2007 |
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VIRGO PVT LTD Vs. A P TRANSMISSION CORP LTD
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December 20, 2007 |
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VISWANADHA VENKATA YEGNESHWARA SASTRY Vs. SAIT DINESH KUMAR JAIN
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April 25, 2007 |
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VIVEK SHARMA Vs. STATE OF ANDHRA PRADESH
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April 26, 2007 |
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VJJAI ELECTRICALS LTD Vs. MOHAN EXPORT INDIA PVT LTD
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February 27, 2007 |
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VOJJALA JAYAMMA Vs. VOJJALA PULLAIAH
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August 2, 2007 |
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VONKELA SUBRAMANYAM Vs. SPECIL COURT UNDER AP LAND GRABBING PROHIBITION ACT
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March 16, 2007 |
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VUPPU VEERABHADRUDU Vs. VUPPU MALLAYYA
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April 19, 2007 |
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VUPPULURI VEERA VENKATA RAJU Vs. SPECIAL DEPUTY TAHSILDAR TRIBUNAL WELFARE
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August 9, 2007 |
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VUSIKALA KANAKA LAXMI Vs. VUSHIKALA YELLAMMA
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February 19, 2007 |
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VUTUKURU LAKSHMAIAH Vs. STATE OF A P
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March 22, 2007 |
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Y BHASKARA RAJU Vs. UNION OF INDIA
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October 5, 2007 |
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Y CHENNAPPA Vs. JOINT COLLEDTOR AND ADDL DISTRICT MAGISTRATE
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October 9, 2007 |
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Y JYOTHIRMOY Vs. MUNICIPAL CORPORATION OF HYDRABAD
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January 19, 2007 |
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Y KRISHNA RAO Vs. DISTRICT COLLECTOR; SUB-COLLECTOR AND MANDAL REVEN
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January 22, 2007 |
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Y RAJENDRA Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD
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December 31, 2007 |
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Y SUSHEELA Vs. ASST GENERAL MANAGER ADMN FOR CHIEF GENERAL MANAGER B S N
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August 14, 2007 |
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Y V SUBRAMANYA KUMAR Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A P LTD
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July 5, 2007 |
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Y VENKATA SESHA REDDY Vs. CHEMBETI KOUSALYAMMA
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August 20, 2007 |
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YAK GARNITE INDUSTRIES PVT LTD Vs. AUTHORISED OFFICER CUM DIVISIONAL FOREST OFFICER
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April 10, 2007 |
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YALLA CHANDRAMOHAN Vs. UNION OF INDIA
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April 13, 2007 |
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YALLA CHANDRAMOHAN Vs. UNION OF INDIA
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April 30, 2007 |
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YAMALA SRINIVASA RAO Vs. SENIOR MANAGER CENTRAL BANK OF INDIA
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February 2, 2007 |
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YARA SALES DEPOT SAHAPUR Vs. SREE AKKAMAMBA TEXTILES LTD
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January 19, 2007 |
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YARIAGADDA VENKATESWARA RAO Vs. GOVERNMENT OF ANSHRA PRADESH
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January 24, 2007 |
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YARNALA LEELA KRISHNA PRASAD Vs. CENTRAL BANK OF INDIA
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September 10, 2007 |
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YELATI RAMBABU Vs. GOVT OF A P
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December 6, 2007 |
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YENAMADALA VENKATALAKSHMI Vs. ACHANTA POSAMMA
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September 12, 2007 |
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YENDAPU SATYAVATI Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
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August 9, 2007 |
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YENDRAPUDI RAMACHANDRA RAO Vs. DEPUTY SECRETARY FREEDOM FIGHTERS DIVISION
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November 26, 2007 |
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YENDURI DHANUSHAPNI Vs. YENDURI VITAL RANGA
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April 9, 2007 |
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YENUGA PAVAN KUMAR Vs. ANIL KUMAR AGARWAL
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December 27, 2007 |
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YENUGA PAVAN KUMAR Vs. ANIL KUMAR AGARWAL
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December 12, 2007 |
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YERABATI RAVINDER Vs. VADDIRAJU RAMBAI
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December 28, 2007 |
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YERADEVIREDDI VENKATARAMANAPPA Vs. NALLAPAREDDI SUBBAMMA
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June 20, 2007 |
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YERIPALLI RAMULAMMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
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April 27, 2007 |
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YERRA SEETHAMMA Vs. G BHASKAR
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February 15, 2007 |
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YOGENDRA BUILDERS Vs. VIDYA PARADISE OWNERS WELFARE ASSOCIATION
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October 11, 2007 |
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ZILLA VIKLANGULA SANGAM Vs. GOVERNMENT OF INDIA
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October 10, 2007 |