REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A CHAKRAPANI Vs. STATE OF ANDHRA PRADESH	April 28, 2003
A D M AKBAR KHAN Vs. VENKATESWARA UNIVERSITY TIRUPATHI	March 27, 2003
A EKAMBARA NAICKER Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER SUB COLLECTORS OFFICE MADANAPALLE CHITTOOR DISTRICT	February 7, 2003
A GOPAL REDDY Vs. MUNIGALA SULOCHANA	June 6, 2003
A INDIRA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION TIRUPATHI CHITTOOR DISTRICT	April 4, 2003
A KADIRAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	March 27, 2003
A KAVITHA Vs. STATE OF A P	September 15, 2003
A KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	July 4, 2003
A MURALI MOHAN Vs. STATE OF A P	October 20, 2003
A NARSAMMA Vs. DISTRICT COLLECTOR ANANTHAPUR	August 19, 2003
A P CIVIL LIBERTIES COMMITTEE Vs. COLLECTOR AND DIST MAGISTRATE GUNTUR	June 19, 2003
A P CO OP WOOL SPG MILLS LTD Vs. G M AND CO WOOL MERCHANTS	March 13, 2003
A P FILM CHAMBER OF COMMERCE GANDHINAGAR Vs. JOINT COLLECTOR and LICENSING AUTHORITY CINEMAS	June 18, 2003
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. KURVA BALAPA	February 28, 2003
A P KEROSENE WHOLESALE DEALERS FEDERATION Vs. COMMISSIONER OF CIVIL SUPPLIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD	March 21, 2003
A P S R T C Vs. P BALATRIPURA SUNDARI	August 29, 2003
A P STATE FINANCIAL CORPORATION Vs. MOPEDS INDIA LIMITED	July 25, 2003
A PETER SON ISRAEL Vs. V JAYAPRADA	January 6, 2003
A R CHOWDHARY Vs. MANAGING COMMITTEE OF STATE BANK OF INDIA HYDERABAD CIRCLE SUPERVISING STAFF CO OPERATIVE BUILDING SOCIETY LIMITED	July 16, 2003
A RAMA GOUD Vs. OMNITRODE ADITYA ELECTRODES PVT LTD	June 9, 2003
A RAMANAMMA Vs. NAKKA NEELAMMA	April 28, 2003
A RANGANATH Vs. ANDHRA UNIVERSITY VISAKHAPATNAM	April 21, 2003
A S ABDUL KHADER WAKF Vs. SABER MIAH	July 23, 2003
A SATYASEELA REDDY Vs. TAHSILDAR CUM LAND ACQUISITION OFFICER KURNOOL	August 7, 2003
A SESHAGIRI RAO Vs. COMMISSIONER OF CIVIL SUPPLIES APPEALS	April 8, 2003
A SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 10, 2003
A SS R KRISHNA RAO Vs. SECRETARY TO GOVT OF A P LEGISLATIVE AFFAIRS AND JUSTICE HYDERABAD	October 27, 2003
A SUJATHA Vs. SPECIAL SECRETARY TO STATE LEGISLATURE GOVERNMENT OF ANDHRA PRADESH A P STATE LEGISLATIVE ASSEMBLY HYDERABAD	March 18, 2003
A V JANAKI AMMA Vs. UNION OF INDIA	October 23, 2003
A VENKAT RAO Vs. DEPOT MANAGER CHARMINAR DEPOT APSRT HYDERABAD	July 11, 2003
A VENKATA RATNAM Vs. NAGARJUNA UNIVERSITY	March 7, 2003
A VIDYA PRAKASH GOUD Vs. STATE OF A P	March 3, 2003
A VISWESWARA RAO Vs. UNITED INDIA INSURANCE COMPANY LIMITED DHARMAVARAM	October 29, 2003
A YESUBABU Vs. D APPALA SWAMY	August 29, 2003
A. RADHA KRISHNA MURTHY (DIED) BY LRS. Vs. STATE OF A.P.	December 12, 2003
ABDUL GAFAOOR ALIAS ASHAN Vs. HAMEEMA KHATOON	September 15, 2003
ACTION FOR WELFARE AND AWAKENING IN RURAL ENVIRONMENT AWARE Vs. COMMISSIONER OF INCOME TAX	March 28, 2003
ADAPAKA SRIRAMULU Vs. ADAPAKA BAPI NAIDU	November 3, 2003
ADAPALA CHINNA SUBBAIAH DIED Vs. NAGENDRA HANUMANTHA RAO	March 24, 2003
ADARSH BALAKRISHNA Vs. OSMANIA UNIVERSITY	April 28, 2003
ADARSHA ADIVASI MAHILA SAMITHI Vs. AGENT TO THE GOVERNMENT	July 28, 2003
ADDITIONAL DISTRICT and SESSIONS JUDGE WARANGAL Vs. KEESARI MADHAV REDDY	July 18, 2003
ADIKARI RANGARAO Vs. BYREDDI TULASAMMA	December 11, 2003
ADITYA PHARMACEUTICALS P LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	February 21, 2003
ADUSUMILLI RAJI RAO Vs. STATE OF A P	July 1, 2003
AGRICULTURAL MARKET COMMITTEE ADONI Vs. SANKAR RAO AND COMPANY ADONI	February 18, 2003
AHMED ALI Vs. ALASTU TALIMI TRUST HYDERABAD	June 27, 2003
AHMED MOHIUDDIN Vs. STATE BANK OF HYDERABAD HYDERABAD	May 2, 2003
AHMED SAADI Vs. STATE OF A P	December 26, 2003
AHMEDUNNISA BEGUM Vs. BADARUNNISA BEGUM	March 7, 2003
AIRPORT AUTHORITY OF INDIA Vs. JAGADAMBA PEARLS DEALER	September 8, 2003
AJMEER GOVIND Vs. PRINCIPAL AND CORRESPONDENT ARVINDO RESIDENTIALSCHOOL BODHAN NEAR RAILWAY STATION BODHAN NIZAMABAD DISTRICT OWNER OF SCHOOL BUS	December 26, 2003
AKKULA MANGAYYAMMA Vs. MANDAL DEVELOPMENT OFFICER	August 27, 2003
AKTAR BEGUM Vs. SYED AZMATHULLAH	March 25, 2003
AKULA GANGA RAJU Vs. P O YELESWARAM MANDAL	August 14, 2003
AKULA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH	March 17, 2003
AKULA PARTHASARATHI Vs. RAJYA LAXMI	January 8, 2003
AKULA RAMULU Vs. KAMMARI BALARAM	March 10, 2003
AKULA SRINIVASA RAO Vs. G VENKATESWARA SARMA	April 8, 2003
AKULA TIRUPATHI Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD	January 22, 2003
ALAPATI SOMA SEKHAR Vs. COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM	March 6, 2003
ALAPATI VENKAYAMMA Vs. ALAPATI KESAVA RAO	September 15, 2003
ALCO CHEM LTD Vs. HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LTD	January 10, 2003
ALHAJ MOHD QUADEERUDDIN Vs. ANJUMAN E RIFAH AL FUQRA	February 13, 2003
ALI IMRAN Vs. REGIONAL PASSPORT OFFICE	April 1, 2003
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. KAMAREDDY COLLEGE EDUCATION SOCIETY	August 8, 2003
ALL INDIA S C AND S T RAILWAY EMPLOYEES ASSOCIATION Vs. E VENKATESWARLU	January 28, 2003
ALL JAFER Vs. HINDUSTAN PETROLIUM CORPORATION LIMITED MUMBAI	September 1, 2003
ALLUMALLA KANNAM NAIDU Vs. ALLUMALLA SIMHACHALAM	January 20, 2003
AMBATI VYKUNTA RAO Vs. STATE OF A P	January 3, 2003
AMJAD BIN MOHAMMED Vs. STATE OF A P	March 31, 2003
AMJADULLAH KHAN Vs. GOVERNMENT OF A P MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT	August 28, 2003
AMPOLU APPARAO Vs. PUBLIC PROSECUTOR	June 23, 2003
ANDHRA BANK HOUSING FINANCE LIMITED HYDERABAD Vs. ANDHRA BANK	March 27, 2003
ANDHRA PRADESH CIVIL LIBERTIES COMMITTEE Vs. COLLECTOR and DISTRICT MAGISTRATE GUNTUR DISTRICT	June 19, 2003
ANDHRA PRADESH CO OPERATIVE SOCIETIES HOUSING FEDERATION LTD Vs. SAPANA CO OPERATIVE HOUSING SOCIETY LTD	September 17, 2003
ANDHRA PRADESH KURUMA SANGAM Vs. REGISTRAR OF SOCIETIES A P	June 18, 2003
ANDHRA PRADESH LIMITED HYDERABAD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL 1 HYDERABAD	December 31, 2003
ANDHRA PRADESH PAPER MILLS LIMITED SECUNDERABAD Vs. SEETHARAMAIAH	July 4, 2003
ANDHRA PRADESH ROAD TRANSPORT CORPORATION Vs. M VENKATESWAR REDDY	May 1, 2003
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. UNI METAL ALLOYS LTD	May 1, 2003
ANDHRA PRADESH STATE FINANCIAL CORPORARION MAHABUBNAGAR Vs. PROFESSIONAL GRADE COMPONENTS LIMITED	September 12, 2003
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. STATE OF A P	November 17, 2003
ANDHRA PRADESH STATE MINORITIES COMMISSION Vs. OSMANIA UNIVERSITY	February 11, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K KUMAR REDDY	January 7, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K L SUDHAKAR	July 30, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KATHAVATH GOPAL	May 2, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. M V RAMANA RAO	August 11, 2003
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP Vs. BHUPENDER SING ALAK	October 15, 2003
ANDHRA PRADESH STATE WARE HOUSING CORPORATION HYDERABAD Vs. K SARASWATHI DEVI	November 4, 2003
ANDHRA STEEL CORPORATION LIMITED VISAKHAPATNAM Vs. STATE OF A P	August 6, 2003
ANDUGULA VIJAYALAKSHMI Vs. DISTRICT COLLECTOR KRISHNA	January 10, 2003
ANILKUMAR AGGARWAL Vs. K C BABU	February 13, 2003
ANIREDDY SURENDER REDDY Vs. C I OF POLICE	April 4, 2003
ANISETTY VENKATA SUBBA RAO Vs. STATE	January 9, 2003
ANJU KUMAR AGARWAL Vs. STATE OF A P	August 1, 2003
ANKULA SADANANDA BEHARA ALIAS MOJIYA Vs. STATE OF ANDHRA PRADESH	October 17, 2003
ANURADHA TIMBER ESTATES Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	February 13, 2003
APSRTC Vs. K SUSEELAMMA	December 2, 2003
APSRTC REP Vs. TUPAKULA VENKATA RAMANA	October 22, 2003
APSRTC REP Vs. R BATTAIAH	September 29, 2003
ARCHNA ARYA Vs. SHASHIKANTH ARYA	September 26, 2003
ARIGELA LAXMI Vs. BOODIREDDY CHANDRAIAH	January 21, 2003
ARJUN PRADEEPAK Vs. G VANI	July 15, 2003
ARUN ISPAT UDYOG SECUNDERABAD Vs. STATE OF A P	May 1, 2003
ASSISTANT INSPECTOR OF FACTORIES GUNTUR Vs. NUKALA SAMABASIVA RAO	July 7, 2003
ASSISTANT SUPERINTENDENT OF POST OFFICE BHADRACHALAM SUB DIVISION KHAMMAM POSTAL DIVISION Vs. T RAMAPPA RAO PINAPAKA MANUGURU KHAMMAM DISTRICT	December 16, 2003
ATTADA BHAGAVAN Vs. STATE OF A P VISAKHAPARNAM	October 15, 2003
ATTAR HUMAYUN BASHA Vs. A T RATNASEKHAR REDDY	June 19, 2003
AVON ORGANICS LIMITED Vs. POINEER PRODUCTS LIMITED	July 4, 2003
AVULA RAGHURAMAIAH Vs. PALLEMPAATI SEETAMMA	October 23, 2003
AVVARU RAMACHANDRA RAO Vs. STATE	August 26, 2003
AZIZUNNISA BEGUM Vs. PREMLATA GUPTA	June 17, 2003
B Vs. M SAMBAIAH	March 3, 2003
B ANIL KUMAR Vs. SRIRAM CHITS LIMITED ELURU WEST GODAVARI DISTRICT	May 2, 2003
B ANJAMMA Vs. A PULLAIAH	March 31, 2003
B BASIAH Vs. SINGANAMALA ESURATHANAM	February 13, 2003
B BHASKAR RAO Vs. GOVERNMENT OF A P	August 27, 2003
B DORASWAMY Vs. STATE	February 11, 2003
B DURVASULU Vs. REGISTRAR UNIVERSITY OF HYDERABAD	January 6, 2003
B H SUDHIR VARMA Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	September 26, 2003
B JOGI REDDY Vs. BALDEV SINGH DIED	January 23, 2003
B JOSEPH AND TWO Vs. RUSTROM GEW IRANI	March 7, 2003
B KULLAYYA REDDY Vs. STATION HOUSE OFFICER PRODDATUR	February 25, 2003
B LATCHANNA Vs. PRINCIPAL SECRETARY DEPT OF ENERGY ENVIRONMENT AND FOREST	January 20, 2003
B LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH TECHNICAL EDUCATION DEPT	April 25, 2003
B LAXMI Vs. ASSISTANT DIVISIONAL ENGINEER NORTHEN POWER DISTRIBUTION COMPANY OF A P LIMITED CHERIAL WARANGAL DISTRICT	December 4, 2003
B MANMAD REDDY Vs. CHANDRAPRAKASH REDDY	January 10, 2003
B MOHAN Vs. SUB INSPECTOR OF POLICE PROHIBITION AND EXCISE P S KODUMUR KURNOOL DISTRICT	February 14, 2003
B MURALIDHAR Vs. SUPERINTENDENT OF PROHIBITION and EXCISE KHAMMAM KHAMMAM DISTRICT	February 7, 2003
B NARASIMHA REDDY Vs. BHASKARA RAO JOSHI	June 10, 2003
B P VENKATA SUBBA REDDY Vs. Y OBANNA	December 26, 2003
B R KOTESHWARA RAO Vs. G RAMESHWARI BAI	April 22, 2003
B R SRINIVASULU REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI	October 10, 2003
B RAJAGOPAL RAO Vs. D C MEHTA	February 18, 2003
B RAJAKISHAN REDDY Vs. STATE OF A P	December 1, 2003
B RAJENDRA PRASAD Vs. CONTROLLER EXAMINATIONS NAGARJUNA UNIVERSITY GUNTUR	July 30, 2003
B RAYALAMMA Vs. ASST COMMISSIONERS A P CHARITABLE RELIGIOUS	December 17, 2003
B REHELAMMA Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD	August 8, 2003
B SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	November 4, 2003
B SURENDERJI Vs. M ANJANEYULU	April 29, 2003
B UMA MAHESHWARA RAO Vs. STATE OF A P REP	January 6, 2003
B V RAGHAVAIAH CHOUDARY Vs. STATION HOUSE OFFICER	June 25, 2003
B V RAMI REDDY Vs. STATE OF ANDHRA PRADESH	August 1, 2003
B V V S S NARAYANA Vs. STATE LEVEL CO ORDINATOR FOR PETROLEUM PRODUCTS	August 1, 2003
B VANI KUMARI Vs. UNION OF INDIAREP	November 7, 2003
B VEERA REDDY Vs. A P STATE WAREHOUSING CORPORATION HYDERABAD	April 30, 2003
B VEERASWAMY Vs. P BASAVAIAH	January 30, 2003
B VENKAT NARENDRA PRASAD Vs. STATE OF ANDHRA PRADESH	March 10, 2003
B VENKATESHWARLU Vs. GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPT HYDERABAD	November 4, 2003
B YESUDAS Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 4, 2003
BADDI REDDY APPANNA DORA Vs. ATCHAMAMBA KORPU	May 2, 2003
BADI CHINNA RAO Vs. STATE OF ANDHRA PRADESH	July 15, 2003
BADRACHALAM SURYANARAYANA Vs. LOTLA VARALAXMI	November 3, 2003
BAGADI NARASINGA RAO Vs. KINJARAPU VARAPRASAD	February 19, 2003
BAHADUR ALI KHAN Vs. III ADDITIONAL RENT CONTROLLER CITY CIVIL COURT HYDERABAD	October 23, 2003
BAILADUGU PERAIAH Vs. BAILADUGU PEDDARAMULAMMA	November 25, 2003
BAIRAM MALLESHAM Vs. STATE OF ANDHRA PRADESH	August 14, 2003
BALAJI TRADERS Vs. COMMISSIONER OF EXCISE A P HYDERABAD	August 26, 2003
BALAJI TRADERS Vs. COMMR OF EXCISE A P	August 6, 2003
BANALA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH	March 10, 2003
BANDAKURI PARVATHI Vs. BANDAKURI VIJAYAKUMAR	February 11, 2003
BANDAMEDI SHANKAR Vs. STATE OF ANDHRA PRADESH	February 3, 2003
BANDARI RAMACHANDER Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	April 16, 2003
BANDARU SATYANARAYANA Vs. GANJI SURYANARAYANA MURTHY	January 7, 2003
BANDARUPALLI ESWARA REDDY Vs. THONNATI ADHI REDDY	March 3, 2003
BANDHAKAVI SEETA MAHALAKSHMI Vs. COLLECTOR WEST GODAVARI	April 7, 2003
BANDI DHANA LAKSHMI Vs. CHALAMALA SATYANARAYANA	January 23, 2003
BANDI VEERA SWAMY Vs. PAMULA BASAVAIAH	January 13, 2003
BANDIKATLA BALAKOTESWARA RAO ACHARI Vs. STATE OF A P	December 5, 2003
BANK OF INDIA CBD BEKAPUR BRANCH NAVI MUMBAI Vs. U A N RAJU	November 20, 2003
BARATAM SEETHAMMA Vs. BORA CHANDRAVATHI	March 25, 2003
BASANI SRI LAKSHMI LATHA Vs. BASANI TIRUMALA RAMA RAO	March 11, 2003
BATCHU RAMAKRISHNA Vs. GOLLA VENKATA KOTESWARARAO	January 29, 2003
BAYANABOINA SUBBARAYUDU Vs. STATE OF A P	January 21, 2003
BAYYAPUREDDY APPALA NAIDU Vs. AGENT TO GOVERNMENT AND COLLECTOR VISAKHAPATNAM	July 1, 2003
BEECHANGARIPALLI SRINIVAS Vs. STATE OF A F	January 17, 2003
BEECHANGARIPALLI SRINIVAS Vs. STATE OF A P	January 7, 2003
BHAGAT RAM Vs. MUTHAWALLI DARGAH HAZRAT SHAIK JI HALI HYDERABAD	November 20, 2003
BHAGAVATHI ENTERPRISES Vs. KIRLOSKAR ELECTRIC CO LTD	December 11, 2003
BHAGYA NAGAR COLONY WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH REP	April 24, 2003
BHAGYANAGAR CONTRACTORS WELFARE ASSOCIATION Vs. MANAGING DIRECTOR M W S and SEWERAGE BOARD	April 21, 2003
BHAGYANAGAR ENERGY AND TELECOM LTD Vs. BHARAT SANCHAR NIGAM LTD	March 18, 2003
BHAKTHAVATHSALA SUKUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED VISAKHAPATNAM	May 2, 2003
BHANGARU PACKAGING COMPANY Vs. MARWEL ORGANICS	March 3, 2003
BHARAT SCRAP Vs. HARYANA AND STEEL CENTRE	July 22, 2003
BHARATIYA VIGNANA MANDIRAM Vs. VIJAYAWADA MUNICIPAL CORPORATION	March 13, 2003
BHAVAJI MUTT SINGARAYAPALEM Vs. BOYINA NAGAIAH	October 16, 2003
BHOGI UMA MAHESWARA RAO Vs. STATE OF ANDHRA PRADESH	January 6, 2003
BHOOKYA PARINGYA Vs. STATE OF A P	January 31, 2003
BHUKYA BUJJI Vs. BHUKYA SARASWATHI	August 1, 2003
BHUKYA BUJJI Vs. BHUKYA SARASWATHI	April 24, 2003
BHUPATHI VENKATA NARESH BABU Vs. STATE OF A P	October 30, 2003
BHUPATHI VENKATA NARESH BABU Vs. STATE OF A P	October 13, 2003
BIKANI MALLAMMA NEREDMET MALKAJIGIRI R R DIST Vs. COLLECTOR and DISTRICT MAGISTRATE RANGA REDDY DISTRICT	December 19, 2003
BILLA VENKAT PAPI REDDY Vs. A KISHAN RAO	June 20, 2003
BINODLAL SAGARMAL HYDERABAD Vs. PREM PRAKASH GUPTA	June 24, 2003
BIRUDAVOLU VENKATA SUBBAMMA Vs. MALLAPU PADMAVATHAMMA	August 5, 2003
BOARD OF ADULT EDUCATION AND TRAINING Vs. BOARD OF INTERMEDIATE EDUCATION GOVT OF A P	April 28, 2003
BOARD OF CONTROL FOR CRICKET IN INDIA MUMBAI Vs. MOHAMMED AZHARUDDIN	April 23, 2003
BODASINGI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	November 27, 2003
BODDU CHANDRA MOULI Vs. A P S R T C	November 24, 2003
BODLA RAVINDRANATH Vs. CHINTALA VENKATA LAXMI	January 10, 2003
BOGGAVARAPU SUBBA RAO Vs. TELAGAMSETTI VENKATA RAO	December 9, 2003
BOGHA VASUDEV S O NARAYANA Vs. TUPPATI MALLAIAH S O NARSAIAH	November 18, 2003
BOGIROUTHU SURYAKANTHAM Vs. KANDHI SANYASINAIDU	November 7, 2003
BOLLEDDULA LAKSHMI DEVI Vs. BOLLEDDULA PAPANNA	March 10, 2003
BOMMA ILAIAH Vs. STATE OF A P REP	January 9, 2003
BOMMIDI MALLIKHARJUNA ALIAS MALKA Vs. STATE OF A P	November 21, 2003
BORUSU NAGESWARA RAO Vs. SECRETARY A P CO OPERATIVE TRIBUNAL VIJAYAWADA	June 11, 2003
BOTSA APPALA NARASAYYA Vs. RAGHUNANDA LAKSHMI	October 23, 2003
BOYA MASTRI MADDAIAH Vs. STATE OF A P	March 31, 2003
BUDDHA MAHALAKSHMI NAIDU Vs. STATE OF A P	January 10, 2003
BUGATHA PRASAD Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD	November 27, 2003
BURMA GNANESHWAR RAO Vs. E RAJAMANI	June 16, 2003
C ANITA Vs. COMMISSIONER OF POLICE AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD	September 11, 2003
C ARJUN RAO Vs. T RAMAMOHANA RAO	June 10, 2003
C ASWATHA NARAYANA MURTHY Vs. STATE OF A P	November 18, 2003
C KISHAN RAO Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT GOVT OF A P HYDERABAD	August 29, 2003
C M RAMANATHA REDDY Vs. GOVERNMENT OF INDIA	January 6, 2003
C MADHUSUDHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 13, 2003
C MUNIKRISHNAIAH Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT	January 21, 2003
C NARAYANA REDDY Vs. COMMISSIONER OF PANCHAYAT RAJ AND RURAL EMPLOYMENT ANDHRA PRADESH HYDERABAD	December 2, 2003
C S H N MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	June 11, 2003
C SHEKAR REDDY Vs. C S R ESTATES FLAT OWNERS WELFARE ASSOCN	April 9, 2003
C SUBHASH MKUDIRAJ Vs. REGIONAL JOINT COMMISSIONER MULTI ZONE III ENDOWMENTS DEPARTMENT HYDERABAD	February 7, 2003
C SUBRAMANYAM Vs. C SUMATHI	October 17, 2003
C V S KRISHNA MURTHY TEJA CHARITIES TIRUPATI CHITTOR DISTRICT Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	July 4, 2003
C VIDYASAGAR Vs. STATE OFANDHRA PRADESH REP	January 22, 2003
CABLE CORPORATION OF INDIA LTD Vs. SANGHI INDUSTRIES LTD	January 10, 2003
CANARA BANK A NATIONALISED BANK Vs. MOPEDS INDIA LTD	July 25, 2003
CANARA BANK BANGALORE Vs. S RAMALINGAM	June 10, 2003
CEMENT CORPORATION OF INDIA EMPLOYEES UNION Vs. ASST COMMISSIONER OF LABOUR	September 3, 2003
CENTENARY BAPTISH CHURCH NAKKALAGUTTA HANMKONDA Vs. SHYAMSUNDER	November 18, 2003
CENTRAL BANK OF INDIA STAFF CO OPERATIVE BUILDING SOCIETY LIMITED VIJAYAWADA Vs. DULIPALLA RAMACHANDRA KOTESWARA RAO	June 13, 2003
CH KRISHNA RAO Vs. STATE OF A P REP	February 18, 2003
CH MADAN MOHAN Vs. MUNICIPAL CORPORATION OF HYDERABAD	May 2, 2003
CH MALLESHAM Vs. COMMISSIONER OF PROH AND EXCISE A P HYDERABAD	August 8, 2003
CH VENKATESWARA RAO Vs. MARGADARSHI CHIT FUNDS LTD	July 14, 2003
Chadipiralla Narayana Reddy Vs. Ponnapureddy Rama Subba Reddy	November 17, 2003
CHAIRMAN AND MANAGING DIRECTOR Vs. KURVA BALAPA	February 28, 2003
CHAIRMAN AND MANAGING DIRECTOR RURAL ELECTRIFICATION CORPORATION LIMITED NEW DELHI Vs. G JAWAHARLAL	September 24, 2003
CHAIRMAN OF THE BENGAL OF TRUSTEES OF THE PORT VISAKHAPATNAM PORT TRUST VISAKHAPATNAM Vs. GURUCHARAN SINGH NEW DELHI	September 4, 2003
CHAITANYA MAHILA MANDALSI REP Vs. PUNURI AROGYAM	February 11, 2003
Chakrapani Vs. State of A P	April 28, 2003
CHALAPATHIRAO M V Vs. M D BHARAT HEAVY PLATES AND VESSELS LIMITED VISHAKAPATNAM	August 14, 2003
CHALUMURI VEERANNA Vs. CHALUMURI SATYANARAYANA	February 21, 2003
CHALUVADI HANUMAYAMMA Vs. SANDRAPATI JAINABEE	March 26, 2003
CHANDANA INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH	March 17, 2003
CHANDANA VEERANJANEYULU Vs. C PANDURANGANAYAKAMMA	July 21, 2003
CHANDINI BAR and RESTAURANT HYDERABAD Vs. COMMISSIONER OF POLICE HYDERABAD CITY HYDERABAD	September 10, 2003
CHANDRA SHIPPING AND TRADING SERVICES KAKINADA Vs. BEERAPALLI CHENCHU SUBBA REDDY	May 2, 2003
CHARAN SINGH Vs. G VITTAL REDDY	March 7, 2003
CHARLAPALLI YADAMMA Vs. MIRYALA GOPAIAH	August 18, 2003
CHATUBAN AGARWAL Vs. T NAGAMANI	October 27, 2003
CHAVA ROSAIAH Vs. CHINTALA VENKATESWARLU	November 21, 2003
CHEEDI RAMA RAO Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED	April 9, 2003
CHEKKA SHANTHA KUMARI Vs. UNION OF INDIA	December 19, 2003
CHELLA CHENCHAIAH Vs. COMMISSIONER OFFICE OF THE CHIEF COMMISSIONER OF LAND ADMINISTRATION	April 30, 2003
CHENNA REDDY Vs. D VENKATA REDDY	September 26, 2003
CHERIBOYINA KRISHNA RAO Vs. STATE OF ANDHRA PRADESH	February 18, 2003
CHERUKURI SATYAVATHI Vs. VELAGA KAMALA	August 29, 2003
CHERUKURI SATYAVATHI Vs. VELAGA KAMALA	August 9, 2003
CHERUKUWADA VIJAYA LAKSHMI Vs. VELURI SITAPATHI	December 11, 2003
CHEVVA GURAVAIAH Vs. SEDAM PANDU RANGAIAH	April 18, 2003
CHIEF ENGINEER N S PROJECT Vs. TELUGUNADU WORK CHARGED EMPLOYES	August 29, 2003
CHIEF ENGINEER REPRESENTING THE MUNICIPAL CORPORATION OF HYDERABAD Vs. REGISTRAR OFFICE OF THE UPA LOKAYUKTA A P HYDERABAD	October 23, 2003
CHIEF MANAGER PERSONNEL and HRD SECTION STATE BANK OF INDIA ZONALOFFICE TIRUPATHI CHITTOOR DISTRICT Vs. K LAKSHMAMMA	June 10, 2003
CHILKA SRINIVAS Vs. STATE OF ANDHRA PRADESH	March 18, 2003
CHILWAR SAROJINI DEVI Vs. GOVT OF A P	October 17, 2003
CHINTA RAMAIAH Vs. GOVT OF A P REP	February 13, 2003
CHINTALA VENKATA LAXMI Vs. BODLA RAVINDRANATH	January 10, 2003
CHINTALA VENKATA SATYANARAYANA RAO Vs. CHINTALA SHYAMALA	April 4, 2003
CHINTAM KANTAM Vs. DHULIPUDI VENKATESWARA RAO	October 17, 2003
CHINTAM KANTAM Vs. DHULIPUDI VENKATESWARA RAO	October 7, 2003
CHINTHALA VENKATESWARLU Vs. DISTRICT PANCHAYAT OFFICER GUNTUR	August 29, 2003
CHINTHANURU SIVAIAH Vs. SOUTHERN POWER DISTRIBUTIONS COMPANY OF A P LIMITED TENALI	June 20, 2003
CHINTHLAPUDI NARAYANA Vs. RAMISETTI MAHALAKSHMAMMA	September 4, 2003
CHITTIMENU VEERARAJU Vs. STATE OF A P	September 5, 2003
CHITTIRI SIMMANNA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DIVISION CO OPERATIVE OFFICER SRIKAKULAM	August 27, 2003
CHITTURI VALLI KAMALA LAKSHMI RAMYA VIJAYAWADA Vs. DEVAKI PHANI KUMAR	September 23, 2003
CHURCH MISSIONARY SOCIETY KASHTURIBAIPET VIJAYAWADA Vs. GOVT OF A P	December 2, 2003
CIT Vs. HYDERABAD RACE CLUB CHARITABLE TRUST	February 26, 2003
COLLEGES OF EDUCATION MANAGEMENT ASSOCIATION HYDERABAD Vs. GOVERNMENT OF A P	November 7, 2003
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. MANI OOMMEN	February 6, 2003
COMMISSIONER OF INCOME TAX Vs. SUNDWIGER EMFG AND CO	February 4, 2003
COMMISSIONER OF INCOME TAX Vs. B NARASIMHA RAO	January 31, 2003
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILIZERS LTD	February 14, 2003
COMMISSIONER OF INCOME TAX Vs. Y NARAYANA MURTHY	January 10, 2003
COMMISSIONER OF INCOME TAX Vs. GUDIVADA RAMACHANDRA RAO	January 6, 2003
COMMISSIONER OF INCOME TAX Vs. T SURYAMANI KOTHAVALASA	April 24, 2003
COMMISSIONER OF WEALTH TAX Vs. N T RAMA RAO DECD	February 14, 2003
COMMISSIONER OF WEALTH TAX Vs. ZAINAB NOORUL SAYEED	March 13, 2003
CONSERVATOR OF FORESTS Vs. BR SAW MILL	March 27, 2003
CONTINENTAL EXPORTS Vs. SOUTHERN POWER DISTRIBUTION CO LTD	January 28, 2003
COTTON CORPO OF INDIA WARANGAL Vs. TELANGANA SPINNING AND WEAVING MILLS LTD	April 15, 2003
COTTON CORPORATION OF INDIA LTD Vs. SURYA JYOTHI SPINNING MILLS LTD	January 31, 2003
CROSS OBJECTIONS LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER NARAYANPET MAHABUBNAGAR DISTRICT Vs. PARVATHAMMA DIED	February 20, 2003
D JAGANNADHA RAO ADDL REGISTRAR OF CO OPERATIVE SOCIETIES REGIONAL PROJECT DIRECTOR TRIBUNAL DEVELOPMENT HYDERABAD Vs. UNION OF INDIA DEVELOPMENT OF PERSONNEL AND TRANING NEW DELHI	September 24, 2003
D MADAN MOHAN Vs. STATE OF ANDHRA PRADESH	March 6, 2003
D MURALI KRISHNA Vs. CH SIVA BRAHMACHARYA	November 28, 2003
D N ELUMALAI Vs. M CHINNAIAH	December 9, 2003
D NAGAIAH Vs. DISTRICT COLLECTOR AND CHAIRMAN DISTRICT SELECTION COMMITTEE	September 5, 2003
D PADMAVATI Vs. STATE OF ANDHRA PRADESH	February 4, 2003
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PRIVATE LIMITED NIZAMABAD	January 9, 2003
D RAM MOHAN RAO Vs. SRIDEVI HOTELS PRIVATE LIMITED NIZAMABAD	July 14, 2003
D SRINU Vs. DISTRICT COLLECTOR AND DISTRICT ELECTION AUTHORITY E G DISTRICT	November 25, 2003
D V N LINGA REDDY Vs. VASAVI CO OPERATIVE URBAN BANK LIMITED HYDERABAD	July 9, 2003
D VV NARASIMHA S O RAM NAIDU R O SIMHACHALAM VISAKHAPATNAM DISTRICT Vs. COMMISSIONER FOR ENDOWMENTS GOVERMENT OF A P HYDERABAD	November 28, 2003
DALITJATHI LABOUR CONTRACT CO OP SOCIETY HYDERABAD Vs. COMMISSIONER L B NAGAR MUNICIPALITY RANGA REDDY DISTRICT	April 28, 2003
DALJITH SINGH GHAI Vs. STATE BY STATION HOUSE OFFICER, WADI POLICE STATIO	November 5, 2003
DAMMAGOUNI DUBBA RAJAGOUD Vs. STATE OF A P REP	January 9, 2003
DAMMU SREENU Vs. STATE OF ANDHRA PRADESH	February 5, 2003
DANDU SRIDHAR Vs. POTHAMASHETTY PADMA PRIYA	December 29, 2003
DARIUS SHAPUR CHENNAI Vs. UNION OF INDIA	December 10, 2003
DARUVURI SUBBA RAO Vs. STATION HOUSE OFFICER TALUK POLICE STATION	December 26, 2003
DASARI SURYAMANI Vs. GOVERNMENT OF ANDHRA PRADESH CO OPERATION DEPARTMENT	August 25, 2003
DASIKA RAMAMOHANA RAO Vs. STATE OF A P	April 25, 2003
DASU JAYA VANI Vs. BALA SEETHAPATI	February 18, 2003
DASU SUBBA LAKSHMI Vs. INDIAN BANK CHENNAI	January 3, 2003
DATLA CHANDRAIAH DIED Vs. KOTHALANKA DURGAVARA PRASADA RAO	October 14, 2003
DAVULAYYA Vs. STATE OF A P	April 1, 2003
DAYARAM RAO M PAWAR Vs. KALAHASTHEESWARA INSTITUTE OF TECHNOLOGY	September 25, 2003
DECCAN LIME STONE MINING COMPANY PRIVATE LIMITED DHONE KURNOOL Vs. ASSISTANT DIRECTOR OF MINES AND GEOLOGY KURNOOL	December 4, 2003
DELITE PACKAGING INDUSTRIES Vs. ANAND KUMAR	April 18, 2003
DEPOT MANAGER APSRTC BUS DEPOT MAHABOOBNAGAR DIST Vs. K LAKSHMAN	August 4, 2003
DEPOT MANAGER APSRTC KAKINADA DEPOT KAKINADA Vs. R V RAMANA	November 4, 2003
DEPOT MANAGER APSRTC MIRYALAGUDA NALGONDA DISTRICT Vs. POREDDY SUJATHA	July 11, 2003
DEPUTY GENERAL MANAGER CANARA BANK Vs. A RAMA RAO	April 4, 2003
DEVARKONDA RAMESH Vs. STATE OF ANDHRA PRADESH	February 21, 2003
DEVINENI SESHAGIRI RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 13, 2003
DILIP MEHRA Vs. VISAKHA INDUSTRIES LTD	February 14, 2003
DIRECTOR OF TREASURIES and ACCOUNTS Vs. B SRIVANI	March 5, 2003
DISEMCHARLA PENCHALAIAH Vs. MANAGER SYNDICATE BANK NELLORE	July 7, 2003
DISTRICT COLLECTOR Vs. MUNIGALA SULOCHANA	July 17, 2003
DISTRICT COLLECTOR Vs. VEMULA SATYAVATHI	January 9, 2003
DISTRICT COLLECTOR CUDDAPAH DISTRICT Vs. KOTAGADDA SAJEDMAHABOOB BASHA	October 31, 2003
DISTRICT COLLECTOR KAKINADA Vs. P NAGABHUSHANA RAO	September 19, 2003
DISTRICT COLLECTOR WARANGAL WARANGAL DISTRICT Vs. MUNIGALA SULOCHANA	June 17, 2003
DISTRICT COOPERATIVE CENTRAL BANK LIMITED Vs. SPECIAL COURT UNDER A P LAND	January 24, 2003
DISTRICT SELECTION COMMITTEE Vs. M VENUGOPAL	April 4, 2003
DIVISIONAL ELECTRICAL ENGINEER OPERATION APSEB JAGITHYAL Vs. SIRIPURAPU VIJAYA	November 10, 2003
DIVISIONAL ENGINEER TELECOM Vs. MAMIDI VENKATA RAMANA	February 21, 2003
DOKI P Vs. GOVERNMENT OF INDIA	March 25, 2003
DORA PRASAD M Vs. CORPORATION BANK MANGLORE	August 14, 2003
DRUS INSPECTOR BHIMAVARAM Vs. I RAMAKRISHNA GANDHI	December 12, 2003
DUDEKULA MUNTIMADUGU RAHIM Vs. STATE OF A P	September 8, 2003
DUKKU LABUDU BARIKI Vs. SOBHA HYMAVATHI DEVI	May 2, 2003
DUMALA MALLAIAH Vs. STATE OF A P	July 4, 2003
DUNNALA VENKATESWARA VARA PRASAD Vs. GOVT OF A P	November 20, 2003
DURGA ENTERPRISES Vs. UNION OF INDIA	November 14, 2003
DURGA RAO N Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE	March 31, 2003
DURGA SINGH Vs. M LAKSHMAN YADAV	June 10, 2003
DUTTA SEETHAMAHALAKSHMAMMA Vs. YAMADALA BALARAMAIAH	April 18, 2003
E IMMANUEL Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	January 22, 2003
E KRISHNA Vs. UNION OF INDIA	November 25, 2003
E MALLAIAH Vs. STATE OF A P	February 4, 2003
E MALLAIAH Vs. M SURANA	July 7, 2003
E PRASAD GOUD Vs. B LAKSHMANA GOUD	March 31, 2003
E RAMA RAO Vs. DIVISIONAL CO OPERATIVE OFFICER GUNTUR GUNTUR DISTRICT	December 12, 2003
E RAVINDER Vs. CHAIRMAN CUM MANAGING DIRECTOR POWER GRID CORPORATION OF INDIA LTD	April 30, 2003
E V RAGHAVA REDDY Vs. DISTRICT PANCHAYAT OFFICER PRAKASHAM DISTRICT AT ONGOLE	March 27, 2003
ECI ENGINEERING and CONSTRUCTION CO LIMITED REP Vs. GOVERNMENT OF A P REP	January 9, 2003
EDARA TIRUMALA PRASAD RAO Vs. PAULS EDUCATIONAL SOCIETY	April 22, 2003
EDIGA JAGANNADHA GOWD Vs. STATE	October 17, 2003
EDWYN ANTHONYPEREIRA Vs. R R KUPPUSWAMY IYENGAR	November 13, 2003
EGUVAKAMMAKANDRIGA GRAM PANCHAYAT Vs. DIST COLLECTOR	August 7, 2003
ELCHURI THULISAMMA Vs. ELCHURI SAMRAJYAM	December 5, 2003
ELETI RAJA REDDY Vs. PUSKUR DAMODAR RAO	April 21, 2003
ELLATURU SIDDAIAH Vs. REVENUE DIVISIONAL OFFICER	April 15, 2003
ELLURU PEDDA DASTAGIR REDDY Vs. SUPERINTENDENT OF POLICE KADAPA	January 14, 2003
ELUGU SUDHAKAR Vs. STATE OF A P	April 8, 2003
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. RAMALINGESWARA PULVARISING MILLS KODUR CUDDAPAH DISTIRCT	March 13, 2003
ENTERPRISING ENTERPRISES PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 18, 2003
ENUGU THIRUPATHI REDDY Vs. STATE OF A P	July 7, 2003
ENUGUKONDA VENKATA RAGHAVACHARYULU Vs. PUSHPAGIRI MATTAM CUDDAPAH DIST	March 17, 2003
EPURI KOTAIAH Vs. EPURI RAMAIAH	January 10, 2003
ESTATE OFFICER AND MANAGER RECOVERIES A P INDUSTRIES INFRASTRUCTURE CORPORATION LIMITED Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL BANGLORE	August 6, 2003
ESWARA PRASAD SURYADEVARA Vs. BOARD OF INTERMEDIATE EDUCATION OF A P REP	October 23, 2003
EURAKA FORBES LIMITED Vs. GOVT OF A P REP	February 7, 2003
EVANGELICAL TRUST ASSOCIATION OF SOUTH INDIA Vs. ANITA AIDDINYANTZ	July 24, 2003
EXCISE SUPERITNENDENT Vs. KUNDENA BHAGYAMMA	January 31, 2003
FATEH ALI Vs. M A ALEEM	September 9, 2003
FISHERMEN CO OPERATIVE SOCIETY Vs. ASSISTANT DIRECTOR OF FISHERIES EX OFFICIO DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 6, 2003
FOOD CORPORATION OF INDIA Vs. NELLORE DISTRICT FIC GODOWNS	August 1, 2003
FOOD INSPECTOR ADILABAD Vs. DESH RAJ	July 11, 2003
FOOD INSPECTOR ANANTHAPUR Vs. ARAVETI GOPINATH	July 4, 2003
FOOD INSPECTOR ANANTHAPUR Vs. ARAVETI GOPINATH	July 1, 2003
FOOD INSPECTOR CHITTOOR Vs. MUTUKU RAVICHANDRA BABU	February 13, 2003
FOOD INSPECTOR DIVISION Vs. KAPUGANTI SATYANARAYANA	August 1, 2003
FOOD INSPECTOR NIZAMABAD Vs. N CHANDRAIAH	January 31, 2003
FOREST RANGE OFFICER Vs. DISTRICT JUDGE CUDDAPAH	February 10, 2003
FORUM FOR BETTER HYDERABAD CONFEDERATION OF VOLUNTARY ORGANIZATIONS OF HYDERABAD Vs. GOVERNMENT OF A P	November 24, 2003
G ANASUYAMMA Vs. KANDULAPURAM PRIMARY AGRICULTURAL SOCIETY	December 15, 2003
G CHILAKAMMA Vs. G SATTAIAH	February 20, 2003
G J R SUNAND Vs. CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRCARS CBCNC	January 24, 2003
G JAWAHARLAL Vs. CHAIRMAN AND MANAGING DIRECTOR RURAL ELECTRIFICATION CORPN LTD	February 26, 2003
G JAY RAO Vs. STATE OF A P	February 21, 2003
G JAYA RAO Vs. STATE OF AP	February 1, 2003
G JAYACHANDRA NAIDU Vs. G LOKAMMA	November 20, 2003
G M QURESHI Vs. ASHRAT JEHAN	August 8, 2003
G M RAO Vs. UNION OF INDIA	April 4, 2003
G M RAVI ALIAS G PURUSHOTHAM Vs. STATE OF A P	July 3, 2003
G M SALES FDC LTD Vs. DEPUTY COMMR OF LABOUR GUNTUR	September 3, 2003
G MADHUSUDHANA REDDY Vs. G MARUTHI SEETHA RAMI REDDY	November 6, 2003
G MAISAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP	January 28, 2003
G MD MASOOM Vs. S K KHADER VALI	December 13, 2003
G NARAM NAIDU Vs. K KUMARA SWAMY	January 10, 2003
G NARASIMHA RAO Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION	November 19, 2003
G NARASINGA RAO HYDERABAD Vs. CHAIRMAN COOPERATIVE URBAN BANK LIMITED	March 12, 2003
G NATHMAL Vs. NIRANJANA RAO	November 11, 2003
G NAZEER AHMAD Vs. UNION OF INDIA	April 9, 2003
G PARIMALA Vs. RAJESH BHATIA	February 26, 2003
G PAVANA MURTHY Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYDERABAD	July 21, 2003
G RAJA RAM Vs. GOVERNMENT OF A P	December 4, 2003
G RAJA RAM Vs. STATE OF A P	December 29, 2003
G RAMACHANDER RAO Vs. G PADMA	November 4, 2003
G RAMAIAH DIED Vs. MUTHYALA PRAKASH	April 15, 2003
G RAVINDER Vs. GOWRISETTY SURENDER	April 24, 2003
G S R INDUSTRIES Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS AND CHIEF CONTROLLING	March 26, 2003
G SAROJA Vs. B PADMA BAI	November 13, 2003
G SATYAMMA Vs. SECRETARY MINISTRY OF DEFENCE GOVERNMENT OF INDIA NEW DELHI	March 4, 2003
G SRINIVAS Vs. APSRTC ADILABAD	May 2, 2003
G SRINIVAS Vs. BALA RAJU	August 26, 2003
G SUBBA RAO Vs. FOOD CORPORATION OF INDIA	July 22, 2003
G SUBRAHMANYAM NAIDU Vs. COMMISSIONER OF ENDOWMENTS TILAK ROAD HYDERABAD	April 4, 2003
G V N BHARATHAN Vs. UNION OF INDIA	July 16, 2003
G VENKATA RAMA SUBBAIAH Vs. D RASOOL NAIK	March 7, 2003
G VENKATASWAMY Vs. DIST COLLECTOR KURNOOL	July 23, 2003
G VISHNUVARDHAN Vs. STATE OF A P	February 18, 2003
GADAMSETTY SRIRAMULU Vs. ASSISTANT DIRECTOR OF AGRICULTURE SINGARAYA KONDA	April 30, 2003
GADE RAMACHANDRAIAH DIED Vs. GADE LINGAIAH	March 17, 2003
GAINEDI GAJAPATHI RAO Vs. VELAL INDIRAMANAMMA	December 29, 2003
GAJJALA VENKATESWARULU Vs. ANDHRA PRADESH STATE WAKF TRIBUNAL	March 10, 2003
GAJULA RAMA RAO Vs. THONDAMANATI SUBBARAYA PILLAI	April 15, 2003
GALADA POWER AND TELECOMMUNICATION LIMITED HYDERABAD Vs. TRANSMISSION CORPORATION OF A P LTD	April 28, 2003
GANDEAY SHRAVAN KUMAR Vs. D SRINIVASULU	July 29, 2003
GANDHI SCHEDULE CASTE AND BACKWARD CLASSES Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT AT HYDERABAD	September 12, 2003
GANDLA PANNALA BHULAXMI Vs. MANAGING DIRECTOR APSRTC	June 10, 2003
GANESH NAGARAJU Vs. STATE OF A P	August 28, 2003
GANGADHARA RAO Vs. STATE OF A P	March 1, 2003
GANJI MOHAN Vs. STATE OF A P	February 7, 2003
GANTI MADHUSARMA Vs. VELAGALA APPALANAIDU	February 11, 2003
GARIKAPATI VALLI ALIAS RAYAPROLU Vs. STATE OF ANDHRA PRADESH	December 18, 2003
GARLA PATI TIRUPATHAMMA Vs. B THIRUPALU	November 3, 2003
GARLAPATI PRAKASAM Vs. GARLAPATI JAGGAIAH	March 5, 2003
GAYATRI PROJECTS LIMITED Vs. GOVERNMENT OF A P	January 9, 2003
GEDELA LALITHA KUMARI Vs. BONUMAHANTHI NEELAKANTHAM	December 29, 2003
GEETANJALI WINES Vs. P BHASKAR REDDY	January 24, 2003
GENARAL MANAGER SALES FDC LIMITED MUMBAI Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR	September 3, 2003
GENERAL MANAGER and APPELLATE AUTHORITY Vs. MOHAMMAD NIZAMUDDIN	May 2, 2003
GENERAL MANAGER APSRTC Vs. LAKSHMI	January 31, 2003
GENERAL MANAGER AREA 1 R G DIVISION SINGARENI COLLIERIES Vs. PRESIDING OFFICER INDUSTRIES TRIBUNAL	August 7, 2003
GENERAL MANAGER MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. LAXMI BAI	January 31, 2003
GENERAL MANAGER P D C M P UNION LTD Vs. PAVURALLA SANTHAKUMARI	September 24, 2003
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. SHAIK ABDUL KHADER	June 23, 2003
GHEETIRALA RAMA MURTHY Vs. GHEETIRALA VENUGOPAL	January 10, 2003
GIRIDHARI AUTO FINANCE PRIVATE LIMITED KHAMMAM Vs. GUDLA HARI BABU	October 17, 2003
GIRIJAN CO OP CORPORATION LTD Vs. IMALLA SRINIVASA RAO	July 10, 2003
GLOBSYN TECHNOLOGIES LIMITED CALCUTTA Vs. ESKAAYCEE INFOSYS VISAKHAPATNAM	November 11, 2003
GLORY SILVA MARLAPUDI Vs. PREM KUMAR MARLAPUDI	July 25, 2003
GNANA BHARATHI EDUCATIONAL ACADEMY Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION	July 23, 2003
GODAVARI FERTILISERS AND CHEMICALS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	March 21, 2003
GODAVARI POLYMERS PVT LIMITED SECUNDERABAD Vs. AGRICULTURAL PRODUCTION COMMISSIONER GOVERNMENT OF A P HYDERABAD	December 4, 2003
GODI JAYARAMI REDDY Vs. SIDDAMURTHY JAYARAMI REDDY	April 21, 2003
GOLLA LINGAMAIAH Vs. STATE OF ANDHRA PRADESH	July 18, 2003
GOLLA PULLEM PEDDA MADDAIAH Vs. STATE OF A P	August 14, 2003
GOPALA KRISHNA DAMODAR SHANBAGH NOMINEE INTERNATIONAL BEST FOODS Vs. STATE OF A P	November 3, 2003
GOPANABOYINA PUNNA RAO Vs. G ANKINEEDU PRASAD	April 25, 2003
GOPISETTI VENKAIAH Vs. CHAVALI BRAHMABHOTLU	February 19, 2003
GOPISETTY REDDY Vs. MAKAM V BALARAMAIH GUPTA	December 29, 2003
GORIKEPUDI SUBBA RAO Vs. STATE OF A P	August 14, 2003
GORIPARTHI GAYATRI Vs. GORIPATHI SRINIVASA RAO	February 3, 2003
GORRELA VARALAKSHMI Vs. GUNDU RATNAM	January 28, 2003
GOTTUMUKKALA BHASKARA RAJU Vs. MAMIDL PADMAVATHI	November 10, 2003
GOVERNMENT OF A P Vs. M A RAZZAQ	January 13, 2003
GOVERNMENT OF A P Vs. P KRISHNA PRASAD	March 4, 2003
GOVERNMENT OF A P Vs. M A RAZZAQ	August 13, 2003
GOVERNMENT OF A P Vs. S SAISWARUP	July 17, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. A P LOKAYUKTA AND UPA LOKAYUKTA HYDERABAD	April 28, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. STATE	June 11, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. D POCHAIAH	February 18, 2003
GOVERNMENT OF ANDHRA PRADESH Vs. PUSHPENDAR KAUR	October 15, 2003
GOVERNMENT OF ANDHRA PRADESH IRRIGATION DEPARTMENT Vs. G KONDALA RAO	August 29, 2003
GOVERNMENT OF ANDHRA PRADESH REP Vs. P PRABHAKAR REDDY HYDERABAD	January 2, 2003
GOVT OF MADHYA PRADESH Vs. P V VIDHYASAGAR	September 1, 2003
GRAG MARTIN DISTILLERY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	September 12, 2003
GUDA BHADRAIAH Vs. M C PARGIEN IPS DIVISIONAL FOREST OFFICER PALONCHA DIVISION KHAMMAN DISTRICT	January 21, 2003
GUDIVADA CHOWKADARA DUKANADARULA SANGAM Vs. GOVERNMENT OF ANDHRA PRADESH	May 2, 2003
GUDURI KOTAIAH COMPANY Vs. INDIAN TOBACCO TRADERS TANGUTUR PRAKASAM DISTRICT	May 2, 2003
GUDURU MALLA REDDY Vs. MORE BALAIAH	March 28, 2003
GULAM ISMAIL Vs. MIRZA IBRAHIM ALI BAIG	July 14, 2003
GULLIPALLI NARAM NAIDU Vs. KINTHALI KUMARASWAMI	January 10, 2003
GUMMADISETTI Vs. JOINT COLLECTOR KHAMMAM	December 30, 2003
GUNDALA KRISHNA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI	November 25, 2003
GUNDEPANENI NAGABUSHANAM Vs. T ESWAR RAO	March 3, 2003
GUNNAM VEN KAMMA Vs. M SUBBA RAO	November 18, 2003
GURAJALA RAMESH Vs. STATE OF ANDHRA PRADESH	April 21, 2003
GURUNADHA RAO Vs. PALUKURI VENKATESWARA RAO	February 26, 2003
GURUVINDAPALLI ANNA RAO Vs. STATE OF ANDHRA PRADESH	March 6, 2003
GUTTIKONDA NAGIREDDY Vs. STATE OF A P	August 8, 2003
GVK INDUSTRIES LIMITED HYDERABAD Vs. UNION OF INDIA	December 2, 2003
GYAN CHAND GUPTA Vs. NIZAMABAD MUNICIPALITY	December 4, 2003
H RAJAGOPAL Vs. D C MEHTA	February 19, 2003
H RAJAGOPAL Vs. D C MEHTA AND ANOTHER	February 2, 2003
H RAJAGOPAL Vs. D C MEHTA	February 18, 2003
H TULASAMMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	March 7, 2003
HABEEB YAHIYA Vs. GOVERNMENT OF A P	June 16, 2003
HAL EMPLOYEES LIMITED SOCIETY Vs. TALARI VENKATAIAH	May 2, 2003
HANUMANTH VAJHULA JAGANNADHA SASTRY Vs. VAJHULA ANNAPURNA RAJESWARAMMA	December 9, 2003
HARI MAHESWARI Vs. STATE	January 21, 2003
HARIDASU MAVULLAYYA Vs. LANKA VENKATA MAHALAXMI	November 12, 2003
HARIHANA BAZARAPPA Vs. H CHAKARALA RANGANNA	October 14, 2003
HARIJANA MULINTI BHUSHANNA Vs. STATE OF A P	July 15, 2003
HARYANA AND STEEL CENTRE Vs. LAKSHMI PORCELAINS LTD	July 22, 2003
HARYANA CONDUCTORS PRIVATE LIMITED HARYANA Vs. GOVT OF ANDHRA PRADESH	September 5, 2003
HARYANA CRICKET ASSOCIATION Vs. GUNROCCK CRICKET	December 1, 2003
HEERA BABI Vs. JOINT COLLECTOR MAHABOOBNAGAR DISTRICT	November 11, 2003
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS PRIVATE LIMITED Vs. ALCO CHEMICALS LTD	January 10, 2003
HYDERABAD CO OPERATIVE CENTRAL TRADING SOCIETY LIMITED HYDERABAD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES ANDHRA PRADESH HYDERABAD	December 29, 2003
HYDERABAD CO OPERATIVE URBAN BANK LIMITED Vs. S M HUSSAIN RASHEED	April 18, 2003
I L NAIDU Vs. UNION OF INDIA	February 18, 2003
ICICI BANK LIMITED BANGALORE Vs. V T PRAKASH	March 3, 2003
IDAMAKANTI ANANTHAMMA Vs. IDAMAKANTI RAMANAMMA	February 6, 2003
IINDLA KRISHNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 17, 2003
INDIAN AIRLINES CORPORATION Vs. LATE DUBA MOHAN	March 11, 2003
INDIAN AMMONIUM NITRATE MANUFACTURERS ASSOCIATION MUMBAI Vs. UNION OF INDIA MINISTRY OF LAE JUSTICE AND COMPANY AFFAIRS	December 1, 2003
INDIAN BANK Vs. V R VENKATARAMAN	December 17, 2003
INDIRA ALLURU Vs. CONVENOR EDCET 2002 DELTA STUDIES INSTITUTE ANDHRA UNIVERSITY	April 15, 2003
INDO NATIONAL LIMITED TADA NELLORE DISTRICT Vs. LABOUR COURT GUNTUR	April 18, 2003
INDUPURU RAGHAVA REDDY Vs. COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS A P HYDERABAD	June 10, 2003
INSPECTOR OF POLICE, VIGILANCE AND A P T S, REP BY Vs. N S PRASAD RAO	February 14, 2003
IPPILLI KRISHNA Vs. STATE OF A P	November 20, 2003
ISKALA VENKATA NARASIMHAM Vs. COMMISSIONER OF CIVIL SUPPLIES APPEALS	February 19, 2003
ISWAR RAJ Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	April 16, 2003
J C PRIYADARSHINI Vs. STATE OF A P	July 16, 2003
J D ELECTRONICS HYDERABAD Vs. E S I CORPORATION HYDERABAD	August 4, 2003
J K FINANCE AND CHIT FUNDS Vs. R SURYA KUMAR	November 7, 2003
J PEDDA REDDAMMA Vs. B TWINKLE	September 25, 2003
J PEDDA REDDAMMA Vs. B TWINKLE	September 5, 2003
J R RAMESH KUMAR Vs. N PRABHAKAR RAO	December 16, 2003
J SIMON VIJAYA KUMAR Vs. STATE OF A P	November 25, 2003
J VANAMMA Vs. SPECIAL DEPUTY TAHSILDAR ENFORCEMENT	January 21, 2003
J VENKATESWAR RAO Vs. DISTRICT COLLECTOR GUNTUR	November 27, 2003
J VINAYA Vs. SINGARENI COLLERIES COMPANY LIMITED	June 13, 2003
JAKKA SUBBA RAO Vs. LAKKIMSETTY SYAMALA KRISHNA MOHANA RAO	November 5, 2003
Jaladi Seetharamamma Vs. Ramalingaswara Swami Temple Gundavaram	February 7, 2003
JALDULA PENTAIAH Vs. STATE OF A P	October 17, 2003
JALLIGAMPALA PRAKASH RAO Vs. FOOD CORPORATION OF INDIA	March 11, 2003
JAMUNA STORES Vs. REGIONAL DIRECTORS E S I CORPORATION HYDERABAD	September 1, 2003
JANAB MEHAMMED AYUB Vs. JANAB MEHBOOB SHARIFF	September 22, 2003
JANARDHANA REDDY P Vs. STATE OF ANDHRA PRADESH	January 24, 2003
JANGILI NAGAIAH Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS ONGOLE PRAKASAM DISTRICT	November 5, 2003
JAQUAR STEELS PRIVATE LIMITED Vs. STATE	November 5, 2003
JAQUAR STEELS PRIVATE LIMITED HYDERABAD Vs. PETITIONER UNDER SECTION 391 AND 394 OF THE COMPANIES ACT PRAYING THAT THIS HIGH COURT MAY BE PLEASED TO	November 5, 2003
JAS RAJ GANESHMAL WHOLESALE GHEE MERCHANT AND COMMISSION AGENT Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED HYDERABAD	November 12, 2003
JAVVADI KOTESWARA RAO Vs. SONTI SAMBASIVA RAO	November 24, 2003
JAVVADI KOTESWARA RAO Vs. SONTI SAMBASIVA RAO	November 23, 2003
JAWAHAR REDDY K Vs. STATE OF ANDHRA PRADESH	January 7, 2003
JAYA RAJ V Vs. BHAVANI SWEETS AND BAKERY	January 22, 2003
JAYAMANGALA VENKATESWARA RAO Vs. KALLA APPA RAO	September 19, 2003
JAYARAMI REDDY M Vs. SIDDAVARAM SALAMMA	February 26, 2003
JEENU KUNTA VARDHAN Vs. STATE OF ANDHRA PRADESH	February 21, 2003
JOHN CLEMENTS Vs. ALL CONCERNED	May 2, 2003
JONNALA SURA REDDY Vs. TITYYAGURA SRINIVASA REDDY	July 8, 2003
JONNALAGADDA RAMREDDY Vs. NOOKALA NARASIMHA REDDY	December 29, 2003
JUBLIEE HILLS LABOUR WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD KHAIRATABAD HYDERABAD	October 21, 2003
JUNNU RAMA GOUD Vs. COMMISSIONER OF PROH AND EXCISE	September 22, 2003
JUSTICE NEELAM SANJIVA REDDY Vs. GOVERNMENT OF INDIA	January 10, 2003
K ADINARAYANA REDDY Vs. GOVT OF A P REP	September 1, 2003
K AGI REDDY Vs. UPPAL KALAN MUNICIPAL COUNCIL REP	December 26, 2003
K ANANDA REDDY Vs. APPSC HYDERABAD	July 8, 2003
K ANNAJI RAO Vs. MD JABOAR	September 2, 2003
K BALA BAI Vs. GOVERNMENT OF ANDHRA PRADESH	July 18, 2003
K BHASKARA RAMA MURTHY Vs. K SATYAVATHI DEVI	December 10, 2003
K CHANDRAIAH Vs. SPECIAL DEPUTY COLLECTOR LA UNIT II LMD KARIMNAGAR	September 16, 2003
K CHINNA THIMMA REDDI Vs. K A VENKATARAMI REDDY	July 31, 2003
K DHANANJAYA RAO Vs. STATE OF A P	April 13, 2003
K JAYAPRAKASH RAM Vs. ADDL DIRECTOR GENERAL OF POLICE CRIMINAL INVESTIGATION DEPARTMENT	March 27, 2003
K KESAVA RAO Vs. UNION OF INDIA	December 23, 2003
K KRISHNA MOHAN RAO Vs. SUNIL ARORA	May 1, 2003
K KRISHNA REDDY Vs. A P STATE POLICE HOUSING CORPORATION LTD	February 27, 2003
K L HI TECH SECURE PRINT LIMITED Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATON	December 24, 2003
K L N S MURTHY Vs. GOVT OF A P	May 2, 2003
K L VENKATESWAR RAO Vs. STATE OF A P	October 14, 2003
K M SAFIULLAH Vs. ANDHRA PRADESH STATE WAKF BOARD	January 24, 2003
K M SUBRAMANI Vs. STATE OF ANDHRA PRADESH	April 24, 2003
K MUNIDHARMANADHAIAH Vs. GIRIJAN CO OPERATIVE CORPORATION LTD	August 14, 2003
K NAGESHWARA RAO Vs. STATE OF A P REP	January 7, 2003
K NARASIMHA CHARY Vs. STATE OF A P REP	March 20, 2003
K NARASIMHA REDDY Vs. UDAYAMANIKYAM PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LTD	February 24, 2003
K NARASIMHULU NAIDU and CO Vs. G SUBBARAMA REDDY	July 18, 2003
K NARSIMHA Vs. STATE	December 8, 2003
K PADMA REDDY Vs. STATION HOUSE OFFICER BELLAMPALLI	August 4, 2003
K PEDA VENKATAIAH Vs. GOVT OF A P	December 8, 2003
K PEDDA LINGA REDDY Vs. B SATHAIAH	July 21, 2003
K PEDDA LINGA REDDY Vs. B SATHAIAH	July 25, 2003
K Prabhavatamma Vs. B Indiramma	August 5, 2003
K PRABHAVATAMMA Vs. B INDIRAMMA	August 15, 2003
K PRASADA RAO Vs. SUB DIVISIONAL INSPECTOR POSTAL GIDDALUR	April 29, 2003
K PREM CHAND Vs. GOVERNMENT OF ANDHRA PRADESH	January 22, 2003
K R KRISHNA RAJU Vs. CHIEF CO ORDINATOR QIP NODAL CELL UNIVERSITY COLLEGE OF PHARMACEUTICAL SCIENCES	June 12, 2003
K R RAGHU Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITOOR DISTRICT	January 6, 2003
K R SULOCHANA DEVI Vs. CHAIRMAN RAILWAY BOARD RAIL BHAVAN NEW DELHI	June 10, 2003
K RAGHURAM RAJU Vs. UNION OF INDIA	March 10, 2003
K RAJAIAH Vs. UNION OF INDIA	August 6, 2003
K RAMACHANDRA RAO Vs. RANKS CABLES LIMITED INLIQN	April 4, 2003
K RAMASWAMY Vs. STATE OF A P	August 1, 2003
K RAMCHANDRA RAO Vs. STATE OF A P PUBLIC PROSECUTOR	December 27, 2003
K RAMESH BABU Vs. BANK OF INDIA CHITTOOR	August 19, 2003
K RAVINDER Vs. STATE OF A P	February 5, 2003
K S DHAN RAJ Vs. OSMANIA UNIVERSITY HYDERABAD	November 17, 2003
K SAHADEVAIAH Vs. N SRINIVASA CHARI	March 20, 2003
K SAMBASIVA RAO Vs. DISTRICT LEVEL COMMITTEE	April 8, 2003
K SAMBASIVA RAO Vs. SAI CO OPERATIVE URBAN BANK LIMITED HYDERABAD	April 17, 2003
K SANDHYA Vs. K VENUGOPALA RAO	August 8, 2003
K SATYANARAYANA MURTHTY DIED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	April 10, 2003
K SREERAMA MURTHY Vs. STATE OF A P	December 29, 2003
K SRINIVASULU Vs. DISTRICT COLLECTOR NALGONDA	January 9, 2003
K SUBHAKAR RAO Vs. MONETRECK COMPUTERS SECUNDERABAD	July 8, 2003
K SUBRAHMANYAM Vs. STATE OF A P	September 26, 2003
K SUDHAKAR GUPTA Vs. ELECTRO THERMICS PVT LIMITED HYDERABAD	April 18, 2003
K T BHATLAGARI SUBBANARSAIAH Vs. K T VENKATA CHALAMAIAH	November 10, 2003
K UDAY KUMAR Vs. MANDAL REVENUE OFFICER	June 19, 2003
K UPENDER Vs. STATE OF ANDHRA PRADESH	May 2, 2003
K UPENDER REDDY Vs. DIRECTOR GENERAL ACB	April 4, 2003
K V S RAJU Vs. FLAG OFFICER COMMANDING IN CHIEF	July 10, 2003
K V SESHAIAH Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	March 12, 2003
K VASUDEVREDDY Vs. B CHANDRAKALA	June 20, 2003
K VENKATESHU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	September 8, 2003
K VENKATESWARLU Vs. STATE OF A P	April 23, 2003
K VENKATESWARLU and COMPANY HYDERABAD Vs. SECRETARY IRRIGATION DEPARTMENT GOVT OF A P	September 18, 2003
K VENKULU Vs. STATE OF ANDHRA PRADESH	September 10, 2003
K VINODHAR Vs. EXECUTIVE BOARD OF NIZAMS INSTITUTE OF MEDICAL SCIENCES APPELLATE AUTHORITY NIMS PANJAGUTTA HYDERABAD	December 29, 2003
K Y SURYA PRAKASH SECUNDERABAD Vs. L K AGENCIES SECUNDERABAD	November 6, 2003
KADALI RAVI KUMAR ALIAS RAVI Vs. STATE OF A P	August 28, 2003
KADAVANDI KRISHNACHARI Vs. DIOCESE OF GUNTUR SOCIETY R C M	February 18, 2003
KADIYALA PURNACHANDRA RAO Vs. RAMALINGESWARASWAMY DEVASTHANAM	November 13, 2003
KAINYA and ASSOCIATES PVT LTD Vs. AVANTI KOPP ELECTRICALS PRIVATE LTD	April 17, 2003
KAITHA NARSIMHA Vs. SUSHEELA DEVI	November 19, 2003
KAKINADA CHINA APPARAO Vs. PALUKURI VENKATESWARA RAO	February 26, 2003
KALASIKA PRASHANTA KUMAR Vs. STATE OF ANDHRA PRADESH	September 11, 2003
KALINGA KANNA ALIAS KALI KONNA Vs. GOLLAPALLI APPALASWAMY	April 3, 2003
KALYAN CHEMICALS KOPPURAVURU PADAKAKANI MANDAL GUNTUR DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	October 21, 2003
KALYANI ROLLER FLOUR MILLS PVT LIMITED GUNTAKAL KURNOOL DISTRICT Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	October 16, 2003
KALYANI STRAW BOARDS LTD Vs. LALA GOPI KRISHNA GOKULDAS AGENCIES FIRM	February 11, 2003
KAMAKSHI ALIAS PADMAVATHI Vs. V CHENCHURAMAIAH	July 2, 2003
KAMALA MUNIRATNAM Vs. STATE OF ANDHRA PRADESH	August 1, 2003
KAMALAPURAM NARAYANA SETTY Vs. STATE OF A P	July 16, 2003
KAMINI RANI GUPTA Vs. OMPRAKASH GUPTA	September 24, 2003
KAMIREDDY VENKATARAMANA REDDY Vs. APPELLATE AUTHORITY	September 10, 2003
KANCHE CHANDRAIAH @ KUSALA SATYANARAN REDDY Vs. JAISSINGANI CHANDAN AND OTHERS	August 23, 2003
KANDRATHI NAGARAJU Vs. COMMISSIONER OF TRIBAL WELFARE A P HYDERABAD	August 8, 2003
KANIGOLLA LAKSHAMANA RAO Vs. GUDIMETIA RATNA MANIKYAMBA	January 22, 2003
KANJARALA PRASHANTH ALIAS KITTU Vs. STATE	January 23, 2003
KANTALA SRINIVAS REDDY Vs. STATE OF ANDHRA PRADESH	January 23, 2003
KANTHAMMA Vs. GANGULAMMA	August 27, 2003
KANTHETI BHOGESWARA RAO Vs. STATE OF A P	March 12, 2003
KANYALUR JITENDRA Vs. N S KALANDAR BASHA	March 31, 2003
KAPITAN DISTILLERIES Vs. GOVERNMENT OF ANDHRA PRADESH	August 27, 2003
KARAKA CHINA RAMAYAMMA Vs. STATE GOVT OF A P	August 7, 2003
KARAMPUDI KRISHNA MURTHY Vs. PULIPATI SUBBALAKSHMAMMA	December 29, 2003
KARRI KRISHNAVENI Vs. BATCHU NOOKARAJU REDDI	January 31, 2003
KARRI TARAKESWARA RAO Vs. TINITI JAGANNADHAM	November 4, 2003
KARRI VAIKUNTAVALLI THAYARAMMA Vs. SUKLA NARASIMHA MURTHY	April 15, 2003
KASA VENKATA REDDY Vs. SYED BASHA	April 13, 2003
KASA VENKATA REDDY Vs. SYED BASHA	April 30, 2003
KASHA KISTAPPA Vs. NEW INDIA ASSURANCE CO LTD	January 24, 2003
KATAREDDY VENKALA SUBBA REDDY Vs. GUDALA SUNDARARAMIREDDY	August 8, 2003
KATARI RATNA RANI Vs. VELAGAPUDI RAMA RAO	September 8, 2003
KATASANI SIVA REDDY Vs. GOVT OF A P	November 25, 2003
KATIKA PILLA ALIAS FAKRUDDIN Vs. RAMAVATH VALLIKABAI	July 31, 2003
KATIKA RAMESH ALIAS MADAPURAM SHANKAR Vs. STATE OF ANDHRA PRADESH	April 9, 2003
KATTA JANAMMA DIED Vs. N ANANTHA REDDY	June 11, 2003
KAVALI ROLLER FLOUR MILLS PRIVATE LIMITED KAVALI Vs. A P ELECTICITY BOARD HYDERABAD	August 22, 2003
KAVITHA GOUD Vs. NOOKALA SUDARSHAN REDDY	June 27, 2003
KAVURI SUWAMA BALA SUNDARAM Vs. KARNATI POORNA CHANDRA RAO	October 13, 2003
KAVURI SUWARNA BALA SUNDARAM Vs. KARMATI POORNA CHANDRA RAO	October 30, 2003
KEDIYA VANASPATHI LIMITED Vs. R V S MARIMUTHU	June 26, 2003
KEESARI VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	July 18, 2003
KELAKA RAMANA ALIAS STANELY JONES Vs. STATE OF A P	February 21, 2003
KEN R GNANAKAN Vs. ANITA AIDINYANTS	July 24, 2003
KHAJA MUJEEBUDDIN Vs. KHAJA MUNEERUDDIN	January 29, 2003
KILAPARTHI SURI APPA RAO Vs. STATE OF A P	November 6, 2003
KILLAPARTHI SURI APPA RAO Vs. SUB ISPECTOR OF POLICE DEVARAPALLI P S	November 28, 2003
KINDU BALANNA Vs. STATE OF A P	August 22, 2003
KIRAN GRAPHICS Vs. TENDER COMMITTEE CONSTITUTED FOR TECHNICAL ANDK PRICE	January 8, 2003
KISHANGUNJ HYDERABAD Vs. CHINTALA VENKATA LAXMI	January 10, 2003
KODAMALA PRABHAKAR Vs. STATE OF A P	March 12, 2003
KODANDAPANI Vs. KADIDELA RAJAMOULI	January 8, 2003
KODAPALLY VENKATESWARULU Vs. KODELA SIVA PRASADA RAO	February 19, 2003
KOLISTTTY LAKSHMANA RAO Vs. DRODAVALLI RAMACHANDRA RAO	November 28, 2003
KOLLI SHALLAJA RANI Vs. K V RAMANA PRASAD	March 21, 2003
KOLLURI SUBBA RAO Vs. STATE	August 5, 2003
KOMMIREDDY BHASKARA RAMA MURTHY Vs. KOMMIREDDY SATYAVATHI DEVI	December 10, 2003
KONA SRINIVAS Vs. STATE OF A P	September 11, 2003
KONATHAM RAMA SASTRULU Vs. STATE OF A P	February 3, 2003
KONDA BHAGYALAXMI Vs. DISTRICT COLLECTOR KARIMNAGAR	September 5, 2003
KONDA LAKSHMANA BAPUJI Vs. GOVT OF A P	August 22, 2003
KONERU SAND AND BOAT WORKERS CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT PANCHAYAT OFFICER MEMBER CONVENOR DISTRICT LEVEL COMMITTEE FOR SAND AUCTIONS GUNTUR	September 4, 2003
KONIDELA MADHUSUDHAN ALIAS MADHU Vs. STATE OF A P	March 24, 2003
KONKANA RAVINDER GOUD Vs. BHAVANARISHI CO OPERATIVE HOUSE BUILDING SOCIETY HYDERABAD	September 5, 2003
KOOTTE JAGANNADHA RAO Vs. REVENUE DIVISION OFFICER BANDAR KRISHNA DISTRICT	October 16, 2003
KOPPALA SUNKI REDDY Vs. STATE OF A P	February 14, 2003
KOPPARA KRISHNA RAO Vs. VOPPANGI JAGANNADHA DAS	July 22, 2003
KOPVVURI SUBBARAJU Vs. KARRI BABURAO	November 7, 2003
KORADA APPALANARASAMMA Vs. KINTHALI VARAHANARASIMHAMURTHY	January 10, 2003
KORE LAXMI Vs. UNITED INDIA INSURANCE CO LTD	July 16, 2003
KORUKONDA SREENU Vs. DISTRICT COLLECTOR	April 21, 2003
KOTHA RAGHAVENDER GOUD Vs. PROHIBITION AND EXCISE SUPERINTENDENT HYDERABAD	May 2, 2003
KOTHA SRINIVASA RAO Vs. GANTA NAGARATNAM	December 12, 2003
KOTHURTHI KRISHNA BHASKARA RAO Vs. NADIMINTI SURYANARAYAN MURTHY	July 11, 2003
KOTINA APPA RAO Vs. KOTINA SRIRAMULU	November 13, 2003
KOTTAM PULLAIAH DIED PER L RS Vs. HARIJAN PANGANTI EAGA BALAIAH	January 7, 2003
KOUDAGANI RAJESHWARA RAO Vs. GANDU SAMMAIAH	February 14, 2003
KOWURI MALLIKARJUNA REDDI Vs. KOTA SANKARA RAO	March 28, 2003
KRISHI ENGINES LTD Vs. KRISHI FOUNDRY EMPLOYEES UNION	January 10, 2003
KRISHI FOUNDRY EMPLOYEES UNION, HYDERABAD Vs. KRISHI ENGINES LTD. AND OTHERS	January 10, 2003
KRISHNA DUTT RATHOD Vs. REGISTRAR JNTU	April 10, 2003
KRISHNA PHARMACEUTICALS LIMITED Vs. UNION OF INDIA	November 27, 2003
KRISHNA SALT WORKS PARTNERSHIP FIRM VISAKHAPATNAM Vs. STATE OF ANDHRA PRADESH	July 21, 2003
KRISHNA TULASI CHIT FUND P LTD Vs. RENUKA TRADERS	November 17, 2003
KRISHNAREDDIGARI SASHIKUMAR REDDY Vs. STATE OF A P	October 17, 2003
KRUTTI VENKATA APPA RAO Vs. KAKI UMA SHANKARA RAO	March 13, 2003
KUDIYALA RAMANA Vs. VATTIKOLLA SOMARAJU	January 2, 2003
Kunapareddi Leela Anand Vs. Ongole Municipality	October 21, 2003
KUPPALA SRINIVASA RAO Vs. LINGALA AMRUTHAMMA	August 27, 2003
KURIMINELLI CHINNA Vs. STATE OF A P	December 15, 2003
KURUVA MEKALA ERANNA Vs. STATE OF ANDHRA PRADESH	August 1, 2003
KUSUMATAI DANDEKAR Vs. BHOOPATHI RAJESHWARI	June 30, 2003
KUTCHARLAPATI KRISHNAM RAJU Vs. STATE OF A P REP	June 16, 2003
L PARVATHI Vs. PRINCIPAL AND CONVENOR SKUCET AND LAWCET 2003 SRI KRISHNADEVARAYA UNIVERSITY COLLEGE S V PURAM ANANTHAPUR	December 22, 2003
L RAMESH KUMAR Vs. L LALITHA	March 7, 2003
LACHALA SEENAIAH Vs. STATE	July 13, 2003
LACHALA SEENAIAH Vs. STATE	July 23, 2003
LAGADAPATI VENKAIAH Vs. PRINCIPAL JUNIOR CIVIL JUDGE CUM ELECTION TRIBUNAL	June 27, 2003
LAGUDU ANURADHA Vs. GORREPOTU CHELLAYYAMMA	December 19, 2003
LAKSHETY PEDDA LAXMAN Vs. DISTRICT COLLECTOR ADILABAD DISTRICT	November 14, 2003
LAKSHMI S T MINING AND LEASING LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	January 9, 2003
LAKSHMI TRADERS VIJAYAWADA Vs. STATE OF A P	July 14, 2003
LAMBADI PEDDA BHADRU Vs. MOHD ALI HUSSAIN	July 4, 2003
LAND ACQUISITION OFFICER CUM TAHSILDAR Vs. SHARFUDDIN	June 30, 2003
LAND ACQUISITION OFFICER WANAPARTHY MAHABOOBNAGAR DIST Vs. GONUR VENKATSWAMY	July 4, 2003
LAO BHONGIR Vs. JADALA ANAND	January 31, 2003
LARSEN AND TOUBRO LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	July 10, 2003
LAVUDI LAKYA Vs. SECRETARY TO GOVERNMENT OF A P IRRIGATION COMMAND AREA DEVELOPMENT DEPARTMENT HYDERABAD	April 16, 2003
LAXMAN TALKIES YEMMIGANUR Vs. GOVERNMENT OF ANDHRA PRADESH	July 2, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. D V ANIL KUMAR	June 10, 2003
LIFE INSURANCE CORPORATION OF INDIA Vs. VAILA LAKSHMI BAI	February 14, 2003
LINGALA RAMA RAO Vs. DONEPUDI SRI RAMULU	December 31, 2003
M A RAOOF Vs. MOHAMMAD GHOUSE	November 18, 2003
M A RAOOF Vs. MOHD GHOUSE	November 8, 2003
M ANJANEYA Vs. GOVERNMENT OF A P	October 16, 2003
M B RATNAM Vs. REVENUE DIVISIONAL OFFICER R R DIST	January 24, 2003
M CHELLA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NUZVID KRISHNA DISTRICT	January 20, 2003
M CHINA GOPALAKRISHNA Vs. STATE OF A P	August 14, 2003
M DURGA PRASAD SPECIAL ASSISTANT SYNDICATE BANK Vs. STATE OF ANDHRA PRADESH	August 14, 2003
M GANGANNA Vs. A CHINNA GURAVAIAH	April 25, 2003
M GNANA PRASUNAMBA Vs. DISTRICT EDUCATIONAL OFFICER NELLORE	October 16, 2003
M JAYANNA Vs. K RADHA KRISHNA REDDY	October 21, 2003
M JAYARAMA NAIDU Vs. M NALLAIAH ALIAS MUTHYAL NAIDU	January 10, 2003
M JYOTHI RAJU SECUNDERABAD Vs. MANAGING DIRECTOR NATIONAL CO OPERATIVE CONSUMER FEDERATION OF INDIA LIMITED NEW DELHI	August 29, 2003
M KESAVULU Vs. STATE OF ANDHRA PRADESH	September 18, 2003
M KRISHNA MURTHY Vs. M ANANTHARAM	February 21, 2003
M KRISHNA RAO Vs. M L NARASIMHA RAO	June 10, 2003
M KRISHNAMA NAIDU Vs. STATE OF A P	February 25, 2003
M MADUSUDAN REDDY Vs. M KAMALAMMA	December 2, 2003
M MALLIKARJUNA RAO Vs. B BHARATHI	March 5, 2003
M MEENAKSHI Vs. PRINCIPAL KENDRIYA DISTRICT	August 14, 2003
M MURALIDHAR REDDY DIED Vs. DEPUTY TRANSPORT COMMER and SECRETARY REGIONAL TRANSPORT AUTHORITY	July 8, 2003
M NAGABHUSHANAM Vs. TWIN CITIES STEEL RE ROLLING MILLS P LTD	February 6, 2003
M NARAYANA CHOWDARY Vs. MEHERBABA PLOTS OWNERS WELFARE ASSOCIATION REP	March 27, 2003
M NARSAIAH Vs. P RANGA REDDY	February 26, 2003
M PADMA Vs. M SESHAGIRI RAO	April 8, 2003
M PRASAD BABU Vs. DISTRICT COLLECTOR ANANTHAPUR DISTRICT	December 19, 2003
M PRAVEEN REDDY Vs. GOVT OF A P EDUCATION DEPARTMENT	March 6, 2003
M PYDI RAJU Vs. STATE OF A P	November 7, 2003
M RAMACHANDRAM MEMBER AND EX CHAIRMAN OF VASUNDARA CO OPERATIVE URBAN BANK LIMITED SECUNDERABAD Vs. JOINT REGISTRAR DISTRICT CO OPERATIVE OFFICER RANGA REDDY DISTRICT	November 18, 2003
M RAMAMURTHY NALGONDA Vs. GUNDALA LAKSHMINARAYANA	January 27, 2003
M RAMMOHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE UCI DEPT	November 13, 2003
M S ANJAIAH Vs. N RAJAIAH	February 6, 2003
M SADASIVA SEKHAR Vs. DISTRICT COLLECTOR KURNOOL	March 7, 2003
M SAROJINI Vs. GOVT OF A P	September 3, 2003
M SAROJINI Vs. JOINT COMMISSIONER ENDOWMENTS M Z III HYDERABAD	December 2, 2003
M SATYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	April 1, 2003
M SATYANARAYANA GOUD LICENCEE OF RED LIPS WINES Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD	September 25, 2003
M SIVUDU NAIDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 10, 2003
M SOWBHAGYAMMA Vs. LAND ACQUISITION OFFICER HYDERABAD	October 24, 2003
M SREENIVASULU REDDY Vs. K S RAGHAVA REDDY DIRECTOR OF JAY MILK PRODUCTS PVT LTD	March 3, 2003
M SREERAMULU Vs. STATE OF ANDHRA PRADESH	March 5, 2003
M SUBBARAYUDU Vs. RAJAMMA	January 23, 2003
M SURYA RAO Vs. DIST COLLECTOR LAND ACQUISITION	April 30, 2003
M T V KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH REP	September 11, 2003
M TIRUPATHAIAH Vs. RAYALASEEMA PAPER MILLS LTD	March 25, 2003
M V RAMANA RAO Vs. APSRTC	April 10, 2003
M V S SATYANARAYANA Vs. GOVT OF A P REVENUE DEPT	December 10, 2003
M VARALAKSHMI Vs. ASSISTANT DIVISIONAL ENGINEER	July 2, 2003
M VEERA SWAMY Vs. MANDAL REVENUE OFFICER SANKAVARAM MANDAL SANKAVARAM E G DIST	August 20, 2003
M VEERAIAH CHOWDARY Vs. STATE OF ANDHRA PRADESH	January 21, 2003
M VEERANJANEYULU Vs. M SARASWATHAMMA	September 5, 2003
M VENKAT REDDY Vs. SCIENTIFIC ADVISOR TO RAKSHA MANTRI	June 23, 2003
M VENKATA RAO Vs. UNION OF INDIA	September 24, 2003
M VENKATA RATNA REDDY Vs. V MOHAMMED REDDY	November 17, 2003
M VENKATA SUBBA REDDY Vs. STATE BANK OF INDIA MAIN BRANCH CUDDAPAH	February 17, 2003
M VENKATARAMI REDDY Vs. GOVERNMENT OF A P REP	January 22, 2003
M VENKATESWARA RAO Vs. BOLLISETTY BAPANAISH	December 3, 2003
M VIJAYA Vs. M BHAGYARAM	August 8, 2003
M/S. NUTECH ORGANIC CHEMICALS LTD. AND ANOTHER Vs. GMR TECHNOLOGIES AND INDUSTRIES LTD. AND ANOTHER	January 10, 2003
MACHA SRINIVASA RAO Vs. MACHA ANASURYAMMA	January 8, 2003
MACHIPEDDI REMASWAMY Vs. P BUCHI REDDY	April 17, 2003
MADALA VENKAIAH DIED Vs. K KRISHNA MURTHY	November 5, 2003
MADALA VENKATESWARA RAO Vs. LANKA SUBBA RAO	August 12, 2003
MADAME CANISIA CEIZER Vs. ALTAR HUSSAIN KHAN	December 17, 2003
MADASANI VENKATESWARA RAO Vs. MUNICIPAL CORPORATION OF VIJAYAWADA	November 3, 2003
MADDUKURI MASTAN RAO Vs. MADDUKURI VCNKATESWARLU	January 28, 2003
MADHAVA HYTECH ENGINEERS PVT LTD Vs. UNION OF INDIA	March 7, 2003
MADHAVARAPU HARANADHABAD Vs. KALIGINEEDI MAHALAKSHMAMMA DIED	September 15, 2003
MADHAVULU Vs. BOYA ESHWARAIAH	August 7, 2003
MADIGIRI KIRAN KUMAR Vs. SWARNAGIRI SUBBAMMA	November 4, 2003
MAGULURI VENKATA SUBBARAO Vs. SYED KHASIMSAHBED	February 18, 2003
MAHABOOB BASHA SK Vs. GOVERNMENT OF ANDHRA PRADESH	April 7, 2003
MAHAJAN CHIT FUND AND FINANCE PRIVATE LIMITED Vs. PUNJAB AND SIND BANK HYDERABAD	March 26, 2003
MAHALAXMI MOTORS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 10, 2003
MAHATI WINES Vs. REVENUE DEPARTMENT HYDERABAD	March 20, 2003
MAHESWARAN SAKKUBAI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 16, 2003
MAHESWARI ROLLER FLOUR MILLS Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES	March 12, 2003
MAJETI GOPALA KRISHNA Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION RAJAHMUNDRY E G DISTRICT	October 17, 2003
MAJETI KRISHNA MOHANA RAO Vs. UPPALA NAGARAJU	October 14, 2003
MAJETI VENKATESWARLU Vs. POTURI TULASIDAS	August 6, 2003
Makupalli Lakshmamma Vs. Guntur Kedari	December 31, 2003
MALAMMA Vs. PERMANAND	September 23, 2003
MALLA SATYANARAYANA Vs. LANKA VENKATA RAMANAMMA	June 26, 2003
MALLADI KRISHNA MOHAN Vs. STATE OF A P	August 12, 2003
MALLAMPALLI MADHUSUDHANA RAO Vs. MALLAMPALLI VENKATESWARARAO	July 15, 2003
MALLIPUDI BABU RAO Vs. MALLIPUDI PRAMEELA KUMARI	November 28, 2003
MALREDDY RAMACHANDRA REDDY Vs. C VANAJA REDDY	April 16, 2003
MALREDDY RAMESH REDDY Vs. STATE OF A P	October 28, 2003
MANCHIRAJU VISWASWARA SADASIVA RAO and KAMARSU VISWASWARA SADASIVA RAO Vs. KAMARSU VIJAYALAXMI	June 11, 2003
MANCHUKONDA SRINIVASAM Vs. VEMPOLU BRAHMANANDA RAO DIED	February 10, 2003
MANDADI RAM REDDY Vs. STATE OF ANDHRA PRADESH	January 24, 2003
MANDALA APPA RAO Vs. PINNINTI SREEDEVI	August 1, 2003
MANDALAPU VEERAIAH Vs. STATE OF A P SPECIAL A C B HYDERABAD	March 17, 2003
MANEPALLI UDAYA BHASKARA RAO Vs. KANUBOYINA DHARMARAJU	December 8, 2003
MANGA RAM MURTHY Vs. DISTRICT COLLECTOR WARANGAL DISTRICT	October 29, 2003
MANGALI SATUKURI ANJAIAH Vs. NETHI RAJAIAH	February 6, 2003
MANGATI VENKATARAMA REDDY Vs. A VINDASWAMY	March 11, 2003
MANGILAL Vs. P MADHAVAIAH	November 24, 2003
MANIKYALA PRASAD Vs. STATE OF A P REP	March 6, 2003
MANNAM RAMASUBBAIAH ALIAS RAMASUBBA REDDY Vs. MANNAM JAYARAMAIAH alias JAYARAMI REDDY	November 3, 2003
MANTHENA SATYANARAYANA RAJU Vs. LAKKAMRAJU LAKSHMIKANTHAMMA	April 25, 2003
MARIKANTA NARSIMHA Vs. REGISTRAR A P AGRICULTURE UNIVERSITY HYDERABAD	September 17, 2003
MARINA VENKATASWAMI ALIAS MUSALAYYA Vs. MARINA RAMA MURTHY	July 11, 2003
MASIRIPAMU NUKAIAH ALIAS NUKARAJU Vs. STATE OF A P	July 23, 2003
MATURI SANDESH Vs. CHALLA VENKATESWARA RAO	January 2, 2003
MD ABDUL HAMEED Vs. DIRECTOR OF SUGARS AND CANE COMMISSIONER GOVERNMENT OF A P HYDERBAD	August 7, 2003
MD ALIUDDIN FAROOQUI Vs. MOHD KARAMATH HUSSAIN	January 28, 2003
MD MAQDOOM AHMED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES NAMPALLY HYDERABAD	July 9, 2003
MD ROSHANLAL KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	January 28, 2003
MEDICHERLA RAMANAMMA Vs. NAGA PRATHAP	March 11, 2003
MEGACITY BUILDERS Vs. ANDHRA PRADESH STATE CONSUMER DISPUTE REDRESSAL COMMISSION HYDERABAD	October 16, 2003
MEHDI HUSSAIN KHAN Vs. NUSRAT HASAN	July 30, 2003
MEHERUNNISA BEGUM Vs. MANDAL REVENUE OFFICER MACHILIPATNAM KRISHNA DISTRICT	March 18, 2003
MESSRS SUPER SHINE ABRASIVES PVT LTD Vs. DEBTS RECOVERY TRIBUNAL SITTING AT HYDERABAD BENCH	November 13, 2003
METADIN AGARWAL Vs. SYED ABDUL RAZACK	September 10, 2003
METTA CHANDRA SEKHARA RAO Vs. GANGA RAM	February 25, 2003
MIDICHARLA RAMANAMMA Vs. V NAGA PRATHAP	January 2, 2003
MINISTRY OF DEFENCE SENIOR ACCOUNTS OFFICER DEPARTMENT OF ADMINISTRATIVE REFORMS PUBLIC GRIEVANCES NEW DELHI Vs. GADDE YELLAMMA	April 13, 2003
MIRZA RAMZA ALI Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD	April 16, 2003
MODALAVALASA SHANTI RAM KUMAR Vs. STATE OF ANDHRA PRADESH	June 10, 2003
MODEL BOTTLING COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	February 4, 2003
MOHAMMAD ABDUL AZEEZ Vs. STATE OF ANDHRA PRADESH	February 27, 2003
MOHAMMAD BASHEERUDDIN Vs. MOHAMMAD GIASUDDIN	April 22, 2003
MOHAMMAD DOWLATH Vs. STATE OF ANDHRA PRADESH	November 7, 2003
MOHAMMAD HASSON Vs. PRESIDING OFFICER HYDERABAD	March 13, 2003
MOHAMMAD IBRAHIM Vs. MANAGING COMMITTEE OF MASJID E KHURSHEED JAH	June 24, 2003
MOHAMMAD MISKINAVALLI Vs. VISAKHAPATNAM MUNICIPAL CORPORATION REP	January 20, 2003
MOHAMMAD MUNAWAR HUSSAIN Vs. USHA KIRAN CHIT FUNDS	September 15, 2003
MOHAMMAD NAZAR JANI Vs. SYED PEERULLA HUSSAIN	November 28, 2003
MOHAMMAD NIZAMUDDIN Vs. SHAKTI LPG LIMITED	June 18, 2003
MOHAMMAD NIZAMUDDIN Vs. GENERAL MANAGER AND APPELLATE AUTHORITY BANK OF INDIA	May 2, 2003
MOHAMMAD RAJMOHAMMAD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	January 3, 2003
MOHAMMAD RASOOL KHAN Vs. STATE OF ANDHRA PRADESH HOME DEPARTMENT	November 24, 2003
MOHAMMAD SAJID QURESHI Vs. R PRATHAP	December 9, 2003
MOHAMMAD SHARFUDDIN DIED Vs. MOHAMMAD JAMAL	February 19, 2003
MOHAMMAD SIDDIQUI ALI QURESHI Vs. STATE OF A P	November 21, 2003
MOHAMMAD SUKUR MIYA Vs. SINGARENI COLLIERIES COMPANY LIMITED MANDAMARRI AREA ADILABAD DISTRICT	January 28, 2003
MOHAMMED ABDUL HAMMED ALIAS KHURSHEED Vs. ZULFIKHAR AHMED	December 17, 2003
MOHAMMED MOHINUDDIN ALI Vs. MAHESH KUMAR ASAVA	December 24, 2003
MOHAMMED SULTAN Vs. RAMCHAND T TOURAIN	November 11, 2003
MOHAMMED VAZIRUDDIN EDUCATIONAL SOCIETY PRAKASH NAGAR RAJAHMUNDRY Vs. CONVENOR EAMCET 2002	September 11, 2003
MOHD ANWAR ALI Vs. ANDHRA PRADESH CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED HYDERABAD	September 26, 2003
MOHD IRFAN ALI Vs. STATE OF A P	October 17, 2003
MOHD MOHIZUDDIN MINOR Vs. G PITCHAIAH	July 30, 2003
MOHD SAJID Vs. DISTRICT COLLECTOR NIZAMABAD	April 3, 2003
MOHD SHAFI Vs. STATE OF A P	November 6, 2003
MOORTHY P S Vs. UCO BANK	March 31, 2003
MOSCHIP SEMICONDUCTOR TECHNOLOGY LIMITED Vs. STATE	August 13, 2003
MOTICHAND JAIN Vs. JAIKUMAR M	October 24, 2003
MUDAVATH HEMA NAIK Vs. STATE OF ANDHRA PRADESH	June 19, 2003
MULLA MADAR BEE Vs. TENALI RAMAKRISHNAIAH	November 11, 2003
MULLAPUDI SATYAM Vs. SUB COLLECTOR VIJAYAWADA KRISHNA DISTRICT	September 12, 2003
MULLILPUDI MUKUNDA RAO Vs. SUB INSPECTOR OF POLICE	June 16, 2003
MUMMIDI UDAYA BHASKAR Vs. STATE OF A P	November 6, 2003
MUNEERUDDIN Vs. ADMINISTRATOR CUM SENIOR CIVIL JUDGE	July 30, 2003
MUNICIPAL CORPORATION OF HYDERABAD Vs. K MR MANI OOMMEN	February 6, 2003
MUNICIPAL CORPORATION OF KURNOOL Vs. K VEERANNA	November 6, 2003
MUNNANGI RAMAKRISHNA RAO Vs. VANAKURU VENKATA SIVA RAMAKRISHNA PRASAD	April 21, 2003
MUSLIM MINORITY WELFARE COMMITTEE Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT	April 29, 2003
MUSTYALA RAJESHWARI Vs. RAMIDI RAJANNA	December 10, 2003
MUSUNURI ANANTHA PADMANABHA RAO Vs. MUSUNURI RAMA DEVI	January 6, 2003
MUTCHA VEERANNA VEERA REDDY Vs. STATE OF A P	September 22, 2003
MY PALACE MUTUALLY AIDED HOUSING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH	July 31, 2003
MYKALA SABAMMA Vs. S SRINIVAS RAO	January 29, 2003
N BALAKRISHNA Vs. SECURITY OFFICER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	January 20, 2003
N C K REDDY Vs. GOVERNMENT OF ANDHRA PRADESH MEDICAL HEALTH AND FAMILY WELFARE DEPT	April 21, 2003
N ESHWARA PRASAD Vs. MARGADARSHI CHIT FUND LIMITED WARANGAL	November 6, 2003
N G SHAH Vs. T N MOHAN RAJ	June 25, 2003
N GOPI KUMAR AC PLANT OPERATOR VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT Vs. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIRUPATI CHITTOOR DISTRICT	January 10, 2003
N JAYALAXMI Vs. R VEERASWAMY	August 22, 2003
N K JAIN Vs. ZAHID ALI	December 30, 2003
N KUMARA SWAMY Vs. A INDRASENA	July 21, 2003
N NARAYANA REDDY Vs. STATE OF ANDHRAPRADESH	April 21, 2003
N RAMULU Vs. A VENKATESHAM	June 10, 2003
N SATYANARAYANA Vs. VEDPRAKASH DUSAJ	March 28, 2003
N SOMI REDDY Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE	March 28, 2003
N SRIDHAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT	April 1, 2003
N T R UNIVERSITY OF HEALTH SCIENCES Vs. A RAJ KARAN REDDY	August 1, 2003
N V RAO CO OP SUGARS LTD Vs. STATE BANK OF INDIA	April 4, 2003
NAGA CHENGAL REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT CUDDAPAH DISTRICT AT CUDDAPAH	February 5, 2003
NAGARAPU LAKSHMIPATHI RAO Vs. NAGARAPU VENKATA RAMARAO	April 10, 2003
NAGARJUNA FERTILIZERS and CHEMICALS LIMITED Vs. UNION OF INDIA	July 25, 2003
NAGULAPALLI SATYANARAYANA Vs. STATE OF A P	October 17, 2003
NAGULAPPALLY JABBAR Vs. RAHEEMUNNISA	March 5, 2003
NAIK AJAI KUMAR ROY AOC CENTER SECUNDERABAD Vs. UNION OF INDIA	April 10, 2003
NALAM PULLARAO Vs. IBP COMPANY LIMITED KADIMOPTHAVARAM VILLAGE G KONDUR MANDAL KRISHNA DIST	June 11, 2003
NALAM SARASWATHI Vs. MADETI SATYA RAO	January 3, 2003
NALAMOTHU SAIBABU NAIDU Vs. CHIDIPOTHU KRISHNAIAH	March 13, 2003
NALLAGONDLA KANTHAMMA Vs. NALLAGONDALA RAJYAM	September 19, 2003
NALLAMILLI SYAMALA Vs. KONALA VENKAYAMMA	July 22, 2003
NANDA SESHIKALA Vs. ANDHRA PRADESH STATE WAKF BOARD	August 13, 2003
NANDAM ESWARAIAH Vs. PRODDATUR PADMASALI BAHUTHAMA SANGHAM	January 4, 2003
NANDAM ESWARAIAH Vs. PRODDATUR PADMASALI BAHUTHAMA SANGHAM	January 24, 2003
NANDI VELUGU LAKSHMI BHARATHI Vs. NANDI VELUGU CHANDRASEKHAR	March 3, 2003
NANJALA BAYAMMA Vs. REVENUE DIVISIONAL OFFICER	April 4, 2003
NARASIMHA OIL SUPPLIES IOC NIDADAVOLU WEST GODAVARI DISTRICT Vs. JOINT COLLECTOR WEST GODAVARI	January 9, 2003
NARENDER Vs. SECRETARY MUNICIPAL ADMINISTRATION	August 1, 2003
NARESH THAPER Vs. NARAYANA RAO PATALAY DIED	March 28, 2003
NARSING RAO Vs. ANJUMAN KADEEMUL MUSLEEMEEN	June 9, 2003
NASEEM BEGUM Vs. S M KALEEM	September 19, 2003
NATARI PARVATI Vs. STATE OF A P	August 22, 2003
NATIONAL INSURANCE CO LTD Vs. ADARI KOTAMMA	December 4, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. J YELLAPPA	July 15, 2003
NATIONAL INSURANCE COMPANY LIMITED Vs. TAKKEDA VENKATESWARA RAO	February 10, 2003
NAVATHA MAHILA MANDALI Vs. GOVT OF A P	February 10, 2003
NAVAYUGA ENGINEERING COMPANY LTD Vs. UNION OF INDIA	January 27, 2003
NEBULA MOTORS LIMITED Vs. STATE	April 23, 2003
NEELAM VENKATA KAMI REDDY Vs. STATE OF A P	February 27, 2003
NERELLA DHANUNJAYA Vs. MUNICIPAL CORPORATION WARANGAL	August 1, 2003
NETHRA CHITS PRIVATE LIMITED Vs. B RAMACHADRA REDDY	July 4, 2003
NEW INDIA ASSURANCE CO LTD Vs. PUTTA LAXMI	July 23, 2003
NEW INDIA ASSURANCE CO LTD Vs. SANGAREDDYPETA DURGAIAH	September 10, 2003
NEW INDIA ASSURANCE CO LTD Vs. SYED JAHEERA	January 30, 2003
NEW INDIA ASSURANCE CO LTD Vs. B PATTNI BAI MUDRAKOLLA YELLAIAH	January 8, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANDEPUDI MARIYAMMA	February 13, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAHANGIR SHAREEF	March 17, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LAKKA VIJAYA GOPALAREDDY	June 16, 2003
NEW INDIA ASSURANCE COMPANY LIMITED Vs. LODYA SHANKAR	September 23, 2003
NEW INDIA ASSURANCE COMPANY LIMITED BASHEERBAGH HYDERABAD Vs. KURVA ASHAPPA	April 24, 2003
NEW INDIA ASSURANCE COMPANY LIMITED KAKINADA Vs. KANDAVALLI LAXMI RAJESWARI	July 21, 2003
NEW INDIA ASSURANCE COMPANY LIMITED SECUNDERABAD Vs. K VIJAYA LAXMI	December 2, 2003
NEW INDIA ASSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. MOROR ALEXY	June 11, 2003
NEW TECH SERVICES PVT LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	March 10, 2003
NEW VASANTH VIHAR Vs. SPECIAL DEPUTY COLLECTOR	August 22, 2003
NIZAM SUGAR FACTORY LTD Vs. SARFARAS BAIG	September 3, 2003
NOTIFIED AREA COMMITTEE KOTHAGUDEM Vs. VANNALA BABU	March 5, 2003
NOVAPAN INDUSTRIES LIMITED PATANCHERU MEDAK DIST Vs. S KRISHNA MURTHY	January 24, 2003
NUTECH ORGANIC CHEMICALS LTD Vs. GMR TECHNOLOGIES and INDUSTRIES LTD	January 10, 2003
NUVVALA KIRAN Vs. STATE OF ANDHRA PRADESH	June 10, 2003
OIL AND NATURAL GAS CORPORATION LIMITED K G PROJECT RAJAHMUNDRY Vs. N SATYANARAYANA	January 21, 2003
ORIENTAL INSURANCE CO LIMITED Vs. DULIPUDI SREENIVAS	December 11, 2003
ORIENTAL INSURANCE CO LTD Vs. LAXMANNA DIED	December 1, 2003
ORIENTAL INSURANCE CO LTD Vs. ADLGOPPALA SAMBRAJYAM	September 22, 2003
ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA Vs. DADA BADEMIYA	July 3, 2003
ORUGANTI SESHACHALA VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH	February 10, 2003
OSMANIA UNIVERSITY Vs. COMMERCIAL TAX DEPARTMENT	July 3, 2003
P ARUMUGAM Vs. TIRUMALA TIRUPATHI DEVASTHANAMS REP	January 22, 2003
P BHASKAR Vs. ASST GENERAL MANAGER SYNDICATE BANK ZONAL OFFICE SOMAJIGUDA HYDERABAD	June 30, 2003
P C SEETHAMMA Vs. MUNICIPAL CORPORATION HYDERABAD	November 14, 2003
P CHANDRA SEKHAR NAIDU Vs. CORRESPONDENT SSRSO UPPER PRIMARY SCHOOL SRIKALAHASTHI	September 12, 2003
P ESHWARI BALARAJAIAH Vs. MOHAMMAD RIYAS	July 22, 2003
P GANESWAR RAO Vs. SECRETARY	May 1, 2003
P GYAN CHANDER Vs. SECUNDERABAD CANTONMENT BOARD	August 26, 2003
P JAGANNADHA RAO Vs. COMMISSIONER AND DISTRICT OF SCHOOL EDUCATION GOVT OF A P HYDERABAD	October 20, 2003
P KAMESWARA RAO Vs. GOVERNMENT OF A P REP	January 9, 2003
P KULLAIAH SWAMY Vs. SUB INSPECTOR OF POLICE JAMMALAMADUGU	March 5, 2003
P KUMAR Vs. PUBLIC PROSECUTOR	March 8, 2003
P M ANAND BABU Vs. MIR AKBAR ALI KHAN	June 10, 2003
P M RAJU Vs. NAGARJUN FINANCE LIMITED	December 19, 2003
P MALLIKARJUNA RAO Vs. MECON INDIA LTD	June 27, 2003
P MAZHER Vs. STATE OF A P	March 12, 2003
P MOHAN REDDY Vs. GENERAL MANAGER APSFC	June 11, 2003
P MOHANREDDY Vs. DEBTS RECOVERY APPELLATE TRIBUNAL MUMBAI	November 21, 2003
P MONISH GAJAPATHI RAJU Vs. AUTHORISED OFFICER LAND REFORMS DISTRICT COLLECTORS OFFICE VIZIANAGARAM	November 3, 2003
P PEDDA GHULAM HUSSAIN Vs. INDIAN OVERSEAS BANK KURNOOL	September 3, 2003
P PRAKASH Vs. ELECTRONICS CORPORATION OF INDIA LTD	February 6, 2003
P PRAMEELA Vs. P EMANUEL VARA PRASAD	June 23, 2003
P PRASAD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KADAPA	September 15, 2003
P PURNACHANDRA RAO Vs. SENIOR SECURITY COMMISSIONER R P F	April 17, 2003
P R NAPPINI Vs. DEPUTY COMMISSIONER CIRCLE NO 5 MUNICIPAL CORPORATION OF HYDERABAD	June 12, 2003
P RAGHU Vs. K ANJAIAH	November 27, 2003
P RAJA LINGAM Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD	November 5, 2003
P RAJAK SAB Vs. P NARAYANAPET MASTHAN	March 18, 2003
P RAMA MURTHY Vs. MUNICIPAL CORPORATION OF HYDERABAD	July 10, 2003
P RAMACHANDRA REDDY Vs. SANGHI ENTERPRISES	December 8, 2003
P RAMACHANDRAIAH Vs. COMMISSIONER	July 10, 2003
P RAMESWARA RAO Vs. I SANJEEVA RAO	June 26, 2003
P RAVINDER Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD	October 21, 2003
P S BHEEMESWARA RAO Vs. REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION	April 30, 2003
P S E HUSSAIN Vs. COMMISSIONER MUNICIPALITY ANAKAPALLE	April 29, 2003
P S RAMA KRISHNA Vs. MEMBER SECRETARY A P POWER GENERATION CORPORATION LIMITED HYDERABAD	September 8, 2003
P S SUDERSHAN Vs. SECUNDERABAD CANTONMENT BOARD	August 4, 2003
P SANTHAKUMAR Vs. STATE OF A P	July 11, 2003
P SEETHARAMASWAMY Vs. P SUJYA KUMAR	December 30, 2003
P SHIVAJI REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD	July 22, 2003
P SHOBHA Vs. KOTHURI NARENDER	July 1, 2003
P SINGAIAH Vs. UNION OF INDIA	April 4, 2003
P SUBRAHMANYAM CHETTY Vs. GOVT OF ANDHRA PRADESH	October 28, 2003
P SURYANARAYANA Vs. STATE OF A P	March 10, 2003
P VENKATA APPA RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 10, 2003
P VENKATARAMAIAH Vs. STATION HOUSE OFFICER CHITTAMUR POLICE STATION	January 28, 2003
P VENKATARAMANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM VISAKHAPATNAM DISTRICT	September 24, 2003
P VISHNUVARDHAN REDDY Vs. GOVERNMENT OF A P	April 18, 2003
PADALA KONDA BABU Vs. BANDI NAGARAJU	November 20, 2003
PADDINTIGULLA PASUPULETI RAJU ALIAS RAVI Vs. STATE OF A P	June 10, 2003
PAGIDI PADMAVATHI Vs. KANALA NAGARAJU	July 15, 2003
PAIDIMARRI SHANKER Vs. STATE OF A P	September 5, 2003
PALADUGU RAMESH Vs. DISTRICT REGISTRAR REGISTRATION AND STAMPS DEPARTMENT NALGONDA	February 26, 2003
PALADUGU SRIMANNARAYANA Vs. BONU SEETHA DEVI	March 5, 2003
PALADUGULA KONDAIAH Vs. STATE OF ANDHRA PRADESH	September 5, 2003
PALAGANI SUDHAKARA RAO Vs. GOVT OF A P	September 26, 2003
PALAPALA SEETHARAMASWAMY Vs. PALAPALA SUJYA KUMAR	December 30, 2003
PALAVALASA PADMANABHAM Vs. STATE OF A P	June 17, 2003
PANJALA BALARAJU Vs. C JANAIAH YADAV	November 24, 2003
PANTANGI BALARAMA VENKATA GANESH Vs. STATE OF ANDHRA PRADESH	March 31, 2003
PANYAM CEMENTS EMPLOYEES UNION AFFILIATED TO INTUC KURNOOL DISTRICT Vs. COMMISSIONER OF LABOUR HYDERABAD	November 17, 2003
PAPATLA JOHN VEERANNA Vs. STATE OF A P	January 21, 2003
PAPPU VENKATA LAXMI Vs. KOLLI PYDITHALLI	April 22, 2003
PARUCHURI ASHOK KUMAR Vs. STATE OF A P	December 5, 2003
PARVATHI SAHU Vs. AYYALASAMAYAJULU VENKATA RAMANA	December 24, 2003
PASUPALA FAKRUDDIN Vs. JAMIA MOSQUE	June 12, 2003
Pasupuleti Satyavathi Vs. Veeramreddy Venkata Srinivasa Rao	September 7, 2003
PASUPULETI SATYAVATHI Vs. VEERAMREDDY VENKATA SRINIVASA RAO	September 17, 2003
PASUPULETI SUBBA RAO Vs. NANDAVARAPU ANJANEYULU	April 23, 2003
PATTAM ABDULLAH KHAN Vs. T VENKATARAMI REDDY	January 9, 2003
PAULINE DECRUZE Vs. M F KATHA SINGH	December 19, 2003
PEDAMAJJI RAMANA S O RAMANA Vs. PEDAMAJJI RAMANA S O SURI	March 11, 2003
PEDAMALANNA Vs. S SUNKAMMA	April 17, 2003
PEDDLNTI PURNACHANDRA RAO Vs. BONU NARAYANASWARAY	October 17, 2003
PENCHALA SADAIAH Vs. STATE OF ANDHRA PRADESH	July 18, 2003
PENDYALA RAJU Vs. STATE OF A P	August 28, 2003
PENDYALA SUBRAHMANYA SASTRY Vs. R	March 25, 2003
PENKEY SURYAKANTHAM Vs. SHAIK SILLAR	April 9, 2003
PENNAR PATERSON LTD Vs. L P PLOYMERS LIMITED HYDERABAD	April 9, 2003
PENNAR STEEL LTD Vs. S ANSARI	February 20, 2003
PENUMATCHA JAYA RAO Vs. PAIDIPAMULA NEHRU	March 17, 2003
PERUGU BIXAM Vs. STATE OF A P	September 3, 2003
PERUGU VARALAKSHMI Vs. STATE REP	December 17, 2003
PERVALIPALEM GRAM PANCHAYAT Vs. DIST COLLECTOR GUNTUR	October 24, 2003
PETA THALLAMMA Vs. PEDAMALLU GOPALAKRISHNA MURTHY	January 22, 2003
PETLU PRAKASH Vs. PETLU PENCHALAMMA	December 23, 2003
PINNINTI SATYANARAYANA Vs. STATE OF A P	November 19, 2003
PIONEER BUILDERS Vs. SUPERINTENDING ENGINEER	February 4, 2003
PITTI VENKATA RAMANAIAH Vs. STATE OF A P	January 28, 2003
PLANT ENGINEER NELLORE THERMAL STATION PADUGU PADU Vs. JYOTI ADEMMA	September 12, 2003
PODELLY CHINNA CHINNANNA Vs. BANDARI PEDDA BHUMANNA	December 29, 2003
PONNADA SRINIVAS Vs. ANDHRA UNIVERSITY REP	September 16, 2003
PONNAGANTI KONDAIAH Vs. MALLELA SUBBA RAO	November 28, 2003
POOSARLA VISWESWARARAO BROS and VUPPALA NOOKAYYA SETTY Vs. VUPPALA NOOKAYASETTI	October 29, 2003
POPURI SUNITA LAKSHMI Vs. POPPURI SRINIVAS	July 25, 2003
POSMASTER GENERAL HYDERABAD REGION HYDERABAD Vs. A SUDHAKAR	March 31, 2003
POTHUKUCHI SYAMASUNDARY Vs. MANDAL REVENUE OFFICER KARAMCHEDU MANDAL KARAMCHEDU MANDAL	October 31, 2003
PRABHAKAR RAO T Vs. REGISTRAR OF CO OPERATIVE SOCIETIES GOVERNMENT OF ANDHRA PRADESH	August 5, 2003
PRAGNA BHARATI Vs. UNION OF INDIA	November 21, 2003
PRAKASH Vs. PUSHPA VANI	December 23, 2003
PRAKASHAM DISTRICT COOPERATIVE MILK PRODUCERS UNION LTD Vs. PAVURALLA	September 24, 2003
Prashanth Spinners LTD Vs. Chunnilal Pranjivandass and Co	December 31, 2003
PRASHANTH SPINNERS LTD Vs. CHUNNILAL PRANJIVANDASS AND CO	December 1, 2003
PRATAP REDDY Vs. M VENKAT REDDY	October 22, 2003
PRESIDENT NANDYAL MUSLIM WELFARE SOCIETY Vs. PATTANA PRAJA ABHYUDAYA SAMITHI NANDYAL KURNOOL DISTRICT	July 8, 2003
PRINCE SHAHAMAT ALI KHAN Vs. SULTAN UL ULOOM EDUCATION SOCIETY	November 4, 2003
PRINCIPAL SECRETARY TO GOVT OF AP TRANSPORT ROADS BUILDINGS DEPARTMENT HYDERABAD Vs. PPRABHAKAR REDDY	January 2, 2003
PRIYA ADILAKSHMI Vs. PRIYA VENKATAMMA	August 29, 2003
PRIYA PAUL YEDIURI Vs. N T R UNIVERSITY OF HEALTH SCIENCES REP	December 26, 2003
PRIYADARSHINI CEMENTS LTD Vs. A P GAS POWER CORPORATION LTD	March 13, 2003
PROGRESSIVE CONSTRUCTION LTD Vs. GOVERNMENT OF A P DEPARTMENT OF INDUSTRIES AND COMMERCE MINESII	January 9, 2003
PROPERTY ASSOCIATION OF BAPTIST CHURCHES KAVALI NELLORE Vs. SUB REGISTRAR JANAGAON WARANGAL DISTRICT	June 3, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. TOOMULURI NARAYANA AND SONS	June 18, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. CHECHEDI VENKATA RAMANA	August 20, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. SANNAILA SUBBA	August 5, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. LOKULA RAMESH	February 4, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POTHURAJU NARASIMHA RAO	February 4, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NELLABOTHU RAMULU and SEETHARAMAIAH	July 24, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NESE JILAKARA SREERAMULU	August 29, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BAVISETTI SERINIVAS	September 5, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POORNASRI VENKATARAMANA FERTILIZERS MADHIRA	June 18, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TOOMULURI NARAYANA	June 15, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. DASARI SIVA PRASAD REDDY	July 15, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. KALLA RAJU	July 11, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. GOPICHETTY RAJENDRAN	December 26, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. JAGANNADHAM SRINIVASA RAO alias SRINU	October 17, 2003
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. CHINNAKKAGARI NAGI REDDY	September 17, 2003
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. PULICHERLA GOVINDA REDDY	August 28, 2003
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. P SUBHASH CHANDRA REDDY	March 13, 2003
PUDI BALRAJU Vs. JALLU ANNAPOORNA	August 1, 2003
PULIMALA SAIDAMMA Vs. STATE OF ANDHRA PRADESH	September 17, 2003
PULLAGURA RENUKAMMA Vs. BOMMANA VENKATA LAXMAMMA	February 24, 2003
PUNNA PRAMEELA Vs. REDDIMALLA YADAGIRI	August 11, 2003
PUNURU VENKATA REDDY Vs. PUNURU VIJAYALAKSHMI	July 1, 2003
PUPPALA APPA RAO Vs. YELISETTI VASANTHA	December 9, 2003
PURUSHOTHAM PATEL Vs. RAVULA LAKSHMINARAYANA	April 28, 2003
PUSHPAGIRI MUTT CUDDAPAH Vs. C INDIRAMMA	February 27, 2003
PUSHPALATHA Vs. DEPUTY COMMISSIONER OF POLICE HYDERABAD	June 13, 2003
PUSHPALATHA Vs. DEPUTY COMMISSIONER OF POLICE	June 30, 2003
PUSHPINDER KAUR Vs. GOVERNMENT ANDHRA PRADESH	August 8, 2003
PUTTA VENKATASWAMY Vs. STATE OF A P	August 14, 2003
PUTTALASARAIAH Vs. STATE OF A P REP	January 22, 2003
PUVVADA NAGESWARARAO Vs. KANTAMANI RATNA KUMAR	April 16, 2003
PUVVADA SRINIVAS Vs. P CH SATYANARAYANA MURTHY	June 16, 2003
PUVVADA SRINIVAS Vs. P CH SATYANARAYANA MURTHY	June 19, 2003
PYDAH RAMMOHANA RAO Vs. MANDARAPU MAHALAKSHMI	December 24, 2003
R BHAGAWANTH RAO Vs. STATE OF A P	November 21, 2003
R Gopal Vs. Union of India	December 1, 2003
R JAGADEESHWAR Vs. P GOUTHAM GOUD	June 20, 2003
R JAYASIMHA REDDY Vs. GOVT OF A P	July 25, 2003
R K S MOTORS PRIVATE LTD Vs. STATE	March 28, 2003
R KANAKAMMA Vs. DISTRICT COLLECTOR	December 12, 2003
R KANAKAMMA Vs. DISTRICT COLLECTOR NELLORE DIST	December 26, 2003
R KRISHNAIAH PRESIDENT ANDHRA PRADESH BACKWARD CLASSES WELFARE ASSOCIATION HYDERABAD Vs. UNION OF INDIA	November 27, 2003
R LAXMAN Vs. STATE OF A P	August 5, 2003
R LAXMINARAYANA Vs. B RAMYA	February 3, 2003
R S N MURTHY Vs. UNION OF INDIA	June 23, 2003
R SUDHA MADHURI DEVI Vs. K SUDHA	December 19, 2003
R V BHUVANESWARI Vs. PONNUBOINA CHENCU RAMAIAH	December 12, 2003
R V D R K PRASAD Vs. STATE	March 4, 2003
R VENKAT REDDY HYDERABAD Vs. UNION OF INDIA	March 10, 2003
R VENUGOPAL Vs. STATE BANK OF INDIA REP	February 20, 2003
R VENUGOPAL Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA	February 20, 2003
RAASI CEMENTS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	March 12, 2003
RACHAMALLA AMARUTMMA Vs. STATE OF ANDHRA PRADESH	August 6, 2003
RACHAMSETTI NAGESWAR RAO Vs. DISTRICT COLLECTOR	July 8, 2003
RADHAKRISHNA MURTHY Vs. DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYD	April 30, 2003
RAGAM YELLAIAH Vs. CHINTHA SHANKARAIAH	January 29, 2003
RAGHAVENDRA EXPORTS Vs. NAWAKAR ENTERPRISES	September 17, 2003
RAGHU PRAVEEN Vs. REVENUE DIVISIONAL OFFICER KAKINADA EAST GODAVARI DISTRICT	July 25, 2003
RAGI SHAKUNTALA Vs. CHANDRAPALKALA SADANANDAM	March 28, 2003
RAIDURG CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED RAIDURG Vs. GOVT OF A P	March 21, 2003
RAJA VELIGOTI VENKATA SESHA VARADA RAJA GOPALKRISHNA YACHENDRA Vs. UNION OF INDIA	November 4, 2003
RAJABATHULA SURYANARAYANA Vs. YEDUKULA LAKSHMI	February 24, 2003
RAJAGOPALA RAO T V Vs. ADDITIONAL DIRECTOR CENTRAL GOVT HEALTH SCHEME	April 4, 2003
RAJAH R V G K RANGA RAO Vs. NIZAMMA SUGARS LIMITED LATCHAYYAPETA	October 24, 2003
RAJASTHAN DRUGS AND PHARMACEUTICALS LIMITED JAIPUR Vs. GOVT OF A P	September 22, 2003
RAJENDRA KUMAR Vs. P BHASKAR RAJU	November 11, 2003
RAJENDRA KUMAR Vs. P V KRISHNAM RAJU	November 11, 2003
RAJI REDDY Vs. A P S R T C	April 8, 2003
RAJMOHAMMED Vs. LABOUR COURT WARANGAL	January 3, 2003
RAJULADEVULA SRINU ALIAS SRINIVAS Vs. STATE OF A P	August 14, 2003
RAM BAHADUR Vs. LABOUR COURT GUNTUR	August 12, 2003
RAMA MURTHY Vs. CH RAJYALAKSHMI	April 7, 2003
RAMA WINES REP Vs. GOVERNMENT OF ANDHRA PRADESH REP	March 5, 2003
RAMAVATHU RAMBABU Vs. ANDHRA PRADESH STATE ROAD	January 9, 2003
RAMAVATHU RAMBABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 9, 2003
RAMESH SINGH Vs. STATE OF ANDHRA PRADESH	December 12, 2003
RAMISETTI SRINIVASA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT MACHILLIPATNAM	August 1, 2003
RAMYA WINES Vs. GOVERNMENT OF ANDHRA PRADESH	February 27, 2003
RANGAMMA Vs. DISTRICT COLLECTOR MAHABUBNAGAR DISTRICT MAHABUBNAGARDISTRICT and PROPER	October 15, 2003
RANI BAI Vs. THAKUR GANESH SING	March 13, 2003
RAPOLU LAKSHMAMMA Vs. RAPOLU YADAGIRI	January 10, 2003
RAPOLU SATHEESH Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA DISTRICT	June 23, 2003
RAPOLU YADAGIRI Vs. RAPOLU LAKSHMAMMA	January 10, 2003
RASALE GOPAL Vs. ANDHRA BANK	April 22, 2003
RATAKONDA RAGHU NAIDU Vs. KOLLA SIVARAM PRASAD	August 14, 2003
RATAN SINGH CHOWDHARY Vs. DEBTS RECOVERY OFFICER HYDERABAD	October 21, 2003
RAUF AHMED Vs. SPECIAL DEPUTY COLECTOR LAND ACQUISITION MCH HYDERABAD	October 23, 2003
RAVIKANTH SHINDE Vs. MANAGING DIRECTOR GUJARAT HEAVY CHEMICALS LTD	April 24, 2003
RAYALASEEMA ALKALIES AND ALLIED CHEMICAL LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 5, 2003
RAYAPROLU RAJYA LAKSHMI Vs. RAYAPROLU RAVINDRANADH SARMA	March 18, 2003
RCI POWER LIMITED CHENNAI Vs. UNION OF INDIA	April 18, 2003
REDDY RAMMOHAN RAO Vs. ADDITIONAL COMMISSIONER OF POLICE HYDERABAD	June 25, 2003
REDDY SAMPATH KUMAR Vs. STATE OF A P	September 5, 2003
REGIONAL MANAGER A P S R T C Vs. D VICTOR	April 18, 2003
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SK GULAM RASOOL	January 29, 2003
REGIONAL MANAGER APSRTC NELLORE Vs. GULAM RASOOL	January 29, 2003
RELIABLE POWER SYSTEMS PRIVATE LIMITED HYDERABAD Vs. GOVERNMENT OF INDIA	September 23, 2003
RELIGIOUS ENDOWMENTS DEPARTMENT REP Vs. VISAKHAPATNAM MUNICIPAL CORPORATION REP	February 26, 2003
REVENUE DIVISIONAL OFFICER Vs. M BAPAYA REDDY	May 2, 2003
RICHARD FRITCHLEY Vs. MANAGERMENT OF GATESWAY HOTEL BANJARA HILLS HYDERABAD	March 18, 2003
ROHINI BAI Vs. SHAH BABULAL RAMANLAL AND COMPANY	December 4, 2003
RONDA NARAPA REDDY Vs. RONDA SATYANARAYANA REDDY	December 23, 2003
RONDA NARAPA REDDY Vs. RONDA SURYANARAYANA REDDY	November 23, 2003
ROYAL WORLD EXIMS AND AGENCIES Vs. KARUR VYSYA BANK LIMITED KARUR TAMIL NADU	March 24, 2003
RUPAVATH MOTHI RAM Vs. STATE OF ANDHRA PRADESH REP	February 20, 2003
RUTTALA SIMHACHALAM Vs. CHUNDRU BHIMESWARA JAGANNADHAM	March 3, 2003
S A AZEEZ Vs. PASAM HARI BABU	March 20, 2003
S A KHADEER Vs. G V R ANJANEYULU	June 23, 2003
S ALRAF HUSSAIN Vs. STATE OF ANDHRA PRADESH	November 11, 2003
S AMEENA Vs. SHAIK HUSSAINVALI	October 23, 2003
S ANJANEYULU Vs. S YELLAMMA	January 10, 2003
S APPANNA Vs. GENERAL MANAGER S E RAILWAY	June 12, 2003
S B RAMANAIAH ALIAS S B RAMANA Vs. C V ENKATA SUBBAIAH	September 10, 2003
S BHAGAVAN REDDY Vs. ELECTION TRIBUNAL	August 13, 2003
S D GANESH Vs. UNION OF INDIA	April 4, 2003
S DASARATHI Vs. DIVISIONAL FOREST OFFICER	July 16, 2003
S E JOHN CHAKRAVARTHI Vs. STATE OF A P	June 24, 2003
S FAZEELATH BEGUM Vs. I K ABDUL HAKEEM	August 13, 2003
S I PVT LTD Vs. INDUS IND MEDIA AND COMMUNICATIONS LTD	September 3, 2003
S KOMARAIAH Vs. STATE	March 10, 2003
S L KAMESWARI Vs. GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD	March 6, 2003
S LALITHA Vs. ZAKIR HUSSAIN	October 17, 2003
S MANOHAR REDDY Vs. G KOTESWARA RAO	December 24, 2003
S NABI RASOOL Vs. CONSERVATOR OF FORESTS KURNOOL CIRCLE KURNOOL	February 17, 2003
S NAGAPPA Vs. K P HANUMAPPA	October 17, 2003
S NARASIMHA KUMAR Vs. STATE OF A P REP	March 21, 2003
S PRABHAVATHI Vs. SUPERINTENDENT OF POST OFFICE	December 11, 2003
S RAMI REDDY Vs. VICE CHAIRMAN AND MANAGING DIRECTOR	June 25, 2003
S RATNAVATHI Vs. A NARASIMHAMURTHY	January 22, 2003
S S RAMACHANDRA RAO Vs. SINGARENI COLLERIES COMPANY LTD	February 14, 2003
S S Waghe Vs. Nizams Institute of Medical Sciences	December 17, 2003
S SESHAIAH PEOFESSOR OD LAW SRI KRISHNADEVARAYA UNIVERSITY ANANTAPUR A P Vs. GOVT OF A P REP	October 14, 2003
S SHANKARAMMA Vs. S RAMAKRISHNA REDDY	April 7, 2003
S SUDARSHAN Vs. STATE OF A P	December 4, 2003
S UMAMAHESWARA RAO Vs. CHIEF ENGINEER NABARD	February 6, 2003
S UMESH Vs. CHAIRMINAR CO OPERATIVE URBAN BANK LIMITED HYDERABAD	December 9, 2003
S V B L C CO OP SOCIETY LTD Vs. DISTRICT PANCHAYAT OFFICER	July 11, 2003
S V B N R ENGLISH MEDIUM HIGH SCHOOL TIRUMALA HILLS CHITTOOR DISTRICT Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD	March 21, 2003
S V RAMACHANDRA MURTHY Vs. DASARI UMA MAHESWARA RAO	June 13, 2003
S V S KODANDA RAO Vs. STATE OF A P	April 18, 2003
S V S RAVI KRISHNA Vs. K SITA RAMAIAH	March 20, 2003
S VARALAKSHMI Vs. DISTRICT COOPERATIVE OFFICE	September 24, 2003
S YELLAMMA Vs. S ANJANEYUIU	January 10, 2003
S. KOMARAIAH Vs. STATE	June 10, 2003
S.MD.SHARIF Vs. MOHAMMAD OSMAN	March 6, 2003
SABAVAT RUKMAN NAIK Vs. GOVT OF A P MUNICIPAL ADMINISTRATION HYDERABAD	November 19, 2003
SABOO LEASING PRIVATE LTD Vs. STATE	March 28, 2003
SACHIVADA SIMHACHALAM Vs. KALLA NAIDU	February 28, 2003
SADAR RAM SINGH Vs. SADAR RAM SINGH	September 15, 2003
SADE GNANESWARI Vs. STATE	February 18, 2003
SAGAR CEMENTS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 7, 2003
SAGAR SUGARS AND ALLIED PRODUCTS LIMITED Vs. TRANSMISSION CORPORATION OF A P LIMITED	December 15, 2003
SAI EDUCATIONAL SOCIETY Vs. STATE OF A P	July 25, 2003
SAI KRISHNA GENERAL STORES SECUNDARABAD Vs. B SAI ANAND PRASAD	September 26, 2003
SAI SREENIVASA CONSTRUCTIONS CUDDAPAH DISTRICT Vs. T SIVA PRASAD REDDY	May 1, 2003
SAIDAPALLI MOGALAIAH Vs. STATE OF A P	August 28, 2003
SAIDULU Vs. FINANCE AND PLANNING PROJECTS WING	July 22, 2003
SAITHANA NAGESWARA RAO Vs. STATE OF A P REP	May 1, 2003
SAJJA RAVINDRA Vs. SAJJA GANGADHARUDU	July 9, 2003
Sajja Ravindra Vs. Sajja Cangadharudu	July 21, 2003
SAKARY VISWANATHA RAO Vs. K MANIKYAMMA	August 22, 2003
SAKUNALA MANGESWARA RAO Vs. KOLLAPALLI SUBBA RAO	March 12, 2003
SALEEM Vs. ATOMIC ENERGY EDUCATION SOCIETY MUMBAI	October 17, 2003
SALEEMA G RATTANSEY Vs. UNION OF INDIA	March 28, 2003
SALEEMUNNISA BEGUM Vs. MOHD ZAMEERUDDIN	September 1, 2003
SAMIR MATHUR Vs. STATE OF ANDHRA PRADESH	February 3, 2003
SAMPATHLAL Vs. SHYAMALAL	June 10, 2003
SANGA SAILU Vs. STATE OF A P	December 5, 2003
SANGHI SPINNERS I LIMITED Vs. AHMEDABAD ELECTRICITY COMPANY LTD	September 22, 2003
SANKARAS COLLEGE OF EDUCATION Vs. PROF G SATYANARAYANA	January 3, 2003
SANNIDHI RATNAVATHI Vs. ARAVA NARASIMHA MURTHY	January 22, 2003
SAPTAGIRI FINANCIERS HYDERABAD Vs. SREENIVASULU	September 22, 2003
SARAMEKALA ANJANEYULU Vs. KURRA SAMBRAJYAM	December 26, 2003
SARDAR KANCHAN SINGH Vs. STATE OF A P	May 2, 2003
SARVARAKYA TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH REP	June 10, 2003
SARVARAYA SUGARS LIMITED CHELLURU EAST GODAVARI DIST Vs. GOVERNMENT OF A P	July 7, 2003
SARVARAYA TEXTILES LTD Vs. STATE OF ANDHARA PRADESH	June 20, 2003
SARWAR BEE NIZAMABAD Vs. UTLA BIKSHAPATHI	February 18, 2003
SATYAMSETTI SOMARAJU Vs. RAMISETTI NAIDU ALIAS VENKATA RAO	September 5, 2003
SATYANARAYANA CHARY T K Vs. CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD	January 24, 2003
SATYANARAYANA SPUN PIPE COMPANY Vs. N PADMAVATHI	March 4, 2003
SATYANARAYANA T Vs. CHAIRMAN AND P O INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM	June 27, 2003
SATYASRI FERTILISERS Vs. E I D PARRY INDIA LTD	February 4, 2003
SAVALAM SURANNA DORA Vs. STATE	July 24, 2003
SAYEDA PEERANI BEGUM Vs. HYDERABAD SECUNDERABAD NAI SENA SAMAJ	February 14, 2003
SEBBELLA VEERA VENKATA SATYANARAYANA REDDY ALIAS BABY Vs. STATE OF ANDHRA PRADESH	October 31, 2003
SECRETARY MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PENSION and PENSIONERS WELFARE GOVT OF INDIA Vs. R RAMA MURTHY	December 24, 2003
SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD Vs. SWAMY AYYAPPA COOPERATIVE HOUSING SOCIETIES LIMITED HYDERABAD	October 15, 2003
SECRETARY TO GOVT OF INDIA Vs. INDIRA DEVI	March 13, 2003
SEDAM PANDURANGAIAH Vs. CHAVVA GURUVSAIAH	November 28, 2003
SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. C KAMAKSHAMMA	September 25, 2003
SERGEANT JENA JK Vs. UNION OF INDIA	June 24, 2003
SET DISCOVERY PRIVATE LIMITED Vs. BANJARA TELE LINKS PRIVATE LIMITED	September 10, 2003
SETHULURI VEERAIAH Vs. PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD	March 7, 2003
SHAHAZADI BEE Vs. MANAGING DIRECTOR	July 22, 2003
SHAIK APSAR Vs. STATE OF A P	August 12, 2003
SHAIK BASHEER AHMED Vs. SARDAR MAHENDER SINGH	January 7, 2003
SHAIK BASHU Vs. COLLECTOR AND DISTRICT MAGISTRATE ANANTHAPUR	April 24, 2003
SHAIK FARID BI Vs. KONDURI APPA RAO	October 16, 2003
SHAIK HABEEB BASHA Vs. STATE	December 26, 2003
SHAIK IQBAL JOHN Vs. SHAIK KHADER BASHA	August 1, 2003
SHAIK KHURSHEED Vs. STATE OF A P	September 2, 2003
SHAIK MAHABOOB BASHA Vs. STATE OF A P	July 29, 2003
SHAIK MAHABOOB BASHA Vs. A P SOUTHERN POWER DISTRIBUTION CORPORATION LTD	March 17, 2003
SHAIK MAHABOOB BEE Vs. STATE OF ANDHRA PRADESH REP	February 4, 2003
SHAIK MASTAN BEE Vs. STATE OF ANDHRA PRADESH	August 28, 2003
SHAIK NURJAHAN Vs. STATE OF ANDHRA PRADESH	August 6, 2003
SHAIK RAMJOHN SHARIEF Vs. STATE OF A P REP	March 4, 2003
SHAIK SHARFUDDIN Vs. JOINT COLLECTOR R R DIST	March 21, 2003
SHAKTHI ENTERPRISES Vs. MARUTHI OIL TRADERS PRODDATUR TOWN CUDDAPAH DIST	June 10, 2003
SHALIVAHANA BUILDERS PVT LTD Vs. GANAPATHY COOPERATIVE HOUSING SOCIETY	March 4, 2003
SHANTA BAI Vs. TRILOK CHAND	October 31, 2003
SHARADA FINANCE CORPORATION Vs. L LAXMAN GOUD	December 12, 2003
SHARIEFFUDDIN Vs. SYED ANWAR MOHIDDIN	February 4, 2003
SHASHI FINANCE CORPORATION HYDERABAD Vs. SUPER SHINE ABRASIVES PRIVATE LIMITED JEEDIMETLA HYDERABAD	August 22, 2003
SHAW WALLANCE and COMPANY MADRAS Vs. STATE OF A P	December 16, 2003
SHILPA ENGINEERING CONTRACTORS AND SUPPLIERS Vs. NORTHERN POWER DISTRIBUTION CO OF ANDHRA PRADESH LTD	August 8, 2003
SHIRDI SAI SAMAJ HYDERABAD Vs. BHAGYANAGAR COLONY WELFARE ASSOCIATION HYDERABAD	September 11, 2003
SHIRDI SAI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE	March 20, 2003
SHIVDAT RAI PRAHLAD RAI Vs. OFFICIAL LIQUIDATOR HIGH COURT OF A P HYDERABAD	April 24, 2003
SHRISTAB PRIVATE LIMITED Vs. REASELACK POLYMERS PVT LIMITED	December 12, 2003
SHV ENERGY SOUTH EAST LTD Vs. STATE INVESTMENT PROMOTION BOARD	March 13, 2003
SIDDHARTHA ELECTRONICS Vs. VIDEOCON INTERNATIONAL LTD	February 24, 2003
SIDDIRAM Vs. SPECIAL DEPUTY COLLECTOR L A SINGOOR PROJECT SANGAREDDY MEDAK DISTRICT	March 24, 2003
SIKENDER ALI KHAN Vs. CONSERVATOR OF FOREST ADILABAD	March 7, 2003
SIMPSON AND COMPANY LIMITED Vs. R A MOHAMMADI	November 7, 2003
SINGAMANENI PULLAMMA & ORS. Vs. JOINT COLLECTOR, ONGOLE	August 1, 2003
SINGAMSETTY SIVA SURYANARAYANA MURTHY (DIED) PER LRS Vs. PRAPANCHAM SREENIVASA RAO	December 1, 2003
SINGILIDEVI VEERA VENKATA ANANTHALAKSHMI Vs. BHAMIDIPATI SETHARAMAYYA	November 3, 2003
SINGIRIKONDA SUREKHA Vs. G V SHARMA	January 8, 2003
SIRUGUDI ADINARAYANA Vs. BODLA MARIAMMA	November 28, 2003
SITHANI TEXTILES AND FABRICS PVT LTD Vs. A P INDUSTRIAL DEV CORPN	March 17, 2003
SIVACHANDRADU T Vs. ELECTION TRIBUNAL PRINCIPAL JUNIOR CIVIL JUDGE	July 22, 2003
SIVARAMAKRISHNA TRADERS Vs. KAMAL TRADERS	January 20, 2003
SIVUDU VENKATASWAMY Vs. AGENT TO THE GOVERNMENT	November 25, 2003
SK MOULANA Vs. DEPOT MANAGER APSRTC BANSWADA DEPOT	November 4, 2003
SOHANLAL AGARWAL Vs. ZAKIR HUSSAIN	April 18, 2003
SOMESWARA SWAMI VARI TEMPLE NANDIGAM SETTENAPALLI GUNTUR Vs. DEGALA KOTESWARA RAO	April 28, 2003
SOMESWARA SWAMY VARI DEVASTANAM Vs. DASAM SURYANARAYANA	November 10, 2003
SOMULA BHASKAR REDDY Vs. SOMULA RAMACHANDRA REDDY	December 10, 2003
SPECIAL DEPUTY COLLECTOR L A SRBC NANDYAL Vs. N VASUDEVA RAO	September 24, 2003
SPECIAL DEPUTY COLLECTOR L A UNIT PRIYADARSHINI JURALA PROJECT GADWAL Vs. RAGHAVA REDDY	April 3, 2003
SPECIAL DEPUTY COLLECTOR LA UNIT PRIYADARSHINI JURALA PROJECT GADWAL Vs. RAGHAVA REDDY	April 4, 2003
SPECIAL DEPUTY THASILDAR ENFORCEMENT Vs. J VANAMMA	January 21, 2003
SPECIAL DY COLLECTOR L A TELUGU GANGA PROJECT Vs. KALLUR DASARATHARAMIREDDY	March 28, 2003
SPECIAL OFFICER AND COMPETENT AUTHORITY ULC HYDERABAD Vs. SYED AZAM	March 7, 2003
SPL DY COLLECTOR L A RAILWAYS NALGONDA Vs. PEDDINTI RAMANUJA CHARY	February 27, 2003
SREERAMANJANEYAPURAM VILLAGE AGRL LABOUR SOCIETY Vs. DIVISIONAL FOREST OFFICER	April 18, 2003
SRI BALAJI RICE MILL Vs. RICE MILL AND FLOUR MILL WORKERS UNION VEERAGHATTAM SRIKAKULAM DISTRICT	November 14, 2003
SRI RAMA OIL COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	February 14, 2003
SRI VENUGOPAL OIL MILL Vs. COMMERCIAL TAX OFFICER	September 5, 2003
SRINIVASA CONVENT AIDED HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH	August 22, 2003
SRINIVASA WINES Vs. GOVERNMENT OF ANDHRA PRADESH	July 18, 2003
SRIRAM SUBRAHMANYAM Vs. S MOHAMMED RIYAZ	February 3, 2003
ST JOHNS CHURCH EDUCATION SOCIETY Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION	May 1, 2003
ST THERESAS TENDER LOVING CARE HOME HYDERABAD Vs. P JAMUNA	May 1, 2003
STATE BANK OF HYDERABAD Vs. B RANGASWAMY	August 25, 2003
STATE BANK OF HYDERABAD GUNFOUNDRY BRANCH HYDERABAD Vs. T MEENAKSHI STATE OF A P	November 21, 2003
STATE BANK OF INDIA Vs. BLUEGOLD MARITECH INTERNATIONAL LTD	April 22, 2003
STATE BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH PRODDUTUR Vs. KOLLI VENKATA APPA RAO	September 8, 2003
STATE BANK OF INDIA GOVERNORPET BRANCH VIJAYAWADA Vs. NUTAKKI SRIHARI RAO	June 16, 2003
STATE BANK OF INDIA VIZINAGARAM BRANCH Vs. SIRI POULTRY COMPLEX GEDDAPETA VILLAGE PADMANABHAM REVENUE MANDAL VISAKHAPATNAM REVENUE MANDAL VISAKHAPATNAM DISTRICT	December 5, 2003
STATE GOVT GAZETTED OFFICERS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MUTYALA POTHAYYA	March 7, 2003
STATE GOVT PENSIONERS ASSOCIATION Vs. STATE OF A P	September 10, 2003
STATE OF A P Vs. C SRINIVASULU REDDY	September 12, 2003
STATE OF A P Vs. G V SUBBA REDDY	April 21, 2003
STATE OF A P Vs. MANDALUPU RAMAIAH	September 23, 2003
STATE OF ANDHRA PPADESH Vs. PALTATI SHARAVAN KUMAR	October 31, 2003
STATE OF ANDHRA PPADESH IRRIGATION and CAD DEPARTMENT Vs. GAYATRI PROJECTS LIMITED	December 30, 2003
STATE OF ANDHRA PRADESH Vs. M SATYANARAYANA RAO	September 17, 2003
STATE OF ANDHRA PRADESH Vs. Y SHIVA SHANKAR	August 4, 2003
STATE OF ANDHRA PRADESH Vs. TRISHUL ENGINEERING WORKS VIJAYAWADA	March 7, 2003
STATE OF ANDHRA PRADESH Vs. LAKSHMINARAYANA	March 7, 2003
STATE OF ANDHRA PRADESH Vs. NARENDER REDDY	April 4, 2003
STATE OF ANDHRA PRADESH SUPERINTENDING ENGINEER NAGARJUNA SAGAR LEFT CANALS KRISHNA DISTRICT Vs. K KRISHNAM RAJU	September 11, 2003
STATE WIDE RECOGNIZED [RTA] AGENTS WELFARE ASSOCIATION REP Vs. GOVERNMENT OF A P REP	March 27, 2003
STEEL PLANT VISAKHAPATNAM Vs. NARLA GOPALAKRISHNAIAH	November 21, 2003
SUBHASH CHAND AGARWAL Vs. SHESHANK GOEL IAS DISTRICT COLLECTOR NIZAMABAD	October 16, 2003
SUBHASH CHANDRA SARIYA Vs. AMARA NAGARJUNA COTTON CORPORATION	March 20, 2003
SUDA VENKATARATNAM Vs. BEESA BATHUNI PITCHAMMA	September 26, 2003
SUDHIR SABHARAWAL Vs. ANIL PRABHAKAR NILGIRWAR	March 4, 2003
SUGANTI ALLOY CASTINGS LTD Vs. EDUPUPGANTI SUBBA RAO	July 29, 2003
SULTAN UL ULOOM EDUCATIONAL SOCIETY Vs. MIR SHAHMAT ALI KHAN	May 2, 2003
SUNKARI SRUJANA Vs. CHIKKALA BHAVANI SHANKAR	November 27, 2003
SUNRISE OLEO CHEMICALS LTD Vs. K M ENTERPRISES	January 24, 2003
SUPERINTENDING ENGINEER N S R C PELIRU CAMP ONGOLE PRAKASAN Vs. R K ENGINEERING	November 25, 2003
SUPERINTENDING ENGINEER NANDYAL KURNOOL DISTRICT Vs. SRINIVASA CONSTRUCTIONS LTD	November 19, 2003
SURAPATHI LAXMAN RAO Vs. STATE OF A P	July 15, 2003
SURAVARAM SUDHAKAR REDDY Vs. TRANSMISSION CORPORATION OF A P LIMITED HYDERABAD	April 25, 2003
SURENDER RAJ JAISWAL Vs. VIJAYA JAISWAL	March 7, 2003
SURENDER SINGH BABAJ Vs. HARMEET SINGH SETHI	October 22, 2003
SURENDER SINGH BAJAJ S O LATE SARDAR PREM SINGH C O FERRO INSULATION PRIVATE LIMITED HYDERABAD SECUNDERABAD Vs. HARMEET SINGH SETHI	October 27, 2003
SURISETTI MAHALAKSHMAMMA Vs. SURISETTI GOWRI SANKARARAO	April 16, 2003
SURYA MINERAL WATERS Vs. COMMISSIONER OF INDUSTRIES and CHAIRMAN	October 22, 2003
SURYA SANKARAM KARRI CHIEF COMMERCIAL INSPECTOR S E RAILWAY VIZIANAGARAM A P Vs. STATE INSPECTOR OF POLICE SPE CBI VISAKHAPATNAM	October 31, 2003
SUSHILA THAMAS Vs. H M T WELFARE AND CULTURAL ORGANISATION HYDERABAD	April 10, 2003
SUTARI VENKATA RAMA BRAHMACHARI Vs. JAGGAVARAPU RAMAKRISHNAMMA	March 12, 2003
SWAMY TALKIES DOMAKONDA V DOMAKONDA MANDAL NIZAMABAD DISTRICT Vs. JOINT COLLECTOR AND LICENSING AUTHORITY	March 12, 2003
SYED ALI AZAM Vs. STATION HOUSE OFFICER BANJARA HILLS POLICE STATION HYDERABAD	March 7, 2003
SYED AMEENUDDIN HUSSAIN Vs. JOINT COLLECTOR MEDAK DISTRICT AT SANGA REDDY	June 19, 2003
SYED AMEERUDDIN QUADRI Vs. LAXMI CHITS BANDARIGUDEM	December 12, 2003
SYED HASHIM HUSSAINI Vs. SYED FIDA C FATHIMA	October 16, 2003
SYED HUSSAIN AGA Vs. JOINT REGISTRAR CO OPERATIVE OFFICER HYDERABAD	December 17, 2003
SYED IBRAHIM Vs. UNION OF INDIA	January 10, 2003
SYED JAHED Vs. GOVERNMENT OF A P MINORITY WELFARE DEPARTMENT	April 22, 2003
SYED KHAJAHASANUDDIN WARANGAL Vs. MOHD RIYAJUDDLN	September 24, 2003
SYED KHUNDMIR Vs. A P HOUSING BOARD HYDERABAD	September 24, 2003
SYED MAHBOOB ALI DIED PER L RS SYED WAJI ALI Vs. GRAM PANCHAYAT KAMAREDDY NOW MUNICIPALITY REP	March 3, 2003
SYED NAWABJAN Vs. GUNDALA SURESH REDDY	August 13, 2003
SYESD ASHRAF ALL Vs. A VIJAYALAKSHMI	August 12, 2003
T A CHOUDHARY Vs. STATE OF A P	May 1, 2003
T A KUMAR Vs. SYNDICATE BANK STAFF CO OP BLDGS SOCIETY LTD	January 9, 2003
T BHASKARA RAO Vs. TANGELLA MUDI GABRIEL	August 8, 2003
T CHANDRASEKHAR REDDY Vs. STATE OF A P	November 6, 2003
T HARIBHUSHANA Vs. T VENKAT RAO	September 17, 2003
T MRUGAPANI Vs. ANDHRA PRADESH STATE CO OP BANK	June 26, 2003
T PENCHALA NAIDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL ANDHRA PRADESH HYDERABAD	January 21, 2003
T S R KRISHNA MURTHY Vs. PRINCIPAL B R AMBEDKAR LAW COLLEGE HYDERABAD	April 8, 2003
T SATYANARAYANA Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY HYDERABAD	July 11, 2003
T SATYANARAYANA Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY	April 29, 2003
T SESHAGIRI RAO Vs. MUNICIPAL CORPORATION OF HYDERABAD	June 12, 2003
T SUBBANNA Vs. STATE OF ANDHRA PRADESH REP	January 6, 2003
T V ACHARYULU Vs. GOVERNMENT OF A P	October 10, 2003
T V ACHARYULU Vs. GOVT OF A P	November 10, 2003
T VARALAKSHMI Vs. DENA BANK	July 15, 2003
T VENKATESHWARULU Vs. STATE OF A P REP	March 18, 2003
TADI SREERAMA RAO Vs. DIST COLLECTOR EG DIST	November 3, 2003
TAHSILDAR KOVVUR Vs. TADIMALLA KRISHNA MURTHY	October 15, 2003
TALLA PAILLI KASI VISALAKSHMI ALIAS VISALAKSHMI Vs. TALLAPALLI VENKATA VIJAYALAKSHMI	November 19, 2003
TALLAPRAGADA NARASIMHAMURTHY Vs. DIRECTOR SCHOOL EDUCATION ANDHRA PRADESH AT HYDERABAD	March 5, 2003
TAMMINA ANANDA KUMAR Vs. SYNDICATE BANK STAFF COOPERATIVE BUILDINGS SOCIETY LIMITED REP	January 9, 2003
TANGIRALA VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	March 18, 2003
TARAKARAMA SAW MILL Vs. COMMISSIONER TENALI MUNICIPALITY TENALI GUNTUR DISTRICT	August 28, 2003
TARNAKA HUDA COMPLEX LESSEES WELFARE ASSOCIATION Vs. PRINCIPAL DECRETARY TO GOVT HOUSING MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT	November 3, 2003
TATIPAMULA LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH	February 25, 2003
TATIREDDY SUSEELAMMA Vs. ATMAKUR SAMBASIVA RAO	November 24, 2003
TAVIDISETTY VENKATESWARA RAO Vs. AVIDISETTY NAGESWARA RAO	September 26, 2003
TCI INDUSTRIES LIMITED AND THEIR RESPECTIVESHAREHOLDERS Vs. TCI INDUSTRIES LIMITED SECUNDERABAD	September 4, 2003
TEEGALA MALLESHAM Vs. MANDAL REVENUE OFFICER NARKETPALLI MANDAL NARKETPALLY NALGONDA DISTRICT	December 2, 2003
TELANGANA RASHTRA SAMITHI HYDERABAD Vs. ELECTION COMMISSION OF INDIA	December 8, 2003
TELGA TULSIBAI Vs. K SHAKUNTHALA	August 7, 2003
TELUGU YELLAPPA Vs. TELUGU TIMMAPPA	March 7, 2003
TENDER GRAPHICS HYDERABAD Vs. TENDER COMMITTEE C FOR TECH A and P BIDS	January 8, 2003
THAMALAPAKULA SUDHAKAR REDDY Vs. STATE OF A P	July 18, 2003
THAMMINENI GOVINDA RAO Vs. STATE	August 28, 2003
THANDAVA CO OPERATIVE SUGAR LIMITED KARMIK SANKSHEMA SANGH VISAKAPATNAM Vs. THANDAVA CO OPERATIVE SUGARS LIMITED VISAKAPATNAM	November 11, 2003
THILARI NARAYANA RAO Vs. STATE OF A P	January 8, 2003
THILARI NARAYANA RAO Vs. STATE OF A P	January 18, 2003
THIMMAREDDYPALEM GRAMPANCHAYAT LINGASAMUDRAM MANDAL PRAKASAM DISTRICT Vs. DISTRICT COLLECTOR ONGOLE PRAKASAM DISTRICT	September 19, 2003
THIPPAREDDY OBULAMMA Vs. BALU NARASIMHULU	July 29, 2003
THIRUMALAGIRI VIJAYARAM SINGH Vs. STATE OF A P	June 24, 2003
THOTA MALLIKHARJUNA RAO Vs. M N PURNACHANDRA RAO	June 13, 2003
THOTA NAGESWARA RAO Vs. GOLLA VENKATA NARASIMHARAO	June 23, 2003
THOTA SURYANARAYANA Vs. KANUMURI SITARAMA BAPIRAJU	October 17, 2003
THOTAKURA SUBBARAO Vs. YELUBANDI SATYANARAYANA	June 20, 2003
THULJA FINANCE Vs. A V RAMESH KUMAR	August 5, 2003
THULJA FINANCE URAVAKONDA Vs. A V RAMESH KUMAR	August 25, 2003
THUMMA BAL REDDY Vs. RAMASUGUNAKAR RAJU	March 7, 2003
THUMMALA KANAKAMMA Vs. VOTTIKALA VENKATASWAMYAND	January 22, 2003
TIPPINENI RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 2003
TIRUMALA BALAJI WINES Vs. COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD	August 1, 2003
TIRUMALA BALAJI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE	April 4, 2003
TIRUMALAREDDI RAMGOPALA REDDY Vs. BHIMAVARAPU PARAVATHI	August 18, 2003
TITAN WATCHES LIMITED BANGLORE Vs. SENIOR INSPECTOR LEGAL METROLOGY WAIGHTS AND MEASURES DEPT MEHBOOBNAGAR	January 2, 2003
TODDAY TAPPERS CO OPERATIVE SOCIETY MAREDPALLY SECUNDERABAD AND Vs. GOVERNMENT OF ANDHRA PRADESH	August 14, 2003
TODDAY TAPPERS CO OPERATIVE SOCIETY SECUNDERABAD Vs. COMMISSIONER PROHIBITION AND EXCISE HYDERABAD	September 3, 2003
TODDY CO OPERATIVE SOCIETY Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE	February 7, 2003
TODDY CO OPERATIVE SOCIETY Vs. SUPERINTENDENT OF PROHIBITION AND EXCISE	March 18, 2003
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	March 3, 2003
TODDY TAPPERS CO OPERATIVE SOCIETY MANGALHAT HYDERABAD Vs. COMMISSIONER OF PROHIBITION AND EXCISE NAMPALLY HYDERABAD	March 12, 2003
TODENDULA VENKATA KRISHNAIAH Vs. UPPU GANGAIAH	April 16, 2003
TUMMLA NAGESWARA RAO Vs. NAGULURI KRISHNA KUMAR GOUD	December 22, 2003
U VENKATESWARA RAO Vs. NATIONAL INSTITUTE OF SMALL INDUSTRIES EXTENTION TRAINING HYDERABAD	May 2, 2003
Uchappa Vs. Sonappa	May 1, 2003
UDIPI SRI ANAND BHAVAN Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	August 22, 2003
UJWAL TEXTILES Vs. V N COMMERCIAL CORPORATION	June 10, 2003
UMA MAHESWAR REDDY Vs. R SRINIVASA RAO	January 21, 2003
UNICIPAL CORPORATION OF HYDERABAD Vs. STATE OF ANDHRA PRADESH	April 23, 2003
UNION OF INDIA Vs. N KANTABAI	July 1, 2003
UNION OF INDIA Vs. BIJJILI BALAIAH	August 20, 2003
UNION OF INDIA Vs. S M HUSSAIN RASHEED	August 14, 2003
UNION OF INDIA Vs. K GOPALAKRISHNA DIED PER L RS	January 10, 2003
UNION OF INDIA Vs. LAXMI BUILDERS	March 17, 2003
UNION OF INDIA Vs. B JANARDHANA REDDY	November 18, 2003
UNION OF INDIA MINISTRY OF COMMUNICATIONS DEPT OF POSTS NEW DELHI Vs. K RADHAKRISHNA MURTY	August 25, 2003
UNION OF INDIA SOUTH CENTRAL RAILWAYS Vs. KURUKUNDU BALAKRISHNIAH	December 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. K ANJAIAH	December 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. MITTAPALLY VANI	November 13, 2003
UNITED INDIA INSURANCE CO LTD Vs. VAGGU BALRAM	September 2, 2003
UNITED INDIA INSURANCE CO LTD Vs. PAPATIA BHASKARA RAO	September 15, 2003
UNITED INDIA INSURANCE CO LTD Vs. THUMISETTY SIVA PRASAD	July 10, 2003
UNITED INDIA INSURANCE CO LTD Vs. CHAVA VENKATESWARA RAO	July 8, 2003
UNITED INDIA INSURANCE CO LTD Vs. SUDINI INDIRA	April 4, 2003
UNITED INDIA INSURANCE CO LTD Vs. S SANGAPPA	January 30, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. GORLA SHANKAR	January 29, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B JAIRAM	March 6, 2003
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DASARI LAKSHMI	October 29, 2003
UNITED INDIA INSURANCE COMPANY LIMITED HYDERABAD Vs. MOHD KHAJ RASOOL SAYYED and MOHD KHAJAMAIN SHAIK	June 23, 2003
UNITED INDIA INSURANCE COMPANY LIMITED KURNOOL Vs. EDA ANJANAMMA	August 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED NIRMAL Vs. SYED ANWAR ALI	July 17, 2003
UNITED INDIA INSURANCE COMPANY LIMITED SANGAREDDY Vs. G KISHEN RAO	August 22, 2003
UNITED INDIA INSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. POLAKI SAROJINI DEVI	August 11, 2003
UPPALA VENKAT Vs. DIVISIONAL RAILWAY MANAGER	August 1, 2003
UPPALAPATI SUBRAHMANYAM RAJU Vs. UPPALAPATI SANYASI SATYA VENKATA APPALS RAJU	October 28, 2003
UPPULURI SAYAM Vs. PADALA SUNDARAM	September 16, 2003
USHA RANI Vs. N SRIDHAR	July 10, 2003
UTLA BRAHMARAMBHA Vs. BRUNDA SATYANARAYANA	February 28, 2003
UTTAMCHAND SARMA Vs. JASTI CHINNA VEERABHADRARAO	September 15, 2003
V D SOLOMON Vs. V SOLOMON MARY	July 30, 2003
V D SOLOMON Vs. V SOLOMON MARY	July 13, 2003
V JAGAN MOHANA SASTRY Vs. BEGGU SATTIRAJU	October 28, 2003
V JAYAPRAKASH Vs. COMMISSIONER OF MUNICIPALITY KHAPARA MUNICIPALITY KHAPARA RANGA REDDY DISTRICT	November 24, 2003
V JAYARAMAIAH Vs. DIRECTOR SRI VENKATESWARA INSTITUTE OF MEDICAL SCIENCES TIMPATHI CHITTOOR DISTRICT	July 8, 2003
V JAYARAMAIAH Vs. DIRECTOR SRI VENKATESWAR INSTITUTION OF MEDICAL SCIENCES	August 8, 2003
V KUTUMBA RAO Vs. M CHANDRASEKHAR RAO	March 20, 2003
V NANDAM GOUD Vs. GOVT OF A P PANCHAYAT RAJ RURAL DEVELOPMENT AND RELIEF DEPT	September 16, 2003
V NARASAMMA Vs. STATE OF A P HOME DEPARTMENT	September 5, 2003
V NARSING RAJ Vs. GOVERNMENT OF ANDHRA PRADESH ENDOWMENT DEPARTMENT HYDERABAD	November 13, 2003
V P B NAIR Vs. GOVERNMENT OF ANDHRA PRADESH	February 11, 2003
V PADMAVATTAMMA Vs. PALA RATHNAM	July 7, 2003
V PRASHANTH KUMAR Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY	April 15, 2003
V RAJAGOPAL Vs. MUNICIPAL CORPORATION OF RAJAHMUNDRY	March 4, 2003
V ROSALAH N P REDDY AND COMPANY Vs. FORENSIC SCIENCE LANORATORY RED HILLS HYDERABAD	December 10, 2003
V SAIDULU Vs. STATE OF A P	July 22, 2003
V SAILAJA Vs. V KOTESWARA RAO	January 8, 2003
V SANTHA KUMARI Vs. DISTRICT REVENUE OFFICER ADDITIONAL DISTRICT MAGISTRATE RANGA REDDY DISTRICT	February 6, 2003
V SURESH BABU Vs. DISTRICT CO OPERATIVE OFFICER GUNTUR	November 6, 2003
V UMAMAHESWARA RAO Vs. SHAIK HUSSAIN SAHEB	April 8, 2003
V V SITA JAYARAM Vs. BOARD OF MANAGEMENT OF SOUTH CENTRAL RAILWAY ADMINISTRATION SECUNDERABAD	March 3, 2003
V Venkateswarlu Vs. Union of India	November 7, 2003
V VENKATESWARLU Vs. UNION OF INDIA	November 17, 2003
VADDE ANJANAPPA Vs. VADDE HANUMANTAPPA	March 25, 2003
VADLAPATLA SIVARAMAKRISHNA RAO Vs. VENUGOPALASWAMYVARI TEMPLE KAKINADA	July 16, 2003
VALLA CHANDRAMOULI Vs. GOVT OF A P REVENUE DEPARTMENT	August 14, 2003
VALLURI SAMBASIVA RAO Vs. MOTAMARRI VEERIAH GUPTA DIED PER L RS	March 24, 2003
VANGALA RAMULU Vs. PEDALA SEETHARAM NAIDU	March 3, 2003
VANGURI MARIAMMA Vs. KANDUKURI GANGAMMA	March 12, 2003
VANIMISETTI ANIL KUMAR Vs. JAYAVARAPU KRISHNA MURTHY DIED	January 10, 2003
VANJARAPU APPALLASWAMINAIDU Vs. GIRAJANA PADMAVATHI	January 21, 2003
VANNELA LINGANNA Vs. VANNELA MUTHANNA	December 22, 2003
VARA PRASAD R V S Vs. V RAMDAS	February 21, 2003
VARA VARA CHITS LTD Vs. Y PUNYAVATHI	June 18, 2003
VARANASI GANGARAJU DIED Vs. EAMANI KRISHNA SWAMY	March 21, 2003
VASI REDDY RAJYA LAXMAMMA Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY	July 14, 2003
VEL WHITE HORSE DISTELLRIES PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 2003
VELUGURI VIJAYA VENKATA LAKSHMI NARAYANA Vs. ATHUKURI NAGESHWARA RAO	December 5, 2003
VEMI REDDY KOTA REDDY Vs. VEMI REDDY PRABHAKAR REDDY	November 19, 2003
VEMPATI KANUKA RAO Vs. STATE OF ANDHRA PRADESH	July 25, 2003
VEMPATI SARADA Vs. VEMPATI KALADHAR	March 27, 2003
VEMULA SATYAVATHI Vs. DISTRICT COLLECTOR KRISHNA MACHILIPATNAM	January 9, 2003
VENKATA REDDI Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILINGS AND APPELLATE AUTHORITY HYDERABAD	September 12, 2003
VENKATARAMANA REDDY Y Vs. UNION OF INDIA	January 10, 2003
VENSA BIOTECH LIMITED Vs. BODDA RAMBABU	October 27, 2003
VENUGOPALASWAMY TEMPLE Vs. KATLAKONDA GOPALA REDDY	November 19, 2003
VEPA VENKATESWARLU Vs. NAGISETTI	October 24, 2003
VIDAVALURU BALARAMAIAH Vs. STATE OF ANDHRA PRADESH	March 3, 2003
VIGNANA EDUCATIONAL FOUNDATION Vs. NTR UNIVERSITY OF HEALTH SCIENCES	February 7, 2003
VIJAY PRAKASH VIJAY VARGHE Vs. STATE OF ANDHRA PRADESH	February 24, 2003
VIJAYA SPINNING MILLS LIMITED GANGURU PENAMALURU MANDAL KRISHNA DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 17, 2003
VIJAYALAKSHMI INSECTICIDES AND PLASTICIDES LIMITED HYDERABAD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM	October 15, 2003
VIJAYAWADA CHAMBER OF COMMERCE and INDUSTRY A NON TRADING COMPANY VIJAYAWADA Vs. REGISTRAR OF NON TRADING COMPANIES OFFICE OF INSPECTOR OF REGISTRATION AND STAMPS DEPARTMENT GOVERNMENT OF A P HYDERABAD	October 17, 2003
VIJAYAWADA MUNICIPAL CORPORATION Vs. A SRIRAM	February 18, 2003
VIMALA EDUCATION SOCIETY KURNOOL Vs. GOVERNMENT OF A P REP	May 2, 2003
VINTA PRASAD REDDY Vs. STATE OF ANDHRA PRADESH	February 24, 2003
VIRLAMKA SATYAVATHI Vs. STATE OF A P	July 17, 2003
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. PATNANA SEETHARAMANJANEYULU	December 26, 2003
VISHNU CEMENTS LTD Vs. CENTRAL POWER DISTRIBUTION COMPANY OF ANDHRA PRADESH LTD	May 2, 2003
VISSA TELEVISION NETWORK LIMITED Vs. GEMINI TELEVISION PRIVATE LIMITED BANJARA HILLS HYDERABAD	December 18, 2003
VISWENDER ARYA Vs. ARYA PRATINIDHI SABHA	March 3, 2003
VOJJALA PRAAMEELA Vs. S V SURYANARAYANA RAJU	November 25, 2003
VUNDI MANIKYAM Vs. AYODHYALA BALAGANGADHAR CHANDRA SEKHAR	August 4, 2003
VUSHA VIJAYAVALLI Vs. STATE OF A P	September 17, 2003
VYSAYA BANK LTD Vs. ANDHRA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPN LTD	August 14, 2003
VYSYA BANK LTD Vs. DEPUTY DIRECTOR MINISTRY OF COMMERCE	August 27, 2003
WELFARE ASSOCIATION GUDIMALKAPUR Vs. GOVERNMENT OF ANDHRA PRADESH MUNICIPAL ADMINISTRATION	March 6, 2003
YADLAPATI KUTUMBARAO Vs. STATE OF A P REP	March 28, 2003
YALLA SATYANARAYANA Vs. GOVERNMENT OF A P	May 2, 2003
YANAMANDALA RAMA RAO Vs. GANTA RATNAVATHI	February 26, 2003
YARLAGADDA SATYA RAO Vs. GOLI GANIRAJU ALIAS SATHIRAJU	July 17, 2003
YERRA SANYASI NAIDU Vs. CHOPPA AKKULU	February 7, 2003
YERRABALLI CHANDRAIAH Vs. STATE OF ANDHRA PRADESH	December 30, 2003
YERRAMALLA LAXMAN Vs. GOVERNMENT OF ANDHRA PRADESH	January 3, 2003
ZAGABATHINA SHASHIKANTH Vs. PASA NAGAMANJULA	January 21, 2003
ZAHEER AHMED KHAN Vs. A P STATE WAKF BOARD HYDERABAD	April 18, 2003

Year 2003 of HIGH COURT OF ANDHRA PRADESH

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