|
A C M L PRASAD Vs. SHAIK MADAR alias SHAIK LAL
|
March 12, 2004 |
|
A C NAGARAJU Vs. N SREENIVASA REDDY
|
June 16, 2004 |
|
A ELIZABETH Vs. N CHITTAIAH
|
March 12, 2004 |
|
A GOVINDARAJULU Vs. STATE OF A P
|
April 19, 2004 |
|
A JAGADEESWARA RAO Vs. GOPALA KRISHNA TRANSPORT
|
July 7, 2004 |
|
A JANARDHANA RAO S/O YAGNAIAH LIMITED Vs. VICE CHAIRMAN AND MANAGING DIRECTOR, HYDERABAD URB
|
June 24, 2004 |
|
A KISHORE ALIAS KANTHA RAO Vs. G SRINIVASULU
|
April 22, 2004 |
|
A KRISHNA Vs. A ARJUN RAO
|
March 24, 2004 |
|
A KRISHNA VENI Vs. REGISTRAR
|
November 18, 2004 |
|
A LAKSHMI Vs. ARJUN ASSOCIATED P LTD
|
April 12, 2004 |
|
A M ESWARA MUDALIAR Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
|
January 29, 2004 |
|
A N G R AGRICULTURAL UNIVERSITY RETIRED TEACHER Vs. GOVERMENT OF A P
|
July 27, 2004 |
|
A P CO OPERATIVE SOCIETY EMPLOYEES UNION Vs. GOVT OF A P
|
October 12, 2004 |
|
A P FISHERMEN S ASSOCIATION Vs. GOVERMENT OF A P
|
December 22, 2004 |
|
A P PUNJABI SABHA HYDERABAD Vs. JOINT COLLECTOR HYDERABAD
|
September 10, 2004 |
|
A P S E B EMPLOYEES UNION REP Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
February 6, 2004 |
|
A P S R T C Vs. N KRISHNA REDDI
|
April 12, 2004 |
|
A P S R T C Vs. THALLAPALLY VEERANNA
|
June 25, 2004 |
|
A P S R T C Vs. P KANAKAIAH
|
November 24, 2004 |
|
A P S R T C MUSHEERABAD HYDERABAD Vs. GOUSIA BEGUM
|
September 13, 2004 |
|
A P S R T C REP Vs. K MAHALAXMI
|
September 30, 2004 |
|
A P SCHEDULED CASTES WELFARE ASSOCIATION HYDERABAD Vs. UNION OF INDIA
|
February 17, 2004 |
|
A P STATE ELECTRICITY BOARD Vs. SREE RAYALASEEMA ALKALIES AND ALLIED
|
October 7, 2004 |
|
A P STATE ELECTRICITY BOARD Vs. ANDHRA SUGARS LTD
|
September 3, 2004 |
|
A P STATE ELECTRICITY BOARD Vs. P V SATYANARAYANA MURTHY
|
October 29, 2004 |
|
A P STATE ROAD TRANS CORPN Vs. CHATHARAJUPALLI NAGESWARAMMA
|
March 22, 2004 |
|
A P VARDHAMAN MAHILA CO OPERATIVE URBAN BANK LTD Vs. HOLY FAMILY EDUCATION SOCIETY
|
February 3, 2004 |
|
A P WAKF BOARD Vs. SYED JALALUDDIN SHA DIED
|
April 8, 2004 |
|
A RAMAKRISHNA Vs. UNION OF INDIA
|
September 20, 2004 |
|
A Ramakrishna Vs. Union of India Rep
|
August 20, 2004 |
|
A SUBRAMANYAM NAIDU Vs. GOVT OF A P
|
August 30, 2004 |
|
A SURYA BHASKARA RAO Vs. DISTRICT CO OPERATIVE OFFICER
|
September 24, 2004 |
|
A VASANTHA Vs. GENERAL MANAGER TIRUPATHI TELECOME DISTRICT TIRUPATHI
|
January 20, 2004 |
|
A VENKATESAN Vs. GOVT OF A P REVENUE DEPARTMENT
|
February 11, 2004 |
|
A VISHWANATH Vs. P JAYA LAXMI
|
December 3, 2004 |
|
A YESHODA Vs. DIGAMBER RAO SURVE
|
December 8, 2004 |
|
ABDUL KHADER ALIAS ABDUL RAUF Vs. AKTHARUNNISA BEGUM
|
January 23, 2004 |
|
ABDUL WAHAB Vs. MUNICIPAL CORPORATION OF VIJAYAWADA
|
February 16, 2004 |
|
ACHAMULLA RAMAPPA Vs. YELLAMMA
|
August 26, 2004 |
|
ADAKULA MALLA REDDY Vs. SUB DIVISIONAL FOREST OFFICER MAHABUBABAD WRANGAL
|
December 10, 2004 |
|
Adakula Malla Reddy Vs. Sub Divisional Forest Officer
|
December 20, 2004 |
|
ADAPALA VENKATA RANGA RAO Vs. RAVELLA SATYAVATHI
|
December 30, 2004 |
|
ADAPAPA VENKATA REDDY Vs. REVENUE DIVISIONAL OFFICER
|
February 5, 2004 |
|
ADARI SURIBABU Vs. STATE OF A P
|
November 19, 2004 |
|
ADDALA PRABHAVATHI Vs. M N V S MURALI KRISHNA
|
November 9, 2004 |
|
ADDITIONAL PUBLIC PROSECUTOR HIGH COURT OF A P Vs. T ANAND KUMAR
|
August 3, 2004 |
|
ADINARAYANA Vs. S GAFOOR SAB
|
March 3, 2004 |
|
ADITYA ELECTRONICS HYDERABAD Vs. A S IMPEX LIMITED NEW DELHI
|
February 16, 2004 |
|
ADVANCED RADIO MASTS LTD Vs. UNION OF INDIA
|
August 27, 2004 |
|
ADVOCATE GENERAL Vs. STATE OF A P
|
January 8, 2004 |
|
AGNURU JAYA RAMULU Vs. MOHAMMED AFZAL MIYAN
|
April 30, 2004 |
|
Agnuru Jaya Ramulu Vs. Mohammed Afzal Miyan
|
September 30, 2004 |
|
AGNURU JAYA RAMULU ALIAS JAYA RAMUDU Vs. MOHAMMED AFZAL MIYAN
|
September 13, 2004 |
|
AGRAWAL TUBE DISTRIBUTION Vs. SONY ENGINEERING WORKS
|
November 8, 2004 |
|
AHMED BIN ABOOD Vs. COMMISSIONER MAHABUBNAGAR MUNCIPALITY
|
December 21, 2004 |
|
AHMEDUNNISA BEGUM DIED Vs. ZUBEDA KHANTOON
|
November 1, 2004 |
|
AIRWA BHARATHAMMA Vs. DISTRICT COLLECTOR
|
June 21, 2004 |
|
AKKIRAJU SARASWATHI Vs. MOHD JEHANGIR PASHA
|
September 22, 2004 |
|
AKULA KALESHRA RAO Vs. INSPECTOR OF POLICE
|
September 16, 2004 |
|
AKULA RAJAIAH Vs. KANNAMALLA KRUPAMMA
|
December 29, 2004 |
|
AKULA SURYANARAYANA ALIAS SURIBABU Vs. PEDDIBOINA VENKATA MOHAN
|
November 9, 2004 |
|
AL MURTAZA EDUCATION AND CHARITABLE TRUST Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
|
March 16, 2004 |
|
ALETI RATHNAM Vs. STATE OF A P
|
September 16, 2004 |
|
ALIVELAMMA Vs. REVENUE DIVISIONAL OFFICER
|
November 29, 2004 |
|
ALL INDIA CROCHET LACE EXPORTS ASSOCIATION NARSAPUR Vs. GOVT OF A P
|
December 29, 2004 |
|
ALL INMATES OF BORSTAL SCHOOL Vs. SUPERINTENDMENT BORSTAL SCHOOL
|
September 29, 2004 |
|
AMANGENTI PRAMEELA Vs. P VENKAR REDDY
|
March 11, 2004 |
|
AMARNATH JAIN Vs. K VIJAYA KUMARI
|
August 27, 2004 |
|
AMBADAS VITTAL GAJUL Vs. S R BOOTLA
|
August 20, 2004 |
|
AMBATI DURGAMMA Vs. PERICHERLA JAGAPATHIRAJU
|
October 5, 2004 |
|
AMBATI SITARAMAYYA NAIDU Vs. GOVERMENT OF A P
|
September 14, 2004 |
|
AMBENM NADPI SAILOO Vs. PREMLATHA MATHI
|
July 13, 2004 |
|
AMEENA, W/O AFZAL ALI Vs. MUNICIPAL COUNCIL, THROUGH ITS COMMISSIONER OF BOD
|
June 24, 2004 |
|
AMMANABROLU SRINIVASULU REDDY Vs. VETURU BHAKTHAVASALA REDDY
|
September 2, 2004 |
|
ANAND CHANDRA PANDE Vs. KISHORE MOHAN TRIPATHY
|
August 5, 2004 |
|
ANANTHULA BUCHAIRMULU Vs. SAKINALA JANAKI RAMAIAH
|
March 4, 2004 |
|
ANATHAPUR MUNICIPALITY Vs. S KHASIM PEERAN
|
October 28, 2004 |
|
ANDHARA PRADESH STATE ROAD TRANS CORP Vs. BOYINA NAGABHUSHAN RAO
|
February 3, 2004 |
|
ANDHRA BANK AT VIKARABAD Vs. MANNEGUDA POLISHING STONES INDUSTRIES MANNEGUDA V R R DIST
|
December 10, 2004 |
|
ANDHRA BANK KODAD Vs. VATTIKUTI SREEMANARAYANA
|
July 9, 2004 |
|
Andhra Cements LTD Vs. B Srinivas
|
September 9, 2004 |
|
ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 3, 2004 |
|
ANDHRA PRADESH STATE BANDAGE AND GAZE ASSOCIATION Vs. INSPECTOR GENERAL DRUGS CONTROL ADMINISTRATION
|
January 6, 2004 |
|
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LTD Vs. SIMHADRIPURAM CO OPERATIVE MARKETING SOCIETY
|
March 11, 2004 |
|
ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVT OF ANDHRA PRADESH CO OPERATION DEPT
|
August 6, 2004 |
|
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. PAIDA JOGAIH
|
March 5, 2004 |
|
ANDHRA PRADESH STATE FINANCIAL CORPORATION KHAMMAM Vs. PAIDA JOGAIAH
|
March 25, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KOKA MEENAKSHI
|
April 13, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. POLEBOINA GURVAIAH
|
March 8, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REVENUE DIVISIONAL OFFICER
|
July 27, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAYALAKSHMI
|
September 29, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EM Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
|
December 29, 2004 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. POLAVARAPU LAKAHMI KUMARI
|
April 28, 2004 |
|
ANGOTHU LACHU Vs. STATE OF A P
|
November 5, 2004 |
|
ANGU PEDDABBAI Vs. STATE OF A P
|
October 5, 2004 |
|
ANJUMAN E AAALAVI SHIA IMAMIA ITHNA E ASHARI AKHBARI HYDERABAD Vs. ANDHRA PRADESH STATE WAKF BOARD
|
January 30, 2004 |
|
ANKU RAMULU Vs. JOINT COLLECTOR
|
November 26, 2004 |
|
ANMULA RAJI REDDY Vs. STATE OF A P
|
July 13, 2004 |
|
ANNA VENKATA SUBBAIAH Vs. OFFICIAL RECEIVER KURNOOL
|
October 4, 2004 |
|
ANNAPOORNA BUILDERS Vs. GENERAL MANAGER ENGINEERING HYDERABAD METRO WATER SUPPLY and SEWERAGE BOARD O and M DIVISION I HYDERABAD
|
March 9, 2004 |
|
ANOOP SINGH DIED Vs. CHAIRMAN A P S E B
|
October 29, 2004 |
|
ANTHARAM SINDARIAH Vs. STATE OF A P
|
February 20, 2004 |
|
ANTIRI SRINIVASA VARAPRASAD Vs. STATE OF A P
|
October 5, 2004 |
|
Anumalla Radha Vs. State of A P
|
September 16, 2004 |
|
APPASANI VEERA VENKATA SATYANASRAYANA Vs. CHEKKA VEERA RAJA RAO
|
October 1, 2004 |
|
APSRTC Vs. MOCHI GANGARAM
|
April 1, 2004 |
|
APSRTC HYDERABAD Vs. CHAMARTHI SIDDI RAJU
|
July 16, 2004 |
|
APSRTC REP Vs. D SASIKALA
|
April 9, 2004 |
|
APSRTC SALUR VIZIANAGARAM DISTRICT Vs. JERRI RAMA RAO
|
September 21, 2004 |
|
ARAVA RAVI ALIAS VANDANAM Vs. STATE
|
November 8, 2004 |
|
ARAVALA CHINNAMANNA Vs. BOBBADI CHINNAMMADU
|
December 29, 2004 |
|
ARAVDLLY SHANKAR Vs. STATE OF ANDHRA PRADESH
|
July 26, 2004 |
|
ARITHA GOPALAKRISHNA Vs. MIRYALA VENKATA RADHA
|
June 24, 2004 |
|
ARREDLA RAM REDDY Vs. ARREDLA ALIVELAMMA
|
July 8, 2004 |
|
ASCEND TECHNOLOGIES LIMITED Vs. PRINCIPAL SECRETARY HOME GOVT OF A P HYDERABAD
|
February 17, 2004 |
|
ASHRAF UNNISA Vs. K LAKSHMAIAH
|
April 13, 2004 |
|
ASHRAF UNNISA Vs. K LAKSHMIAH DIED
|
April 30, 2004 |
|
ASIA VISION ENTERTAINMENT LIMITED Vs. SURESH PRODUCTIONS
|
April 13, 2004 |
|
ASIFNAGAR SMASHANAGHAT COMMITTEE Vs. SHAIK YOUSUF
|
July 13, 2004 |
|
ASRA BEGUM Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2004 |
|
ASSISTANT GENERAL MANAGER Vs. CHIRMAN THE HONBLE ADDL INDUSTRIALTRIBUNA CUM ADDL LABOUR COURT
|
March 4, 2004 |
|
ASST INSPECTOR OF FACTORIES Vs. R SEETHARAMI REDDY
|
November 18, 2004 |
|
Atchutuni Saibaba Vs. State
|
September 15, 2004 |
|
ATLURI SEETHARAMAIAH Vs. JOINT COLLECTOR RANGA REDDY DISTRICT
|
July 8, 2004 |
|
AVINASH CONSTRUCTIONS SECUNDERABAD Vs. P USHA RAO
|
July 16, 2004 |
|
AVULAPALLI GIRIJAMMA Vs. J RAMACHANDTRA
|
September 29, 2004 |
|
AVUTU VIJAYALAKSHMI Vs. SRI PUJITHA CHIT FUND
|
September 22, 2004 |
|
AZIZ MIRZA Vs. ANDHRA PRADESH
|
January 8, 2004 |
|
B ANUSHA Vs. B LAXMI KANTH REDDY
|
March 24, 2004 |
|
B CHANDRAMOULI Vs. GENERAL MANAGER MEDAK
|
December 1, 2004 |
|
B DANIEL Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
|
February 27, 2004 |
|
B DAS S O RANGAIAH Vs. D GUNNAMMA
|
February 20, 2004 |
|
B DASTAGIRI Vs. DIVISIONAL CO OP OFFICER
|
September 17, 2004 |
|
B KIRANMAYE Vs. PRASOONA TRADERS
|
August 10, 2004 |
|
B KRISHNA Vs. VASAVI CO OPERATIVE URBAN BANK LTD
|
October 14, 2004 |
|
B KRISHNA MURTHI Vs. STATE OF A P PRINCIPAL SEC REVENUE DEPARTMENT A AND R
|
December 27, 2004 |
|
B KRISHNA RAO Vs. M WILLIAM CAREY
|
March 5, 2004 |
|
B LAKSHMI W/O RAMESH Vs. REVENUE DIVISIONAL OFFICER KHAMMAM AND MANDAL REVE
|
June 22, 2004 |
|
B M MALANI Vs. INCOME TAX DEPT
|
August 27, 2004 |
|
B NARAYANA RAO Vs. M GOVINDA RAJULU
|
January 6, 2004 |
|
B NARAYANA REDDY Vs. P VIMLA DEVI
|
November 19, 2004 |
|
B P VITTAL REDDY Vs. STATE OF ANDHRA PRADESH
|
November 18, 2004 |
|
B PUSHPAMMA Vs. JOINT COLLECTOR RANGA REDDY
|
November 18, 2004 |
|
B R PRASAD and COMPANY Vs. ANDHRA CEMENT CO LTD
|
July 21, 2004 |
|
B RAJAMANI Vs. AZHAR SULTANA
|
December 21, 2004 |
|
B RAMA SWAMY Vs. B RANGA SWAMY
|
February 12, 2004 |
|
B S K PRASAD Vs. LAXMI VESSELS HYDERABAD
|
July 21, 2004 |
|
B SHIRAMANI Vs. EXECUTIVE OFFICER GRAMPANCHAYAT MEDCHAL
|
January 27, 2004 |
|
B SRIKANTHA REDDY Vs. K MAHESH
|
February 13, 2004 |
|
B V RANGAM Vs. B GOVINDA REDDY
|
April 1, 2004 |
|
B VAMSI PAVANI Vs. GOVERMENT OF A P
|
July 9, 2004 |
|
B VENKATA NAGARAJU Vs. P RAMANADU
|
March 1, 2004 |
|
B VENKATA RAMANA Vs. STATE
|
August 11, 2004 |
|
B VENKATADRI REDDY Vs. P A VANAJAKSHI
|
November 24, 2004 |
|
B VISWNADHA SARMA Vs. P SUSEELA
|
January 7, 2004 |
|
B YASODHA Vs. BANKING OMBUDSMAN
|
October 14, 2004 |
|
BABU BUSHRA WADOOD MINOR Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD
|
January 29, 2004 |
|
BABUMURU VIJAYANANDH Vs. POTNURU BHAGYALAKSHMI
|
July 19, 2004 |
|
BADDAM SATYANARAYANA REDDY Vs. STATE OF A P
|
November 25, 2004 |
|
BAIRAM SUSHEELA Vs. PENDOTA RAMA RAJAIAH
|
July 13, 2004 |
|
Bairappolla Balakrishna Vs. State of A P
|
September 14, 2004 |
|
BALAJI ADITHI REP Vs. BADDAM CHANDRA REDDY S O ACHI REDDY
|
February 16, 2004 |
|
BALIREDDY APPALANARASAIAH DIED Vs. BALIREDDY SADDHU
|
July 14, 2004 |
|
BALLALA VENKATESWARLU Vs. STATE
|
July 28, 2004 |
|
BANDARI PUSHPAMMA Vs. BANDARI KRISHNA
|
March 5, 2004 |
|
BANDARU AZAD CHANDRA SEKHAR Vs. K VENKATA RAMANA
|
April 13, 2004 |
|
BANDARU RAMANA Vs. GEDELA APPALANAIDU alias NAIDUBABU
|
September 9, 2004 |
|
BANDI GOPALAKRISHNA Vs. STATE OF A P
|
January 27, 2004 |
|
BANDLA RAMA RAO Vs. SECRETARY GOVT OF A P
|
February 6, 2004 |
|
BANGI NAGA RAJU Vs. STATE OF ANDHRA PRADESH
|
October 26, 2004 |
|
BANKA KAMA RAJU DIED Vs. NOONE KASIVISWANADHAM
|
October 27, 2004 |
|
BANTAPALLI DURGA RAO Vs. STATE OF A P
|
October 27, 2004 |
|
BASANTHILAL Vs. OMPRAKASH
|
December 13, 2004 |
|
BASANTHILAL Vs. OMPRAKASH
|
December 31, 2004 |
|
BASHEER MOAZAM Vs. STATE OF A P
|
October 5, 2004 |
|
BATA INDIA LIMITED KOLKATA Vs. P SATYANARAYANA
|
February 24, 2004 |
|
BATTA VENKATA SUBBAIAH Vs. STATE OF ANDHRA PRADESH
|
October 28, 2004 |
|
BATTINA DHARMA RAO Vs. STATE
|
August 10, 2004 |
|
BAVIRISETTY KRISHNA BABU Vs. POTHANABOINA SRINIVASA RAO
|
July 1, 2004 |
|
BEESETTI MOOLADEMUDU Vs. STATE OF A P
|
November 5, 2004 |
|
BERGER PAINTS INDIA LTD Vs. SYED VICARUDDIN
|
November 11, 2004 |
|
BHAGYANAGAR METALS LIMITED SECUNDARABAD Vs. BHARATH SANCHAR NIGAM MAHARASHTRA
|
February 27, 2004 |
|
BHANU CEMENT PIPE COMPANY REP BY ITS PROPRIETOR, M Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATI
|
June 24, 2004 |
|
BHARATEEYA BAHUJAN CONGRESS Vs. SECRETARY FINANCE DEPT BANKING GOVT OF INDIA
|
April 15, 2004 |
|
BHARATH OVERSEAS BANK LIMITED BANGALORE Vs. SARITHA SYNTHETIC AND INDUSTRIES LIMITED ANAKAPALLY SRIKAKULAM DIST
|
February 6, 2004 |
|
BHASKAR Vs. STATE OF A P
|
June 15, 2004 |
|
BHEEMATI DAWOOD Vs. MADICHETTY RACHAIAH
|
April 19, 2004 |
|
BHEL R AND D EXPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. CO OPERATIVE TRIBUNAL HYDERABAD
|
November 3, 2004 |
|
BHUKYA BABULAL Vs. STATE OF A P
|
August 9, 2004 |
|
BHUKYA YADAGIRI Vs. STATE OF A P
|
September 10, 2004 |
|
Bikkina Satyzanarayana Vs. Reddy Lakshmi
|
September 30, 2004 |
|
BIKSHAPATI VIRAYYA Vs. UNION OF INDIA
|
November 5, 2004 |
|
BOC INDIA LTD Vs. ASSISTANT REGIONAL DIRECTOR EMPLOYEES
|
September 14, 2004 |
|
BODA LOKYA Vs. STATE OF A P
|
August 26, 2004 |
|
Bodakunta Bakkavva Vs. Bodakunta Ramakrishan
|
November 10, 2004 |
|
BOINA CHINNAM NAIDU Vs. STATE OF ANDHRA PRADESH
|
November 9, 2004 |
|
BOJJAPU SANYASAMMA Vs. DIST COLLECTOR KAKINADA EAST GODAVARI DIST
|
November 1, 2004 |
|
BOKAM SIMHADRI Vs. VISAKHAPATNAM PORT TRUST
|
December 10, 2004 |
|
BOLLINENI PEDAYOGAIAH Vs. JOINT COLLECTOR OFFICER ONGOLE
|
July 29, 2004 |
|
BOMBAY MERCANTILE CO OP BANK LTD Vs. GOVERNMENT OF A P
|
November 25, 2004 |
|
BOMMAGANI CHANDRA MOHAN Vs. STATE OF A P
|
July 29, 2004 |
|
BONDUGULA SAMYUKTHA DEVI Vs. T SREEDHAR REDDY
|
March 11, 2004 |
|
BONTHU VENKATARAMANA Vs. PATREVU SAMBA MURTHY
|
March 26, 2004 |
|
BORRA SUBBA RAO Vs. S VEERRABHADRAIH
|
March 19, 2004 |
|
BOYA GANGANNA Vs. PERIKE JANAKI RAMULU
|
November 2, 2004 |
|
BOYA PEDDA MADDULETI Vs. STATE OF A P
|
July 27, 2004 |
|
BR MANAGER ANDHRA BANK ELURU W G DISTRICT Vs. MYNENI PRABHAVATHI
|
March 29, 2004 |
|
BRANCH MANAGER MARGADARSI CHIT FUND LIMITED VIZIANAGARAM Vs. DISTRICT CONSUMERS DISPUTES REDRESSAL FORUM VIZLANAGARAM
|
February 19, 2004 |
|
BRANCH MANAGER ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. C CHANDRA OBULA REDDY
|
March 16, 2004 |
|
BROOKE BOND INDIA LIMITED Vs. V S NARAYANA
|
September 20, 2004 |
|
BURLA VENUGOPALAKRISHNA Vs. STATE OF A P
|
November 11, 2004 |
|
C B S VENKATA RAMANA Vs. RANGINENI MOHAN RAO
|
July 27, 2004 |
|
C ENOCK DAVID Vs. A P FOOTBALL ASSOCIATION REGD REP
|
February 6, 2004 |
|
C GIRIJA DEVI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
February 6, 2004 |
|
C J AYODHYA RAM SINGH Vs. B VENKATAMUNI
|
October 26, 2004 |
|
C NARAYANA Vs. INDUSTRIAL TRIBUNAL II
|
December 17, 2004 |
|
C PANDIT RAO Vs. VISHWAKARMA ASSOCIATION SANGAM SECUNDERABAD
|
July 20, 2004 |
|
C R REDDY LAW COLLEGE EMPLOYEES ASSOCIATION ELURU W G DISTRICT Vs. BAR COUNCIL OF INDIA NEW DELHI
|
July 27, 2004 |
|
C R SRINIVAS Vs. OSMANIA UNIVERSITY HYD
|
October 26, 2004 |
|
C SURENDER REDDY Vs. MANAGING DIRECTOR A P DAIRY
|
August 16, 2004 |
|
C VENKATESWARA RAO Vs. UNION OF INDIA
|
February 3, 2004 |
|
C VENKATESWARA RAO Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
October 27, 2004 |
|
C YEMUNA Vs. P MANOHARA
|
March 3, 2004 |
|
CANARA BANK Vs. MOPEDS INDIA LIMITED
|
March 18, 2004 |
|
CAP P K GUPTA Vs. EXECUTIVE DIRECTOR SANKHYA INFOTECH LTD
|
June 18, 2004 |
|
CENTRAL WAREHOUSING CORPORATION NEW DELHI Vs. GOWTHAMI ENGINEERING CORPORATION VISAKHAPATNAM
|
March 23, 2004 |
|
CH RUKMA REDDY Vs. K DHARMA REDDY
|
March 8, 2004 |
|
CHAANAKYA CEMENTS LIMITED Vs. TRANSMISSION CORPORATION OF A P LTD
|
December 6, 2004 |
|
CHAIRMAN A P STATE ELECTRICITY BOARD Vs. MOHD NORUDDIN ASRANI DIED
|
April 12, 2004 |
|
CHAIRMAN JAWAHAR CO OP URBAN BANK LTD Vs. RAMANJANEYA ENTERPRISES
|
October 1, 2004 |
|
CHAKALI CHINASWAMY Vs. DISTRICT COLLECTOR
|
January 21, 2004 |
|
CHALLA VENKATA SITARAMANJANEYA SASTRY Vs. CHITTA POORNACHANDRA RAO
|
February 19, 2004 |
|
CHALLAPALLI RAVI Vs. B KRUPANADAM I A S
|
December 28, 2004 |
|
CHANDAKA GOVINDA RAO Vs. STATE OF A P
|
August 19, 2004 |
|
CHANDRAMOULI Vs. STATE OF A P
|
July 23, 2004 |
|
CHANUMURI SUBHAVENI Vs. SAPPA SRINIVASA RAO
|
March 25, 2004 |
|
CHARLES JOSEPH Vs. MOHAMMAD MAZARUDDIN
|
July 27, 2004 |
|
CHATAPALLI NADIPI SUBBARAYUDU Vs. DISTRICT COLLECTOR
|
December 3, 2004 |
|
CHATLA NARASAIAH RAMAIAH Vs. STATE OF A P
|
November 5, 2004 |
|
CHAVVA REDDY Vs. PRESIDING OFFICER CUM ELECTION OFFICER
|
November 3, 2004 |
|
CHEEKATI NAGES RAO Vs. G RAMA RAO
|
June 16, 2004 |
|
CHEEMA RAMA RAO Vs. STATE OF A P
|
August 17, 2004 |
|
CHELLA CHENCHAIAH Vs. COMMISSIONER APPEALS OFFICER OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION A P HYDERABAD
|
March 17, 2004 |
|
CHELLA NAGARJUNA Vs. STATE
|
November 24, 2004 |
|
CHEMO STELL LTD Vs. STATE OF A P
|
August 9, 2004 |
|
CHENNAMILLA CHENNA BASAVAIAH Vs. DEPUTY COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH
|
March 22, 2004 |
|
CHENUPATI CHINNAMMAI Vs. DISTRICT COLLECTOR GUNTUR DIST
|
December 21, 2004 |
|
CHERUKU UMAPATHI Vs. STATE OF A P
|
August 31, 2004 |
|
CHIEF ENGINEER TELECOM CIVIL ZONE Vs. I B P L NARASAMMA
|
September 24, 2004 |
|
CHIKKAMMA ALIAS PARVATHAMMA Vs. YERRISWAMY
|
July 8, 2004 |
|
CHILAKA RUKMA REDDY Vs. KISTAPATI LAXMA REDDY
|
March 8, 2004 |
|
CHINNA MALLAIAH Vs. ASSISTANT DIRECTOR OF FISHERIES NALGONDA
|
February 16, 2004 |
|
CHINNAKONDU KONDAIAH Vs. STATE OF ANDHRA PRADESH
|
July 28, 2004 |
|
CHINTAPALLI RAMULU Vs. CHEEKATI SREERAMULU
|
July 8, 2004 |
|
CHITARI LAKSHMAN Vs. STATE OF A P
|
September 16, 2004 |
|
CHITRAPU CHINABAPANAIAH Vs. UNION OF INDIA
|
April 19, 2004 |
|
CHITTA PAVAN MALLESWARA SARMA Vs. STATE OF A P
|
November 14, 2004 |
|
CHITTA PAVAN MALLESWARA SARMA Vs. STATE OF ANDHRA PRADESH
|
November 4, 2004 |
|
CHODEY SANYASI RAO Vs. CHEEKATI PARASURAM NAIDU DIED
|
March 22, 2004 |
|
CHOPPA RAMBABU Vs. CHOPPA DEMUDAMMA
|
January 27, 2004 |
|
CHOWDAM BHIKSHAPATHI Vs. STATE OF A P
|
August 20, 2004 |
|
COLLERCTOR and DISTRICT REGISTER REGISTRATION and STAMPS DEPT Vs. A MAHITA
|
August 10, 2004 |
|
COMMISSIONER OF C EX Vs. VIRCHOW LABORATORIES LTD
|
November 18, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. SRIKRISHNA BOTTLERS P LTD
|
November 5, 2004 |
|
Commissioner of Income Tax Vs. Nayana P Dedhia
|
August 27, 2004 |
|
COMMISSIONER OF PROHIBITION AND EXCISE Vs. M SATYANARAYANA GOUD
|
September 24, 2004 |
|
COMMR OF C EX Vs. I T C BHADRACHALAM PAPER BOARDS LTD
|
March 3, 2004 |
|
COMPACT POWER SOURCES PRIVATE LIMITED HYDERABAD Vs. HBL NIFE POWER SYSTEMS LIMITED HYDERABAD
|
February 27, 2004 |
|
CORAMANDAL TRADERS Vs. AGRICULTURAL MARKET COMMITTEE GUNTUR
|
March 22, 2004 |
|
D BALAMURALI Vs. NTR UNIVERSITY OF HELTH SCIENCES
|
September 23, 2004 |
|
D Balamurali Vs. N T R University of Health Sciences
|
November 23, 2004 |
|
D CHINA MALLAIAH Vs. DISTRICT REGISTAR
|
December 29, 2004 |
|
D CHINNAGURAPPA Vs. K GOPAL REDDY
|
April 1, 2004 |
|
D DHANAMJAYA RAO Vs. BANK OF INDIA CHIEF MANAGER KOTHAPETA BRANCH GUNTUR
|
December 8, 2004 |
|
D LATE NAWAB BASHEER JUNG DIED Vs. M A BARI
|
October 14, 2004 |
|
D NAGULU NAIDU Vs. EXECUTIVE OFFICER TTD
|
June 18, 2004 |
|
D NARASIMHAMURTHY Vs. D KRISHNAMURTHY RAO
|
October 12, 2004 |
|
D PADMANABHA REDDY Vs. G ANASUYA
|
January 5, 2004 |
|
D R VENKATESH Vs. REGIONAL PROVIDENT FUND COMMR
|
August 6, 2004 |
|
D RAJASEKHAR Vs. GOVT OF A P
|
April 22, 2004 |
|
D SAMBASHIVA RAO Vs. JOINT COOLECTOR GUNTUR
|
December 21, 2004 |
|
D SAMBASIVA RAO CHOWDARY Vs. R KAMASHASTRY
|
April 2, 2004 |
|
D SUDERSHAN Vs. VANGAPALLY VENKATA RAMA RAO
|
February 3, 2004 |
|
D SUGUNA Vs. BALAJI VENKATESWARA SWAMY TEMPLE ALWAL R R DIST
|
April 21, 2004 |
|
D V SRIKANTH MANAGING DIRECTOR Vs. STATE OF A P
|
September 13, 2004 |
|
D VIDYA SAGAR RAO Vs. K INDIRA DEVI
|
January 30, 2004 |
|
DAIRAPU SATYANARAYANA Vs. OMNI APPALA NAIDU
|
March 18, 2004 |
|
DAKKILI SIVA NARAPA REDDY Vs. GADDAM PENCHALA REDDY
|
February 16, 2004 |
|
DALAPATHI BALAYYA Vs. STATE OF A P
|
October 26, 2004 |
|
DAMERA RAMAKRISHNA Vs. COMMERCIAL TAX OFFICER FAC
|
October 5, 2004 |
|
DARANGULA ALIAS CHATLA SREENIVASA RAO Vs. STATE OF A P
|
November 5, 2004 |
|
DARSI RAGAMMA Vs. GOVERMENT OF ANDHRA PRADESH
|
June 28, 2004 |
|
DASARI ATCHIBABU Vs. STATE OF A P
|
October 6, 2004 |
|
DASPALLA HOTELS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 26, 2004 |
|
DASYAM VINAYA BHANSKAR Vs. DHARMA RAO MARTHINENI
|
April 30, 2004 |
|
DASYAM VINAYA BHASKAR Vs. DHARMA RAO MARTHINENI
|
April 13, 2004 |
|
DAVU VENKATESWARA RAO Vs. STATE OF A P
|
September 13, 2004 |
|
DECCAN CHRONICLE Vs. G PEDDA REDDY
|
April 22, 2004 |
|
DEDDULA PADMAVATHI Vs. MADDALA SRINIVASA RAO
|
July 13, 2004 |
|
DEEPIKA CHIT FUND PVT LTD Vs. KARNATAKA BANK LTD
|
March 31, 2004 |
|
DEEPIKA CHIT FUND PVT LTD Vs. DEEPIKA LEASINGH FINANCE LIMITED
|
March 31, 2004 |
|
DEEPIKA CHIT FUNDS PRIVATE LIMITED Vs. STATE
|
March 31, 2004 |
|
DENA BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL I
|
August 20, 2004 |
|
DEPOT MANAGER APRTC Vs. JAHANGEER
|
August 2, 2004 |
|
DEPOT MANAGER APSRTC KAVALI DEPOT NELLORE DISTRICT Vs. BITRAGUNTA SRINIVASULU REDDY
|
March 4, 2004 |
|
DEVALLA RAGHAVULU Vs. STATE OF A P
|
August 23, 2004 |
|
DEVARAKONDA PURNACHANDRARAO Vs. S CHALAMAREDDY
|
November 22, 2004 |
|
DEVAVATHI NAMYA Vs. GURUKUL TRUST GHATKESHAR
|
July 14, 2004 |
|
DEVIREDDY SULOCHANAMMA Vs. REBALA PATTABHIRAMIREDDY CHARITIES
|
August 13, 2004 |
|
DIAMOND CABLES LTD Vs. STATE OF A P
|
July 16, 2004 |
|
DILIP KUMAR Vs. STATE
|
January 30, 2004 |
|
DILIP KUMAR Vs. STATE
|
January 13, 2004 |
|
DINKAR BHOLE Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CELLING A P HYDERABAD
|
April 13, 2004 |
|
DINKAR BHOLE Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILLING
|
April 30, 2004 |
|
DIRECTOR INTERMEDIATE EDUCATION Vs. RAMA PRABHAKARA RAO SCHOOL ASSISTANT
|
April 30, 2004 |
|
DIRECTOR INTERMEDIATE EDUCATION GOVT OF A P Vs. RAMA PRABHAKARA
|
April 13, 2004 |
|
DIRECTOR RURAL DEVELOPMENT VIKARABAD Vs. DEPUTY SECRETARY TO GOVERNMENT OF A P TRANSPORT ROADS AND BUILDINGS DEPARTMENT
|
December 2, 2004 |
|
DISTRICT AND SESSION JUDGE Vs. C SRINIVAS
|
July 16, 2004 |
|
DISTRICT COLLECTOR Vs. GANDAIAH
|
September 17, 2004 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LIMITED SECUNDARABAD Vs. M DAS
|
June 16, 2004 |
|
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SAGGE SHYAMALAMMA
|
July 14, 2004 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. DWARA MANI KUMARI
|
December 14, 2004 |
|
DIVISIONAL RAILWAY MANAGER SOUTHERN RAILWAY CHENNAI Vs. C RAMESH
|
June 17, 2004 |
|
DOREPALLI GANGARAJU Vs. SPECIAL TAHSILDAR LAND ACQUISITION UNIT 3 JANGAREDDIGUDEM WEST GODAVARI DIST
|
December 20, 2004 |
|
DREKONDA YADAIAH Vs. STATE OF A P
|
November 1, 2004 |
|
DRUGS INSPECTOR PRAKASAM DISTRICT HYDERABAD Vs. PONNAM DEVALA RAO PHARMA SURGICAL COTTON INDUSTRIES GUNTUR DISTRICT
|
October 8, 2004 |
|
DUBA RAJU Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
|
March 25, 2004 |
|
DUDA RAJU Vs. VISAKHAPATNAM MUNICIPAL CORPORATION
|
March 21, 2004 |
|
DUGAPUTI SUDHKAR REDDY Vs. AVULAPATI SHANKAR REDDY
|
December 13, 2004 |
|
DURGA WINE INDUSTRIES Vs. COMMERCIAL TAX OFFICER AND ANR.
|
October 13, 2004 |
|
DURGAVATHI DEVI Vs. UNION OF INDIA
|
July 23, 2004 |
|
DURGEMPUDI VENKATA RAGHAVA Vs. PASS POST OFFICER
|
December 23, 2004 |
|
DUVVUR RAJA GOPALA REDDY Vs. DISTRICT COLLECTOR NELLORE
|
December 9, 2004 |
|
E ARJUN Vs. STATE OF A P
|
December 1, 2004 |
|
E RAVINDER RADDY Vs. D RAMA KRISHNA
|
January 6, 2004 |
|
E S I CORPN Vs. CHITIVALASAH JUTE
|
October 14, 2004 |
|
E SRISAILAM Vs. CH PADMA RAO
|
August 5, 2004 |
|
E VINOD Vs. R SATHAMM
|
August 25, 2004 |
|
E VINOD Vs. R SATHAMM
|
June 29, 2004 |
|
EDIGA JAGANNADHA GOWD Vs. STATE OF A P
|
March 25, 2004 |
|
EDIGA JAGANNADHA GOWD Vs. STATE REP
|
October 17, 2004 |
|
EDLA SHOBHA RANI Vs. YEGURLA RAMBABU
|
December 14, 2004 |
|
EMBETI RAMANAIAH Vs. STATE OF A P
|
October 1, 2004 |
|
EMPEE SUGARS AND CHEMICAL LIMITED NAIDUPET NELLORE Vs. GOVT OF A P
|
July 5, 2004 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION HYDERABAD Vs. GOVT OF A P
|
March 15, 2004 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. CHIRALA CO OPERATIVE SPINNING MILLS LTD
|
September 29, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. MALLIKARJUNA RICE MILL
|
October 8, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. A P HEAVY MACHINERY AND ENGG LTD
|
November 19, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION VISAKHAPATNAM
|
October 7, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION HYDRABAD Vs. CHIRALA CO OP SPINNING MILLS LTD
|
November 9, 2004 |
|
ENAGU GANGAREDDY Vs. STATE OF A P
|
November 11, 2004 |
|
EQUVAKAMMA KANDRIGA GRAM PANCHAYAT S R PURAM MANDAL CHITTOOR DISTRICT Vs. DISTRICT COLLECTOR CHITTOOR
|
February 10, 2004 |
|
ERANKI SRERAMA MURTHY Vs. ERANKI ATCHUTA VENKATA SUBRAMANYAM
|
November 18, 2004 |
|
ETIKOPPAKKA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL LIMITED Vs. K SANYASI
|
September 24, 2004 |
|
EUREKA ESTATES P LTD Vs. A P STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
October 12, 2004 |
|
Eureka Estates Private LTD Vs. A P State Consumer Disputes Redressal Commission
|
September 12, 2004 |
|
EXCISE SUPERINTENDENTS Vs. JAMA RAMULAMMA
|
October 28, 2004 |
|
FAQRUDDIN Vs. DIDDE MAHADEVAPPA
|
August 10, 2004 |
|
FATHIMA BEE Vs. S IBRAHEEM SAB
|
November 4, 2004 |
|
FATIMA MUNAWAR HUSSAIN Vs. GOVERMENT OF A P
|
March 11, 2004 |
|
FISHERMEN CO OPERATIVE SOCIETY KONDAIR VILLAGE MAHABUBNAGAR DIST Vs. COMMISSIONER OF FISHERIES GOVT OF ANDHRA PRADESH
|
March 4, 2004 |
|
FOOD INSPECTOR Vs. PUNERIYA KSHORE KUMAR
|
August 30, 2004 |
|
FOOD INSPECTOR Vs. BUSA GANGADHAR
|
November 4, 2004 |
|
Food Inspector Vs. Poosarla Sreeramamurty
|
November 4, 2004 |
|
FOOD INSPECTOR Vs. GUDIPALLI AYYAPPA
|
November 2, 2004 |
|
FOOD INSPECTOR Vs. D RAVINDRANATH
|
November 18, 2004 |
|
FOOD INSPECTOR Vs. PADAKANTI BHUPATHI
|
November 11, 2004 |
|
FOOD INSPECTOR BOBBILI MUNICIPALITY Vs. RADHE SHYAM JAJU
|
October 26, 2004 |
|
FOOD INSPECTOR DIV III KRISHNA MACHILIPATNAM Vs. J NARSIMHA RAO
|
October 14, 2004 |
|
FOOD INSPECTOR DIV III WARANGAL Vs. BALDE RAMULOO
|
April 2, 2004 |
|
FOOD INSPECTOR DIVISION I NIZAMABAD REP Vs. NEELA RAMESH
|
January 23, 2004 |
|
G BUDDANNA DIED Vs. B SUBBARAYUDU
|
November 4, 2004 |
|
G CHANDRAIAH ADVOCATE Vs. A P SOCIAL WELFARE RESICENTIAL SCHOOLS TEACHING AND NON TEACHING STAFF ASSOCIATION CHILKUR RR DISTRICT
|
January 2, 2004 |
|
G DINESH KUMAR Vs. VICE CHANCELLOR JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
November 30, 2004 |
|
G GANGA REDDY Vs. P MADHAVAIAH
|
August 5, 2004 |
|
G HANUMANTA RAO DIED Vs. PANDRANGANI SHARATH BABU
|
February 5, 2004 |
|
G HANUMANTHA RAO Vs. GADDAM LINGAIAH
|
September 14, 2004 |
|
G K DEVARAJULU NAIDU Vs. STATE OF A P
|
August 6, 2004 |
|
G KARUNA KUMARI Vs. STATE BANK OF INDIA WADDEPALLY BRANCH WARANGAL
|
October 28, 2004 |
|
G KRISHNA MOHAN RAO Vs. REGISTRAR A P ADMINISTRATIVE TRUBUNAL HYDERABAD
|
April 27, 2004 |
|
G LAKSHMI NARAYANAMMA Vs. STATE OF A P
|
August 5, 2004 |
|
G LORETTA Vs. GUNKULA RATHANAMMA DIED
|
April 2, 2004 |
|
G M SOUTH CENTRAL RAILWAY SECUNDRABAD Vs. ALAPATI VISWANATHAM
|
April 6, 2004 |
|
G MEENA SANKARA RAO, W/O ANKAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTM
|
June 22, 2004 |
|
G MURLIDHAR RAO Vs. P SAKKUBAI
|
November 17, 2004 |
|
G N KISHORE REDDY Vs. R VENUGOPAL RAO
|
April 27, 2004 |
|
G NAGAIAH Vs. V SARALA DEVI
|
April 9, 2004 |
|
G PAFIMMALA Vs. BIMALA BHATIA
|
July 6, 2004 |
|
G RAJA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA
|
April 23, 2004 |
|
G RAJU SUNDERA BABU Vs. GOVERNMENT OF A P
|
December 10, 2004 |
|
G RAMA SHARMA Vs. GOVERNMENT OF A P
|
November 1, 2004 |
|
G RAVI KUMAR REDDY Vs. MURALI KRISHNA
|
September 28, 2004 |
|
G REJESH Vs. BHARAT PETROLEUM CORPORATION LIMITED MUMBAI
|
March 16, 2004 |
|
G SAIBABA Vs. COMMISSIONER GADWAL MUNICIPALITY
|
October 12, 2004 |
|
G Saibaba Vs. Commissioner Gadwal Municipality
|
December 12, 2004 |
|
G SAMBASIVA RAO Vs. VIJAYAWADA MUNICIPALITY CORPN
|
August 31, 2004 |
|
G SHRIDHAR Vs. STATE OF A P
|
November 19, 2004 |
|
G SIVA KUMAR Vs. STATE OF A P
|
September 13, 2004 |
|
G SUBBARAO Vs. S RAMATHEERTHSM
|
July 5, 2004 |
|
G V JAYACHANDRA CHOWDARY Vs. GOVT OF A P
|
April 13, 2004 |
|
G V JAYACHANDRA CHOWDARY Vs. GOVT OF A P
|
April 30, 2004 |
|
G V PRATAP REDDY Vs. GOVT OF A P
|
March 9, 2004 |
|
G V RAO Vs. CENTRE FOR DNA FINGER PRINTING and DIAGNOSTICS
|
September 3, 2004 |
|
G VEERABHADRA RAO Vs. MANAGING DIRECTOR
|
February 9, 2004 |
|
G VEERESHAM Vs. D V SHAILENDRA KUMARI
|
August 20, 2004 |
|
G VENKATA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPN LTD
|
July 16, 2004 |
|
G VIJAYALAKSHMI Vs. PROGRESSIVE FINANCE CORPORATION SECUNDARABAD
|
June 28, 2004 |
|
G YADGIRI REDDY Vs. STATE
|
December 10, 2004 |
|
GADDALA DESHAIAH Vs. STATE OF A P
|
September 1, 2004 |
|
GADDAPU KANNAIAH Vs. STATE OF A P
|
July 29, 2004 |
|
GAIL LTD Vs. NAGARJUNA CERACHEM P LTD
|
August 17, 2004 |
|
GANAPURAM BRAMARAMBA Vs. ANNEPARTHY ANANTHARAMAIAH
|
March 5, 2004 |
|
GANDETI SURYAKANTHAM Vs. GANDETI SUBBA RAO
|
July 19, 2004 |
|
GANDEY SRAVAN KUMAR Vs. D SRINIVAS DIED
|
August 17, 2004 |
|
GANDODI REDDEPPA Vs. AYYALA KRISHNAVENI
|
April 9, 2004 |
|
GANIPISETTY MADHU Vs. STATE OF ANDHRA PRADESH
|
July 22, 2004 |
|
GANKIDI VENKATA KRISHNA REEDY Vs. GANKIDI VENKATA RANGA REDDY
|
February 27, 2004 |
|
Gannu Umamaheswara Rao Vs. State
|
October 12, 2004 |
|
GANTA MALLAIAH Vs. STATE OF A P
|
August 25, 2004 |
|
GANTA PRABHAKAR Vs. GANTA SREEDHAR KUMAR
|
February 20, 2004 |
|
GARA YESOBU Vs. STATE OF A P
|
September 15, 2004 |
|
GARRE VENKATA SIVA SRI RAMA PRASAD Vs. GELLI SATYANARAYAN
|
September 16, 2004 |
|
GAURI REDDY Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
November 16, 2004 |
|
GENERAL MANAGER PROJECTS SINGARENI COLLIERIES COMPANY LTD Vs. COMMISSIONER FOR WORKMENS
|
October 25, 2004 |
|
GENERAL MANAGER SOUTH CENRAL RAILWAY Vs. E RAMAMOHAN RAO
|
September 10, 2004 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. M RAMCHANDER
|
September 16, 2004 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. H SIVA MOHAN RAO
|
June 29, 2004 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. A VEERA LAKASHMI alias LAKSHMI
|
April 7, 2004 |
|
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. K NARAYANA RAO
|
April 28, 2004 |
|
GEORGE PETER Vs. STATE OF A P
|
August 20, 2004 |
|
GHANTA RAGHUBABU Vs. STATE
|
August 18, 2004 |
|
GIDDI GOWTHAMI Vs. GIDDI SAMUEL
|
November 19, 2004 |
|
GIMPEX LIMITED Vs. J ASHOK KUMAR
|
December 3, 2004 |
|
GIRISH SAWATE Vs. STATE OF A P
|
September 24, 2004 |
|
GLASS AND CERAMIC DECORATORS Vs. VIRAT CRANE BOTTLING LTD
|
June 21, 2004 |
|
GLOBAL TRUST BANK LTD Vs. STATE
|
September 3, 2004 |
|
GODAVARI FERTILIZERS AND CHEMICLES LTD Vs. STATE OF A P
|
August 3, 2004 |
|
GOLD MEDAL Vs. AMEENA BEGUM
|
January 29, 2004 |
|
GOLDSTONE ENGINEERING LTD Vs. UNION OF INDIA
|
April 13, 2004 |
|
Goldstone Exports Private Limited Vs. Cyrus Investments Private Limited
|
April 26, 2004 |
|
GOLDSTONE EXPORTS PRIVATE LIMITED Vs. CYRUS INVESTMENTS PRIVATE LIMITED
|
October 26, 2004 |
|
GOLI VEERA REDDY Vs. YERAKAREDDY YESU REDDY
|
April 26, 2004 |
|
GOLLA HANUMANTHU Vs. STATE OF ANDHRA PRADESH
|
July 19, 2004 |
|
GOMI BAI Vs. UMA RASTOGI
|
December 29, 2004 |
|
GOMPA RAMU Vs. GOMPA DEMUDU
|
February 25, 2004 |
|
GONA SHIVASANKAR Vs. K VARAPRASAD
|
November 9, 2004 |
|
GONE NAGALAXMI Vs. EXECUTIVE OFFICER GAM PANCHAYAT
|
August 12, 2004 |
|
GORENTLA SREENU Vs. STATE OF A P
|
October 28, 2004 |
|
GORLA OBULA REDDY Vs. K RAJGOPAL REDDY
|
September 23, 2004 |
|
Gousuddin Vs. State of A P
|
July 27, 2004 |
|
GOUSUDDIN Vs. STATE
|
July 7, 2004 |
|
GOUTHAM CHAND JAIN Vs. BAQTAWAR BEGUM
|
November 23, 2004 |
|
GOVERMENT OF A P Vs. V MADHAVI
|
August 27, 2004 |
|
GOVERNMENT OF ANDHRA PRADESH AGRICULTURE and CO OPERATION DEPARTMENT HYDERABAD Vs. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECREATARIES and EMPLOYEES UNION
|
January 20, 2004 |
|
GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT Vs. PARNA VENKAIAH NAIDU
|
February 3, 2004 |
|
GOVERNMENT PRESS EMPLOYEES UNION Vs. RETURNING OFFICER AND DEPUTY COMMISSIONER OF LABOUR HYDERABAD TWIN CITIES ANJAIAH BHAVAN MUSHEERABAD HYDERABAD
|
January 20, 2004 |
|
GOVGERMENT OF A P Vs. R BRAHMARAMBA
|
October 29, 2004 |
|
Govindraj Goud Vs. Vikranthi and Co
|
February 11, 2004 |
|
GOVT OF A P Vs. M A RAZACK
|
February 12, 2004 |
|
GOVT OF A P REP Vs. PALLAVA GRANITE INDUSTRIES INDIA PRIVATE LIMITED
|
March 24, 2004 |
|
GOWTHAM TUTORIAL SCHOOL AND COLLEGE Vs. COMMR and DIRECTOR OF SCHOOL EDUCATION
|
November 2, 2004 |
|
GOWTHAMI SOLVENT OILS LTD Vs. OIL AND NATURAL GAS COMMISSION
|
September 24, 2004 |
|
GREAT EASTERN SHIPPING CO Vs. FOOD CORPN OF INDIA
|
October 14, 2004 |
|
GUDIVADA MAHALAKSHMI Vs. RAJANA ATCHAYYA
|
March 16, 2004 |
|
GULLAPALLI KRISHNA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
|
February 26, 2004 |
|
GUMMALA RAMAMURTHY Vs. STATE OF ANDHRA PRADESH
|
August 24, 2004 |
|
GUNDA KOTESWARA RAO Vs. STATE OF A P
|
August 2, 2004 |
|
GUNDA RAJANNA Vs. P ANNAPURNA
|
August 4, 2004 |
|
GUNDALA MALLAMMA Vs. T ANKA PRASAD
|
June 14, 2004 |
|
GUNDAMARAJU SRAVAN KUMAR Vs. YEDUDODLA NARSI REDDY
|
February 10, 2004 |
|
GUNJI CHITTEMMA Vs. KAKI IMMANIEL
|
February 20, 2004 |
|
GUNNAM VENKATESWARA RAO Vs. VHA VANAJA KUMARI
|
July 1, 2004 |
|
GUNTUPALLI RAMALINAGESWARA RAO Vs. BHATTALA VEERABHADRAM
|
September 8, 2004 |
|
Guntupalli Ramalingeswara Rao Vs. Bhattala Veerabhadram
|
September 9, 2004 |
|
GURAM SEETHARAM REDDY Vs. GUNTI YASHODA
|
September 13, 2004 |
|
GURANA ASIRINAIDU Vs. LENKA SURYANARAYANA
|
December 31, 2004 |
|
GURRAM RAMANJANEYULU Vs. STATE OF A P
|
November 8, 2004 |
|
GURRAM SAMBAIAH Vs. STATE
|
August 27, 2004 |
|
GURRAM SATYASESHAAMBA Vs. GURRAM KRISHNAVENAMMA
|
June 18, 2004 |
|
GUTHULA PADMA Vs. KUKKALA NARAYANA MURTHY
|
March 29, 2004 |
|
GUTTRTHI ESWARA RAO Vs. STATE OF A P
|
August 12, 2004 |
|
GUTTULA MUNISETTI Vs. GUTTULA DHARMA RAO
|
February 4, 2004 |
|
H RAMPRASAD Vs. STATE OF A P
|
November 10, 2004 |
|
HARI SHANKAR Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYD
|
September 28, 2004 |
|
HARIJANA GADI LINGAPPA Vs. STATE OF A P
|
April 16, 2004 |
|
HARIJANA MUNISWAMY Vs. STATE OF A P
|
September 14, 2004 |
|
HIND RE ROLLONG INDUSTRIES Vs. A P S E B
|
August 12, 2004 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ALL JAFAAR
|
April 30, 2004 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. M S KAREEM
|
February 24, 2004 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
|
December 2, 2004 |
|
HINDUSTAN SHIPYARD LTD Vs. MAHBOOB SUBHANI
|
September 14, 2004 |
|
HINDUSTAN SHIPYARD LTD Vs. ESSAR OIL LTD
|
September 29, 2004 |
|
HINDUSTHAN AERONAUTICS EMPLOYEES CO OPERATIVE HOUSING SOC LTD Vs. SPECIAL COURT
|
October 7, 2004 |
|
HOLY FAMILY EDUCATION SOCIETY Vs. A P VARDHAMAN CO OPERATIVE URBAN BANK LIMITED HYDERABAD
|
February 3, 2004 |
|
HOTEL RAJAHAMSA INTERNATIONAL Vs. A O INDIAN OVERSEAS BANK
|
August 27, 2004 |
|
HUSSIN PASHA Vs. MANAGING DIRECTOR APSRTC
|
September 29, 2004 |
|
HYDER KHAN Vs. ZAKIRUNNISA BEGUM
|
July 29, 2004 |
|
HYDERABAD CO OPERATIVE TRADING SOCIETY LTD Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENTS ACT 1988
|
January 6, 2004 |
|
HYDERABAD ENGINEERING INDUSTRIES Vs. A P INDUSTRY FACILITATION COUNCIL
|
February 5, 2004 |
|
HYDERABAD INDUSTRIES LIMITED Vs. STATE
|
April 27, 2004 |
|
HYDERABAD INDUSTRIES LIMITED Vs. STATE
|
July 21, 2004 |
|
HYDERABAD PLYWOOD INDUSTRIES PRIVATE LIMITED NACHARAM R R DIST A P Vs. PRESIDING OFFICER LABOUR COURT III HYDERABAD
|
April 6, 2004 |
|
HYDERABAD TULAMAN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 2004 |
|
I D L CHEMICALS Vs. COMMISSIONER OF INCOME TAX
|
December 8, 2004 |
|
I DEVANAND Vs. NTR UNIVERSITY OF HELTH SCIENCE
|
October 14, 2004 |
|
I PRAVIN KUMAR Vs. BALAJI UNION CO
|
November 8, 2004 |
|
I VASAMSETTY SURYA RAO Vs. VASAMSETTY DURGAYYA
|
March 11, 2004 |
|
IDAM SWARAJYA LAXMI Vs. IDAM VANI
|
March 18, 2004 |
|
IDAM SWARAJYA LAXMI Vs. IDAM VANI
|
March 8, 2004 |
|
IDPL EMPLOYEES CO OPERATIVE HOUSING SOC LTD Vs. B RAMA DEVI
|
August 25, 2004 |
|
II ADDL JUDICIAL I CLASS MAGISTRATE BHIMAVARAM Vs. STATE OF A P
|
September 7, 2004 |
|
INDIAN AIRLINES BEGUMPET HYD Vs. E S I CORPO HYD
|
December 31, 2004 |
|
Indian Bank Vs. Mocro Electronics
|
June 24, 2004 |
|
INDIAN INDUSTRIAL MINERAL PRODUCERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA
|
October 26, 2004 |
|
INGUVA SARASWATHI Vs. VADDEMANI SIVARAMAKRISHNARAO
|
March 8, 2004 |
|
INKOLLU SASIKALA ALIAS SHYANALA Vs. INKOLLU VENKATA MURTHY
|
August 3, 2004 |
|
INNOVATIVE PHARMA SURGICALS Vs. PIGEON MEDICAL DEVICES PRIVATE LIMITED HYDERABAD
|
April 19, 2004 |
|
INSPECTOR OF FACTORIES Vs. V SWAMY
|
October 14, 2004 |
|
INSPECTOR OF FACTORIES Vs. S N KANCHAL
|
November 5, 2004 |
|
INSPECTOR OF FACTORIES, REP BY ITS PUBLIC PROSECUT Vs. K RAMPULLAIAH
|
October 11, 2004 |
|
INSPECTOR OF POLICE Vs. KONAKANALA KRISHNA MOHAN
|
November 5, 2004 |
|
INSPECTOR RPF SECUNDERABAD Vs. K SUHAN RAO
|
August 5, 2004 |
|
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA HYDERABAD Vs. ASSISTANT SUPERINTENDENT R M S DEPARTMENT OF POSTS HYDERABAD PSOANDBMC HYDERABAD
|
July 5, 2004 |
|
INTI VEERA VENI Vs. MAHADASA VARA LAKSHMI
|
November 3, 2004 |
|
INTI VEERA VENI Vs. MAHADASA VARA LAKSHMI
|
December 3, 2004 |
|
Intouch Technologies India Pvt LTD Vs. Ashwarya Builders
|
November 12, 2004 |
|
INTOUCH TECHNOLOGIES P LTD Vs. ASHWARYA BUILDERS
|
October 12, 2004 |
|
INUGANTI BHAVANI Vs. INUGANTI GIRIJA DEVI
|
March 16, 2004 |
|
IPPILI THIRUPATHI Vs. STATE OF A P
|
July 13, 2004 |
|
IQBAL HUSSAIN Vs. MANDAL REVENUE OFFICER AND MANDAL EXECUTIVE MAGISTRATE KADIRI ANANTHAPUR
|
June 23, 2004 |
|
IQBAL SINGH Vs. A SUDHAKARA RAO
|
February 4, 2004 |
|
IRRIGATION DEVELOPMENT EMPLOYEES ASSOCIATION Vs. GOVT OF A P PUBLIC ENTERPRISES II DEPT
|
March 16, 2004 |
|
ISRA MINERAL EXPORT PRIVATE LIMITED HYDERABAD Vs. GOVT OF A P
|
March 12, 2004 |
|
ISUKAPALLI SURYA RAO Vs. STATE OF A P
|
September 13, 2004 |
|
ISUNURU SARVESWARA RAO Vs. ISUNURU VENKAT TATA RAO
|
December 21, 2004 |
|
ITW SIGNODGE INDIA LIMITED Vs. STATE
|
March 7, 2004 |
|
ITW SINGNODA INDIA LIMITED Vs. ITW DELFAST PRIVATE LIMITED
|
March 17, 2004 |
|
J K CONSTRUCTION NELLORE Vs. STATE OF A P
|
July 14, 2004 |
|
J KULLAYAPPA Vs. ARTILLERY CENTER
|
December 20, 2004 |
|
J LAKSHMI Vs. COMMISSIONER OF POLICE
|
January 19, 2004 |
|
J NARAHARI CHARI Vs. B R JAIN
|
April 15, 2004 |
|
J PAPA RAO SENIOR STENOGRAPHER OFFICE OF ENGINEERING IN CHIEF Vs. GOVT OF A P
|
March 18, 2004 |
|
J PARAMESWARUDU Vs. K KRISHNA
|
November 17, 2004 |
|
J RAGHURAJ GOUD Vs. SUB INSPECTOR OF POLICE
|
December 8, 2004 |
|
J RAMA KRISHAN RAO Vs. MUNICIPAL CORPN OF HYDERABAD
|
November 1, 2004 |
|
J RAMACHANDRA RAO Vs. A P STATE CIVIL SUPPLIES
|
September 22, 2004 |
|
J RAMALAKSHMI Vs. M V R K MUTYALU
|
July 9, 2004 |
|
J S VENKATESWARA RAO Vs. GOVT OF A P SOCIAL WELFARE DEPT
|
January 6, 2004 |
|
JABEEN SULTANA Vs. STATE OF A P
|
February 20, 2004 |
|
JAGADISH RAI AGRWAL Vs. STATE OF A P
|
August 16, 2004 |
|
JAGATI THIMMA RAJU Vs. DRONAMRAJU SITABHAI
|
March 22, 2004 |
|
JAJALA NARAYANA REDDY Vs. K MOHAN REDDY
|
September 30, 2004 |
|
JAJALA NARAYANA REDDY Vs. K MOHAN REDDY
|
September 13, 2004 |
|
JALADI SEETHARAMAMMA Vs. SRI RAMALINGES SWAMI TEMPLE
|
February 7, 2004 |
|
JALEEL AHEMED SIDDIQUI Vs. MOHD MAHMOOD KHAN
|
March 23, 2004 |
|
JAMPALA SAILU Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD
|
January 5, 2004 |
|
JANAB SULTAN SALAHUDDIN OWAISI Vs. SYED VIGARUDDIN
|
November 5, 2004 |
|
JANAPATI KRISHNA Vs. STATE OF A P
|
October 11, 2004 |
|
JANDHALAYA KRISHNA MURTHY Vs. TULLIMILLI KOTAIAH
|
November 9, 2004 |
|
JANGA VENKATESWARLU Vs. STATE OF A P
|
July 27, 2004 |
|
JASWANTH KOUR Vs. RAJAN BAI
|
March 26, 2004 |
|
JAYALAKSHMI AGENCIES Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
|
November 29, 2004 |
|
JAYALAKSHMI ENTERPRISES Vs. KAMADHENU PESTICIDES
|
February 19, 2004 |
|
JAYANTHI KANAKAVALLI Vs. K LOUIS RAJU
|
October 5, 2004 |
|
JAYARAMAKRISHNA Vs. MOOKAN PATTAM KETTIYAR
|
June 25, 2004 |
|
JEENU NOOKARAJU Vs. CHAKRAVARTHULA VENKATA RAGHAVA CHARYULU
|
November 30, 2004 |
|
JEENU NOOKARAJU Vs. CHAKRAVARTHULA VENKATA RAGHAVA CHARYULY
|
November 13, 2004 |
|
JODU RAMULU Vs. STATE OF A P
|
August 27, 2004 |
|
JONNADA SUBASH Vs. JONNADA VITHALACHARY
|
February 16, 2004 |
|
K AMARNATH Vs. COLLOECTOR AND DISTRICT MAGISTRATE R R DIST
|
August 3, 2004 |
|
K ANJANEYULU Vs. TRANSMISSION CORPORATION OF A P
|
July 1, 2004 |
|
K ANNAJI RAO Vs. N KRISHNA RAJU SEKHAR
|
March 25, 2004 |
|
K BABU RAO Vs. SOMAVARAPU SAVITHRI
|
November 11, 2004 |
|
K Balamukundam Gupta Vs. K Saiprakash
|
January 25, 2004 |
|
K C BALASUBRAMANYAM PILLAI Vs. BODIREDDYGARI RAMAKRISHNA REDDY
|
January 20, 2004 |
|
K C SAMBASIVA RAO Vs. REGIONAL MANAGER GOLCONDA REGION APSRTC
|
December 23, 2004 |
|
K CHANDRASEKHAR RAO Vs. STATE OF A P
|
September 24, 2004 |
|
K GANGADHAR Vs. FOREST RANGE OFFICER
|
August 27, 2004 |
|
K GIRIJA KUMARI Vs. KONURU SWARAJYA LAKSHMI
|
April 2, 2004 |
|
K GOPAL REDDY Vs. SECRETARY VIJAYA CO OPERATIVE HOUSE BUILDINGS SOCIETY HYDERABAD
|
February 19, 2004 |
|
K HARIKRISHNA Vs. L RAGHUNATHA RAO
|
June 21, 2004 |
|
K JAYARAJ Vs. EXECUTIVE OFFICER CANTONMENT BOARD
|
January 8, 2004 |
|
K JAYARAJ Vs. STATE REP
|
September 28, 2004 |
|
K K MOHAN RAO Vs. NARRA RANGA RAO
|
June 25, 2004 |
|
K KANTHARATHNAMMA Vs. MUNICIPAL CORPN OF HYDERABAD
|
October 12, 2004 |
|
K KRISHNA APPALA NAIDU Vs. B SOHANLAL
|
April 30, 2004 |
|
K KRISHNA CHARY Vs. JAI KISAN ACCOCIATES BHONGIR
|
March 15, 2004 |
|
K MATURA BAI Vs. A SHIVA NAGESWAR RAO
|
March 4, 2004 |
|
K MOHD YOUSUF Vs. COMMISSIONER KADIRI MUNICIPAL ANANTAPUR
|
April 30, 2004 |
|
K NARSIMAN Vs. MATURI VENKATA SUBBA RAO ENGINEERING COLLEGE HYD
|
July 15, 2004 |
|
K NEELAKANTHA Vs. PATHIKOTTAI AGHAGIRI TRANSPORT CORPORATION LTD
|
April 8, 2004 |
|
K NEERAJAALIASRAJANI Vs. K NARSINGA RAO
|
April 5, 2004 |
|
K P LUTHER BABU Vs. REV J VIJAYARATHNAM
|
February 9, 2004 |
|
K PRASANTHA KUMAR Vs. STATE OF A P
|
July 30, 2004 |
|
K R SUBBARAYA MUDALIAR Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
|
June 29, 2004 |
|
K RAGHURAM REDDY Vs. SINGLE TRUSTEE
|
February 5, 2004 |
|
K RAJESWARI Vs. BHUGAL MAHATA
|
June 30, 2004 |
|
K RAMACHANDRA MURTHY Vs. M B GANGADHARAIAH SWAMY
|
September 28, 2004 |
|
K RAMACHANDRA RAO Vs. STATE OF A P
|
December 27, 2004 |
|
K RAMADEVI W/O K VENKATESWARA KUMAR Vs. P C KAMAL, INDUSTRIAL REDIT AND INVESTMENT CORPORA
|
June 24, 2004 |
|
K RAMI REDDY Vs. STATE OF A P
|
August 26, 2004 |
|
K RAMULU Vs. RETURNING OFFICER 190 KALVAKURTHI ASSEMBLY CONSTITUENCY
|
April 13, 2004 |
|
K S JAGADEESH Vs. S SYED
|
November 16, 2004 |
|
K S V RAJU Vs. UNION OF INDIA
|
August 12, 2004 |
|
K SARVESWARA RAO Vs. GOVERMENT OF A P
|
December 7, 2004 |
|
K Satyanarayana Vs. State of A P
|
October 28, 2004 |
|
K SATYAVATHI Vs. DHATRI MUTUALLY AIDED CO OP CREDIT SOCIETY LIMITED
|
March 31, 2004 |
|
K SHIVA GOUD Vs. GOVERMENT OF A P
|
June 25, 2004 |
|
K SOMASEKHAR Vs. DIST CO OPERATIVE SOCIETIES NIZAMABAD DIST NIZAMABAD
|
November 8, 2004 |
|
K SUJATHA Vs. GOVT OF A P
|
April 2, 2004 |
|
K T AFZAL KHAN Vs. KUNSETTY RAMESH BABU
|
December 31, 2004 |
|
K V Krishna Murthy J V Pulla Rao and Co Vs. Commissioner of Commercial Taxes
|
October 6, 2004 |
|
K V R ENTERPRISES PROP K SUBRAHAMANYAM Vs. MADRAS CEMENTS LTD
|
September 14, 2004 |
|
K VARALAKSHMI Vs. T V R C PRASAD
|
September 24, 2004 |
|
K VENKATA RAMA RAJU Vs. STATE OF A P
|
February 23, 2004 |
|
K VENUGOPALA RAO Vs. REGIONAL TRANSPORT OFFICER NALGONDA DISTRICT
|
July 14, 2004 |
|
K VIJAY KUMAR Vs. STATE OF A P
|
September 10, 2004 |
|
K VIJAYA BHARATHI Vs. GOVERMENT OF ANDHRA PRADESH
|
December 14, 2004 |
|
K VIJAYKUMAR Vs. N GURURAJ RAO
|
April 13, 2004 |
|
KADIAM VENKATA Vs. NIDADAVOLU MUNICIPALITY NIDADAVOLU
|
January 2, 2004 |
|
KAGITHALA SOMA RAJU Vs. STATE OF A P
|
April 1, 2004 |
|
KAKANI SUJATHA Vs. KAKANI LAKSHMAIAH
|
February 25, 2004 |
|
KAKI ANJULAMMA Vs. PONUGUMATI KOTESWARA RAO
|
November 16, 2004 |
|
KAKI ANJULAMMA Vs. PONUGUMATI KOTESWARA RAO
|
November 17, 2004 |
|
KAKUMANU JAYAPRASADA RAO Vs. STATE OF A P
|
August 20, 2004 |
|
KALAGA KRISHNA RAO Vs. KALAGA DIBBAIAH alias SURYA RAO
|
July 2, 2004 |
|
KALALA THIMMANNA Vs. KRISHNA REDDY
|
February 23, 2004 |
|
KALLA RAMAKRISHNA Vs. STATE ELECTION COMMISSION
|
October 26, 2004 |
|
KALLEM SHANKAR REDDY Vs. STATE OF A P
|
April 9, 2004 |
|
KALVA SUNDER REDDY Vs. MANDALA SUDHAKAR REDDY
|
August 13, 2004 |
|
KAMARAPU SIVAKUMAR Vs. SIRIMALLA ASHOK
|
February 3, 2004 |
|
KAMBAPU RAMKRISHNA Vs. STATE OF A P
|
November 11, 2004 |
|
KAMBHAMETTU JAYA BHARATHI Vs. KHAJA ABDUL MOIN BAIG DIED
|
April 6, 2004 |
|
KAMBHAMPATI SRINIVASA RAO Vs. KAMBHAMPATI VISHNUVARDHANA RAO
|
July 30, 2004 |
|
KAMBHAMPATI SRINIVASA RAO Vs. KAMBHAMPATI VISHNU VARDHANA RAO
|
July 13, 2004 |
|
KAMISETTY PEDDA VENKATA SUBBAMMA Vs. CHINNA KUMMAGANDLA VENKATAIAH
|
December 21, 2004 |
|
KANAKADURGA WINES Vs. GOVERNMENT OF A P
|
April 5, 2004 |
|
Kanchumoju Anna Rao Vs. State of A P
|
September 15, 2004 |
|
KANCHUPATI NAGESWARA RAO Vs. ALLA ANJANEYA REDDY
|
April 1, 2004 |
|
KANDURU SAMASUNDARAM Vs. B SATYANARAYANA AGARWAL
|
March 3, 2004 |
|
KANNA LAKSHMI NARAYANA Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 8, 2004 |
|
KARVETI RATHNAMMA Vs. NEW SUNBULK CARRIERS
|
December 31, 2004 |
|
KARVY SECURITIES LIMITED Vs. UNION OF INDIA
|
September 1, 2004 |
|
KASARABABA RAJESWARA RAO Vs. STATE OF A P
|
January 23, 2004 |
|
KATAKAM VISWANATHAM Vs. KATAKAM CHINA SRIRAMA MURTHY
|
February 24, 2004 |
|
KATAKAM YADAGIR and CO KHAMMAM Vs. C SURYA PRAKESH RAO
|
August 31, 2004 |
|
KATIPALLI YESAMMA Vs. D V SUBBAREDDY
|
April 2, 2004 |
|
KATKURI RAVINDER REDDY Vs. STATE OF A P
|
September 20, 2004 |
|
KATTA ANNAJI RAO Vs. NEMANI KRISHNARAJU SEKHAR
|
March 25, 2004 |
|
KATTHULAPALLI RAMACHANDRAIAH Vs. STATE OF A P
|
August 5, 2004 |
|
KAVILA VASUDEVA DAS Vs. UNION OF INDIA
|
November 16, 2004 |
|
KAVITHA GOUD Vs. NOOKALA SUDARSHAN REDDY
|
June 27, 2004 |
|
KELAKA RAMANA Vs. STATE
|
September 23, 2004 |
|
KELLA SANYASAPPALANAIDU Vs. MAHANTI PENTAYYA
|
April 2, 2004 |
|
KERI PUSHPANADHAM Vs. STATE OF A P
|
August 17, 2004 |
|
KHAJA HABEEBUDDIN Vs. IBRAHIM
|
March 5, 2004 |
|
Khasim Saheb Vs. Hanumanthu
|
September 8, 2004 |
|
KHASIM SAHEB Vs. S HANUMANTHU
|
November 8, 2004 |
|
KODIDASU VENKATARAMANA MURTHY Vs. BETHAPU GANGARAJU
|
October 12, 2004 |
|
KOILADA RAMANAMMA Vs. THUMMALA LAKSHMI
|
January 9, 2004 |
|
KOKKANTI RAJASEKHAR Vs. STATE OF A P
|
October 7, 2004 |
|
KOKKILIGADDA VEERASWAMY Vs. STATE OF A P
|
August 26, 2004 |
|
KOLA CHINNAIAH Vs. STATE OF A P
|
September 20, 2004 |
|
KOLASANI RAMULU Vs. JAGARLAMUDI REDHAKRISHNA MURTHY
|
January 27, 2004 |
|
KOLLA VENKATESWARLU Vs. ABDUL KAREEM
|
June 23, 2004 |
|
KOLLI BUTCHI KOTESWARA RAO Vs. DISTRICT LEVEL COMMITTEE
|
April 9, 2004 |
|
KOMALLAPLLI RAMA VENKATA DANDAPANI Vs. STATE OF ANDHRA PRADESH
|
January 7, 2004 |
|
KOMARAMJERI PEDAMUNUSWAMY Vs. GOVT OF A P
|
January 20, 2004 |
|
KOMATIREDDY RAMACHANDRA REDDY Vs. Y MARAMMA
|
April 7, 2004 |
|
KOMMINENI THIRUPATHAMMA Vs. KORITALA VEERAIAH
|
December 14, 2004 |
|
KOMMOJI KIRAN KUMAR ALIAS KIRAN Vs. STATE OF ANDHRA PRADESH
|
October 25, 2004 |
|
KOMMULA KARUNA Vs. STATE OF A P
|
September 24, 2004 |
|
KOMPELLI VENKATAIAH Vs. MOHD AFZAL MIYA
|
June 17, 2004 |
|
KONA VENKANNA Vs. DISTRICT COLLECTOR KAKINADA EAST DISTRICT
|
April 30, 2004 |
|
KONA VENKANNA Vs. DISTRICT COLLECTOR KAKINADA
|
April 13, 2004 |
|
KONATI SWAMANNA Vs. GOLLA VENKATASWAMY
|
February 7, 2004 |
|
Kondaveeti Brahmam Vs. State rep
|
August 23, 2004 |
|
KONDURU MEERA SAHEB Vs. POLINATI BHEEMAYYA
|
April 1, 2004 |
|
KONKIMALLA VENKATA SURESH Vs. STATE OF A P
|
July 19, 2004 |
|
KORE GOPAL Vs. JETTI PUNNAIAH
|
June 30, 2004 |
|
KORE GOPAL Vs. JETTI PUNNAIAH
|
June 13, 2004 |
|
KORIPALLI RAM KRISHNA RAO Vs. STATE BANK OF HYDERABAD
|
December 2, 2004 |
|
KORRU REDDI KUMAR Vs. M SURESH KUMAR REDDY
|
March 26, 2004 |
|
KORRU REDDI KUMAR Vs. M SURESH KUMAR REDDY
|
March 6, 2004 |
|
KOSIGI YADAIAH Vs. DEPUTY COLLECTOR AND MANDAL REVENUE OFFICER SAROORNAGAR MANDAL
|
February 23, 2004 |
|
KOSURU GUPTESWARA RAO Vs. CHARAKANA SREEENU
|
June 21, 2004 |
|
KOTA HARIPRASAD Vs. LEGADAPATI VENKATAIAH
|
July 12, 2004 |
|
KOTAK MAHINDRA PRIMUS LTD Vs. S LAXMANA RAO
|
August 13, 2004 |
|
KOTAK MAHINDRA PRIMUS LTD Vs. S LAXMANA RAO
|
August 30, 2004 |
|
KOTAMREDDY BALARAMI REDDY Vs. KONDANDARAMASWAMY TEMPLE
|
October 4, 2004 |
|
KOTHALANKA DURGA VARA PRASADA RAO Vs. DATLA CHANDRAIAH
|
January 27, 2004 |
|
KOTHARI GROUP OF FINANCIERS Vs. K MURALIDHAR
|
February 5, 2004 |
|
KOTI JOHN Vs. VICE CHANCELLORE ANDHRA PRADESH UNIVERSITY VISAKHAPATNAM
|
August 13, 2004 |
|
KREBS BIO CHEMICALS LTD Vs. GAYATRI SUGAR COMPLEX LTD
|
September 3, 2004 |
|
KRISHNA CHAITANYA DEGREE COLLEGE NELLORE Vs. VENKATESWARA UNIVERSITY TRUPATHI
|
August 20, 2004 |
|
KRISHNA FOODS and ACQUA MINERALS Vs. GOVERMENT OF INDIA
|
September 30, 2004 |
|
KRISHNAM RAJU FINANCES A PROPRIETORY Vs. ABIDA SULTANA
|
March 16, 2004 |
|
Krishnappa Sekhar Vs. State
|
September 28, 2004 |
|
KUDASU RAJANNA ADILABAD Vs. STATE OF U P
|
September 1, 2004 |
|
KUMAR SPIRITS PVT LTD Vs. STATE OF A P
|
August 16, 2004 |
|
KUMARS METALLUGICAL CORPN LTD Vs. COMMERCIAL TAX OFFICER
|
August 27, 2004 |
|
KUMMARI JANGAIAH Vs. SOMAVARAPU SAVITHRI
|
November 11, 2004 |
|
Kundurthi Ranganadham Vs. Puli Ragaiah
|
March 23, 2004 |
|
KUNDURTHI RANGANADHAM Vs. PULI RAGAIAH
|
March 26, 2004 |
|
KUNISETTI APPARAO, S/O GOPAIAH Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
|
October 5, 2004 |
|
KUNISETTI SAMBRAJYAM Vs. SRIRAM CHENCHU
|
December 13, 2004 |
|
KUPPILI SURYA RAO Vs. STATE OF A P
|
August 13, 2004 |
|
KURAPATI NAGESWARA GUPTA Vs. MADAN SEKHAR
|
January 6, 2004 |
|
KURIMINELLI CHINNA Vs. STATE OF A P
|
February 15, 2004 |
|
KUSAM SATYANARAYANA REDDY Vs. KUSUM SAMBRAJYAMMA
|
January 23, 2004 |
|
KVR ENTERPRISES Vs. MADRAS CEMENTS LTD
|
September 16, 2004 |
|
L LALITHA KUMARI Vs. M THIPPE SWAMY
|
December 1, 2004 |
|
L ROYAL REDDY Vs. GOVT OF A P
|
February 5, 2004 |
|
L SHANKARAIAH Vs. UNION OF INDIA
|
November 5, 2004 |
|
LABOUR LIBERATION FRONT MAHABOOBNAGAR Vs. STATE OF A P
|
December 29, 2004 |
|
LAKAKULA SUJATHA Vs. THUMMU MANEMMA
|
January 22, 2004 |
|
LAKSHMI CONSTRUCTION A PARTNERSHIP FIRM Vs. GOVT OF A P
|
February 26, 2004 |
|
LAKSHMI METAL INDUSTRIES AND CONSTRUCTIONS Vs. COMMISSIONERATE OF TENDERS
|
November 19, 2004 |
|
LALITHA KUMARI Vs. ANNAM SRINIVASA RAO
|
March 25, 2004 |
|
LANCO KALAHASTHI CASTINGS LIMITED HYDERABAD Vs. LANCO INDUSTRIES LIMITED HYDERABAD
|
February 2, 2004 |
|
LANCO KALAHASTHI CASTINGS LTD Vs. REGISTRAR OF COMPANIES
|
February 20, 2004 |
|
LANCO KONDAPALLI POWER P LTD Vs. TRANSMISSION CORPN OF A P
|
October 5, 2004 |
|
LANCO KONDAPALLI POWER P LTD Vs. TRANSMISSION CORPORATION OF A P
|
October 15, 2004 |
|
LAND ACQUISITION OFFICER CUM R Vs. MEKALA PANDU
|
March 9, 2004 |
|
LANKA NIRMALA DEVI Vs. V RAMA DEVI
|
December 31, 2004 |
|
LATE NAWAB BASHEER JUNG Vs. LATEEFUDDIN KHAN
|
October 14, 2004 |
|
LESLEY JACOB Vs. INDIAN COUNCIL FOR CULTURAL RELATIONS ICCR NEW DELHI
|
March 6, 2004 |
|
LESLEY JACOB Vs. INDIAN COUNCIL FOR RELATIONS I C C R
|
March 26, 2004 |
|
LOLAPU CHINNANNA Vs. STATE OF A P
|
July 20, 2004 |
|
LOLAPU CHINNANNA Vs. STATE OF ANDHRA PRADESH
|
July 13, 2004 |
|
Lt Col K D Rana Vs. Chief of Army Staff Army Headquarters
|
December 20, 2004 |
|
LUTHERAN HIGH SCHOOL Vs. DISTRICT EDUCATION OFFICER EAST GODAVARI
|
September 10, 2004 |
|
M A BASITH Vs. LAND ACQUISITION OFFICER
|
December 20, 2004 |
|
M ANJAIAH S O NARASIMHA Vs. REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION
|
February 19, 2004 |
|
M Appalanaidu Vs. State of A P
|
September 11, 2004 |
|
M APPALANAIDU Vs. STATE OF A P
|
November 9, 2004 |
|
M B JAYANTHI Vs. P REKHA EVANGELINE
|
November 29, 2004 |
|
M BUTCHI REDDY Vs. REVENUE DIVISIONAL OFFICER
|
November 10, 2004 |
|
M CHINA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
July 13, 2004 |
|
M CHINA GOPALA KRISHNA Vs. STATE OF A P
|
July 30, 2004 |
|
M D A P STATE CORPORATION BANK LTD Vs. LABOUR COURT II
|
June 18, 2004 |
|
M DEVA NARAYANA REDDY Vs. GOVT OF A P REVENUE
|
January 23, 2004 |
|
M F H KHAN NAYYAR Vs. MOHD BABAR
|
October 25, 2004 |
|
M GOIRI DEVI Vs. GUNDLA RAMESH BABU
|
February 13, 2004 |
|
M KASTURI Vs. SENIOR DEPUTY DIRECTOR GENERAL BSNL
|
October 14, 2004 |
|
M KEMPAIAH Vs. H AHALYA
|
December 31, 2004 |
|
M KESHAVULU Vs. M YELLAMMA DIED
|
November 16, 2004 |
|
M KISHAN Vs. STATE
|
January 28, 2004 |
|
M KRISHNA RANGAIAH Vs. GENERAL MANAGER S C RAILWAY SECUNDERABAD
|
March 10, 2004 |
|
M KRISHNA RANGAIAH Vs. UNION OF INDIA
|
March 10, 2004 |
|
M LAKSHMAN Vs. V T RAO
|
August 5, 2004 |
|
M MOHAN BABU Vs. MEDASANI ANANDA NAIDU
|
December 14, 2004 |
|
M MUNI REDDY Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
December 8, 2004 |
|
M MUTHAMMA Vs. E ANTHA LAKSHMI BAI
|
February 24, 2004 |
|
M NAGAMMA Vs. D A NATHAN
|
July 30, 2004 |
|
M NANDA KISHORE NAIK Vs. GENERAL MANAGER INDIAN OIL CORPN LTD
|
November 5, 2004 |
|
M PARVATHA VARDHANAMMA Vs. U VENKAYAMMA DIED
|
June 18, 2004 |
|
M Pentu Vs. State of A P Rep
|
October 29, 2004 |
|
M PRABHAKAR REDDY Vs. JAGADISH PRAKASH VIJAYAWARGI
|
February 12, 2004 |
|
M PRASAD S/O INNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY
|
August 12, 2004 |
|
M R REDDY COLLEGE OF EDUCATION Vs. REGISTRAR KAKATIYA UNIVERSITY
|
November 29, 2004 |
|
M RAGHAVA RANI Vs. GOVERNMENT OF A P
|
June 18, 2004 |
|
M RAJESHAM S/O BHUMAIAH Vs. A P TRANSMISSION CORPORATION LIMITED REP BY ITS CH
|
October 28, 2004 |
|
M RAMABHADRA RAO Vs. GOVT OF A P
|
December 7, 2004 |
|
M RAMESH BABU Vs. STATE OF A P
|
October 11, 2004 |
|
M RANGA RAO Vs. APSRTC
|
August 26, 2004 |
|
M SANKARA REDDY Vs. POTTI SREE RAMULU TELUGU UNIVERSITY
|
November 22, 2004 |
|
M SARASWATHI Vs. MANDAL REVENUE OFFICER NAGAR
|
July 27, 2004 |
|
M SARVESHWAR RAO Vs. STATE OF A P
|
October 25, 2004 |
|
M SEKHARA REDDY Vs. M SATYANARAYANA
|
February 4, 2004 |
|
M SHOBHAN KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
November 29, 2004 |
|
M SOMESWAR REDDY Vs. R PRAVEEN REDDY
|
February 27, 2004 |
|
M SOMESWAR REDDY Vs. AJAY BHANU VANAMALI
|
February 27, 2004 |
|
M SREENIVAS REDDY Vs. UNION OF INDIA
|
August 17, 2004 |
|
M SRINIVASA CHARYULU Vs. DISTRICT REGISTRAR
|
August 2, 2004 |
|
M SUDHAKAR REDDY Vs. A P HOUSING BOARD NAKKALAGUTTA HANAMKINDA WARANGAL DIST
|
February 10, 2004 |
|
M SUNIL CHAKRAVARTHY Vs. PRINCIPAL SREEKALAHASTEESWARA INSTITUTE OF TECHNOLOGY SRKIKALAHASTI CHITTOOR
|
November 26, 2004 |
|
M SURYA RAO Vs. DIST COLLECTOR LAND ACQUISITION
|
April 30, 2004 |
|
M VARALAKSHMI Vs. K MAHADEVA SASTRY
|
June 22, 2004 |
|
M VENKATA RAMANA Vs. STATE OF A P
|
June 21, 2004 |
|
M VERRANNA Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYD
|
June 21, 2004 |
|
M YADAGIRI REDDY Vs. K RAMA
|
September 2, 2004 |
|
M YADAGIRI REDDY Vs. V C BRAHMANNA
|
December 3, 2004 |
|
M. VENKATACHALAPATHI Vs. THE DY. COMMERCIAL TAX OFFICER
|
September 7, 2004 |
|
M/S. GAIL (INDIA) LTD. Vs. M/S. NAGARJUNA CERACHEM PVT. LTD.
|
August 17, 2004 |
|
MACHA GANGADHAR Vs. MACHA GANGARAM
|
August 3, 2004 |
|
MADHUCON SINOHYDRO JOINT VENTURE Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 16, 2004 |
|
MADHUKURI RAGHU RAM MURTHY Vs. KOYYADA SAKKU BAI
|
September 28, 2004 |
|
MADIVI KHANNAIAH CENTRAL PRISON WARANGAL Vs. STATE OF A P
|
October 12, 2004 |
|
MADRASA AHIE SUNNATH BAHRUL ULOON Vs. STATE OF ANDHRA PRADESH
|
February 10, 2004 |
|
Magam Venkateswerlu Vs. State of A P
|
September 28, 2004 |
|
MAHABOOB VALI Vs. S SUDHAKAR
|
June 21, 2004 |
|
MAHABUBNAGAR HOUSING BOARD ALLOTTEES AND AGREEMENT PURCHASERS WELFARE ASSOCIATION Vs. LAND ACQUISITION OFFICER REVENUE OFFICER MAHABUBNAGAR
|
July 5, 2004 |
|
MAHARAJA ALAK NARAYANA SCIENCE and ARTS SOCIETY MANSAS VIZIANAGARAMA Vs. BUDDARAJU SAROJINI
|
December 14, 2004 |
|
MAHARASHTRA APEX CORPN LTD Vs. SPARTEX CERAMICS INDIA LTD
|
June 18, 2004 |
|
MAHAVIR PERSHAD Vs. COLLECTOR
|
September 21, 2004 |
|
MAHBOOB KHAN Vs. MOHD KHAJA
|
December 23, 2004 |
|
MAHBOOB KHAN Vs. MOHD KHAJA
|
November 3, 2004 |
|
MAHENDERKAR CHANDRASEKHAR Vs. MAHENDERKAR NAGAMANI BAI
|
March 11, 2004 |
|
MAHESH MANCHANDAR GARGE Vs. STATE OF ANDHRA PRADESH
|
November 26, 2004 |
|
MAKKAJI RAM RAJ Vs. STATE OF A P
|
October 13, 2004 |
|
Mala Aswarthappa Vs. State of A P
|
September 16, 2004 |
|
MALDAR MAHABOOB SAB Vs. ALLABAKASH
|
January 2, 2004 |
|
MALLELA PEDA VENKATESWARA REDDY Vs. SUB DIVISIONAL POLICE OFFICER KANDUKURU HYDERABAD
|
October 26, 2004 |
|
MALLIKARJUN Vs. SHIVARAJAPPA
|
August 4, 2004 |
|
MALLIPEDDY SESHAIAH DIED Vs. NADENDLA TULASAMMA DIED
|
October 29, 2004 |
|
MAMIDI APPARAO Vs. STATE OF ANDHRA PRADESH
|
July 29, 2004 |
|
MANAGER B C RAILWAY SECUNDERABAD Vs. K PARVATHAMMA
|
July 21, 2004 |
|
MANAGER INDIAN OVERSES BANK Vs. K MANI
|
January 2, 2004 |
|
MANAGER UNITED INDIA INSURANCE CO LTD Vs. UMMADI SHAKUNTALA
|
August 10, 2004 |
|
MANAGING DIRECTOR A P DAIRY DEVELOPMENT CO OPERATION FEDERATION LTD Vs. PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 28, 2004 |
|
MANAGING DIRECTOR A P S R T C Vs. V JAYALAKSHMI
|
September 29, 2004 |
|
MANAGING DIRECTOR APSRTC MUSHIRABAD Vs. PITTALA MANEMMA
|
April 13, 2004 |
|
MANDADI KRISHNA REDDY Vs. GUGGULA SREENIVAS REDDY
|
September 13, 2004 |
|
MANDAKINI NAIK Vs. G K NAIK
|
March 3, 2004 |
|
MANI ENTERPRISES HYDERABAD Vs. VASAVI CO OPERATIVE URBAN BANK LIMITED MALAKPET HYDERABAD
|
February 17, 2004 |
|
MANIK HALDER Vs. POLAMRAJU LAVANYA
|
December 15, 2004 |
|
MANKENA RANGAIAH Vs. STATE OF A P
|
October 13, 2004 |
|
MANNE KRISHNA VENI Vs. RANGISETTI PAVAN KUMAR
|
September 30, 2004 |
|
MANTHRALA CHANDRAKALA Vs. MANDAN JANAKIRAM SINGH
|
July 13, 2004 |
|
MARAGONI NARSIMHA Vs. STATE OF A P
|
September 29, 2004 |
|
MARBANC FINANCIAL SERVICE LTD Vs. CHILIPI KRISH GARMENTS PVT LTD
|
November 9, 2004 |
|
MARKAPURAM PRASAD Vs. MADA SUBBARAIDU
|
November 23, 2004 |
|
MARTHALA CHANDRA SEKHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
November 4, 2004 |
|
MARUTHI INDUSTRIES TIMBER MERCHANTS Vs. DIVISIONAL RAILWAY MANAGER
|
September 23, 2004 |
|
MASARATH JEHAN BEGUM Vs. GOVERMENT OF A P
|
October 27, 2004 |
|
MASNA BHAGYA LAXMI Vs. MASNA VEERA BHADRUDU
|
February 26, 2004 |
|
MASTER PRADHEER GUPTA Vs. UNION OF INDIA
|
March 31, 2004 |
|
MATTA PRASAD Vs. STATE
|
October 27, 2004 |
|
Mattam Chiranijeevi Naidu Vs. State of A P rep
|
October 26, 2004 |
|
MD IBRAHIM Vs. STATE OF A P
|
October 6, 2004 |
|
MD IQBAL Vs. SUSHEELA AGARWAL
|
April 27, 2004 |
|
MD NIZAMUDDIN Vs. STATE OF A P
|
September 30, 2004 |
|
MD RASHEED Vs. SUSHEELA AGARWAL
|
April 27, 2004 |
|
MD YOUSUF Vs. STATE OF A P
|
August 3, 2004 |
|
MEDURI SURYAPRAKASH RAO Vs. MEDURI SYMALA
|
September 16, 2004 |
|
MEENA DEGALA Vs. STATE OF A P
|
September 23, 2004 |
|
MEKA SURYANARAYANA Vs. REGIONAL COMMR
|
December 21, 2004 |
|
MIC ELECTRONICS LTD Vs. UNION OF INDIA
|
November 8, 2004 |
|
MIDDOLLA HARIJANA THIMMAIAH Vs. STATE OF A P
|
July 19, 2004 |
|
MIDDOLLA HARIJANA THIMMAIAH ALIAS THIMMAPPA Vs. STATE OF A P
|
February 23, 2004 |
|
MIDDOLLA HARJANA THIMMAIAH Vs. STATE OF A P
|
April 28, 2004 |
|
MIR MUZZFAR HUSSAIN KHAN Vs. ANDHRA PRADESH WAKF BOARD
|
February 4, 2004 |
|
MIR SARDAR ALI Vs. MANDAL REVENUE OFFICER KESERA MANDAL R R DISTRICT
|
February 9, 2004 |
|
MIRYALA KAVITHA ALIAS YADAMMA Vs. MIRYALA KRISHNAIH
|
April 22, 2004 |
|
MIRZA RAHEEM BAIG Vs. MIRZA MAHAMOOD BAIG
|
February 4, 2004 |
|
MODUGULA MALLIKARJUNA REDDY Vs. GOVERMENT OF A P
|
September 1, 2004 |
|
MOHAMAD YACUB Vs. STATE OF A P
|
October 5, 2004 |
|
MOHAMMAD ABDUL HAKEEM Vs. NAIYAZ AHMED
|
February 24, 2004 |
|
MOHAMMAD ABDUL KAREEM CHIKALGUDA Vs. ANDHRA PRADESH STATE WAKF BOARD
|
February 17, 2004 |
|
MOHAMMAD ABDUL QAYYUM Vs. UNION OF INDIA
|
February 26, 2004 |
|
MOHAMMAD NIZAMUDDIN Vs. BHAGWANDAS ASAWA
|
February 10, 2004 |
|
MOHAMMAD QUTUBUDDIN Vs. M MALLA REDDY
|
July 12, 2004 |
|
MOHAMMAD ZAHEERUDDIN Vs. MOHAMMAD YOUSUFUDDIN MANSOOR
|
February 16, 2004 |
|
MOHAMMED ABDUL HUQ Vs. SECRETARY TO THE GOVT EDUCATION DEPT
|
October 4, 2004 |
|
MOHAMMED ABDULLAH BUTUK Vs. ZAINAB BEGUM
|
April 9, 2004 |
|
MOHAMMED AGHMED ALIAS RAJA Vs. STATE
|
September 28, 2004 |
|
MOHAMMED ALI NAYYAR Vs. AHRAZ HUSSAIN
|
October 11, 2004 |
|
MOHAMMED IKRAMUL QUADIR Vs. MOHAMMED AMAANUL QUADIR
|
February 27, 2004 |
|
MOHAMMED SALABATH KHAN Vs. R SRINIVAS RAO
|
January 27, 2004 |
|
MOHAMMED SALABATH KHAN Vs. R SRINIVAS RAO
|
January 7, 2004 |
|
MOHD AAHAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
August 19, 2004 |
|
MOHD ABDUL RAHEEM ALIAS RAHMAN Vs. STATE OF ANDHRA PRADESH
|
November 25, 2004 |
|
MOHD ABDUL REHAMAN QUADRI Vs. P GANGADHAR RAO
|
June 29, 2004 |
|
MOHD AFZAL Vs. SHAIK HABEEB
|
February 11, 2004 |
|
MOHD HYDER KHAN Vs. MOHD ABDUL GAFOOR KHAN
|
September 14, 2004 |
|
MOHD KHAJA PASHA Vs. MOHD ALI
|
August 6, 2004 |
|
MOHD NASRULLAH KHAN Vs. REGIONAL PASSPORT OFFICER
|
November 4, 2004 |
|
MOHD SHAMIM UL HAQ Vs. MOHD KHAJA MOINUDDIN
|
August 10, 2004 |
|
MOHMMED GOUSE PASHA Vs. TUMMALA VENKATA KRISHNA RAO
|
December 10, 2004 |
|
MOPARTHI KOTESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
|
December 27, 2004 |
|
MUCHAKURTHY NAGABHUSHANAM Vs. STATE OF A P
|
August 31, 2004 |
|
MUKUNDALAL MISRA S O KANNAYALAL MISRA Vs. SPECIAL DEPUTY COLLECTOR
|
March 12, 2004 |
|
MULLA ALAMSABGARI DASTIGIRI Vs. B PULLAMMA
|
February 5, 2004 |
|
MUNICIPAL CORPORATION OF HYDERABAD Vs. GOPI BAI
|
February 10, 2004 |
|
MUNICIPAL CORPORATION OF HYDERABAD Vs. STATE OF A P
|
April 23, 2004 |
|
MUNICIPAL COUNCIL KAKINADA MUNICIPALITY Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 20, 2004 |
|
MUNICIPAL COUNCIL NIZAMABAD Vs. CENTRAL WAREHOUSING CORPORATION NIZAMABAD
|
December 15, 2004 |
|
Municipal Council Nizamabad Vs. Central Warehousing Corporation Nizamabad
|
December 12, 2004 |
|
MUNJAM PRASAD Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIFE IN
|
October 11, 2004 |
|
MURALI MOHAN NAIDU Vs. ISKALA NADI RAMANNA
|
January 6, 2004 |
|
MUSKU MALLAIAH Vs. STATE OF A P
|
October 8, 2004 |
|
MUSKU PENTU IN CENTRAL PRISON WARANGAL Vs. STATE OF A P
|
October 29, 2004 |
|
Mutcha Veeranna Veera Reddy Vs. State of A P
|
September 22, 2004 |
|
MUZAFAR ALI Vs. DISTRICT COLLECTOR
|
December 6, 2004 |
|
MYGAPULLA SATYANARAYANA Vs. STATE OF A P
|
September 23, 2004 |
|
MYKALA HANUMAIAH Vs. GOVERNMENT OF A P FISHERIES DEPT
|
February 25, 2004 |
|
N ANANTHA KUMAR Vs. P ANJANEYULU
|
January 20, 2004 |
|
N ARUNDHATHI Vs. IBP COMPANY LTD
|
November 1, 2004 |
|
N BAL REDDY Vs. REVENUE DIVISIONAL OFFICER HYDERABAD EAST
|
February 3, 2004 |
|
N BALRAJU Vs. G VIDHYADHAR
|
June 22, 2004 |
|
N BUCHILINGAM Vs. UNION OF INDIA
|
September 20, 2004 |
|
N DANDAPANI Vs. STATE OF A P
|
December 22, 2004 |
|
N DOLENDRA PRASAD Vs. GOVERMENT OF A P
|
November 18, 2004 |
|
N GOVERDHAN REDDY Vs. INDRANI FINANCIERS
|
August 20, 2004 |
|
N KAVITHA Vs. N VEERAIAH
|
December 27, 2004 |
|
N MALLAKANTI Vs. CHENNAKESAVA SWAMY TEMPLE GARGEYAPURAM VILLAGE KURNOOL
|
January 20, 2004 |
|
N NANCHARAIAH Vs. GIRIJAN COOPERATIVE CORPORATION LIMITED
|
July 17, 2004 |
|
N R SRINIVAS Vs. MADDURI MALLAREDDY
|
November 25, 2004 |
|
N RANGARAO Vs. N HANUMANTHA RAO
|
August 17, 2004 |
|
N SESHAGIRI RAO Vs. TRANSMISSION CORPORATION OF A P LTD
|
December 10, 2004 |
|
N SHIVA MOHANA REDDY Vs. APARNA REDDY
|
September 3, 2004 |
|
N SREE RAMUDU Vs. N LAHARI
|
June 24, 2004 |
|
N SRIKANTH KUMAR Vs. GOVERMENT OF A P
|
August 30, 2004 |
|
N TIRUPATAIAH Vs. DISTRICT PANCHAYAT OFFICER NELLORE
|
November 3, 2004 |
|
N VASANTHALAL CHUNILAL SHAH Vs. STATE OF A P
|
November 26, 2004 |
|
N VITTAL Vs. GIRREDDI SURYANARAYANA REDDY
|
September 28, 2004 |
|
NABI SHAREEF Vs. STATE OF ANDHRA PRADESH
|
April 21, 2004 |
|
NAGARJUNA CERACHEM P LTD Vs. GAIL INDIA LTD
|
August 17, 2004 |
|
NAGIREDDI LAKSHMI Vs. NAGIREDDI NAGARAJU
|
June 25, 2004 |
|
NAGIRIPADU JAYA RAMAIAH Vs. SOMASILA GOPALA KIRSHNA
|
March 23, 2004 |
|
NAGIRIPADU JAYA RAMAIAH Vs. SOMASILA GOPALA KRISHNA
|
March 3, 2004 |
|
NAGISETTY NAGAIAH Vs. STATE OF ANDHRA PRADESH
|
July 16, 2004 |
|
NAKIREDDY RAJAVVA Vs. YAPRALA NARASIMHA REDDY
|
March 5, 2004 |
|
NALABANDHU KONDAIAH Vs. STATE OF A P
|
October 6, 2004 |
|
NALAMOTHO SAIBABA NAIDU Vs. POTHALA LAKSHMIBAYAMMA
|
December 3, 2004 |
|
NALLA LALCHAIAH Vs. ABDUL RAZAK
|
February 6, 2004 |
|
NALLOLLA RAJAIAH Vs. PRAGA TOOLS OFFICER CO OP HOUSING SOC
|
July 26, 2004 |
|
NAMALA RAMACHANDRA RAO Vs. KAKILETI BHASKARA RAMA MURTHY
|
January 7, 2004 |
|
NANDIPATI ARUNA KUMATRI Vs. ANDHRA BANK KURNOOL
|
March 16, 2004 |
|
NANIK RAM Vs. BAVARLAL DIED
|
September 13, 2004 |
|
NANU Vs. GHOUSE MOHINUDDIN
|
June 23, 2004 |
|
NARABOYINA KULLAYAPPA Vs. STATE OF A P
|
August 18, 2004 |
|
NARAVA SIVA PRASAD Vs. STATE
|
October 1, 2004 |
|
NARENDER GOPAL BALDWA Vs. DIRECTOR TOWN AND COUNTRY PLANNING HYDERABAD
|
January 22, 2004 |
|
NATIONAL ALUMINIUM COMPANY LIMITED Vs. GERALD METALS
|
February 3, 2004 |
|
NATIONAL INSTITUTE OF DENTAL TECHNOLOGY Vs. DENTAL COUNCIL
|
November 30, 2004 |
|
NATIONAL INSTITUTE OF DENTAL TECHNOLOGY Vs. DENTAL COUNCIL
|
November 13, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. M LALITHA
|
November 16, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. SUSRU SEA FOODS
|
December 17, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED BRANCH OFFICE HINDUPUR Vs. SOWMYA
|
March 9, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED REP Vs. PADMA TOBACCO COMPANY PALATIPADU
|
March 31, 2004 |
|
NATIONAL INSURANCE COMPANY LIMITED VIJAYAWADA Vs. RANGU ANJAMMA
|
July 5, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. G MOHAMMED RAFIQ
|
July 7, 2004 |
|
NATIONAL INSURANCE COMPANY LTD Vs. B RAMAGOUD
|
March 22, 2004 |
|
NATIONAL MINERAL DEVELOPMENT CORP LTD Vs. COMMERCIAL TAX OFFICER
|
June 29, 2004 |
|
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. ELECTRO FLUX P LTD
|
October 27, 2004 |
|
NATRAJ STEELS P LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
October 27, 2004 |
|
NAVATHA MAHILA MANDALI MAHILA QUARTER M R PALLE TIRAPATHI Vs. GOVT OF A P
|
February 10, 2004 |
|
NAZEER AHMED Vs. EXECUTIVE ENGINEER A P HOUSING BOARD
|
December 13, 2004 |
|
NAZEER HUSSAIN Vs. FAROOQ ALI
|
February 5, 2004 |
|
NEELAKANTAPPA Vs. M MUNIRATHNAM
|
November 10, 2004 |
|
NELAPATI LUKA BABU Vs. STATE OF ANDHRA PRADESH
|
November 10, 2004 |
|
NELAPATLA PULLAYYA Vs. STATE
|
August 3, 2004 |
|
NELATURI VENKATAMMA Vs. PERUBOINI SREENIVASARAO
|
March 25, 2004 |
|
NELLORE ARYA VYSYA BULLION MERCHANTS Vs. K BHASKAR RAO
|
March 22, 2004 |
|
NELLURI SAMBASIVA RAO Vs. B RAMAPRASADAM
|
November 4, 2004 |
|
NEMBULA ANJANEYULU Vs. VIGNESWARA SWAMY TEMPLE BHIMAVARAM
|
November 4, 2004 |
|
NENAVATH BASU Vs. CH SEETHA
|
June 14, 2004 |
|
NESE SULTHAN NARAYANASWAMY Vs. STATE OF A P
|
January 28, 2004 |
|
NEW INDIA ANSSURANCE CO LTD Vs. VUNDRALLA SANTOSH KUMAR
|
March 12, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. DASARI VIJAYA
|
March 10, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAIK MOULALI
|
March 4, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. T M CHAYAPATHI
|
July 1, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. V RAMACHANDRA NAIDU
|
July 12, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. ARE POSHANNA
|
September 29, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. IMTIAZ AHMEAD
|
September 24, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. BHIMAVARAPU PRAATHAP
|
October 7, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. SINDA RAM KRISHNA
|
September 2, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
October 28, 2004 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MALAVATH BHEELYA
|
July 6, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. DEVALLA CHINNAIAH
|
November 11, 2004 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PALAGIRI HASSAN
|
December 31, 2004 |
|
NEW INDIA INSURANCE COMPANY LTD Vs. SYED JAHEERA
|
August 26, 2004 |
|
NEW TECH PESTICIDES LTD Vs. PAVAN COMMERCIAL CORPORATION
|
November 8, 2004 |
|
NIMMAKA JAYA RAJU Vs. SATRUCHARLA VIJAYA RAMA RAJU
|
January 30, 2004 |
|
NIMMAKA JAYA RAJU Vs. SATRUCHARLA VIJAYA RAMA RAJU
|
January 13, 2004 |
|
NIRDOSH ENTERPRISES HYDERABAD Vs. STATE OF A P
|
July 16, 2004 |
|
NITCHENAMETLA SUBRAYUDU Vs. NOOKALA SUBRAMANYAM
|
February 3, 2004 |
|
NITYA LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER HYDERABAD
|
August 16, 2004 |
|
NIZAM SUGARS LTD Vs. CHELIKANI SRI RANGANAYAKULU
|
September 29, 2004 |
|
NIZAMUDDIN Vs. NARSAPPA
|
June 22, 2004 |
|
NIZAMUDDIN PEER AHMED Vs. M NAGESHWAR RAO
|
April 27, 2004 |
|
NUIRI SOLVEXTRACT P LTD Vs. S L S AHMED
|
August 11, 2004 |
|
ODUGU VEERAAIAH Vs. STATE OF A P
|
March 15, 2004 |
|
OIL AND NATURAL GAS COMMISSION Vs. GOVERNMENT OF A P
|
September 3, 2004 |
|
OM SAI BUILDERS AND CONSTRUCTIONS Vs. III SENIOR CIVIL JUDGE CITY CIVIL COURT
|
September 23, 2004 |
|
OMPRAKASH GUPTA Vs. GOVERNMENT OF A P
|
January 23, 2004 |
|
ONAWAY ENGINEERING PRIVATE LTD Vs. STATE OF A P
|
September 3, 2004 |
|
ORIENTAL BANK OF COMMERCE Vs. VISION NEONA
|
July 23, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. B T LAXMI SURESH
|
August 12, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. KADIAM YESTORAMA
|
October 1, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. DONEPUDI VENKAIAH
|
June 16, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. DEGALA SATYANARAYANAMMA
|
June 18, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. N RAMANNA
|
November 24, 2004 |
|
ORIENTAL INSURANCE CO LTD KURNOOL Vs. VADDE THIMMANNA
|
March 8, 2004 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOTURU SRINIVASA RAO
|
September 28, 2004 |
|
OSMAN AMJAD KHAN Vs. K GANGA REEDY
|
January 2, 2004 |
|
OSMANIA UNIVERSITY HYDERABAD Vs. GOVT OF A P REVENUE DEPT
|
January 27, 2004 |
|
P BHARATH BHUSHAN Vs. GOVERNMENT OF A P
|
November 30, 2004 |
|
P BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH
|
October 7, 2004 |
|
P DAMODAR RAO Vs. MUNICIPAL CORPN OF HYDERABAD
|
September 30, 2004 |
|
P DHANAVATHI Vs. P RADHA BAI
|
August 16, 2004 |
|
P DIVYA Vs. P JAYENDER RAO
|
March 17, 2004 |
|
P GOWTHAM REDDY Vs. STATE OF A P
|
June 21, 2004 |
|
P JAYARAMAIAH Vs. ARAONDA MUNEMMA
|
July 9, 2004 |
|
P KASI REDDY KRISHNA REDDY Vs. STATE OF A P
|
October 14, 2004 |
|
P KONDA BASU Vs. STATE OF ANDHRA PRADESH
|
October 6, 2004 |
|
P KONDA BASU Vs. STATE OF A P
|
October 26, 2004 |
|
P KRISHNA Vs. K RAJAMANI
|
January 21, 2004 |
|
P LAXMAN RAO Vs. STATE OF A P
|
December 15, 2004 |
|
P MURALI RAO Vs. RAGHUNATHA RAO GHATGE
|
December 15, 2004 |
|
P MURALIDHAR Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION
|
December 27, 2004 |
|
P NAGARAJU Vs. ANANTHAPUR MUNICIPALITY
|
August 17, 2004 |
|
P NAGARAJU Vs. ANANTHAPUR MUNICIPALITY
|
August 19, 2004 |
|
P NARASIMHA REDDY Vs. K RAMACHANDER
|
April 27, 2004 |
|
P NARASIMHA REDDY Vs. D L NARASIMHA RAO
|
April 5, 2004 |
|
P NARAYANA Vs. STATE OF A P
|
September 7, 2004 |
|
P NARAYANA REDDY Vs. MANDAL REVENUE OFFICER
|
October 4, 2004 |
|
P POCHAMMA Vs. PRINCIPAL SECRETARY TRCHNICAL EDUCATION GOVT OF A P
|
April 2, 2004 |
|
P PRASAD Vs. SHIRDI ENTERPRISES
|
October 28, 2004 |
|
P PREM KUMAR Vs. STATE OF A P
|
September 13, 2004 |
|
P PUSHPALATHA Vs. P MANOHAR
|
September 7, 2004 |
|
P R BALARAMI REDDY Vs. HYDERABAD BOAT CLUB A P
|
January 8, 2004 |
|
P RAMACHANDRA Vs. MUNNA LAL DIED
|
March 4, 2004 |
|
P S BHARATHI Vs. KAMALA DEVI DHAR
|
January 9, 2004 |
|
P SATYAKALA Vs. P CHANDRAKALA
|
February 9, 2004 |
|
P SRINIVASULU Vs. STATE OF A P
|
February 10, 2004 |
|
P SUBBA RAO Vs. UNION OF INDIA
|
September 14, 2004 |
|
P VASU Vs. STATE OF A P
|
August 2, 2004 |
|
P VENKATA SWAMY Vs. A P STATE ROAD TRANSPORT CORPO
|
December 15, 2004 |
|
P VENKATESWARA RAO Vs. STATE OF A P
|
April 30, 2004 |
|
P YESHODAMMA Vs. T BUCHI REDDY
|
January 23, 2004 |
|
PABBA YADAGIRI Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
December 9, 2004 |
|
PADARAJU VIDYASAGAR Vs. SYNDICATE BANK MIRYALAGUDA BRANCH
|
February 12, 2004 |
|
PADARAJU VIDYASAGAR Vs. SYNDICATE BANK MIRYALGUDA BRANCH
|
February 20, 2004 |
|
PADMA SRI FINANCE ONGOLE Vs. DISTRICT COLLECTOR ONGOLE
|
December 3, 2004 |
|
PADMAMMA Vs. A V R NARSIMHA RAO
|
November 9, 2004 |
|
Padmarthi Subrahmanyam Vs. State of Rep
|
September 30, 2004 |
|
Paidimukkala Venkata Krishna Rao Vs. State
|
September 29, 2004 |
|
PAINDEKER KISHNA RAO Vs. STATE OF A P
|
November 25, 2004 |
|
PAKA VENKAIAH Vs. TADURI BUCHI REDDY
|
June 23, 2004 |
|
PALACHERLA SATTIRAJU Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA
|
January 9, 2004 |
|
PALLEPU KISTAIAH Vs. STATE OF A P
|
August 13, 2004 |
|
PANCHALINGAL CARBONIC GAS P LTD Vs. STATE OF A P
|
November 26, 2004 |
|
PANDIRIPALLI RAMALAKSHI Vs. STATE OF A P
|
November 16, 2004 |
|
PANDIRIPALLI RAMALAKSHMI Vs. STATE OF A P
|
November 26, 2004 |
|
PANDRANKI PARVATHI Vs. AKULA GANGARAJU
|
January 28, 2004 |
|
PANGA ILLAYYA Vs. NEETHI MAHALAKSHMI
|
February 16, 2004 |
|
PAPPASANI NARAYANA REDDY Vs. MANDEM REDDAPPA REDDY
|
July 1, 2004 |
|
PARALA KISHAN RAO Vs. SRIPURAM BHADRAMMA
|
February 19, 2004 |
|
PATAMATA CULTURAL AND RECERATION SOC Vs. COMMR OF POLICE
|
December 9, 2004 |
|
PATCHIPULUSU MAHALAKSHMI Vs. NAGOLU RAMANAMMA
|
April 8, 2004 |
|
PATHAN MASTHAN KHAN Vs. STATE OF A P
|
September 7, 2004 |
|
PATTANABHI VRUDHI NIVASHA STALAMULA YAJAMANULA SANKASHEMA SAGGAM TENALI Vs. GOVT OF ANDHRA PRADESH
|
January 22, 2004 |
|
PECHITTI RAMAKRISHNA Vs. NEKKANTI VENKATA MANOHARA RAO
|
November 28, 2004 |
|
PEDDETIGOLLA PADIGA HANUMANTHU ALIAS PRASHANTH Vs. STATE OF A P
|
September 15, 2004 |
|
PEDDINENI RAVINDRA Vs. CHORAGUDI INDIRAMMA
|
March 10, 2004 |
|
PELLURU RAMACHANDRAIAH Vs. BYNA PARANDHAMAIAH
|
November 3, 2004 |
|
PENTA URMILA Vs. KARUKOLA KUMARASWAMY
|
December 13, 2004 |
|
PENTAKOTA SRINIVAS RAO ALIAS SRINU Vs. STATE OF ANDHRA PRADESH
|
November 25, 2004 |
|
PETAKAMSETTY RAMASWAMY NAIDU Vs. KANDRUPU KONDADU
|
December 22, 2004 |
|
PINNINTI SANYASI Vs. CHEEKATI SREERAMULU
|
July 16, 2004 |
|
POCHI REDDY Vs. REVENUE DIVISIONAL OFFICER VIKARABAD
|
February 20, 2004 |
|
PODDAR PROJECTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES A P NAMPALLY HYDERABAD
|
October 12, 2004 |
|
POKKIREDDY SUNDARARAMI REDDY Vs. SPECIAL TAHSILDAR LAND ACQUISITION NELLORE
|
July 6, 2004 |
|
POLA VENKATESWARLU Vs. POLA LAKSHMI DEVI
|
October 7, 2004 |
|
POLA VISHWANADHAM Vs. KALYANI AGENCIES WARANGAL
|
December 27, 2004 |
|
POLISHETTY SREENIVAS Vs. STATE OF A P
|
October 8, 2004 |
|
POLU VENGAL REDDY Vs. KAKI VENKATA BRAHMANANDAM
|
February 3, 2004 |
|
POTHAPRAGADA SRI LAKSHMI MARUTHI HARA GOPAL Vs. P SESHU KUMARI
|
February 16, 2004 |
|
POTHUGANTI BALAIAH Vs. P NARASIMHA RAO
|
April 7, 2004 |
|
POTHURI THULASIDAS Vs. POTRU NAGESWARA RAO
|
September 3, 2004 |
|
PRADHEER GUPTA Vs. UNION OF INDIA
|
March 1, 2004 |
|
PRAGA TOOLS LTD Vs. UNION OF INDIA
|
August 3, 2004 |
|
PRAGNAPURAM INDIRA Vs. AKKINAPALLY PARVATHAMMA
|
March 17, 2004 |
|
PRATHIPATI SUBBA RAO Vs. UNION BANK OF INDIA
|
September 14, 2004 |
|
PROF V S S SASTRY Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
November 26, 2004 |
|
PROHIBITION AND EXCISE INSPECTOR KOVUR Vs. MADAPARTHI SRINIVASULU
|
August 2, 2004 |
|
Public Prosecutor Vs. Uddala Rathaiah
|
July 30, 2004 |
|
Public Prosecutor Vs. S V R Seshagiri Rao
|
July 27, 2004 |
|
Public Prosecutor Vs. Dayyala Ramulu
|
September 3, 2004 |
|
PUBLIC PROSECUTOR Vs. KANAMONI RAMULU
|
October 14, 2004 |
|
Public Prosecutor Vs. S Shivashankar
|
October 13, 2004 |
|
Public Prosecutor Vs. Bathala Madhava Rao
|
September 24, 2004 |
|
Public Prosecutor Vs. Moparthi Seetharamaiah
|
November 19, 2004 |
|
PUBLIC PROSECUTOR Vs. KUSUMA MALLAIAH
|
November 3, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT Vs. B V MURALIDHAR RAO
|
July 21, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHATAKALA PRAKASARAO
|
August 6, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. YEJJALA RAMASWAMY
|
August 6, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. JANGILI SAMMAIAH
|
August 11, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. K ANIL KUMAR
|
October 13, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. BATHALA MADHAVA RAO
|
September 9, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MD SHARFUDDIN
|
November 4, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KAKARLA VEERA VENKATA SITHARAMNJANEYULU
|
November 8, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. BATTULA KUSUMAKUMAR
|
November 8, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. DAGADA BUJJI REDDY
|
October 26, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. BANDA GOPAL REDDY
|
October 4, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. S V R SESHAGIRI RAO SECRATARY PRIMARY AGRK CO OP SOC MACHAVARAM GUNTUR DIST
|
July 7, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PEDAGANTI SREENU
|
August 6, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PEDAGANTI SREENU
|
August 2, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. V VENUDHAR
|
August 2, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. P YADAGIRI RAO alias GIRI
|
August 2, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BANTU TIRUMALA RAO
|
September 21, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PALURI SURYANARAYANA alias SURIBABU
|
March 16, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BADANA RAMAYYA
|
April 16, 2004 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDRABAD Vs. UDDALA RATHAIAH
|
July 13, 2004 |
|
PUBLIC PROSECUTOR HIGH OF COURT Vs. YELAMANCHILI VENKATESWARARAO
|
October 14, 2004 |
|
PUNURU VENKATA REDDY Vs. PUNURU VIJAYALAKSHMI
|
July 1, 2004 |
|
Puranam Madhusudhana Rao Vs. State of A P
|
September 21, 2004 |
|
Puranam Nagendra Kumar Vs. State of A P
|
September 14, 2004 |
|
PURNAM RAMACHANDRAM Vs. STATE OF A P
|
February 19, 2004 |
|
PUTTURU NANEMMA Vs. JILAKARA GUNDAIAH
|
March 25, 2004 |
|
R C MALL A P PAPER MILLS LIMITED RAJAHMUNDRY Vs. B SIVARAM MURTHY
|
March 8, 2004 |
|
R DASHRATH MOHAN LAL Vs. COMMISSIONER MCH HYDERABAD
|
January 6, 2004 |
|
R GANESH MUDALI Vs. MURUGESA MUDALI
|
February 19, 2004 |
|
R JANKI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
|
September 28, 2004 |
|
R JAYALAKSHMAMMA Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE
|
August 27, 2004 |
|
R KRISHNAIAH PRESIDENT A P BACHWARD CLASSES WELFARE ASSOCIATION HYDERABAD Vs. STATE OF A P REP
|
April 2, 2004 |
|
R MANJUSHA KASHYAP Vs. PRINCIPAL SECRETARY TO GOVT EDUCATION DEPT
|
October 5, 2004 |
|
R RAJESWARAMMA Vs. C SADA VARALAKSHMI
|
August 16, 2004 |
|
R RAMAKRISHNA REDDY Vs. M KAMALA DEVI
|
April 19, 2004 |
|
R S REBACAMMA EX MNS Vs. ZILLA SAINIK WELFARE OFFICER
|
September 20, 2004 |
|
R VIJAYUDU Vs. N RAMACHANDRA REDDY
|
July 27, 2004 |
|
RAASI CEMENT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
|
August 27, 2004 |
|
RAASI CEMENT LTD Vs. COMMISSIONER OF INCOME TAX
|
December 15, 2004 |
|
RAASI CEMENT LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 16, 2004 |
|
RACHAKONDA YADAGIRI Vs. STATE OF A P
|
September 21, 2004 |
|
RACHAMALLA NAGI REDDY Vs. PASURULA NAGANNA
|
August 3, 2004 |
|
RACHAPUTI NAGESWARARAO Vs. STATE OF A P
|
October 12, 2004 |
|
Raghavaendram Pai Vs. State of A P
|
September 21, 2004 |
|
RAHIMMUNNISA BEGUM Vs. MOHAMMAD MOHAMMADULLA KHAN DURRANI
|
February 27, 2004 |
|
RAHMAT BEGUM Vs. CHIEF WARDEN HOTELS
|
August 12, 2004 |
|
RAILWAY EMPLOYEES CO OPERATIVE HOUSE Vs. MAJOR N RANGA RAO
|
August 19, 2004 |
|
RAJAM EXTRACTIONS LIMITED PENUBAKA Vs. NAGABOYINA PAKEERU
|
July 6, 2004 |
|
RAJENDER PERSHAD Vs. RAJA RATAN GOPAL
|
September 8, 2004 |
|
RAJOLI FAKRUDDIN Vs. MARYAM BEE
|
September 2, 2004 |
|
RAMAGIRI SANTOSH KUMAR Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
|
October 26, 2004 |
|
RAMALINGESWARA SWAMY DIETY INSTALLED Vs. PETETI PURUSHOTHAM
|
August 27, 2004 |
|
RAMANNA FINANCE CORPORATION Vs. TIRUMALA ATCHUTHA RAMA LINGESWAR RAO
|
March 15, 2004 |
|
RAMAVATH SEENI Vs. CH SEETHA
|
June 14, 2004 |
|
RAMDAS MOTOR TRANSPORT LTD Vs. DEVARAPALLI SURYA RAO
|
February 19, 2004 |
|
RAMESH Vs. PROHIBITION AND EXCISE SUPERINTENDENT RANGA REDDY DISTRICT
|
November 26, 2004 |
|
RAMISETTY VENKATESWARA RAO Vs. STATE
|
March 31, 2004 |
|
RAMJI PATEL Vs. IRUKULLA NARENDER
|
July 27, 2004 |
|
RAMKY INFRASTRUCTURES LIMITED Vs. LAKSHMI METAL INDUSTRIES AND CONSTRUCTIONS
|
November 23, 2004 |
|
RAMULU Vs. GANGARAM PENTA REDDY
|
March 24, 2004 |
|
RANGA PRASAD Vs. DEPUTY INSPECTOR GENERAL SOUTH ZONE CENTRAL INDUSTRIAL SECURITY FORCE
|
October 8, 2004 |
|
RANGA REDDY ASSOCIATES HYDERABAD Vs. K SHAPOOR CHENAI
|
April 12, 2004 |
|
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD Vs. STATE OF A P
|
January 29, 2004 |
|
RANK INDUSTRIES LTD Vs. REGISTRAR OF COMPANIES
|
December 3, 2004 |
|
RAO RAJGOPAL Vs. JAWAHAR REDDY DISTRICT COLLECTOR E G DISTRICT KAKINADA
|
February 26, 2004 |
|
RASHTRA DALITA SEVA SANGHAM Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
March 25, 2004 |
|
RASOOL BEE Vs. FATHIMA BEE
|
February 12, 2004 |
|
RASURI VENKATA RAMANA @ VENKATA RAMUDU Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIFE IN
|
October 26, 2004 |
|
RATHOD NARAYANA Vs. STATE OF A P
|
October 26, 2004 |
|
RATNALA BHEEMARAO Vs. SIVANGI PURUSHOTTAM
|
August 2, 2004 |
|
RATNALA BRUNDAVANAM Vs. STATE OF A P
|
April 9, 2004 |
|
RAVI RAGHU RAMAIAH Vs. KONERU RAMA TULASAMMA
|
March 10, 2004 |
|
RAVIPATI HARISCHANDRA PRASAD Vs. MANDA SURYA KANTHAM
|
October 14, 2004 |
|
RAVIPATI VENKATA KRISHNA RAO Vs. STATE OF A P
|
March 16, 2004 |
|
RAVULA RAMESH Vs. STATE
|
December 3, 2004 |
|
RAVULOLLA RAMULU Vs. STATE OF ANDHRA PRADESH
|
July 30, 2004 |
|
RAVULOLLA RAMULU Vs. STATE OF A P
|
July 13, 2004 |
|
RAZIUDDIN MOHD SIDDIQUI Vs. ZAIHAB KHATOON
|
October 26, 2004 |
|
RDF POWER PROJECTS LTD Vs. M MURALIKRISHNA
|
September 10, 2004 |
|
REDDY LAKSHMI KANTHAM Vs. V SATYANARAYANA
|
June 29, 2004 |
|
REDDYS LABORATORIES LIMITED HYDERABAD Vs. SECY GOVT IF INDIA MINISTRY OF CHEMICALS and FERTILIZERS DEPT OF CHEMICALS and PETROCHEMICALS NEW DELHI
|
April 16, 2004 |
|
REDDYS LABORATORIES LTD Vs. PULLETIKURTHI VARAHA CHANDRA BOSE
|
June 30, 2004 |
|
REDDYS LABORATORIES LTD Vs. BOMBAY TRANDING COMPANY P LTD
|
August 6, 2004 |
|
REGIONAL HOUSING ENGINEER Vs. COMPETENT AUTHORITY TRIBUNAL
|
December 2, 2004 |
|
REGIONAL MANAGER A P S R T C Vs. N B VENKAIAH
|
November 24, 2004 |
|
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDINT FUND ORGANISATION HYDERABAD Vs. DECCAN FOAM PLASTICS PVT LTD
|
December 13, 2004 |
|
RELIANCE CONSTRUCTIONS Vs. MOHD YOUNUS AHMED
|
March 4, 2004 |
|
RENTALA KESAVULU Vs. DEPUTY CHIEF MERCHANICAL ENGINEER CARIAGE REPAIRS SHOP SC RAILWAY TIRUPATI
|
June 23, 2004 |
|
RENTALA KESAVULU Vs. DEPUTY CHIEF MECHANICAL ENGINEER
|
September 23, 2004 |
|
RENU DEVI KEDIA Vs. SEETHA DEVI
|
August 31, 2004 |
|
RESEVE BANK OF INDIA Vs. JOINT REGISTRAR DISTRICT CO OPERATIVE OFFICER
|
March 8, 2004 |
|
REVATHI MUTUALLY AIDED CO-OPERATIVE HOUSING SOCIET Vs. K PRAMEELA
|
August 6, 2004 |
|
REVELLA SIVAIAH Vs. STATE OF A P
|
August 20, 2004 |
|
RITESH EXPORTS LIMITED Vs. REGISTRAR OF COMPANIES HAVING ITS OFFICE
|
August 16, 2004 |
|
ROUTHU VENKATARATNAM Vs. MIRYALA VENKATA RAO
|
September 29, 2004 |
|
ROYALWAR GANGARAM Vs. CHANDRAKANTH TAMBAKUWAR
|
April 7, 2004 |
|
RUDRAMAMABA MALHILA DWACRA GROUP SHIVA NAGAR Vs. PRINCIPAL SECREATRY EDUCATION DEPT GOVT OF A P
|
September 13, 2004 |
|
RUNKANA THOWDU Vs. SATYA SAI INLAND FISHERMEN CO OPERATIVE SOCIETY LIMIED VIZIANAGAR DISTRICT
|
April 28, 2004 |
|
RUPANI CHANDRIAIAH Vs. STATE OF A P
|
September 20, 2004 |
|
RUPAVATH RAMDAS Vs. OSMANIA UNIVERSITY REGISTRAT HYD
|
October 25, 2004 |
|
S A KABEER Vs. KAREEMUNNISA BEGUM
|
January 22, 2004 |
|
S ABDUL RAZAK Vs. S A NAZEER
|
October 1, 2004 |
|
S ASKARI HUSSAINI Vs. MIR ASAD ALI KHAN
|
September 3, 2004 |
|
S B YOGI RAJU Vs. COMMISSIONER DIRECTOR OF MUNICIPAL ADMINISTRATION A P HYDERABAD
|
April 8, 2004 |
|
S C CO LTD Vs. UNITED CONSTRUCTION CO ENGINEERS AND CONTRACTORS
|
October 26, 2004 |
|
S C RAILWAY SECUNDERABAD Vs. RAZIA BEGUM
|
April 12, 2004 |
|
S CHANDRA SEKHAR RAO Vs. V S T CONSTRUCTIONS KRISHNA DISTRICT
|
July 7, 2004 |
|
S D NARASIMHA REDDY Vs. MD A P DAIRY DEVELOPMENT CORPORATION
|
July 5, 2004 |
|
S DAMODAR REDDY Vs. S NARSIMLU
|
September 20, 2004 |
|
S DATTATREYA RAO Vs. STATE OF A P
|
April 21, 2004 |
|
S HASSAN Vs. SHA PEERCHAND PAWN BROKER and MONEY LENDER
|
November 18, 2004 |
|
S ISMAIL Vs. AGRASENI CHIT FUNDS PRIVATE LIMITED KURNOOL
|
July 19, 2004 |
|
S ISMAILL JABIULLA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD
|
July 8, 2004 |
|
S JANARDHAN RANGAIAH Vs. JAMINDARI RAMADEVI
|
March 29, 2004 |
|
S JAYA PRAKASH NARAYANA Vs. K K N KUMARI
|
September 29, 2004 |
|
S JAYAMMA Vs. COLLECTOR AND DISTRICT MAGISTRATE CUDDAPAH
|
April 26, 2004 |
|
S K MAHABOOB ALI Vs. DIRECTOR GENERAL OF POLICE
|
December 7, 2004 |
|
S K R B R COLLEGE Vs. STATE OF A P
|
August 11, 2004 |
|
S KARUNAKAR REDDY Vs. REGISTRAR OSMANIA UNIVERSITY
|
August 27, 2004 |
|
S KRISTAPPA Vs. K GOPALA CHARI
|
January 24, 2004 |
|
S L S TEXTILES LTD Vs. COMMERCIAL TAX OFFICER II
|
August 10, 2004 |
|
S LINGAMAIAH Vs. STATE OF A P
|
January 9, 2004 |
|
S M KUMAR Vs. STATE OF A P
|
August 4, 2004 |
|
S MALLA REDDY Vs. DIRECTOR DISTANCE EDUCATION UNDER OPEN UNI SYSTEM OSMANIA UNI HYD
|
October 12, 2004 |
|
S NARSINGA RAO TENANAT Vs. SINGARENI COLLIERIES COMPANY LTD
|
August 27, 2004 |
|
S NOORUDDIN Vs. KHADAM GNANOBA
|
March 18, 2004 |
|
S PADMAVATHAMMA Vs. S SUSHA RANI
|
March 10, 2004 |
|
S PRASAD REDDY Vs. COLLECTOR AND DISTRICT MAGISTRATE ANANTAPUR
|
November 24, 2004 |
|
S R Y ANKINEEDUPRASAD Vs. S R Y SRIMATHA
|
April 9, 2004 |
|
S RAJAIAH S/O LACHAIAH Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIFE INSURA
|
September 30, 2004 |
|
S RAJU Vs. GOVT OF A P DEPT OF MEDICAL HEALTH AND FAMILY WELFARE
|
January 27, 2004 |
|
S RAVINDER Vs. G DASARATH
|
July 13, 2004 |
|
S RAVISHANKAR Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY
|
October 12, 2004 |
|
S RUKMAN NAIK Vs. P ANJANI PRABHA
|
July 29, 2004 |
|
S RUKMAN NAIK, S/O GANNIA NAIK Vs. PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT O
|
June 22, 2004 |
|
S S V PRASAD Vs. Y SURESH KUMAR
|
July 23, 2004 |
|
S SAIDA BEE Vs. S MD IBRAHIM
|
September 30, 2004 |
|
S SARASWATHI Vs. Y LAXMINARAYANA
|
September 30, 2004 |
|
S SHAKUNTHALA Vs. STATE OF A P
|
March 19, 2004 |
|
S SHAREEF Vs. DIVISIONAL FOREST OFFICER WILDLIFE NANDYAL KURNOOL DISTRICT
|
October 8, 2004 |
|
S SULTAN AND CO Vs. CEMENT CORPORATION OF INDIA LTD
|
October 29, 2004 |
|
S Sushma Kumari Vs. State of Andhra Pradesh
|
November 13, 2004 |
|
S SUSHMA KUMARI Vs. STATE OF A P
|
September 30, 2004 |
|
S SYEDA Vs. COLLECTER GUNTUR
|
September 20, 2004 |
|
S V GOPALA RAO Vs. COMMISSIONER OF INCOME TAX
|
August 9, 2004 |
|
S V SUDHAKARA RAO Vs. STATE OF A P
|
January 19, 2004 |
|
S VENKAT REDDY Vs. STATE OF A P
|
February 13, 2004 |
|
S VENUGOPAL Vs. OFFICER OF THE DY REGISTAR OF CO OP SOC CUM SALE OFFICER
|
July 9, 2004 |
|
S ZAHEER AHMED KHAN Vs. S NAZEER AHMED KHAN
|
June 16, 2004 |
|
S. ALBERT & COMPANY Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
November 2, 2004 |
|
SABBINENI VENKATESWARA RAO Vs. S I OF POLICE MANDARALLI POLICE STATION
|
August 16, 2004 |
|
SADHANAPALLI BHEEMARAJU Vs. SECRETARY A P LEGISLATIVE ASSEMBLY
|
December 31, 2004 |
|
SADI SRINIVASA REDDY Vs. SADI RAMA DEVI
|
October 4, 2004 |
|
SAGAR CEMENTS LTD Vs. P SRINIVAS
|
April 1, 2004 |
|
SAI SURYA GARDENS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 9, 2004 |
|
SAIBABA KIRANA AND GENERAL MERCHANT BANSWADA V G and MANDAL NIZAMABAD DIST Vs. MANJRA CHIT FUND COMPANY BANSWADA VG and MANDAL NIZAMABAD DIST
|
April 26, 2004 |
|
SAIRAM ENTERPRISES SPECIAL CLASS CONTRACTORS Vs. GOVT OF A P
|
February 25, 2004 |
|
SAJJA CHIMPIRAIAH Vs. GADDAM VENKATA SUBBAIAH
|
March 18, 2004 |
|
SAL ENTERPRISES SURYAPET Vs. BHIMREDDI LAXMAIAH
|
February 3, 2004 |
|
SALE RANGA SWAMY Vs. SPECIAL COLLECTOR CUM LAND ACQUISITION OFFICER S S P KURNOOL
|
February 20, 2004 |
|
SALUVALA RAJAIAH Vs. STATE OF A P
|
November 11, 2004 |
|
SAMALA GANGADHAR Vs. CH GANGARAM
|
July 27, 2004 |
|
SAMDANI BEGUM Vs. DIR MOHAMMED KHAN
|
February 25, 2004 |
|
SAMEERA ISMAIL Vs. SECRETARY FOR EDUCATION GOVT OF A P
|
December 27, 2004 |
|
SAMYUKTHA COTTON TRANDING CO LTD Vs. BHEEMINENI VENKATA SUBBAIAH
|
August 5, 2004 |
|
SANAGA BALAKRISHNAIAH Vs. STATE ELECTION COMMISSIONER
|
December 21, 2004 |
|
SANDUPATLA VENU MADHAV Vs. NALLAMEKALA RAGHAVULU
|
January 9, 2004 |
|
SANGOTHU NARASIMHA CHARY Vs. V RAGHUNATH
|
August 23, 2004 |
|
SANKA AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
September 29, 2004 |
|
SANTHAPURI VIJAYA Vs. KULUKULURI APPALAKONDABABU
|
July 6, 2004 |
|
SARADA Vs. STATE OF A P
|
December 23, 2004 |
|
SARANAM PEDA APPAIAH Vs. S NARASIMHA REDDY
|
September 7, 2004 |
|
SARASANI HANUMA REDDY Vs. STATE OF A P
|
April 22, 2004 |
|
SARASWATHI BAI Vs. DIVISIONAL CO OPERATIVE OFFICER GOLKONDA DIVISION
|
February 6, 2004 |
|
SARATHI INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. REGISTRAR
|
August 26, 2004 |
|
SARVARAYA TEXTILES LTD Vs. N RAJAGOPAL AND CO
|
December 23, 2004 |
|
SARWOTTAM ISPAT (P) LIMITED, REP BY ITS EXECUTIVE, Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED
|
February 3, 2004 |
|
SATESH JAIN OSWAL Vs. SINGARENI COLLIERIES CO LTD
|
August 27, 2004 |
|
SATTARAM MANEMMA Vs. MADDIGATLA BALAIAH
|
March 8, 2004 |
|
SATYAM REDDY Vs. SPL DY COLLECTOR LA CUM LOC UNIT SRSP
|
August 12, 2004 |
|
SATYANARAYANA Vs. MOZUDDIN KHAN
|
December 14, 2004 |
|
SATYANAYANA DEVI Vs. V SARALA DEVI
|
March 24, 2004 |
|
SAYYAD MOHAMMAD Vs. STATE OF A P
|
August 17, 2004 |
|
SECRETARY TO GOVT REVENUE DEPT Vs. MUDIKI BHIMESH NANDA
|
April 27, 2004 |
|
SEENAPPA Vs. LAKSHMI DEVI
|
August 25, 2004 |
|
Seerapu Tulasi Rao Vs. State of A P
|
September 16, 2004 |
|
SEHINI VENKATA RAMESH Vs. BARATAM DURGA PRASAD RAO
|
December 20, 2004 |
|
SELVARAJ Vs. STATE OF A P
|
October 12, 2004 |
|
SESHA BHAGYA LAKSHMI RICE MILLS Vs. A M C ONGOLE
|
December 28, 2004 |
|
SETTI SIDDAMMA Vs. S RAMULU
|
September 2, 2004 |
|
SETTI SIDDAMMA Vs. S RAMULU
|
April 16, 2004 |
|
SEVEN HILLS PAR BOILED RICE MILL Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
November 18, 2004 |
|
SHAIK ABDUL WALI Vs. SHAIK SHAKEEL
|
November 26, 2004 |
|
SHAIK ANWAR BASHA Vs. STATE OF A P
|
November 11, 2004 |
|
SHAIK IBRAHIM Vs. STATE OF A P
|
August 4, 2004 |
|
SHAIK MAHAMOOB BASHA Vs. A P S R T C
|
October 1, 2004 |
|
SHAIK MAHBOOB Vs. STATE OF A P
|
March 10, 2004 |
|
SHAIK MULLAPALLI SHAMSHED BEGUM CHENNUR VILLAGE Vs. PUBLIC PROSECUTOR HIGH COURT OF A P
|
January 13, 2004 |
|
SHAIK NURBI Vs. PATHAN MASTANBI
|
March 23, 2004 |
|
SHAIK RAHMAN SAHAB Vs. AMARBIN JAFFER
|
March 24, 2004 |
|
SHAIK SONDU Vs. STATE OF ANDHRA PRADESH
|
November 11, 2004 |
|
SHAIKH MULLAPALLI SHAMSHAD BEGUM Vs. PUBLIC PROSECUTOR HIGH COURT
|
January 30, 2004 |
|
SHALIMAR VIDEO COMPANY Vs. DIVYA EXPORT GUNTUR
|
October 14, 2004 |
|
SHAN ZAHOOR Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
April 22, 2004 |
|
SHANKAR LALMANIYAR Vs. STATE OF A P
|
April 16, 2004 |
|
SHEELAM PRABHAKER Vs. STATE OF A P
|
October 27, 2004 |
|
SHHAIK KUSROUDDIN Vs. STATE OF A P
|
July 20, 2004 |
|
SHOBA JAISWAL Vs. SATYANARAYANA KAKDA
|
July 6, 2004 |
|
SIDDA LINGAMMA Vs. RATHNAMMA
|
September 20, 2004 |
|
SIGNODE INDIA LIMITED Vs. UNION OF INDIA
|
March 17, 2004 |
|
SIKHA SUBBA RAO Vs. K GANDHI
|
September 23, 2004 |
|
SIMMITI ARJUNA Vs. PAPPALA NARASAIAH
|
November 16, 2004 |
|
SINGARENI COLLIERIES CO LTD Vs. KANDULA RAMAIAH
|
December 27, 2004 |
|
SINGARENI COLLIERIES CO. LTD. Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ASSISTANT COMMISSIONER OF LABOUR AND ANR.
|
October 25, 2004 |
|
SINGARENI COLLIERIES COMPANY LIMITED RAMAGUNDAM DIVISION KARIMNAGAR DIST Vs. H SUGUNAKAR RAO
|
July 8, 2004 |
|
SINGIREDDY YADI REDDY Vs. SINGIREDDI MALLA REDDY
|
July 14, 2004 |
|
SIVA OIL ROTARY Vs. COMMERCIAL TAX OFFICER-II NANDYAL
|
November 29, 2004 |
|
SMITH DETECTION ASIA PACIFIC PRIVATE LIMITED Vs. ELECTRONICS CORPORATION OF INDIA LIMITED
|
March 23, 2004 |
|
SOBHANADRI LAKSHIMI NARASIMHASWAMY KRISHNA DISTRICT Vs. DISTRICT COLLECTOR KRISHNA DISTRICT
|
March 22, 2004 |
|
SOBHANADRI LAKSHMI NARASIMHASWAMY VEDA PATASALA Vs. DISTRICT COLLECTOR
|
March 23, 2004 |
|
SOMPALLI VENKATARATHAM Vs. KILARI LINGAIAH
|
June 24, 2004 |
|
SONTI RAMABABU ALIAS RAMU Vs. STATE OF ANDHRA PRADESH
|
October 12, 2004 |
|
SOUTH CENTRAL RAILWAY Vs. A VEERA LAKSHMI BHASKARAM
|
April 7, 2004 |
|
SOUTH CENTRAL RAILWAY Vs. E. RAMAMOHAN RAO
|
September 10, 2004 |
|
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SRISAILAM PROJECT KURNOOL Vs. P CH HUSSAINALAH
|
February 9, 2004 |
|
SPECIAL DYPUTY COLLECTOR S R B C Vs. MALLU SIVANARAYANA REDDY
|
July 6, 2004 |
|
SPECIAL DYPUTY COLLECTOR S R B C Vs. P CHINNA PULLAIAH
|
July 6, 2004 |
|
SPL DEPUTY COLLECTOR Vs. M V GURUVAIAH
|
July 6, 2004 |
|
Sree Krishna Chaitanya Degree College Vs. Registrar
|
August 20, 2004 |
|
SRIDEVAMMA Vs. KARDHAL SHIVARAJ
|
October 26, 2004 |
|
SRIDEVI CONSTRUCTION CO VISAKHAPATNAM Vs. COMMANDER OF WORKS ENGINEER
|
June 17, 2004 |
|
ST MARYS COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI
|
November 8, 2004 |
|
Stalin Father Vs. State of A P
|
August 10, 2004 |
|
STANES TYRES AND RUBBER PRODUCTS LIMITED VIJAYAWADA Vs. COMMERCIAL TAX OFFICER AUTONAGAR VOJAYAWADA
|
June 15, 2004 |
|
STATE Vs. SHAIK SHAMIYA
|
November 17, 2004 |
|
State Bank of Hyderabad Vs. Government of Andhra Pradesh
|
January 18, 2004 |
|
STATE BANK OF INDIA SAIFABAD BRANCH HYDERABAD Vs. MUFFAR ALI KHAN
|
July 8, 2004 |
|
STATE OF A P Vs. B VENKATAMMA
|
August 3, 2004 |
|
STATE OF A P Vs. BHEEMUNIPATNAM CO OPERATIVE BUILDING SOC LTD
|
September 17, 2004 |
|
STATE OF A P Vs. TANGUDU VARAPRASADA
|
March 15, 2004 |
|
STATE OF A P Vs. HINDUSTHAN SHIPYARD LTD
|
November 22, 2004 |
|
STATE OF A P Vs. KANCHARANA RAGHU
|
December 7, 2004 |
|
STATE OF A P Vs. BALAJEE AUDIO AND VIDIO CO HYDRABAD
|
November 1, 2004 |
|
STATE OF ANDHRA PPADESH Vs. MATHANGI KANAKAIAH
|
March 29, 2004 |
|
STATE OF ANDHRA PPADESH Vs. MOHD JALAUDDIN AKBAR
|
April 22, 2004 |
|
STATE OF ANDHRA PRADESH Vs. NAVAYUGA ENGINEERING COMPANY LIMITED
|
June 14, 2004 |
|
STATE OF KARNATAKA Vs. SHIVARAJ
|
June 25, 2004 |
|
SUB INSPECTOR RPF Vs. RADAPAKA RAMESH
|
August 11, 2004 |
|
SUB REGISTRAR Vs. K VEERESWARA
|
September 9, 2004 |
|
SUBASH MANDAL Vs. STATE OF ANDHRA PRADESH
|
October 29, 2004 |
|
SUDHAKAR BABU Vs. DUVVURU NAGESWARAMMA
|
August 19, 2004 |
|
SUFALA FINANCE PVT LTD Vs. B NARASIMHA REDDY
|
November 17, 2004 |
|
SUGALI SANKARAMMA Vs. VANNA VENKATESWARLU
|
January 20, 2004 |
|
SUGESAN AND COMPANY MADRAS Vs. HINDUSTAN MACHINE TOOLS LIMITED LAMP DIVISION HYDERABAD
|
March 12, 2004 |
|
SUGHRA BEE Vs. KAREEZ FATIMA QURESHI
|
March 5, 2004 |
|
SUGNIBAI ALIAS SHAKUNTALA Vs. RAFAT ALI
|
June 18, 2004 |
|
SUMAN KUMAR Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
March 9, 2004 |
|
SUMEET STEEL TRADERS Vs. SURENDRA ENTERPRISES
|
October 29, 2004 |
|
SUN TECHNO CONSTRUCTIONS PRIVATE LIMITED RAIL Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
April 2, 2004 |
|
SUN TECHNO CONSTRUCTIONS PRIVATE LIMITED RAILWAY CONTRACORS Vs. UNION OF INDIA
|
April 2, 2004 |
|
SUNDER Vs. MOHAMMAD ISMAIL
|
March 3, 2004 |
|
SUNRISE OLEO CHEMICALS LTD Vs. M U S RAO
|
April 21, 2004 |
|
SUPERINDING ENGINEER Vs. DEGA RAMALINGA REDDY
|
September 24, 2004 |
|
SUPERINTENDING ENGINEER IRRIGATION CIRCLE DEPT Vs. B SATHAIAH
|
September 29, 2004 |
|
SURAM NAGESWARA REDDY Vs. STATE OF A P
|
November 11, 2004 |
|
SURAPANENI NARASIMHA RAO Vs. UPPALAPATI SREERANGANNAYAKAMMA
|
November 25, 2004 |
|
SURAPUNENI RANI Vs. SURAPUNENI LATHA
|
March 10, 2004 |
|
SURYA INDUSTRIES CUDDAPAH Vs. SECY MINISTRY OF MUNES GOVT OF INDIA NEW DELHI
|
March 29, 2004 |
|
SYED ABBAS Vs. UNIVERSITY OF HYDERABAD
|
September 20, 2004 |
|
SYED ABDUL BARI Vs. STATE
|
January 23, 2004 |
|
SYED ALI QUADRI Vs. DISTRICT COLLECTOR HYDERABAD
|
December 29, 2004 |
|
SYED FATAHUDDIN Vs. GOLLA SHADRAK
|
October 5, 2004 |
|
SYED GULAM SARWAR BIABANI Vs. AFZALUNNISA BEGUM
|
April 22, 2004 |
|
SYED HAMEEDUDDIN Vs. STATE OF A P
|
September 21, 2004 |
|
SYED JAMEEL Vs. K V L NAGESHWARA RAO
|
February 6, 2004 |
|
Syed Mosin Vs. State of A P
|
September 2, 2004 |
|
SYED SARDARUDDIN Vs. SYED KHAJA MOINUDDIN
|
November 2, 2004 |
|
T CHANDRASEKHARAIAH Vs. D SREERAMULU
|
October 26, 2004 |
|
T HANMANTHU Vs. STATE OF ANDHRA PRADESH
|
August 6, 2004 |
|
T HANUMANTHA RAO Vs. MOTESPALLI VENKATARATNAM
|
June 29, 2004 |
|
T LAXMAN KUMAR Vs. G LAXMIANTHA REDDY
|
August 19, 2004 |
|
T MURLIDHAR Vs. STATE OF A P
|
September 21, 2004 |
|
T N KHAMBATI Vs. GOVERNMENT OF A P
|
August 27, 2004 |
|
T NABI SAHEB Vs. V P SIVAIAH
|
February 6, 2004 |
|
T P RAYAPPAN Vs. CH NEELADRI RAO
|
June 23, 2004 |
|
T PADMAVATAMMA Vs. SRIKAKULAM MUNICIPALITY
|
January 6, 2004 |
|
T R ANANTHAN Vs. JEEVAN MITRA CHIT FUND PVT LTD
|
March 3, 2004 |
|
T S YUSUF Vs. DORAISWAMY CHETTY
|
April 6, 2004 |
|
T TIRUMALA RAO Vs. PEMMASANI LAXMAIAH
|
October 20, 2004 |
|
T V ASHWINI Vs. R KRISHNA KUMAR
|
March 31, 2004 |
|
T VEERAIAH Vs. PERSON IN CHARGE N T F CO OP SOC
|
November 9, 2004 |
|
T VINOD KUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 12, 2004 |
|
TADISETTY SATYAM Vs. PENTA HARI MURALI
|
September 15, 2004 |
|
TAGARAPU SATYANARAYANA Vs. MINISTER FOR PANCHAYAT RAJ GOVERMENT OF A P
|
November 11, 2004 |
|
TALLAMRAJU SESHA SAI Vs. KASANI SATYANARAYANA
|
February 23, 2004 |
|
TANGUDU APPARAO Vs. STATE OF A P
|
September 13, 2004 |
|
TARAPOREWALLA AGENCIES HYDERABAD Vs. GOVT OF A P
|
January 7, 2004 |
|
TATI KISHANA VENI Vs. STATE OF A P
|
November 16, 2004 |
|
TATINENI VENKATA KRISHNA RAO Vs. K C P SUGAR and INDUSTRIES CORPORATION LTD
|
November 24, 2004 |
|
TCI FINANCE LIMITED SECUNDARABAD Vs. STATE OF ANDHRA PRADESH
|
April 25, 2004 |
|
TCI FINANCE LTD Vs. STATE OF A P
|
March 25, 2004 |
|
TEJA CONSTRUCTIONS Vs. GOVT OF A P
|
January 20, 2004 |
|
THAHERA BEGUM Vs. STATE OF A P
|
November 19, 2004 |
|
THAKUR PRATAP SINGH Vs. STATE OF A P
|
September 15, 2004 |
|
THALLAPUNENI VENKATESWARLU Vs. COLLECTOR AND DIRECTOR MAGISTRATE
|
August 9, 2004 |
|
THE APSRTC REP. BY ITS MANAGING DIRECTOR Vs. GOUSIA BEGUM, W/O. LATE M.A. SALEEM
|
September 30, 2004 |
|
THE TIRUMALA TIRUPATI DEVASTHANAMS Vs. THE CHAIRMAN-CUM-PRESIDING OFFICER
|
June 18, 2004 |
|
THEGALAPALLI ACHAMMA SEVA SADAN Vs. A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
|
October 26, 2004 |
|
Theresas Tender Loving Care Home Rep Vs. Government of A P
|
September 9, 2004 |
|
THIPPARAPU RAJAMALLAIAH Vs. STATE OF ANDHRA PRADESH
|
October 26, 2004 |
|
THOGITI MURALI Vs. STATE OF A P
|
August 13, 2004 |
|
THOKALA RAMULU Vs. STATE OF A P
|
December 9, 2004 |
|
THOTA VENKATANARAMMA Vs. ERUVA ENNA REDDY
|
November 5, 2004 |
|
TIRUMALA TIRUPATHI DEVASTHANAMS Vs. N MUNIKRISHNA REDDY
|
July 5, 2004 |
|
TIRUMALA TIRUPATHI DEVASTHANAMS Vs. K GOVINDAIAH DIED
|
March 26, 2004 |
|
TIRUMALA TIRUPATI DEVASTHANAMS, REP BY ITS EXECUTI Vs. CHAIRMAN-CUM-PREMPLOYEES STATE INSURANCE CORPORATI
|
June 18, 2004 |
|
TODDY CO OPERATIVE SOCIETY LINGANNAPET VILLAGE GHANBHIRAOPET MANDAL KARIMANAGAR Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE KARIMNAGAR
|
July 28, 2004 |
|
TODDY TAPPERS CO OP SOC Vs. PROHIBITION AND EXCISE INSPECTOR
|
November 16, 2004 |
|
TODDY TAPPERS CO OPERATIVE SOCIETY PULEKONA GROUP PULEKONA Vs. STATE OF A P
|
April 26, 2004 |
|
TOKALA BABU Vs. STATE OF A P
|
September 17, 2004 |
|
Tonta Pochaiah Vs. State of A P rep
|
October 13, 2004 |
|
TOORPATI MAJSAIAH Vs. STATE OF A P
|
August 27, 2004 |
|
TRIBAL CO OP MARKETING DEVELOPMENT FEDERATION OF INDIA Vs. B P EXPORTERS
|
October 14, 2004 |
|
TRILOKCHAND JAIN Vs. GURRAPU RAJAMOULI
|
March 24, 2004 |
|
TRIVENI STORES Vs. SINGARENI COLLIERIES COMPANY LTD
|
August 27, 2004 |
|
TULJARAM SINGH DIED Vs. DISTRICT COLLECTOR
|
August 20, 2004 |
|
TUMMALA TIRUMALA RAO Vs. PEMMASANI LAXMAIAH
|
January 20, 2004 |
|
U P STATE ROAD TRANSPORT CORPORATION Vs. K L HI TECH SECURE PRINT LTD
|
July 15, 2004 |
|
U SATYANARAYANA, S/O NAGABHUSHANAM Vs. JANARDHANA SWAMY TEMPLE, REPRESENTED BY ITS MANAGE
|
December 21, 2004 |
|
ULLI BHASKAR Vs. STATE OF A P
|
February 23, 2004 |
|
UMA ENGINEERING COMPANY Vs. CHIEF TECHNICAL EXAMINER IRRIGATION WING A P SECRETARIAT HYDERABAD
|
January 20, 2004 |
|
UMDE BHOJRAM Vs. WADLE GANGADHAR
|
January 23, 2004 |
|
UNION OF INDIA Vs. S REKHA
|
February 6, 2004 |
|
UNION OF INDIA Vs. KHAIRUNNISA BEGUM
|
February 4, 2004 |
|
UNION OF INDIA Vs. ALAPATI VISWANATHAM
|
April 6, 2004 |
|
UNION OF INDIA Vs. S MARIYAMMA
|
April 30, 2004 |
|
UNION OF INDIA Vs. K PARVATHAMMA
|
July 21, 2004 |
|
UNION OF INDIA Vs. S YADAGIRI alias YADAIAH
|
July 22, 2004 |
|
UNION OF INDIA Vs. H SIVA MOHANA RAO
|
June 29, 2004 |
|
UNION OF INDIA Vs. A S RAMACHANDRAN
|
July 29, 2004 |
|
UNION OF INDIA Vs. SECRETARY REVENUE DEPARTMENT
|
September 13, 2004 |
|
Union Of India Vs. E Ramamohan
|
September 10, 2004 |
|
UNION OF INDIA Vs. INDIAN OIL CORPN LTD
|
September 15, 2004 |
|
UNION OF INDIA Vs. SECRETARY REVENUE DEPARTMENT
|
September 30, 2004 |
|
UNION OF INDIA Vs. KORLAPATI SRINIVASA SIVARAMA PRASAD
|
September 29, 2004 |
|
UNION OF INDIA Vs. ARUNA MACHINE TOOLS SUPER B III MADHURI TAMIL NADU
|
December 27, 2004 |
|
UNION OF INDIA Vs. STEEL ATHORITY OF INDIA HYDERABAD
|
December 27, 2004 |
|
UNION OF INDIA Vs. STEEL AUTHORITY OF INDIA LTD
|
December 23, 2004 |
|
UNION OF INDIA Vs. BORRA VIJAYALAKSHMI
|
December 20, 2004 |
|
UNION OF INDIA Vs. RASHTRIYA ISPAT NIGAM LTD
|
December 21, 2004 |
|
UNION OF INDIA Vs. IBP CO LTD
|
December 15, 2004 |
|
UNION OF INDIA REP Vs. RAZIA BEGUM
|
August 10, 2004 |
|
UNION OF INDIA REP Vs. POTHU BABURAO
|
August 25, 2004 |
|
UNION OF INDIA REP Vs. PERAVALI JAGANNADHAM
|
August 25, 2004 |
|
UNION OF INDIA REP Vs. MADHAB MAHAPATRA
|
April 16, 2004 |
|
UNION OF INDIA REP Vs. G K MURTHY
|
January 8, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. B JAYA LAKSHMI
|
April 15, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. PURRAI KISHORE
|
April 19, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. DANDUGULA BHEEM BAI
|
April 15, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. M ABDUL KHYYUM
|
June 13, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. M ABDUL KHYYUM
|
June 30, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. BOBILLI SIMHACHALAM
|
October 4, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. SYED SHAKEEL PASHA
|
September 14, 2004 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. CHETIKAM NAGAMANI
|
March 29, 2004 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. TAMTAM VENKATA REDDY
|
February 17, 2004 |
|
UNITED INDIA INSURANCE COMPANY LIMITED WARANGAL Vs. N RAMA KRISHNA REDDY
|
April 7, 2004 |
|
UPPALA VEERESAM Vs. ALLADI SAIRAM
|
December 17, 2004 |
|
UPPARAPALLI TIRUMALA RAO Vs. STATE OF A P
|
July 13, 2004 |
|
UPPARI SIDDI RAMULU Vs. STATE OF A P
|
August 4, 2004 |
|
UPPUTURI RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
July 26, 2004 |
|
UREKA HEAT AND EXCHANGERS LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
February 27, 2004 |
|
USHA GUPTA Vs. UNION OF INDIA
|
March 31, 2004 |
|
V BALA RAJU Vs. PASHAK FEEDS PVT LTD
|
October 1, 2004 |
|
V BHASKAR Vs. STATE OF A P
|
February 16, 2004 |
|
V BIKSHAPATI REDDY Vs. V SATYAMMA
|
February 27, 2004 |
|
V BRAHMACHARY Vs. LAKSHMINARAYANA
|
July 14, 2004 |
|
V DHARMA REDDY Vs. S HARI RAM
|
July 13, 2004 |
|
V DHARMA REDDY Vs. S HARI RAM
|
July 30, 2004 |
|
V DIVAKARA RAO Vs. V SRINIVASA RAO
|
June 29, 2004 |
|
V HARITHA Vs. KAPILA CHIT FUNDS PRIVATE LIMITED
|
February 3, 2004 |
|
V K T CORPORATION Vs. V NARAYANA MURTHY
|
November 8, 2004 |
|
V KRISHNA MURTHY Vs. VELURU VENKATASUBBIAH
|
July 7, 2004 |
|
V LALITHA Vs. STATE OF ANDHRA PRADESH
|
December 29, 2004 |
|
V LINGAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 28, 2004 |
|
V MANKOJI RAO Vs. UNITED COMMERCIAL CORPORATION
|
March 29, 2004 |
|
V MUNIKRISHNAIAH Vs. C JANAKIRAMA NAIDU
|
October 12, 2004 |
|
V NARAYANA SWAMY REDDY Vs. J SRINIVASULU
|
December 28, 2004 |
|
V P RAMA RAO Vs. DISTRICT CO OPERATIVE OFFICER REGISTRAR VIZAYANAGARAM
|
March 10, 2004 |
|
V PRASAD REDDY Vs. M GURUMOORTHY
|
August 13, 2004 |
|
V PRASHANTH KUMAR Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
April 15, 2004 |
|
V SANTOSH KUMAR Vs. ANASUYA
|
December 3, 2004 |
|
V SREEKANTHA REDDY Vs. VARANASI RAJEENA VENUGOPAL REDDY
|
March 16, 2004 |
|
V SUDHAKAR Vs. R RAMA MOHAN RAO
|
November 10, 2004 |
|
V SUVARNA Vs. VADLA KRISHNAIAH
|
October 13, 2004 |
|
V V SUBBA RAO Vs. COLLECTOR AND DIST MAGISTRATE ONGLE PRAKASAM DIST
|
December 23, 2004 |
|
V V SUBBA RAO Vs. COLLECTOR AND DIST MAGISTRATE PRAKASAM DIST AT ONGOLE
|
December 13, 2004 |
|
VACHALA Vs. V R KUMAR
|
June 25, 2004 |
|
VADDESWARAPU ADAM Vs. STATE OF A P
|
September 7, 2004 |
|
VADDI RAGHVA Vs. NEKKELLA SURYA RAO
|
February 11, 2004 |
|
VADLA MONAPPA Vs. D VENKAT RAM REDDY
|
July 27, 2004 |
|
VADLAMANNATI VENKATA SATYA SURYANARAYANA MURTHY Vs. MUNICIPAL COMMISSIONER NARSAPUR MUNICIPAL COUNCIL NARSAPUR WEST GODAVARI DISTRICT
|
April 8, 2004 |
|
VAIBHAV LAMINATES Vs. DEPUTY COMMERCIAL TAX OFFICER IV
|
November 3, 2004 |
|
VAKA RAMAKRISHNA REDDY Vs. VALLAMREDDY VENKATA SUBBA REDDY
|
February 27, 2004 |
|
VALIGANDLA SUBBARAJU Vs. KALYANAPU SUBBARAO
|
April 9, 2004 |
|
VALLABHANDNI LAKSHMANA SWAMY Vs. VALLURU BASAVAIAH
|
April 23, 2004 |
|
VANAMA VEERA BHADRAIAH Vs. G VENKATANAM
|
April 21, 2004 |
|
VANGA BUCHI REDDY Vs. VANGA MADHUSUDHAN REDDY
|
April 12, 2004 |
|
VANKAYALAPATI BHARTHI Vs. SHAIK YASIN
|
September 24, 2004 |
|
VARAMPETI VENKATASWAMY REDDY Vs. DISTRICT COLLECTOR
|
August 12, 2004 |
|
VARRI APPALANAIDU Vs. STATE
|
August 24, 2004 |
|
VARRIKUPPALA SRISAILAM Vs. STATE OF A P
|
November 2, 2004 |
|
VASAVI CHIT FUNDS Vs. B ESWARAMMA
|
November 18, 2004 |
|
VEDIRE VENKATA REDDY Vs. UNION OF INDIA
|
November 17, 2004 |
|
VEERABHADRA SWAMY TEMPLE BONATHAPALLY MEDAK DIST Vs. COMMISSIONER OF ENDOWMENT DEPARTMENT
|
February 4, 2004 |
|
VEERAMACHANENI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 5, 2004 |
|
VEERLA VENKATESWERAB RAO Vs. STATE OF A P
|
September 22, 2004 |
|
VELAMALA JAGADISH Vs. IPPLI HARANADHA RAO
|
January 30, 2004 |
|
VEMULA SRINIVAS Vs. MANAGER CENTRAL BANK OF INDIAA WARANGAL BRANCH WARANGAL
|
November 26, 2004 |
|
VEMULAPALLI SIVAIAH ALIAS SUBBARAO Vs. G SEETHAMALAKSHMI
|
October 27, 2004 |
|
VENKATA RAMANA RICE MILLS PEDAKAPAVARAM WEST GODAVARI DISTRICT Vs. COMMISSIONER OF COMMERCIAL TAX A P HYDERABAD
|
April 1, 2004 |
|
VENKATA SUBBAMMA Vs. PRANESHACHARI
|
March 9, 2004 |
|
VENKATESHWARA WINES Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE NIZAMABAD
|
July 16, 2004 |
|
VENKATESWARA ELECTRICAL STORES Vs. RAJENDRA SINGH
|
August 30, 2004 |
|
VENKATESWARA ELECTRICAL STORES Vs. RAJENDER SINGH
|
August 13, 2004 |
|
VENKATESWARLU Vs. M D A P STATE FINANCIAL CORPORATION HYDERABAD
|
January 8, 2004 |
|
VENKATESWARULU Vs. K VEERA VENKATA RAO
|
October 27, 2004 |
|
VENKAYALA CHALAMAYYA Vs. COMMISSIONER AND APPELLATE AUTHORITY U S 33 OF URBAN LAND CEILING ACT HYDERABAD
|
April 1, 2004 |
|
VENNELA VENKATESWARA RAO Vs. VIYYAPU GOVINDA VENKATA RAMANA MURTHY
|
November 23, 2004 |
|
VICTORIA AIDED UPPER PRIMARY SCHOOL SOCIETY TAJAHMUNDRY Vs. P JAGANNATHA RAO
|
February 13, 2004 |
|
VIJAYA FABRICATORS RTD ENGINEERING WORKS KAKINADA Vs. STATE BANK OF INDIA TREASURY BRANCH KAKINADA
|
February 6, 2004 |
|
VIJAYA KUMAR JAISWAL S O SATYANARAYANA PERSHAD Vs. MEMPATHI BAI
|
January 20, 2004 |
|
VIJAYA WADA MUNICIPAL CORPORATION Vs. JUMMA MASJID WAKF
|
February 26, 2004 |
|
VIJAYAWADA BOTTLLING COMPANY LIMITED Vs. EMPLOYEE INSURANCE COURT AND CHAIRMAN INDUSTRIAL TRIBUNAL I HYDERABAD
|
February 3, 2004 |
|
VIKARUDDIN ALI KHAN Vs. SYED ABDUL MAJID
|
November 9, 2004 |
|
VISAKHA PUBLIC TELEPHONE ATTENDANTS WELFARE ASSOCIATION VISAKHAPATNAM Vs. COMMISSIONER OF LABOUR A P HYDERABAD
|
July 16, 2004 |
|
VISHAL PAPER TECH INDIA LTD Vs. STATE OF A P
|
October 29, 2004 |
|
VISHNUPRIYA INDUSTRIES LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS
|
September 3, 2004 |
|
VITTAL REDDY Vs. PRINCIPAL SECRETARY I and CAD DEPT
|
February 19, 2004 |
|
VOLTAS EMPLOYEES CO OPERATIVE HOUSE BUILDING Vs. CANTONMENT BOARD SECUNDERABAD
|
January 8, 2004 |
|
VOLTAS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY SECUNDERBAD Vs. REGISTRAR CUM COMMISSIONER FOR CO OPERATIVE SOCIETIES GOVT OF A P HYDERBAD
|
April 9, 2004 |
|
VULAVALA NAGAMANI Vs. DEVU SURANARAYANA
|
March 5, 2004 |
|
VUPPALA VENKATA NAGESWARA RAO Vs. TULLURI CHIT FUNDS P LTD
|
November 2, 2004 |
|
VYSYA BANK LIMITED BANGALORE Vs. CHAIRMAN INDUSTRIAL TRIBUNAL I HYDERABAD
|
September 15, 2004 |
|
VYSYA BANK LIMITED BANGALORE Vs. CHAIRMAN INDUSTRIAL TRIBUNAL HYDERABAD
|
July 15, 2004 |
|
WAGMARE PRABHU Vs. STATE OF A P
|
December 28, 2004 |
|
WAHEEDULLA KHAN Vs. REVENUE DIVISIONAL OFFICER
|
July 5, 2004 |
|
WEST GODAVARI DISTRICT RICE MILLERS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAX
|
March 29, 2004 |
|
WORLDWIDE DIMOND MANUFACTURES P LTD Vs. PRESIDING OFFICER IT
|
October 1, 2004 |
|
Y CHINNA BUTCHI REDDY Vs. Y KESAVA MADHUSUDHANA REDDY
|
January 29, 2004 |
|
Y NARASIMHULU Vs. KUMOOL MUNICIPAL CORPORATION KURNOOL DISTRICT
|
March 15, 2004 |
|
Y SARATCHANDRA Vs. LAKSHMINARASIMHA FINANCES
|
August 12, 2004 |
|
Y VIJAYA ALIAS VIYAJA LAXMI Vs. BOJJA BAGHAIAH
|
March 23, 2004 |
|
YALE MALLESHAPPA Vs. CHINNA HOTUR BALE ERAMMA
|
September 8, 2004 |
|
YALLA POTHANNA Vs. STATE
|
August 24, 2004 |
|
YASHODA BAI Vs. OM PRAKASH DHOOT
|
January 23, 2004 |
|
YASHWANT SINGH Vs. UNION OF INDIA
|
November 11, 2004 |
|
YATAM VENKATESWAR Vs. THURKA NARSIMHA REDDY
|
March 9, 2004 |
|
YATAM VENKATESWAR Vs. THURKA NARSIMHA REDDY
|
March 19, 2004 |
|
YELETI VENKAT REDDY Vs. STATE OF A P
|
October 5, 2004 |
|
YELKA RAM REDDY Vs. KANCHARLA INDIRA
|
March 5, 2004 |
|
YEMULA RAGHAVULU Vs. SHAFIULLAH
|
April 6, 2004 |
|
YERASU VENKATARAMANA REDDY Vs. STATE OF A P
|
November 9, 2004 |
|
YERRA VEERA LAKSHMI Vs. STATE OF A P
|
October 7, 2004 |
|
YERRA VEERA LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
October 10, 2004 |
|
YERRAMSETTI GOPIKRISHNA Vs. STATE OF A P
|
September 17, 2004 |
|
YESWITHA CONSTRUCTION PVT LTD Vs. CHTTA SUBBA REDDY
|
October 27, 2004 |
|
YLI MOULA EDUCATION SOCIETY HYDERABAD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
|
April 21, 2004 |
|
ZILLUDUMUDI APPA RAO Vs. VEERINI SURYANARAYANA
|
December 15, 2004 |
|
ZONAL MANAGER CENTRAL BANK OF INDIA Vs. D ANJAIAH
|
February 17, 2004 |