REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
4G INFORMATICS P LTD Vs. STATE OF ANDHRA PRADESH	January 28, 2006
A ANURADHA Vs. CANARA BANK	February 2, 2006
A BAL REDDY Vs. M S PRASAD	September 5, 2006
A BALAJI Vs. STATE OF A P	September 5, 2006
A CHANDRAIAH Vs. ACHANDRAMOULI	June 28, 2006
A G K ASSOCIATES Vs. STATE OF ANDHRA PRADESH	February 17, 2006
A GEETHA JYOTHI Vs. HIGH COURT OF ANDHRA PRADESH	November 2, 2006
A GOVERDHAN REDDY Vs. RAVI MRDICAL DISTRIBUTORS	February 21, 2006
A K N MURTHY Vs. B GANGAIAH	February 17, 2006
A NAZEEMUNNISA VAZEER AZAM Vs. RASOOL BEE ABDUL KHADER SAMPATH	July 19, 2006
A P CIRCLE OF ALL INDIA BHARAT SANCHAR NIGAM LTD Vs. GENERAL MANAGER FINANCE TELECOM	March 18, 2006
A P CIVIL SUPPLIES CORPN LTD Vs. DELTA OILS AND FACTS LTD	June 6, 2006
A P NORTHERN POWER DISTRIBUTION COMPANY LIMITED Vs. STATE OF A P	November 9, 2006
A P S E B Vs. NEENAVATH BHULI ALIAS LAKSHMI	October 19, 2006
A P S E B HYDRABAD Vs. PANDA BHASKARA RAO	November 2, 2006
A P S R T C Vs. K ANDALU	October 17, 2006
A P S R T C Vs. GOVINDRAM GUPTA	December 12, 2006
A P S R T C Vs. S MAHABOOB BASHA	July 13, 2006
A P S R T C Vs. MANAGING DIRECTOR HYDRABAD	October 10, 2006
A P S R T C Vs. TELUGU NARASAYAMMA	October 12, 2006
A P S R T C MUSHIRABAD Vs. E GANGAIAH	December 7, 2006
A P STATE CIVIL SUPPLIES CORPORATION LTD Vs. RAVURI PERAIAH	April 12, 2006
A P STATE CO OP RURAL IRRIGATION CORPORATION LTD Vs. CO OPERATIVE TRIBUNAL	October 27, 2006
A P STATE ELECTRICITY BOARD Vs. Y VENU KUMAR	March 18, 2006
A P STATE ESSENTIAL COMMODITIES CORPORATION Vs. UPPALA RAMKRISHNA RAO	January 23, 2006
A P STATE FINANCIAL CORPORATION Vs. PAIDA JOGAIAH	January 3, 2006
A P STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. BADDIPALLI CHINNATHALLI	December 20, 2006
A P SUBBARAYUDU Vs. R ABDUL KHADER	August 22, 2006
A PADDANNA Vs. DIVISIONAL SECURITY COMMISSIONER R P F GUNTAKAR	January 30, 2006
A PAVANI Vs. STATE OF A P	June 21, 2006
A PEDDANNA Vs. DIVISIONAL SECURITY COMMISIONER RAILWAY PROTECTION FORCE	January 13, 2006
A PULLA REDDY Vs. K PUSHPA	September 15, 2006
A S K MURTHY Vs. SENIOR DIVISIONAL ENGINEER SOUTH S C RAILWAY	August 31, 2006
A SANJASI RAO Vs. LEATHER INDUSTRIES DEVLOPMENT CORPORATION OF ANDHRA PRADESH LTD	January 2, 2006
A SAVITRI A VENKATESWARLU Vs. DISTRICT COLLECTOR CUM DISTRICT ELECTIONAUTHORITY KADAPA	August 9, 2006
A SHRINIVASA RAO Vs. STATE OF A P	June 21, 2006
A SUDHAKAR SATTAIAH Vs. DISTRICT COLLECTORDIST ELECTION OFFICER	July 21, 2006
A SUDHAKAR; ERUPULA VENKATESAM; K RAMA SUBBA; KARA Vs. DISTRICT PANCHAYAT OFFICER, NALGONDA DISTRICT, NAL	July 11, 2006
A V EDUCATION SOCIETY Vs. MUNICIPAL CORPORATION OF HYDRABAD	March 6, 2006
A V J INFOTECH P LTD Vs. EXCEL TECHNOLOGIES	December 21, 2006
A V S S PRASAD Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY	July 10, 2006
A VENKATACHARY Vs. STATE OF A P	September 18, 2006
A. PARVATHAIAH Vs. STATION HOUSE OFFICER, MONOPAD P.S. AND STATE OF A.P.	April 18, 2006
ABDUL FAYAZ Vs. BABAIAH	September 28, 2006
ABDUL IRFAN AMOODI Vs. A P HOUSING BOARD	August 23, 2006
ABDUL SAMAD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	December 15, 2006
ABDUL SAYEED Vs. STATE OF A P	November 29, 2006
ABHINANDANA HOUSING (P) LIMITED, REPRESENTED BY IT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADES	September 27, 2006
ABYUDAYA EDUCATIONAL SOCIETY Vs. KANUMALLA GRAM PANCHAYAT	August 17, 2006
ACHAMMA Vs. D VENKATAPPA	April 19, 2006
ACHANTA RAMA KRISHNA Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE	July 14, 2006
ACHUTA NAGESWARA RAO Vs. CHUNDRU KRISHNA MURTHY	September 23, 2006
ACHUTYA SUBBA RAO Vs. MUKHTHIPUDI DEVASAHAYAM	March 29, 2006
ADAPA TATRAO Vs. CHAMANTULA MAHALAKSHMI	September 8, 2006
ADAPALA SUBBAIAH Vs. SHAIK HASAN SAHEB	October 31, 2006
ADARSHA EDUCATIONAL SOCIETY Vs. SHIRAM CHITS PVT LTD	December 27, 2006
ADDAGATLA NARENDER Vs. SOME VIJAYALAKSHMI	January 31, 2006
ADDANKI AYYANNA Vs. KUNCHALA ANKALAMMA	December 5, 2006
ADDEPALLI NAGA RAJU Vs. ADDEPALLI RAMA RATNAM	March 18, 2006
AFZAL BHEE Vs. MUNICIPAL COMMISSIONER	November 29, 2006
AFZAL BHEEN Vs. MUNICIPAL COMMISSIONER	November 9, 2006
AG TRINADHA SWAMY Vs. GANDHAM SATYANARAYANA	June 12, 2006
AGROS VOLUNTARY RETIRED EMPLOYEES ASOCIATION Vs. MANAGING DIRECTOR A P AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD	August 31, 2006
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. SANGHI SPINNERS INDIA LTD	June 6, 2006
AKASH CABL T V NETWORK P LTD Vs. TELECOM DISPUTES SETTLEMENT AND APPELLATE TRIBUNAL	July 6, 2006
AKATI BALRAJAVVA Vs. STATE OF A P	July 19, 2006
AKKIRAJU SARASWATHI Vs. MOHD JAHANGIR PASHA	October 26, 2006
AKULA BHAGIRARAJU Vs. PADALA SATYANARAYANA	November 14, 2006
AKULA PATTAIAH Vs. HARKALA MALLAIAH RAMAIAH	October 10, 2006
ALAKUNTA SRINIVASULU Vs. STATE OF A P	March 18, 2006
ALANKAR FOODS Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 20, 2006
ALAPARTHI VENKATA CHALLAPATHI RAO Vs. COMMISSIONER OF ENDOWMENTS	July 31, 2006
ALI BIN MOHAMMED Vs. KHAJA MOINUDDIN MD HAFIZ KHAN	October 27, 2006
ALL INDIA TRADE UNION CONGRESS Vs. GOVERNMENT OF ANDHRA PRADESH	September 28, 2006
ALLA BHAVANNARAYANA VENKATRAMAIAH Vs. KATRAGADDA VIJAYA LAKSHMI VEERA RAGHAVAIAH	July 19, 2006
ALLADI KRISHNAMURTHY Vs. STATE OF A P	August 18, 2006
ALLOKAM PEDDABBAYYA Vs. ALLAHABAD BANK	March 2, 2006
ALLU APPA RAO RAMAYYA Vs. SIRIKI BAPU NAIDU	June 15, 2006
ALTURI RAVINDRA Vs. STATE OF A P	June 28, 2006
AMANAMANCHI VENKATESHWARLU Vs. BRUDANAM VENKATA RAO	December 13, 2006
AMARLAPUDI VEERAIAH Vs. STATE OF A P	August 14, 2006
AMARNATH VYAS ALIAS VIJAYA PRAKASH VYAS Vs. STATE OF A P	December 19, 2006
AMDEKAR SEVA SAMAJAM Vs. GOVERNMENT OF ANDHRA PRADESH	December 21, 2006
AMEENABEE Vs. KHALEELULREHMAN ALIAS IRFAN AHMED	March 22, 2006
AMIDELU POTTANNA ALIAS POTTINAIDU Vs. STATE OF ANDHRA PRADESH	December 13, 2006
AMRUTHA Vs. G RAVINDER REDDY	September 29, 2006
AMRUTHA ESTATES Vs. EMERALD APARTMENT OWNERS ASSOCIATION	November 22, 2006
ANAGRA NAGA VENKATA VANI SRINIVASAN RAO Vs. MAHALAXMAMMA	July 12, 2006
ANANTA GAS SUPPILERS Vs. UNION BANK OF INDIA	September 12, 2006
ANANTHULA CHANDRAKALA Vs. KARIM GULAM HUSSAIN LALANI	February 14, 2006
ANDEKAR LAXMI BAI Vs. SYED RAHMATHULLA QUADRI	December 12, 2006
ANDHRA KESARI COLLEGE OF EDUCATION ONGOLE Vs. STATE OF ANDHRA PRADESH	August 23, 2006
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BODDIPALLI CHINATHALLI	December 20, 2006
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, R Vs. PAKALA RUPAMMA	October 13, 2006
ANDHRA PRADESH STATE TRADING CORPORATION Vs. S G SAMBANDAN AND COMPANY	February 7, 2006
ANDHRA PRADESH TEACHERS FEDEATION KRISHNA DISTRICT COOPERATIVE BUILDING SOCIETY LTD Vs. DISTRICT REGISTRAR GUNADALA VIJYAWADA	September 22, 2006
ANGARA NAGA VENKATA VANI SRINIVASA RAO Vs. ANGARA SEETHA MAHALAKSHMAMMA	July 12, 2006
ANGARA VENKATA SURYANARAYANA PRASAD Vs. SATYA CHITS AND FINANCE	June 28, 2006
ANGIREKULA RAMKRISHNA Vs. STATE OF A P	November 15, 2006
ANKIREDDY ESWARA REDDY Vs. STATE OF A P	November 27, 2006
ANNA REDDY SAMBASIVA REDY Vs. STATE OF A P	March 9, 2006
ANWAR HUSSAIN Vs. G M UROOJ	March 18, 2006
AP STATE WAKF BOARD Vs. MOHEMMED SHAFI MOHAMMAD GHOUSE	August 2, 2006
APPANI RAMCHANDRAM Vs. CHERUKU VIJAYALAXMI	March 2, 2006
APPASANI VEERA VENKATA SATYANARAYANA Vs. CHEKKA VEERA RAJA RAO	September 5, 2006
APSRTC Vs. CHANGANTIPATI VENKATESWARAMMA	September 25, 2006
APSRTC Vs. DIVAKALA VASUNDARA	November 1, 2006
APSRTC HYDRABAD Vs. B YADAGIRI	November 16, 2006
ARISELLI SRINIVASA RAO Vs. DISTRICT COLLECTOR SRIKAKULAM DISTRICT	December 7, 2006
ARJUNA SUBRAMANYA REDDY Vs. ARJUNA CHINA THANGAVELU	June 21, 2006
ARNI RAMACHANDRA REDDY Vs. ARNI SULOCHNAMMA	November 28, 2006
ARTHAMUDI RAMU Vs. UNION OF INDIA	June 13, 2006
ARTHER JACOB ROY Vs. M PRASADA RAO	April 19, 2006
ASHOK KUMAR Vs. GANGADHAR	November 21, 2006
ASHOK VENKATARAMANI AND HINDUSTAN LEVER LID Vs. STATE OF AP	March 8, 2006
ASPARI HANUMANTHU Vs. STATE OF A P	February 21, 2006
ATOMIC ENERGY EDUCATION SOCIETY MUMBAI Vs. G LAKSHMI	March 16, 2006
AYESHA FATHIMA Vs. A P STATE MINORITIES FINANCE CORPORATION	January 24, 2006
AYITHAM VENKAIAH Vs. AYITHAM SURYA BHASKARA RAO	June 8, 2006
AZMATH BAIG Vs. T NARESH KUMAR SINGH	February 6, 2006
B BASHEER KHAN Vs. SYED SHAREEF	March 22, 2006
B BHASKAR Vs. STATE OF A P	July 3, 2006
B DASS Vs. A P S R T C	March 16, 2006
B DEVADANAM Vs. LABOUR COURT III	April 4, 2006
B DHANAMJAYA Vs. EXECUTIVE OFFICER TIRUMALA TRIUPATI DEVASTHANAM	September 20, 2006
B GANESWAR Vs. STATE OF A P	February 15, 2006
B HARIKISHAN RAO Vs. A VENKATESHAM	September 28, 2006
B LAXMI B ADI REDDY Vs. MUNICIPAL CORPORATION KARIMNAGAR	August 9, 2006
B MURALI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	August 22, 2006
B MURALIDHAR REDDY Vs. GOVT OF A P	August 28, 2006
B NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 2006
B POORNIMA Vs. THOOMU RAMDASU	February 27, 2006
B RAJESHWAR RAO Vs. CHINTHA KUNTA NARSHIMHA REDDY	March 17, 2006
B RAM CHANARA REDDY Vs. ABID ALI	October 24, 2006
B RAMA KRISHNA Vs. M NAGA RAJU	September 14, 2006
B RAMAKRISHNA SETTY Vs. B SREENIVASA MURTHY	August 14, 2006
B S S R K SAI BABU Vs. A P STATE POLICE HOUSING CORPN LTD	February 6, 2006
B SATYANARAYANA Vs. DEPUTY COMMISSIONER OF ENDOWMENTS WARANGAL	January 31, 2006
B SITARAM REDDY BHEEMREDDY Vs. JOINT COLLECTOR MAHABUBNAGAR	July 27, 2006
B SRIKANTH Vs. ERUKALA LAXMI SUVARNAMUKHI	February 7, 2006
B SUBBARAYUDU Vs. GENERAL MANAGER SRI SATYANARAYANA SPINING MILLS	October 13, 2006
B V NAVEEN KRISHNA Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIFE INSURA	June 28, 2006
B V S S RAANA MURTHY Vs. STATEOF A P	July 12, 2006
B VANDANA KUMARI Vs. P PRAVEEN KUMAR	September 26, 2006
B VENKAT RAO Vs. B V RAYUDU	February 21, 2006
B VIDYASAGAR Vs. DEPOT MANAGER A P S R T C	April 25, 2006
B VIJAYALAKSHMI Vs. T JAYAMMA	September 22, 2006
B YUGANDHAR Vs. PRINCIPAL KUPPAM ENGINEERING COLLEGE KUPPAM CHITTOOR DIST	November 10, 2006
BABULAL Vs. LALCHAND	August 25, 2006
BAJANTHRI LAKSHMAMMA Vs. B JANAKAMMA	February 20, 2006
BALAJI PLYWOOD Vs. COMMERCIAL TAX OFFICER	April 3, 2006
BALIJEPALLY RAMASWAMY Vs. STATE OF A P	September 21, 2006
BALIVADA RAVI KUMAR Vs. STATE OF ANDHRA PRADESH	April 27, 2006
BANDAMEEDI NARAYANA Vs. BANDA MEEDI RAJAIAH	March 21, 2006
BANDARU RAMESH Vs. STATE OF A P	December 15, 2006
BANDARU RAMU Vs. SECRETARY TO GOVERNMENT HOUSING DEPARTMENTR	March 10, 2006
BANDARUPALLI RAMA MURTHY Vs. BANDARUPALLI PADMAVATHI	March 31, 2006
BANDARUPALLY RAMBABU Vs. M VENKATESWAR RAO	October 17, 2006
BANDI PRASADA RAO Vs. P HARI KESAVULU	December 4, 2006
BANOATH SAMLA Vs. STATE OF AP	June 7, 2006
BANSILAL YADAV Vs. SURAJ CHAND BHAGAT	December 15, 2006
BANWARILAL KEDIA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD REP	September 18, 2006
BASANTHILAL AGGARWAL Vs. P S BHAMDARI	December 21, 2006
BASAPPA Vs. NAGOJAPPA	September 1, 2006
BATHULA EKAMBARAM Vs. DEVELLE PEDA VENKATESWARLU	September 12, 2006
BATTU VENKATA KANTHAMMA Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	November 30, 2006
BATTULA KONDALU Vs. STATE OF A P	November 14, 2006
BATTUROO RAVI Vs. V SHANKAR RAO	December 12, 2006
BEERAVALLI SREERAMBHAKTHA REDDY Vs. MANUKONDA VENKTESHWARA RAO	September 12, 2006
BENDALAM APPANRAO Vs. BENDALAM RAM MURTHY NAIDU	November 15, 2006
BHADRACHALAM BAR ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	February 27, 2006
BHAGWAN SINGH Vs. INSPECTOR GENERAL S W S CENTRAL INDUSTRIAL SECURITY FORCE	February 15, 2006
BHAGWANDAS TIWARI Vs. NARSIMHA REDDY	December 1, 2006
BHARAT HEAVY PLATE AND VESSELS LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE DIVISION	June 9, 2006
BHEERAM NARSIMHA REDDY Vs. STATE OF A P	January 31, 2006
BHERI NAGESWARA RAO Vs. MAVURI VEERABHADRA RAO	April 3, 2006
BHIMUDDU NARSHIMAHA KNNIYAPPAN Vs. STATE OF A P	February 22, 2006
BHOGI SOMESWARA RAO Vs. KOKI DEEPA	March 8, 2006
BHOOMA LAXMAMMA Vs. STATE ELECTION COMMISSIONER	October 11, 2006
BHUDEVI Vs. BHAGIRATHI BAI	November 7, 2006
BHUKYA BALU Vs. STATE OF A P	December 11, 2006
BHUPAPTHIRAJU SATYANARAYANA RAJU Vs. COMMISSIONER STATE ELECTION COMMISSION	September 14, 2006
BIO-PHARMA CAPSULES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	February 8, 2006
BODALA MURALI KRISHANA Vs. BODALA PRATHIMA	October 11, 2006
BODDU SATYAVATHI Vs. BODDU RAMAKRISHNA RAO	November 7, 2006
BODUGU PURNACHANDRASEKHARA RAO Vs. GOVERNMENT OF A P	October 26, 2006
BOGGAVARAPU SATYANARAYANA Vs. BATCHU VENKATA RATNAM	October 27, 2006
BOLLAREDY BRAHMANANDA REDDY Vs. BOLLAREDDY SEETHAYAMMA	April 21, 2006
BONGU SAROJNAMMA Vs. NALLA VENKATARAMA SIVA PRASADARAO	October 12, 2006
BONI APPAMMA Vs. BONI SATYA RAO	December 13, 2006
BONTHAGORIA NAGA LAKSHMI Vs. YARASANI LINGAIAH	March 8, 2006
BONTHU SATYANARAYANA Vs. MANDAL REVENUE OFFICER	December 19, 2006
BOPPANNA Vs. RAMAKKA	March 1, 2006
BOPPIDI AILAIAH Vs. S VENKATANARASAIAH	February 8, 2006
BORRA GOPALASWAMY Vs. KONATAM SEETHARAVAMMA	November 21, 2006
BORROTH SHAM RAO Vs. STATION HOUSE OFFICER	September 28, 2006
BOTTA VEERAIAH ALIAS VEERASWAMY SURAIAH TADEPALLIGUDEM Vs. GOKA RATTAMMA	June 28, 2006
BOYA HARI ALIAS PEDDA NARSIMIU Vs. N VASA REDDY	March 23, 2006
BOYA THAYAMMA Vs. GOVERNMENT OF A P	February 23, 2006
BOYA VENKATAIAH Vs. S H O BOLLARAM P S AND STATE	April 6, 2006
BRANCH MANAGER THE NEW INDIA INSURANCE CO LTD Vs. ARE RAMULU ALIAS S RAMULU	December 20, 2006
BUDAPAP Vs. STATE OF A P	December 8, 2006
BUDDEPU KHOGAYYA Vs. BUDDEPU KAMALU	April 26, 2006
BUNGA PADMAJA Vs. P LALITHA KUMARI	September 20, 2006
BUSHI RAJA RAO Vs. SUBBA RAO	December 1, 2006
BUTHA PRASAD Vs. SHAIK JAFIFULLA	September 12, 2006
BUTTI VEERPAL Vs. K VIJAYA LAXMI	February 28, 2006
C AND C ENTERPRISES HYDRABAD Vs. STATE OF A P	April 10, 2006
C MALREDDY Vs. STATE OF A P	January 23, 2006
C MANOHAR REDDY Vs. ALOPI SHANKER	September 15, 2006
C N V SUBBA REDDY Vs. STATE OF A P	February 22, 2006
C NAGENDER S/O LATE BUTCHAIAH Vs. MUNICIPAL CONPORATION, HYDERABAD	September 21, 2006
C PADMAIAH Vs. MANDADI VENKATA REDDY	February 22, 2006
C PRATAP REDDY Vs. C GOVERDHAN REDDY	September 5, 2006
C RAMAKRISHNAIAH Vs. P MURALI KRISHNA	June 27, 2006
C S MADHUSUDHAN Vs. B ESWARAMMA	July 21, 2006
C S RAM MOHAN Vs. STATE OF A P	July 19, 2006
C SRINIVAS HIMAVANT Vs. STATE OF ANDHRA PRADESH	September 14, 2006
C SUDHAN REDDY Vs. SOUTH CENTRAL RAILWAY	March 21, 2006
C V PADMANABHAM Vs. BEVARA PRAKASA RAO	August 3, 2006
C VENKAT RAMI REDDY Vs. VICE CHAIRMAN HYDRABAD URBAN DEVLOPMENT AUTHORITY	August 27, 2006
C VENKAT RAMI REDDY LATE C BAL REDDY Vs. VICE CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY BEGUMPET	August 22, 2006
C VENKATAIAH Vs. DISTRICT COLLECTOR ANANTHAPUR	April 13, 2006
CANARA BANK Vs. POWER GRID CORPORATION OF INDIA LTD	November 24, 2006
CAVIM REALTY P LTD Vs. STATION HOUSE OFFICER I TOWN POLICE STATION	April 28, 2006
CH PURUSHOTHAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER, SOUTH CENTRA	November 8, 2006
CH SANKARA REDDY Vs. ANDHRA BANK NELLORE	April 6, 2006
CH SIVA KUMARI Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL	August 14, 2006
CH SURYANARAYANA RAJU Vs. GOVT OF A P	January 6, 2006
CH VIJAYA HOHAN Vs. DEPUTY COMMISSIONER OF PROBHITION AND EXCISE	February 14, 2006
CHADOLU MANJULA DEVI LATE ALLAIAH Vs. BHAVANARI ANANTHA LAKSHMAMMA ALIAS SEETHARAVAMMA CHINNA VENKATRAMAIAH	July 19, 2006
CHAIRMAN AND MANAGING DIRECTOR APCPDCL Vs. P C DHOOT AND SONS	June 6, 2006
CHAIRMAN AND MANAGING DIRECTOR NATIONAL TEXTILE CORPORATION LTD Vs. VEMULA LINGAIAH	January 3, 2006
CHAKKA RANGA RAO Vs. MOLLA MUSTARI BANU	June 21, 2006
CHALLA CHINNA SUBBA REDDY Vs. CHALLA PEDDA MUNAIAH	September 28, 2006
CHAMA NARSIMHA REDDY Vs. JOINT COLLECTOR RANGA REDDY	November 17, 2006
CHANCHARAPU MADHUSUDHAN REDDY Vs. STATE OF A P	March 6, 2006
CHANDA BEE Vs. HAMEEDUNNISSA	November 2, 2006
CHANDA BHUPATIAH CHOKKAIAH Vs. AGENCY DIVISIONAL OFFICER PALONCHA	August 30, 2006
CHANDABOLU BHASKARA RAO Vs. BETHA SAIDI REDDY	April 5, 2006
CHANDRAKALA Vs. G SANDHYA RANI	July 19, 2006
CHANGANTI SUBBA RAO Vs. THIMMARAJI SATYANARAYANA	November 1, 2006
CHAPALA VIJAYKUMAR Vs. STATEOF A P	July 19, 2006
CHATALA MALLIKARJUNA RAO BALA RAMAIAH Vs. TELECOMREGULATORY AUTHORITY OF INDIA	July 6, 2006
CHATLA SAILOO Vs. STATE OF AP	April 19, 2006
CHATRU Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT	July 5, 2006
CHETAN MEDICAL SERVICE PVT LTD Vs. JETTIBOYINA VRNKATA RAMANA	October 26, 2006
CHETTI CHINNA APPALASWAMI Vs. POONA LAXMI	August 29, 2006
CHIEF EXECUTIVE OFFICER ZILLA PARISHAD Vs. B VARALAKSHMI	August 23, 2006
CHIEF SECURITY COMMISSIONER RPF GRC SC RAILWAY WATTIAR VISAKHAPATNAM Vs. PAMU VENKTA RAO	February 10, 2006
CHILAKANI VENKATA RAO Vs. CH LAKSHMAN RAO	February 22, 2006
CHILKA NIRMALA ALIAS NEELAMMA Vs. STATE OF A P	November 21, 2006
CHINCHILADA KRISHNAM RAJU Vs. VICE CHAIMAN AND MANAGING DIRECTORGIRIJAN CORPORATION LTD	July 26, 2006
CHINNAM MARKENDESWARA RAO Vs. CHINNAM MADHURU	June 7, 2006
CHINTAKAYALA SIVA KRISHNA Vs. NADIMPALLI VENKATA RAMA RAJU	February 21, 2006
CHINTALA UDAY SHANKAR Vs. SUBEDAR AHEB CHOULTRY TRUST BOARD	November 14, 2006
CHINTALAPATI MADHUSUDHANA SARMA Vs. KATTI SAMBRAJYAMMA	October 31, 2006
CHINTHALA CHERUVU Vs. STATE OF A P	November 21, 2006
CHIRANJEEVI Vs. LAVANYA ALIAS SUJATHA	March 9, 2006
CHUNCHU LAXMINARAYANA Vs. P ANDEMMA	March 1, 2006
CHUNCHU NARAYANA Vs. K SRINIVASULU	March 1, 2006
CITY RESTAURANT STORES AND BAKERY Vs. ASSISTANT CITY PLANEER CIRCULE	December 14, 2006
CITY RESTAURANT STORES AND BAKERY HYDRABAD Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD	June 26, 2006
COLLECTOR OF CUS Vs. SRI MANCHUKONDA SREERAMULU	March 9, 2006
COMMISSIONER OF COLLEGIATE EDUCATION NAMPALLY Vs. V NARAYANA REDDY	July 20, 2006
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SEA FOODS LTD	March 22, 2006
COMMISSIONER OF INCOME TAX Vs. ANDRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 9, 2006
COMMISSIONER OF INCOME-TAX Vs. BAKELITE HYLAM LIMITED	June 16, 2006
COMMISSIONER OF PROHIBITION AND EXICE ANDHRA PRADESH Vs. BALAJI TRADERS	July 27, 2006
COMMR. OF CUS. & C. EX., HYDERABAD-IV Vs. ITW SIGNODE (INDIA) LTD.	April 13, 2006
COROMANDAL CEMENTS LIMITED Vs. STATE OF A P	March 31, 2006
COTTON CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	July 10, 2006
CYPER DRUGS AND PHARMACEUTICALS Vs. STATE OF A P	November 28, 2006
D AJANTHAMMA Vs. JOINT COLLECTOR CHITTOOR DISTRICT	March 21, 2006
D ANANTHAIAH Vs. STATE OF ANDHRA PRADESH	November 17, 2006
D BHASKARA RAO Vs. STATE OF A P	March 23, 2006
D CHENDRAKALA Vs. MATASHRAMA SEVA SANGAM E G DISTRICT	October 17, 2006
D GOPALAM Vs. DUVVURU NAGESWARAMMA	March 8, 2006
D HANUMANTHA RAO Vs. MOHAMMED IMAM HANNORAI	September 9, 2006
D HANUMANTHA RAO Vs. MOHAMMED IMAM HANNORAI	September 19, 2006
D KOTESWARA RAJU Vs. G V S PRASAD	April 21, 2006
D KRISHNA Vs. STATE OF A P	October 27, 2006
D LAKSHMINARAYANA CHETTY Vs. AVULA KRISHNAIAH	September 5, 2006
D N RAJU Vs. SANTOSH VERMA	December 13, 2006
D NAGA KRISHNA Vs. STATE OF A P	November 23, 2006
D NARAYANA REDDY Vs. M PULL REDDY	September 8, 2006
D NEETHA Vs. JOINT COLLECTOR NIZAMABAD	February 14, 2006
D OM PRAKASH Vs. STATE OF A P	March 8, 2006
D PANDU Vs. GENERAL MANAGER CENTRAL WAREHOUSING CORPORATION NEW DELHI	February 7, 2006
D PRABHAKAR REDDY Vs. UNION OF INDIA	April 28, 2006
D RADHA Vs. GOVERNMENT OF A P	August 22, 2006
D RAMA MURTHY Vs. LAKKARAJU LALITHAMMA	September 27, 2006
D SANJEEVA RAO Vs. SAIK SADIQ	October 30, 2006
D SARALA Vs. P PRATAP REDDY	September 7, 2006
D SAYANNA Vs. MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANS	September 26, 2006
D SREENIVASULU REDDY Vs. VAKILBHASKAR REDDY	June 21, 2006
D V KONDA REDDY Vs. K V RAMANA KUMARI	April 28, 2006
D V KONDA REDDY Vs. K V RAMANA KUMARI	April 25, 2006
D V MURALIKRISHNA RAO Vs. CH GOPALA RAO	April 5, 2006
D VEERA NAGA KUMARI Vs. DISTRICT COLLECTOR PANCHAYAT WING KRISHNA DISTRICT	February 2, 2006
D VENKATA LAKSHMAMMA NAIDU ALIAS CHANDRAYADU Vs. M P SUBBARAYUDU VEERAIAH	June 19, 2006
D VENKAYYA CHOWDRY Vs. PARUCHISTI R KATRAK	January 6, 2006
D.N. RAJU Vs. SANTOSH VERMA	December 3, 2006
DADISETTI PANDAVULU Vs. MANDAL REVENUE OFFICER DEVIPATNAM EAST GODAVARI DISTRICT	March 6, 2006
DALI NARSIMHAPPA Vs. STATE OF A P	October 26, 2006
DAMERA RAJ KUMAR D KOMURAIAH Vs. DOLI SRINIVAS D YELLAIAH	August 7, 2006
DAMERA VENKATA MURALI KRISHNA RAO Vs. CH PRASADA RAO	June 5, 2006
DAMMALAPATI RAMALINGAM Vs. DISTRICT COLLECTOR KHAMMAM DIST	September 21, 2006
DAMMALAPATI SATYANARAYANA Vs. DATLA VENKATA RAMABHADRA RAJU ALIAS D V R RAJU	March 29, 2006
DAMODAR REDDY Vs. M MOHAN REDDY	July 28, 2006
DANDAMUDI VENKATARATTAIAH Vs. STATE OF AP	June 28, 2006
DANDU TRINADHA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM	January 28, 2006
DANDUGULA MYSAIAH Vs. STATE OF A P	February 13, 2006
DANTULURI RANGA DEVI Vs. REGISTRAR OF COMPANIES AND ANR.	March 8, 2006
DANTULURI VENKATARAMARAJU Vs. KATTA NARAYAAN RAO	October 17, 2006
DARA LAVANYA Vs. CHILUKA AMBAVVA	June 20, 2006
DARA LAVANYA Vs. CHILUKA AMBAVVA	June 30, 2006
DARISI MASTHANAMMA Vs. MANDIGA RAMA KRISHNA	January 24, 2006
DARUS SALAM EDUCATIONAL TRUST Vs. GOVERNMENT OF ANDHRA PRADESH	November 14, 2006
DASARI GANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 14, 2006
DASARI LAKSHMI Vs. SUPRITENDENT OF POLICE	February 10, 2006
DASARI MICHAEL VIJAY RAJ Vs. STATE OF A P	December 28, 2006
DASARI NARAYANA RAO Vs. DEPUTY COLLECTOR AND MANDAL REVENUE OFFICER	November 23, 2006
DASARI PERUMAL D M PERUMAL Vs. D M GOVINDASWAMYD MUTHAIAH MUDALI	July 7, 2006
DATIYA RAJESWARI Vs. DIVISIONAL ENGINEER O AND M 400 K V SUB STATION	December 15, 2006
DATLA RAJESWARI Vs. DIVISIONAL ENGINEER	December 15, 2006
DE NOCIL CORP PROTECTION PVT LTD Vs. STATE OF A P	April 12, 2006
DEEKONDA SURESH Vs. D DHARMARAJU GANGARAM	September 25, 2006
DEEPIKA CONSTRUCTIONS ENGINEENERS AND CIVIL CONTRACTORS Vs. GARIKIPATI RADHA KRISHNAIAH	April 6, 2006
DEGA BAI REDDY Vs. GOVT OF A P	September 15, 2006
DELIGHT ELECTRICAL WORKS HYDRABAD Vs. NEW DECAN HALLHYDRABAD	March 10, 2006
DELTA LUBRICANTS Vs. DEPUTY COMMERCIAL TAX OFFICER VIJAYAWADA	June 16, 2006
DEPOT MANAGER A P S R T C Vs. K ADIREDDY	April 10, 2006
DEPOT MANAGER A P S R T C Vs. PULIGURTHI KUMAR SWAMY	September 26, 2006
DEPOT MANAGER A P S R T C PARVATHIPURAM Vs. D VYKUNTARAO	June 16, 2006
DEPURI RAMADEVI Vs. STATE OF A P	April 21, 2006
DEPUTY COMMISSIONER OF PROH AND EXISE KARIMNAGAR A P Vs. CHINDURA MUTHAIAH AND CO	July 21, 2006
DERANGULA KONDAIAH Vs. STATE IF A P	August 3, 2006
DERANGULA NAGESWARA RAO Vs. STATE OF A P	March 14, 2006
DERVIATECASOIL PVT LTD Vs. I T C LTD	September 19, 2006
DEVARAPALLI RAMBABU Vs. DUMPA SINGAMMA	January 6, 2006
DEVI TRAVELS P LTD Vs. INTER GLOBE AIR TRANSPORT	October 24, 2006
DHANNURI VENKATA RAMANAMMA Vs. DHANNURI SATYANARAYANA	October 24, 2006
DHARVATH KOTIA Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE	January 27, 2006
DINDUKURTHI REDDEPPA CHETTY NANJAPPA CHETTY Vs. DINDUKURTHI CHENNARAJA CHETTY NANJAPPA CHETTY	June 8, 2006
DISTRICT AND SESSSIONS JUDGE SRIKAKULAM Vs. PEDADA TRINADHU	April 28, 2006
DISTRICT REGISTRAR AND COLLECTOR UNDER SECTION 47 A OF INDIAN STATMP ACT Vs. VARUN VEHICLES P LIMITED	July 24, 2006
DISTRICTB C MAHILA WELFARE ASSOCIATION Vs. SAMUEL PRINCIPAL SECRETARY TO GOVT OF A P	July 19, 2006
DISTRICTB C MAHILA WELFAREASSOCIATION Vs. GOVERNMENT OF AP	July 11, 2006
DIVISIONAL ELECTRICAL ENGINEER OPRATION APSEB BHIMAVARAM Vs. T PALLAPA RAO	January 31, 2006
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARIJANA RAMUDU	April 21, 2006
DIVISIONAL RAILWAY MANAGER SOUTH EASTERN RAILWAY Vs. KOLLI NARAYANAMMA	September 12, 2006
DODDAPANENI CHENNAKESAVA RAO Vs. NANNAPANENI NARENDRA	April 5, 2006
DOKKA BHUSHAIAH Vs. STATE OF A P	November 28, 2006
DOKKU RAJU BABU Vs. STATE OF ANDHRA PRADESH	April 18, 2006
DOMMETI MADHURI Vs. DOMMETI PARAMESWARA RAO	February 13, 2006
DONALD NETTO Vs. STATE OF ANDHRA PRADESH	September 5, 2006
DONGARI VENKATRAM Vs. TRIPATHANNA S I OF POLICE	March 8, 2006
DONTINA VENKATESHWARA REDDY Vs. STATE OF A P	November 6, 2006
DR. G. SHIVA PRASAD REDDY Vs. DISTRICT COLLECTOR AND ORS.	December 15, 2006
DUDDUKUNTA CHIRRA REDDY Vs. STATE OF A P	December 11, 2006
DUDDUKURI SATYANARAYANA Vs. MANDAL REVENUE OFFICER BHADRACHALAM MANDAL	March 9, 2006
DUMPALA MURLIDHAR REDDY Vs. STATE OF AP	July 11, 2006
DUNA VENKATA RAO Vs. MOOTHA RAMAKOTI	March 7, 2006
DURGA RICE MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 9, 2006
E H N REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSRTC	October 10, 2006
E NARSIMHA Vs. COMMISSIONER OF PROHIBITION AND EXICISE	June 13, 2006
E RAM REDDY Vs. DISTRICT COLLECOR NIZAMABAD	December 22, 2006
E RAVINDER Vs. GOVERNMENT OF A P	September 21, 2006
E S I CORPORATION Vs. K SHIVA RAMKRISHNA	September 12, 2006
E S I CORPORATION Vs. A S GUPTA ASRAO	July 27, 2006
E S I CORPORATION Vs. CHAIRMAN AND PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT	December 19, 2006
E SAHADEVA REDDY Vs. DJP FINANCE AND CHITS TIRUPATI	February 13, 2006
E SUBBA REDDY Vs. G DHANANJAY	July 28, 2006
E SUGUNAMMA Vs. DISTRICT COLLECTOR MAHABOOBNAGAR	January 28, 2006
E TIRUPEM REDDY Vs. DEPUTY SUPERINTENDENT OF POLICE NADYAL	January 28, 2006
ECONOMIC TRANSPORT ORGANISATION Vs. NEW INDIRA ASSURANCE COMPANY LTD	September 15, 2006
EDI GANIRAJU Vs. STATE OF ANDHRA PRADESH	April 28, 2006
ELLURI VENKATA SAI SURYA PRAKASA RAO Vs. GUTTIKONDA SRIRAMA MURTHY	September 18, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. GURUDEEP SINGH DILIP SINGH	November 18, 2006
ENVORMENT PROTECTION TRAIINING AND SEARCH INSTITUTE Vs. P B B NARSHIMHA RAO P KALESHWARA RAO	July 25, 2006
EPPALA CHINA VENKATESWARLU Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT	July 14, 2006
EPPALA CHINA VENKATESWRALU Vs. SECRETARY TO GOVERNMENT SOCIAL WELFARE DEPARTMENT	August 3, 2006
ESI CORPORATION Vs. P SRINIVASA REDDY	June 12, 2006
ETURU GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH	December 8, 2006
F A AND CA O W S T S C SOUTH CENTRAL RAILWAY SECUNDRABAD Vs. CHEM EQUIPMENTS AND COLLERS	April 20, 2006
FARMERS SERVICE CO OPERATIVE SOCIETY KOTHAPLLY MEDAK Vs. STATE GOVERNMENT OF A P	April 21, 2006
FATIMA Vs. STATE OF A P	December 20, 2006
FEDERATION OF ALL INDIA TEA TRADERS ASSOCIATIONS Vs. GOVERNMENT OF A P	March 18, 2006
FENOPLAST LTD Vs. A MALLIKARJUNA RAO	July 14, 2006
FIZIKEM LABORATORIES PVT LTD Vs. DRUGS INSPECTOR KARIMNAGAR	April 17, 2006
FOOD WORLD SUPER MARKET HYDRABAD Vs. FOOD INSPECTOR SECUNDRABAD	July 14, 2006
G ANAND KUMAR REDDY Vs. MUNICIPAL CORPORATION OF HYDERABAD	June 22, 2006
G ASHOK ALIAS JADUKATTALA ASHOK Vs. STATE OF A P	February 22, 2006
G BHARADWAJ Vs. HINDUSTAN SHIPYARD LTD	February 16, 2006
G BHASKAR REDDY Vs. STATE OF A P	March 29, 2006
G HANUMANTHA RAO Vs. MANAGEMENT OF NUCON INDUSTRIES PVT LTD	March 17, 2006
G JAGDESWAR REDDY Vs. K DHARMA REDDY	December 12, 2006
G JAISURYA Vs. HARISHANKER SANGHI	September 14, 2006
G KRIMANA MURTHY Vs. HEMALATHA CHIT FUND PVT LTD	April 6, 2006
G KRISHNAIAH Vs. G YOGANAND	July 17, 2006
G LAXMI Vs. MALKAJGIRI MUNICIPALITY	September 20, 2006
G MALLAIAH Vs. APSRTC	January 4, 2006
G MANOHARAN Vs. BANK OF MAHARASHTRA	March 20, 2006
G NAGARAJU Vs. G T SHIVAPRAKASH	February 13, 2006
G NANA GOUD POCHA GOUD Vs. V SREENIVASA RAO V P V K SATYANARAYANA	July 7, 2006
G NARSIMHA MURTHY Vs. DISTRICT COLLETORMAHABUBNAGAR	April 6, 2006
G NIRMALA G LAXMIKANTAM Vs. SYED ZAHIR AHMED SYED IBRAHIM	July 27, 2006
G RAGHVA REDDY Vs. GOVERNMENT OF A P	January 28, 2006
G RAJABABU Vs. REVENUE DIVISIONAL OFFICER	May 13, 2006
G RAJABABU Vs. REVENUE DIVISIONAL OFFICER PEDDAPURAM	May 30, 2006
G RAJENDRANATH GOUD Vs. PRINCIPAL SECRETARY ENDOWMENTS DEPARTMENT GOVERNMENT OF ANDHRA PRADESH	January 3, 2006
G RAMAKRISHNA SURYANARAYANA Vs. G NARAYANA REDDY	November 17, 2006
G RAMESH Vs. REVENUE DIVISIONAL OFFICER	September 13, 2006
G RAMKRISHNA RAO Vs. UCO BANK H O PERSONAL DEPT	November 7, 2006
G S OILS LTD Vs. GENERALMANAGER DISTRICT INDUSTRIES CENTR	August 10, 2006
G S V GOPAL Vs. STATE OF A P	July 19, 2006
G SANJEEVA REDDY Vs. INDUKURU LAKSHMAMMA	February 22, 2006
G SEETHA KAMRAJJ Vs. COMMISSIONER OF INCOME TAX	March 3, 2006
G SHIVA PRASAD REDDY Vs. DISTRICT COLLECTOR VISHAKHAPATNAM DISTRICT	December 5, 2006
G SUBRAHMANYAM Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVSTHANAM	February 3, 2006
G SUDHAKARA REDDY Vs. JAHNAVI CHIT FUND PVT LTD	June 28, 2006
G SUNITHA Vs. ELECTION COMMISSIONER OF A P	July 7, 2006
G SURYANARAYANA MURTHY Vs. GOVERNMENT OF A P	October 27, 2006
G SURYANARAYANA RAO Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P	April 26, 2006
G SWARNA GOURI Vs. GOVERNMENT OF ANDHARA PRADESH G A D	March 2, 2006
G SWAROOPA RANI Vs. CENTRAL BANK OF INDIA HANAMKONDA BRANCH	February 3, 2006
G V KRISHNAIAH Vs. YEMMIGANUR WEAVERS COOPERATIVE SOCIETY NANDYAL	September 14, 2006
G V TRIVENI PRASAD Vs. SYNDICATE BANK	November 14, 2006
G VIMALA KUMARI Vs. BABU RAVICHANDRASHEKHAR	August 7, 2006
G VSOMAYAJULU Vs. STATE OF A P	August 8, 2006
G. ANJANEEYA PRASAD Vs. S. VINOD KUMAR	March 3, 2006
GABA PHARMACEUTICALS Vs. STATE OF A P	April 6, 2006
GADDAM MUTYALA RAO Vs. STATE OF ANDHRA PRADESH	September 25, 2006
GADE CHANDRAREDDY Vs. GADE RAM REDDY	June 7, 2006
GADE JOGI REDY Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS A P	June 21, 2006
GAJULA NARSAIAH Vs. BASIDHAR RAO	August 10, 2006
GAJULA RATNAJI Vs. BOPPANA VEERA PRABHAVATHI	September 4, 2006
GALLOP GRANITIES SRIKAKULAM DISTRICT Vs. STATE OF A P	June 28, 2006
GANAPATHI PADALA SURYAKUMARI Vs. ERRA RAMADEVI	November 10, 2006
GANDRETI PREMAVATHI Vs. DISTRICT COLLECTOR VIZIANAGARAM	March 31, 2006
GANGINENI DAMODAR NAIDU Vs. KURAPATI KONDAIAH NAIDU	October 16, 2006
GANTA CHINNA SHANKARAIAH Vs. NADUNOORI SWAMY	March 2, 2006
GANTA MUNEPPA Vs. THOOPALLE SREEKANTHAIAH	October 12, 2006
GANTA RAVI Vs. STATE OF ANDHRA PRADESH	November 10, 2006
GARGULA CHANDRA SEKHAR Vs. STATE OF A P	June 26, 2006
GARGULA CHANDRA SHEKHAR Vs. STATE OF A P	April 26, 2006
GARIAPATI NEGESWARA RAO Vs. DEVARAPALLY VENKATESWARA REDDY	February 22, 2006
GARIGIPATI KESAVA RAO Vs. PRATHIPATI SRILAKSHMI	February 8, 2006
GARRE VENKATA LAKSHMINARAYANNA Vs. MEDARAMETLA SARADA	July 3, 2006
GAVI REDDI CHINNAMMALU Vs. KORAKA SIMHACHALAM	April 12, 2006
GEMINI PRINTERS HYDRABAD Vs. MUNICIPAL CORPORATION OF HYDRABAD	December 13, 2006
GEORGE CORONATION LUB Vs. POTTA RAMAKRISHNA RAO	July 19, 2006
GHANSHYAM CHAUHAN Vs. CLOTH MERCHANTS ASSOCIATION WARANGAL	January 31, 2006
GHANTA KRISHNA DAS Vs. GHANTA SRIHARI RAO	November 21, 2006
GHULAM MOHIUDDIN ALIAS SAMAD Vs. AKTHAR ULTANA	April 19, 2006
GIRIJAN CO OPERATIVE CORPORATION LIMITED Vs. HUKMICHAND SACHOIN KUMAR	October 16, 2006
GODAVARI CHEMICALS Vs. STATE OF A P	November 22, 2006
GOKARA KONDA SITA Vs. CHEEDELLA RAMAKRISHNA RAO	March 22, 2006
GOLCONDA EDUCATIONAL SOCIETY Vs. STATE OF A P	September 14, 2006
GOLEPU CHANDRAMOULI Vs. G SREESAILAM	September 4, 2006
GOLI NANOJI Vs. GUDANTI KAMALA DEVI	April 3, 2006
GOLI NANOJI RAO Vs. GUDANTI KAMALA DEVI	March 3, 2006
GOLIVENKATA SUBBARAO Vs. STATEOF A P	September 12, 2006
GOLLA NAGULLA GANGARAM Vs. C V S SHARMAIAS IRIGATION AND CAD GOVERNMENT OF A P	July 19, 2006
GOLLA PERAMASANI SIVAIAH ALIAS SIVANNA Vs. STATE OF A P	December 4, 2006
GOLLA VENKANNA Vs. RAHEEMA BEE	July 5, 2006
GOONDLA VENKATESWARLU Vs. STATE OF A P	March 29, 2006
GOOTI NAGARATHNAMMA Vs. CHENNAKESHAPU VENKAMMA	March 9, 2006
GOPARAJU VENKATA SATYA SURYANARAYANA Vs. TALLAPRAGADA NAGA VENKTA SURYANARAYANA MURTHY	April 4, 2006
GOPULAPURAM BALAIAH Vs. STATE OF ANDHRA PRADESH	July 11, 2006
GORTHI SRINIVASA CHAKRAVARTHI NARAYANA RAO Vs. VIKRAM BOOK LINKS	June 30, 2006
GOSALA RAMADEVI Vs. P SIVANARAYANA	December 15, 2006
GOTTE PEDDULU Vs. STATE OF A P	September 7, 2006
GOTTUMUKKALA VENKATA BALARAMARAJU Vs. INDAPALATOAPPARAO	March 21, 2006
GOURU NAGALAXMI Vs. MANAGER LIC OF INDIA MIRYALAGUDA BRANCH	February 13, 2006
GOVERMENT OF A P Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI	January 24, 2006
GOVERNMENT OF A P Vs. V LINGAMMA	January 28, 2006
GOVERNMENT OF A P Vs. L P SASHI KUMAR	February 10, 2006
GOVERNMENT OF A P Vs. M VENKATESWARA RAO REVENUE OFFICER CHITTOR MUNICIPALITY	August 9, 2006
GOVERNMENT OF ANDHRA PRADESH Vs. N SEKHAR	December 18, 2006
GOVIND NARAYAN AGARWAL Vs. GORAK BALARAMGIRI NAGENDER	November 22, 2006
GRAM PANCHAYAT Vs. G NARENDRA PRASSAD RAMA KOTAIAH	October 24, 2006
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH	June 8, 2006
GREATER HYDRABAD PETROLEUM PRODUCTS DELERS ASSOCIATION Vs. UNION OF INDIA	June 30, 2006
GREAVES LIMITED Vs. LEO ELECTRONICS ORGANISATION	September 5, 2006
GUBBALA RAMA RAO Vs. KOPANATHI SURYANARAYANA	September 5, 2006
GUDA SANJEEVA REDDY Vs. KODATHALA SUJATAMMA	April 19, 2006
GUDA VINODA BHIKSHAPATHI Vs. GOVERNMENT OF AP HOUSINGMUNICIPAL ADMINISTRATION AND U D DEPARTMENT	August 7, 2006
GUDDI MALKAPUR CO OP HOUSING SOCIETY Vs. LAO HUDA TARNKA	November 10, 2006
GUDIWADA MUNEMMA Vs. JAWARDHAL	August 29, 2006
GUGULOTH SWARUPA Vs. A P S R T C	October 31, 2006
GUJARAT ANDHRA ROAD CARRIERS TRANSPORT CONTRACTORS Vs. UNITED INDIA INSURANCE COMPANY LTD	July 5, 2006
GUJARATH ANDHRA ROAD CERRIERS TRANSPORT CONTRACTOR Vs. UNITED INDIA INSURANCE CO LTD	July 8, 2006
GULAM HIDAR ALI KHAN Vs. MANAGING PARTNER SHIRDI SAI FINANCE CORPORATION S KOTA	March 6, 2006
GULAM MOHD MOIZUDDIN Vs. STATE OF A P	December 12, 2006
GULAM SHAMEEMUDDIN Vs. COMMISSIONER OF POLICE	February 3, 2006
GULAM SHAMEEMUDDIN Vs. COMMISSIONER OF POLICE	January 3, 2006
GUNDA VENKATA LAXMIKUMARI SARITA Vs. GUNDA BALASUBRAMANYM MALLIKARJUNA RAO	June 7, 2006
GUNDI VISHNU PRASAD Vs. STATE OF AP	September 12, 2006
GUNDUBOYANO VENKATESWARARAO ALIAS ANKALU Vs. STATE OF A P	March 22, 2006
GUNTUBOYINA KRISHNA Vs. VANGAPANDU BALARAM	August 3, 2006
GUNTURU VENKATA RAO Vs. GUNTURU VENKATESWARLU	July 17, 2006
GUNUPATI CHEIVA PILLA Vs. RAVIPROLU RAVI	February 22, 2006
GURIJALA SAVITHRI Vs. GURIJALA VENKATESWARA RAO	April 27, 2006
GURRAM SANJAPPA Vs. GURRAM PEDDA THIPPAIAH	September 19, 2006
GURU GOVINDU Vs. DEVARAPU VENKATARAMANA	April 19, 2006
GURUKULA VIDYALAYALA TELANGANA UDYOGULA SANGAM Vs. ANDHRA PRADESH RESIDENTAL EDUCATIONAL INSTITUTIONS SOCIETY	November 1, 2006
GVPREL MEE Vs. GOVERNMENT OF ANDHARA PRADESH	January 28, 2006
H H ARJUN DOSS MAHANT DISCIPLE OF GURU DEVENDER DASS SRI SWAMY HATHIRAMJI MATH TIRUMALA TIRUPATI Vs. COMMISSIONER OF ENDOWMENTS	January 27, 2006
H V RAJESHWARI Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 3, 2006
HARIDASYAM SRINIVASA MURTHY Vs. M JANARDHAN REDDY	October 13, 2006
HASEENA SULTHANA Vs. NATIONAL THERMAL POWER CORPORATION LTD	November 14, 2006
HEDAPLAST INDUSTRIES Vs. DEPUTY COMMISSIONER CT CHARMINAR DIVISION HYDERABAD	March 1, 2006
HEMARAJANI TUBES PRIVET LIMITED Vs. CENTRAL STORE PURCHASE ORGANIZATION	July 13, 2006
HEMARAJANI TUBES PVT LTD Vs. CENTRAL STORE PURCHASE ORGANISATION	March 28, 2006
HIDAYATHULLA SHERIFF Vs. BONDILI KESAVA SINGH	July 12, 2006
HINDI INSTANT FOODS Vs. STATE OF A P	November 15, 2006
HYDERABAD BEVERAGES PRIVATE LIMITED Vs. STATE OF A P	April 18, 2006
HYDERABAD CHEMICAL SUPPLIES LIMITED Vs. UNITED PHOSPHORUS LIMITED	January 3, 2006
HYDERABAD CYLINDERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	March 18, 2006
HYDERABAD PETROLEUM PRODUCTS DEALERS ASSOCIATION Vs. MINISTRY OF PETROLEUM	June 30, 2006
I B RAO Vs. REGISTRAR OFCOMPANIES AP	June 6, 2006
I T SECURITY OFFICER NAVAL ARMAMENT DEPOT GOVT OF INDA MINISTRY OF DEFENCE VISHAKHAPATNAM Vs. JAGARAPU SIMHADRI	November 16, 2006
I V SAIBABA REDDY Vs. REVENUE DIVISIONAL OFFICER	April 4, 2006
IBP CO LIMITED Vs. HABEEBA BEGUM	October 27, 2006
IMADABATHINI KLYANI ALIAS AMMULU Vs. IMMADABATHINI VENKATA SUBBAMA	March 16, 2006
IMMANNI RAMAKRISHNA Vs. COMMISSIONER MUNICIPAL CORPORATION OF RAJAHMUNDRY	November 23, 2006
INDIAN BANK Vs. V K AVADANI	February 10, 2006
INDO AQUATICS LIMITED Vs. SUPDT. OF CUS. AND C. EX., RANGE-I	February 21, 2006
INDOR DUTTU Vs. STATE OF A P	March 7, 2006
INTECH NET LIMITED Vs. STATE OF A P	July 12, 2006
INTEGRATED RURAL HEALTH WOOMEN AND CHILD EDUCATION DEVLOPMENT SOCIETY Vs. GOVERMENT OF A P	January 28, 2006
INTURI VENKAIAH Vs. BATHINEEDI RAMCHANDRAIAH	December 12, 2006
INUGANTI VENKATA RAMANA MURTHY Vs. ITHAM SRIRAMAMURTHY	March 31, 2006
IPPAGUNTA KOTESWARI Vs. STATE OF A P	November 10, 2006
IQBAL HUSSAIN SARDAR HUSSAIN Vs. APSRTC	December 5, 2006
IRRUVURU RAMACHANDRAREDDY Vs. KOPPALA BHUSHNAM	July 19, 2006
IRUSUMALLA VARALAKSHMI Vs. CHILAKAPATI RAJU	June 6, 2006
IRUSUMALLA VARALAKSHMI Vs. CHILAKAPATI RAJU	June 16, 2006
J LAKSHMAN RAO Vs. ELLANDULA RAVINDER	November 15, 2006
J RAMACHANDRAIAH Vs. GANGISETTI SAVITHRAMMA	April 28, 2006
J RAMALAKSHMI Vs. NALAMARI LAKSHMI	February 10, 2006
J RAMULAMMA Vs. J DANAN REDDY	March 24, 2006
J RAVI KUMAR HINDUSTAN PETROLIUM CORPORATION LTD Vs. CHIEF GENERAL MANAGER HINDUSTAN PETROLIUM CORPORATION LTD	August 25, 2006
J SAI PRASANNA Vs. MEDICAL COUNCIL OF INDIA	December 5, 2006
JADDU JUVVANNA Vs. STATE OF A P	September 29, 2006
JADHAV MOHAN SINGH Vs. ELECTION TRIBUNAL CUM AGENCYDIVISIONAL OFFICER	August 25, 2006
JADHAV MOHAN SINGH Vs. ELECTION TRIBUNAL CUM AGENCY DIVISIONAL OFFICER	August 21, 2006
JAGANNADHA RAJU ALIAS THAMIL RAJU Vs. STATE OF A P	September 21, 2006
JAGANNADHASWAMY TEMPLE Vs. GARUDA VENKATA RAO	October 12, 2006
JAKKULA VENKATA SWAMY Vs. DISTRICT COLLECTOR RANGA REDDY	October 22, 2006
JALDU VISVESWARA RAO Vs. MANDALA DHANA LAKSHMI	July 12, 2006
JALLA BHADRAYYA Vs. TATIKONDA SURYAKANTHAMMA	August 29, 2006
JAMIA MASJID MASJID HAZARATH BILALA HYDRABAD Vs. STATION HOUSE OFFICER SUB INSPECTOR OF POLICE R R DISTRICT	January 5, 2006
JAMPANA RAJYA LAKSHMI Vs. PATTAPU SEENAIAH	June 14, 2006
JAMPANA RAMA RAJU Vs. KANURI SURYANARAYANA	January 23, 2006
JANGA SARAIAH Vs. STATE OF A P	June 22, 2006
JAPSON ESTATES PVT LTD Vs. DY COMMISSIONER OF INCOME TAX	June 9, 2006
JATAVATH SLI Vs. MANDAL PRISHAD DEVLOPMENT OFFICER PEDDAVOORA	January 23, 2006
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY NON TEACHING STAFF ASSOIATION Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	March 23, 2006
JAYARAMA FINANCE AND LESSING P LTD Vs. BOBBA NAGESWARA RAO	August 31, 2006
JILLEHAMUDINAGAMANI Vs. SARVEPALLI VIJAYALAKSHMI	August 28, 2006
JITENDER CHOTTAI Vs. MUNICIPAL CORPORATION OF HYDRABAD	September 1, 2006
JONNAKUTI MOKSHANANDAM Vs. STATE OF AP	April 27, 2006
JONNALAGADDA SAMARAJYAM Vs. REGIATRAR SPECIAL COURT CONSTITUTED UNDER A P LAND GRABBING PROHIBITION	August 23, 2006
JONNALAGADDA SHUHASINI Vs. RAVELA AOGYAIAH	June 7, 2006
JONNAVITHULA SRINIVASA Vs. PARIMI VENKATA LAKSHMI NARASIAHA SASTRY	February 23, 2006
JUBILEE HILLS VO OPERATIVE HOUSE BUILDING SOCIETY Vs. ANIL KOLLY	November 23, 2006
JUVVADI RAGHU LAXMAN RAO Vs. STATE OF A P	July 12, 2006
JYOTHI CONSTRUCTIONS; K SRINIVASA RAO; MADHUCON PR Vs. SENIOR DIVISIONAL ENGINEER, CO-ORDINATION, HYDERAB	September 20, 2006
K A PRAKASH RAO Vs. U INDIRA DEVI	July 17, 2006
K AFSARUNNISA BEGUM Vs. K ANASUYA	March 14, 2006
K ARUN KUMAR ABBAYI Vs. RAMDASS MOTOR TRANSPORT LTD	July 19, 2006
K BALA KRISHNA Vs. DEBTS RECOVERY TRIBUNAL	June 19, 2006
K CHAKRAPANI Vs. DISTRICT LEVEL COMMITTEE	November 23, 2006
K DEEPATHI Vs. UNIVERSITY COLLEGE FOR WOMEN AUTONOMOUS	January 24, 2006
K GANGADHAR Vs. A P STATE ROAD TRANSPORT CORPORATION	November 9, 2006
K JAGADEESH REDDY Vs. ITC AND SECRETARY STATE TRANSPORT AUTHORITY	June 27, 2006
K JAMAL KHAN Vs. CUDDAPAH MUNICIPALITY	September 19, 2006
K K VALLI PRIMARY AGRICULTURE CO OPERATIVE SOCIETY WEST GODAVARI Vs. DISTRICT COLLECTOR WEST GODAVARI ELURU	January 2, 2006
K KANNAIAH Vs. S DESAMMA	March 8, 2006
K KKARUNAKAR Vs. APSRTC	January 24, 2006
K L D NAGASREE Vs. GOVERNMENT OF INDIA	December 11, 2006
K MADHUSUDAN Vs. CHAIRMAN/PERSON INCHARGE	August 5, 2006
K MALLIKARJUNA VARA PRASAD Vs. K POORNACHANDER RAO	July 7, 2006
K MANEMMA YADAIAH Vs. MUNICIPAL CORPORATION OF HYDRABAD	July 20, 2006
K MARUTHI MALLIKARJUNA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING	April 24, 2006
K MEGHAMALA Vs. DEVULAPALLI INDIRA	March 24, 2006
K MUNIRATHNAM Vs. BHASKAR NAIDU	February 15, 2006
K NAGARAJU Vs. STATE OF A P	April 19, 2006
K NAGESWARA RAO Vs. B NAGAMALLESWARI	November 22, 2006
K NARAYANA RAJU Vs. UNION OF INDIA	April 25, 2006
K NARSIMHULU Vs. VENUGOPALASWAMY VARU	August 10, 2006
K PAPI REDDY Vs. B VENKATESHWARULU	August 22, 2006
K PAVAN RAJ Vs. MUNICIPAL CORPORATION OF HYDRABAD	September 25, 2006
K PRATAP REDDY Vs. P V S RAMABABU	October 10, 2006
K PRATAP REDDY Vs. P V S RAMABABU	October 7, 2006
K PULLAIAH Vs. K GOWRAIAH	July 26, 2006
K RADHAKRISHNA ALIAS NARADAIAH Vs. K MOHANA MURALI	February 22, 2006
K RAJA GOPAL RAO Vs. UNION OF INDIA	September 18, 2006
K RAJAM RAJU Vs. P RANGAMMA	April 20, 2006
K RAMABRAHMAM Vs. G NARSINGH RAO	July 14, 2006
K RAMASESHU Vs. LABOUR COURT GUNTUR	March 21, 2006
K RAMBABU Vs. STATE OF A P	September 20, 2006
K S LIU Vs. A P CO OP TRIBUNAL	June 20, 2006
K SARANGAPANI Vs. ANNAMANENI KISHAN RAO	March 13, 2006
K SESHALATHA Vs. M V NAGESWARA RAO	October 17, 2006
K SHARADHA Vs. M KOTI REDDY	October 24, 2006
K SHARVANI Vs. K SRINIVASA KUMAR	March 14, 2006
K SHIVA RAMKRISHNA Vs. EMPLOYEES STATE INSURANCE CORPORATION VIJAYWADA	April 20, 2006
K SIVARAMA KRISHNA PRASAD Vs. STATE OF A P	September 5, 2006
K SIVRAMA KRISHNA PRASSAD Vs. STATEOF A P	September 12, 2006
K SRIHARI Vs. MUNICIPAL COUNCIL	September 29, 2006
K SRINIVASA KUMAR Vs. SHARVANI	March 14, 2006
K SRINIVASA RAO Vs. K RENUKA BAI	November 2, 2006
K SUBRAMANYAM REDDY Vs. T T DAVASTHANAMS	March 1, 2006
K SURESH KUMAR, S/O LATE K RAJAIAH Vs. COMMISSIONER, TOWN MUNICIPALITY, VIKARABAD, RANGAR	September 29, 2006
K SWARNA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	February 6, 2006
K SWARNA KUMARI SUBORDINATE JUDGE Vs. GOVERNMENT OF ANDHRA PRADESH	December 29, 2006
K TAHEER MAHI K MAHIPATHI RAO Vs. GENERAL MANAGERSOUTH DEPARTMENT OF TELECOMMUNICATIONS BHARTSANCHAR NIGAM LIMITED	July 26, 2006
K V CHUDAMANI AND ORS Vs. OSURI DEVENDRA PHANIKAR AND ORS	February 8, 2006
K V RAMKRISHNA Vs. SATEESH KUMAR REDDY	July 14, 2006
K V S N V PRASAD Vs. PUBLIC CLUB	January 2, 2006
K VENKAT RAJAM DEPOT MANAGER A P S R T C NIZAMABAD Vs. K S S R KRISHNA	February 15, 2006
K VENKATANATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	September 15, 2006
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	July 7, 2006
K VINAYAK REDDY Vs. SHRIRAM CHITS LIMITED	March 1, 2006
K YADAIAH Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	August 28, 2006
K YERRISWAY RAMAPPA Vs. SPECIAL DEPUTY COLLECTOR L A H L C	September 29, 2006
K. SREENIVASA RAO Vs. H. GANGADHAR	February 14, 2006
KACHANA PADMAVATHI Vs. PRODDATUR MUNICIPALITY	November 28, 2006
KAKATIYA UNIVERSITY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	November 22, 2006
KAKI SUBBAIAH ALIAS SUBBANNA Vs. STATE OF ANDHRA PRADESH	April 27, 2006
KALA JYOTHI PROCESS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER GANDHI NAGAR CIRCLE HYDERABAD	May 23, 2006
KALAGARA VIGHNESWARARAO Vs. GOVERNMENT OF A P	January 5, 2006
KALAKONDA PRAKASH Vs. BILLAKANTI VAMAN MURTHY	April 25, 2006
KALLEM SWAMY REDDY Vs. STATE OF A P	September 4, 2006
KALLIMAKULA REDDY SARASWATHAMMA Vs. V VASANTHAMMA	December 6, 2006
KALPANA THEATRE VIZIANAGARAM Vs. JOINT COLLECTOR VIZIANAGARAM	March 18, 2006
KALVACHERLA BALA TRIPURA SUNDARAMMA Vs. RACHURI SUBBARAYUDA	September 15, 2006
KAMARATHI SREEMURTHY Vs. KAMARATHI RAJESWARI	July 7, 2006
KAMEPALLI SITARAMIAH Vs. NALLURI KRISHNA MOHAN RAO	January 3, 2006
KAMISETTY NARAYANA MURTHY Vs. REVENUE DIVISIONAL OFFICER ELURU	April 12, 2006
KAMMILA DAMODAR RAO Vs. JILLEPALLI THANDAVA KRISHNA MURTHY	September 7, 2006
KAMRAN MIRZA Vs. COMMISSINER OF LAND REFORMS AND URBAN LAND CEILLINGS	March 28, 2006
KANAMARLAPUDI VENKATARATNAMA Vs. CHUNDURI PADMAVATHI	June 23, 2006
KANCHAN SHARMA Vs. UMA SHANKAR SHARMA	November 20, 2006
KANIGALLA VENKATA SUBBA RAO Vs. VICE CHAIRMAN VGTM URBAN DEVLOPMENT AUTHORITY	August 7, 2006
KANNEBOINA NAGESHWAR RAO Vs. POTLA SOORAMMA	September 11, 2006
KAPPA VENKATA SUBBA RAJU Vs. EMMURI SREERAMULUSETTYVENKATA SUBBAIAH SETTY NEW CO	February 15, 2006
KARAMPUDDI VENKATESWARLU Vs. GADDE LAKSHMAIAH	September 1, 2006
KAREDDY MANYAMMA Vs. STATE OF A P	September 26, 2006
KAREEM HUSSAIN Vs. VEERANKI RAMA KRISHNA PRASAD	December 29, 2006
KARETI VENU Vs. STATE OF A P	September 27, 2006
KARRI MARRIYAMMA Vs. PENUMATCHA RAMAMMA	August 29, 2006
KARU CHINA APPALASWAMY Vs. KARU PEDA APPALASWAMY	September 5, 2006
KARUMURI PRAKASH Vs. ARYA VYASYA SANGHAM	January 24, 2006
KARUMURI VEERA VENKATA SATYA NAGESWARA GUPTA Vs. BONDADA VEERAIAH	July 7, 2006
KARUTURI BULI VENKAYYA Vs. NEKKANTI SREE RAMAKRISHNA; N SATYAVATHI; PERICHERL	June 6, 2006
KARVEY STOCK BROKING LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	May 2, 2006
KASMIREDDI NARASIMHA REDDY VENKATA REDDY Vs. KASIMIREDDI SAROJAMMA NARASIMHA REDDY	June 21, 2006
KASTURI BROTHERS Vs. MUNICIPAL CORPORATION OF HYDRABAD	September 28, 2006
KASWA VENKATESHAM HANUMANDLU Vs. STATE OF ANDHRA PRADESH	July 3, 2006
KATA AROGYAIAH Vs. CHIPPA PENTAMMA	April 17, 2006
KATAMAREDDY SUNDARRAMI REDDY Vs. ELECTION COMMISSION OF INDIA	November 1, 2006
KATARI SATYAVATHI Vs. PULIDINDI DEVA SUNDARAYYA @ VITRAJU	February 28, 2006
KAVARU RAMAKRISHNA LAKSHMANNA Vs. KURELLA NAGAMANI NAGESWARA RAO	June 23, 2006
KAVETI SARADA Vs. VEMINENI HYMAVATHI	April 28, 2006
KAVITAM CO OPERATIVE RURAL BANK LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	March 3, 2006
KAVITAPU DEVI KIRANMAYI Vs. KAVITAPU SURYAKANTHAM	April 17, 2006
KERAM MANGAIAH Vs. AGENT OF GOVERNMENT AT KHAMMAM	March 23, 2006
KESORAM CEMENT Vs. STATE OF A P	March 1, 2006
KHAIRUDHIN ASFAFUDIN Vs. SOMI REDDY LAXMA REDDY	June 26, 2006
KHAJA NASEERUDDIN Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS	November 17, 2006
KHAJA NASEERUDDIN LATE Vs. DISTRICT COLLECTOR	November 27, 2006
KHAJA RAHEEMUDDIN Vs. DIVISIONAL FOREST OFFICER	January 4, 2006
KHAJA SAFIULLAH Vs. METTUBAGA REDDY	September 15, 2006
KHAMRUDDIN KHAN Vs. CHAIRMAN MUNICIPAL COUNCIL	November 2, 2006
KIKKISETTI PANDU RANG RAO Vs. BOORLA NAGA VENKATA SATYANARAYANA	December 1, 2006
KIKKISETTI PANDU RANGA RAO Vs. BOORLA NAGA VENKATA SATYANARAYANA	December 5, 2006
KILARAPU SATYAVATI Vs. DISTRICT COLLECTOR KAKINADA EAST GODAVARI DIST	January 24, 2006
KILARI AYYANNA PATRUDU Vs. GOVT OF A P	June 28, 2006
KILARI KONDAIAH Vs. DISTRICT COLLECTOR PANCHAYAT	November 8, 2006
KIMBERLY CLARK LIVER LIMITED Vs. STATE OF A P	March 10, 2006
KISHAN PRASAD PALAYPU Vs. REGISTRAR OF COMPANIES HYDRABAD	November 23, 2006
KOCHERIA VEERASWAMY Vs. STATE OF A P	March 7, 2006
KODANDARAMASWAY VARI TEMPLE Vs. COMMISSIONER OF SURVEY	October 26, 2006
KODEPAKA NARSAIAH Vs. DANDI NARSIMHA	February 23, 2006
KOKI PRABHAKAR REDDY Vs. STATE OF A P	August 30, 2006
KOLA NARSIMHULU Vs. VENUGOPALASWAMYVARU	August 10, 2006
KOLANATI SATYANARAYANA Vs. NIZAMPATNAM MASTAN	September 19, 2006
KOLETI MARRUTHI NAGABHUSHANAM Vs. DISTRICT COLLECTOR KARIMNAGAR DIST	August 28, 2006
KOLLAM PADMA LATHA Vs. KOLLAM CHANDRA SEKHAR	September 28, 2006
KOLLAREDDY VENU GOPALA SWAMMY REDDY Vs. MANCHERIAL MUNICIPALITY	September 13, 2006
KOLOR SYAMA RAJU Vs. VENKATESHWARA MAHAL REGD	July 12, 2006
KOMMURU RAMA MOHANARAO Vs. V KANAKA DURGAIAH	June 29, 2006
KONA VENKATA SIVA SURYA CHANDRA SEKHAR Vs. BONDA VENKUNAIDU	December 22, 2006
KONDA RAMA KRISHNA Vs. BAYANA SESHA REDDY	July 26, 2006
KONDA SURYANARAYANA Vs. STATE OF A P	February 8, 2006
KONDAPAKA LAKSHMI NARSHIMHA CHARYULU Vs. J SUDHAKAR	December 12, 2006
KONEJETI SURESH Vs. STATE OF A P	August 9, 2006
KONETI RAMCHANDRA Vs. G ANJAPPA	November 8, 2006
KOPPARAPU RATNA KUMARI Vs. BATCHU LAKSHMI	July 25, 2006
KOPPISETTI SATYANARAYANA Vs. STATE OF A P	July 13, 2006
KOPPULA KOTAIAH Vs. GUMMADI VASANTHA RAO	December 12, 2006
KOPPULA REEZU LACHAIAH Vs. STATE OF A P	November 13, 2006
KORIPATHI SRIRANGA GOPALA RAO Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT	June 6, 2006
KORVI ROSAIAH Vs. MITTA SRINIVASA REDDY	February 23, 2006
KOSARAJU LAKSHMI TULASI Vs. KOSARAJU RAMCHANDRA RAO	September 29, 2006
KOTHAPALLE HAZARATHAIAH Vs. NALISETTY VENKATA NARASIAH	July 5, 2006
KOTHOTA MARINE FISHERMENCO OPERATIVE SOCIETY WEST GODAVARI DIST Vs. DIRECTOR OF FISHERIES A P	March 16, 2006
KOTIPALLI NAGESWARA ALIAS KOTUPALLI Vs. YANDRAPALLI NAGAIAH	August 29, 2006
KOTTA NARAYANA MURTHY Vs. SUB REGISTRAR JAGGAMPET EAST GODAVARI DISTRICT	December 26, 2006
KOTTE RAJAM Vs. SINGARENI COLLIERIES COMMPANY	July 21, 2006
KOVURI BABJI Vs. STATE OF ANDHRA PRADESH	October 12, 2006
KPDELA SIVA PRASAD RAO Vs. KORITALA VENKATA RAMANAIAH	September 4, 2006
KRISHI SAGAR AGRO INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER NO. II	January 4, 2006
KRISHNA PULVERSING MILLS Vs. EMPLOYEES STATE INSURANCE COPORATION	September 14, 2006
KRISHNA RAI Vs. UNITED INDIA INSURANCE COMPANY LTD	April 24, 2006
KRISHNA SARMA Vs. RAMESH KUMAR JOSHI	February 24, 2006
KRISHNAIAH Vs. GOVERNMENT OF A P	August 30, 2006
KSHATRI AMMINIBAI Vs. BEDESI SURYANARAYANA SINGH	February 8, 2006
KUCHIBHOTLA VENKATA NARSIMHA PERAYYA SASTRY ADOPTED K VENKATA RAO Vs. NARSIMHADEVARA JAGDEESWARA RAMA KRISHNA	June 30, 2006
KUCHIMANCHI SUBBA RAO Vs. KANCHANA PRABHAKARA RAO	March 1, 2006
KUNA THIRUMALAMMA Vs. R SIVA NAGI REDDY	November 27, 2006
KUNCHI KRISHNA MOHAN Vs. SENTINI CERAMICA PVT LTD	July 14, 2006
KUNCHI KRISHNA MOHAN Vs. SENTNI CERMICA PVT LTD	June 14, 2006
KUPPILI VENKATA RAO Vs. KUPPILI SURYAKANTHAMMA	August 29, 2006
KURELLA NAGA DRUVA VUDAYA BHASKARA RAO Vs. GULLA JANIKAMMA ALIAS MACHARAMMA	September 27, 2006
KURRA BUTCHAMMA Vs. GOVERNMENT OF A P SOCIAL WELFARE DEPT	March 23, 2006
KYATHAM YADAGIRI Vs. SECRETARY TO GOVERNMENT ENERGY POWER-I DEPT	April 4, 2006
KYATHUR CHAKALI CHINNAKA Vs. NOORJAHAN BEGUM G NAZEER AHMED	June 19, 2006
L HASSAN KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	April 12, 2006
L HEMLATHA Vs. T SURYACHANDRA REDDY	March 1, 2006
L K PRABHAVATHI Vs. K V SREE RAMA MURTHY	September 19, 2006
L P CHRISTIAT Vs. SURYANARAYANA	December 12, 2006
L VARA LAKSHMI Vs. R V LAKSHMI REDDY	December 27, 2006
LACHAPETA RAMALAXMI Vs. LACHAPETA BALANARSAIAH	September 13, 2006
LAKKARAJU RADHA KRISHNA Vs. PYARLE RAMA SARMA	October 16, 2006
LAKSHMI BAI Vs. CHINNAIAH	November 17, 2006
LAKSHMI BAI Vs. PEDDA LAKSHMAN	November 17, 2006
LAKSHMI GENERAL FINANCE LTD Vs. EXECUTIVE ENGINEER YRPC DIVISION MAHARANIPETA	February 22, 2006
LAKSHMI GENESH FILMS Vs. GOVERNMENT OF A P	June 21, 2006
LAKSHMI TRADING CO M/S. Vs. DOKKODA SATYAVANI	March 12, 2006
LAKSHMI TRADING COMPANY SAMALKOT Vs. DOKKODA SATYAVANI	April 12, 2006
LALLITHA TYAGI Vs. M CHANDRA KALA	August 18, 2006
LAND ACQUISITION OFFICER AND REVENUE DICISIONAL OFFICER KAVALI Vs. NAGISETTI VENKATASUBBAIAH	September 25, 2006
LARSEN AND TOUBRO LIMITED Vs. STATE OF ANDHRA PRADESH	October 12, 2006
LARSEN AND TOUBRO LTD Vs. STATE OF A P	August 21, 2006
LAVETI RAMAYAMMA Vs. BONDALA NUKARAJU	March 14, 2006
LAVU NARMADA L NARENDRA NATH Vs. VONVEMOR EAMCET06 JAWAHARLALA NEHRU TECHNOLGICAL UNIVERSITY	July 18, 2006
LAVU SRI KRISHNA RAO Vs. MOTURI NAGENDRA RAO	August 8, 2006
LAXMI BAI Vs. NEELAM NARSIMHA	February 1, 2006
LELLA POTLA PADMAJA Vs. LELLA KOTESWARA RAO	June 7, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. KADAPA MUNICIPAL CORPORATION	November 15, 2006
LINGAM SUBRAMANYAM Vs. PUTTA SESHADRI	April 3, 2006
LINGU SAVITHRI Vs. P SAHDEV	January 3, 2006
LOKARA OM KUMAR Vs. BAIKAN SATYANARAYANA	June 20, 2006
LOKARA OM KUMAR Vs. BAIKAN SATYANARAYANA	June 26, 2006
LT SECURITY OFFICER NAVAL ARMAMENT DEPOT VISHAKAPATNAM Vs. JAGARAPU SIMHADRI	November 17, 2006
M A AHAD QURESHI Vs. COMMISSIONER OF POLICE	August 23, 2006
M A AZIZ Vs. MOHD ABDUL QUDDUS	April 27, 2006
M A E KUMAR KRISHNA VARMA Vs. SRI RAMOJI RAO	September 22, 2006
M A GAFFAR Vs. STATE OF A P	February 22, 2006
M A JALEEL Vs. PRAKASH ROAD LINES LTD	November 7, 2006
M A KHADER KHAN Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL AND ORS	June 22, 2006
M A SALAM Vs. S SIDDAMMA	November 23, 2006
M A SULTHAN MOHIUDDIN Vs. MOHAMMAD SULEMAN BABU	June 9, 2006
M ANJAIAH MALLAIAH Vs. GOVT OF A P	November 23, 2006
M BHOOPAL REDDY Vs. LABOUR COURT 1	March 16, 2006
M C JAIN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P	March 18, 2006
M D SOUJANYA Vs. S V V P V M C MAHILA VIDYA PEETH	January 24, 2006
M G BROTHERS FINANCE LIMITED Vs. J BADRINATH KRISHNAIAH SETTY	August 21, 2006
M GOPALA KRISHNA Vs. DIVISIONAL SECRETARY COMMISSIONER RAILWAY PROTECTION FORCE	July 7, 2006
M HYMAVATHI SUBBARAO Vs. M KOTESHWARARAO SUBBARAO	July 14, 2006
M JAGANNADHA RAO Vs. GOVERNMENT OF A P	November 8, 2006
M JAGDEESWARA RAO Vs. DIVISIONAL FOREST OFFICER	September 1, 2006
M KALYANI Vs. DISTRICT COLLECTOR PRAKASHAM	January 21, 2006
M KRISHNA MOHAN Vs. STATE OF AP	June 7, 2006
M KRISHNA MOHAN Vs. STATE OF A P	June 27, 2006
M LAKSHMA REDDY Vs. STATE OF A P	July 27, 2006
M MADHUSUDHAN RAO Vs. STATE OF A P	April 12, 2006
M MALLIKARJUN Vs. STATE OF A P	February 23, 2006
M NABEED BASHA Vs. G MD ISMAIL	July 13, 2006
M NARSINGA RAO Vs. MUKUNDLAL MISRA	September 1, 2006
M P GURIVI REDDY Vs. PADISELA SRINIVASULU	December 4, 2006
M P VENKATESHWARLU REDDY Vs. M BHIKSHALU	October 24, 2006
M PADMAVATHI Vs. HYDERABAD URBON DEVELOPMENT AUTHORITY	September 8, 2006
M PADMAVATHI Vs. SIDDAHAMSETTY RAJESHWAR	July 4, 2006
M PRABHAKAR REDDY Vs. STATE OF A P	June 14, 2006
M RAGHVA RAO Vs. ORUGANTI BUCHIREDDY	April 6, 2006
M RAJ NARAYANA ALIAS RAJU Vs. STATE OF A P	February 16, 2006
M RAJAGOPAL REDDY Vs. STATE BANK OF INDIA ADB GOVINDARAPPET BRANCH	February 14, 2006
M RAJENDRA PRASAD Vs. STATION HOUSE OFFICER	April 28, 2006
M RAMASWAMY Vs. GOLLA RANGAMMA	April 5, 2006
M RAMCHANDRA REDDY Vs. GOVERNMENT OF A P	February 1, 2006
M RAMI REDDY Vs. SPECIAL COMMISSIONE OF LAND REVENUE GOVT OF A P	July 31, 2006
M S K NARAYANA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETTES GOVERNMENT OF A P	April 25, 2006
M SAINATH LINGANNA Vs. EZAF PENTAVVA	October 27, 2006
M SARASWATHI Vs. DIST COLLECTOR	December 20, 2006
M SATYANARAYANA Vs. VISWANATH KAKAR	December 21, 2006
M SATYANARAYANA Vs. BHIMAVARAMMUNICIPAL COUNCIL	July 5, 2006
M SESAGIRI RAO Vs. M RUKKAMMA	April 21, 2006
M SHEELAMMA Vs. B ALIBERT	January 6, 2006
M SHIVA KUMAR Vs. A BAL REDDY	September 28, 2006
M SIVARAM Vs. STATE OF A P	August 22, 2006
M THIPPE SWAMY Vs. L LALITHA KUMARI	September 28, 2006
M V R SASTRY Vs. MOHD ZAHED ALI	June 7, 2006
M V SAVANI Vs. M D SAVANI	March 29, 2006
M V V SATYANARAYANA Vs. UNION OF INDIA	August 18, 2006
M VENKATA NAIDU Vs. STATE	February 22, 2006
M Y JAGADESH Vs. STATE OF ANDHRA PRADESH	June 21, 2006
M.V.S. SURYANARAYANA RAJU Vs. COMMERCIAL TAX OFFICER AND ORS.	August 24, 2006
MADA VENKATA MUTYALA RAO Vs. GOVERNMENT OF ANDHARA PRADESH	October 30, 2006
MADAKA KRISHNAIAH Vs. ASSOCIATE DIRECTOR OF RESEARCH	January 25, 2006
MADALA SIVA KASHIRATHNA PRAMEELA RANI Vs. AMBATI JANARDHANA RAO	June 28, 2006
MADDALA SAI LAKSHMI Vs. MEDISETTI LAKSHMI NARASAMMA	March 2, 2006
MADDINENI KOTESWARA RAO Vs. MADDINENI BHASKARA RAO	October 26, 2006
MADDIRALA BABU RAO Vs. MANDLURI VENKAIAH	September 19, 2006
MADDULA SATYANARAYANA MURTHY SEETHARAMASWAMY Vs. LAND ACQUISITION OFFICER	June 21, 2006
MADIGUNDU SHANKARA ALIAS CHANDRS Vs. STATE OF A P	June 15, 2006
MADIPEDDI RAJALINGAM Vs. RUDROJU CHINNA SOMAIAH	July 28, 2006
MADIWADA ANKINEEDU Vs. DISTRICT COLLECTOR	June 9, 2006
MAFTLAL FINANCE CO LTD Vs. NOBLE TRAVELS	November 22, 2006
MAGANTI KANAKADURGA Vs. MAGANTI VENKATESWARLU	April 27, 2006
MAGANTI SUBRAHMANIYAM Vs. K DURGA DAS	March 31, 2006
MAHABOOB MASTANA BEGUM ALIAS MUNTAZ BEGUM Vs. GOVERNMENT OF A P	November 9, 2006
MAHABUBABAD GRAM PANCHAYATWARANGAL DIST Vs. GOVERNMENT OFA P	July 13, 2006
MAHAKALI RAMALINGAM Vs. ELECTION AUTHORITY COMMISIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION A P	March 18, 2006
MAHAVEER LOHIYA Vs. STATE OF A P	September 26, 2006
MAHAVIR LOHIYA Vs. STATE OF A P	September 1, 2006
MAHER FATIMA Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDRABAD	January 24, 2006
MAHINDRA AND MAHINDRA FINANCIAL SERVICE LTD Vs. TALAMADIA DURGA GOUD	September 11, 2006
MAJETI BASAVAMMA Vs. MAJETI VENKATESWARA RAO	April 28, 2006
MAJOR B G VISHWAS Vs. PRESIDENT AND CORRESPONDENT SRI BALA SIVA YOGENDRA MAHARAJ DEGREE COLLEGE	February 1, 2006
MAKEMALLA SAILOO Vs. SUPRITENDENT OF POLICE NAGONDA	February 1, 2006
MALAVATH BABULAL Vs. STATE OF ANDHRA PRADESH	August 31, 2006
MALIREDDY RAJASEKHARA REDDY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	February 14, 2006
MALLADI RAVISHANKAR Vs. ANADARAJU CHITS PVT LTD	October 10, 2006
MALLAMKONDU VENKATA RAMANA Vs. BANAKATHI ABULAMMA	December 29, 2006
MALLANNAGARI MALLAREDDI Vs. MALLANAGARISU SHEELA	September 12, 2006
MALLAREDDI MADANA MOHANARAO ALIAS KANDA Vs. STATE OF A P	February 14, 2006
MALLIAKARJUNASRINIVASA GUPTA Vs. K SHESHIREKHA	March 10, 2006
MAMATHA CHIT FUND P. LTD. (IN LIQUIDATION) Vs. SMT. DOURE SWARROPA RANI AND ORS.	February 28, 2006
MAMIDALA SURESH BABU Vs. TIRUMALASETTI KRISHNAMURTHY	April 25, 2006
MAMIDI SAI REDDY Vs. M SHIVA REDDY	March 6, 2006
MANAGEMENT OF DIVISIONAL ENGINEER TELECOMMUNICATIONS Vs. VENKATAIAH SAYANNA	July 7, 2006
MANAGING COMMITTEE MASJID IBRAHIMIA Vs. HYDERABAD ALLEYN METAL WORKS LTD	March 9, 2006
MANAGING DIRECTOR ALFA LAVAL INDIA LTD Vs. SHAILAJA PUTTAGUNTA	April 12, 2006
MANAKSHIA LIMITED Vs. INSPECTORE LEAGAL METROLOGY WEINGHT AND MEASURES DEPARTMENT	January 28, 2006
MANCHABOINA GURAVAIAH Vs. DISTRICT COLLECTOR ELECTION AUTHORITY FISHERIES NALGONDA DISTRICT	June 29, 2006
MANDA VIKRAM DEV Vs. M SUPRIYA	January 23, 2006
MANDA YADAGIRI Vs. GUJJULAVENKAT REDDY	July 12, 2006
MANDALA GANGUNAIDU Vs. PALAVALASA GOPINAIDU	November 21, 2006
MANDALA SIMHACHALAM Vs. NEDURU TRINATH	October 24, 2006
MANEPPALLI MOHAN RAO Vs. N B M MURALI KRISHNA	November 18, 2006
MANGALI VENKATESH Vs. SHAIK MASTAN	December 20, 2006
MANGIPUDI LAKSHMINARASIMHAM SANSKRUTA VEDA PATASALA AND CHALIVENDRAM Vs. MANGIPUDI VISWESWARA SRINIVASA RAO	November 29, 2006
MANGIPUDI LAKSHMINARAYANA Vs. MANGIPUDI VARALAXMI	March 31, 2006
MANOJ MIRROR INDUSTRIES Vs. AUTHORITY UNDER SECTION 50 OF A P SHOPS AND ESTABLISHMENT ACT LABOUR OFFICER	February 3, 2006
MARAM SUJATHAMMA Vs. STATE ELECTION COMMISSION	June 28, 2006
MARGADARSI MARKETING PVT LTD Vs. GIRISH SANGHI	September 8, 2006
MARUTHI COLLEGE ENGINEERING AND TECHNOLOGY Vs. MOHD SALAHUDDIN GHORI	June 28, 2006
MARUTHI CONSTRUCTIONS Vs. GOVERNMENT OF A.P. AND ANR.	September 13, 2006
MASHETTY VENKATESHAM Vs. JOINT COLLECTOR	October 12, 2006
MASINI SHEKAR REDDY Vs. STATE OF A P	March 10, 2006
MASOOLA MASTAN Vs. STATE OF ANDHRA PRADESH	December 29, 2006
MATAM SUJATHA Vs. MANAGER RAMAKASHYAP CHITS ANDHRA LTD	July 21, 2006
MATHATHITA SAI MEDITATION CENTRE YOGASHRAM HANAMKONDA Vs. NALLELLA LACHAMMA	March 1, 2006
MAUSUL ALIAS MANNUR NARAYAN REDDY Vs. STATE OF A P	March 1, 2006
MAVUDI RANGUNAIDU Vs. PALAVALASA VENKATARAO	December 26, 2006
MAVURI RANI VEERABHADRAMMA ALIAS KANDARPA PRAMEELA ALIAS MAVURI PRAMEELA Vs. STATE OF ANDHRA PRADESH	December 21, 2006
MAVURI RANI VEERABHADRAMMA ALIAS KANDRAPA PRAMEELA Vs. STATE OF ANDHRA PRADESH	November 10, 2006
MD MOHMOOD Vs. STATE OF A P	April 5, 2006
MD NAZIRUDDIN Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR	September 4, 2006
MD SHABBIR AHMED Vs. ZARRAR BIN ABDULLA	November 2, 2006
MD SIKANDER KHAN Vs. GOVT OF A P HOME DEPT	March 14, 2006
MD TAJUDDIN Vs. MD ABDUL RAHAMAN	November 13, 2006
MEDA ANJAMMA Vs. VIKRAM CHINA VEERAIAH	March 3, 2006
MEDIPALLY PETAIAH PAPAIAH Vs. REVENUE DIVISIONAL OFFICER	July 10, 2006
MEDIWORLD INFOTECH Vs. C E I CONSULTANCY	March 13, 2006
MEESALA SRINIVASA RAO Vs. ADAPA KRISHNA KUMARI	December 7, 2006
MEKA SURAMMA VENKANNA Vs. SURABATHULA MURLIDHARA RAO	June 21, 2006
MEKALA BHASKAR Vs. RETURNING OFFICER DY DIRECTOR OF SOCIAL WELFARE DEPARTMENT	July 7, 2006
MERIA NARAYUDU Vs. M BRAMARAMBA	February 2, 2006
MIDWEST INDIA INDUSTRIES LTD. Vs. STATE OF A.P. AND ANR.	March 13, 2006
MIGADA VARALAKSHMI Vs. MIGADA SRINIVAS	June 7, 2006
MIR FAZAL ALI NASIRI Vs. STATE OF A P	December 1, 2006
MIR KHAIRUDHIN Vs. K SOMI REDDY	June 26, 2006
MIR MUJAHID ALI Vs. MUNICIPAL CORPORATION OF HYDERABAD	June 5, 2006
MIRYALAGUDA MUNICIPALITY Vs. YECHURI KRISHNA MURTHY S O KANKAIAH	January 28, 2006
MISBAHUDDIN BABU KHAN Vs. MUNICIPAL CORPORATION OF HYDRABAD	October 19, 2006
MOHAD KHASIM Vs. G MEERA BAI	November 17, 2006
MOHAMMAD SHAFI Vs. STATE OF A P	April 20, 2006
MOHAMMED FAREED Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD	December 11, 2006
MOHAMMED YOUSUFUDDIN Vs. M D AZIZUDIN	February 14, 2006
MOHAMMED ZAHEER AHMED Vs. SYED SHAH SHUJAUDDIN QUADRI	March 24, 2006
MOHD ABBAS ALI Vs. MASOOD BIN MOHD ALI KHALIL	October 31, 2006
MOHD ABBAS HUSSAIN KHAN Vs. KUNDUR PUSHPA MALA DEVI	April 21, 2006
MOHD ABDUL RAZAK Vs. B VENKATESH ALIAS VENKTAIAH	March 16, 2006
MOHD AYUB Vs. MOHD ABDUL LATEEF KHAN	April 19, 2006
MOHD IBRAHIM Vs. MUNNI ALIAS ZAINAB BEE	November 3, 2006
MOHD JANIMIYA Vs. A P STATE ROAD TRANSPORT CORPORATION SECUNDRABAD	March 9, 2006
MOHD RAHAMATULLAH HUSSAIN Vs. STATE OF A P	March 8, 2006
MOHD SHAFIUDDIN Vs. STATE OF A P	June 7, 2006
MOHD TAHER MIRZA Vs. STATE OF A P	February 20, 2006
MOHD TAHSEEN Vs. STATE OF AP	October 18, 2006
MOHD YOUSUF QUERSHI Vs. CHUNNI BEGUM	August 17, 2006
MOHD ZIAUDDIN Vs. STATE OF A P	October 18, 2006
MOKATI GANGAYYA RANGAPPA Vs. SATYAVOLU PAPARAO LAKSHMIPATHI	July 12, 2006
MOLLETI APPALANAIDU Vs. MOOKALA YERRUNAIDU	September 12, 2006
MOMINDLA SAILOO Vs. MAMINDLA PADMA	January 6, 2006
MONDIKAR SAMBAJI Vs. STATE OF A P	December 26, 2006
MOODE LAKSHMA NAIK Vs. GOVERNMENT OF A P	July 17, 2006
MOTHEY SAROJINI Vs. KARIGIRI CO OP HOUSING SOCIETY LIMITED	November 3, 2006
MOTTE RAJARAM Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER ADILABAD	February 13, 2006
MRKR MBGEC Vs. CHIEF ADMINISTRATIVE OFFICER CONSTRUCTION SOUTH CENTRAL RAILWAY SECUNDRABAD	March 23, 2006
MSHYAMALA Vs. DISTRICT PANCHAYAT OFFICER	August 28, 2006
MUDDASANI RAJAMBA Vs. NANDRE BHASKAR	March 9, 2006
MUDDASANI SAROJANA Vs. MUDDASANI VENKATA NARSAIAH	July 12, 2006
MUDDULA KURMA CHINNA RAJANNA Vs. STATE OF A P	October 12, 2006
MUILAPUDI VEERA VENKATA BALAYOGI SATYANARAYANA KRISHNA RAO Vs. MULLAPUDI INDRAVATHI DORAYYA	July 3, 2006
MUKARRAM JAH TRUST FOR EDUCATION AND LEARNING Vs. ASSISTANT CITY PLANNER	November 13, 2006
MUKESH TELI Vs. BHARTI TELI	December 9, 2006
MUKHTIAR SINGH Vs. STATE OF A P	January 31, 2006
MUKKERA MALLESH Vs. STATE OF A P	February 15, 2006
MULAKALAVATHY Vs. SUDDALA NARAYANA	March 3, 2006
MULLAH AHMED Vs. ACHARYA N G RANGA AGRICULTURALUNIVERSITY	March 23, 2006
MULLAPUDI VENKATARAYUDU Vs. KAKARLA MADHUBALA	February 24, 2006
MULUGU UMMA REDDY Vs. STATE OF A P	November 16, 2006
MUMMIDI RAGHAVENDRA RAO Vs. MALLADI GOLLAMMA	December 6, 2006
MUNAGAPATI VEERANJANEYULU AND OTHERS Vs. BATHULA LAXMA REDDY AND OTHERS	November 13, 2006
MUNGAPATI VEERANJANEYULU Vs. BATHULA LAXMA REDDY	November 30, 2006
MUNICIPAL CORPORATION OF GUNTUR Vs. B SYAMALA KUMAI	September 27, 2006
MUNICIPAL CORPORATION OF HYDRABAD Vs. G SAROJINI	November 21, 2006
MURTAZA MOOSAVI Vs. HEMENDRA V SHAH	March 29, 2006
MUSTAFA MUSLIM MINORITY WELFARE ASSOCIATION, REP B Vs. MRS SEETHA MAHALAKSHMI, W/O LATE SUBBA REDDY	September 29, 2006
MUTTHA WORKERS CO ORDINATION COMMITEE Vs. COMMISSIONER OF POLICE	November 3, 2006
MYALAVARAPU SUBBA RAO Vs. KOLLAPALLI LAKSHMI	February 8, 2006
MYLA GANTARIAH Vs. KADALI PEDDIRAJU	July 10, 2006
MYLAPORE RAJESWARI DEVI Vs. PONNAMANDA LAKSHMI BAI	September 8, 2006
N AHMEDULLAH SYED AHMEDULLAH Vs. STATE OF A P	June 28, 2006
N ANIL KUMAR Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES	February 8, 2006
N GURURAJA RAO Vs. CIRCLE INSPECTORE OF POLICE ALAMPUR MAHABUBNAGAR DIST	March 2, 2006
N JANAKAMMA Vs. B VENKATA LAKSHAMMA	November 13, 2006
N K LEASING AND CONSTRUCTION P LTD Vs. COMMISSIONER OF INCOME TAX	June 9, 2006
N KRISHNAMURTHY Vs. STATE OF A P	December 11, 2006
N LAXMIPATI SASTRY Vs. REGISTRAR OSMANIA UNIVERSITY	March 7, 2006
N NAGA RAJU Vs. HIGH COURT OF ANDHRA PRADESH	October 24, 2006
N NARSHIMHA REDDY Vs. BHAHMATHANTRA PARAKALAMUT	February 15, 2006
N PADMAKAR REDDY Vs. GOVERNMENT OF A P	January 27, 2006
N PRABHAKARA NAIDU Vs. NELLORE FINANCE CORPORATION	September 4, 2006
N R PATEL AND CO Vs. T APARNA	April 27, 2006
N RAMESH VENKATADRI Vs. STATE OF AP	August 23, 2006
N RAMKRISHNA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND EILING VISAKHAPATNAM	February 28, 2006
N SEKHAR Vs. GOVT OF A P	June 20, 2006
N SUNAJA Vs. KATRAGADDA SURESH	March 22, 2006
N VENKATAIAH Vs. SECRETARY A P REDIDANTIAL EDUCATIONAL INSTITUTIONS SOCIETY	February 17, 2006
NAINAZ JEHANGIR DARABHANA Vs. REGIONAL PASSPORT OFFICER	December 19, 2006
NALAZALA SRINIVAS RAO Vs. S LOKESWARA RAO	March 16, 2006
NALLABOTHULA SREESHAILAM Vs. STATE OF A P	February 16, 2006
NALLAMALA PADMAJAALIASMUPPALA PADMAJA Vs. NALLAMALA RAMESH	September 16, 2006
NALLAMSETI VEERAGHAVULU APPARAO Vs. SANGISETTI RAMALAKSHMI	September 25, 2006
NALLAPATI KOTAMMA VARADAIAH Vs. LANKA BHAGYALAKSHMI PRAKASAM	July 19, 2006
NALLURI SINGAIAH Vs. BANDLAPATI KISHORE BABU	April 5, 2006
NAMBI NARAYAN RAO Vs. NAMBI RAJESHWAR RAO	September 27, 2006
NAMBURI KARUNASREE Vs. STATE OF AP	December 29, 2006
NANGINENI RADHAKRISHNA MURTHY Vs. KANNEGANTI NAGENDRAMMA	September 21, 2006
NANJALA SATYANARAYANA Vs. JOINT COLLECTOR	February 24, 2006
NARASIMHA Vs. V AANNAPURNA	November 28, 2006
NARAVULLA VAJRAMMA Vs. UNITED INDIA INSURANCE CO LTD	September 22, 2006
NARAYANAM VENKATA CHALAMAJI Vs. BAIRUNDAN AMARSINGH	October 10, 2006
NARIMATI MUKESH ALIAS MUTHAIAH Vs. A P FOREST DEVLOPMENT CORPORATION LTD	January 24, 2006
NARINDER KUMAR Vs. UNION OF INDIA	March 24, 2006
NARNE ESTATES PRIVETLTD Vs. E SURENDERRAO	July 26, 2006
NARRA SUBHAS CHANDRA BOSE Vs. STATE OF ANDHRA PRADESH	November 6, 2006
NATAKAM RAJARAM Vs. STATE OF ANDHRA PRADESH	June 20, 2006
NATIONAL INSURANCE CO LTD Vs. ISLAVATH CHINNAMMA	April 4, 2006
NATIONAL INSURANCE CO LTD Vs. ANJANEYA TOBACCO COMPANY	January 6, 2006
NATIONAL INSURANCE CO LTD Vs. SINGAM ATCHAMMA	October 18, 2006
NATIONAL INSURANCE CO LTD Vs. R GOVINDA RAJU	November 30, 2006
NATIONAL INSURANCE CO LTD Vs. GUMPELLI MUNISHWAR	July 3, 2006
NATIONAL INSURANCE CO LTD Vs. MITTAPALLI SUNDARAMMA	August 31, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. ADDITIONAL COMMISSIONER FINANCE MUNICIPAL CORPORATION OF HYDRABAD	September 28, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. BOYA RODDA LINGAMMA	December 5, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. M JAGAN MOHAN	April 28, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. D SIVASANKAR	April 26, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. RAHEEMA BEGUM	March 20, 2006
NATIONAL INSURANCE COMPANY LTD Vs. ABBAS BEE	February 7, 2006
NATIONAL INSURANCE COMPANY LTD Vs. PITTALA RAMULU	June 27, 2006
NATIONAL MINERAL DEVLOPMENT CORPORATION Vs. STATE OF ANDHRA PRADESH	August 25, 2006
NATUBHAI CHOTABHAI PATEL Vs. PATNAM SHAKUNTALA	July 28, 2006
NAVARATHAN SINGH Vs. STATE OF A P	April 27, 2006
NEETHA CHINTAWAR Vs. BODUGAM GOPI	June 26, 2006
NEKKANTI PADDAYYA Vs. GULLAPALLI VENKATA SURYANARAYANA NARASIMHA MURTHY	June 6, 2006
NEKKANTI SATYANARAYANA MURTHY Vs. MANNE NAGAMMAGARI CHOULTRY	March 10, 2006
NELLORE NAGARAJU Vs. STATE ELECTION COMMISSION	November 9, 2006
NELLORE NAGARJU RAMANAIAH Vs. STATE ELECTION COMMISSION	November 19, 2006
NERELLA DHANUNJAYA Vs. COMMISSIONER MUNICIPAL CORPORATION OF WARANGAL	December 12, 2006
NERUSU SEETHARAVAMMA Vs. NERUSU DURGAIAH	November 28, 2006
NETHRA CHITS P LTD Vs. B RAMCHANDRA REDDY	March 16, 2006
NETWORK INC Vs. K R MOHAN REDDY	September 20, 2006
NEW INDIA ASSURANCE CO LIMITED Vs. B GOPALA	March 27, 2006
NEW INDIA ASSURANCE CO LTD Vs. KOMMA VENKATESWARLU	April 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. NALLA BOI SUSHEELA	August 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. S GANGU BAI	December 6, 2006
NEW INDIA ASSURANCE CO LTD Vs. NAIDU KRUPA RAO	November 16, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C GIRAMMA	April 5, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T NARSIMHA MURTHY RAJU	March 28, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G SAILAJA	March 7, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. G SAILAJA	February 7, 2006
NEW KAMAL BAR AND CAFE Vs. STATE OF A.P. AND ANR.	January 27, 2006
NEW MATCHING CENTRE Vs. BANKATLAL	July 7, 2006
NIDAMANURI RAMANA KUMARI Vs. ERUKULA SESHA RAO	June 5, 2006
NIJAYA LAKSHMI BUILDERS AND DEVLOPERS P LTD Vs. A RAJENDER	February 8, 2006
NILE LTD Vs. RENEWABLE ENERGY SYATEMS LTD	April 18, 2006
NIMMAGADDA GANGADHARA RAO Vs. STATE OF A P	November 14, 2006
NIMMAGADDA PADMANABHA RAO Vs. KOSARAJU SATYAVATHI	March 1, 2006
NIMMAGADDA SABASIVA RAO Vs. STATE OF ANDHARA PRADESH	June 15, 2006
NIMMAKA JAYARAJU LATE SOWRYAPPA Vs. CHIEF MINISTER OF A P GOVERN MENT	August 2, 2006
NIMMAKAYALA GANGA RAO VENKATARATNAM Vs. NIMMAKAYALA VENKATARATNAM	November 28, 2006
NIRUJOGI APPALA NAIDU Vs. NIRUJOGIROJA	March 1, 2006
NIRUJOGI APPALA NAIDU Vs. NIRUJOGI ROJA	March 31, 2006
NOONE RAMESH Vs. STATE OF A P	August 23, 2006
NORMAN SWAROOP ISSAC Vs. STATE BANK OF INDIA	October 30, 2006
NYLAPALLY NARAYANA Vs. BRAHMANAPALLY SAROJINI	August 11, 2006
O SREENIVASULU Vs. P SANTHI	December 7, 2006
OBHINNI SRINIVASA RAO Vs. DEPUTY COMMISSIONER EDOWMENTS DEPARTMENT	February 14, 2006
OBHINNI SRINIVASA RAO Vs. DEPUTY COMMISSIONER, ENDOWMENTS DEPARTMENT, KAKINA	February 15, 2006
OFFICIAL LIQUIDATOR, SUGANTI ALLOYS CASTINGS LTD Vs. EDUPUGANTI SUBBA RAO	April 19, 2006
OGIBOYINA KOTAIAH Vs. STATE OF A P	June 26, 2006
OLLEPU SOMAIAH Vs. SATATE OF ANDHRA PRADESH	July 12, 2006
OM SURYA ELECTRONICS PVT LTD Vs. VINAY ELECTRONICS	August 18, 2006
OMAR KHASIM Vs. DABBURI MADHUSUDHANA RAO	October 19, 2006
OMMI SETTI Vs. HEERA CHAND	July 14, 2006
ON THE WAY BAKERS OVEN Vs. SUSHEELA DEVI	February 28, 2006
ORIENTAL INSURANCE CO LTD Vs. M MALLESAPPA	October 24, 2006
ORIENTAL INSURANCE CO LTD Vs. BHIMALA PAVAN KUMAR	November 17, 2006
ORIENTAL INSURANCE CO LTD Vs. BHIMALA PAVAN KUMAR	November 16, 2006
ORIENTAL INSURANCE CO LTD Vs. PALLA NAGESWARA RAO	November 21, 2006
ORIENTAL INSURANCE CO LTD Vs. SYED YUSUF	September 11, 2006
ORIENTAL INSURANCE CO LTD Vs. N KOUSALYA	September 12, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. NAKIRIKANTI NARENDRA BABU	June 27, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. BRANCH MANAGER	December 7, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. NAKIRIKANTI NARENDRA BABU	June 7, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. P BALAGANGADHARE RAO	March 3, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. S LAXMI	July 3, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. NUNE MASTAN	August 11, 2006
P AGARWAL Vs. MOHAN RAO	June 13, 2006
P ANIL BABU Vs. ASSISTANT SESSIONS JUDGE BAPATIA	April 3, 2006
P ANNAMMAD Vs. N N A PATRICK	August 29, 2006
P B B NARSHIMHA RAO Vs. ENVIRONMENT PROTECTION TRAINING AND SEARCH INSTITUTE GOVERNMENT OF A P	February 14, 2006
P BEEJI JAN Vs. STATE OF ANDHRA PRADESH	November 27, 2006
P C SANJEEVA RAO Vs. COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM	November 16, 2006
P DURGAMMA Vs. GOVT OF A P	September 20, 2006
P GANGADHAR Vs. STATE OF A P	February 10, 2006
P GANNAVARAM MANDAL OF E G DISTRICT, SIDDIREDDI SA Vs. STATE ELECTION COMMISSIONER, BUDHA BHAVAN, SECUNDE	July 11, 2006
P H JANARDHAN Vs. STATE OF ANDHRA PRADESH	August 17, 2006
P JAGADAMBA Vs. STATEELECTION COMMISSION	July 26, 2006
P JAGDESHWAR Vs. P LAXMI BAI	October 26, 2006
P JANARDHANARAO Vs. VENKATESWARA TRANSPORT	November 13, 2006
P K AGARWAL Vs. S RAJ MOHAN RAO	June 30, 2006
P KANAKADURGAMMA Vs. STATE OF A P	July 12, 2006
P KRISHNA VAMSI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 12, 2006
P LINGAMMA Vs. P VENUGOPAL	September 13, 2006
P MADAN MOHAN RAO Vs. STATE OF AP	September 26, 2006
P MALLAIAH Vs. GOVERNMENT OF A P	March 8, 2006
P MANI Vs. M V MADHAVA REDDY	March 1, 2006
P MUNIRATHAM REDDY Vs. B MUNIRATHNAM REDDY	February 22, 2006
P N SHANMUGAM Vs. P D VADIVELU	January 4, 2006
P PADMANABHA RAO Vs. BATHINI SRINIVASA RAO	November 29, 2006
P PARAMESWARAN POTTI Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES CO LTD	April 28, 2006
P PRABHAKARA RAO Vs. P KRISHNA	December 22, 2006
P PRABHAKARA RAO Vs. Y VENKATA MOHAN RAO	August 21, 2006
P PUSHAVATHI Vs. R GANGIREDDY RAMANAREDDT	February 15, 2006
P RAGHAVENDER Vs. HIGH COURT OF A P	August 17, 2006
P RAGHU KUMAR Vs. SPECIAL OFFICER MUNICIPALITY BHADRACHALAM	December 13, 2006
P RAJAMALLU Vs. GOVERNMENT OF ANDHRA PRADESH	September 24, 2006
P RAJASEKHAR Vs. COMMISSIONER MUNICIPAL CORPORATION OF VISAKHAPATNAM	November 16, 2006
P RAMCHANDER RAO Vs. STATE OF A P	March 18, 2006
P S MANOHAR NAIDU Vs. STATE ELECTION COMMISSION	June 30, 2006
P S NIRANJAN Vs. CONTROLLER OF EXAMINATIONS	November 10, 2006
P S R KRISHNA Vs. UNION OF INDIA	September 27, 2006
P SHIVA KUMAR Vs. PANCHANAGULA VENKATA NAGALAXMI	April 26, 2006
P SIVANANDAM Vs. SRI SRINIVASA MARKETING CO	February 15, 2006
P SRINIVASA RAO Vs. CHIRRAVURI GOKARNACHARI	February 8, 2006
P SUDHAKAR REDDY Vs. M CHALAPATHI REDDI	September 29, 2006
P SWARNA LATHA Vs. STATE OF ANDHRA PRADESH	October 31, 2006
P V B SHARMA Vs. MISHRA SHATU NIGAM LTD	August 1, 2006
P V S S R ANJANEYULU Vs. STATE OF A P	March 22, 2006
P V V PRASAD Vs. GOVERNMENT OF A P	February 16, 2006
P VENKATARAYUDU Vs. ANDHRA BANK	November 7, 2006
P VENKATESHWARA REDDY Vs. K VEERANJANEYULU	August 2, 2006
P VENKATESWARLU Vs. BHARAT HEAVY ELECTRICALS LIMITED	October 26, 2006
P VENKATESWARLU NARAYANA Vs. STATE OF A P	July 10, 2006
P.L. GANAPATHI RAO Vs. COMMISSIONER OF INCOME TAX	June 16, 2006
PABBA SHIVA KOTI Vs. UMA MAHESWARI BOILED RICE UNIT JANAGAON	February 13, 2006
PADALA BULLI BHAMI REDDY Vs. SURA NAGABHUSHAN RAO	April 18, 2006
PADALA HARINATHA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	September 26, 2006
PADALA KANIKI REDDY Vs. PADALA SRIDEVI	July 24, 2006
PADAMATI VENKATA SUNDARA RAO Vs. STATE OF A P	February 13, 2006
PADMA YADAMMA Vs. GADDAM PRABHAKAR GOUD	October 17, 2006
PADMANABHUNI CHINA SUBBA RAO Vs. SPECIAL DEPUTY COLLECTOR	June 27, 2006
PADMATI VENKATA SUNDARA RAO Vs. STATE OF A P	January 13, 2006
PADMAVATHI RICE MILL Vs. STATE OF A P	April 12, 2006
PALAKURTHU LAXMI GANAPATHI RAO AND GUNDU SUBHADRAMMA Vs. MANISHA VIDEO VISION	July 20, 2006
PALAKURTIVARI CHOULTRY Vs. DISTRICT COLLECTOR MACHILIPATNAM	July 5, 2006
PALAMANDA PRABHAKAR Vs. STATE ELECTION COMMISSION	November 2, 2006
PALEMA THRIMURTHI ALIAS PULI Vs. STATE OF A P	November 2, 2006
PALETI ANIL BABU Vs. STATE OF AP	April 3, 2006
PALIKA BHASKARA RAO Vs. JUTTUGA SAVITRI	June 28, 2006
PALIKA SRINIVASA KUMAR Vs. STATE OF A P	March 8, 2006
PALLAVI ENCLAVE FLAT OWNERS WELF ASSOCIATION Vs. STATE OF A P	January 24, 2006
PAMANDI SATHISH ALIAS SATYA NARAYANA POCHAIAH Vs. STATE OF A P	July 31, 2006
PAMU PADMAVATHI Vs. PERATI YAKUB REDDY	December 4, 2006
PAMUJULA NARAYANA Vs. RAMCHANDRUNI MALAKONDAIAH	February 8, 2006
PANCHUMARTHI PRASAD RAOVENKATESWARLU HINDU Vs. P VENKATA SUBBA RAO	July 10, 2006
PANJALA RAJAIAH Vs. GOVERNMENT OF INDIA	March 21, 2006
PANNALA RENUKA Vs. KAVALI VENKATIAH	September 1, 2006
PANTIYALA RAJA Vs. GOGUMALLA CHINA KOTAIAH	March 21, 2006
PARAMESWARA VEERRAJU REDDI Vs. STATE OF A P	January 28, 2006
PARAPALLI KUMAR Vs. STATE OF A P	August 4, 2006
PARASA RANGA RAO Vs. MATHS SANJEEVA RAO	June 14, 2006
PARASA RANGA RAO Vs. MATHE SANJEEVA RAO	April 14, 2006
PARAVATHIPARAMESHWARA CABLES Vs. A P TRANSMISSION CORP LTD	August 28, 2006
PARCHURI RATNAKAR RAO Vs. STATE OF A P	June 27, 2006
PARISA RAMBABU Vs. STATE OF A P	October 27, 2006
PARTIES NAMES FENOPLAST LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	June 9, 2006
PASUMARTHI VENKATA RAMANA VEERRAJU Vs. MANNE VIMALA BHASHKARA LAXMINARAYANA RAO	June 6, 2006
PASUPULETI MOHANA RAO Vs. KOTHAMASU RAMAKOTESWARA RAO	June 6, 2006
PATCHA VENKATARAMA RAO Vs. INDIAN OIL CORP LTD	September 19, 2006
PATEL AND COMPANY Vs. GOVERNMENT OF A P	March 21, 2006
PATHAN HUSSAIN BASHA Vs. STATE OF A P	October 26, 2006
PATNAN VENKATARAMANA Vs. MUTNURU VENKATARAMANA	October 30, 2006
PAVAN CHIT FUNDS Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 29, 2006
PAVANA SUTHA PLATE EMBOSSERS PVT LTD Vs. COMMISSIONEROF TRANSPORTGOVT OF A P	July 17, 2006
PAVANA SUTHA PLATE EMBOSSERSPRIVET LIMITED Vs. COMMISSIONER OF TRANSPORT GOVERNMENT OF ANDHRA PRADESH	June 17, 2006
PEDDA JAGANNADHA RAO Vs. RANANKI JANIKAMMA	November 21, 2006
PEDDAVANDLA NARAYANAMMA Vs. PEDDASANI VENKATA REDDY	December 28, 2006
PEDDI KUMARA SWAMY @ MUTHYALA KUMARA SWAMY AND OTHERS Vs. STATE OF A.P.	March 8, 2006
PEDDI KUMARA SWAMY ALIAS MUTHYALA KUMARA SWAMY Vs. STATE OF A P	March 9, 2006
PEDIGALA GANADHAR Vs. STATE OF ANDHRA PRADESH	February 10, 2006
PEEDIKA RAJANNA DORA Vs. RAJENDRA PRATHAP BHANJ DEO	March 10, 2006
PEETHANI SATYANARAYANAN ALIAS SOMADULA SATYANARAYANA Vs. PEETHA VENKATA RAO	September 21, 2006
PENDOTI LINGAIAH Vs. CHINTHA MUTHAIAH	August 10, 2006
PENMATSA PADA Vs. INDUKURI SEETAMMA	June 7, 2006
PENMETSA VENKATA SATYA APPALA VISWESWARA DURGA SATYA SUBRAHMANYA VARMA Vs. SECRETARY TO GOVT OF A P	September 29, 2006
PENMETSA VENKATA SATYA APPALA VISWESWARA DURGA SATYA SUBRAMANIYA VARMA Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	September 9, 2006
PENTAPATI SUBBA RAO Vs. JUPUDY PARDHA SARATHY	September 21, 2006
PENUBOYINA RAGHAVULA Vs. KONAKALLA MUKTESWARARAO	October 24, 2006
PENUGONDA SREENIVASA REDDY Vs. PENUGONDA PRAMEELA	April 21, 2006
PENUMASTA NAESHIMHA RAJU Vs. VALLURI JAYA PRAKASA BABU	January 23, 2006
PERAMSETTY SRI RAMA PRASAD GURUNATHAM Vs. ELECTION OFFICER	July 11, 2006
PERUBOYINA SATYANARAYANA Vs. STATE OF A P	March 10, 2006
PESALA ANUDEEP Vs. PANCHAYAT SECRETARY	December 14, 2006
PETLA SURYANARAYANA MURTHY Vs. SINGAMPALLI APPALANAIDU	December 4, 2006
PHOOL CHAND GUPTA Vs. AGRICULTURAL MARKET COMMITEE	October 24, 2006
PICHETTI NAGAVENI Vs. AYALURI GAYATHRI W/O NAGENDRA KUMAR, R/O D NO 3-7,	September 20, 2006
PIDIKITI ANAND RAJU MOHAN Vs. STATE OF A P	February 15, 2006
PILLARISETTI HARINATH BABU Vs. SPECIAL DEPUTY COLLECTOR	June 6, 2006
PILLELZ JNGAPPA Vs. GARLAPATI PRAKASAM	April 10, 2006
PITTALA KISTAIAH Vs. GANTA LAXMI	October 31, 2006
POLAMRAJU RAMA SESHAGIRI RAO Vs. CHENNAPAGADA VENKATA NAGA SATYAVATHI	October 31, 2006
POLASA RAJALAXMI Vs. M A RAHEM	June 21, 2006
POLEPAKA JOHN NOEL Vs. ANDHRA BANK WARANGAL DIST	March 31, 2006
POLISETTY PADMAVATHI Vs. T MALLIKARJUNA GUPTA	March 8, 2006
POLIVELA MACHARAYYA Vs. PALIVELA TIRUPATHAMMA	August 11, 2006
POMMADI DURGA RAO Vs. KOTA VENKATARAO	September 29, 2006
PONGULATI JAYARAJU Vs. STATE OF A P	November 20, 2006
POONAM CHATARJEE Vs. GANAPATHY NALAMAHARAJU REDDY	July 4, 2006
POOSALA NARSAYYA Vs. STATE OF A P	May 30, 2006
POSINA YEDUKONDALA VENKATARAMANA Vs. PATHAPATY RAMACHANDRARAJU	September 29, 2006
POST MASTER CHIRALA HEAD POST OFFICE CHIRALA Vs. VOLETI SATYA PANIVARDHINI	February 22, 2006
POST MASTER CHIRALAHEAD POST OFFICER Vs. VOLETY SATYA PANIVARDHINI	February 2, 2006
POTHUGUNTA BABU Vs. STATE A P	June 7, 2006
POTINA RAMU Vs. P SIVA PRASAD	January 5, 2006
PRAKASH ARTS Vs. MUNICIPAL CORPORATION HYDRABAD	October 26, 2006
PRATEEK VOHRA Vs. GAUTAM JANA	July 14, 2006
PREMIER CHEMICAL INDUSTRIES Vs. MEMBER COVENER	March 2, 2006
PREMODAYA Vs. BHARAT PETROLEUM CORPORATION LTD	September 18, 2006
PRINCIPAL CHIEF CONSERVATOR OF FORESTS A P Vs. T BHASKAR RAO	February 2, 2006
PRISMA HOME APPLIANCES P. LTD. Vs. INDIAN BANK	March 7, 2006
PROGRASIVE CONSTRUCTION CO Vs. SOUTH CENTRAL RAILWAY	September 20, 2006
PTNANA VENKATARAMANA Vs. MUTNURU VENKATARAMANA	October 13, 2006
PUBLIC PROECUTOR HIGH COURT OF A P Vs. PALLA APPANNA	July 20, 2006
PUBLIC PROSECUTOR Vs. PAMARTHI VENKATRAMANA ALIAS RAMANA	August 30, 2006
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KASAPPAGARI KRISHNA REDDY	August 30, 2006
PUBLIC PROSECUTOR HIGH COURT OF A P HYDRABAD Vs. DASARI SUBBARAO	March 23, 2006
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. ADIREDDY DEMUDU	September 7, 2006
PUBLIC PROSECUTOR HIGHCOURT OF A P Vs. BHADRAGIRI VENKATA RAVI	September 13, 2006
PUBLICPROSECTOR HIGH COURT OF A P Vs. BANDARU MALLAIAH	September 13, 2006
PULAPARTI SANKUNTALA BAI Vs. MYGAPULA RAMANANEYULU	February 22, 2006
PULLAMBOTIA KASTURIBAYAMMA Vs. RAMESH V PAREKH	March 18, 2006
PULUGU KARNAKAR REDDY Vs. SHREYA FINANCIERS AND HIRE PURCHASE	October 23, 2006
PUNJAB AND SIND BANK Vs. RATAN STEEL COMPANY	January 31, 2006
PUNNAM ARUNA Vs. ELECTION COMMISSION	October 18, 2006
PUNNAPU REDDY RAMASUBBA REDDY Vs. STATE OF A P	November 13, 2006
PURUSHOTHAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	December 8, 2006
PURUSHOTTAM Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	December 18, 2006
PUVVADA SANYASI LINGAM Vs. PUVVDAPEDA PEDA STYANARAYANA MURTHY	November 24, 2006
QAMAR BEGUM Vs. HABEEBUNNISA	November 27, 2006
QAMAR JEHAN KAUSER Vs. MOHD IBRAHIM MOOSA	June 28, 2006
R JAGAPATHI RAJU Vs. STATE OF A P	June 16, 2006
R K AGARWAL Vs. VIJAYA KUMARI	September 27, 2006
R M UMAIYAL Vs. STATE OF A P	March 29, 2006
R MALLIKHARJUNA Vs. STATE OF A P	February 22, 2006
R MOTHYA NAIK Vs. STATE OF A P	April 12, 2006
R SAI BABU Vs. BHARAT SANCHAR NIGAM LIMITED	November 29, 2006
R V RAMA PRASAD Vs. STATE OF ANDHRA PRADESH	August 17, 2006
R V RAMA PRASAD S/O GURUMURTHY NELLORE BRANCH, NEL Vs. STATE REP BY ITS DEPUTY SUPERINTENDED OF POLICE, S	August 27, 2006
R. KRISHNA Vs. GOVT. OF ANDHRA PRADESH	March 13, 2006
RADHA KRISHNA IRON STORES Vs. SRIKAKOLAPU PULLAMA	November 21, 2006
RAFEEQ AHMED Vs. HAMEED AHMED KHAN	March 8, 2006
RAGHAVENDRA EXPORTS Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ANR.	December 11, 2006
RAHUL AWASTHI Vs. STATE OF A P	March 29, 2006
RAJ KUMAR Vs. VENKTESWARA COTTAN GINNING MILLSNANDYAL	March 1, 2006
RAJA INDUSTRIES SITUATED AT YELLAREDDY TOWN Vs. AGRICULTURAL MARKET COMMITTEE	March 8, 2006
RAJA RAJESHWARI ENTERPRISES Vs. STATE OF A P	April 26, 2006
RAJAKAJANA SEVA SANGHAM MEDIKONDURU Vs. REVENUE DIVISIONAL OFFICER GUNTUR	June 27, 2006
RAJENDER PRASAD AGARWAL Vs. MYSARI ANASUYA	June 13, 2006
RAJENDRA PRASAD AGARWAL Vs. MYSARI ANASUYA	June 23, 2006
RAJESH GOTHI Vs. GRANDHI PADMANABHAN	September 28, 2006
RAJETI LAXMI Vs. STATE OF A P	July 12, 2006
RAJLABORATORIES Vs. STATE OF A P	February 15, 2006
RAJPAL SINGH Vs. COLLECTOR AND DISTRICT MAGISTRATE HYDRABAD DISTRICT	May 30, 2006
RAJVIR INDUSTRIES LTD Vs. STATE OF A P	December 27, 2006
RAKAMAPALEM BHUPATHAMMA Vs. AMBAKAM VARATHAMMA	April 18, 2006
RAM SWAROOP SANKLA Vs. CHANDRAPAL SINGH	November 20, 2006
RAMAGIRI SHUSHILA Vs. STATE OF A P	June 28, 2006
RAMAKRISHNA EDUCATION SOCIETY NANDYAL Vs. CHAIRMAN NANDYAL MUNICIPALITY KURNOOL DISTRICT	March 21, 2006
RAMESH AGENCIES Vs. ANDHRA PRADESH CO POERATIVE OIL SEEDS GROWERS FEDERATION LIMITED	April 5, 2006
RAMESH CHAND Vs. POLLAGONI VENKANNA	September 12, 2006
RAMESH PRASAD Vs. SUB COLLECTOR ASIFABAD	December 5, 2006
RAMESH STEEL RE-ROLLING MILLS Vs. C.C. AND C.E. (A)	November 9, 2006
RAMGOPAL BAJAJ Vs. SECRETARYMUNICIPAL ADMINISTRATION GOVT OF A P	June 23, 2006
RAMTHU THOMAS Vs. STATE OF A P	September 27, 2006
RANI SUNDARAMMANI Vs. GOVT OF A P REVENUE DEPARTMENT	June 7, 2006
RAPETI VEERINAIDU Vs. THOTA GANGADHARA RAO	February 16, 2006
RATANLAL SONI Vs. NITYANAND SANGHI	February 24, 2006
RAVELLI YELLAIAH Vs. P S TOOPRAN	December 28, 2006
RAVI VENKATRAVAMMA KRISHNA MURTHY Vs. VENUGOPALA SWAMY TEMPLE	June 7, 2006
RAVIKANTH INDUSTRIES Vs. STATE OF A P	March 1, 2006
RAVURI LAKSHMINARSIMHA RAO Vs. AMUDALAPALLI NAGESWARA RAO BAPAIAH	June 6, 2006
RAYADURGA PEDA REDDEPPA Vs. RAYADURGAM NARSHIMHA REDDY	February 21, 2006
RAYUDU APPA RAO Vs. RAYUDU CHANTIBABU	November 30, 2006
REDDY RAMAMURTHY Vs. GOLI BHASKARA RAO	July 24, 2006
REDDY SHETTY SRINIVAS Vs. STATE OF A P	July 26, 2006
REDDY SURYA RAO ALIAS SURYANARAYANA Vs. REVENUE DIVISIONAL OFFICER	July 19, 2006
REGULA KRISHNA Vs. KONDAPALLY SAMPATH KUMAR	June 15, 2006
REGULAVALASA RAMARAO Vs. MUNAGAVALASA KANAKARATNAM	June 29, 2006
RELIANCE GRANITE PRIVATE LTD Vs. GOVERNMENT OF A P	January 24, 2006
RENUKANTA MULLAIAH Vs. SIRCILLA RAJAMMA	July 26, 2006
RENUKUNTLA RAMA CHANDAR Vs. B NOORUDDIN	July 19, 2006
REV KARRA JEREMAIAH Vs. KURRAKULA LAZARUS	March 22, 2006
REVENSASIDDESEHWARA TRADERS A FIRM CARRYING ON BUSINESS Vs. STATE OF A P	April 4, 2006
REVENUE DIVISIONAL OFFICER Vs. REGISTRAR SPECIAL COURT	August 30, 2006
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER Vs. MADUGANTI KRISNA REDDY	October 18, 2006
ROHIT STEELS PVT LTD Vs. PODDAR PROJECTS LTD	November 20, 2006
RUNKANA RAMAKRISHNA RAO Vs. RUNKANA VENKATARATNAM	November 2, 2006
RUSUMU SESHAIAH Vs. STATE ELECTION COMMISSION OF ANDHRA PRADESH	February 3, 2006
S B P S RAM MOHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION	August 2, 2006
S B P S RAM MOHAN SARVARAYA TEXTILES LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 8, 2006
S BASHEER AHMED KHADER BASHA Vs. VELURU MUNIRATHNAM	December 6, 2006
S BRAHMANANDAM LAXMINARAYANA Vs. S RAMA DEVI	November 18, 2006
S C BOSE AND CO Vs. G SRIKANTH	February 24, 2006
S IBRAHIM MISKIN SAHEB Vs. YUSUF MIAHA ABDUILAH SAHEB	June 30, 2006
S J K STEEL CORPORATION LTD Vs. T SATHYA NARAYANA	October 27, 2006
S JAYAMMA Vs. ORIENTAL INSURANCE COMPANY LIMITED	December 22, 2006
S K DASTAGIR Vs. KAGAZNAGAR MUNICIPALITY, REP BY ITS CHAIR PERSON	October 18, 2006
S KOTESWARA RAO Vs. STATE OF AP	June 18, 2006
S L CONSTRUCTUIONS NAGPUR MAHARASHTRA Vs. ALPATI SRINIVASA RAO	June 7, 2006
S M KANTHA RAJU Vs. TERAPALLI DYVASAHATA KUMAR	September 19, 2006
S MAHABOOB BASHA Vs. B R MOHAN RAO	March 31, 2006
S MALLIKARJUNA RAO Vs. GOVERNMENT OF A P	June 5, 2006
S MOHANA RAO Vs. HANUMANTHU RAJAGOPALA RAO	March 16, 2006
S MURALI KRISHNA Vs. A P SCHEDULED CASTES COOPERATIVE FINANCE CORPORATION LIMITED	January 27, 2006
S NAGENDER Vs. GOVRNMENT OF A P	April 6, 2006
S NARASIMHA Vs. JOINT COLLECTOR II RANGAREDDY DISTRICT	January 27, 2006
S PAKEER SAHEB Vs. NAGARJUNA GRAMEENA BANK	January 3, 2006
S PAPARAO Vs. STATE OF KARNATAKA	September 22, 2006
S PENTAIAH Vs. KHATIJA BEE	September 26, 2006
S PRABHAVATHI Vs. ROHINI KILARU	August 3, 2006
S PURUSHOTHAM Vs. STATE OF A P	August 21, 2006
S RASHMI Vs. STATE OF ANDHRA PRADESH	October 11, 2006
S SAI BABU Vs. DIRECTOR GENERAL OF FIRE SERVICES	July 10, 2006
S SANTHANAM Vs. STATE OF A P	February 17, 2006
S SANTHANM Vs. STATE OF A P	February 7, 2006
S V RAMANA Vs. DISTRICT COLLECTOR	June 21, 2006
S V RAO Vs. CREDENTIAL FINANCE LTD	February 17, 2006
S VASANTHA Vs. DISTRICT COLLECTOR	December 12, 2006
S VIJAYA RAMA RAO Vs. SECUNDERABAD CANTONMENT BOARD	February 13, 2006
S VYKUNTAM Vs. G NARAYAN	October 24, 2006
S YEDUKONDALU Vs. DISTICT COLLECTOR WEST GODAVARI	August 3, 2006
S. HARIDAS Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF A.P.	March 9, 2006
SABBANA VENUGOPALA RAO Vs. CHINTADA SURYANARAYANA	July 19, 2006
SABEER AHMED Vs. SHAMSHAD BEGUM	June 8, 2006
SADHU NARAYANA Vs. S H O I TOWN P S KADAPA	April 19, 2006
SADULA JANARDHAN Vs. STATE BANK OF HYDRABAD MAIN BRANCH	July 13, 2006
SAI CHITS AND FINANCERS Vs. D CHINNA VENKATAIAH	April 3, 2006
SAI ENGINEERING CONTRACTORS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	September 8, 2006
SAI PRIYA CONSTRUCTION COMPANY Vs. K ANANTHA KUMARI SATYA RAJU	February 8, 2006
SAINI LAKSHMI Vs. BOLLIEPALLI JANARDHAN ALIAS JANARDHAN CHARY	November 2, 2006
SAKINA BEE Vs. VENKAT SWAMY	December 1, 2006
SALVAJI PRABHAKAR RAO Vs. STATE OF A P	March 29, 2006
SANA VIJAYA Vs. KANNABOINA SHANKAR VEERAMALLU	September 26, 2006
SANAPALA JAGANNADHA RAO Vs. STATE OF A P	February 15, 2006
SANAPAREDDY MAHEEDHAR SESHAGIRI Vs. STATE OF A P	December 6, 2006
SANARA PYDI RAJU Vs. T VENKATA RAO	November 14, 2006
SANICONS Vs. GOVERNMENT OF ANDHRA PRADESH	January 4, 2006
SANICONS SECUNDERABAD Vs. SUPERINTEND ENGINEER APHM ECRP CUDDAPAH	January 4, 2006
SANTOSH KANWAR Vs. DASHRATA RAO S/O KISHAN RAO	November 29, 2006
SANTOSHLAL GUPTA Vs. BHANU HOTELS AND PROPRIETOR PVT LTD	October 18, 2006
SARADA ENGINEERING CO Vs. M A SATTAR	March 6, 2006
SARDA ENG. COMPANY Vs. M.A. SATTAR	March 3, 2006
SATISH KUMAR MOR Vs. RAJESWARA RAO	March 31, 2006
SATYAMMA Vs. G LALITHA BAI	February 24, 2006
SATYAVARAPU APPALARAJU Vs. GOVERNMENT OF A P	September 21, 2006
SATYAVATHI Vs. STATE OF A P	April 6, 2006
SAVITRI ALIAS SARASWATHI Vs. STATE OF ANDHARA PRADESH	February 15, 2006
SAYAM VENKATA GANESH Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT	January 4, 2006
SD FASIUDDIN Vs. DEPOT MANAGER A P S R T C NIRMAL DEPOT	March 16, 2006
SD HUSSAIN Vs. SHAIK NAZEER	November 14, 2006
SEEPALLY THIRUPATHI Vs. REPELLI MALLIKARJUN	March 6, 2006
SEEPANA GUNA PRASAD Vs. STATE OF A P	March 16, 2006
SEGURI JANGAIAH Vs. A P KHADI AND VILLAGE INDUSTRIES MAHABOOBNAGAR	December 18, 2006
SENIOR DIVISIONAL MANAGER NEW INDIA INSURANCE CO LTD Vs. K KIRAN	July 28, 2006
SEREDDY LATCHI REDDY Vs. STATE OF ANDHRA PRADESH	February 17, 2006
SETTY VENKAYA Vs. NALLAMILLI KANNAYYAMMA	July 12, 2006
SHABBIR ALI Vs. STATE OF A P	October 30, 2006
SHAIK ALI SAHEB Vs. K RAJASHREE	August 11, 2006
SHAIK BABUMIYA Vs. GENERAL MANAGER APSRTC	November 16, 2006
SHAIK BASHEER AHMED Vs. SHAIK YAKOB AHMED	February 28, 2006
SHAIK BEEBI Vs. STATE OF ANDHRA PARADESH	October 10, 2006
SHAIK GHANI Vs. STATE A P	October 18, 2006
SHAIK GHARIB BABA Vs. STATE OF A P	December 12, 2006
SHAIK HUSSAIN Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	January 27, 2006
SHAIK JAMEELA Vs. MUNICIPAL CORPORATION	June 20, 2006
SHAIK JHANI TRADING Vs. VIJAYAWADA MUNICIPAL CORPORATION	November 29, 2006
SHAIK MAQBOOL Vs. STATE OF A P	April 12, 2006
SHAIK MASTAN Vs. KAREMPUDI DHARMA RAO	March 27, 2006
SHAIK PAKEER AHMMAD Vs. STATE OF AP	March 16, 2006
SHAIK RAFATH BEGUM Vs. T V R ANJANEYULU	August 18, 2006
SHAIK SAIFULLAH Vs. STATE OF A P	March 20, 2006
SHAIK SHAFIULLA ALIAS SHAFI ALIAS ARAKA SHAFI Vs. STATE OF A P	November 1, 2006
SHAIKH AVULA MASTAN Vs. SHAIKH ABID	October 16, 2006
SHAIKH MASUMVALI Vs. STATE OF A P	September 21, 2006
SHAMSHAD Vs. STATE OF ANDHRA PRADESH	September 12, 2006
SHAMSUDDIN Vs. ATTA ANURUDDIN	June 19, 2006
SHAMSUNDER TIWARI ALIAS SHAMLAL TIWARI Vs. NARSIMHA REDDY	December 7, 2006
SHANKAR SAYANNA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT	September 19, 2006
SHANKARAMMA NARSHIMHA Vs. MOHAMMED ABDUL HAMEED MOHD RAMZAN ALI	July 6, 2006
SHANKARLAL PALLOD GOVERDHANLAL PALLOD Vs. ZAHEERABAD MUNCIPALITY	August 8, 2006
SHASHIKANT RAI Vs. SUBHASH CHANDRA AND OTHERS	October 10, 2006
SHEELAM SWAMY Vs. SUPERINTENDENT OF POLICE	December 20, 2006
SHIEK SAJID ALI S/O SHIEK MAHBOOB ALI Vs. CIRCLE INSPECTOR OF POLICE KALAPATHAR PS, TADBAN,	November 1, 2006
SHIVAM THEATRE Vs. GOVERNMENT OF ANDHRA PRADESH	October 12, 2006
SHIVANATH RAJ HARNARAIN (INDIA) LTD Vs. ASSISTANT COMMISSIONER (CT) LTU AND ORS	November 2, 2006
SHIVARATHI SHARATH KUMAR Vs. STATE OF A P	May 30, 2006
SHRADDHA GOEL Vs. COLLECTOR MARKET VALUATION SANGAREDDY	January 25, 2006
SHRIKANTAM TALKIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 12, 2006
SIDDAPALLY RAMI REDDY Vs. STATE OF A P	August 4, 2006
SIDDIREDDI SATYANARAYANA MURTHY Vs. COMMISSIONER OF PANCHAYAT RAJ ANDRURAL EMPLOYMENT GOVT OF AP	July 11, 2006
SIKKAKOLLI VENKATA LALITHA Vs. SIKAKOLLI HARANATH BABU	February 8, 2006
SINGAM NARSA GOUD Vs. STATE OF A P	September 18, 2006
SINGAMALA SANKARA NATH ALIAS NATH Vs. STATE OF A P	November 22, 2006
SIRIVELLA STEPHEN CHANDRA RAO Vs. SIRIVELLA GNANAMANI	April 4, 2006
SIRIVURI PRAVEEN VARMA Vs. SIRIVURI SWARNA KUMARI	April 28, 2006
SISTU PULLAM RAJU Vs. STATE OF A P	June 28, 2006
SIVAREDDI SUBBA RAO Vs. SIVAREDDI GANEMMA	October 10, 2006
SIVISHI ASSOCIATES Vs. JAGADEESHWARI AGENCIES	February 6, 2006
SJK STEEL PLANT LIMITED Vs. GOVERNMENT OF INDIA	February 14, 2006
SK MASEED JILANI Vs. STATE OF A P	June 8, 2006
SOMAGANI VENKATA SUBBAMMA Vs. DISTRICT PANCHAYAT OFFICER	March 24, 2006
SOMATIRUMALA REDDY Vs. K SAMBASIVA RAO	November 10, 2006
SOMISETTY BALAVENKATA SUBBAIAH SHETTY Vs. P SREENIVASULLU SETTY	October 24, 2006
SOMU ADINARAYANA Vs. BALANAGU SUBBA RAO	October 19, 2006
SONTI SRINIVASA RAO NAGESHWARA RAO Vs. BOINA LAKSHMI NARAYANA VENU GOPAL RAO	July 7, 2006
SOOGURU SUBRAMANYAM Vs. STATE OF A P	August 28, 2006
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SLBC Vs. BOLLOJU GOPIAH	January 31, 2006
SPECIAL TAHSHILDAR LAND ACQUISITION FOR ESSAR GUJARAT LTD Vs. CHELIKANI CHIRANJEEVI	March 9, 2006
SPRING FIELDS FINANCIAL SERVICES LTD Vs. STATE OF A P	February 20, 2006
SRI HARSHA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER AND ANR.	August 30, 2006
SRI KALIKA DEVI TEMPLE BHAJANA MANDALI TANDUR R R DISTRICT Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P	December 19, 2006
SRI LAKSHMI ENTERPRISES Vs. COMMERCIAL TAX OFFICER	October 9, 2006
SRI SAI TRADERS Vs. ASSISTANT SUPPLY OFFICER CIRCLE I	June 22, 2006
SRI SARADHI ENTERPRISES Vs. APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	August 1, 2006
SRI VENKATESHWARA CASHEW MANUFACTURERS Vs. COMMERCIAL TAX OFFICER AND ORS.	December 7, 2006
SRIDHAR PAINTS CO. PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.	April 17, 2006
SRINIVASAN PRODUCTION MANAGER KOTHARI INDUSTRIAL CORPORATION LTD Vs. STATE OF ANDHRA PRADESH	April 13, 2006
SRIRAMA VENKATRAO ALIAS BAYYA AIAS BAKKODU Vs. STATE OF A P	October 9, 2006
SRISAILA KSHETRA ALL INDIA ARYA VYSYA ANNASATAR SANGAMSRISAILAM Vs. P SATYANARAYANA	April 12, 2006
SS SAMPATHY SHARMA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF A P SCHOOL EDUCATION DEPARTMENT	January 3, 2006
ST LOUIS EDUCATION SOCIETY Vs. JAMIA MASJID	April 21, 2006
ST MARYS COLLEGE OF ENGINEERING AND TECHNOLOGY NAGONDA DISTRICT Vs. GOVT OF A P	January 6, 2006
ST MARYS EDUCATIONAL SOCIETY Vs. QUTUBUDDIN AHMED	December 13, 2006
STANDARD CAFE AND STORES Vs. SHEESHMAHAL ENTERPRISES PVT LIMITED	August 24, 2006
STATE BANK OF INDIA Vs. VAISHU ENGINEERING INDUSTRIES LTD	June 9, 2006
STATE BANK OF INDIA MUMBAI Vs. STATE OF A P	July 26, 2006
STATE ELECTION COMMISSION Vs. K SUBBARAMI RAJU	June 29, 2006
STATE ELECTION COMMISSION SECUNDRABAD Vs. MALLADI RAJENDRA PRASAD	June 23, 2006
STATE OF A P Vs. RODDA VASUDEVA REDDY	July 11, 2006
STATE OF A P Vs. K PUSHPALATHA	September 5, 2006
STATE OF A P Vs. BOBBITA SUBBA REDDY	September 28, 2006
STATE OF A P Vs. G RAMESH	September 20, 2006
STATE OF A P Vs. SYNDICATE CONSTRUCTIONS ENGINEERS AND CONSTRUCTOR	March 23, 2006
STATE OF A.P. Vs. JINDAL STRIPS LIMITED	June 9, 2006
STATE OF ANDHRA PRADESH Vs. DORA PLASTICS PVT LTD	January 31, 2006
STATE OF ANDHRA PRADESH Vs. PERLA SOMASEKHARA	September 29, 2006
STATE OF ANDHRA PRADESH Vs. PRAKASH MOHANDAS SAINANI	September 28, 2006
STATE OF ANDHRA PRADESH Vs. JAIRAJ ISPATH LIMITED	August 25, 2006
STATE OF ANDHRA PRADESH Vs. HUSNA BEGUM	September 28, 2006
STATE OF AP Vs. MONICA BEDI	August 2, 2006
STATE OF TAMIL NADU; CHATALA MALLIKARJUNA RAO Vs. RAJA RAJESHWARI CHANNEL FLAT NO 406 AND 408, RADHA	July 6, 2006
STEEL CITY SECURITIES LIMITED Vs. P D V PRASAD	November 14, 2006
STERLING TREE MAGNUM INDIA LTD Vs. SUB REGISTRAR VIZIANAGAM DISTRICT	February 24, 2006
SUBASH NEEMKAR Vs. REGIONAL JOINT COMMISSIONER OF ENDOWMENTS	January 24, 2006
SUDHA RESORTS LTD Vs. A P STATE FINANCIAL CORPORATION LTD	September 12, 2006
SUJATHA SAYARWAR Vs. COMMISSIONER ADILABAD MUNICIPALITY	December 15, 2006
SUKHDEV SONI Vs. RAMESH CHANDRA SARDA	April 5, 2006
SULUGURU VIJAYA Vs. PULUMATI MANJULA	November 13, 2006
SUNANDAMMA Vs. EXECUTIVE OFFICER SECRETARY GRAM PANCHAYAT	September 15, 2006
SUPRIYA COLD STORAGE Vs. K SAMBASIVA RAO	March 23, 2006
SURESH PANDIT Vs. STATE OF A P	November 30, 2006
SURINA DURVASULU Vs. BHAVA NARAYANA MURTHY	July 21, 2006
SURYADEVARA NAGABHUSHANARAO Vs. SURYADEVARA RAMACHANDRARAO	December 6, 2006
SURYANARAYANA Vs. SURYANARAYANA MURTHY	April 4, 2006
SYED ABDUL MAJEED ALIAD MIA PASHA SYED GALIB Vs. JOINT COLLECTOR	July 7, 2006
SYED AMINA BI Vs. GHANTASALA KRISHNA MURTHY	December 7, 2006
SYED JAWEED HUSSAIN Vs. STATE OF A P	August 24, 2006
SYED MOHAMMED QUADRI Vs. DARGA COMMITTE OF HAZRATH SYED SHAH TAHI QUADRI SAHEB	August 2, 2006
SYED SALEEMA BEE Vs. SYED NOORJAHAN	March 3, 2006
SYED SAMIUDDIN HASHMI ALIAS SAMA Vs. REGIONAL PASSPORT OFFICER	August 23, 2006
T ARTHI Vs. K ANAND REDDY	June 6, 2006
T ASWINI DESAI Vs. D KOUNDINYA	October 27, 2006
T BALAJI RAO Vs. STATE OF A P	March 3, 2006
T K RAMAMANI Vs. AKKALA RAMA SAIBABA	March 16, 2006
T KUMAR BABU Vs. GIREESH SANGHI	March 7, 2006
T MUNI NADHAM Vs. KARVETI DEVIKA RANI	November 21, 2006
T PADMA Vs. ANREDDY SAI REDDU	February 3, 2006
T PANCHALAIAH Vs. JAJADANKI SAROJA	September 15, 2006
T PREMCHANDRA RAO Vs. B PRAMOD GENERALMANAGER SYNDICATE BANK	June 7, 2006
T RAMESHWAR Vs. COMMISSIONER MUNICIPAL ORPORATION OF HYDRABAD	March 18, 2006
T RANGA SAI Vs. STATE OF A P	August 8, 2006
T SANJEEVA REDDY Vs. PORUMALLA SRINIVAS	March 29, 2006
T SHAMBHOJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 2006
T SHYAM SUNDER Vs. N JAYANTH KUMAR	February 15, 2006
T SRIHARI LTD Vs. STATE OF A P	April 6, 2006
T SRINIVASA RAO Vs. T VENKATA RANGAIAH	August 10, 2006
T SYED BASHA Vs. A P S R T C	March 24, 2006
T T TRADERS Vs. HINDUSTAN PETROLIUMCORPORATION LIMITED	July 19, 2006
T VENKATA NARAYANA Vs. GIRIJAN CO OPERATIVE CORPORATION LTD	December 22, 2006
T VENKATRAMAIAH Vs. KAKANI MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED	June 21, 2006
T.G. VENKATESH Vs. REGISTRAR OF COMPANIES	June 5, 2006
TALARI GIDDAPPA Vs. STATE OF A P	April 12, 2006
TAMMANINENI ASWARTHU Vs. B FAKRUDDIN	April 4, 2006
TAMMINEEDI BHASKARA RAO Vs. STATE OF A P	November 18, 2006
TAMMINENI RAMESH NAIDU Vs. GIRI LAKSHMA SWAMY	November 14, 2006
TANDASA SUDARSANA RAO Vs. STATE OF A P	March 1, 2006
TANGUTURI SEETHARAMAIAH Vs. PULIPATI PADMAVATHI	March 22, 2006
TANNERU VENKATAIAH Vs. VADLAMUDI KASAIAH	December 28, 2006
TASLEEM BEE Vs. DISTRICT COLLECTOR MEDAK DISTRICT	February 23, 2006
TATIGARI DURGAIAH LAKSHMAIAH Vs. STATE OF A P	September 28, 2006
TATINENI MEENA PATURI RAGHURAM Vs. SHAIK MANSOOR ALI SK RASOOL SAHEB	June 19, 2006
TEJA BENEFIT FUND LTD Vs. C DAYANANDA RAO	December 5, 2006
TEJA SEEDS CORPORATION WARANGAL Vs. NANDI SEEDS PVT LTD	December 28, 2006
TELLADALA RAMAKRISHNA Vs. NARAYANA RANGAIAHGARI CHOULTRY	February 28, 2006
TELLADARLA OBANNA ALIAS OBAIAH Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	November 14, 2006
TELUGU DESAM PARTY Vs. STATE ELECTION COMMISSION	June 27, 2006
TETALI CHINNA KRISHNA REDDY Vs. KONALA NAGALAKSHMI	February 28, 2006
THADISINA CHINNA BABU RAO Vs. THADISINA SARALAKUMARI	March 22, 2006
THAMINENI KATHAVANGA NAIDU Vs. MUTLURU RAMAPPA	October 13, 2006
THATA VENKATESWARA RAO Vs. STATE OF A P	November 29, 2006
THATI RANGA RAO Vs. L VARALAXMI	June 22, 2006
THATIOKONDA BULCHI NOOKAYYA SETTY Vs. GOLLA LAXMANA RAO	November 24, 2006
THEJO ENGINEERING SERVICES (P) LTD Vs. COMMERCIAL TAX OFFICER AND ORS	November 15, 2006
THIRAKALA SREEKANTH Vs. STATE OF A P	October 24, 2006
THIWARI DADAJI SINGH Vs. ALLA NIRMALA DEVI	November 21, 2006
THOPARAPU SATHAIAH Vs. STATE OF A P	July 13, 2006
THORA RATNA DEVI Vs. CHIKKAM VENKATA ATCHUTHA CHANDRA MOHAN	April 17, 2006
THOTA NARASINGA RAO Vs. STATE OF A P	December 4, 2006
THOTA PAPI REDDY NARSI REDDY Vs. GUDALLI YELLAIAH LINGAIAH CHOULLARAMARAM	July 19, 2006
THOTA VENKATA RAO Vs. SUNKARA RAJA KUMAR	March 21, 2006
TIRUMALA EDUCATIONAL TRUST Vs. TIRUMALA TIRUPATI DEVASTHANAMS	December 12, 2006
TIRUMALA HOUSING P LTD Vs. GPR HOUSING P LTD	August 18, 2006
TIRUMALA TIRUPATI DEVASTHANAMS Vs. N. BABY, W/O N. LAKSHMAIAH	October 19, 2006
TIRUMALA TIRUPATI DEVASTHANAMS Vs. T VENKATA PADMAVATHAMMA	October 27, 2006
TODUPUNOORY SRINIVAS Vs. VENISHETTY MAHESH KUMAR	March 17, 2006
TOKALA SAMBASIVA RAO Vs. KARLA DAVID RAJU	April 6, 2006
TOPLINE SHOES LTD Vs. STATE OF ANDHRA PRADESH	July 25, 2006
TORRENT POWER LTD. Vs. SANGHI SPINNERS (I) LTD.	December 13, 2006
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. GALADA POWER AND TELECOMMUNICATION LTD	September 4, 2006
TRIPURANENI SRI PRASAD Vs. STATE OF A P	February 6, 2006
TTMC CHEMICALS LIMITED Vs. INDUSTRIAL INVESTMENT BANK OF INDIA LIMITED	June 22, 2006
TULASE MAHANKALI Vs. ANDHRA UNIVERSITY	March 28, 2006
TULLA GANGADHAR Vs. A SAILOO	February 15, 2006
TUMMALAPALLI ANASUYA Vs. YENDURI PARVATHI	March 9, 2006
TUMMALAPALLI BHASHKARA SATYA VENKATA RAMANA RAO Vs. TUMMALAPALLI LALITHA SIVA KUMARI	September 22, 2006
TUMMALAPALLI BHASKARA SATYA VENKATA RAMANA RAO Vs. TUMMALAPALLI LALITHA SIVA KUMARI AND STATE OF ANDH	September 12, 2006
TUNGABAHDRA CHEMICALS AND FERTILIZERS COMPANY LTD Vs. ASST DIRECTOR OF AGRICULTURE REGULAR	February 22, 2006
TUNGABHADRA HOLDINGS PVT LTD Vs. DISTRICT REGISTRAR AND COLLECTOR MEDAK DISTRICT	March 21, 2006
U JAWAHAR LAL Vs. UNION OF INDIA	August 9, 2006
U KARUNA Vs. ADAPA SUBRAHMANYAM	April 12, 2006
UDANRAO ANJAIAH CHINNA RAMAIAH Vs. SURYANARAYANA	July 4, 2006
UGGIRALA SURI BABU Vs. STATE OF A P	November 7, 2006
UNDAVILLI MANGAYAMMA Vs. UNDAVILLY VEERAYMMA	September 5, 2006
UNION OF INDIA Vs. BHANOTU RAJI	August 31, 2006
UNION OF INDIA Vs. SHAIK FAREED BASHA	August 10, 2006
UNION OF INDIA Vs. V M RANGANADHAN	July 25, 2006
UNION OF INDIA Vs. V M RANGNADHAN	July 21, 2006
UNION OF INDIA Vs. A U GOPI	November 7, 2006
UNION OF INDIA Vs. A U GOPI	November 17, 2006
UNION OF INDIA Vs. COL LS NO MURTHY	April 27, 2006
UNION OF INDIA Vs. RADHIKA METAL AND MINERALS	January 3, 2006
UNION OF INDIA MINISTRY OF FOOD AND AGRICULTURE Vs. P S R KUMAR SINHA	February 8, 2006
UNITED INDIA INSURANCE CO LTD Vs. S SURYA PRAKASH REDDY	June 5, 2006
UNITED INDIA INSURANCE CO LTD Vs. C MALLIKARJUNA	April 25, 2006
UNITED INDIA INSURANCE CO LTD Vs. BOYA SIVA KUMAR	April 17, 2006
UNITED INDIA INSURANCE CO LTD Vs. C GOVERDHAN	December 5, 2006
UNITED INDIA INSURANCE CO LTD Vs. DHULIPALLA PRAMEELA DEVI	October 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. PAPPELETI PRASANNA	July 21, 2006
UNITED INDIA INSURANCE CO LTD Vs. KURVA YEJJU MALLAMMA	July 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. MUPPALA ANASURYANVATHI	August 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. A NARAYANA REDDY	September 25, 2006
UNITED INDIA INSURANCE CO LTD Vs. TUNIKI ALIAS MUDAM LACHAVVA ALIAS LAXMI	September 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. KALALI RAJU	October 10, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SAKHAMURI VENKAYAMMA	July 24, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GORLA BONDAMMA	June 21, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALAGARA SIVA RAMA KRISHNAIAH	November 23, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VARIGONDA JAYA KRISHNA BABU	November 24, 2006
UNITED INDIA INSURANCE COMPANY LIMITED HYDERABAD Vs. K ANJANEYULU	November 24, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. K CHANDRASEKHARACHARI	April 13, 2006
UNITED INDIAINSURANCE CO LTD Vs. JEJERATH KAMBLE	March 10, 2006
UNITED INDIAINSURANCE CO LTD Vs. E LAXMAN REDDY	March 10, 2006
UNITEDINDIA INSURANCE CO LTD Vs. DARJI RACHARLA SARASWATH	September 1, 2006
UPPALA VENKAYAMMA Vs. MAHANKALI PULLAIAH	August 17, 2006
USHAKIRAN MOVIES Vs. STATE OF ANDHRA PRADESH	June 30, 2006
V ADEPPA Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 2006
V AMOSALIASRAMULU Vs. P JOHSON	September 16, 2006
V BALA KOTAIAH Vs. STATE OF A P	August 22, 2006
V BUJJAMMA Vs. DISTRICT COLLECTOR NELLORE	September 22, 2006
V D KRISHNA MURTHY Vs. STATE OF A P	April 12, 2006
V K BHANDARI Vs. IND BANK MARCHANT BANKING SERVICES LTD	March 29, 2006
V K SEKHAR Vs. INDIAN BANK	September 28, 2006
V KOTI REDDY Vs. A P STATE COUNCIL OF HIGHER EDUCATION	March 21, 2006
V MALLIKARJUNA SHARMA Vs. V RAJYA LAKSHMI	February 22, 2006
V N SUBHASH CHANDRA BOSE Vs. STATE OF A P	August 22, 2006
V NARAYANASWAMY MUDALIAR Vs. VELURU KRISHNAVENAMMA	December 12, 2006
V RAJESHWAR Vs. N GURUCHARANAM	September 18, 2006
V RAJESHWAR RAO Vs. M YADAGIRI REDDY	November 22, 2006
V RANGA RAO Vs. P JAYA PRASAD RAJA	November 17, 2006
V SRIRAMULU Vs. KARUR VYSYA BANK LIMITED	February 7, 2006
V SUNANDA Vs. CHIEF COMMISSIONER OF INCOME TAX	March 9, 2006
V SURESH REDDY Vs. VAKITI GOPAL REDDY NALGONDA DISTRICT	February 6, 2006
V SUSEELA Vs. PRESIDING OFFICER LABOUR COURT	September 19, 2006
V VEERA RAJU Vs. EXECUTIVE ENGINEER CIVIL ENGINEERING DEPARTMENT APSRTC	February 21, 2006
V VISWESWARARAO Vs. REGISTRAR OF COOPERATIVE SOCIETIES	January 2, 2006
VADALA VINAY KUMAR Vs. STATE OF A P	January 2, 2006
VADLAMANI SURYANARAYANA MURTHY Vs. SARIPALLI BALAKAMESHWARI	October 12, 2006
VADLAMUDI DURGA PRASAD Vs. PARUCHURI VENKATESWARA RAO	March 24, 2006
VAISHNU ENGINEERING INDUSTRIES LTD Vs. STATE	June 9, 2006
VAISHU ENGINEERING INDUSTRIES LTD. (IN LIQUIDATION) Vs. A.P. INDUSTRIAL DEVELOPMENT CORPN.	June 5, 2006
VAJJALA SREE RAMA MURTHY Vs. TADEPALLI NARAYANA MURTHY	April 25, 2006
VAKA VENKATA KRISHNA REDDY Vs. RAMALINGESWARA SWAMY DEVSTHANAM	September 15, 2006
VALLURI ANURADHA Vs. SUB REGISTRAR SAROORNAGAR R R DISTRICT	January 24, 2006
VALLURI RAMCHANDRA RAO Vs. STATE OF A P	October 10, 2006
VALLURUPALLI DEVI RAVINDRA PRASAD Vs. VALLURUPALLI RUKMINI BAYAMMA	June 22, 2006
VAMARAJU CHAKRAPANI Vs. SIVALENKA RADHAKRISHNA	September 26, 2006
VANGA RAMANUJAYYA Vs. ATYAM SURYANARAYAN MURTHY	August 22, 2006
VANGAL LACHI REDDY Vs. STATE OF ANDHRA PRADESH	March 8, 2006
VANGAL LACHI REDDY Vs. STATE OF A P	June 8, 2006
VANGALA BALAMALLU Vs. STATE OF A P	July 24, 2006
VANI GOTTIMUKKALA Vs. GOVERNMENT OF ANDHRA PRADESH	January 3, 2006
VANTEDDUVENKATESHWARA RAO Vs. GODAVARTHI SUBHADRAMMA	September 1, 2006
VARANASI JAGADEESWARA PRASAD Vs. JAGGAIAHPET MUNICIPALITY	June 5, 2006
VARANASI VITAL RAO Vs. JALLEPALLI JANARDHANARAO	February 13, 2006
VARANASI VITAL RAO Vs. JALLEPALLI JANARDHANARAO & ANR	December 13, 2006
VARDHAMAN COLLAGE OF ENGINEERING KACHARAM VILLAGE Vs. CONVENOR ICET-2006 ADMISSIONS CENTRAL FOR DISTANCE EDUCATION	November 30, 2006
VARDHMANA SAMTAMMA Vs. CHINTAGUNTA SUBBARAO	September 1, 2006
VASAVI CO OPERATIVE URBAN BANK LIMITED Vs. AUTHORITY APPOINTED UNDER SECTION 481 OF A P SHOPS	December 20, 2006
VBC FERTILIZERS AND CHEMICALS LIMITED Vs. STATE OF A P	June 16, 2006
VEERA REDDY Vs. CHILAKAPATI LAKSHMI NARSHIMHA MURTHY	June 21, 2006
VELAGA VEERAIAH Vs. CHUKKAPALLI RAGHUNANDHA BABU	September 19, 2006
VELAISWAMY NAGAMMAL Vs. V A SETHU MANICKAN	October 12, 2006
VELISHALA JAYAPRADA Vs. A CHANDRAKALA	December 13, 2006
VELIVELA VISHNU VARDHANA RAO Vs. VELIVELA DURGA PRASAD	October 17, 2006
VELIVELA VISHNU VARDHANA RAO Vs. VELIVELA DURGA PRASAD	October 6, 2006
VELUPADAS VEERASWAMY Vs. STATE OF A P	September 22, 2006
VEMULAPALLI RAMA KRISHNA PRASAD Vs. HANUMANULA BAPAMMA	September 29, 2006
VEMURI LAKSHMI NAGESWARA RAO Vs. JOINT COLLECTOR AND ADDITIONALDISTRICT MAGISTRATE MACHALIPATNAM KRISHNA DISTRICT	March 16, 2006
VENKATA NARASIMHA SOLVENT OILS LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER	July 18, 2006
VENKATACHALAFINANCE TEDEPLLYGUDEMWEST GODAVARI DISTRICT Vs. DEVABHAKTANI SURYACHANDRA RAO	March 1, 2006
VENKATESH SHINDE Vs. P RAMESHCHAND BHANDARI	March 9, 2006
VERABHADRA RAO NARAYAN RAO Vs. STATE OF A P	August 24, 2006
VERRIBOYINA VENKATA KRISANA RAO Vs. NAKKALA VENKAYAMMA	December 29, 2006
VIDADALA MARUTHI HARI PRASAD RAO Vs. SPECIAL JUDGE FOR SPE AND ACB CASES	October 19, 2006
VIGNESWARAPU JAGGARAJU Vs. GITTA SEETHA RATNAM	December 12, 2006
VIJAYA BANK ASSET RECOVERY MANAGEMENTBRANCH Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	March 10, 2006
VIJAYA RAMMURTY Vs. STATE OF ANDHRA PRADESH	November 2, 2006
VIJAYA SARADHI VAJJA Vs. DEVI SRIROPA MADAPATI	October 10, 2006
VIJAYA SRI Vs. STATE OF A P	November 2, 2006
VIJAYALAXMI DEVI Vs. DIRECTOR TRIBAL WELFARE	August 21, 2006
VIJAYASRI GRANITE METALS Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERCE PARTNER	April 3, 2006
VIJAYS OIL COMPANY Vs. VIJAYWADA GUNTUR TENALI URBAN DEVLOPMENT AUTHIRUTY	November 16, 2006
VIJYALAXMI AGENCIES Vs. STATE OF ANDHRA PRADESH	June 21, 2006
VIKRAMPURI CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. SECUNDRABAD CANTONMENT BOARD	December 22, 2006
VILLA NAGA LAKSHMI Vs. MUTTA SRINIVASA RAO	October 24, 2006
VINOD BAID Vs. STATE OF A P	October 24, 2006
VISAKHA CEMENTS PRIVATE LIMITED Vs. THE COMMISSIONER OF INDUSTRIES	January 6, 2006
VISAKHAPATNAM Vs. BUDHI MANI	February 10, 2006
VISHAMODH GOWDHUJA SAMAJ Vs. MAHBOB BEGUM	February 28, 2006
VISHNU MURCHANT Vs. MANDAL REVENUE OFFICER	January 28, 2006
VISSA TELEVISION NETWORK LTD Vs. V V RAMANA KUMAR RAMA MURTHY	July 20, 2006
VOLLALA NARSAIAH Vs. OJJELA VEERAIAH	December 13, 2006
VOLTAS LTD Vs. VIDHARBHA VEHICLES PVT LTD	November 6, 2006
VULAVAKAYALA LAXMI Vs. DHULIPUDI VEERASWAMY	December 20, 2006
VURUMUTLA PAMULU Vs. KUPPA BHANUMATHI	November 7, 2006
WAHIDUNNISA BEGUM Vs. MUNICIPAL CORPORATION OF HYDRABAD	September 19, 2006
Y B KRISHNA Vs. STATE OF A P	December 26, 2006
Y CHANDRAIAH ALIAS Y CHANDRA REDDY Vs. COMMISSIONER OF POLICE	December 28, 2006
Y MALLESWARA RAO Vs. CHIEF GENERAL MANAGER S B I	January 27, 2006
Y PRASAD RAO Vs. P VENKAT RAJU	December 19, 2006
Y RAMAMANI Vs. M BIKSHAPATHI	September 12, 2006
Y S RAJASEKHARA REDDY Vs. STATEOF AP	September 25, 2006
Y S VIDYA SAGAR Vs. DEPUTY GENERAL MANAGER DISCIPLINARY AUTHORITY STATE BANK OF INDIA VISAKHAPATNAM	January 4, 2006
Y SATTI REDDY Vs. A P S R T C	October 10, 2006
Y V S REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 10, 2006
YADA LAXMI Vs. SONA FINANCE CORPORATION	August 2, 2006
YALAMANCHILI VIJYA KIHORE MADHUSUDHNA RAO Vs. PETA BRAHMANANDA RAO SURYANARAYANA	June 27, 2006
YALLA ARJUNA PRASAD Vs. YALLA GANGARAJU	January 23, 2006
YALLA SATYANARAYANA Vs. YALLAPERIETTI	September 12, 2006
YANADHI JAYARAMAIAH Vs. VELURU VIJAYAMMA	December 18, 2006
YANALA MALLESHWARI Vs. ANANTHULA SAYAMMA	October 24, 2006
YANDAMURI THATHA RAO KRISHNA Vs. STATE OF A P	June 23, 2006
YANNAM SATYANARAYANA Vs. STATE OF A P	January 23, 2006
YARLAGADDA VENKATA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH	August 10, 2006
YARRAGORLA NARAYANA Vs. GAVVALA NALLESU	April 19, 2006
YELLA CONSTRUCTIONLTD Vs. EAST COAST RAILWAY	September 15, 2006
YELLAMA SAILOO Vs. STATE OF A P	July 20, 2006
YELLE SRINU Vs. STATE OF A P	June 29, 2006
YELUGULA SHIVA PRASADA RAO Vs. STATION HOUSE OFFICER I TWON POLICE STATION	July 25, 2006
YEMPALLA RAMAAIAH Vs. PALLAMPARTHI KRISHNAREDDY	June 22, 2006
YENETI APPARAO Vs. STATE OF A P	September 21, 2006
YERRA VENKTESHWARULU Vs. GOVERNMENT OF A P	January 23, 2006
ZAHOOR BEE Vs. UNKONDA VENKATAIAH	February 7, 2006

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