REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K LAKSHMIPATHY Vs. RAI SAHEB PANNALAL HIRALAL LAHOTI CHARITABLE TRUST	February 23, 2005
A K R MINERALS PVT LTD Vs. A RUKMINAMMA	August 8, 2005
A LAKSHMI Vs. STATE OF A P	March 23, 2005
A NAGESWARI Vs. A P STATE HOUSING CORPORATION LTD	April 21, 2005
A NALINI KUMARI Vs. DIRECTOR OF COLLEGIATE EDUCATION GOVEERNMENT OF A P	December 13, 2005
A NARASIMHA DIED Vs. A KRISHNA	June 23, 2005
A P BEEDI WORKERS UNION Vs. LABOUR COURT II	June 15, 2005
A P GAS POWER CORPORATION LTD Vs. A P ELECTRICITY REGULATORY COMMISSION	July 27, 2005
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. GURRAM SUBBA RAO	June 23, 2005
A P IPS ASSOCIATION Vs. GOVT OF A P	October 18, 2005
A P S R T C Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER	July 5, 2005
A P S R T C Vs. BUDHA RAMULAMMA	August 24, 2005
A P S R T C GENERAL MANAGER MANAGING DIRECTOR HYD Vs. MUSNAM LALITHA	February 25, 2005
A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ANDHRA BANK	June 14, 2005
A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. ANDHRA BANK	July 14, 2005
A P STATE ELECTRICITY BOARD Vs. MUNJI RAMANAMMA	October 7, 2005
A P STATE FINANCIAL CORPORATION Vs. PROFESSIONAL GRADE COMPONENTS LTD	February 15, 2005
A P Wine Dealers Association Vs. Deputy Director of Income Tax Investigation	April 13, 2005
A RATTAIAH Vs. ELECTION OFFICER PRIMARY AGRICULTURE CO OPERATIVE SOCIETY PARASATYALLURU	October 21, 2005
A RAVINDER SINGH Vs. CHIEF COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	March 16, 2005
A S NARASIMHAM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	August 22, 2005
A SESHAIAH Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT	April 28, 2005
A SUBRAMANAYAM NAIDU Vs. GOVT OF A P	August 30, 2005
A V U ENGINEERS PVT LTD Vs. APPELLATE DEPUTY COMMISSIONER CT HYDERABAD	January 20, 2005
A VEERANARAYANA Vs. K BHADRAMMA	September 27, 2005
A VENKATESHWARA RAO Vs. BHARAT ELECTRONICS LTD	March 21, 2005
A VIJAYA Vs. VEGURLA RAJAIAH	April 27, 2005
AAMODA PUBLICATIONS PRIVATE LIMITED, A PRIVATE LIM Vs. UNIION OF INDIA, REP BY ITS SECRETARY, MINISTRY OF	August 29, 2005
AASHRITH HOTELS Vs. ASSISTANT MEDICAL OFFICER OF HELTH CIRCLE NO 5 WEST ZONE MCH HYD	April 1, 2005
ABDUL AZEEZ ASAD Vs. STATE OF ANDHRA PRADESH	April 21, 2005
ABID ALI MIRZA Vs. MIR SYED ALI KHAN	July 6, 2005
ACCOUTANT GENERAL NAGPUR Vs. P K SINHA	March 22, 2005
ADVANTA INDIA LTD Vs. STATE OF A P	February 8, 2005
AFCONS INFRASTRUCTURE LTD Vs. UNION OF INDIA	February 10, 2005
AJIT E ARHANA HEAD FINANCE BHARTI MOBILE LTD Vs. K V PAVAN KUMAR	January 17, 2005
AJIT KUMAR JAIN Vs. MYLAVARAPU SRI YOGA NARASIMHA PRASAD	November 24, 2005
AKELLA RAMA MURTHY Vs. AKELLA SITALAXMI	July 19, 2005
AKKALA DURGA RAO Vs. MANIKONDA DURGA ANJANEYULU	July 13, 2005
ALAPATI VIVEKANANDA Vs. KARU VYASYA BANK LTD	December 20, 2005
ALLA NAGESWARA RAO Vs. KALIPINDI APPALA NARASAMMA	September 30, 2005
ALLA NAGESWARA RAO Vs. KALIPINDI APPALA NARSAMMA	September 13, 2005
ALLAVENI RAJESHWARI Vs. STATE OF A P	December 16, 2005
ALLURI SITARAM RAJU Vs. KANDREGULA VARAHA SANKAR NAGESWARA RAO	June 10, 2005
ALUMINIUM INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL	June 29, 2005
Amara Raja Batteries LTD Vs. Transmission Corporation of A P Ltd	February 18, 2005
AMARNADH PALACHARLA Vs. VENKATALAXMI PALACHARIA	August 8, 2005
AMBATI SRINIVASULU Vs. DISTRICT COLLECTOR NELLORE	December 13, 2005
AMBICA LAMP HOUSE RAJAHMUNDRY Vs. COMMERCIAL TAX OFFICER	January 27, 2005
AMIR ALI Vs. MANECK	December 12, 2005
AMRAT Vs. COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS CUM CUSTODIAN	July 20, 2005
ANDE NAGA JYOTHI Vs. GORLA NEGI REDDY	April 15, 2005
ANDHRA BANK Vs. P BALAKRISHNA	April 26, 2005
ANDHRA PRADESH MINERAL DEVELOPMENT CORPORATION Vs. RLP GRANITE PVT LTD	February 8, 2005
ANDHRA PRADESH POWER GENERATION CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND NIZAM SUGARS LTD	November 3, 2005
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. RAJAHMUNDRY CHEMICAL INDUSTRIES LTD	July 19, 2005
ANIL NEERUKONDA EDUCATIONAL SOCIETY Vs. PRINCIPAL SECRETARY GOVT OF A P HEALTH MEDICAL AND FAMILY WELFARE DEPARTMENT	November 29, 2005
ANITHA Vs. ANIL KUMAR	September 21, 2005
ANKIREDDY RAMANA REDDY Vs. STATE OF A P	April 25, 2005
ANKIT PACKAGING LIMITED Vs. ADDITIONAL COMMISSIONER CT LEGAL HYDERABAD	September 2, 2005
ANNADI LINGA REDDY Vs. DISTRICT COLLECTOR	January 20, 2005
ANNAMACHARYA EDUCATIONAL TRUST Vs. NUKA BANGI REDDY	October 20, 2005
ANUMALADASU VENKAT RAO Vs. STATE	April 25, 2005
APPALA REDDY Vs. EASTERN POWER DISTRIBUTION COMPANY OF A P LTD	April 13, 2005
APPAM SHANKAR RAO Vs. DISTRICT COLLECTOR	March 28, 2005
APPANA PULLAM RAJU Vs. CENTRAL BANK OF INDIA	June 20, 2005
APPANA VENKATA LAKSHMI Vs. CHEBROLU RATNA MANIKYAMBA	June 13, 2005
ARAMATI RAMA DEVI Vs. ARAMATI REDDAPPA REDDI	January 18, 2005
Arava Pushpamma Vs. Arava Sudarsanam	April 15, 2005
ARJI SANKARA RAO Vs. GOVT OF A P	September 14, 2005
ARMOOR GRAM PANCHAYAT NIZAMABAD Vs. GOVERMENT OF A P	December 8, 2005
ARUNACHALA LOGISTIC (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER AND ANR	August 31, 2005
ASHOK GANAPATHY REGIONAL SALES MANAGER Vs. STATE OF AP	October 20, 2005
ASHOK KUMAR Vs. STATE OF A P	July 27, 2005
ASHOK KUMAR AGARWAL Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD REP	November 15, 2005
ASSOCIATED AUTO SERVICE Vs. COMMERCIAL TAX OFFICER VIJAYAWADA	April 13, 2005
ATAL BIHARI ACHARYA Vs. SENIOR REGISTRAR and OFFICER COMMANDING TROOPS MILITRY HOSPITAL SECUNDERABAD A P	September 29, 2005
ATHALURI BUCHI NAIDU Vs. ATHALURI RUKMA BAI	August 1, 2005
ATLURI PURUSHOTHAM Vs. VIJAYAWADA GUNTUR TENALI MANGALAGIRI URBAN DEVELOPMENT AUTHORITY	April 13, 2005
ATUFA TRAVELS Vs. GANGABAI	August 1, 2005
AVULAPALLI GIRIJAMMA Vs. J RAMACHANDRA	September 29, 2005
AYED FAHIM ARIF Vs. RAHAMATUNNISA BEGUM	March 22, 2005
B ANIL KUMAR REDDY Vs. MARGADARIS CHIT FUND LIMITED	November 16, 2005
B ANUSUYA Vs. P KONDA	July 19, 2005
B ARCHANA REDDY Vs. STATE OF A P	November 7, 2005
B BALA SESHANNA Vs. DISTRICT COLLECTOR	August 22, 2005
B BALAIAH Vs. STATION COMMANDANT SECUNDRABAD	August 13, 2005
B BHOOMARAJAM Vs. JOINT COLLECTOR	March 13, 2005
B Bhoomarajam Vs. Joint Collector	March 30, 2005
B D BHASKER Vs. DIVISIONAL SECURITY COMMISSIONER R P F	August 4, 2005
B DASARATHARAMAIAH Vs. STATE	February 4, 2005
B DAVID RATNA KUMAR Vs. SECRETARY OF GOVERNMENT REVENUE DEPARTMENT	December 15, 2005
B HARSHITHA Vs. GOVERNMENT OF A P	November 15, 2005
B K AGARAWAL Vs. S MEENAKSHI	August 17, 2005
B K BABU RAO Vs. A JAYALAXMI	September 6, 2005
B KALADHAR Vs. GOVT OF A P	November 21, 2005
B KANTHA REDDY Vs. MANDAL DEVELOPMENT OFFICER	August 23, 2005
B LALITHA Vs. STATE OF A P	March 17, 2005
B LAXMI Vs. B VENUGOPAL	June 10, 2005
B NARSIMLU Vs. DIRECT COLLECTOR MEDAK AT SANGAREDDY	November 10, 2005
B NARSING RAO Vs. A P KHADI and VILLAGE INDUSTRIES BOARD HYD	February 10, 2005
B RAJESHWAR RAO Vs. G B TILAK	July 18, 2005
B SAI ANAND PRASAD Vs. SAI KRISHNA GENERAL STORES	August 16, 2005
B Seena Naik Vs. Asst Director of Fisheries Ex Officio Deputy Registrar of Co operative Societies	February 25, 2005
B SREERAMULU Vs. CHIEF EXECUTIVE OFFICER CANTONMENT BOARD	March 16, 2005
B SURESH BABU Vs. T RAMAKRISHNAIAH	July 15, 2005
B SURESH BABU Vs. POGULA SIVASANKARA REDDY	July 15, 2005
B UDAYA BHASKAR Vs. CONTROLLER OF EXAMINATION KAKATIYA UNIVERSITY	December 16, 2005
B UDAYA BHASKAR RAO Vs. DIST COLLECTOR NELLORE	January 28, 2005
B V SATISH KUMAR Vs. CONVENER ECET FDH 2005 JNTU	August 31, 2005
B VENKAT RAM REDDY Vs. K SRINIVAS	March 1, 2005
B VENKATESWARA REDDY Vs. STATE OF A P	April 21, 2005
B. MONDAIAH Vs. ANDHRA PRADESH NORTHERN POWER DISTRIBUTION COMPANY LTD. AND OTHERS	December 1, 2005
BABULAL SHIVA SHANKAR Vs. PRAVEEN KUMAR AGARWAL	July 29, 2005
BAKKA LINGAMAIAH Vs. BAKKA MALLAIAH	June 9, 2005
BALAJI FOOD Vs. STATE LEVEL COMMITTEE	August 18, 2005
BALAJI GALVANISING INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	June 9, 2005
BALAJI TRADING CO Vs. KEJRIWAL PAPER LTD	July 1, 2005
BANDI CHINA RAMALINGA REDDY Vs. NALLURI SRINIVASULU	October 28, 2005
BANDI CHINA RAMALINGA REDDY Vs. NALLURI SRINIVASULU	November 28, 2005
BANDILA AUDI SESHAMMA Vs. GOVT OF ANDHRA PRADESH	February 14, 2005
BANDLAMURI VENKATESWARA Vs. JANIKAMMA	February 8, 2005
BANUGULA KISHAN Vs. MANAGING DIRECTOR AND VICE CHAIRMAN A P STATE AGRO INDUSTRIES DEVLOPMENT CORPORATION LTD	December 2, 2005
BATHALA GURAVAIAH Vs. B PITCHAIAH	July 19, 2005
BATHINENI VIJAYA LAKSHMI Vs. GOTTIMUKKALA RADHAIAH	November 8, 2005
BATHINI RAJALINGAM Vs. NANDALA RAJESHAM	February 8, 2005
BEJJANKI KISHAN Vs. STATE OF A P	June 30, 2005
BHAMIDIPATI ANNAPOORNA BHAVANI Vs. LAND ACQUISITION OFFICER YELERU RESRVOIR PROJECT	March 4, 2005
BHARAT COLLEGE OF EDUCATION Vs. A P STATE COUNCIL OF HIGHER EDUCATION	September 15, 2005
BHARATHI ALIAS BHARATLAL Vs. SURAJ SINGH	October 26, 2005
BHAVANAM SOWEILU REDDY Vs. BHAVANAM HANUMANTHA REDDY	August 30, 2005
BHERI NAGESWARA RAO Vs. MAVURI VEERA VENKATA SATYANARAYANA	March 7, 2005
BHERI NAGESWARA RAO Vs. MAVURI VEERA VENKATA SATYARANARAYANA	March 11, 2005
BHIMAPPA Vs. GANGAMANI	July 20, 2005
BHRAMARAMBA DEVI AT SRISAILAM Vs. MADAVARAM SUBRAHMANYAM	October 27, 2005
BHUMIREDDY NARAPUREDDYGARI BRAHAMANADA REDDY Vs. STATE OF A P	March 16, 2005
BHUSHAN GUPTA Vs. COMMISSIONER OF COMMERCIAL TAXES	November 7, 2005
BIDDU SURIBABU ALIAS SURI Vs. STATE OF AP	October 19, 2005
BIJANBES Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT	October 7, 2005
BIRAGIMUT Vs. NOONE MALLIKARJUNA	November 9, 2005
BITRAGUNTA SRINIVASULU REDDY Vs. DEPOT MANAGER A P S R T C	April 20, 2005
BOBBILI LAKSHMINATH Vs. N VITTAL	February 2, 2005
BOBILLA BABU RAO Vs. STATE OF A P	October 24, 2005
BODDURU NAGARAJU Vs. GUDLA NARASIMHA MURTHY	March 4, 2005
BODLA RAVINDRANATH Vs. CHINTALA VENKATALAXMI	July 29, 2005
BOLISETTY VIJAYA KUMAR Vs. VADAGAM VENKATA SUBBA RAO	July 7, 2005
BONAGIRI RAMANA Vs. STATE OF A P	April 21, 2005
BONALA RAJU Vs. SARUPURU SREENIVASULU	October 20, 2005
BONALA RAJU Vs. SARUPURU SREENIVASULU	October 28, 2005
BONTHU VEERA REDDY Vs. KOLLI VENKATESWARA REDDY	February 28, 2005
BORIGE SOMESWARA RAO Vs. DIST COLLECTOR SRIKAKULAM	January 20, 2005
BOTHU BASIVI REDDY Vs. STATE OF A P	April 21, 2005
BOYA AKKAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION H L C ANANTAPUR	November 2, 2005
BOYA PALAPPA Vs. DISTRICT JUDGE ANANTHPUR	October 25, 2005
BRANCH MANAGER STATE BANK OF INDIA Vs. CHINIGEPALLI LATHANGI	November 25, 2005
BUDDANA SURYACHANDRA RAO Vs. PALA LAKSHMI KANTHAMMA	October 7, 2005
BUDUMURU VIJAYALAKSHMI Vs. PONNADA KRISHNA RAO DIED	June 28, 2005
BUKKE RANUKA Vs. STATE OF A P	April 8, 2005
BULLARD GRACE MANORAMMA Vs. TELGU BAPTIST CHURCH	August 4, 2005
BURADA KANAKA RATNAM Vs. SENIOR SUPERINTENDENT OF POSTS BHIMAVARAM DIVISION BHIMAVARAM WEST GODAVARI DIST	January 28, 2005
C D SRINIVASULU Vs. ABBASANI RAMAIAH	December 7, 2005
C KAVITHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P	July 1, 2005
C L VENKATA RAO Vs. GOVT OF A P	August 23, 2005
C LAXMI DEVI Vs. S ABDUL RAHIMAN	September 21, 2005
C M R VELU Vs. CONVENOR EAMCET 2005 JNTU	July 15, 2005
C MALLA REDDY Vs. ELECTION COMMISSION OF INDIA NEW DELHI	February 14, 2005
C N SUNDARAM Vs. CHENAI FINANCE CO LTD	April 6, 2005
C PATTABHIRAMA RAO S O C V RAGHAVA RAO Vs. NEW INDIA ASSURANCE COMPAN LTD	October 26, 2005
C PRABHAKAR RAO Vs. GENERAL MANAGER and APPELLATE AUTHORITY SYNDICATE BANK	September 5, 2005
C S I PRIMARY AIDED SCHOOL Vs. GOVT OF A P	July 19, 2005
C SHASHI KUMAR Vs. GOVERNMENT OF A P	November 22, 2005
C SIVAKUMAR REDDY Vs. STATE OF A P	February 22, 2005
C SREEDHARA RAJA Vs. S VITTOBA RAO	February 8, 2005
C V B KRISHNA MURTHY Vs. GOV OF A P	June 20, 2005
C V RAGHAVAIAH Vs. STATE OF A P FINANCE DEPARTMENT	March 23, 2005
C V SUBBA REDDY Vs. EXECUTIVE ENGINEER TELUGU GANGA PROJECT	April 15, 2005
CABLE CORPORATION OF INDIA LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD	December 1, 2005
CAIRN ENERGY INDIA PRIVATE LIMITED Vs. C B E AND C	February 7, 2005
CENTRAL AUTO AGENCIES Vs. GOPAL DAS J BHUPATA	November 24, 2005
CENTRAL BANK OF INDIA Vs. STATE OF A P	September 30, 2005
CENTRAL STORE PURCHASE ORGANISATION Vs. HEMARAJANI TUBES PVT LTD	March 18, 2005
CENTRE FOR DNA FINGERPRINTING AND DIAGNOSTIC Vs. A P POLLUTION CONTROL BOARD	March 16, 2005
CH APPALA REDDY Vs. ESTERN POWER DISTRIBUTION COMPANY OF A P LTD	April 20, 2005
CH KIRON Vs. COLLECTOR RANGA REDDY DISTRICT	November 29, 2005
CH PRASANTH KUMAR Vs. SUPERINTENDENT OF POLICE	March 9, 2005
CH RAMAIAH Vs. DISTRICT COLLECTOR	September 2, 2005
CH RAMULU Vs. STATE OF A P	February 23, 2005
CH RAVINDER RAO Vs. STATE OF A P	March 9, 2005
CH SOUMYA RAJ Vs. NTR UNIVERSITY OF HEALTH SCIENCES	October 21, 2005
CH SUBRAHMANYESWARA RAO Vs. COMMISSIONER PROHIBITION AND EXCISE	September 16, 2005
CH SUDHAKAR Vs. T S R ANJANEYULU	December 1, 2005
CH VIJAYA RAJU Vs. SUPERINTENDING ENGINEER	July 12, 2005
CHAIRPERSON and MANAGING DIRECTOR A P TRANSMISSION CORPORATION LTD Vs. V SREENIVASULU S O SRI SANKARANNA OPERATION APSPDCL	November 25, 2005
CHANDAN PRASAD GUPTHA Vs. STATE OF A P	April 21, 2005
CHANUMOLU RADHA RANI Vs. THOTA VISHNU RAO	September 23, 2005
CHAPALA CHINNABBAYI Vs. NARALASETTI ANUSAUYAMA	December 7, 2005
CHAPPIDI SUBBAREDDY Vs. CHAPPIDI NARAPUREDY	November 29, 2005
CHATRAPATI SINGH DEV Vs. AMULYA KUMAR PADHI	July 13, 2005
CHEEKOLU NAGAIAH Vs. STATE OF A P	April 1, 2005
CHEKALI SREENU Vs. STATE OF A P	August 3, 2005
CHEKKA ADINARAYANA Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD	June 16, 2005
CHEKURU LAKSHMAIAH Vs. GOTTI GUNDAL VENKARAMI REDDY	April 7, 2005
CHENCHU JAYAMPU EERANNA Vs. STATE OF A P	April 21, 2005
CHENDIPUDI SIVA RAMA KRISHNA REDDY S O VENKAT REDDY Vs. GOVE OF A P	November 7, 2005
CHENNABOINA SAMBAIAH Vs. DISTRICT COLLECTOR WARANGAL DISTRICT	June 10, 2005
CHENNAI HOTEL SARAVANA BHAVAN Vs. HOTEL SARAVANA BHAVAN	March 30, 2005
CHERUKURI SESHADRI Vs. VEERAMALLU KOTESWARA RAO	August 3, 2005
CHETTI KRISHNA RAO Vs. STATE OF A P	April 28, 2005
CHIEF ENGINEER I T D A Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL	June 29, 2005
CHIEF EXECUTIVE OFFICER ZILLA PARISAD MAHABUBNAGAR DISTRICT Vs. C V NARSIMHA RAO	November 9, 2005
CHIEF SIGNAL AND TELECOMUNICATION ENGINER PROJECT SOUTH CENTRAL RAILWAY Vs. HYTRONICS ENTERPRISES	November 25, 2005
CHIGULURI KRISHNA RAO PRESIDENT BEZAWADA BAR ASSOCIATION VIJAYWADA Vs. STATION HOUSE OFFICER II TWON POLICE STATION	December 9, 2005
CHINDURA MUTHAIAH AND CO KAMAREDDY NIZAMABAD DISTRICT A P Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXISE	December 7, 2005
CHINNA GANGANNA Vs. CHINNA DODDEPPA	July 5, 2005
CHINNAREDDIVARI RAMCHANDRA REDDY Vs. ARCHAKAM SREENIVASA ASA BHATTAR	December 9, 2005
Chinta Kashinatham Vs. Pendyala Narayana Rao	February 18, 2005
CHINTA SAMBASIVA RAO ALIAS SAMBAYYA Vs. STATE OF A P	April 13, 2005
CHINTALA BHOVANA Vs. COLLECTOR AND DISTRICT MAGISTRATE	May 3, 2005
CHINTHA SEETHAPATHI RAO Vs. CHINTHA SURYANARAY	July 22, 2005
CHITA NARASIMHA PRASAD Vs. SUB INSPECTOR OF POLICE	September 9, 2005
CHITTURI BHASKARARAO Vs. SIRIGINA SUBBAYAMMA	October 21, 2005
CHOPPALA LALITHA KUMARI Vs. GOGULAMUDI BHASKARA RAO	October 6, 2005
CHOPPALA LALITHA KUMARI Vs. GOGULAMUDI BHASKARA RAO	June 6, 2005
CHOWDAM BHIKSHAPATHI Vs. STATE OF A P	August 20, 2005
CHOWDHARY SRIKRISHNA Vs. SARDAR HUZUR SINGH	November 9, 2005
CHOWDRI KALYAN CHAND Vs. V R DWARKANATH	October 20, 2005
CHUKKA VENKATADRI Vs. MALLAVARAPU MAHALAKSHMAMMA	November 2, 2005
CHUNDI BAPAMMA Vs. BOGGAVARAPU PEDA PUNNAIAH	December 23, 2005
CHUNDURU MURALIDHARA RAO Vs. LABOUR COURT	June 15, 2005
COMMANDANT CISF UNIT Vs. MAHESH CHANDRA SHARMA	September 1, 2005
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. IQBAL AHMAD	March 7, 2005
CONCAP CAPACITORS Vs. STATE OF ANDHRA PRADESH	October 31, 2005
CRANE BETEL NUT POWDER WORKS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE TIRUPATHI	September 15, 2005
D AMEENA BEE Vs. COMMISSIONER ANANTAPUR MUNICIPALITY ANANTAPUR	February 21, 2005
D ANIL KUNAR Vs. SHIVA BALAK	June 23, 2005
D B RAO Vs. A P STATE ROAD TRANSPORT CORPORATION	September 15, 2005
D D NIRMAL KUMAR Vs. G SUNDER SEKHAR	October 20, 2005
D DURGA PRASAD Vs. KARRI SIVANNARAYANA	March 16, 2005
D JOHN SAMUEL Vs. CHAIRMAN CUM MANAGING DIRECTOR N T P C	April 12, 2005
D KRISHNA KUMARI Vs. SHRIRAM CHITS PVT LTD	August 19, 2005
D MALLESWARA RAO Vs. ANDHRA BANK	August 22, 2005
D N PRASAD Vs. PRINCIPAL SECRETARY TO THE STATE OF ANDHRA PRADESH	February 11, 2005
D RAJA RAM Vs. DIVISIONAL ELECTRICAL ENGINEER	December 13, 2005
D RAJESWARI Vs. STATE OF A P	February 22, 2005
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PVT LTD	September 16, 2005
D RAMAMURTHY Vs. DISTRICT PANCHAYAT OFFICER	November 7, 2005
D RAMESH BABU Vs. PRINCIPAL SEC TO GOVT MUNI ADMINISTRATION AND URBAN DEVELOPMENT DEPT	April 7, 2005
D SAMBASIVA RAO CHOWDARY Vs. STATE BANK OF HYDERABAD	August 5, 2005
D SANKAR NAIDU Vs. GOVERNMENT OF A P	December 22, 2005
D SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	February 15, 2005
D SUJATA Vs. REVOORI VASANTHA	June 28, 2005
D SUNEETHA DEVI Vs. PUTTA RAMANAIAH	August 16, 2005
D TALUPULU Vs. M VENKATA RAJU	December 22, 2005
D VIDYASAGARA CHARY Vs. OSMANIA UNIVERSITY	October 21, 2005
DADI ADI SIVA NOOKA RAJU Vs. POLAMARASETTY VENKATA APPA RAO	February 23, 2005
DADI VEERAHADRA RAO Vs. RETURNING OFFICER	May 17, 2005
DAGGUMATI MALAKONDA REDDY Vs. PULIGUNTA MALAKONDA REDDY	October 28, 2005
DAMERA NARSIMHA REDDY Vs. SYED IBRAHIM	July 25, 2005
Dandarapu Yerru Bai Vs. A P S E B	March 11, 2005
DANDLA POSHETTY Vs. STATE OF A P	March 23, 2005
DANDU DAWOOD BASHA Vs. ABDUL KHADER	August 3, 2005
DANGETI PADMAVATHI Vs. GUNDUMOGULA SRI VENKATA GOPI SATYANARAYANA	June 14, 2005
DANGETI PADMAVATHI Vs. GUNDUMOGULA SRI VENKATA GOPI SATYANARAYANA	June 15, 2005
DARA NAMASSIVAYA Vs. VETURI RATNALAMMA	August 1, 2005
DASARI SIVA PRASADA RAO Vs. PASUPULETI SATYANARAYANA	July 6, 2005
DASARI SURYACHANDER RAO Vs. MANDAL REVENUE OFFICER	February 3, 2005
DASUPUTRUNI SURYANARAYANA Vs. DASUPUTRUNI ADINARAYANA	March 24, 2005
DATLA SURYA KUMARI Vs. GRAM PANCHAYAT LANKALAKODERU W G DISTRICT	June 13, 2005
DAVULURI VENKATESWARARAO Vs. STATE OF A P	June 15, 2005
DAYYALA BIXAPATHI Vs. STATE OF A P	August 31, 2005
DEEPAK CONSTRUCTIONS Vs. GOVERMENT OF A P	November 22, 2005
DEPOT MANAGER A P S R T C Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM PRESIDING OFFICER	March 21, 2005
DEPOT MANAGER APSRTC NIRMAL DEPOT ADILABAD DIST Vs. MIRZA BASHEER BAIG	December 23, 2005
DESAI BEEDI COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	January 20, 2005
DEVINENI RAJASEKHAR ALIAS NEHRU Vs. STATE OF A P	February 2, 2005
DHUNJI J MISTRY Vs. DISTRICT COLLECTOR	March 3, 2005
DIDDE SUNDARA MANI Vs. DIDDE VENKATA SUBBARAO	June 9, 2005
DILIP KULKARNI Vs. BAHADURMAL CHOWDARY AND SONS	July 8, 2005
DILIP KUMAR RENAPURKAR Vs. VIVEK PANDAV	August 4, 2005
DIRECTOR OF INTERMEDIATE EDUCATION Vs. T SATYAM NAIDU	February 1, 2005
DISTRICT COLLECTOR RANGA REDDY DISTRICT Vs. HUSSAIN MOHIUDDIN	July 26, 2005
DISTRICT EMPLOYENT OFFICER FAC DISTRICT EMPLOYMENT EXCHANGE Vs. CHAIRMAN AND P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT	February 28, 2005
DIVISIONAL MANAGER APSRTC Vs. STATE TRANSPORT APPELLATE TRIBUNAL	February 17, 2005
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. SYED ZAMEELA	June 10, 2005
DODDI SHARADA Vs. COLLECTOR AND DISTRICT MAGISTRATE	April 27, 2005
DODDI SHARADA Vs. COLLECTOR AND DIST MAGISTRATE HYD	January 27, 2005
DOLPHIN BAR AND RESTAURANT Vs. COMMISSIONER OF PROHIBITION AND EXCISE	February 18, 2005
DUDA RAMESH Vs. STATE OF A P	January 20, 2005
DUVVURU SIVA KUMAR REDDY Vs. MALLI SRINIVASULU	November 9, 2005
DY COLLECTOR LAND ACQUISITION TELUGU GANGA PROJECT UNIT1 CUDDAPATH Vs. SANNAPU REDDY PAKEERA REDDY	October 24, 2005
E C E INDUSTRIES Vs. DISTRICT COLLECTOR VISHAKHAPATNAM	December 12, 2005
E K RAO NARSIPATNAM DEPOT Vs. APSRTC	July 18, 2005
E MURRAY Vs. COMMISSIONER OF LABOUR GOV OF A P	June 30, 2005
E PENTAIAH GOUD Vs. PROHIBITION AND EXCISE SUPRITENDENT	December 14, 2005
E V SADASIVA REDDY Vs. CHIEF GENERAL MANAGER TELECOM A P CIRCLE B S N L	December 14, 2005
E V SUBRAHMANYAM S O E S N MURTHY Vs. R K VENI	August 30, 2005
EARAMALLA SRINU Vs. STATE OF A P	February 24, 2005
EDALA JANAKI RAMAIAH Vs. STATEOF A P	December 26, 2005
EDDE P RAJESHWARI Vs. JOINT COLLECTOR WARANGAL	January 20, 2005
EDIGA RAMESH Vs. STATE OF A P	December 27, 2005
EMPLOYEES STATE INSURANCE CORPORATION Vs. A P HEAVY MACHINERY AND ENGG LTD	June 17, 2005
ENERNORTH INDUSTRIES INC Vs. VBC FERRO ALLOYS LTD	April 29, 2005
ENGLESH PRASAD Vs. N SHRAVAN KUMAR	August 18, 2005
ENTALA BHUPAL Vs. DISTRICT REVENUE OFFICER	September 27, 2005
EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM Vs. B M SUBBUSWAMY	December 14, 2005
FENO FIBER LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	August 16, 2005
FERTILIZERS PESTICIDES SEEDS DEALERS WELFARE ASSOCIATION Vs. MUNICIPAL COUNCIL SURYAPET MUNICIPALITY	November 7, 2005
FGP LIMITED MUMBAI Vs. PRESIDING OFFICER LABOUR COURT III	November 10, 2005
FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER Vs. C JANARDHAN RAO	September 5, 2005
FLY WHEEL TRAVELS Vs. BHARAT SANCHAR NIGAM LTD	June 21, 2005
FOOD INSPECTOR Vs. NARAYANA UMAMAHESWARA	October 31, 2005
G ANJANEYULU Vs. COLLECTOR CIVIL SUPPLIES JOINT COLLECTOR MAHABOOBNAGAR DIST	January 24, 2005
G CHANDRA MOULI S O NARSAIAH Vs. B R AMBEDKAR OPEN UNIVERSITY PROF G RAM REDDY MARG ROAD HYDERABAD	November 11, 2005
G CHENNA REDDY Vs. STATE OF A P	March 4, 2005
G DAYAKAR Vs. DISTRICT REGISTRAR REGISTRATION OFFICE HYD	April 28, 2005
G GANGARAM Vs. A P S E B HYDERABAD	July 6, 2005
G HANUMANTHU Vs. T RAJITHA REDDY	March 4, 2005
G JAGDISH Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL HYDERABAD	September 21, 2005
G KRISHNA ALIAS G KISTAIAH Vs. M RAMAKRISHNA REDDY	February 22, 2005
G LAXMAIAH Vs. STATE BANK OF HYDERABAD	March 25, 2005
G M R TECHNOLOGIES AND INDUSTRIES LTD Vs. TRANSMISSION CORPORATION OF A P LTD	April 1, 2005
G MOHAN GOUD Vs. STATE ELECTION OFFICER COMMISSION	November 29, 2005
G MUNIRATHNAM NAIDU Vs. DISTRICT AND SESSIONS JUDGE	August 25, 2005
G NARAYANA SWAMY Vs. SPECIAL DEPUTY COLLECTOR	February 8, 2005
G PARIMALA Vs. BIMALA BHATIA	April 28, 2005
G PARVATHA REDDY Vs. BOYA NARGARJUNA ALIAS NAGARJUNA RAO	August 29, 2005
G RAJESHEKAR REDDY Vs. STATE OF A P	April 4, 2005
G SAMMI REDDY Vs. CHAIEMAN CUM MANAGING DIRECTORE APNPDCL	December 7, 2005
G SEETHARAMAIAH Vs. DISTRICT COLLECTER AP STATE KHAMMAM	July 20, 2005
G SHRAVAN KUMAR REDDY Vs. STATE OF A P	February 22, 2005
G SRINIVAS RAO Vs. UNION OF INDIA	February 3, 2005
G V GOPALA RAO Vs. STATE OF A P	September 9, 2005
G V NARSIMHA REDDY Vs. COMMISSIONER NIRMAL MUNICIPALITY ADILABAD DIST	February 10, 2005
G VENKAT RAM REDDY Vs. NAJEEBUNNISA	March 29, 2005
G VENKAT RAM REDDY Vs. NAJEEBUNNISA	June 21, 2005
G VENKATAPPAIAH KAMEPALLI PRAKASAM Vs. G SUBAIAH KOPPARAPADU PRKASAM	August 19, 2005
GADDA BALAIAH Vs. JOINT COLLECTOR RANGA REDDY DISTRICT	October 7, 2005
GADDAM CHINA DODAMMA Vs. GOKA PEDDA DODAMMA	March 4, 2005
GADE HANMANDLU Vs. RAJARAJESWARA SWAMY TEMPLE	July 1, 2005
GADE VENKATA SATYA RAMAKRISHNA PRABHAKAR Vs. KORLEPARA SATYA SURYAM	August 18, 2005
GADIPATTI VENKATAPPAIAH Vs. GURISETTI SUBBAIAH	August 19, 2005
GADIRAJU VIDYULATHA Vs. INDIA VENKATESWARLU	January 18, 2005
GAJAMKER NARAYANA Vs. STATE OF A P	June 15, 2005
GAJJALA SHANKAR Vs. ANURADHA	October 20, 2005
GAMMON INDIA LTD Vs. SPECIAL CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH REVENUE CT DEPARTMENT	August 20, 2005
GANAPATHI Vs. MIRZA MUSTAFA ALI BAIG	June 20, 2005
GANAPURAM RAMASWAMY ALIAS KASHIKANTI RAMASWAMY Vs. STATE OF A P	December 23, 2005
GANDHAM VAJRAMMA Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS	March 15, 2005
GANESH DAL MILL Vs. MARAM NARSAIAH	December 26, 2005
GANGAIAHNAIDU RAMA KRISHNAN Vs. STATE OF A P	October 5, 2005
GANGAVARAPU AIAS PULMANI Vs. BALUMURI VENKATESWARLU	November 18, 2005
GANNAMANTHI PEDDA SUBBAIAH Vs. CHITTEPU NARAYANA REDDY	September 12, 2005
GARLAPATI LAKSHMANA SWAMY Vs. SUPERINTENDENT PASSPORT OFFICE SECUNDERABAD	August 30, 2005
GAZETTED FOOD INSPECTOR Vs. P MOHAN GOUD	July 28, 2005
GENERAL MANAGER SINGARENI COLLIERIES CO LTD Vs. PRESIDING OFFICER	September 1, 2005
GHANATA SUNDARA RAO Vs. BUDDANA SURY RAO	July 29, 2005
GIRI YADAV Vs. L RAMESH GOUD	April 15, 2005
GIRIJAN CO OPERATIVE CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL II HYDRABAD	December 28, 2005
GODREJ HICARE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	December 8, 2005
GOLDEN GRANITES REP Vs. COLLECTOR AND DIST MAGISTRATE PRAKASAM DIST	October 26, 2005
GOLI KANNAYYA Vs. YENDRU SATHIRAJU	November 22, 2005
GOLI PADMARAJU Vs. GOVERNMENT OF A P	April 28, 2005
GOLKONDA ENGG ENTERPRISES LTD Vs. MAHANAGAR TELEPHONE NIGAM LTD	April 6, 2005
GOLKONDA ENGINEERING ENTERPRISES LTD Vs. ASSISTANT DIRECTOR GENERALMP BHARATH SANCHAR NIGAM LTD	April 25, 2005
GOLLA GODA ALIVELAMMA Vs. S VENKATESHWARLU	February 11, 2005
Gollavilli Primary Agricultural Coop Credit Society LTD Vs. Oriental Insurance Co Ltd	February 22, 2005
GOLLU VENKATESWARA RAO and CO Vs. BHOGAVALLI RAJESWARARAO	September 9, 2005
GOLUGURI RAMAKRISHNA REDDY Vs. STATE OF A P	April 1, 2005
GOOD WILL TRADE LINKS Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES LEGAL HYDERABAD	August 24, 2005
GOPAL CHEVURU Vs. STATE OF A P	December 14, 2005
GOPIKRISHNA GRANITES INDIA LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (LEGAL)	August 19, 2005
GORANTLA VENKATESWARA RAO Vs. KOLLA VEERA RAGHAVA RAO	October 7, 2005
GORREPATI INDIRA Vs. M MARRI	December 22, 2005
GOSU VENKATA SESHA REDDY Vs. VALLURU KRISHNAIAH NAIDU	June 16, 2005
GOUNIPURAM SIVAJI RAJU Vs. VERRAGUDI NARASIMHA RAJU	September 26, 2005
GOVERMENT OF A P Vs. M A MAJEED	October 7, 2005
GOVERNMENT OF A P Vs. RAMA ENGINEERING CONSTRUCTIONS	March 31, 2005
GOVERNMENT OF A P Vs. MOHD TAHER ALI	March 9, 2005
GOVERNMENT OF A P Vs. A HANUMANTHA RAO	March 22, 2005
GOVERNMENT OF A P Vs. BOYAPATI SLEEVA REDDY	December 1, 2005
GOVERNMENT OF ANDHRA PRADESH Vs. Y RADHA KRISHNA MURTHY	November 3, 2005
GOVT OF A P Vs. Y YUGENDER REDDY	February 24, 2005
GOWTHAMI SOLVENT OILS PVT LTD Vs. PROJECT DIRECTOR NATIONAL HIGHWAY AUTHORITY OF INDIA RAJAHMUNDRY	November 3, 2005
GRAM PANCHAYAT ULLIGUNDAM Vs. UNION OF INDIA	August 31, 2005
GRANDHI MADHAVA RAO Vs. MUNICIPAL COMMISSIONER ELURU WEST GODAVARI DISTRICT	November 11, 2005
GREATER VISAKHA MEDICARE EDUCATIONAL SOCIETY Vs. GOVT OF A P	April 11, 2005
GRINDWELL NORTON LTD Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTHAPUR	December 27, 2005
GUDAPATI SEETHARAMAIAH ALIAS SEETHARAMA RAO Vs. STATE OF A P	July 20, 2005
GUDURU NIRMALA Vs. GUDURU ASHOK KUMAR	December 12, 2005
GUGULOD RAVOJI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	November 29, 2005
GUMMADI BABU RAO Vs. BHARAT SANCHAR NIGAM LTD	December 28, 2005
GUMMALA BALA VENKATA SUBBA REDDY Vs. D BALA SWAMY	September 26, 2005
GUN ROCK ENCLAVE CO OP HOUSING SOCIETY LTD Vs. P RANGANAYAKAMMA	September 13, 2005
GUNDALA REDDEPPA NAIDU Vs. STATE OF A P	July 8, 2005
GUNDEGONI JANGAIAH Vs. STATE OF A P	March 25, 2005
GUNDSAY SWAROOPA Vs. GUNDSAY BALAIAH	March 25, 2005
GUNNANA PENTAYYA Vs. STATE OF A P	August 11, 2005
GURAZALA SIVA PRASAD Vs. GOVT OF A P	November 21, 2005
GUTLAPALLI PRASADA RAO Vs. PUBLIC PROSECUTOR	November 11, 2005
GUVVALA SUDHAKARA REDDY Vs. KATAMREDDY VENUGOPALA REDDY	November 8, 2005
GVPREL MEE Vs. GOVT OF A P	July 15, 2005
H A MOHAN KUMAR Vs. P MURALIDHAR	February 4, 2005
H C UPADHYA Vs. A R RUSTOM FRAM	December 7, 2005
HARI RAMA LAKSHMI Vs. DISTRICT COLLECTOR	June 10, 2005
HARIJAN FISHERMEN MUTULLY AIDED CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER AND DISTRICT OF FISHERIES	December 5, 2005
HARIJANA CHINNA NARASIMHULU Vs. HARIJANA ESTHERAMMA	August 22, 2005
HARSHA CONSTRUCTIONS Vs. UNION OF INDIA	September 9, 2005
HARSHA CONTRUCTION Vs. UNION OF INDIA	October 27, 2005
HEBBAR VENKATA SUBBA RAO Vs. YEKKALURU VERAMMA	December 5, 2005
HEDAPLAST INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES	August 24, 2005
HINDUSTAN CABLES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL	June 23, 2005
HINDUSTHAN AERONAUTIES LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL	June 16, 2005
HINDUSTHAN FLNORO CARBONE LTD Vs. G SHANKATR REDDY	November 11, 2005
HIRANAND Vs. T N KHAMBATI	December 20, 2005
HOLY FAITH INTERNATIONAL PVT LTD Vs. SHIV K KUMAR	December 30, 2005
I SURYA PRAKASA RAO Vs. GOVERNMENT OF AP	October 3, 2005
IDDUM BALAMANI Vs. KATUM RAMNAMMA	September 30, 2005
IFFATH JAMALUNNISA Vs. MOHD SULEMAN SIDDIQUI	September 21, 2005
ILLAPU APPARAO S O NARASIMHULU VADDIPA SARABHAVARAM Vs. SOMIREDDY CHENCHUNAIDU S O POTHURAJU	October 28, 2005
IMMADISETTI MALLIKARJUNA RAO Vs. GOSTU PRAMELAMMA	October 25, 2005
INCOMM TELE LTD Vs. BHARAT SANCHAR NIGAM LTD	September 9, 2005
INDIAN BANK Vs. BANKA BULLEBBAYI DIED	September 16, 2005
INDIAN BANK Vs. MOCRO ELECTRONICS	June 26, 2005
INDIAN IRON AND STEEL CO LTD Vs. TIWARI ROAD LINES	September 9, 2005
INDIAN OIL CORPORATION LTD Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	December 15, 2005
INSPECTOR GENERAL OF POLICE POLLLICE TRANSPORT ORGANISATION Vs. V VENKATESHWARULU	February 10, 2005
INSPECTOR R P F BELLARY Vs. SHANKARAIAH	December 13, 2005
INUGANTI VENKATA INDIRA DEVI Vs. STATE	March 15, 2005
IRAGAMREDDI CHINNA KONDA REDDY Vs. IRAGAMREDDI NARAYANAMMA	July 25, 2005
IRUKULLA NARENDER Vs. IRUKULLA SHAKUNTALAMMA	December 2, 2005
ITC LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUE	December 23, 2005
ITIKALA SRINU Vs. STATE OF A P	July 15, 2005
J BHAKTHAVASALA RAO Vs. INDUSTRIAL ENGINEERS	April 28, 2005
J C Chitharanjan Reddy Vs. State of A P	January 18, 2005
J C CHITHARANJAN REDDY Vs. STATE OF A P	January 1, 2005
J CHARLES JOSHEPH Vs. VERONICA	November 17, 2005
J K ASSOCIATES Vs. B PREMEELA DEVI	June 28, 2005
J K JOHNSON Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS HYD	March 29, 2005
J KISTA REDDY Vs. MANDAL REVENUE OFFICER RANGAPUR	January 18, 2005
J KUBERA MANDADI Vs. K DORASWAMY MANDADI	July 14, 2005
J MOGILAIAH Vs. PROJECT OFFICER INTEGRATED TRIBAL DEVLOPMENT AGENCY	December 27, 2005
J NARAHARI CHARI Vs. B R JAIN	August 4, 2005
J SATYASRI RAMBABU Vs. A ANASUYA	September 9, 2005
J VASUNDRA BAI Vs. MUNICIPAL CORPORATION OF HYDRABAD	July 22, 2005
JAGJEEVAN RAO Vs. GOVERNMENT OF A P	June 29, 2005
JAI SINGH Vs. KRISHNA BAI JAISWAL	July 11, 2005
JALA SWAMYDAS Vs. JADANI SUMAYUN RAJU	August 24, 2005
JALIGAM RAMESH Vs. STATE OF A P	November 15, 2005
JAMBULA RAVINDER REDDY Vs. JAMBULA RAGHUNANDAN REDDY	March 11, 2005
JANAB SK ABDUL SALEEM Vs. A P STATE WAKF BOARD	December 5, 2005
JANI MIYAN Vs. GOVERNMENT OF A P	February 8, 2005
JANNU PRASAD Vs. STATE OF A P	April 12, 2005
JARAPALA DEEPALA ALIAS BABU RAO Vs. STATE OF A P	September 23, 2005
JAYALAKSHMI CONSTRUCTION HYDRABAD Vs. NAWAB BEHBOOB ALI KHAN	December 5, 2005
JAYALAXMI TRADERS CHOWDEPALLI CHITTOOR DIST Vs. SUPERINTENDENT OF POLICE KURNOOL DIST	January 28, 2005
JOHNSON LIFTS LTD Vs. DEPUTY COMMISSIONER	June 22, 2005
JONNAVARAM IBRAHIM Vs. UPPALURU JAHARA BIDIED	March 11, 2005
JOSYUL JAGAN MOHANDAS Vs. PYDA VENKTESAM	December 23, 2005
JOURNALISTS CO OPERATIVE HOUSING SOC LTD Vs. G SUJATHA	March 9, 2005
JUGAL KISHORE LOYA Vs. HANUMAN PRASAD SONI	July 19, 2005
JUMGO COTTON ENTERPRISES Vs. RAYALASEEMA MILLS LTD	April 20, 2005
JUPALLI SRINIVASA RAO Vs. COMMISSIONER MUNICIPALITY SIRCILLA	February 27, 2005
Juplli Srinivasa Rao Vs. Commissioner	February 17, 2005
JVSP PURNANADA RAO Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION	October 6, 2005
K A PADMANABHAM Vs. GOVERNMENT OF ANDHRA PRADESH	January 28, 2005
K ABDUL RAHEEM Vs. HAJEERAPPA	March 4, 2005
K AHMED ALLI SAB Vs. DESAI ABDUL GANI DESAI	February 10, 2005
K Asif Mohiuddin Vs. Secretary of Government	February 18, 2005
K BALAMUKUNDAM GUPTA Vs. K SAIPRAKASH	January 25, 2005
K BHASKARAM Vs. MOHAMMAD MOULANA	July 25, 2005
K C KANNIYAPPA Vs. K C LALITHA	September 26, 2005
K C P LTD Vs. Prudential Sugar Corporation Ltd	April 20, 2005
K CH R PRASAD Vs. STATE OF A P	June 10, 2005
K DORAISWAMY Vs. MANAGEMENT OF SRI BAJARANG JUTE MILLS LTD	July 27, 2005
K DURGA RAJU Vs. DISTRICT COLLECTOR	July 26, 2005
K GANAPATHI Vs. DISTRICT COLLECTOR	April 6, 2005
K GANGADHARA SRINATH Vs. K BABU VENU GOPAL	April 19, 2005
K GNASESHWAR Vs. STATE OF A P	April 19, 2005
K HANSRAJ Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	August 5, 2005
K HANUMANTHA REDDY Vs. KURUVA POTHARAJU	April 28, 2005
K HEMASEKAR Vs. GROUP EXECUTIVE OFFICER CHITOOR DISTRICT	December 26, 2005
K JAWAHARLAL Vs. STATE OF A P SECRETARY DEVELOPMENT OF LAW	February 15, 2005
K JAYAPRADA Vs. DISTRICT COLLECTOR ANANTAPUR	November 15, 2005
K JAYARAJ Vs. EXECUTIVE OFFICER CANTONMENT BOARD	August 2, 2005
K KIRAN KUMAR Vs. UNION OF INDIA	September 13, 2005
K KUSUMA BAI Vs. OSMANIA UNIVERSITY	August 24, 2005
K LAKSHMI Vs. SARASWATHI GRAMEENA BANK	March 7, 2005
K LAXMIBAI Vs. PROVIDENT FUND COMMISSIONER	June 29, 2005
K LINGA REDDY Vs. GOVT OF INDIA	August 20, 2005
K MADHAVA RAO Vs. STATE OF A P	November 11, 2005
K MANIKYAM Vs. P PARVATHI	April 7, 2005
K MOHAN LAL Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P SRTCM HYDERABAD	November 16, 2005
K MUNIRATHNAM NAIDU Vs. K AADI LAKSHMAMMA	September 9, 2005
K NAMAIAH Vs. G NARSHIMAIAH SETTY	January 25, 2005
K NARASIMHA RAO Vs. SAI VISHNU	August 12, 2005
K NARAYANA RAJU CONTRACTORE Vs. UNION OF INDIA	December 9, 2005
K NARENDER Vs. K MALLESH	September 23, 2005
K NARSIMHA REDDY Vs. G SUDHAKARA CHARY	December 14, 2005
K P PULLAIAH Vs. STATE OF A P	September 9, 2005
K PAPADU Vs. GOLAGANA SURYA NARAYANA	August 17, 2005
K PEERAREDDY Vs. COMMISSIONER OF ENDOWMENT AP HYDRABAD	October 18, 2005
K PENCHAL REDDY Vs. SPECIAL CHIEF SECRETARY TO GOVT	April 25, 2005
K R KRISHNA MURTHY Vs. HYDRABAD ALLWYN LTD	November 14, 2005
K RAGHAVENDER REDDY Vs. DIVISIONAL MANAGER I P B CO SECUNDERABAD	June 27, 2005
K RAGHAVENDRA RAJU Vs. SYED YOUSUF	March 1, 2005
K RAJA GOPAL Vs. M VENKATAPPA	June 8, 2005
K RAM REDDY Vs. STATION COMMANDANT	September 13, 2005
K RAMANJANEYULU Vs. S ABDUL RAHIMAN	August 4, 2005
K RAMKRISHNA REDDY Vs. PRINCIPAL SECRETARY TO GOVT	April 21, 2005
K S BIYANI AND CO Vs. AUTHORITY FOR ADVANCE RULING UNDER A P VAT ACT HYDERABAD	July 5, 2005
K S SANJEEVA RAO S O SUNDER RAO Vs. DISTRICT TRIBAL WELFARE OFFICER KHAMMAM AT BHADRACHALAM KHAMMAM DISTRICT	November 3, 2005
K SADHU Vs. GOVT OF A P	August 29, 2005
K SESHAGIRI RAO AND CO Vs. RASHTRIYA ISPAT NIGAM LTD	November 3, 2005
K SHYAM KUMAR Vs. CHAIRMAN ALL RAILWAY RECRUITMENT BOARD INDIAN RAILWAY	March 15, 2005
K SIMHADRI Vs. REGIONAL MANAGER APSRTC ONGOLE	December 13, 2005
K SRINIVASA SUBRAHMANYA NARASIMHA RAO Vs. STATE	January 19, 2005
K SRINIVASU Vs. A P CO OPERATIVE BANK LTD	October 27, 2005
K SUBRAMANYAM Vs. MANDAL REVENUE OFFICER	June 15, 2005
K SUDARSHAN REDDY Vs. GOVT OF A P ROADS AND BUILDINGS DEPT	January 25, 2005
K SULOCHANA Vs. DISTRICT COLLECTOR	June 6, 2005
K SUSHEELAMMA Vs. Y RAMCHANDER REDDY	October 20, 2005
K TATAJI Vs. SANJAY	June 10, 2005
K UMAVATHAMMA Vs. G VENKATA CHALAPATHI	March 11, 2005
K V MOHAN RAO Vs. GOVERNMENT OF A P	March 15, 2005
K V NARAYANA RAO Vs. SECRETARY TO GOVT OF A P PANCHAYATRAJ DEPARTMENT HYDRABAD	November 23, 2005
K V PRASAD REDDY Vs. YARABOLU HARIPRASAD REDDY	September 15, 2005
K V V SATYANARAYANA Vs. MUTTAMSETTI TULASI	August 24, 2005
K VALLI KUMARI Vs. SPECIAL DEPUTY COLLECTOR	May 5, 2005
K VENKAT REDDY Vs. KUNUTHURU AKKAMMA	December 22, 2005
K VENKAT REDDY S O CHENCHU REDDY Vs. GOVE OF A P	October 24, 2005
K VENU MADHAVA REDDY Vs. JOINT COLLECTOR	April 12, 2005
K VIMALAMMA Vs. M BUDHI SAGAR REDDY	April 12, 2005
K YERRI SWAMY Vs. C KRISHNA CHOWDARY	March 4, 2005
KALYANI VENKATESWARA RAO S O SIVANNARAQYANA Vs. ANDE KAMESWARI	October 20, 2005
KAMALA BAI Vs. STATE OF A P	March 4, 2005
KAMALA WINES NEKARIKALLU Vs. COMMISSIONER PROHIBITION AND EXCISE	February 4, 2005
Kamalla Wines Vs. Commissioner	February 4, 2005
KANAKA DURGA AGNIKULA KSHATRIYA SAND QUARRY BOATSMEN AND FISHERMAN CO OP SOCIETY LTD Vs. DISTRICT PANCHAYAT OFFICER AND DISTRICT MEMBER AND CONVENOR KAKINADA	September 27, 2005
KANAKADHARA CONSTRUCTIONS Vs. K JHANSI LAKSHMI BAI	September 13, 2005
KANAKATEEGALA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	January 19, 2005
KANCHERLA KRISHNA RAO Vs. GOVT OF A P	August 18, 2005
KANDURI VEERA RAGHAVA CHARYULU Vs. NALLURI JAGANNADHA CHARYULU	August 9, 2005
KAPALA SANKAR RAO Vs. KAPALA USHARANI	August 13, 2005
KAPALA SANKAR RAO Vs. KAPALA USHARANI	August 30, 2005
KARRI VENKATA RAMA REDDY Vs. UNION BANK OF INDIA	June 20, 2005
KARVY CONSULTANTS LIMITED Vs. GOVERNMENT OF INDIA	August 9, 2005
KARVY CONSULTANTS LTD Vs. ASSTT COMMR OF CUS AND C EX	August 8, 2005
KASINATH PATEL Vs. RADHA BAI	April 20, 2005
KATARI PANAKALA RAO Vs. CHUNDURI BALA VENKATA NARAYANA MURTHY	August 22, 2005
KATRAGADDA SIVARAMAKRISHNAIAH Vs. KATRAGADDA PRASAD RAO	December 1, 2005
KATTA NAGA MALLESHWARI Vs. KATTA VASANTHA RAO	August 22, 2005
KAVALI NARAYANA Vs. KAVALI CHENNAMMA	January 19, 2005
KAY VEE ENTERPRISES Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY MASABTANK HYDERABAD	November 9, 2005
KEDIA OVERSEAS LTD Vs. COMMISSIONER OF CUSTOMS	October 5, 2005
KEELU MADANA MOHANA Vs. GORAKALA VARAHALU	June 10, 2005
KEERTHI KUMAR MODANI Vs. STATE OF A P	July 8, 2005
KERETI SRINIVASULU S O YELLAMANDA Vs. DEPUTY REGISTRAR CO OPRATIVE SOCIETIES KANDUKUR PRAKASAM DISTRICT	November 3, 2005
KHADER ALI KHAN ALIAS ASLAM Vs. SAI BABA	November 22, 2005
KHAJA SHOUKAT ALI Vs. KHAIRUNNISSA BEGUM	September 2, 2005
KHALEEL BEIG Vs. SK MOTHI BEGUM	July 22, 2005
KHANALA VENKATA KRISHNA YADAV Vs. STATE OF A P	July 15, 2005
KHURSHID SHAPUR CHENAI Vs. GOVERNMENT OF ANDHRA PRADESH	January 17, 2005
KISAN TOBACCO CO GROWERS Vs. DONGA SRIRAMULU	July 21, 2005
KISHAN CHAND FOUNDATION TRUST Vs. DISTRICT COLLECTOR	April 26, 2005
KISHAN TOBACCO COMPANY GROWERS Vs. DONGA SRIRAMULU	June 21, 2005
KODIPAKA VENKATESHAM Vs. PASULA NARSAMMA	September 21, 2005
KODURU SESHA REDDY Vs. GOTTIGUNDALA	June 27, 2005
KOGANTI BASAVA SANKARA RAO Vs. RAVI SAMBASIVA RAO	November 8, 2005
KOKKU SUDHAKAR Vs. STATE OF A P	March 4, 2005
KOKKULA SRINIVAS Vs. STATE OF A P	August 8, 2005
KOLLA SRINIVAS Vs. STATE OF A P	February 18, 2005
KOLLI SUNITHA Vs. KAKATIYA UNIVERSITY WARANGAL	November 23, 2005
KOLLU PRASAD RAO Vs. BURRA KRISHNAIAH AND STATE OF A P	December 7, 2005
KOLLURU GOPAL Vs. VISAKHAPATANAM MUNICIPAL CORPORATION	August 3, 2005
KOMARAMJERI PEDAMUNUSWAMY Vs. GOVT OF A P	January 20, 2005
KOMIREDDY VENKATA NARASAMMA Vs. KONDAREDDY NARASIMHA MURTHY	September 15, 2005
KOMMURU VENKATESWARA RAO Vs. GOVT OF A P	September 8, 2005
KONATI SWAMANNA Vs. GOLLA VENKATSWAMY	February 7, 2005
KONDAPALLI NAGARAJA S O K SESHAIAH Vs. KONDAPALLI SYAMALA	September 27, 2005
KONERU NAGESWARA RAO Vs. YENDURI PITCHAIAH	August 4, 2005
KONIGOLLA SRINIVASA RAO Vs. STATE OF A P	October 21, 2005
KONIJETI SRINIVASA SUBRAHMANYA NARASIMHA RAO Vs. STATE OF A P	January 19, 2005
KOPPERA SANTH KUMR Vs. KOPPERA SUNEETHA	December 28, 2005
KORADA SRINIVASA RAO Vs. GURUPURU GOPALAMMA	April 27, 2005
KORAGANJI SITA MAHALAKSHMI Vs. KORAGANJI YELLASWARA RAO	June 9, 2005
KORIVI MALLAIAH Vs. P NARENDER	February 2, 2005
KORUKONDA VENKATA SURYA NAGA EESWARA GANESH Vs. COMMERCIAL TAX OFFICER	October 7, 2005
KOSURU BHASKAR Vs. KOSURU RAMACHANDRAIAH	August 5, 2005
KOTA RAMA RAO Vs. KOLLI RAJESWARAMMA	April 13, 2005
KOTA SREEVALLI Vs. CHINNI SEETHARAMAIAH	August 12, 2005
KOTHA SATHYAMMA Vs. IRUKULA PRAVEEN KUMAR	June 14, 2005
KOTHA SATYA VEERA SIMHA Vs. KOTHA VARALAKSHMI	March 21, 2005
KOTLA SRINIVASA REDDY Vs. DANYA BASHAIAH	August 22, 2005
KOTTA LAXMINARSAIAH Vs. TADASINA RAMANARSAMMA	July 22, 2005
KOTTAPATI JAYACHANDRA REDDY Vs. DEPOT MANAGER A P S R T C	September 5, 2005
KOYA NARASIMHA SWAMY Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	December 13, 2005
KRISHNAMSETTY BASAV RAO Vs. KOBASHI MACHINE TOOLS P LTD	April 21, 2005
KUCHANAPALLI NEELAMA Vs. DEEKONDA SADANANDAM	July 15, 2005
KUKATLA KOTAIAH Vs. DISTRICT COLLECTOR	March 21, 2005
KUKKALA BALAKRISHNA Vs. VIJAYA OIL MILLS	July 26, 2005
KUMARS COTEX LTD Vs. ADDITIONAL COMMISSIONER	March 17, 2005
KUMBHAM ANJANEYULU Vs. STATE OF A P	July 5, 2005
KUNA PARVATHI Vs. KUNA YERRAYYA	June 9, 2005
KUNCHANAPALLI MYSOORAIAH Vs. SUB REGISTRAR	July 11, 2005
KUNCHE CHINA MANGAMMA Vs. KOOLAPU MANGAMMA	April 28, 2005
KUNDURU VINAYA REDDY Vs. STATE OF A P	August 10, 2005
KURELLA KRISHNA PRASAD Vs. STATE OF A P	July 19, 2005
KUSA LINGAIAH Vs. PANDIRI LAXMAIAH	November 2, 2005
KUSAMPUDI SUBBA RAJU Vs. MASTER PENUMATSA SAYI RAJU	June 16, 2005
KUSHAL INDUSTRIES Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	October 21, 2005
L K KOUSALYADEVI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDRABAD	December 20, 2005
L NAGENDER RAO Vs. RAGHAVENDRA FINANCE CORPORATION	February 11, 2005
L NAGI REDDY Vs. UNION OF INDIA	September 21, 2005
LAKSHMI KNITS AND WOVENS Vs. AGRI GOLD EXIMS LTD	December 16, 2005
LANKA HANUMANTHA RAO Vs. STATE OF A P	March 29, 2005
LAVURI KRISHNA Vs. BUDIGE HUSSAIN	December 20, 2005
LAXMI CONSTRUCTION CO HYD Vs. FINANCIAL ADVISER and CHIEF ACCOUNTS OFFICER SECUNDERABAD	January 20, 2005
LAXMI MEDICAL DISTRIBUTORS Vs. STATE OF A P	December 15, 2005
LAXMINIVAS AGRAWAL Vs. ANDHRA SEMI CONDUCTORS PVT LTD	December 23, 2005
LEADER CAPITAL SERVICES INDIA PVT LTD Vs. STATION HOUSE OFFICER BEGUMPET P S	April 20, 2005
LIBERTY COMMODITIES LTD Vs. RELIANCE TRADE CRPORATION	July 5, 2005
LINGA NAGENDER RAO Vs. C K YESSOVARDHAN	June 30, 2005
LINGA PENTAMMA Vs. T JAGADISHWAR RAO	October 27, 2005
M A AZEEM BAIG Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD	October 25, 2005
M A Ghani Vs. District Collector	February 7, 2005
M A MUKHEED Vs. C PANDURANGAM	April 1, 2005
M ABDUL LATEEF Vs. GOVERNMENT OF A P	February 28, 2005
M ADINARAYANA Vs. GENERAL MANAGER STATE BANK OF INDIA	August 22, 2005
M ANADAMMA Vs. REVENUE DIVISIONAL OFFICER	January 18, 2005
M BABU RAO Vs. DEPUTY REGISTRAR OF CO OP SOC OFFICER ON SPECIAL DUTY THE VASAVI CO OP URBAN BANK LTD	July 5, 2005
M CHANDRASHEKAR RAO Vs. KUTAMBA RAO	October 27, 2005
M ETHIRAJULU Vs. RANGAM ADINARAYANA	February 17, 2005
M G BROTHERS AUTOMOBILES LTD Vs. B MASTHAN REDDY	November 9, 2005
M JAGAN Vs. SUPERINTENDENT OF POLICE KARIMNAGAR DIST	January 20, 2005
M Jayaprakash Vs. Commissioner Eluru Municipality	February 22, 2005
M K GOLD PAINT P LTD Vs. ASSISTANT ACCOUNTS OFFICER ELECTRICITY REVENUE OFFICE EASTERN POWER DISTRICBUTION CO OF A P LTD	September 28, 2005
M KISHAN Vs. STATE	January 28, 2005
M KRISHNA Vs. ANDHRA PRADESH CO OPERATIVE TRIBUNAL	February 7, 2005
M KRISHNA REDDY Vs. GOVERNMENT OF A P	March 1, 2005
M LAXMIBAI Vs. NEELAM NARSIMHA	February 1, 2005
M MADHAVA REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P S R T C HYD	March 7, 2005
M PARVEEN BANU Vs. COLLECTOR AND DISTRICT MAGISTRATE ANANTAPUR	August 23, 2005
M R KUDVA Vs. STATE OF A P	October 17, 2005
M R SUSEELA Vs. GOVT OF A P	December 14, 2005
M RAMA SWAMY Vs. M SEKHARA GUPTA	August 20, 2005
M RAMAKRISHNA Vs. M SATYAMMA	September 15, 2005
M RAMESH Vs. VANKADARA SUNIL KUMAR	July 11, 2005
M S SANDEEP SAI Vs. OSMANIA UNIVERSITY	October 5, 2005
M SOFINA Vs. STATE BANK OF INDIA	December 27, 2005
M SUNIL CHOWADRY S O LATE SOMAIAH Vs. GOVET OF A P	November 10, 2005
M V PRASAD Vs. NEW INDIA ASSURANCE CO LTD	July 14, 2005
M V SUDHAKAR Vs. GOVERNMENT OF A P	March 14, 2005
M V V PRASADA RAO Vs. MUNICIPAL COUNCIL	June 22, 2005
M VENKATA MANI KANTHU Vs. STATE	August 10, 2005
M Vijaya Lakshmi Vs. Joint Collector	February 15, 2005
M VIKURATAN Vs. MAHENDER KUMAR GANDHI	September 12, 2005
M VISWANATHAM Vs. P M PRAKASH	June 24, 2005
M YADAMMA Vs. JOIN COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD	January 20, 2005
M.A. SAYEED Vs. B. JANAK RAM	September 2, 2005
MADASI SEETHA RAMANJANEYULU AIAS ANAJANEYULU Vs. STATE OF A P	December 19, 2005
MADASU VENKATASUBBARAO Vs. MADASU CHENCHAMMAS	September 20, 2005
MADDIKUNTA SHIVAIAH Vs. STATE OF A P	April 21, 2005
MADHU WINES PARAVADA Vs. SPECIAL CHIEF SECRETARY	February 24, 2005
MADI CHETTI SRINIVAS Vs. MADI CHETTI YADAIAH	December 14, 2005
MAHABOOB MASTANA BEGUM Vs. GOVERNMENT OF A P	April 13, 2005
MAHABUBNAGAR TODDY TAPPERS CO-OPERATIVE SOCIETY Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE	January 28, 2005
MAHABUBNAGAR TODDY TAPPERS TAPPERS CO OPERATIVE SOCIETY MAHABUBNAGAR Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE MAHABUBNAGAR	January 28, 2005
MAHANKALI VENKATACHARI Vs. MAHANKALI SRINIVASACHARI	June 8, 2005
MAHAVEER HOSPITAL AND RESEARCH CENTRE Vs. ALLADI SUVARNAMMA	July 12, 2005
MAHENDER KUMAR Vs. MOHD ALLAUDDIN	November 29, 2005
MAHENDRANATH V V Vs. DEPUTY GENERAL MANAGER SYNDICATEBANK	August 5, 2005
MAHESH CO OP HOUSING SOCIETY LTD Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY	October 18, 2005
MAKINENI MADHURI Vs. BOLLU NAGABHUSHANAM	September 23, 2005
MALA BANDLAIAH Vs. BATHINA UTCHEERAPPA	January 25, 2005
MALA PENTAMMA Vs. NIZAMABAD MUNICIPALITY	October 17, 2005
MALAGIREDDY MALLAREDDY Vs. MALIGIREDDY LAXMA REDDY	January 20, 2005
MALE VENKATESWARLU Vs. STATE BANK OF INDIA	June 9, 2005
MALIREDDY VENKATA RAMA RAO Vs. MALIREDDY SATHYAVENI	November 7, 2005
MALLINA VENKATARAO Vs. DISTRICT COLLECTOR	June 21, 2005
MALOTH THIRIPI Vs. MALOTH RUKMINI	April 25, 2005
MAMILLAPALLI CHINAKOTESWARA RAO Vs. MANDAL REVENUE OFFICER	April 1, 2005
MANAGEMENT OF BHARAT HEAVY ELECTRICALS LTD Vs. LABOUR COURT II	February 25, 2005
MANAGEMENT OF STATE OF INDIA Vs. INDUSTRIAL TRIBUNAL	August 5, 2005
MANAPRAGADA KRISHNA MURTHY S O NARASIMHAM Vs. SAVANI TRANPORT PVT LTD	October 6, 2005
MANDA RAM REDDY Vs. GOVERNMENT OF A P	December 13, 2005
MANDAKINI NAIK Vs. G K NAIK	March 17, 2005
MANDAL REVENUE OFFICER TIRUPATHI MANDAL TIRUPATHI CHITTOOR DISTRICT Vs. COMMISSIONER OF APPEALS A P	August 8, 2005
MANEPALLI MOHAN RAO Vs. S SURESH KUMAR	April 8, 2005
MANNE PRASAD Vs. ELECTION OFFICER	April 19, 2005
MANNEPALLI MOHAN RAO Vs. P V RAMANA	August 18, 2005
MARKAPUDI KRISHNA RAO Vs. STATE OF A P	September 15, 2005
MARRI SURIBABU Vs. STATE OF A P	November 11, 2005
MARTHALA RAMACHANDRA REDDY Vs. MUTYALAPATI PEDDA SUBBANNA ALIAS VENKATA SUBBAMMA	November 10, 2005
MARUTHI GRANITES Vs. COLLECTOR AND DISTRICT MAGISTRATE	April 21, 2005
MATHEW XAVIER Vs. STATE OF AP	October 20, 2005
MATTAPARTHI SATYANARAYANA Vs. BHAVANA SESHAGIRI RAO	March 11, 2005
MATTE SEETHARAMAIAH Vs. STATE OF A P	August 23, 2005
MD ABDUL AZEEZ ASAD Vs. STATE OF A P	April 21, 2005
MD HYDER Vs. INDUSTRIAL TRIBUNAL II	October 25, 2005
MD MAZHAR SHAHEED Vs. DISTRICT COLLECTOR MAHBOOBNAGAR DIST	February 14, 2005
MD NAZEER AHMED Vs. ECONOMIC TRANSPORT ORGANISATION VIJAYAWADA	February 25, 2005
MD TAJUDDIN Vs. JOINT COLLECTOR AND EX OFFICIO EXECUTIVE DIRECTOR KARIMNAGAR	December 9, 2005
MDRIDIAN INDUSTRIES LTD Vs. DEVDOOT GIN MILL GINNING AND OIL MILL UNIT ADILABAD	March 21, 2005
MECHINENI CHOKKA RAO Vs. SATTU SATTAMMA	September 13, 2005
MEESALA MURALIDHAR Vs. GOVERNMENT OF A P	March 9, 2005
MEESALA TAYARAMMA Vs. BOGGAVARAPU SUBBA RAO CHOULTRY	April 8, 2005
MEET ROAD LINES NAGPUR Vs. UNITED INDIA INSURANCE COMPANY NIZAMABAD	July 12, 2005
MEGHRAJ RATHI Vs. JOINT SUB REGISTRAR	June 14, 2005
MEHERNOSH H CHENOY Vs. STATE OF ANDHRA PRADESH	January 20, 2005
MELEKHA Vs. STATE OF A P	April 21, 2005
MERLA RAMA DAS Vs. GOVERNMENT OF A P	September 27, 2005
MINERVA TALKIES MACHILIPATNAM Vs. PINAPALA SUJAN BABU	April 15, 2005
MIR BAZLAY ALI Vs. JAGIRDAR NIRKHY MIR MAHAMMAD ALI	December 9, 2005
MIRZA LIYAQUATH HUSSAIN Vs. G SRINIVAS GOUD	July 5, 2005
MOGULURU ESWARAIAH S O CHENGAMA NAIDU R O VENKATAGIRI NELLORE DISTRICT Vs. GOLLAPALLI VENKATARAMAIAH	November 3, 2005
MOHAMMED GULAM MUSTAFA S O MAHAMMED PASHA Vs. MOHAMMED ABDUL JABBAR S O MOHAMMED ABDUL RAUF	November 10, 2005
MOHAMMED MOINUDDIN Vs. MOHAMMED MAHMOOD ALI	June 17, 2005
MOHAMMED ZAHEER AHMED Vs. SYED SHAH SHUJSUDDIN QUADRI	November 28, 2005
MOHD ALI SHABBIR Vs. YOUSUF ALI	December 30, 2005
MOHD AZMATH KHAN Vs. MYAKALA BEERAIAH	August 16, 2005
MOHD CHAND PASHA Vs. T MADHUSUDHAN REDY	September 20, 2005
MOHD IBRAHIM Vs. MOHD AZAM	July 6, 2005
MOHD KALEEMULLAH Vs. MOHD AZIZULLAH	August 16, 2005
MOHD KUDRAT KHAN Vs. NAGARJUNA FINANCE LIMITED HYDERABAD	June 21, 2005
MOHD MUSTAFA AHMED ALVI S O LATE S M IDRIS AHED ALVI Vs. UNION OF INDIA	November 21, 2005
MOHD OMAR KHAN Vs. STATE OF A P	March 28, 2005
MOHD SIDDIQ ALI KHAN Vs. SHAHSUN FINANCE LTD	March 11, 2005
MOKILI VEERANNA Vs. DANALA MALA KONDAIAH	January 18, 2005
MONIKA Vs. ARUN SARKAR	August 30, 2005
MOSA TATA RAO Vs. KADIYALA SATYAVATHI	June 23, 2005
MOTU SUBBA RAO Vs. RAMALAYAM TRUST BOARD GANAPAVARAM	October 7, 2005
MUDDANA SUBBA REDDY Vs. MUDDANA KULLAYI REDDY	October 7, 2005
MUDIKI BHIMESH NANDA Vs. TIRUPATHI URBAN DEVELOPMENT AUTHORITY	April 25, 2005
MUKHALA KOTILINGAM Vs. JOINT COLLECTOR	January 20, 2005
MUKUND LAL Vs. SHARADA BAI	November 22, 2005
MUKUNDA DAIRY PRODUCTS PVT LTD Vs. COMMERCIAL TAX OFFICER NARASARAOPET GUNTUR	August 8, 2005
MULLAH TAHER ALI Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES	December 19, 2005
MUNAGA VENUGOPAL RAO Vs. MUNAGA RADHAKRISHNA	July 4, 2005
MUNGANDA VENKATARATNAM Vs. JOINT COLLECTOR WEST GODAVARI DISTRICT	August 29, 2005
MUNICIPAL CORPORATION OF HYDERABAD SECUNDERABAD DIVISION Vs. M RAMATHULSI	June 29, 2005
MUPPASANI ALLURAMMA Vs. GANPATLA MARIYAMMA DIED	January 18, 2005
MURAHADI SYYADISYED SHA SYED MOHIDDINSHA OULYA RAHAMTULLA ALYHI DARGA Vs. GUTAM SHAJAD ALIAS SHAHJAHAN	August 17, 2005
MURTHY RAGHAVA TRINADHA RAO Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF A P	October 21, 2005
MUSUNURU RAJANI Vs. VIJAYAWADA MUNICIPAL CORPORATION	March 11, 2005
MUTHUSWAMY CONVICT PRISONER Vs. STATE OF A P	August 11, 2005
MYATHASI BHASKAR Vs. STATE OF A P	April 21, 2005
MYLABATHULA CHITTIBABU Vs. STATE OF A P	April 21, 2005
MYLARAPU MALLAMMA Vs. MYLARAPU SAROJA	April 6, 2005
N APPALA RAM Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE CISF UNIT VISHAKHAPATNAM STEEL PLANT	December 27, 2005
N BHUJANGA RAO Vs. GOVERNMENT OF A P	February 8, 2005
N DEVAMMA Vs. M AKKAMMA	April 21, 2005
N MADAN MOHAN Vs. N PRABHAKAR GUPTA	November 7, 2005
N MAHADEVA NAIDU Vs. P RASOOL BEE	July 25, 2005
N MALLAMMA Vs. SUPERINTENDENT ENGINEER OPERATION ASSESSMENT	June 6, 2005
N MASTHANAIAH Vs. KONGARA VENKAIAH	December 6, 2005
N P S SHINH Vs. STATE	September 29, 2005
N P S SHINH Vs. STATE OF A P	September 28, 2005
N R PATEL AND CO Vs. T APARNA	April 27, 2005
N RAJA MALLA REDDY Vs. STATE OF A P	March 3, 2005
N RAM GOPAL Vs. EXECUTIVE OFFICER	September 20, 2005
N SOMI REDDY Vs. STATE OF A P	March 28, 2005
N SRIHARI Vs. N PRAKASH	February 17, 2005
N V NARASAIAH Vs. DEPOT MANAGER A P S R T C	March 1, 2005
NAFEEZ BEGUM Vs. SALLA JOTHI	January 20, 2005
NAGARAPU BALAIAH Vs. K VENUGOPAL	December 30, 2005
NAGINENI VENKATA SUBBA NAIDU Vs. SUB REGISTRATION TIRUPATHI STAMP AND REGISTRATION DEPT	November 18, 2005
NAIDU ADIKESHAVA REDDY Vs. REMELLA VENKATA RAYANAM	April 28, 2005
NAJMA HUSSAIN Vs. MANJARI JAIN	November 25, 2005
NAKKA RAMAGOUD Vs. PROHIBITION AND EXICISE SUPERINTENDENT	March 25, 2005
NALAM BHARTHI Vs. SECRETARY BOARD OF SECONDARY EDUCATION HYDRABAD	November 29, 2005
NALAMATHU VENKAIYA Vs. B S NEELKANTA	July 28, 2005
NALLA SIVUNNAIDU Vs. NALLA APPALANAIDU	July 18, 2005
NALLAM SETA MAHALAKSHMI Vs. TALARI VIJAYALAKSHMI	April 20, 2005
NAMBURI BANGARRAJU Vs. INDUKURI SATYANARAYANARAJU	June 10, 2005
NAMBURI CHENNA REDDY Vs. DEVIREDDY KOTAREDDY	August 23, 2005
NANDAM MOHANAMMA Vs. MARKONDA NARASIMHA RAO	July 27, 2005
NANDHINI DELUX Vs. GOVT OF A P	November 17, 2005
NANDHINI DELUX BANGLORE Vs. GOVERNMENT OF A P	October 17, 2005
NARAPAREDDY BUJJAMMA Vs. DISTRICT COLLECTOR	September 8, 2005
NARAYANA HURKAT ALIAS NARAYANA MAHESHWAR Vs. STATE	April 29, 2005
NARESH KUMAR KEDIA Vs. DIRECTOR INSTITUTE OF PREVENTIVE MEDICINE PUBLIC HEALTH LABORATORIES AND FOOD	August 11, 2005
NARMADA ENTERPRISES Vs. STATE OF A P	July 12, 2005
NARSAI HIGHWAY FILLING STATION PATANCHERU MEDAK DISTRICT Vs. INDIAN OIL CORPORATION LIMITED HYDERABAD	August 1, 2005
NARSING PERSHAD Vs. STATION HOUSE OFFICER	July 5, 2005
NARUKHURTI SUNDARAMMA Vs. PENDURTHI VENKATA RAO	October 19, 2005
NATIONAL INSURANCE CO LTD Vs. P SUJATHA	April 29, 2005
NATIONAL INSURANCE CO LTD Vs. OJILI GOPAL REDDY	April 26, 2005
NATIONAL INSURANCE CO LTD Vs. K YADAMMA	February 10, 2005
NATIONAL INSURANCE COMPANY LTD Vs. SABIA BEGUM	September 23, 2005
NATIONAL INSURANCE COMPANY LTD Vs. M SHYAM PRASAD	July 28, 2005
NATIONAL INSURANCE COMPANY LTD. Vs. SYED ZAMEELA AND ORS.	June 10, 2005
NATIONAL THERMAL POWER CORPORATION LTD Vs. PREFAB GRANITES LTD	August 16, 2005
NATL TECHNOLOGIES LTD Vs. VIJAY INDUSTRIES	March 14, 2005
NAVA BHARAT FERRO ALLOYS LIMITED HYD Vs. UNION OF INDIA	January 27, 2005
NAVODAYA FINANCE and HIRE PURCHASE PVT LTD Vs. A P STATE CONSUMER DISPUTES REDRESSAL COMMISSIONER HYDERABAD	November 11, 2005
NEEL MADHAV MINING PVT LTD Vs. AUTHORISED OFFICER UNION OF INDIA	April 20, 2005
NEELAM AJIT Vs. V SURESH REDDY	July 21, 2005
NEELAM BHADRAMMA Vs. MARRI LAKSHMAMMA	July 27, 2005
NEKKALAPUDI RAMAKRISHNA PRATAP Vs. DISTRICT COLLECTOR CUM ARBITRATOR WEST GODAVARI DISTRICT	December 8, 2005
NEKKANTI SURYA KANTAMMA Vs. SANKURATRI ANNAPURNAMMA	July 22, 2005
NERATURI CHAKRADHAR RAO Vs. STATION HOUSE OFFICER	April 11, 2005
NETRAMBAKA KRISHNAIAH Vs. NELLORE AUDINARAYANA	September 28, 2005
NEW GAYATHRI WINES Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE	March 4, 2005
NEW INDIA ASSURANCE CO LTD Vs. NANEPALLI SWAMYNAIDU	June 9, 2005
NEW INDIA ASSURANCE CO LTD Vs. R ANANTHA REDDY	September 28, 2005
NEW INDIA ASSURANCE COMPANY LTD Vs. K YADAIAH	January 25, 2005
NEW INDIA ISSURANCE CO LTD Vs. P PADMAVATHI	April 15, 2005
NEWS ITEM NEW INDIAN EXPRESS Vs. PRINCIPAL BAPATLA ENGINEERING COLLEGE	December 2, 2005
NICHENAMETLA SUBRAMANYAM Vs. G ANANDA RAO	August 22, 2005
NILA CONSTRUCTION COMPANY Vs. SANGHI INDUSTRIES LTD	October 21, 2005
NIRMALA KALE Vs. DISTRICT REGISTRAR OF SOCIETIES	March 16, 2005
NIRNEETHA Vs. GOVT OF INDIA	September 13, 2005
NITE KING BAR AND RESTAURANT Vs. COMMISSIONER OF POLICE TWIN CITIES	March 18, 2005
NIZAM CLUB Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 21, 2005
NOBLE COLLEGE OF COMPUTER SCIENCES Vs. GOVERNMENT OF A P	October 21, 2005
NOOKALA SRIDEVI Vs. KRISHNARJUNA RAO	June 20, 2005
NORTH COASTAL WINE DISTRIBUTORS Vs. COMMISSIONER OF PROHIBITION AND EXCISE	February 18, 2005
NUVVURU VENKAIAH Vs. PINAKINA SATYAGRAHA ASHRAM PALLIPADU	September 28, 2005
OFFICIAL LIQUIDATOR HIGH COURT OF A P Vs. S HARIDASS	July 7, 2005
OIL COUNTRY TUBULAR LTD Vs. A P POLLUTION CONTROL BOARD	March 29, 2005
ONTIMITTA VENKATRAMANA Vs. STATE OF A P	March 23, 2005
ORIENT CEMENT Vs. STATE OF A P	November 29, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. NAKIRIKANTI NARENDRA BABU	June 7, 2005
ORIENTAL INSURANCE COMPANY LTD Vs. V KALA BHARATHI	July 29, 2005
ORIKELLA VENKARESWARLU Vs. STATE	June 10, 2005
OSMAN ALI KHAN Vs. AJIT KUMAR JAIN	October 21, 2005
P BHASKARA RAMA CHARYULU Vs. DISTRICT COLLECTOR EAST GODAVARI	August 4, 2005
P CHANDRA MOULI Vs. GOVERNMENT OF A P	March 24, 2005
P CHANDRA SEKHAR Vs. ADDITIONAL DEPUTY INSPECTOR GENERAL OF POLICE	September 16, 2005
P HIMABINDU Vs. P JAYASIMHARAJA	October 27, 2005
P JAYAPRASADA RAJA Vs. V RANGA RAO	December 26, 2005
P KAVSALYA DEVI Vs. K RADHA MANOHAR DESAI	November 24, 2005
P Keshava Reddy Vs. Municipal Commissioner Manchiryala Municipality	February 22, 2005
P KOTESWARAMMA Vs. STAR ELECTRICAL INDUSTRIES	June 13, 2005
P KRISHNAVENI Vs. COLLECTOR AND DISTRICT MAGISTRATE	March 23, 2005
P L RAJU Vs. NANDAN SINGH	July 14, 2005
P LAXMA REDDY Vs. SYNDICATE BANK ZAHEERABAD BRANCH	July 19, 2005
P LAXMA REDDY Vs. STATE OF A P	March 21, 2005
P MALLESWARAMMA Vs. P PRATHAP REDDY	July 13, 2005
P NAGALAKSHMAIAH Vs. GOVT OF A P	April 29, 2005
P NARASIMHA REDDY Vs. SUB REGISTRAR SHAMEERPET MANDAL	February 18, 2005
P PANDIT RAO Vs. K DAMODAR RAO	July 8, 2005
P PHANIDRA BABU Vs. GOVT OF A P	September 29, 2005
P PRABHAVATHI Vs. ELECTION TRIBUNAL CUM JUNIOR CIVIL JUDGE	September 14, 2005
P R PERIAKARUPPAN Vs. CHOLA CHITS and FINANCE PVT LTD	July 6, 2005
P RAGU VAMSHI Vs. VICE CHANCELLOR JAWAHARLAL NEHRU TECHNOLOGICAL	November 16, 2005
P RAHMATH KHAN Vs. JOINT COLLECTOR	February 21, 2005
P RAJAGOPAL S O MALYADRI Vs. GOVE OF A P	November 23, 2005
P RAJALINGAM Vs. DEPUTY COMMISSIONER OF ENDOWMENTS HYD	January 31, 2005
P RAJALINGAM Vs. DEPUTY COMMISSIONER OF ENDOWMENTS	March 24, 2005
P RAMACHANDRA REDDY Vs. MUNNA LAL	June 21, 2005
P RAMALAXMI Vs. PEETALA TATAYYA	October 4, 2005
P SAIDDAPPA Vs. CHAIRMAN RAYALASEEMA GRAMEENA BANK	August 19, 2005
P SATYANARAYANARAO CONSTUCTION COMPANY Vs. UNION OF INDIA	November 16, 2005
P SHRINIVASA REDDY Vs. ASSISTANT COMMISSIONER ENDOWSMENTS DEPART KARNOOL	January 28, 2005
P USHA RANI Vs. DIST COLLECTOR AND MAGISTRATE NIZAMABAD DIST	February 1, 2005
P V G K S SASTRY Vs. STATE OF A P	July 21, 2005
P V RAMA SARMA Vs. STATE OF A P	March 16, 2005
P V S REDDY Vs. DEPOT MANAGER APSRTC GOOTY DEPOT GOOTY ANANTAPUR DISTRICT	November 10, 2005
P V S V PRASADA RAO Vs. ANDHRA UNIVERSITY	December 16, 2005
P V SUBBA RAO Vs. SUNKARI VARAHAIAMMA	June 7, 2005
P VENKATA RAO Vs. GOVERMENT OF A P	December 26, 2005
P VENKATAMMA Vs. DONTHAM SULOCHANA	August 29, 2005
P VIJAY KUMAR Vs. GOVERNMENT OF A P	April 26, 2005
P VISWANATH Vs. JOINT COLLECTOR ANANTAPUR ANANTAPUR DIST	January 25, 2005
P YERAM NAIDU Vs. DEPUTY COOPERATIVE REGISTAR SRIKAKULAM GUJARATHIPETA	January 20, 2005
PABBITHI ANJANEYULU Vs. PABBATHI N RATHNAMAIAH CHETTY	April 21, 2005
PADAMATI VEERASWAMY Vs. ANKEM NACHARAMMA	April 21, 2005
PADMAVATHI Vs. E V SUBRAHMANYAM	August 30, 2005
PADUCHURU PARANDHAMAYYA Vs. SARIPALLI APPALANAIDU	October 18, 2005
PAKEER PITCHI REDDY Vs. PAKEER PAPI REDDY	August 5, 2005
PALA APPANNA Vs. PALA APPA RAO	August 3, 2005
PALADUGU VENU Vs. VAKKAVANTHULA SRUJANA	September 2, 2005
PALAKURTHU LAKSHMI GANAPATHI RAO Vs. MANISHA VIDEO VISION	July 20, 2005
PALAMAPALLI RAMA SUBBA REDDY Vs. PALAMAPALLI SUBBAREDDYALIASGOLLONIPALLI SUBBANNA	June 10, 2005
PALLAVA GRANITE INDUSTRIES INDIA PVT LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD	May 10, 2005
PAMPA HOTELS LTD Vs. A P TOURISM DEVELOPMENT CORPORATION LTD	August 16, 2005
PANCHAYAT SECRETARY GRAM PANCHAYAT Vs. MADDELA MANIKYAMMA	July 22, 2005
PANDUGA VEERA REDDY Vs. BANDARU DAMODAR REDDY	April 7, 2005
PANDUGULA VALI BASHA Vs. N MOHAMMED HARIS	June 27, 2005
PANKAJA S BHOOM REDDY Vs. GOVERNMENT OF A P	October 28, 2005
PAPPU VENKATA RAO Vs. COMMISSIONER OF ENDOWMENTS	September 5, 2005
PAPURI DEVEEDU Vs. BANAVATH LOKHYA	June 6, 2005
PARAMVEER SINGH Vs. GOVERNMENT OF A P	September 29, 2005
PARAS RAM VISHINDAS RUPANI Vs. BHARAT SANCHAR NIGAM LTD	October 27, 2005
PARSA SEETHA RAMA RAO Vs. SPECIAL TAHSILDAR LAND ACQUISITION MANUGUR KHAMMAM	January 27, 2005
PARUCHURI SRINIVASA RAO Vs. GOVERMENT OF A P	November 25, 2005
PATANGY SOMESWARA RAO Vs. GOLUGURI TATA REDDY	July 22, 2005
PATCHA MAHENDRA Vs. KODURU PENCHALAIAH	April 29, 2005
PATHRI RAMAMURTHY Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD	November 15, 2005
PATHURI VENKATESWARLU Vs. GOVERNMENT OF A P	February 23, 2005
PCH BUSINESS Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT CT GOVERNMENT OF ANDHRA PRADESH	August 29, 2005
PEELA POTHI NAIDU Vs. STATE OF A P	April 26, 2005
PENDYALA VENKATA KRISHNA RAO Vs. POTHULA RAMA RAO	February 10, 2005
PENKEY KONDA Vs. SORAPALLI ZEDSON MOSES	April 7, 2005
PENUMASTHA RAMACHANDRA RAJU Vs. GADDAM RAJA SEKHAR REDDY	September 12, 2005
PENUMATCHA ACHYUTHARAMARAJU Vs. PADMANABHUNI VENKATA SUBBAIAH	March 21, 2005
PERI BHASKARARAO Vs. SATHI ADILAKSHMI	August 20, 2005
PERICHERLA NARAYANAMA Vs. RAMA FERTILIZERS BHIMAVARAM	June 24, 2005
PHOOLCHAND AGRAWAL Vs. D NARAYANA SWAMY	November 16, 2005
PILLAKATHUKU SUBBARATHNAM Vs. EXECUTIVE OFFICER	June 16, 2005
PITHAPURAM MUNICIPALITY Vs. CHRISTIAN MEDICAL CENTRE	March 28, 2005
PODUGU MADUSUDHAN Vs. KONDURI KRISHNAIAH	February 24, 2005
POLAKI APPA RAO Vs. PROJECT OFFICER ICDS	July 14, 2005
POLICHERLA SAMUEL Vs. POLICHERLA YESUPADAM	June 27, 2005
POLISETTY SEETHARAMANJANEYULU SONS Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	July 29, 2005
POLISETTY VENKATESWARLU Vs. ATMAKURI MALLIKARJUNA RAO	March 25, 2005
POOLA LAKSHMI NARAYANAMMA Vs. GADDAM VENKATA SUBBAIAH	July 27, 2005
POONAMCHAND GANDHI JAIN DHARMASALA HYDERABAD Vs. REGIONAL JOINT COMMISSIONE OF ENDOWMENTS MULTI ZONE 3 HYDERABAD	January 24, 2005
POTHANI CHANDRASHEKER Vs. STATE OF A P	April 6, 2005
POTHUNEEDI LAXMANA RAO Vs. KADASU MUNESWARA RAO	June 13, 2005
POTHYAMSETTI SATYANARAYANA REDDY Vs. STATE OF A P	October 7, 2005
POTTE RAMANNA Vs. MUKKA RAJANNA	October 25, 2005
POWER GRID CORPORATION OF INDIA LTD Vs. PATCHUKORU APPA RAO	November 10, 2005
PRAGALLAPATI GANGARAJU S O NARASIMHA MURTHY Vs. K SATYANARAYANA S O GANGARAJU KALAVALAPALLI CHAGALLU WEST GODAVARI	October 20, 2005
PRATHIPATI BHAGYAMMA Vs. ELECTION OFFICER	October 21, 2005
PRATHUSHA ASOCIATES VISHAKHA PATNAM Vs. RASHTRIYA ISPAT NIGAM LIMITED VISHAKHAPATNAM STEEL PLANT	December 16, 2005
PRINCIPAL ACCOUNTANT GENERAL A P Vs. C SUBBA RAO	January 27, 2005
PRINCIPAL SECRETARY TO GOVT Vs. G RAMESHWAR	September 21, 2005
PROVIDENT FUND INSPECTOR Vs. KODALI AND SONS	August 20, 2005
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. P HANUMANTHA RAO	November 17, 2005
PUDI APPALA NAIDU Vs. PRAVEEN PRAKASH	October 26, 2005
PULIMI BAPA REDDY Vs. PULIMI DASARADHARAMA REDDY	April 29, 2005
PUPPALI JAYANTHI Vs. DISTRICT COLLECTOR	March 15, 2005
PURINI KRISHNAIAH Vs. NUVVURU VENKATA RAMANAIAH	June 30, 2005
PURNENDU KUMAR SHARMA Vs. NTR UNIVERSITY OF HEALTH SCIENCES	October 7, 2005
PUSAPATI SUDHAKAR Vs. KOPPU VENKATA PRABHAKARA RAO	July 1, 2005
PUSUPULATI SESHANNA Vs. EPPARALA BALAIAH	July 22, 2005
PUTTUR GRAM PANCHAYAT PUTTUR Vs. GOVT OF A P	September 9, 2005
PUVVADA SUSHEELAMMA Vs. GOVT OF A P	September 2, 2005
QUAZI MOHD NAJMUDDIN HUSSAIN Vs. STATE OF A P	August 5, 2005
R AGUM GOUD Vs. DEPUTY COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD	March 16, 2005
R BASAVESWARUDU Vs. SECRETARY UNION OF INDIA	March 2, 2005
R G CHANDRA MOHAN Vs. STATE OF A P	February 17, 2005
R GOVINDA RAO Vs. DIRECTOR NATIONAL INSTITUTE OF TECHNOLOGY REGIONAL ENGINEERING COLLEGE WARANGAL	December 2, 2005
R JAYAPRADA BAI Vs. BONDILI JAYASRI BAI	July 27, 2005
R MOHAN Vs. REGIONAL MANAGER APS KHAMMAM REGION	December 6, 2005
R NARENDER Vs. STATE OF A P	November 16, 2005
R PURUSHOTHAMA REDDY Vs. APUROOPAMMA	June 27, 2005
R SANKAR NAIK Vs. R CHOWLA NAIK	February 16, 2005
R SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	January 17, 2005
R V SUBBA RAO Vs. STATE	July 19, 2005
R. MOHAN Vs. REGIONAL MANAGER. A.P.S.R.T.C, KHAMMAM REGION AND ANR.	December 16, 2005
R.K. GYANPRAKASH Vs. SUSHEELA DEVI	August 17, 2005
RACHABATTUNI GOVINDA RAO Vs. JONNADULA SAMBASIVA RAO	June 9, 2005
RACHAMALLA AMRUTHAMMA Vs. GOVERNMENT OF A P	February 15, 2005
RACHAPROLU RUBHENU CENTRAL PRISON Vs. STATE	March 29, 2005
RADHARAPU RAVINDER Vs. STATE OF A P	September 23, 2005
RAGHUNATH PERSHAD Vs. JANAKI BAI	September 9, 2005
RAJASTHANI SANSKRITIC MANDAL VISAKHAPATNAM Vs. VISAKHAPATNAM MUNICIPAL CORPORATION	November 3, 2005
RAJENDRA PRASAD Vs. NARSING PRASAD	February 4, 2005
RAJESH BHATIA Vs. G PARIMALA	November 30, 2005
RAJOJI Vs. PATNAM HANMANTH REDDY	March 7, 2005
RAKESH BHATIA Vs. G PARIMALA	June 9, 2005
RAM NARAYAN SARDA Vs. GONE LAXMAN	April 28, 2005
RAMA SRI KANYAKAPARAMESWARI SRINAGARESWARA SWAMY VARLA ALAYAMULU Vs. JAMPA SATYANARAYANA	June 7, 2005
RAMA TRADING CO Vs. KOLLEPATA NOOKARAJU	June 14, 2005
RAMANAMA SANKIRTHANA SANGHAM Vs. GOVERNMENT OF A P	December 16, 2005
RAMASINGHU BUCHANNA Vs. JOINT SUB REGISTRAR	October 26, 2005
RAMESH CHAWALA Vs. N SRIHARI	February 17, 2005
RAMESH WATCH COMPANY Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT	July 20, 2005
RAMJI PATEL Vs. IRUKULLA NARENDER	March 16, 2005
RANGALAL AGARWAL Vs. HIMAYATH BEGUM	October 6, 2005
RANGHOTHAN RAO Vs. STATE OF A P	July 12, 2005
RATANLAL JAIN Vs. MISSU KUTUBUDDIN NASEEM	October 18, 2005
RAVIKOTI MATTAM SHASHI MOHAN Vs. PARVATHAMMA	November 23, 2005
RAVILLA PRASAD Vs. STATE OF A P	July 1, 2005
RAVULA NEEDLAMMA Vs. SANDAIAH	August 16, 2005
RAVURI MANOHAR BABU Vs. STATE OF A P	April 5, 2005
RAYADURGAM GURAPPA Vs. CHOWDAM KONDAPPA	June 14, 2005
RAYALASEEMA ALKALIES and ALLIED CHEMICALS LTD Vs. TRANSMISSION CORPORATION OF A P LTD	April 4, 2005
RAYALASEEMA RE ROLLING MILLS LTD Vs. PROVIDENT FUND INSPECTOR	July 28, 2005
REGIONAL MANAGER APSRTC Vs. MD JAVED PASHA	February 17, 2005
REGIONAL MANAGER APSRTC SANGAREDDI Vs. H S SUDHINDRA ARAS	September 22, 2005
REHANULLA SIDDIQUE ALIAS REHAN Vs. STATE OF A P	October 27, 2005
REKAPALLI KRISHNA VASU Vs. STATE OF A P	August 9, 2005
RENUKA NAIR Vs. G SATISH	August 17, 2005
REPAKA PRASAD RAO Vs. MACHILLIPATNAM MUNICIPALITY	March 25, 2005
RITA PANDIT Vs. ATUL PANDIT	January 27, 2005
RMC READYMIX INDIA PVT LTD Vs. ASSISTANT COMMISSIONER CT LTU SAROORNAGAR DIVISION	October 6, 2005
ROHIT PARUSHRAM ALIAS ROHIT GIR Vs. DHIRAJ RAWAL	July 7, 2005
ROMPICHERLA BALA KRISHNAMACHARYULE Vs. STATE BANK OF INDIA PAMARRU KRISHNA DIST	June 30, 2005
ROSHAN ALI Vs. EXECUTIVE ENGINEER IANDCAD DEPARTMENT I B DIVISION HYDERABAD	June 22, 2005
RUCHI INFRASTRUCTURE LIMITED Vs. COMMERCIAL TAX OFFICER KAKINADA DIVISION	February 14, 2005
RUCHITA SANGHI Vs. D ATCHUTA REDDY	August 1, 2005
RUKYA BEE Vs. SYED AFZAL	June 6, 2005
S A K MYNODDIN Vs. MARGADARSI CHIT FUND LTD	June 14, 2005
S BALAPPA Vs. CO OPERATIVE TRIBUNAL HYDERABAD	January 28, 2005
S CHANDRAIAH Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL HYDERABAD	June 24, 2005
S Fakuruddin Sab Vs. Mandal Revenue Officer	February 15, 2005
S GULAM MOHAMMED ALI Vs. S MASTHAN SAHEB	November 25, 2005
S HANEEF Vs. M SHAFATH ALI KHAN	June 17, 2005
S K MAHABOOB PEER Vs. DEPUTY COMMISSIONER PROHIBITION AND EXCISE	February 8, 2005
S K SAIDA Vs. P VENKATA NARASAIAH	July 7, 2005
S K SHARMA Vs. A VISWANATH	July 12, 2005
S KRISTAPPA Vs. K GOPALA CHARI	January 24, 2005
S LAKSHMIREDDY Vs. GUTHA SANJEEVAMMA	June 13, 2005
S MALLA REDDY Vs. M VIJAYALAKSHMI	March 30, 2005
S MALLA REDDY Vs. DIRECTOR PROFESSOR G RAMI REDDY CENTRE FOR DISTANCE EDU UNDER OPEN UNIVERSITY SYSTEM OSMANIA UNIVERSITY HYD	February 8, 2005
S MOHAMMED ANWARUDDIN Vs. SABINA SULTANA	April 29, 2005
S MURALI KRISHNA Vs. PRINCIPAL SECRETARY TO GOVT EDUCATION DEPARTMENT	June 10, 2005
S MURALI KRISHNA Vs. BHARAT SANCHAR NIGAM LTD	November 29, 2005
S NAGARAJ Vs. STATE	April 5, 2005
S P S VENKATARAMAN Vs. COTTON CORPORATION OF INDIA	August 19, 2005
S PEDDI RAJU Vs. GOVT OF A P	February 7, 2005
S PURNACHANDRA RAO Vs. PALETI LINGA RAO	April 28, 2005
S R ASWARTHANARAYANA Vs. GAJULA KRISNAIAH	October 26, 2005
S RAMA MOHAN REDDY Vs. S SARASWATHI	November 16, 2005
S RAMA MOHAN REDDY Vs. S SARASWATHI	November 8, 2005
S SATYANARAYANA Vs. MARGADARSI CHIT FUNDS LIMITED	September 13, 2005
S SESHAM RAJU Vs. STATE OF A P	March 29, 2005
S SINGA REDDY Vs. K RAMACHANDRA	October 27, 2005
S SRINIVASULU Vs. A P S R T C	September 27, 2005
S SUVARNAMMA Vs. A P STATE ELECTRICITY BOARD	August 25, 2005
S T V RAGHUNATHACHARY Vs. COMMISSIONER ENDOWMENTS DEPT	January 18, 2005
S TRIVENI Vs. ANDHRA MAHILA SABHA	September 29, 2005
S U M PRASAD Vs. A P STATE FEDERATION OF COPERATIVE SPINNING MILLS LTD	March 23, 2005
S V A BALAKRISHNA Vs. S KANAKAVALLI	June 14, 2005
S V ANAND Vs. S R K MURTHY	June 23, 2005
S VIPRAMAMBA Vs. MUSULUZU ANASUYA	November 2, 2005
SABBISETTI JAGANMOHAN RAO Vs. GOWRISETTI SATTEYYA	January 28, 2005
SABBU YELLA ANJANEYULU Vs. UPPARI LAKSHMANNA	December 20, 2005
SAJAN KUMAR Vs. D N DHUMALA	October 6, 2005
SAJJA PRABHAKAR Vs. SPL TAHSILDAR L A KRISHNAPANAM TERMAL POWER STATION	September 30, 2005
SAKIBANDA VARADA REDDY Vs. JOINT COLLECTOR CUM SETTLEMENT OFFICER	September 12, 2005
SAKTHI ENGINEERING WORKS POLLACHI TAMIL NADU Vs. SRI KRISHNA COIR ROPE INDUSTRY NANDYALAPET KADAPA DIST	December 1, 2005
SAMANTHAPUDI VIJAYA LAKSHMI Vs. STATE BANK OF INDIA KOVVUR BRANCH	December 23, 2005
SANAPALA NARASAMMA Vs. STATE OF A P	July 29, 2005
SANAPALA SREEDHARUDU Vs. EXECUTIVE OFFICER	February 24, 2005
SANDHU VARAHALA BABU Vs. GOVT OF A P	April 29, 2005
SANEPALLI SUBBI REDDY Vs. BATHALAL NARASIMHA NAIDU	June 15, 2005
SANGAM HEALTH CARE PRODUCTS LTD Vs. COMMERCIAL TAX OFFICER HYDERABAD	September 26, 2005
SANGANNAGARI NARASIMULU Vs. STATE OF A P	July 22, 2005
SANGU BRAHMAM Vs. STATION HOUSE OFFICER GARIDEPALLI P S	March 11, 2005
SANJEEVAYYA NAGAR CO OP HOUSE BUILDING SOC Vs. S MALLA REDDY	August 29, 2005
SANTHI ENTERPRISES Vs. TEXMACO LIMITED CEMENT DIVISION	June 10, 2005
SAPTAGIRI CEMENTS PVT LTD Vs. CESTAT	November 22, 2005
SARDAR PRATAP SINGH Vs. S BASANTH SINGH	September 1, 2005
SARFRAZ BAIG Vs. NIZAM SUGAR FACTORY LTD	August 25, 2005
SARIHADDU RAMYA Vs. GUDIVADA RULER MANDAL PARISHAD	January 24, 2005
SARVEPALLI RAMAIAH TIRUPATI Vs. K SHRINATH REDDY	February 4, 2005
SATISH CHANDRA MAKAN Vs. S V S SASTRY	October 7, 2005
SATYA SAI CHEMICALS AND SEED CO Vs. MODERN PROTEINS LTD	June 6, 2005
SATYA WINERY AND DISTILLERY PVT LTD Vs. STATE OF A P	September 21, 2005
SAVITRI DEVI GOEL Vs. AGRASEN CO OP URBAN BANK LTD	February 9, 2005
SAYED DASTHAGIRI PASHA Vs. OSMANIA UNI	February 16, 2005
SECRETARY AND CORRESPONDENT Vs. ST MARK NTR GMKN and MR B ED COLLEGE	April 13, 2005
SEGU SUBBARAO Vs. BANDI SRINIVASULU REDDY	September 1, 2005
SELF FINANCING RURAL ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	June 28, 2005
SENIOR DEPUTY DIRECTOR GENERAL ELECTRICAL Vs. M SUBBARAO	February 1, 2005
SERUM INSTITUTE OF INDIA LIMITED Vs. V YUGENDRA KUMAR, S/O V B RAJENDRA PRASAD	August 30, 2005
SERUM INSTITUTE OF INDIA LTD Vs. V YUGENDRA KUMAR S O V B RAJENDRA PRASAD	November 28, 2005
SERUM INSTITUTE OF INDIA LTD Vs. A P HEALTH AND MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION	September 30, 2005
SET DISCOVERY PVT. LIMITED Vs. STATE OF ANDHRA PRADESH	October 28, 2005
SHAHEEDA BEGUM Vs. PRINCIPAL ARMY SCHOOL	September 1, 2005
SHAIK ABDUL HAQ Vs. AISWARYA NILAYA CHIT FUND PVT LTD	January 24, 2005
SHAIK ABDUL SALAM Vs. STATE OF A P	September 12, 2005
SHAIK ASHA Vs. SHAIK MOULAALI	June 10, 2005
SHAIK BADE Vs. DISTRICT COLLECTOR	August 10, 2005
SHAIK FAKRUDDIN Vs. SHAIK MOHAMMED HASAN	September 13, 2005
SHAIK FATHIMA BI Vs. SHAIK NANNE SAHEB	April 15, 2005
SHAIK GAFUR Vs. RAJANALA ANJANANANDAM	July 7, 2005
SHAIK KAREEM Vs. MOHD KHURSHEED ALI	October 25, 2005
SHAIK KHAJA MOINUDDIN (DECEASED BY L. RS.) AND OTHERS Vs. MIR ABID ALI	August 16, 2005
SHAIK KHAJA SAHEB (DECEASED BY LRS) AND OTHERS Vs. SHAIK ABDUL HANIF AND ANOTHER	September 2, 2005
SHAIK MASTHAN SAHEB Vs. TUNUGUNTLA VENKATA RATNAMMA	December 20, 2005
SHAIK MUNEERUDDIN Vs. KARNATAKA POWER CORPORATION LTD	June 22, 2005
SHAIK SHARIFUDDIN Vs. SYED KHADER VALLI	June 30, 2005
SHAIK YUSUF BASHA Vs. DELHI MASSA BI	April 24, 2005
SHAIK YUSUF BASHA Vs. DELHI MASSA BI	February 24, 2005
SHANKARAMMA Vs. MOHAMMAD ABDUL HAMEED	October 28, 2005
SHAPOORJI PALLONJI FINANCE LTD Vs. RAYALASEEMA ALKALIES	April 20, 2005
Shehri Jamiat E Ahlehadees Vs. State of Andhra Pradesh	February 16, 2005
SHEIK MADAR Vs. KURSHEEDA BEGUM	July 29, 2005
SHINDE ENTERPRISES HYDERABAD Vs. ARASTU TALIMI TRUST	January 20, 2005
SHIVA SHANKARA THEATRE Vs. COMMISSIONER OF POLICE	March 17, 2005
SIDDI VINAYAKA RAW AND BOILED RICE MILL Vs. A P EASTERN POWER DISTRIBUTION CO LTD	June 21, 2005
SINGAM SATYANARAYANA Vs. ELECTION OFFICER AND DEPUTY CHIEF EXECUTIVE OFFICER	July 7, 2005
SINGAM SATYANARAYANA Vs. ELECTION OFFICER AND DEPUTY CHIEF EXECUTIVE OFFICER	August 22, 2005
SINGANABOINA MALLAIAH Vs. SINGABOINA MADHUSUDHAN	July 19, 2005
SINIGINIEEDI HYMAVATHI Vs. V NAGESWARA RAO	November 29, 2005
SIRIGINA VENKATA RAMA RAO Vs. SIRIGINA SUBBAYAMMA	October 21, 2005
SITAMAHALAKSHMI ENTERPRISES Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	July 7, 2005
SITHARAMASWAMY VARI DEVASTHANAM CHILAKALURIPET GUNTUR DIST Vs. GRANDHI SAMBASIVA RAO	December 19, 2005
SIVAKOTI DAVEEDU Vs. STATE	March 22, 2005
SK ABDUL SALEEM Vs. A P STATE WAKT BOARD	December 5, 2005
SK YASEEN AHMED Vs. SECRETARY RAILWAY BOARD	April 6, 2005
SLV WINES Vs. STATE OF A P	March 17, 2005
SOFINA M Vs. STATE OF BANK OF INDIA	December 27, 2005
SOMA RAMAMOHAN REDDY Vs. SOME SARASWATHI	October 31, 2005
SONTI VENKATAIAH Vs. STATE OF A P	June 10, 2005
SOORA RAMCHANDRA REDDY DIED Vs. G PARADESI	April 5, 2005
SPARTEK CERAMICE INDIA LTD Vs. STATE	November 22, 2005
SPECIAL DEPUTY COLLECTOR L A UNIT IITELUGU GANGA PROJECT PODALAKUR Vs. G MALLIKARJUNA	December 8, 2005
SPECIAL DEPUTY COLLECTOR VISAKHAPATNAM Vs. CHALAGAMKURI VENKATA KRISHNA RAO	July 4, 2005
SREERAM RANGAIAH Vs. GAJULA KRISNAIAH	October 26, 2005
SRI LAXMI CO OPERATIVE HOUSING SOCIETY LTD Vs. G V MOHAN	September 6, 2005
SRIDHAR LIME PRODUCTS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES NO II DIVISION	August 19, 2005
SRIMANTHULA SUBRAHMANYAM ACHARI Vs. STATE OF A P	July 20, 2005
SRINIVASA DEGREE COLLEGE Vs. VENKATESWARA UNIVERSITY TIRUPATHI	July 4, 2005
SRINIVASA ENTERPRISES Vs. NARAYANA DAS	June 17, 2005
SRINIVASA FERTILIZERS Vs. MANDAL REVENUE OFFICER	February 3, 2005
STATE Vs. SUPER POWER CONTRACTOR	August 5, 2005
STATE Vs. D J PRABHAKAR ANAND	September 9, 2005
STATE BANK OF HYDERABAD Vs. GOVERNMENT OF A P	January 18, 2005
STATE BANK OF INDIA Vs. GOVT OF INDIA	July 13, 2005
STATE OF A P Vs. GOURI SHANKAR MODERN RICE MILL POOSALA SULLTANABAD	October 5, 2005
STATE OF A P Vs. PATHUR RAMI REDDY	October 7, 2005
STATE OF A P Vs. PRAMEELA MODI	April 26, 2005
STATE OF A P Vs. GANTA KANAKAMMA	December 9, 2005
STATE OF ANDHRA PRADESH Vs. ARIHANT ENTERPRISES	September 6, 2005
STATE OF TAMIL NADU Vs. B ANANDAIAH	October 21, 2005
STERLITE INDUS I LTD Vs. TRANSMISSION CORPN OF ANDHRA PRADESH LTD	March 7, 2005
SUBBALAKSHMI Vs. R PALANISWAMY	March 17, 2005
SUDEX Vs. HANSA OVERSEAS ENTERPRISES AND HANSA FOOTWEAR PARTNERSHIP FIRM	January 20, 2005
SUJANA ENTERPRISES Vs. ASSISTANT COMMERCIAL TAX OFFICER INT FAC CHITTOOR	September 13, 2005
SUJANA METAL PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH	November 29, 2005
SUJANA METAL PRODUCTS LIMITED AND ANR. Vs. STATE OF ANDHRA PRADESH AND ORS.	November 15, 2005
SUMO FOODS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	November 28, 2005
SUNKANA SIVARAM Vs. THOTA VENKATA SESHUBAI	August 9, 2005
SUPERINTENDENT OF POLICE Vs. B DILIP KUMAR	January 28, 2005
SUPERINTENDING ENGINEER Vs. ADAVI SUBBARAYUDU	July 11, 2005
SUPREME MUSIC Vs. MANILAL G PUROHIT	August 17, 2005
SURESH KUMARJI SHARMA Vs. STATE OF A P	April 1, 2005
SURUVU PARSHAIAH Vs. STATE OF A P	September 30, 2005
SUSARLA SUBRAHMANYA SASTRY Vs. S PADMAKSHI	April 28, 2005
SUSHEELA COTTON CORPO GUNTUR Vs. GOVT OF A P	February 24, 2005
SUSHEELA PARTANI Vs. MUKUND DAS PARTANI	September 9, 2005
SWAPNA KRISHNA KUMAR Vs. NTR UNIVERSITY OF HEALTH SCIENCES	November 3, 2005
SYED ABDUL KHADER Vs. AKTHARI SULTANA	July 22, 2005
SYED ABDULLAH Vs. G RAJAMANI	July 6, 2005
SYED AHMED MOHIUDDIN Vs. WILFRED DESOUZA	February 7, 2005
SYED ASGAR Vs. GOVERNMENT OF A P	April 8, 2005
SYED ASIFUDDIN Vs. STATE OF A P	July 29, 2005
SYED AZAD Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SCR	February 14, 2005
SYED AZMATH ALI Vs. A P STATE WAKF BOARD	June 6, 2005
SYED DASTAGEER Vs. STATE OF A P	July 8, 2005
SYED HAMEEDUDDIN Vs. STATE OF A P	March 23, 2005
SYED JALAL Vs. COMMISSIONER SURVEY AND LAND RECORDS	April 25, 2005
SYED KHAJA MOHIUDDIN Vs. STATE OF A P	April 4, 2005
SYED MAQDOOM SHAH Vs. BASHEER KHATOON	April 21, 2005
SYED MEER JAKEER HUSSAIN Vs. STATE OF A P	August 8, 2005
SYED MUBASHERUDDIN AHMED Vs. SYEDA NUZHT MURTUZA	July 22, 2005
SYED PESHA S O SYED KHASIM Vs. G B PRAHALAD RAO S O DATTATRIYA RAO	November 16, 2005
SYED SAEEM Vs. ABDUL SHUKUR	November 30, 2005
SYED YOUSUF SAB Vs. AFSAR BEGUM	August 23, 2005
T BASAVARAJU Vs. T NAGARATNAM	September 20, 2005
T BRAHMANANDAM Vs. STATE OF A P	August 12, 2005
T DASHMANTH REDDY Vs. ELECTION OFFICER ASSISTANT REGISTAR OF CO OPERATIVE SOCIETIES ALWA RR DISTRICT	December 6, 2005
T KRISHNA MURTHY Vs. DEEP CHAND AGRAWAL	April 25, 2005
T KRISHNA MURTHY Vs. ENGINEER IN CHIEF	March 2, 2005
T M MANI KUMAR Vs. REGISTRAR HIGH COURT OF A P	October 7, 2005
T NADIPI MASUM SAHEB Vs. TAMIDALA RAMA DEVI	August 30, 2005
T NAGA MALLESHWARI Vs. MANDAL REVENUE OFFICER	April 25, 2005
T NIRMALA Vs. SUB AREA COMMANDER A P BOLLARUM SECUNDERABAD	January 31, 2005
T P VARGHESE Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK LTD	March 28, 2005
T P VARGHESE Vs. BRANCH MANAGER	March 29, 2005
T RAJASEKHAR Vs. DISTRICT EDUCATIONAL OFFICER VIJAYANAGARAM	March 21, 2005
T SURYANAYAK Vs. DISTRICT COLLECTOR KHAMMAM	November 29, 2005
T UMRAO DEVI BANTIA Vs. APPELLATE AUTHORITY CUM I ADDITIONAL CHIEF JUDGE CITY CIVIL COURT SECUNDRABAD	September 20, 2005
T V S S KUMAR Vs. COMMISSIONER OF TRIBUNAL WELFARE	August 9, 2005
T VENKAT REDDY Vs. GOVERNMENT OF A P	March 18, 2005
TALACHINTALA PAIDAYYA Vs. TOLETI JEEVARATNAM	April 28, 2005
TANALA SATYANARAYANA Vs. TANALI RAMARAO	December 23, 2005
TANGEDUPALLI ABDUL HAMEED Vs. C RAMESH YADAV	August 24, 2005
TATA PROJECTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	July 6, 2005
TATA RAVI Vs. STATE OF A P	August 3, 2005
TAUFEEQ HASSAN Vs. KHURSHIDARA BEGUM	December 21, 2005
TEMPLE OF SRI BHAMARAMBA DEVI AT SRISAILAM Vs. MADAVARAM SUBBARAMAIAH DIED	October 27, 2005
THAKUR SHEKAR SINGH Vs. THAKUR CHANDU BAI	November 2, 2005
THANAMKI PRASAD Vs. GUNTAMADUGU PULIAMMA	April 20, 2005
THANDA VENKANNA Vs. MANDAL EDUCATIONAL OFFICER MANDAL PRAJA PARISHAD	March 10, 2005
THEETLA VIJAYUDU Vs. GADDAM LAKSHMIDEVI	July 5, 2005
THIPPIRIPATI IJAIAH ALIAS AJAY Vs. STATE OF A P	December 20, 2005
THONDURI CHENGA REDDY Vs. CHILLAKURU CHANDRA SEKHARA REDDY	November 8, 2005
THORATI LATCHARAO Vs. MANDAL REVENUE OFFICER	August 23, 2005
THOTA RAMBABU ALIAS RAMU Vs. CHERUKURI VENKATESWARA RAO	June 10, 2005
THOTA VENKATESHWARA PRASAD Vs. GOVERNMENT OF A P	April 6, 2005
THUDIMELLA LAKSHMINARAYANA Vs. THUMMALA NARASAIAH NAIDU	April 7, 2005
THULUMA MALLAIAH Vs. DISTRICT COLLECTOR	September 1, 2005
THUMMALA PRADEEP REDDY Vs. REGISTRAR OF COMPANIES	April 20, 2005
THUMMALA SRINIVASULU REDDY Vs. STATE OF A P	July 6, 2005
TIRUMALA WINES Vs. GOVERNMENT OF A P	March 31, 2005
TODDY COOPERATIVE SOCIETY TUMMABOWLI VILLAGE SAROORNAGAR MANDAL R R DISTRICT Vs. PROHIBITION and EXCISE SUPERINTENDENT HYDERABAD	July 1, 2005
TOLETI VENKATA RATNAM Vs. VARDHAMANA VENKATARATNAM	September 28, 2005
TRANSPORT ROADS and BUILDINGS DEPARTMENT HYDERABAD Vs. Y RADHA KRISHNA MURTHY	November 3, 2005
TRIMEX INDUSTRIES LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD	August 9, 2005
TULASI VISWA KARMA HOME PVT LTD Vs. VAYUNANDAN ESTATES PVT LTD	June 29, 2005
TUMMU RAJAPU REDDY Vs. P KOTESWARAMMA	June 6, 2005
U K NARASIMHULU Vs. JOINT COLLECTOR KURNOOL DISTRICT	February 7, 2005
U SREE Vs. U SRINIVAS	June 17, 2005
UBED UR RAHMAN KHAN Vs. CONVENER EAMCET 2005 NTR HEALTH UNIVERSITY	September 13, 2005
Ungarala Amruthamma Vs. Divisional Engineer APSEB Operation	April 15, 2005
UNION OF INDIA Vs. SATYANARAYANA CONSTRUCTION CO	April 8, 2005
UNION OF INDIA Vs. SINGARANI COLLIERIES CO LTD	June 13, 2005
UNION OF INDIA Vs. G KRISHNA	March 2, 2005
Union of India Vs. Shaik Mahaboob Sahab	March 11, 2005
UNION OF INDIA Vs. ABDUL KAREEM	March 14, 2005
UNION OF INDIA Vs. B MATTU RAM REDDY	October 7, 2005
UNION OF INDIA Vs. AGGALA DILLESWARA RAO	July 13, 2005
UNITED INDIA INSURANCE CO LTD Vs. SUGGU VENKATA RAJU	July 7, 2005
UNITED INDIA INSURANCE CO LTD Vs. VALLURI SAILAJA	June 9, 2005
UPPU GOVINDA LAKSHMI Vs. UPPU NARAYANA ALIAS NARAYANA RAO	October 21, 2005
UTHAM KUMAR JAIN Vs. STATE OF A P	June 7, 2005
V ADINARAYANA Vs. ANDHRA BANK	January 19, 2005
V ANJANEYULU Vs. VADAPALLI PEDDANNA alias PEDDAIAH	June 27, 2005
V CHINNA PITCHAIAH Vs. STATE OF AP DAMMAPET P S KHAMMAM DISTRICT	August 2, 2005
V KALPANA Vs. P VENUGOPAL REDDY	July 26, 2005
V KISHORE Vs. S AJAY KUMAR	February 4, 2005
V LAXMAIAH Vs. MANDAL REVENUE OFFICER	August 22, 2005
V MANKOJI RAO Vs. UNITED COMMERCIAL CORPORATION	March 29, 2005
V N SUNANDA REDDY Vs. STATE OF A P	April 29, 2005
V P RAJU Vs. SECOND APPELLATE AUTHORITY	February 21, 2005
V PRANAV KUMAR Vs. V SULEKHA ALIAS PAYAL	June 23, 2005
V PRASANTHI Vs. STATE BANK OF INDIA MUMBAI	November 28, 2005
V RANGA REDDY Vs. C RAMA KRISHNA REDDY	February 15, 2005
V Ravinder Reddy Vs. Mandal Revenue Officer	February 15, 2005
V SANTHOSH KUMAR Vs. ANASUYA alias LATHA	June 10, 2005
V SUNDARA RAO Vs. DIRECTOR TOWN AND COUNTRY PLANNING	August 30, 2005
V V MAHENDRANATH Vs. DY GENERAL MANAGER SYNDICATE BANK ZONAL OFFICE HYDRABAD	August 5, 2005
V V SAI NARESH Vs. UNION OF INDIA	July 26, 2005
V VENKATASWAMY Vs. CONVENER E D C E T 2004	February 2, 2005
VADDI SRINIVASA RAO Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	March 11, 2005
VADLAMUDI GIRIDHAR NAIDU Vs. STATE OF A P	April 21, 2005
VAGICHERIA MURALI KRISHNA Vs. PALLEBOYINA SESHAIAH	August 30, 2005
VAJRALA RAMESH Vs. VAJRALA NARAYANA SETTY	January 24, 2005
VALESWARA SWAMY TEMPLE CHAVALI TENALI D M C Vs. VISHNUMOLAKALA SUBHASH CHANDRA BOSE	June 30, 2005
VALISHETTY MANOHAR Vs. PUBLIC PROSECUTOR HIGH COURT OF A P	March 30, 2005
VALLABHDAS PALLOD Vs. NAGAR PANCHAYAT MUNICIPAL COUNCIL ZAHEERABAD	April 13, 2005
VANAM ANJAIAH Vs. STATE OF A P	June 10, 2005
VARAPANA SEETHARAMI REDDY Vs. GUVVALA SEKHARAMMA	June 21, 2005
VARIKOTI NAGARAJU Vs. VARIKOTI BHADRAIAH	September 20, 2005
VARUPULA NARAYANA RAO Vs. MUDRAGADA GOVINDA RAO	June 20, 2005
VASI KRISHNA MURTHY Vs. LAKSHMIPATHI VARI DEVASTHANAM	August 10, 2005
VASTAVA CHIT FUNDS PVT LTD Vs. MADALA BENARJEE	March 2, 2005
VEDANTAM SRINIVASA CHARY Vs. ASSISTANT COMMISSIONER ENDOWMENTS	February 24, 2005
VEDPAL Vs. SHAKUNTALA	February 1, 2005
VEGENDLA SUBBA RAO Vs. PUVVADA SRINIVASA RAO	July 13, 2005
VELAMALA APPA RAO Vs. BAGGU APPAYYA	August 8, 2005
VELIENENI GOPALA RAO Vs. VELINENI PITCHAMMA	April 1, 2005
VELIVELA LAKSHMI BAHASKERAMMA Vs. ALLEM VENKATESWAR	September 28, 2005
VELURU VENKATESWARA REDDY Vs. KOTA VENKATACHALAM	August 1, 2005
VEMCHARLA PADMANATHAMMA Vs. SHANTILAL	December 23, 2005
VEMPALLI SRINIVASULA REDDY Vs. V M RAMAKRISHNA REDDY	September 8, 2005
VEMUGANTI VENKATA KALYANI Vs. NYAYAPATHI PADMAVATHAMMA	August 20, 2005
VEMULA YELLAIAH Vs. STATE OF A P	July 15, 2005
VEMULAPALLI RAMA KRISHNA PRASAD Vs. VEMULAPALLI VENKATA NARAYANA DAS	August 19, 2005
VEMURI HITLAR RAO Vs. VEMURI JAYARAM PRASAD	September 16, 2005
VENKATESHAM Vs. SREENIVAS AND OTHERS	September 2, 2005
VENKATESWARA DELUX THEATRE Vs. ENTERTAINMENT TAX OFFICER	June 9, 2005
VIGNAN EDUCATION DEVELOPMENT SOCIETY Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND AUTHORITY GUNTUR	March 11, 2005
VIJAYA BHARGAVI CHIT FUND PVT LTD Vs. J RAMA RAO	June 17, 2005
VIJAYA DIAGNOSTIC CENTRE Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 26, 2005
VIJAYA RANI BHANOT Vs. BHUPINDER SINGH	December 28, 2005
VINAYAK STEELS LTD Vs. STATE OF A P	August 9, 2005
VIPPERLA NAGESWARA RAO Vs. VIPPERLA SRIDEVI	August 29, 2005
VODDEVOLU VENKAIAH Vs. NARAYANAM VENKATA SESHACHARYULU	June 28, 2005
VOLTAS LTD Vs. GOVT OF A P	September 9, 2005
VOMMI CHAKRAM Vs. STATE OF A P	July 25, 2005
VUYYURU VENKATA REDDY Vs. KARUMUDI MANGAMMA	October 31, 2005
WADDERA BHARATHI LABOUR CONTRACT CIVIL CO OP SOCIETY LTD Vs. COMMISSIONER SERILLINGAMPALLY MUNICIPALITY R R DISTRICT	September 8, 2005
WAHEED BIN MOHAMMED Vs. NIAZUNNISA BEGUM	December 7, 2005
X INDIAN INHABITANT VIZANAGARAM Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD HYDRABAD	December 22, 2005
XAVIER EMENUAL Vs. RATAN RAJ KUMAR	February 10, 2005
Y ANJANEYULU Vs. ANDHRA BANK	August 9, 2005
Y BABU RAO Vs. UNION OF INDIA	November 11, 2005
Y RAJASHEKAR AND THIRUPATHAIAH Vs. STATE OF A P	February 24, 2005
Y RAMALINGA REDDY Vs. CHARLA GOLLA VENUGOPAL	March 28, 2005
Y RAVINDER Vs. AREA COMMANDANT C I S F	August 12, 2005
Y SANGAMESHWAR RAO Vs. STATE BANK OF HYDERABAD	October 18, 2005
Y SANJEEVA REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE	June 16, 2005
Y SIDDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 7, 2005
Y Suseela Vs. Principal Secretary to Government Animal Hasbandry and Fisheries Dept	February 4, 2005
Y V KRISHNA RAO Vs. T S R ANJANEYULU	August 11, 2005
Y VASUDEVA RAO Vs. STATE OF A P	June 7, 2005
Y VENKATESWAR RAO S O SESHAIAH Vs. PROH and EXCISE SUPERINTENDENT KHAMMAMA DISTRICT	October 28, 2005
YACHAMALLA SHIVA RAMULU Vs. MALLAGARI RAMAKRISHAN RAO	August 24, 2005
YADA LAXMI Vs. A P STATE CO OPERATIVE BANK	December 20, 2005
YADAVA KAMALABAI Vs. BIJJAM VENKATA SUBBAMMA	July 20, 2005
YADLAPALLI SATYAM Vs. K SEETHARAMANJANEYULU	January 28, 2005
YARLAGADDA PADMAVATHI Vs. DIRECTOR OF SCHOOL EDUCATION A P	August 11, 2005
YASEEN KHATOON Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	April 25, 2005
YASHWITHA CONSTRUCTION P LTD Vs. SIMPLEX CONCERETE PILES INDIA LTD	November 25, 2005
YEDIDA SRI RAM KUMAR Vs. GOVT OF A P	September 12, 2005
YELCHURI MANOHAR Vs. STATE OF A P	October 7, 2005
YELCHURI MANOHAR Vs. STATE OF A P	April 28, 2005
YELETI PEDAVEERAJU Vs. VANKA JAYALAKSHMI	December 28, 2005
YELLAMILLI SATYANARAYANA MURTHY Vs. BOKKA RAMACHANDRARAO	August 9, 2005
YELLAPU VEERRAJU Vs. BEESETTI PEDA APPALARAJU	October 25, 2005
YELUGULA SUBBA RAO Vs. PERUMALLA SRI RAMAKRISHNA MURTHY	June 28, 2005
YERUKALI CHINNA BALAIAH Vs. SPECIAL DEPUTY COLLECTOR	July 21, 2005
YESHWITHA CONSTRUCTIONS PVT LTD Vs. SIMPLEX CONCRETE PILES INDIA LTD	March 4, 2005
ZAINAB BEE Vs. FATIMA BEGUM	July 28, 2005

Year 2005 of HIGH COURT OF ANDHRA PRADESH

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