REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D S SARMA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY AMALAPURAM E G DISTRICT	July 30, 2002
A DEVI Vs. CH JANAKI	October 9, 2002
A G CHANDRASEKHAR Vs. RAMAGIRI MAHALAXMI	August 16, 2002
A GOPALA REDDI Vs. E JAYARAMI REDDI	October 22, 2002
A GOURI ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MEDAK Vs. CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 13, 2002
A H K PRASAD Vs. UNION OF INDIA	January 25, 2002
A HARI PRASANNA Vs. VENKATESWARA UNIVERSITY	April 1, 2002
A K GOYAL Vs. M LAKSHMI SURYA KUMARI	February 7, 2002
A K GUPTA Vs. LOYDS STEEL INDUSTRIES LIMITED	August 9, 2002
A KAMALADHAR GUPTA Vs. GOVT OF INDIA	February 7, 2002
A LAKSHMINARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	December 23, 2002
A MUKKARRAM SYED FAZLULLAH Vs. DIRECTOR OF COLLEGIATE EDUCATION A P HYD	April 4, 2002
A NARAYANA RAO Vs. SHANTA BAI	December 17, 2002
A P COOPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. STATE	April 23, 2002
A P GAS POWER CORPORATION LIMITED OWNER OF GAS TURBO POWER STATION VIJJESWARAM W G DISTRICT Vs. APPELLATE COMMITTEE WATER PREVENTION AND CONTROL POLLUTION CESS ACT	August 14, 2002
A P HEAVY MACHINERY AND ENGINEERING LIMITED VIJAYAWADA Vs. CEMENT CORPORATION OF INDIA NEW DELHI	March 16, 2002
A P RYTHU SANGHAM Vs. SECRETARY MINISTRY OF AGRICULTURE NEW DELHI	February 18, 2002
A P S E B Vs. WARANGAL MUNICIPAL CORPORATION WARANGAL	February 5, 2002
A P SMALL SCALE GRANITE INDUSTRIES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERECE MINES	September 9, 2002
A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. A P SOCIAL WELFARE RESIDENTIAL SCHOOLS TEACHING AND NON TEACHING STAFF ASSOCIATION	September 11, 2002
A P STATE CONSTRUCTION CORPN LTD Vs. ENGINEER IN CHIEF and SUCCESSOR IN JNTEREST TO A P STATE CONSTRUCTION CORPN LTD	February 21, 2002
A P STATE ROAD TRANSPORT CORPORATION Vs. GENERAL SECRETARY APSRTC NATIONAL MAZDOOR UNION MAHABUBNAGAR DISTRICT NAGAR KURNOOL DEPOT	September 18, 2002
A P TRANSCO Vs. KANAMATI REDDY KOTI REDDY	January 3, 2002
A P TRANSMISSION CORPORATION Vs. Y NAGAIAH	August 12, 2002
A PRAMEELA REDDY Vs. KARNATAKA MANGAMMA	December 23, 2002
A R S CHANDRA BOSE Vs. DISTRICT COOPERATIVE OFFICER KAKINADA E G DISTRICT	February 1, 2002
A RAJAKARAN REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES	January 23, 2002
A RAMA MURTHY Vs. A P INDUSTRIAL INFRASTRUCTURE CORP	June 18, 2002
A RAMAMANI Vs. BHARAT DYNAMICS LIMITED	August 6, 2002
A S MAQBOOL AHMED AND DR ABDUL WARIS Vs. DIRECTOR HOMEOPATHY DEPARTMENT	August 13, 2002
A S PRASAD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	November 27, 2002
A SAGAR Vs. STATE LEVEL POLICE RECRUIT BOARD	October 11, 2002
A SAMBI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	January 3, 2002
A SANTHI KUMARI Vs. K RAVI	September 18, 2002
A SANTHI KUMARI Vs. K RAVI	November 18, 2002
A SATHISH KUMAR Vs. SABBINENI CHINNAIAH	December 12, 2002
A SREENIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 26, 2002
A SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH	January 23, 2002
A T JAYANTHI Vs. STATE OF A P	October 4, 2002
A TULASIDAS Vs. B POORNACHANDRA RAO	July 2, 2002
A V EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	February 26, 2002
A V V SATYANARAYANA Vs. STATION HOUSE OFFICER	June 4, 2002
A VEMANAIDU Vs. ERRACHERUVUPALLE PRIMARY CO OPERATIVE SOCIETY CHITTOOR DISTRICT	June 21, 2002
A VENKAT REDDY Vs. UKANTI JANARDHAN REDDY	November 20, 2002
A VIJAYA KUMAR Vs. STATE OF A P	August 27, 2002
A VINOD KUMAR Vs. DEPUTY COMMISSIONER OF LABOUR WARANGAL DISTRICT	April 5, 2002
A Y PRASAD Vs. STATE	June 14, 2002
A.D.V. PRASAD Vs. STATE BANK OF HYDERABAD	January 23, 2002
ABDUL RAZAK CHAND Vs. MOHAMMAD SAYEED	March 28, 2002
ABHISHEK SYNTHETICS PRIVATE LIMITED REP Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE	August 8, 2002
ACCOUNTANT GENERALS OFFICE CO OP HOUSING SOCIETY LIMITED Vs. SPECIAL COURT UNDER A P LAND GRABBINGPROHIBITION ACT	June 6, 2002
ADDALA LAKSHMI Vs. G SUBHADRAMMA	December 27, 2002
ADDITIONAL SESSIONS JUDGE Vs. MODE NAGARJUNA alias ARJUN	December 16, 2002
ADURU SRIDEVI ALIAS PARVATHI Vs. ADURU GANESH	July 18, 2002
AGAM SHANTHAMMA Vs. UNION OF INDIA	August 22, 2002
AGRAWAL R P Vs. GENERAL MANGER S C RAILWAY	July 12, 2002
AGRICULTURAL MARKET COMMITTEE GUDIVADA KRISHNA DISTRICT REP Vs. K S R RAMACHANDRA RAO	March 7, 2002
AGRICULTURAL MARKET COMMITTEE RAJAHMUNDRY Vs. VENKATA BULIMAMBA RICE MILL	June 25, 2002
AGRICULTURAL MARKETS COMMITTEE GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH	April 11, 2002
AHMED BI Vs. KRISHNA PANDURANGA KOKIL	February 25, 2002
AITHA GOPALAKRISHNA Vs. DISTRICT COLLECTOR VISAKHAPATNAM	February 4, 2002
AJAY AGARWAL Vs. NAGARJUNA FINANCE LIMITED	April 5, 2002
AKINIPALLI SHANKARAIAH Vs. AKINIPALLI LINGAIAH	March 7, 2002
AKKAM LAXMI Vs. THOSHA BHOOMAIAH	June 28, 2002
AKULA NARAYANA FLOUR RICE AND OIL MILL Vs. STATE OF A P	October 25, 2002
AKULA NARAYANA FLOUR RICE AND OIL MILL NARASAPET MEDAK DISTRICT Vs. STATE OF A P	October 24, 2002
AKULA SIVA DURGA PRASAD Vs. STATE OF ANDHRA PRADESH	November 6, 2002
AL FAIHAD FINCOM LIMITED Vs. CENTRAL ECONOMIC INTELLIGENCE BUREAU	July 9, 2002
ALAPARTHI LOKANADH KUMAR Vs. STATE OF A P	March 21, 2002
ALI NAWAZ KHAN Vs. FRZANA KHATOON	August 9, 2002
ALIKE VENKATRAMANA Vs. POKALA JAYALAKSHMI	December 12, 2002
ALJAPUR GANGA MOHAN Vs. DISTRICT PANCHAYAT OFFICER NIZAMABAD DISTRICT NIZAMABAD	April 10, 2002
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION INDIRA GANDHI SPORTS Vs. OSMANIA UNIVERSITY REP	July 16, 2002
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI Vs. JESUS AND MARY EDUCATIONAL SOCIETY	March 14, 2002
ALLADA VEERABHADRA RAO Vs. CHAKKA SRIRAM MURTHY AND COMPANY	February 8, 2002
ALUMINIUM INDUSTRIES LTD Vs. PROVIDENT FUND INSPECTOR	January 25, 2002
AMANULLAH GHORI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD	March 13, 2002
AMMISETTI CHANDRAM ALIAS RAMACHANDRAN Vs. CHODASANI SURYANARAYANA	November 7, 2002
AMUDALA MADHUSUDANA RAO Vs. STATE OF A P	December 20, 2002
AMUL SARDAR Vs. SANAKA BALA	August 29, 2002
ANANTHA GRAMEENA BANK STAFF ASSOCIATION Vs. ANANTA GRAMEENA BANK	April 25, 2002
ANANTHA RAMULU R C Vs. K NAGESWARA RAO	March 22, 2002
ANDHRA BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 5, 2002
ANDHRA BANK PRODDATUR Vs. CHALLA SUBBA REDDY	June 14, 2002
ANDHRA EVANGELICAL LUTHERN CHURCH GUNTUR Vs. B SYAMSUNDAR	December 26, 2002
ANDHRA LAKSHMI INDUSTRIAL COMPANY LIMITED Vs. PATURI VEERABHADRA RAO @ RAJA BABU	August 27, 2002
ANDHRA PRADESH HOTELS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	July 17, 2002
ANDHRA PRADESH MOTOR VEHICLES DEALERS ASSOCIATION Vs. GOVT OF INDIA	November 13, 2002
ANDHRA PRADESH PAPER MILLS LIMITED Vs. COMMR OF CUS AND C EX HYDERABAD	February 6, 2002
ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION Vs. SUPERINTENDING ENGINEER OPERATION APSEB KURNOOL CIRCLE	August 1, 2002
ANDHRA PRADESH RYTHU SANGHAM Vs. UNION OF INDIA UOI	February 18, 2002
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH	July 12, 2002
ANDHRA PRADESH STATE CO OPERATIVE BANK LIMITED Vs. CO OPERATIVE TRIBUNAL	August 6, 2002
ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH	March 15, 2002
ANDHRA PRADESH STATE CO-OPERATIVE SOCIETIES, SECRETARIES AND EMPLOYEES UNION Vs. GOVERNMENT OF ANDHRA PRADESH	September 11, 2002
ANDHRA PRADESH STATE ELECTRICITY BOARD NOW APTRANSCO Vs. P VENKATA SUBBAMMA	August 29, 2002
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPN LIMITED Vs. REGISTRAR OF COMPANIES	June 7, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MUDIDINA KRISHNA MOORTHY	August 29, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T SAIDAIAH	January 28, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION Vs. K KOTESWARA RAO	March 11, 2002
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP Vs. B VIJAYA	July 31, 2002
ANDHRA SEMI CONDUCTORS P LIMITED HYDERABAD Vs. UNITED INDIA INSURANCE COMPANY LIMITED	February 26, 2002
ANIL DAGWALE Vs. K RAJU	December 15, 2002
ANIL DAGWALE Vs. K RAJU	December 5, 2002
ANITA Vs. R RAMBILAS	August 23, 2002
ANJUMAN E ISLAMIAH KURNOOL Vs. STATE OF ANDHRA PRADESH	April 2, 2002
ANKATI SATYAMAIAH Vs. SALLANGULA LALAIAH	December 13, 2002
ANNA REDDY Vs. STATE OF A P	September 7, 2002
ANNADATA CHANDRA SEKHAR RAO Vs. BATTIPROLU VENKATA BASAVA SUBBA RAO	November 28, 2002
ANUMOLU JAGANMOHAN RAO Vs. JOINT COLLECTOR KRISHNA MACHILIPATNAM KRISHNA DISTRICT	February 11, 2002
APPORV STEEL UDYOG REPRESENTED BY ITS PROPRIETOR A Vs. PENNAR INDUSTRIES LIMITED	October 1, 2002
APSRTC ARMOOR DEPOT NIZAMABAD DISTRICT Vs. S RAMACHANDER	January 29, 2002
ARAVALA SURYAM Vs. ARAVALA LAKSHMINARASAMMA	February 11, 2002
ARUNA A Vs. STATE OF ANDHRA PRADESH	November 1, 2002
ARUNA DEVI P Vs. ELECTION AUTHORITY CUM COMMISSIONER	October 9, 2002
ARVIND L ABHYANKAR Vs. MUNICIPAL CORPORATION OF HYDERABAD	September 7, 2002
ASANAMMAL KASIM Vs. CEAT FINANCIAL SERVICES LIMITED	February 8, 2002
ASHOK Vs. BABA RAO	June 10, 2002
ASSISTANT SUPPLY OFFICER, CIVIL SUPPLIES Vs. AZIZUNNISA BEGUM	October 31, 2002
ASSOCIATION OF DRUGS AND PHARMACEUTICALS MANUFACTURERS A P Vs. A P HEALTH MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION HYD	February 21, 2002
AVAGADDA PINNAM NAIDU Vs. VARRISIMHADRIAPPADU	June 6, 2002
AVUTAPALLI MANGAMMA Vs. ALLURU PANDURANGA RAO	October 29, 2002
AZGHAR AHMED KHAN Vs. STATE OF A P	October 30, 2002
B BALAKISHAN Vs. TRANSPORT AND R AND B DEPT	January 22, 2002
B BALRAJ GOUD Vs. GOVT OF A P	October 28, 2002
B BHASKAR Vs. AUTHORISED OFFICER CUM SUB DIVISIONAL FOREST OFFICER TRIPURA	February 1, 2002
B CHANDRA MOULI Vs. K JAYAPRAKASH	November 22, 2002
B F PUSHPALEELA DEVI Vs. STATE OF ANDHRA PRADESH REP	August 7, 2002
B G ANDALU Vs. G S J MISRA	February 4, 2002
B G LAXMAN DIED Vs. JOINT COLLECTOR RANGAREDDY DIST	October 8, 2002
B G V GIRIDHAR Vs. RAMAKRISHNA RAO	September 19, 2002
B GANDHI S O SURAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REP	June 28, 2002
B GOPAL NAIK Vs. STATE OF A P	January 25, 2002
B GOWRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH REP	January 4, 2002
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARATHI	June 24, 2002
B K OFFICE NEEDS PRIVATE LIMITED Vs. DIVYA SHAKTHI GRANITES LIMITED HYD	June 14, 2002
B KRISHNA MANDADI Vs. POWER GRIDE CORPORATION OF INDIA LIMITED HYDERABAD	February 11, 2002
B LAKSHMI BAI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 13, 2002
B LAKSHMIPATHI Vs. MUNICIPAL COUNCIL KAMAREDDY REP	June 28, 2002
B MUNIRATNAM Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH HYDERABAD	March 8, 2002
B NAGAMANI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD	February 5, 2002
B P NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	June 3, 2002
B Purnima Anantha Lakshmi Vs. District Collector Visakhapatnam	June 26, 2002
B PURNIMA ANANTHA LAKSHMI Vs. STATE OF A P	June 28, 2002
B R KOTESWARA RAO Vs. C RAMESWARI BAI alias DEVI	March 5, 2002
B R NARESH KUMAR Vs. REGIONAL PASSPORT OFFICE	March 11, 2002
B RAJESWARA RAO Vs. SECRETARY CO OPERATIVE DEPARTMENT GOVT OF ANDHRA PRADESH HYD	January 28, 2002
B RAMACHANDRA REDDY Vs. NELLI	July 30, 2002
B SAMBAIAH Vs. J NARAYANA	January 30, 2002
B SREEDEVI Vs. VENKATESWARA UNIVERSITY TIRUPATHI	August 8, 2002
B SUDHAKAR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ADILABAD	January 31, 2002
B SUJATHA DEVI Vs. APSEB VIDYUT SOUDHA SOMAJIGUDA HYDERABAD	June 11, 2002
B T DEVA VARMA Vs. STATE OF ANDHRA PRADESH	July 16, 2002
B V B SUBBARAO Vs. B SATYANARAYANA	April 26, 2002
B V NARAYANA RAO Vs. INDIAN BANK MADRAS	June 19, 2002
B VENKATESWARLU Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD	June 28, 2002
B Y RAMULU Vs. BUDHAN SAHEB MOSQUE COMMITTEE SECUNDERABAD	February 13, 2002
B.F. PUSHPALEELA DEVI Vs. STATE OF A.P	August 17, 2002
BACHALA ANJAIAH Vs. ABDUL QAYYUM	June 20, 2002
BADA BODAIAH Vs. BADA LINGASWAMY	November 13, 2002
BAKKAM RAJAVEERU ALIAS RAJEERU Vs. MIDTBAPALLI VENKATALAH	December 10, 2002
BALANAGI REDDY K Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 8, 2002
BALLA RAMA RAO Vs. OFFICE OF THE BANKING OMBUDSMAN	January 25, 2002
BALMUKUND GUPTA Vs. STATE OF A P	February 21, 2002
BALMUKUND GUPTA Vs. STATE OF ANDHRA PRADESH	February 22, 2002
BANDALA BHASKAR RAO Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA	June 28, 2002
BANDARU CHINASURAYYA Vs. UNION OF INDIA	January 1, 2002
BANDI NARENDRA KUMAR Vs. STATE OF ANDHRA PRADESH	September 4, 2002
BANDI PANDU Vs. KOLA BALAJI VARMA	August 1, 2002
BANDI SRINIVASA RAO Vs. DISTRICT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM	July 9, 2002
BANK OF BARODA Vs. G SRIRAM	October 24, 2002
BANTU SAIDULU Vs. T RAMESH	October 31, 2002
BAR ASSOCIATION CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH	July 22, 2002
BAR ASSOCIATION OF BHADRACHALAM KHAMMAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	February 14, 2002
BARIGALA SAILU Vs. SINGARENI COLLIERIES COMPANY LIMITED KOTHAGUDEM	April 9, 2002
BATCHU LAXMEPATHI Vs. M PRAKASH	December 17, 2002
BATHINA BABY JYOTSNA Vs. GOVERNMENT OF ANDHRA PRADESH	January 28, 2002
BATHINI SAMBAIAH Vs. JULURU NARAYAN	January 30, 2002
BATTINA GOVINDAMMA Vs. STATE OF A P	April 11, 2002
BENDALAM NARAYANAMURTHY Vs. SRIKAKULAM CO OPERATIVE CENTRAL BANK LIMITED SRIKAKULAM	April 8, 2002
BEPARI SHAIK PEERAN Vs. KAMALAPURAM MAHABOOB BI	July 10, 2002
BESAI VENKATA RAMANA MURTHY Vs. STATE	December 23, 2002
BETHAPUDI VIJAYA Vs. GOVERNMENT OF INDIA	July 4, 2002
BHAINSA MUNICIPALITY Vs. ENGINEER IN CHIEF PUBLIC HEALTHAND MUNICIPAL ENGINEERING DEPARTMENT HYDERABAD	February 28, 2002
BHARAT BIOTECH INTERNATIONAL LIMITED HYDERABAD Vs. A P HEALTH AND MEDICAL HOUSING AND INFRASTRUCTURE DEVELOPMENT CORPORATION HYDERABAD	December 10, 2002
BHARAT METAL BOX COMPANY LIMITED HYDERABAD Vs. G K STRIPS PRIVATE LIMITED	July 25, 2002
BHARAT PETROLEUM CORPN LTD Vs. KHAMBAMPATI RAMARAO	June 14, 2002
BHARGAVI GRANITES INDUSTRIES PRIVATE LIMITED Vs. GOVT OF INDIA	February 11, 2002
BHASKAR A Vs. STATE OF ANDHRA PRADESH	December 19, 2002
BHASKARA RAO K V Vs. ANDHRA BANK	March 21, 2002
BHASKARAIAH G K Vs. VICE CHAIRMAN TIRUPATI URBAN DEVELOPMENT AUTHORITY	November 22, 2002
BHATTIPROLU VENKATA BASAVA RAO Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR	April 18, 2002
BHAVANARISHI CO OPERATIVE HOUSE BUILDING SOCIETY Vs. JOINT COLLECTOR RANGAREDDY DIST	July 16, 2002
BHIMADOLE NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 5, 2002
BHOOM RAJ Vs. STATE OF A P	June 25, 2002
BHUPATHI GOURI SHANKAR Vs. M/S. NATAMALLA HARISHAN AND BROTHERS AND OTHERS	July 24, 2002
BIG WAY BAR AND RESTAURANT AND Vs. COMMISSIONER OF POLICE HYDERABAD	December 4, 2002
BILLINTI CHANDRAPPA Vs. STATE OF A P	December 9, 2002
BIO CHEMICALS AND SYNTHETIC PRODUCTS LIMITED KUKAT PALLY R R Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2002
BOARD OF ADULT EDUCATION AND TRAINING NEW DELHI Vs. BOARD OF INTERMEDIATE EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD	September 11, 2002
BOARD OF DIRECTORS SRI VISAKHA GRAMEENA BANK Vs. UPADRISTA RAMANARASINGA RAO	November 19, 2002
BOBBALA MUTHYAM REDDY Vs. BOBBALA RAMACHANDRA REDDY	June 20, 2002
BODDUPALLY CHINA VENKANNA Vs. EDULLA NARAYANA REDDY	June 25, 2002
BODEPATI VENKAIAH Vs. A P POWER TRANSMISSION CORPORATION HYD	April 12, 2002
BOINA MALLAIAH Vs. STATE OF A P	September 7, 2002
BOINA MALLAIAH Vs. STATE OF A P	September 17, 2002
BOJJA KRISHNA REDDY Vs. STATE	November 13, 2002
BOJJALA GANGA SUBBARAMI REDDY Vs. SRIKALAHASTHI MUNICIPALITY	July 31, 2002
BOLISETTI VENKATARATHANAMMA DIED Vs. NADAKUDUTI VENKATESWARA RAO	October 1, 2002
BOLLA BABU PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	February 14, 2002
BOLLA V K RADHA KRISHNA Vs. VISWANADHA VENKATA SUBBAIAH	September 13, 2002
BOMMISETTI ANJANEYULU Vs. STATE OF ANDHRA PRADESH	January 24, 2002
BONTU VENKATA RAO Vs. KALLA VENKATARAMANA	December 20, 2002
BOYA PULLANNAGARI PAPANNA Vs. STATE OF A P	January 25, 2002
BRAHMANDAM PANDURANGA RAO Vs. GTC INDUSTRIES LIMITED	February 26, 2002
BRANCH MANAGER L I C OF INDIA KODAD Vs. AMBATI LAXMAMMA	June 4, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. VIBUDHI DURGAIAH	August 20, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. PUPPALA GURUVAIAH	September 3, 2002
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD ALEEM	February 1, 2002
BRILLIANT INDUSTRIES LIMITED Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED	January 2, 2002
BUNGA SATYAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	December 10, 2002
BURA MANOHAR Vs. STATE OF ANDHRA PRADESH	April 25, 2002
BURRA ELLAIAH Vs. BURRA RAMAIAH	February 25, 2002
BYSANI ANJANEYULU Vs. TRILINGA TECHNICAL AND MANAGEMENT CONSULTANT PRIVATE LIMITED HYDERABAD	June 4, 2002
C ANJANEYA REDDY Vs. STATE OF ANDHRA PRADESH	November 26, 2002
C E I CONSULTANCY Vs. MODI WORLD INFOTECH	February 20, 2002
C JAYALAKASHMI Vs. STATE OF TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD	March 14, 2002
C JAYASHREE SARATHY Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 2002
C K KANNAN Vs. SRINIVASA COTTON CORPORATION NANDYAL KURNOOL DISTRICT	October 21, 2002
C K RAGHUNATH Vs. SECRETARY TO GOVERNMENT MINISTRY OF EXTERNAL AFFAIRS PASSPORT OFFICE	January 28, 2002
C KAMALAMMA Vs. APSRTC HYD	February 8, 2002
C KULSUM REDDY Vs. STATE OF ANDHRA PRADESH	January 25, 2002
C MURALIKRISHNA Vs. TELUGU UNIVERSITY HYDERABAD	June 4, 2002
C PRAKASH RAO Vs. GOVT OF ANDHRA PRADESH	October 23, 2002
C R DAMODAR REDDY Vs. GOVERNMENT OF INDIA	March 13, 2002
C R REDDY LAW COLLEGE EMPLOYEESASSOCIATION ELURU WEST GODAVARI DISTRICT Vs. BAR COUNSEL OF INDIA	September 5, 2002
C RAJANIDHAR Vs. GOVERNMENT OF INDIA	August 19, 2002
C RAJGOPAL Vs. C PARANKUSHAM	August 29, 2002
C S PAUL Vs. C S PUSHPARAJ	January 24, 2002
C S SUBBA RAO Vs. SECRETARY TO GOVT OF ANDHRA PRADESH TRANSPORT DEPARTMENT	October 30, 2002
C S SUBBA RAO & ANR Vs. SECRETARY TO GOVERNMENT OF A P & ORS	October 13, 2002
C SEETHARAMAIAH Vs. ATMURI DHANANJAYA RAO AND COMPANY MACHILIPATNAM	March 18, 2002
C SWARNLATHA Vs. HIGH COURT OF ANDHRA PRADESH HYD	March 7, 2002
CALVERY BAPTIST CHURCH Vs. YEGALLA VIVEKANANDA	March 5, 2002
CALVERY BAPTIST CHURCH VISAKHAPATNAM Vs. VIVEKANANDA	March 5, 2002
CEMENT CORP OF INDIA Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR	July 2, 2002
CENTRAL WAREHOUSING CORPORATION A GOVT OF INDIA UNDERTAKING Vs. NAMALA NARAYANAMURTHY	June 18, 2002
CH A V PRASAD Vs. G SHANKAR RAO	February 6, 2002
CH JAGAN MOHAN RAO Vs. STATE OF ANDHRA PRADESH	March 26, 2002
CH LAKSHMI Vs. EXECUTIVE OFFICER SRI DURGA MALLESWARA SWAMY VARLA DEVASTHANAM VIJAYAWADA	July 3, 2002
CH LAKSHMI NARAYANA Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE	October 30, 2002
CH MULUGESWARA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH	September 25, 2002
CH RAMA CHANDER RAO Vs. P MALLESHAM	October 11, 2002
CH RAMAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH	July 10, 2002
CH RAMU Vs. INSPECTOR RPF POST SOUTH CENTRAL RAILWAY	February 12, 2002
CH S PRASADA RAO Vs. STATE OF ANDHRA PRADESH	December 23, 2002
CH SANJEEVA REDDY Vs. SENIOR CIVIL JUDGE AT MANTHANI KARIMNAGAR DISTRICT	December 27, 2002
CH SOMARAJU Vs. UNION OF INDIA	November 22, 2002
CH V V SATYANARAYANA Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST	July 22, 2002
CH YEGNAIAH Vs. STATE OF A P	September 3, 2002
CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED Vs. B V S PRASAD	September 25, 2002
CHAIRMAN VISAKHAPATNAM PORT TRUST Vs. CH V V SATYANARAYANA	August 23, 2002
CHAIRMAN VISKAHAPATNAM PORT TRUST Vs. S SATYANARAYANA	August 13, 2002
CHAITANYA SAMKSHEMA SANGHAM Vs. STATE OF A.P.	October 7, 2002
CHAITANYABALA Vs. KALIKA JOSHI	December 31, 2002
CHALAPATHI S Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR APSIDCL	December 5, 2002
CHALLA RAMA NARASIMHA REDDY Vs. BRANCH MANAGER NAGARJUNA GRAMEENA BANK	April 8, 2002
CHALLA SUDHAKAR REDDY Vs. STATE OF ANDHRA PRADESH REP PUBLIC PROSECUTOR	January 31, 2002
CHALLARAPU KUMARASWAMY Vs. THANNA NARASANNAIDU DIED	June 18, 2002
CHANDA BAI Vs. PURUSHOTHAM DASS	February 8, 2002
CHANDA PAPA RAO Vs. STATE	January 4, 2002
CHANDRASEKHAR SURVEY Vs. RAMESH	April 12, 2002
CHANDRASEKHARA NAIDU V Vs. TIRUMALA TIRUPATHI DEVASTHANAM	November 1, 2002
CHANNABASAPPA V BANGARI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE	February 14, 2002
CHAVALI ANJANA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH	October 29, 2002
CHENNA BASVANNA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD	September 30, 2002
CHENNA REDDY Vs. P RAM REDDY AND 3 ORS	June 4, 2002
CHENNA REDDY Y Vs. UNION OF INDIA	October 4, 2002
CHEREDDY SUBBAMMA Vs. CHEREDDY NUCHAMMA	February 26, 2002
CHERUKU ENTERPRISES Vs. STATE BANK OF HYDERABAD	June 26, 2002
CHESS ASSOCIATION OF HYDERABAD DIVISION Vs. GOVERNMENT OF ANDHRA PRADESH	October 17, 2002
CHIDIPIRALA NARAYANA REDDY Vs. STATE OF A P	September 9, 2002
CHIEF METROPOLITAN MAGISTRATE HYDERABAD Vs. STATE OF A P	February 21, 2002
CHINTALA GALIMALLAIAH Vs. STATE OF ANDHRA PRADESH	April 4, 2002
CHINTAMANENI NETAJI Vs. JONNALAGADDA HANUMANTHA RAO	June 21, 2002
CHIPPA RAGHURAMULU Vs. KATA SHOWARIAH	September 20, 2002
CHITAVALSAH JUTE MILLS Vs. GOVT OF ANDHRA PRADESH	July 22, 2002
CHITTI REDDY NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	February 5, 2002
CHITTIPOLU KISHAN Vs. GOVT OF ANDHRA PRADESH	April 23, 2002
CHODAY SANYASI RAO HPC RETAIL OUTLET SAMALKOT EAST GODAVARI DISTRICT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED VISAKHAPATNAM	December 9, 2002
CHOUDAPURAM CHENNAIAH Vs. B AKI REDDY	July 4, 2002
CHUNDURU SIVA SATYANARAYANA Vs. OFFICIAL RECEIVER GUNTUR	August 1, 2002
CITIZENS GUIDANCE AND WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	February 20, 2002
COLLECTOR/AGENT TO THE GOVT., KHAMMAM DISTRICT Vs. BHADRACHALAM DIVISION LORRY OWNERS ASSOCIATION, BHADRACHALAM	February 1, 2002
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYD Vs. LABOUR COURT HYD	April 11, 2002
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYD Vs. SECUNDERABAD BUNKS KIOSKS OWNERS ASSOCIATION	June 4, 2002
COMMISSIONER OF INCOME TAX Vs. SULEMAN KHAN AND MAHABOOB KHAN TOBACCO EXPORTERS	June 6, 2002
COMMISSIONER OF INCOME TAX Vs. KADAKATLA RICE MILL	August 12, 2002
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. TRANSPORT CORPORATION OF INDIA LIMITED SECUNDERABAD	June 6, 2002
COMMISSIONER OF POLICE Vs. N GOPAL	September 11, 2002
COMMISSIONER OF POLICE Vs. RACHAKONDA RANGA SUBBAIAH	September 11, 2002
COMMISSIONER OF PROHIBITION AND EXCISE A P HYDERABAD Vs. TODDY CO OPERATIVE SOCIETY PILLAIPALLY VILLAGE BHOODAN POCHAMPALLY MANDAL NALGONDA DISTRICT	January 21, 2002
COMMISSIONER OF SERICULTURE Vs. A NARASIMHA REDDY	December 3, 2002
COMPETANT AUTHORITY UNDER THE A P SLUM IMPROVEMENT ACQUISITION OF Vs. IVTH ADDITIONAL JUNIOR CIVIL JUDGE MUNSIFF COURT	April 24, 2002
CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRCARS Vs. STATE OF A P	November 6, 2002
COROMANDEL FERTILIZERS LIMITED A COMPANY INCORPORATED UNDER Vs. PRESIDING OFFICER THE INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM	March 7, 2002
CORPORATION BANK REPRESENTED BY ITS GENERAL MANAGE Vs. N V SUBBA RAO	June 4, 2002
CYRIL EMANUEAL Vs. CHAIRMAN CUM PRESIDING OFFICER ADDITIONAL INDUSTRIAL TRIBUNAL	March 26, 2002
D DHANALAXMI Vs. SANNADHI PRABHA KRISHNA alias PRABHAVATHI	June 12, 2002
D J PRASAD Vs. REGISTRAR SN KRISHNADEVARAYA UNIVERSITY ANANTAPUR	September 24, 2002
D KRISHNA KUMAR Vs. STATE OF ANDHRA PRADESH	September 5, 2002
D KYATHAPPA Vs. K L SIDARAMAPPA	November 11, 2002
D M SHANKAR Vs. REGISTRAR	November 22, 2002
D MALLESHAM Vs. REVENUE DIVISONAL OFFICER VIKARABAD DIVISION RANGAREDDY DISTRICT	February 1, 2002
D N RAO Vs. APPLE CREDIT CORPORATION LIMITED	July 31, 2002
D NAGARAJ Vs. S BALARAM	March 6, 2002
D NAGARATHNAMMA Vs. PULICHERLA KRISHNA REDDY	February 1, 2002
D NARSIMHULU Vs. A P LEGISLATIVE ASSEMBLY	November 13, 2002
D PRASADA RAO Vs. A P STATE CO OPERATIVE BANK HYDERABAD	November 26, 2002
D RAMULU WARANGAL Vs. INDIAN OVERSEAS BANK LTD	July 30, 2002
D SHEKHAR Vs. COMMISSIONER OF POLICE	February 7, 2002
D SRINIVASA RAJU Vs. DISTRICT FOREST OFFICER	July 17, 2002
D SURENDER REDDY Vs. STATE OF ANDHRA PRADESH	January 23, 2002
D SURYANARAYANA Vs. I SURYAKANTHAMMA	October 8, 2002
D VENKATESWARLU Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER S C RAILWAY	June 24, 2002
D VENKATRAMULU Vs. INSPECTOR OF POLICE VCCSD MAHABUBNAGAR	April 25, 2002
D VISWANATHA REDDY AND COMPANY KURNOOL Vs. GOVERNMENT OF ANDHRA PRADESH	April 25, 2002
D VITTAL Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH HYDERABAD	June 6, 2002
DAMA KOTILINGAM Vs. JOINT COLLECTOR PRAKASAM DIST	September 9, 2002
DAMALANKA GANGARAJU Vs. MANDIPATI VIJAYALAKSHMI	July 18, 2002
DAMATHOTI MANGAMMA Vs. DOMATHOTI YEDUKONDALU	January 24, 2002
DAMODAR REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH	February 27, 2002
DASARATH K Vs. LABOUR COURT I	March 27, 2002
DASARI ANASUYAMMA Vs. B HANUMANTHAPPA	March 18, 2002
DASARI HOUSE OF PUBLICATIONS PVT LTD Vs. APPLE CREDIT CORPORATION LTD	July 31, 2002
DASARI LAXMI Vs. UNION OF INDIA	August 16, 2002
DASARI SRIHARI RAO Vs. TALLURI HARINADHA BABU	April 23, 2002
DASARI TIRUPATHI REDDY Vs. STATE	December 17, 2002
DASARI UMA MAHESWARA RAO Vs. SOMASI VENKATA RAMACHANDRA MURTHY	September 6, 2002
DASTAGIRI SK Vs. DISTRICT JUDGE CUDDAPAH	August 14, 2002
DATLA CHANDRAIAH DIED Vs. KOTHALANKA DURGA VARA PRASAD RAO	July 3, 2002
DAVID PAUL MORADITH Vs. JUDITH MARIA	July 18, 2002
DECCAN TOURISM CORPORATION Vs. TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITTOOR DISTRICT	June 13, 2002
DEPOT MANAGAR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SYED KHAJA	March 6, 2002
DEPOT MANAGER Vs. A VIJAYA KUMARI	July 23, 2002
DEPUTY CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. JAHANGIR	November 13, 2002
DEPUTY EXECUTIVE ENGINEER I AND P RC DEPARTMENT Vs. PADAMATI BALARAMIAH	September 9, 2002
DEVA VARA PRASAD Vs. BULLA SRINIVASA RAO	February 18, 2002
DEVARPALLI VEDA NAYAKAM Vs. STATE OF A P	October 31, 2002
DEVI CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER	January 4, 2002
DEVI PERSHAD Vs. RAJAVA DESAI	June 7, 2002
DEVI PESTICIDES PVT LTD Vs. SRI SAI BALAJI FERTILIZERS	November 1, 2002
DEVIREDDY MOHAN RAO Vs. ELURI VENKATESWARLU	February 4, 2002
DEVU VEERABHADRA RAO Vs. GOLLAPALLI LATCHANNA	January 21, 2002
DHAMLA Vs. STATE OF A P	November 26, 2002
DHARA MARY PUSHPALATHA Vs. PUVVADA NAGESWARA RAO	September 23, 2002
DHARMA RADHAKRISHNAMURTHY Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA	March 27, 2002
DHONDA RAMALINGAIAH Vs. STATE OF A P	September 5, 2002
DIAMOND HILLS WELFARE ASSOCIATION Vs. LAKSHMI PARTHASARATHY	January 25, 2002
DILAWAR KHAN Vs. STATE OF ANDHRA PRADESH	March 20, 2002
DILAWER FIRDOUS Vs. P S RAO	February 14, 2002
DILIP KUMAR MOSES Vs. V J CYRICE	August 12, 2002
DISTRICT CO OPERATIVE CENTRAL BANK LIMITED Vs. P V SITAMAHALAXMI	August 28, 2002
DISTRICT COLLECTOR Vs. G DAYAKAR	November 28, 2002
DISTRICT MANAGER FOOD CORPORATION OF INDIA KANCHARAPALEM VISKAHAPATNAM Vs. GOTTAVILLI VENKATA RATNAM	December 10, 2002
DIVAKAR SAHU Vs. DISTRICT COLLECTOR SRIKAKULAM	September 16, 2002
DIVISIONAL FOREST OFFICER ELURU Vs. DISTRICT JUDGE WEST GODAVARI	January 25, 2002
DIVISIONAL FOREST OFFICER KAGHAZNAGAR ADILABAD DISTRICT Vs. VENKATESWARA SAW MILLS	June 3, 2002
DIVISIONAL MANAGER Vs. VELUGOTI MERAIAH	October 11, 2002
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. KODURI VENKATA CHARY	September 5, 2002
DIWAKAR R KATTAR Vs. DEPUTY COMMISSIONER OF CUSTOMS ICD HYDERABAD	February 7, 2002
DIYYALA GOPAL KRISHNA MURTY Vs. PULLAGURA DHANALAKSHMAMMA	October 11, 2002
DODLA CHINNABBAI REDDY Vs. DODLA KUMARA SWAMI REDDY	September 6, 2002
DOKALA PAPARAO Vs. DOKALA BUTCHI RAJU	February 12, 2002
DOKALA VEERAMMA Vs. DOKALA RAMAYAMMA	June 17, 2002
DONKADA AMMAJAMMA Vs. SRIKAKULAM MUNICIPALITY SRIKAKULAM	July 5, 2002
DR M SATYANARAYANA REDDY AND ANR Vs. RUKMA BAI AND ORS	October 4, 2002
DR. B. SYAMALA DEVI RATHORE Vs. KAKATIYA UNIVERSITY, WARANGAL	July 8, 2002
DUCINIA RODRIGUES Vs. STATE OF ANDHRA PRADESH	February 12, 2002
DURGA EMPORIUM VIJAYAWADA Vs. MUNAGA BROTHERS CLOTH MERCHANT CUDDAPAH	March 8, 2002
DURGA PRASAD S Vs. S RAJA RAMANI	December 31, 2002
DURGAIAH Vs. MOHAMMAD SHABHUDDIN DIED LRS	June 24, 2002
E ANAND KUMAR Vs. A NARAHARI REDDY	September 24, 2002
E V RAMANARASAIAH Vs. G GNANESWAR	July 5, 2002
E VENKATARAMANA NAIDU Vs. MITTAMARRI ALIAS SOGASANI BAYYA REDDY	August 1, 2002
EAST CITY DEFENCE PERSONNEL WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR NALGONDA	April 25, 2002
EDUBILLI APPAMMA Vs. IDUBILLI RAMULU	April 12, 2002
EMANI KRISHNA RAO Vs. VIJAYA CHITRA FILMS	June 25, 2002
ENGINEER-IN-CHIEF, I AND CAD (PW ESTT L) DEPARTMEN Vs. B LAXMINARAYANA	February 28, 2002
ERLAPALLI PRAKASHAM Vs. STATE OF A P	March 5, 2002
ESI CO OPERATION HILL FORT ROAD HYDERABAD Vs. PRAKASH PAPER MART HYDERABAD	December 4, 2002
EXECUTIVE DIRECTOR DISTRICT SCHEDULED CASTE SERVICE CO OPERATIVE Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	March 1, 2002
EXECUTIVE ENGINEER Vs. RASA CONSTRUCTIONS	March 22, 2002
EXECUTIVE ENGINEER A P STATE IRRIGATION DEVELOPMENT CORPN LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	February 7, 2002
EXECUTIVE ENGINEER PANCHAYAT RAJ PEDDAPURAM Vs. P VENKATA RAO	June 28, 2002
EXECUTIVE ENGINEER PENSTOCK FABRICATION AND ERECTION DIVISION Vs. P SESHAGIRI RAO	April 11, 2002
EXECUTIVE OFFICER, TIRUMALA-TIRUPATHI DEVASTHANAMS Vs. M SUBBARAMAIAH	February 11, 2002
FAKRUDDIN AH TARWALA Vs. VED PRAKASH MISHRA	June 21, 2002
FAZAL ALI Vs. STATE OF ANDHRA PRADESH	January 23, 2002
FERRO ALLOYS CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	June 4, 2002
FONNAPALLI VENKATARAMA SASTRY Vs. STATE OF A P	October 10, 2002
FOOD CORPN OF INDIA WORKERS UNION Vs. UNION OF INDIA	August 7, 2002
FOOD INSPECTOR WARANGAL REP BY PUBLIC PROSECUTOR HIGH COURT OF A P Vs. ALLENI TULSI RAM	December 10, 2002
FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	January 23, 2002
FOWRENCE LAB JEEDIMETLA HYDERABAD Vs. DRUG INSPECTOR MAHABOOBNAGAR	April 17, 2002
G ANNAPURNA Vs. G RAMLINGAM	June 28, 2002
G AZEEMUDDIN Vs. JAWAHARLAL NEHRU TECHNOLOGY UNIVERSITY HYD	March 19, 2002
G BRAHAMANANDA RAO Vs. P VENKATACHALAPATHI	January 31, 2002
G C AZEEMUDDIN Vs. HIGH COURT OF ANDHRA PRADESH	June 6, 2002
G CHANDRA SHEKAR REDDY Vs. STATE OF A P	June 13, 2002
G GANGADHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD	January 30, 2002
G GOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 8, 2002
G GOPAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 18, 2002
G K RAGHUPATHI Vs. SECRETARY MINISTRY OF EXTERNAL AFFARIS	January 28, 2002
G KRISHNA EDITOR AND PUBLISHER OF NETI PRAPANCHAM AND YUVA SANCHALANAM Vs. MANAGING DIRECTOR APSRTC	November 22, 2002
G LAXMINARAYANA Vs. STATE OF ANDHRA PRADESH	January 31, 2002
G LINGASWAMY Vs. STATE OF A P	December 16, 2002
G MANOHARAM Vs. STATE BANK OF MAHARASHATRA REP	March 20, 2002
G NARAYANA SHETTY Vs. V BALANARASIMULU SHETTY	April 5, 2002
G NASAR REDDY Vs. COMMISSIONER OF PROHIBITION AND EXCISE	September 17, 2002
G PANDARI BABU Vs. CHAIRMAN COIR BOARD	August 22, 2002
G R SATYANARAYANA Vs. SECRETARY TO GOVERNMENT GENERAL ADMN ACCOM DEPT	April 12, 2002
G R V VIDYA SAGAR Vs. GOVERNMENT OF ANDHRA PRADESH	February 5, 2002
G RAJENDER REDDY AND COMPANY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	February 25, 2002
G RAMA SHARMA Vs. GOVERNMENT OF ANDHRA PRADESH	January 4, 2002
G RAMANAIAH Vs. DEPUTY COLLECTOR AND MAGISTRATE CUDDAPAH DIST	March 27, 2002
G RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	June 6, 2002
G RAVINDRANATH REDDY Vs. MAREDDI RAMCHANDRA REDDY alias CHANDRUDU	December 31, 2002
G S VENKATA RAMANA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	June 19, 2002
G SATYANARAYANA Vs. CANARA BANK BANGALORE	November 29, 2002
G SHRAVAN KUMAR AND Vs. STATE OF ANDHRA PRADESH	February 22, 2002
G SOMA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 2002
G SREEDHAR Vs. GOVERNMENT OF ANDHRA PRADESH	February 28, 2002
G SREENIVASA REDDY Vs. ZONAL MANAGER LIC OF INDIA HYDERABAD	October 22, 2002
G SRI HARI Vs. NANDKISHORE LAHOTI	October 8, 2002
G SURYANARAYANA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	July 10, 2002
G V REDDY Vs. OTS ADVERTISING PRIVATE LTD	February 11, 2002
G VARALAKSHMI Vs. K PULLAMMA	February 28, 2002
G VIJAYAVARDHAN Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER SCR VIJAYAWADA KRISHNA DIST	February 27, 2002
GADDAM MOHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD	July 10, 2002
GADDAM NARASIMHA Vs. PULI SWAMY	November 29, 2002
GADDAM SUBBA REDDY Vs. NANDYAL MERCHANTS CO OPERATIVE HOUSING AND SHOPS CONSTRUCTION SOCIETY LIMITED	March 14, 2002
GADE RAMULU Vs. DISTRICT COLLECTOR SRIKAKULAM	November 20, 2002
GADU APPALANAIDU Vs. SURALA CHINA BANGARAIAHDIED	December 3, 2002
GAISETTI TIRUPATHI Vs. L A O CUM R D O	August 12, 2002
GAJULA HANUMANTHAPPA Vs. VADDA HANUMANTHAPPA alias HANUMAPPA	March 7, 2002
GALI HANOOK Vs. STATE OF A P	November 14, 2002
GALLA RAVINDRANATH BABU Vs. COMMISSIONER OF POLICE VISAKHAPATNAM	June 11, 2002
GAMMELA YERAKANNA ACCD Vs. STATE OF ANDHRA PRADESH	April 19, 2002
GAMPA SRINIVASA RAMESH KUMAR Vs. PUNAGANI VENKATARAMAIAH	March 16, 2002
GANDHI R Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2002
GANGA INDUSTRIAL CORPORATION LIMITED Vs. VIDEOCON INTERNATIONAL LIMITED HYDERABAD	December 17, 2002
GANGA M Vs. ZONAL MANAGER INDIAN BANK	March 11, 2002
GANGADHARANANDAGIRI SWAMIJI Vs. STATE OF ANDHRA PRADESH	March 21, 2002
GANGALLA VENKATAIAH Vs. GANGALLA YAKAIAH	October 23, 2002
GANGAVALLI RAMA KRISHNIAH DIED Vs. DISTRICT JUDGE CUM ESTATES ABOLITION TRIBUNAL	March 22, 2002
GANGI REDDY M Vs. A P TRANSCO LTD	June 25, 2002
GANGULA SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	February 18, 2002
GANRYS AND GANRYS COLOUR STUDIO AND LABORATORY P LTD Vs. J SIKILE INDIA LTD	August 27, 2002
GANTA ANJI REDDY Vs. CHUNDURU SRIHARI RAO	January 23, 2002
GANTASALA TIRUPATHI RAJU Vs. STATION HOUSE OFFICER	July 11, 2002
GANTI KAMESWARAMMA Vs. KORLAPU APPA RAO	June 21, 2002
GARLAPATI HANUMAYAMMA Vs. PALADUGU RAGHAVAIAH DIED TENANCY APPELLATE TRIBUNAL PRINCIPAL DISTRICT JUDGE GUNTUR	April 3, 2002
GATI COAST TO COAST Vs. FOOD CORPORATION OF INDIA	July 3, 2002
GEDELA PAPINAIDU Vs. GEDELA SEEMINAIDU alias THAVITINAIDU	February 12, 2002
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. K BHUVANESHWARI	April 12, 2002
GENERAL MOTORS SECUNDERABAD Vs. AD AGE OUTDOOR ADVERISING HYDERABAD	February 4, 2002
GENERAL SECRETARY AFFILIATED LP JUNIOR COLLEGE Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH HEALTH AND EDUCATION DEPARTMENT HYDERABAD	February 20, 2002
GETTEM ISRAIL Vs. M SIROMANI	January 4, 2002
GHANI M A Vs. P RAMI REDDY	December 19, 2002
GIRISH SANGHI Vs. STATE OF A P	June 4, 2002
GODAVARTHI VEERALAKSHMI Vs. SANGI RAMARAJU AND CO	July 9, 2002
GODISELA RAJAMMA Vs. UNION OF INDIA UOI	June 7, 2002
GOKA BUJJAMMA Vs. PROHIBITION AND EXCISE SUPERINTENDENT	March 8, 2002
GOKUL ANAND P Vs. COMMISSIONER OF PROHIBITION AND EXCISE	July 10, 2002
GOLDSTONE EXPORTS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	August 23, 2002
GOLLA LAKKAM KRISTAIAH Vs. V SUBBA RAO	January 29, 2002
GOLLAPALLI BALA Vs. A P TRANSCO	March 22, 2002
GONDRALA SITHAMAHALAKSHMI Vs. PULIPATI RAJARAO	April 17, 2002
GOPI HOTEL Vs. S NAIDU	June 27, 2002
GORANTLA VENKATESHWARLU Vs. B DEMUDU	July 26, 2002
GORGE JOSEPH Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE	February 15, 2002
GORLE RAMU Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF A P	August 28, 2002
GORLE SANYASAMMA Vs. DISTRICT JUDGE VISAKHAPATNAM	February 26, 2002
GOTTIKONDA SUBHAS CHANDRA BOSE Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 15, 2002
GOUDE ILAIAH Vs. STATE OF ANDHRA PRADESH	January 25, 2002
GOUDE ILAIAH Vs. STATE OF A P	January 5, 2002
GOURESHETTY SRINIVAS Vs. GOURESHEETY RAMALINGAM	June 28, 2002
GOURISHETTY PRABHAKAR Vs. STATE OF ANDHRA PRADESH	February 13, 2002
GOUTHAM RAO V Vs. REVENUE DIVISIONAL OFFICER	December 31, 2002
GOVERNMENT OF A P Vs. SREE PANCHA MURTHY CO OP	August 28, 2002
GOVERNMENT OF A P Vs. PANCHA MURTHY CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED HYDERABAD	August 28, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. VENKATESWARA CONSTRUCTION CO KAKINADA	May 16, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V SUDARSANAM	February 14, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MADANLAL IPS	February 12, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. MEDICORP TECHNOLOGIES INDIA LIMITED	February 25, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. N GARUDESHWARA REDDY	April 8, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V AMAR SRINIVAS	December 24, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. KATASANI CHANDRA SEKHAR REDDY	October 23, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. V TULSIRAM	November 11, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. THOTA JANGAIAH	October 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. CHILLA RAMA RAO	October 1, 2002
GOVERNMENT OF ANDHRA PRADESH Vs. G JAYA PRASAD RAO	October 4, 2002
GOVERNMENT OF INDIA Vs. NATARAJ RAW AND PARA BOILED RICE MILL	January 21, 2002
GOVT OF A P Vs. B V N CHOWDARY	December 5, 2002
GRAM PANCHAYAT PONDUGALA Vs. ENGINEER IN CHIEF IRRIGATION AND COMMAND AREA DEVLP DEPT	February 22, 2002
GRANDHI SURYA PRAKASA RAO Vs. KAKARLA PULLAIAH	December 31, 2002
GUDA ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH	February 6, 2002
GUDELA RAMESH Vs. STATE OF ANDHRA PRADESH	December 10, 2002
GUDIMETLA NARASIMHA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	October 31, 2002
GUDIPALLI SIDDARTHA REDDY ALIAS SIDDU Vs. STATE OF ANDHRA PRADESH REP	June 28, 2002
GUDISA SATYANARAYANA Vs. MITHIREDDY MUSALINAIDU	April 18, 2002
GUDIVADA SAI BABA Vs. STATE OF ANDHRA PRADESH	January 31, 2002
GUDURU BHASKAR REDDY Vs. SOMALAPALLI VENKATA SUBBA REDDY DIED PER LRS	June 21, 2002
GUDURUSYAMALA DEVI Vs. ATTOLA AMMARVARA RAO	April 11, 2002
GULLIPALLI LAXSHMIKANTHAMMA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY	April 26, 2002
GUNAMMA Vs. CHANDRAMMA SOLE PLAINTIFF DIED PER LRS	March 7, 2002
GUNDLA ANANTHA REDDY Vs. DISTRICT COLLECTOR NALGONDA DIST	April 23, 2002
GUNDLA RAMESH ALIAS GOLLA RAMESH Vs. STATE OF ANDHRA PRADESH	December 23, 2002
GUNDU SATYANARAYANA WARANGAL Vs. NEMINDLA KOMURAIAH WARANGAL	April 26, 2002
GUNTAGANI ANANDA RAO Vs. STATE OF ANDHRA PRADESH	February 20, 2002
GUNTI DEVAIAH Vs. VAKA PEDDI REDDY	November 5, 2002
GUPTA ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH	November 13, 2002
H N D MULLA FEROZE Vs. K V D PRASAD RAO	February 28, 2002
H SHIVRAJ Vs. RAYALSEEMA HI STRENGTH HYPO LIMITED GONDIPARLA KURNOOL	November 1, 2002
HAJIRA SHAMA MRS Vs. SECRETARY TO GOVERNMENT	June 5, 2002
HAKIM MOHAMMED HABEEBUDDIN QUADRI Vs. MOHAMMED HABEERBUR RAHMAN DIED PER LRS 2 TO 6 AND	July 19, 2002
HAMZA BIN OMER ALIAS ZAFAR Vs. COMMISSIONER CITY POLICE HYDERABAD	March 5, 2002
HANUMANTHA RAO V Vs. PUNJAB NATIONAL BANK LTD	March 22, 2002
HEMA REDDY Vs. RAKESH REDDY	January 31, 2002
HINDUSTAN LEVER LIMITED Vs. BOARD OF TRUSTEES VISAKHAPATNAM	July 16, 2002
HINDUSTAN MACHINE TOOLS LIMITED Vs. T BAL REDDY	February 11, 2002
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED REP Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED REP	August 6, 2002
HOTEL DWARAKA DELUXE Vs. ASSISTANT COMMISSIONER OF LABOUR HYDERABAD CIRCLE IN HYDERABAD	September 24, 2002
HOTEL FLORA HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	December 20, 2002
HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED Vs. ANDHRA CEMENTS LIMITED	December 10, 2002
HYDERABAD COOP CENTRAL TRADING SOCIETY LTD Vs. PRESIDING OFFICER	July 26, 2002
HYDERABAD CRICKET ASSOCIATION Vs. CAMBRIDGE CRICKET CLUB	September 3, 2002
HYDERABAD ENGINEERING INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH	June 21, 2002
HYLAM EMPLOYEES CONSUMER CO OPERATIVE STORES HYDERABAD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM LABOUR COURT HYDERABAD	April 9, 2002
IBRAHIM KHAN Vs. GOWRAM KONDAIAH	July 5, 2002
ICDS SUPERVISORS AND E OS WANDCW ASSOCIATION ANDHRA PRADESH WOMEN AND CHILD WELFARE DEPARTMENT EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF A P	December 16, 2002
IMMANDI SATYAVATHI Vs. STATE OF A P	December 20, 2002
IMMANDI SATYAVATHI Vs. STATE OF A P	December 29, 2002
INCABLE NET SERVICES Vs. STAR INDIA PRIVATE LIMITED	February 19, 2002
INDERASAINA REDDY S Vs. SUPERINTENDENT OF POLICE	November 25, 2002
INDIAN AIRLINES LIMITED Vs. SHAKELLY MOHAN AND SIX ORS	March 7, 2002
INDIAN INSTITUTE OF ARCHITECTS A P Vs. A P HEALTH AND MEDICAL HOUSING	August 13, 2002
INDIAN OIL CORPORATION LIMITED Vs. DISTRICT COLLECTOR HYDERABAD	December 5, 2002
INDIGAMILLI VENKATESHWARA RAO Vs. STATE OF A P	December 4, 2002
INDIRA GANDHI NATIONAL OPEN UNIVERSITY Vs. V VIJAYABHASKAR REDDY	November 28, 2002
INDIRA SEVA SADAN HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	February 22, 2002
INDLA SATYA RAJU Vs. SRAMIKA AGRO FARM P LIMITED IN LIQUIDATION HYD	July 9, 2002
INDUR FINANCE CORPORATION AND PARTNERSHIP FIRM Vs. GOPAL AND COMPANY	June 18, 2002
INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED NEW DELHI Vs. KRISHNA OIL COMPLEX LIMITED HYDERABAD	February 18, 2002
INSPECTOR GENERAL OF REGISTRATION AND STAMPS Vs. S BALASWAMY	December 12, 2002
INSPECTOR GENERAL OF REGISTRATION AND STAMPS HYDERABAD Vs. ANDHRA PRADESH STATE DOCUMENT WRITERS ASSOCIATION	April 2, 2002
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 7, 2002
INTERNATIONAL INVESTOR KCSC KUWAIT Vs. SANGHI POLYESTERS LTD	September 9, 2002
ISMATH AHMEDIZADE MAHMOODI ABIDI Vs. KURSHIDUNNISA BEGUM	September 13, 2002
ISRA FATIMA Vs. BISMILLAH BEGUM	September 6, 2002
ISWAR RAJS Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	April 16, 2002
ITC LIMITED Vs. DEPUTY COMMISSIONER CT GUNTUR DIVISION GUNTUR	June 20, 2002
J JAGANNATHA REDDY Vs. J RAVINDER REDDY	September 6, 2002
J MAHESH KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH	June 21, 2002
J MOHAN ROY DIED PER LRS Vs. N RAJ KUMARI PADMINI DEVI	June 4, 2002
J PUSHPALATHA Vs. ELECTION TRIBUNAL BHONGIR	December 10, 2002
J RAGHAVA RAO Vs. B CH GARATAIAH	April 15, 2002
J SAI LAKSHMI Vs. DISTRICT PANCHAYAT OFFICER EAST GODAVARI DIST	March 6, 2002
J SHIVA SHANKAR Vs. DEPUTY SUPERINTENDENT OF POLICE	March 6, 2002
J SRIRANGA RAO Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER PEDDAPALLI KARIMNAGAR DISTRICT	March 13, 2002
J SUBBA RAO COMPLAINANT Vs. T BUCHA REDDY	April 1, 2002
J SUMANA Vs. ENDLURI ASEERWADAMMA	November 21, 2002
J V REDDY Vs. STATE	July 26, 2002
J VENKATESWARLU Vs. UNION OF INDIA	April 10, 2002
J VENKATRAMANA REDDY Vs. KANAKAGARI BHAKTHAVATSALAIAH	September 2, 2002
J VIJAYAKUMAR Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE NIZAMABAD	June 17, 2002
J. PAPA RAO Vs. GOVERNMENT OF A.P. AND ORS.	August 27, 2002
JAGADISH VAISHNAV Vs. FARPOS LEADING CATEROR	June 14, 2002
JAI NARAYAN MISRA DIED Vs. HASHMATHUNNISA BEGUM DIED	April 9, 2002
JAKKULA MADHAVA RAO Vs. ANDHRA JATEEYA VIDYA PARISHAT MACHILIPATNAM	September 25, 2002
JAMI APPALA SWAMY Vs. REGIONAL TRANSPORT AUTHORITY	November 29, 2002
JANAM RAMA KOTESWAR RAO Vs. PUVVADA CHANDRASEKHAR	December 12, 2002
JANGAON MUNICIPAL SANITARY WORKS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. COMMISSIONER JANGAON MUNICIPALITY	April 16, 2002
JANGILI VENKATESWARLU Vs. BANDARU OMKARAIAH	November 11, 2002
JANJIRALA VENKULU Vs. STATE OF A P	December 11, 2002
JANJIRALA VENKULU Vs. STATE OF A P	December 12, 2002
JANNUCHANDER BABU Vs. MANCHIKATLA SATYANARAYANA	December 9, 2002
JASRAJ SHRI SHRIMAL AND ORS Vs. GOVT OF A P , ENDOWMENTS DEPARTMENT AND ORS	February 19, 2002
JASTI VIJAYALAKSHMI Vs. UPPALAPATI SUNILA	October 28, 2002
JERRYPOTHU SHAMUL JOHN BABU Vs. PEDDIPOGA ANANDARAO	January 3, 2002
JIBY P CHACKO Vs. PRINCIPAL MEDICITI SCHOOL OF NURSING GHANPUR RANGA REDDY DISTRICT	February 6, 2002
JYOTHI EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2002
K ANKAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAMS	June 3, 2002
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH REP	February 6, 2002
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH	March 6, 2002
K BALAKRISHNA REDDY Vs. DIRECTOR MINES AND GEOLOGY HYD	March 5, 2002
K BALANAGAL REDDY Vs. APSRTC HYDERABAD	March 8, 2002
K BANGARAPPADU Vs. STATE OF A P	November 22, 2002
K BHOOPAL Vs. STATE OF ANDHRA PRADESH	March 8, 2002
K C P LIMITED VUYYURU KRISHNA DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	April 25, 2002
K C P SUGAR INDUSTRIES CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	September 26, 2002
K DAKSHINA MURTHY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HYDERABAD BENCH	December 2, 2002
K DAVID Vs. A P POLLUTION CONTROL BOARD HYDERABAD	November 18, 2002
K G PRAKASH CHARY Vs. HIGH COURT OF ANDHRA PRADESH	January 31, 2002
K G V KRISHNAIAH Vs. C VENKATA REDDY	February 26, 2002
K KRISHNA MURTHY Vs. GOVT OF ANDHRA PRADESH REP	February 5, 2002
K KRISHNA RAO Vs. STATE OF A P	June 27, 2002
K L KONDAPPA Vs. PRESIDING OFFICER LABOUR COURT	September 25, 2002
K L N RAJU Vs. PAWAN AND COMPANY HYDERABAD	November 15, 2002
K LAXMA REDDY Vs. STATE	November 27, 2002
K LAXMA REDDY Vs. STATE OF A P	November 7, 2002
K MENAKENATHANA REDDY Vs. CHIPPAGIRI MINERALS AND CHEMICALS	December 4, 2002
K NAGESHWARA RAO Vs. N RAYANNA	June 18, 2002
K NIRMALA DEVI Vs. V VIJAYA LAKSHMI	October 23, 2002
K P HUSSIAN REDDY Vs. EXECUTIVE ENGINEER	October 11, 2002
K PENTAIAH Vs. STATE OF ANDHRA PRADESH REP	February 20, 2002
K PRADEEP Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD	April 11, 2002
K PUSHPAVATHI Vs. K BHARAT BHUSHANAM NAIDU	February 5, 2002
K R LAKSHMI BAI Vs. REVENUE DIVISIONAL OFFICER KAMAREDDY NIZAMABAD DISTRICT	January 29, 2002
K R NATARAJAN Vs. PERSONNEL MANAGER SYNDICATE BANK INDUSTRIAL RELATION DIVISION MANIPAL KARNATAKA	July 9, 2002
K R SUBRAHMANYAM Vs. A RAJA REDDY	August 7, 2002
K R TIRUVANGADAM Vs. DHAVARACHETTY COTTON COMPANY	July 26, 2002
K R VENKOBA RAO Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 5, 2002
K RAJAGOPALA RAO Vs. P RADHAKRISHNA MURTHY	January 28, 2002
K RAJESHWAR REDDY Vs. N LAXMIKANTAM	March 8, 2002
K RAJYALAXMI Vs. DISTRICT TREASURY OFFICER ELURU	November 6, 2002
K RAMACHANDRA REDDY Vs. REGISTRAR ANGRAU	June 27, 2002
K RAVI Vs. A SANTHI KUMARI	September 27, 2002
K RAVINDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH	July 2, 2002
K SAMBASIVA RAO Vs. VENKATESWARA HINDU COLLEGE OF ENGG	March 22, 2002
K SANKARIAH Vs. A P ADMINISTRATIVE TRIBUNAL	November 22, 2002
K SATYAVATHI Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH HYDERABAD	June 13, 2002
K SEETHARAMA REDDY Vs. HASSAN AH KHAN	November 28, 2002
K SESHACHALAM Vs. CHAIRMAN CUM MANAGING DIRECTOR and DISCIPLINARY AUTHORITY	July 23, 2002
K SHANKAR YADAV Vs. SALEEM BEE	February 20, 2002
K SHARADA BAI Vs. CHAIRMAN THE SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	June 25, 2002
K SHIVA PRASAD Vs. C SREE RAMULU	June 7, 2002
K SIDDAIAH NAIDU Vs. DISTRICT COLLECTOR CHITTOOR DISTRICT	August 8, 2002
K SITARAMA REDDY Vs. AJAY JAIN	December 20, 2002
K SREENIVASA RAO Vs. REGIONAL DIRECTOR SECURITIES AND EXCHANGE BOARD OF INDIA	April 25, 2002
K SREENIVASA RAO Vs. REGIONAL DIRECTOR SECURITIES AND EXCHANGE BOARD OF INDIA	July 16, 2002
K SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH	August 13, 2002
K SUBBA RAO Vs. APPELLATE DEPUTY COMMISSIONER CT KAKINADA	December 13, 2002
K SUDERSHAN Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE	January 31, 2002
K SUDHAKARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 3, 2002
K SURYANARAYANA Vs. P LAKSHMIPATHI RAJU	January 21, 2002
K U SRINIVASA RAO Vs. COMMISSIONER OF WEALTH TAX	February 13, 2002
K UMA MAHESWARI Vs. ADDL DIRECTOR GENERAL OF POLICE	August 8, 2002
K V KRISHNA MURTHY Vs. DISTRICT LEVEL COMMITTEE VIJAYAWADA KRISHNA	September 13, 2002
K V L N VARA PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 2002
K V RAMAKANTH RAO Vs. AKULA SRIHARI	April 19, 2002
K V RAMANA Vs. GOVT OF A P DEPARTMENT OF REVENUE	December 24, 2002
K V SUBRAHMANAYAM Vs. JOINT COLLECTOR CUDDAPAH	February 12, 2002
K V V KRISHNA RAO Vs. STATE OF ANDHRA PRADESH REP	December 10, 2002
K V V SATYANARAYANA Vs. DISTRICT LEVEL COMMITTEE ELURU WEST GODAVARI DISTRICT	June 11, 2002
K VENKATARAMUDU Vs. STATE OF A P	December 19, 2002
K VENKATARAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2002
K VENUGOPAL REDDY Vs. MANAGING DIRECTOR NIZAM SUGARS LTD	July 25, 2002
K VIDYA KUMARI Vs. UNION OF INDIA	September 20, 2002
K VIJAYA BHASKER Vs. REVENUE DIVISONAL OFFICER WARANGAL	September 20, 2002
K VIJAYAKUMAR Vs. SPECIAL DEPUTY COLLECTOR LA MCH	September 3, 2002
K. NARASIMHA REDDY Vs. GOVERNMENT OF A.P. AND ORS.	June 12, 2002
K. SITARAMA REDDY Vs. AJAY JAIN, DISTRICT COLLECTOR	December 13, 2002
KADALI CHINA SATYANARAYANA Vs. TATAVARTHI VISWANADHAM	April 18, 2002
KAILASH DIAGNOSTIC AND REHABILITATION CENTRE P LTD Vs. D G OF HEALTH SERVICES	June 18, 2002
KAKARA PENTAIAH (DIED) AND ORS Vs. MAMILLAPALLI VEERA VENKATA DIKSHITHULU	July 10, 2002
KALIDINDI RAMARAJU Vs. STATE OF ANDHRA PRADESH	March 8, 2002
KALIPATNAPU ATCHUTAMMA Vs. KOMMANA SAMBAMURTHY DIED	December 23, 2002
KALISETTI VENKATA RAMANA Vs. KOLLA ESWARA PRASAD	July 4, 2002
KALLA RAJAIAH Vs. DISTRICT COLLECTOR AND MAGISTRATE NIZAMABAD DIST	August 1, 2002
KAMATAM SANGALAPPA Vs. KAPADAM SANGALAPPA	May 8, 2002
KAMATAM SANGALAPPA AND ORS Vs. KAPADAM SANGALAPPA AND ORS	August 8, 2002
KANAKA DURGA BOATMEN AND SAND QUARRY WOKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. STATE OF A P	October 11, 2002
KANAKAM SRIVASTAVA RAO Vs. GANGA VENKATESWARA RAO	September 26, 2002
KANCHANGANGA SEA FOODS LTD Vs. COMMISSIONER OF INCOME TAX	June 7, 2002
KANCHERLA BHAGYA Vs. K BALAKOTAIAH	February 14, 2002
KANDA LINGAIAH Vs. P NIRMALA DEVI	August 23, 2002
KANDREGULA VEERAMSETTI Vs. STATION HOUSE OFFICER II TOWN POLICE STATION BHIMAVARAM WEST GODAVARI DISTRICT	November 20, 2002
KANTHAMMA R Vs. BOYAPATI RAVINDRA	April 26, 2002
KARRELYLAMMA Vs. COMMISSIONER KAPRA MUNICIPALITY RANGA REDDY DISTRICT	July 1, 2002
KARRI RAMESAM DIED Vs. KARRI NOOKALAMMA	July 16, 2002
KARROTHU APPALANAIDU Vs. KARROTHU NARAYANA	March 15, 2002
KARUMANCHI SUBBA RAO Vs. DESU SATYANARAYANA	July 1, 2002
KARUR VYSYA BANK Vs. ROYAL WORLD EXIMS AND AGENCIES	March 8, 2002
KATAPAGA YADAGIRI Vs. B MAHESHWAR REDDY	March 20, 2002
KATURI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH	September 30, 2002
KATURI VENKATESWARA RAO Vs. ANDHRA PRADESH CO OPERATIVE APPELLATE TRIBUNAL VIJAYAWADA KRISHNA DISTRICT	January 3, 2002
KETHA VENKATA SWAMY MUSALAYYA Vs. BHASKARA RAO	October 3, 2002
KHAIRUDDIN Vs. INSPECTOR OF WORKS CENTRAL RAILWAY	November 27, 2002
KHAJA SYED SHA BABA ABDUL HISSAINI SAHARAWARDHI SADAR SAJJADA NASHEEN DARGA MANAGER Vs. SYED NAZMUDDIN HUSSAINI DIED	June 28, 2002
KILAPARTHY VARALAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 2002
KINDLE SCHOOL Vs. GOVT OF ANDHRA PRADESH	February 8, 2002
KIRLAMPUDI SUGAR MILLS LTD Vs. G VENKATA RAO	October 8, 2002
KISHORE KARWANKAR Vs. JOINT COMMISSIONER HYDERABAD	December 13, 2002
KLJ PLASTICS LIMITED JEDIMETLA RANGA REDDY DISTRICT Vs. LABOUR COURT III HYDERABAD	January 31, 2002
KOMARAGIRI VENKAIAH Vs. ASSISTANT DIRECTOR OF FISHERIES	July 17, 2002
KOMMURI VAMANA RAO Vs. HINDUSTAN PETROLEUM CORPN LTD	March 28, 2002
KONAGANDLA SARASWATHI Vs. PULIPATY KUMARSWAMY	March 14, 2002
KONAJETI RAJABABU Vs. STATE OF ANDHRA PRADESH	January 2, 2002
KONERU RANGA RAO Vs. N SWAMY DAS	July 31, 2002
KONERU SYAM SUNDARA RAO Vs. PENDURTI KANAKA DURGA	March 15, 2002
KONETI GANGANNA DIED PER L RS Vs. MADDI NAYUNI AUDINARAYANA	November 22, 2002
KONGISI SRINIVASULU Vs. KONGISI NAGANNA	December 4, 2002
KOPPARTHI RAMA KRISHNA Vs. DIVISIONAL PANCHAYAT OFFICER NARASAPURAM	November 26, 2002
KOPPULA DASARATHA RAMAIAH Vs. STATE	January 23, 2002
KORADA BHASKARA RAO Vs. SUPERINTENDING ENGINEER OPERATION CIRCLE APSEB SRIKAKULAM SRIKAKULAM DISTRICT	February 27, 2002
KORAPOTU VEERA NARAYANA Vs. K SANTHAMURTHY	July 30, 2002
KOSIPALLI SATYANARAYANA Vs. STATE OF A P	January 31, 2002
KOTA SATYANARAYANA Vs. QAMARUNNISA BEGUM	August 9, 2002
KOTA SURYANARAYANA Vs. PENUMATCHA LAKSHMIPATHI RAJU	January 21, 2002
KOTARI KASULAMMA Vs. GONTINI CHILUKAMMA	April 9, 2002
KOTESWARA RAJU DANTULURI Vs. GARVEE GRANITES LIMITED	April 15, 2002
KOTHA GUSAI NAIDU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VIZAG	February 20, 2002
KOTHAPALLI KOTESWARA RAO Vs. MURUKONDA SUBBA RAO	September 2, 2002
KOTHAPALLI SREERAMULU AND CO Vs. KRISHNA GUR AND KHANDASARI SUGARS	November 5, 2002
KOTHAPALLI SUNIL KUMAR Vs. STATE OF A P	December 10, 2002
KOTHAPALLI SUNIL KUMAR Vs. STATE OF A P	December 16, 2002
KOTTI VEERA VENKATA PADMAVATHI Vs. KOTTI SRIRAM	October 10, 2002
KOTTI VEERA VENKATA PADMAVATHI Vs. KOTTI SRIRAM	October 1, 2002
KREBA BIOCHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES	June 6, 2002
KRISHNA BHOOPAL Vs. K VENKATA SUBAMMA	June 6, 2002
KRISHNA BHOOPAL Vs. K VENKATA SUBAMMA	August 6, 2002
KRISHNA BHOOPAL Vs. SANAM JHANSI DEVI	March 8, 2002
KRISHNA DISTRICT CO OPERATIVE CREDIT SOCIETIES EMPLOYEES UNION VIJAYAWADA Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES A P HYDERABAD	March 6, 2002
KRISHNA OBEROI Vs. UNION OF INDIA UOI	June 28, 2002
KRISHNA PHARMACEUTICALS LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS	June 6, 2002
KRISHNA SALT WORKS Vs. STATE OF ANDHRA PRADESH	September 4, 2002
KRUPA ALLOYS AND METALS Vs. CHIEF MANAGER STATE BANK IF INDIA	February 26, 2002
KUCHI CHARUMATHI DEVI Vs. GAMPA CHENCHU RATNAMMA	March 7, 2002
KUDITHI LAKSHMA REDDY Vs. GANTLA SATTI REDDY	June 24, 2002
KUM KUM LAHIRI RAO Vs. PRESIDENT DR B R AMBEDKAR COLLEGE OF LAW	August 22, 2002
KUMAR S COTEX LIMITED Vs. DEBTS RECOVERY TRIBUNAL HYDERABAD	February 27, 2002
KUMARS COTEX LTD Vs. DEBTS RECOVERY TRIBUNAL	February 27, 2002
KUNA RAMULU Vs. KUNA ANNAPURNAMMA	August 23, 2002
KUNAPAREDDI NANCHARAYYA Vs. SEETHALA RAMACHANDRA RAO	July 4, 2002
KUNCHALA SUBRAHMANYAM Vs. STATE	December 20, 2002
KUNDRA MADHAVA KRISHNA Vs. STATE OF A P	February 26, 2002
KUPPAM CHALAPATHI RAO Vs. STATE OF A P	March 1, 2002
KUPPU RAO R Vs. UNION OF INDIA	December 20, 2002
KUPPUSWAMI NAIDU M Vs. V CHANDRASEKHAR REDDI	September 17, 2002
KURALE PULLAIAH ALIAS PULLA RAO Vs. STATE	October 11, 2002
KURELLA SRIRAMA SASTRY DIED Vs. K KRISHNA MURTHY	February 21, 2002
KURNOOL DISTRICT GAZETTED OFFICERS CO OPERATIVE HOUSE BUILDING Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD	February 13, 2002
KURRA LINGAIAH Vs. OYARA GANU	December 3, 2002
KURUVA VENKATANNA Vs. E LAKSHMAN GOUD	July 30, 2002
KUSUMA CONSTRUCTIONS Vs. UNION OF INDIA	July 10, 2002
KUTTIYAPPAN Vs. KUPPAM RURAL ELECTRICITY CO-OPERATIVE SOCIETY LIMI	September 24, 2002
L K PHANESH BABU Vs. MOHAMMAD AKBAR	December 27, 2002
L RAMA SEETHAMMA Vs. TELUGU SOLIPURAM NARASIMHA	July 26, 2002
LABOUR CONTRACT SOCIETY JANGAON TOWN WARANGAL DISTRICT Vs. JANGAON MUNICIPAL SANITARY WORKS AND LABOUR CONTRACT CO OPERATIVE SOCIETY LTD	May 14, 2002
LAKSHMINARAYANA SWAMY MATHAM Vs. STATE OF ANDHRA PRADESH	March 20, 2002
LALITHA DEVI GAS AGENCIES Vs. HINDUSTAN PETROLEUM CORPN LTD	August 5, 2002
LAND ACQUISITION OFFICER Vs. SINGANA SUBBAIAH	September 26, 2002
LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER CHEVELLA Vs. MEKALA PANDU	July 24, 2002
LAND ACQUISITION OFFICER R D O Vs. APPIREDDY GARI CHENNA REDDY	August 8, 2002
LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER MIRYALAGUDA Vs. LAVOORI DESHYA	July 19, 2002
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR SRIRAMSAGAR PROJECT POCHAMPADU Vs. KOMATPALLY MUTHENNA	November 13, 2002
LANKALA KODERU CO OP RURAL BANK LTD Vs. UNGARALAPULLAIAH NAIDU	July 23, 2002
LARSEN AND TOUBRO LIMITED Vs. BOGALAKSHMI	June 28, 2002
LATA SANGHI Vs. GOVT OF A P	August 2, 2002
LAXMA REDDY S Vs. STATE OF ANDHRA PRADESH	November 1, 2002
LAXMAN DEV N Vs. NAGARJUNA CONSTRUCTIONS	December 12, 2002
LAXMAN GOUD Vs. STATE OF A P	August 13, 2002
LAXMI DEVI Vs. IFTEKHARUNNISA BEGUM	July 16, 2002
LAXMI LODGE Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 2002
LAXMINARAYAN JHAWAR Vs. BADRIVISHAL PITTI DIED PER L RS	September 5, 2002
LAYMENS EVARGELICAL FELLOWSHIP SOCIETY Vs. P ESWARAMMA	April 26, 2002
LEELA RANI P Vs. AGENCY DIVISIONAL OFFICER	September 5, 2002
LEGAL AID COMMITTEE Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF PRISONS	September 18, 2002
LEGAL AID COMMITTEE Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF PRISONS	November 18, 2002
LIAQATH ALI Vs. UNION OF INDIA	December 24, 2002
LIFE INSURANCE CORPORATION OF INDIA MACHILIPATNAM Vs. VANKADARU KOTESWARAMMA	March 16, 2002
LOHMAN CASTINGS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	January 25, 2002
LVS POWER LIMITED Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED HYDERABAD	July 9, 2002
M A KAREEM Vs. AHMED ALI	December 31, 2002
M A MAJEED Vs. CHAIRMAN DENA BANK	November 15, 2002
M A RAOOF Vs. A P HIGH COURT	April 9, 2002
M A RASHEED Vs. T S MAHABOOB BASHA	March 1, 2002
M A SALAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF A P BACKWARD CLASSES WELFARE DEPARTMENT HYDERABAD	December 27, 2002
M ANJANYULU Vs. LAND ACQUISITION OFFICER CUM SPECIAL DY COLLECTOR LAND ACQUISITION HLC	December 10, 2002
M ANURADHA Vs. J VENKATARAMA	December 10, 2002
M B RATNAM Vs. N ASHOK KUMAR	June 19, 2002
M BISKSHAPATHI Vs. COMMISSIONER OF FISHERIES HYDERABAD	January 4, 2002
M D SAFIA BEGUM Vs. COLLECTOR NELLORE DIST	December 20, 2002
M F V VIJAYAKUMAR Vs. PROJECT OFFICER	July 22, 2002
M GANAPATHI RAJU Vs. STATION HOUSE OFFICER	December 12, 2002
M GANESH Vs. SOUTH CENTRAL RAILWAY REP	July 2, 2002
M JIGNESH Vs. STATE OF ANDHRA PRADESH	September 18, 2002
M JOHN DAVID Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA DISTRICT	December 27, 2002
M K AZAD Vs. STATE OF ANDHRA PRADESH	April 2, 2002
M KANAKAIAH KARIMNAGAR Vs. DISTRICT AND SESSIONS JUDGE KARIMNAGAR	January 3, 2002
M L RAMALAKSHMI Vs. GOVERNMENT OF A P	October 22, 2002
M LAXMI BAI Vs. COMMISSIONER OF POLICE	November 19, 2002
M M BALVALLI AND TWO ORS Vs. HON JUDGE FAMILY COURT HYDERABAD AND TWO ORS	January 28, 2002
M NAGALAKSHMI Vs. DIRECTOR NATIONAL INSTITUTE FOR THE MENTALLY HANDICAPPED	February 26, 2002
M NAGESWARA RAO Vs. NEW INDIA ASSURANCE COMPANY LIMITED	April 4, 2002
M NARASIMHA REDDY Vs. K VINOBHA DEVI	October 1, 2002
M NARASIMHA REDDY Vs. BEGARI SAMUEL	October 9, 2002
M NAVEEN Vs. KAKATIYA UNIVERSITY WARANGAL	June 24, 2002
M NETRANANDA Vs. B SAMBASIVA RAO	September 18, 2002
M P MURLHY Vs. SATHYANARAYANA REDDY	June 5, 2002
M P MURTHY Vs. SATHYANARAYANA REDDY	June 15, 2002
M PREMA BAI Vs. COMMISSIONER OF POLICE HYDERABAD	September 20, 2002
M R SREENIVAS GUPTA Vs. P NARASIMHAIAH	November 6, 2002
M R V KUMARJEE Vs. ANAKAPALLE MERCHANTSASSOCIATION LINGAMURTHY COLLEGE ANAKAPALLE	June 12, 2002
M R VIJAYA KUMAR Vs. T SATYANARAYANA	January 23, 2002
M RADHA KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	November 22, 2002
M RADHA KRISHNAIAH Vs. STATE	December 19, 2002
M RAJ KUMAR Vs. SHRIRAM CHITS LTD	December 27, 2002
M RAMACHANDRAIAH Vs. C VENKATESHAN DIED	January 2, 2002
M RAMACHANDRAIAH Vs. C JAGADEESWARACHARI	January 2, 2002
M RAMBABU Vs. DIRECTOR OF ANIMAL HUSBANDRY HYDERABAD	June 4, 2002
M RAMESH Vs. COMMISSIONER OF PROHIBITION EXCISE	June 14, 2002
M RAVIKUMAR Vs. UNION OF INDIA	November 22, 2002
M S PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	March 14, 2002
M S S R SASTRY Vs. DIRECTOR CENTRAL TOBACCO RESEARCH INSTITUTE RAJAHMUNDRY	December 3, 2002
M SIDDA REDDY Vs. LAKSHMAMMA	September 8, 2002
M SUBBARAYULU Vs. AMBUJA PETROCHEMICALS LTD	August 1, 2002
M V KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 3, 2002
M V N NATARAJU Vs. COMMISSIONER OF COLLEGIATE EDUCATION	March 20, 2002
M V NAYUDU FORUM FOR BETTER HYDERABAD Vs. PRINCIPLE SECRETARY TO GOVT OF ANDHRA PRADESH MCH AND URBAN DEVELOPMENT	January 23, 2002
M V PRASAD Vs. DURGA ENGINEERS REP	March 26, 2002
M VIJAYKUMAR Vs. STATE OF A P	August 23, 2002
M VITTAL Vs. DISCIPLINARY AUTHORITY AND REGIONAL MANAGER SBH	October 21, 2002
M YOGA PRIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES REP	September 17, 2002
MADAKAM KIRANMAI Vs. DISTRICT COLLECTOR MAGISTRATE KHAMMAM	November 1, 2002
MADANAPALLE MUNICIPALITY Vs. SYED AHAMAD	October 30, 2002
MADASU GANESWARA RAO Vs. PASUPULETI SUBBA RAO	June 27, 2002
MADDI BAL REDDY Vs. MERUGU ANTHAMMA	November 1, 2002
MADHAVA HI-TECH COLD STORAGE P LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER REGISTRATIONS BENZ CIRCLE VIJAYAWADA	April 1, 2002
MADHAVA HYTECH ENGINEERS PVT LTD Vs. UNION OF INDIA	April 9, 2002
MADHUSUDHAN K JANI Vs. ANDHRA BANK	January 28, 2002
MADIGELA RUKMINIAMMA ALIAS RUKNAMMA Vs. MIR KARRAR ALI	June 7, 2002
MAHENDRA R SARAF Vs. GOLDSTONE TECHNOLOGIES LIMITED	January 9, 2002
MAHESWARAM LAXMI SINCE DIED REP Vs. MAHESWARAM KRISHNA MURTY	June 4, 2002
MAINENI PRABHAKARA RAO Vs. COLLECTOR GUNTUR PANCHAYAT WING	February 4, 2002
MAKAM PEDDA GANGAIAH AND OTHERS Vs. POTTA VENKATA SUBBA REDDY AND OTHERS	December 23, 2002
MAKKENA SUBBA NAIDU Vs. STATE OF A P	March 21, 2002
MALE RAMNADHAM Vs. STATE OF A P	November 21, 2002
MALEEDU VENKANNA Vs. STATE OF A P	December 17, 2002
MALLA REDDY S Vs. FUTURE BUILDERS CO OPERATIVE HOUSING SOCIETY	September 18, 2002
MALLELA LAXMI Vs. STATE OF ANDHRA PRADESH	October 25, 2002
MALLIKA BEGUM Vs. ASHA BEGUM	March 14, 2002
MAMIDALA RAMESH Vs. STATE	December 17, 2002
MAMIDI VENKANNA VENKAIAH Vs. STATE OF A P	March 7, 2002
MAMIPALLI MOHANA RAO Vs. SUPERINTENDENT OF POLICE E G DISTRICT KAKINADA	September 24, 2002
MANAGEMENT OF RAMAKRISHNA PHARMACEUTICALS HYDERABAD Vs. STATE AUTHORITY UNDER MINIMUM WAGES ACT 1948 AND JOINT COMMISSIONER OF LABOUR A P HYDERABAD	February 14, 2002
MANAGER ANDHRA BANK Vs. INTERNATIONAL EXPORT ENTERPRISES	September 18, 2002
MANAGER NEW INDIA ASSURANCE CO LTD Vs. CHINTNALA	January 30, 2002
MANAGING DIRECTOR CENTRAL WAREHOUSING CORPORATION NEW DELHI Vs. HAMALI LABOUR CONTRACT CO OPERATIVE SOCIETY	September 17, 2002
MANAM SATYAVATHI Vs. THOTA NAARAYYA	July 5, 2002
MANASA TRUST Vs. NADIMPILLI SATYANARAYANA RAJU	June 28, 2002
MANDA KAMESWARA RAO DIED PER L RS Vs. PULLE VENKATESWARULU	June 26, 2002
MANDA VISWESWARA RAO Vs. D VENKATESWARA RAO	February 21, 2002
MANEMMA T Vs. BOKKI SHIVANNA	December 4, 2002
MANEPALLI RAJARATNAM Vs. DAMERA SATYANARAYANA	March 16, 2002
MANEPALLI VENKATA LOKANATHA PRASAD Vs. GOGINENI SURYANARAYANA	February 1, 2002
MANGALI NARSIMHA VEMPATI NARASIMHA Vs. STATE OF A P	December 10, 2002
MANNARU MURUGAN Vs. STATE OF A P	April 4, 2002
MANTRI RAJAIAH Vs. M BHOLA SHANKAR	April 4, 2002
MARDIA STEEL LIMITED AHMEDABAD Vs. NAVA BHARAT FERRO ALLOYS LIMITED HYD	June 27, 2002
MAREEDU SATYANARAYANA PRASAD Vs. MALLIPUDI PADMAJA	December 24, 2002
MAREPALLY VENKATA SREE NAGESH Vs. STATE OF ANDHRA PRADESH	April 23, 2002
MARGADARSHI CHIT FUND PRIVATE LIMITED Vs. SHREEYOG MARKETING PRIVATE LTD	October 7, 2002
MARGADARSI CHIT FUND PRIVATE LIMITED HYDERABAD AND Vs. STATE GOVERNMENT OF ANDHRA PRADESH	January 23, 2002
MARIYUM Vs. VIJAY SHAH	March 16, 2002
MAROTHI Vs. SATYANARAYANA	July 12, 2002
MATHA VENKATESWARA RAO Vs. STATE	February 14, 2002
MAVURAM PAPI REDDY Vs. STATE OF A P	December 2, 2002
MAZHAR SULTANA Vs. MOHAMMAD ABDUL MAJEED	September 5, 2002
MECHINENI KISHAN RAO Vs. COMMISSIONER OF POLICE HYDERABAD HYDERABAD	June 13, 2002
MEDIDHI SAMMAIAH Vs. KORE KOMURAIAH	December 13, 2002
MEDIKONDA VENKATA SUBBA RAO Vs. MEDIKONDA SAROJINI	August 6, 2002
MEDISETTI RAVI BABU Vs. PRAMIDA CHIT FUND PVT LTD	December 16, 2002
MEENAKSHI SUNDARAM RADHA KRISHNA Vs. STATE OF A P	April 15, 2002
MEKA RAJYALAKSHMI TAYARAMMA Vs. STATE OF ANDHRA PRADESH	December 26, 2002
MEKALA YADAIAH Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION HYD	March 11, 2002
METAL EQUIPMENT Vs. P VENKATESWAR RAO	March 26, 2002
MIDDE RATHAN KISHORE Vs. REGISTRAR ADMN HIGH COURT OF ANDHRA PRADESH HYD	June 6, 2002
MIRZA NAYEEM BAIG Vs. DEPUTY COMMISSIONER OF POLICE WEST ZONE HYDERABAD	July 7, 2002
MODEN VENKATARAMANA Vs. PALAGIRI RASOOL SAHEB	October 25, 2002
MOGANTI SRINIVASA RAO Vs. STATE OF A P	June 18, 2002
MOHAMMAD ABDUL SAMAD ALIAS ARIF Vs. MIRZA BASHEER BAIG	July 26, 2002
MOHAMMAD AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	January 25, 2002
MOHAMMAD AKBAR Vs. STATE OF ANDHRA PRADESH	February 15, 2002
MOHAMMAD AZHARUDDIN Vs. A MUTHAIIAH	June 7, 2002
MOHAMMAD GYASUDDIN Vs. JAHANGEER KARANJAIAH	October 7, 2002
MOHAMMAD KAZAM ALI KHAN Vs. CHIEF ELECTION COMMISSION OF INDIA NEW DELHI	January 29, 2002
MOHAMMAD SARDAR KHAN Vs. COMMISSIONER OF POLICE	September 9, 2002
MOHAMMAD YOUNUS Vs. BARAD LINGUSA	January 23, 2002
MOHAMMED Vs. CORRESPONDENT ASAFIA HIGH SCHOOL MALAKPET HYDERABAD	July 15, 2002
MOHAMMED ZIAUL HUSSAIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 1, 2002
MOHD MADAR SAHEB Vs. STATE OF A P	July 10, 2002
MOHD MOINUDDIN Vs. STATE	March 27, 2002
MOHD QUTUBUDDIN Vs. AZIZ KHAN	March 15, 2002
MOHD SHAKEEL Vs. STATE OF A P	December 3, 2002
MOHIUDDIN Vs. SPECIAL COURT (SECOND COURT) CONSTITUTED UNDER A P	June 4, 2002
MOORA CHINNA NARASIMHULU Vs. GEDDA KADIRAPPA	August 7, 2002
MOPARTHI SAROJINI DEVI Vs. KAVURU RAMACHANDRA PRASAD	March 13, 2002
MORAVANENI SATUYAVATHAMMA Vs. MORAVENI RAMBABU	June 13, 2002
MOTAMARRI VENKATA KOTAMMA Vs. NARRA LAKSHMAIAH	January 28, 2002
MUDAVATH MOTHIA Vs. STATE OF A P	February 15, 2002
MUDDU KRISHNA RANGAIAH Vs. UNION OF INDIA	December 12, 2002
MUHAMMED USMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	November 29, 2002
MUKESH GUPTA Vs. KABSONS GAS EQUIPMENT LTD	December 9, 2002
MUKKA RAMANNA Vs. SHAIK AFIB AHMED	October 31, 2002
MUKKAMALA VENKATA NARAYANA REDDY Vs. PAIDIMARRI SUBBARAMAIAH (DIED)	November 12, 2002
MUMMIDIPALLI SYAMALADEVI Vs. REGIONAL DIRECTOR ESI CORPORATION HYDERABAD	October 23, 2002
MUNEER HASSAN KHAN Vs. FAREEDA KHATOON	December 23, 2002
MUNGANDA RAMA RAO Vs. STATE OF ANDHRA PRADESH;REP	March 6, 2002
MUNICIPAL RATE PAYERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	October 22, 2002
MUNUKURU NAGARATNAMMA Vs. SPECIAL CADRE DEPUTY REGISTRAR OFFICER ON SPECIAL DUTY NELLORE DIST CO OPERATIVE CENTRAL BANK LIMITED NELLORE	June 26, 2002
MUNUKUTLA SRINIVASA Vs. DEVANAND JAYANTY	December 17, 2002
MUPPA VENKATESWARA RAO Vs. AVULA ASHA	December 12, 2002
MUPPIDI DORA REDDY Vs. BOLLAREDDY RAMAKRISHNA REDDY	December 31, 2002
MURALIKONDA Vs. STATE OF A P	April 24, 2002
MUTYAM AGAIAH Vs. SPECIAL DEPUTY COLLECTOR, (NTPC) L.A. UNIT, PEDDAPALLI	April 16, 2002
MVP SOCIAL WORKERS ASSOCIATION Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPATNAM	January 23, 2002
N CHANDRAKALA Vs. R JYOTHI	October 7, 2002
N D CHOWDA Vs. STATE OF ANDHRA PRADESH	September 26, 2002
N K C D PATEL Vs. SECRETARY MINISTRY OF DEFENCE	November 22, 2002
N KRISHNA REDDY Vs. N SHARADABAI	February 5, 2002
N MANGATHAYARAMMA Vs. TAX RECOVERY OFFICER	February 26, 2002
N MANGATHAYARAMMA Vs. C H KRISHNA MURTHY	February 26, 2002
N MANORAMA Vs. A P WAKF BOARD	August 12, 2002
N NAGESWARA RAO Vs. U O I REP	June 20, 2002
N RAJ KUMAR Vs. SHARADA	January 4, 2002
N RAM REDDY Vs. BAR COUNCIL OF THE STATE OF ANDHRA PRADESH HYD	April 23, 2002
N SANTOSH Vs. INDIAN OVERSEAS BANK BASHEERBAGH	October 1, 2002
N SATHYABALAJI RAO Vs. A P COLLEGE SERVICE COMMISSION	December 5, 2002
N SATYANARAYANA RAJU Vs. CHEKURI GOPALKRISHANARAJU	August 6, 2002
N THIRUPATHI REDDY Vs. REGISTRAR CENTRAL ADMINISTRATION TRIBUNAL HYDERABAD	January 28, 2002
N V SUBRAHMANYAM Vs. STATE GOVT OF INDIA	June 11, 2002
N VEERRAJU Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD	April 26, 2002
NADIMANDALAM VEERAIAH Vs. SECRETARY PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LIMITED PULIKUNDRAM PICHATUR MANDAL CHITTOOR DISTRICT	February 11, 2002
NADUPARI NARAYANA Vs. IJJADA NARAYANA	February 8, 2002
NADUPURI SANYASI RAO Vs. HIGH COURT OF ANDHRA PRADESH	February 6, 2002
NAGAMANI V Vs. GOVERNMENT OF ANDHRA PRADESH	January 29, 2002
NAGARAMPALLI SURYAPRAKASA RAO Vs. NAGARAMPALLI GUNNAMMA	February 19, 2002
NAGARJUNA GRAMEENA BANK Vs. MANDULLA BEERAPPA	November 13, 2002
NAGASURI PULLAIAH Vs. STATE OF ANDHRA PRADESH	March 11, 2002
NAGULURI KRISHNA KUMAR GOUD Vs. GOVERNMENT OF ANDHRA PRADESH	July 18, 2002
NAILESH H DOSHI Vs. G P PHARMA	November 29, 2002
NALAMURU NADIPI SUBBANNA Vs. KATARU CHENNAMMA	April 8, 2002
NALGONDA DISTRICT OIL MILLERS ASSOCIATION NALGONDA Vs. GOVERNMENT OF INDIA	March 6, 2002
NALLABOTHU PURNAIAH Vs. GARRE MALLIKARJUNA RAO	July 19, 2002
NAMMI GANGA RAJU Vs. A RAMAKRISHNA	December 5, 2002
NANDIGAM KRISHNA RAO Vs. VICE CHANCELLOR J N T U	December 13, 2002
NANDIGAMA VEERAIAH Vs. STATE OF A P	June 7, 2002
NANDYAL MUNICIPALITY Vs. BAGARAPU PAPAIAH	July 4, 2002
NARASIMHA RAO P Vs. GOVERNMENT OF ANDHRA PRADESH	August 29, 2002
NARASIMHA REDDY Vs. B RAJESHWAR RAO	November 12, 2002
NARAYAN POOJARI Vs. LABOUR COURT IIND FLOOR CHANDRA VIHAR	April 2, 2002
NARAYANA RAO PATALAY DIED PER L RS Vs. NARESH THAPPOR	August 6, 2002
NARAYANA REDDY R Vs. CHUNDURU JAYACHANDRA	January 23, 2002
NARHAR RAJ Vs. TIRUPATHYBIBI alias SHARADADEVI	November 27, 2002
NARSI REDDY Vs. RAMI REDDY GOPAIAH	February 25, 2002
NASEEM NOORULLAH Vs. ABDUL SALAM	March 15, 2002
NASEEM SULTANA Vs. DEPOT MANAGER, APSRTC	February 3, 2002
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD Vs. M V V SATHYANARAYANA	July 17, 2002
NATIONAL INSURANCE CO LTD Vs. LUNAVATHI HARIYA	August 26, 2002
NATIONAL INSURANCE COMPANY LIMITED Vs. NOOTI VENKATESWARULU	October 1, 2002
NATIONAL REMOTE SENSING AGENCY Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT	August 21, 2002
NAVA BHARAT FERRO ALLOYS LIMITED AND RAASI CEMENT LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	June 6, 2002
NAVATA ROAD TRANSPORT Vs. STATE OF A.P. AND ORS.	November 29, 2002
NAVATA ROAD TRANSPORT Vs. STATE OF ANDHRA PRADESH	November 9, 2002
NAVEEN PULIJAL Vs. HYDERABAD TELEPHONES SURYALOK COMPLEX ABIDS HYDERABAD REP	February 6, 2002
NAWAB MIR BARKAT ALL KHAN BAHADUR SUCCESSOR TO NAWAB MIR OSMAN ALI KHAN BAHADUR NIZAM OF HYDERABAD Vs. AZIZ ALI	April 9, 2002
NEELAM ALIAS BENDILA LACHAIAH Vs. STATE OF ANDHRA PRADESH	March 1, 2002
NEELAM ALIAS BENDILA LACHAIAH Vs. STATE OF ANDHRA PRADESH	February 27, 2002
NEELAMBAR ROPEWAYS Vs. ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LIMITED HYDERABAD	June 4, 2002
NEELAMBAR ROPEWAYS REP Vs. ANDHRA PRADESH TOURISM DEVELOPMENT CORPORATION LTD	February 18, 2002
NELLIMARLA JUTE MILLS COMPANY NELLIMARLA Vs. NELLIMARLA GRAM PANCHAYAT NELLIMARLA	February 8, 2002
NELLINARLLA JUTE MILL CO PVT LIMITED Vs. NELIMARLLA GRAMPANCHAYAT	February 18, 2002
NELLUR THIMMA REDDY Vs. SPECIAL DEPUTY COLLECTOR L A	December 17, 2002
NERALLI CHINNA MUTHANNA GANGADU Vs. STATE OF A P	June 19, 2002
NERELLA RAMULU Vs. G M SOUTH CENTRAL RAILWAY	April 26, 2002
NEULAND LABORATORIES LIMITED HYDERABAD Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE	October 22, 2002
NEW DECCAN HALL Vs. DELIGHT ELECTRICAL WORKS	February 4, 2002
NEW INDIA ASSURANCE CO LIMITED Vs. R R USHARANI	April 24, 2002
NEW INDIA ASSURANCE CO LTD Vs. IJJAGIRI KANAHAMMA	January 21, 2002
NEW INDIA ASSURANCE CO LTD Vs. SHANTHAMMA	January 3, 2002
NEW INDIA ASSURANCE CO LTD Vs. NAGALLA LAXMI	April 18, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B G SUMA	September 16, 2002
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANDHRA FISHERMEN CEMENT CO OPERATIVE SOCIETY LIMITED	October 24, 2002
NEW INDIA ASSURANCE COMPANY LIMITED DIVISIONAL OFFICE MADRAS Vs. B MALLA REDDY	August 20, 2002
NEWSPAPERS CLIPPING PUBLISHED IN NEWS TIME ENGLISH DAILY Vs. COMMISSIONER OF POLICE HYDERABAD	January 24, 2002
NICHOLAS PIRAMAL INDIA LIMITED Vs. CULTOR FOOD SCIENCE INC	November 1, 2002
NILESH H DOSHI Vs. G P PHARMA	November 9, 2002
NOTI CHINA SUBBA REDDY Vs. PULAVARTHI RAMA RAO	July 8, 2002
NUCLEAR FUEL COMPLEX HYDERABAD Vs. K PENTA REDDY	February 5, 2002
NUTECH AGRO LIMITED Vs. CH MOHAN RAO	February 12, 2002
OASIS BAR AND RESTAURANT Vs. P UMABALA	April 19, 2002
ONGOLE TOBACCO PROCESSING AND MARKETING CO OPERATIVE SOCIETY ONGOLE Vs. GOVERNMENT OF A P	November 15, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. G SESHAMMA	September 19, 2002
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAKALA VEERA BHADRAIAH AND CO	June 18, 2002
ORIENTAL INSURANCE COMPANY LTD Vs. YEDLA SUSHEELA	January 4, 2002
OSMANIA UNIVERSITY HYD Vs. B LAXMAN	November 1, 2002
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. UNION OF INDIA	August 9, 2002
P ANANDA RAO Vs. REGISTRAR A P ADMINISTRATIVE TRIBUNAL HYDERABAD	February 7, 2002
P BHEEMAIAH Vs. UNION OF INDIA	September 16, 2002
P CHANDRA REDDY Vs. GOVERNMENT OF A P	August 27, 2002
P CHANDRAKANTH Vs. STATE OF A P	January 31, 2002
P G RAVEENDRANATH [A 7] MANAGING PARTNER P V S INDUSTRIES Vs. STATE	March 1, 2002
P HARI HARA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	January 31, 2002
P ILESH YADAV Vs. P SUVARNA	March 1, 2002
P JHANSI Vs. TIRUMALA TIRUPATHI DEVASTHANAM	September 6, 2002
P KRISHNA Vs. GOVERNMENT OF ANDHRA PRADESH	April 9, 2002
P KRISHNA REDDY Vs. M NARASIMHA REDDY	December 30, 2002
P KRISHNAM RAJU Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD	March 28, 2002
P KUMAR Vs. PUBLIC PROSECUTOR HIGH COURT OF A P HYD	March 8, 2002
P LAXMI REDDY Vs. P O LABOUR COURT I HYDERABAD	March 14, 2002
P MUSE KHAN Vs. M GOPALA KRISHNAIAH	July 12, 2002
P P JOHN Vs. ZONAL MANAGER SOUTH CENTRAL ZONE LIFE INSURANCE CORPORATION OF INDIA HYD	April 15, 2002
P PRAMOD @ SHANKAR Vs. STATE OF ANDHRA PRADESH	April 23, 2002
P PRATAP REDDY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD	February 20, 2002
P PURUSHOTHAM REDDY Vs. PRATAP STEELS LIMITED	July 22, 2002
P RAM MURTHY Vs. STATION HOUSE OFFICER	November 7, 2002
P RAMACHANDRAIAH CHETTY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	December 11, 2002
P RAMANATHAN Vs. COMMANDANT CENTRALINDUSTRIAL SECURITY FORCE UNIT VISAKHAPATNAM PORT TRUST MINISTRY OF HOME AFFAIRS VISAKHAPATNAM	February 18, 2002
P RAMASWAMY Vs. UNION OF INDIA	August 21, 2002
P RATNA KUMARI Vs. M R L S S MURTHY	October 28, 2002
P RAVINDRA BABU Vs. MUNICIPAL CORPORATION VISAKHAPATNAM	February 28, 2002
P S R SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH	March 6, 2002
P S SALEEMA BEE Vs. SECRETARY STATE TRANSPORT AUTHORITY A P HYDERABAD	March 18, 2002
P SARASWATHAMMA Vs. FAMILY PLANNING ASSOCIATION OF INDIA MYSORE KARNATAKA	June 10, 2002
P SAVITHA KRISHNA REDDY Vs. ANDHRA BANK SULTAN BAZAR HYDERABAD	November 6, 2002
P SESHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 2002
P SRILAKSHMI Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES	June 4, 2002
P SUBRAHMANYAM RAJU Vs. P JAYACHANDRA REDDY	August 9, 2002
P SUDHAVENKATA LAKSHMI Vs. CHAKRA COTTON COMPANY REP	March 23, 2002
P SURAREDDY Vs. DISTRICT COLLECTOR W G DIST	September 4, 2002
P V SATYANARAYANA MURTHY Vs. A P STATE ELECTRICITY BOARD	August 28, 2002
P V V SUBRAHMANYAM Vs. REGISTRAR WALTAIR	July 2, 2002
P VANI SITHAPATHI Vs. CH SRINIVASA SASTRY	August 13, 2002
P VENKATA CHALAPATHI Vs. P GIRIJA	July 1, 2002
P. KRISHNA REDDY Vs. M. NARASIMHA REDDY	December 13, 2002
PADALA DHARMA RAO Vs. DISTRICT COLLECTOR GUNTUR	December 12, 2002
PADMANABHA TRADERS Vs. COMMERCIAL TAX OFFICER	December 31, 2002
PALADUGULA VIJAYALAKSHMI Vs. NOMULA RAMANADHAM	December 2, 2002
PALAKURTHY VENKATESWARLU Vs. NOROJU MANORAMA	September 23, 2002
PALAPARTHY VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH	December 20, 2002
PALIKA SATYAVATHI Vs. SINGIREDDY RAMANA MURTHY	February 13, 2002
PALIPIREDDI SATYANARAYANA ALIAS SATHI BABU Vs. STATE OF ANDHRA PRADESH	January 21, 2002
PALLA SAMPATH KUMARI Vs. KINTHALA VENKATA RAO	July 29, 2002
PALLAPOTHU NAGA PRASAD Vs. PALLAPOTHU VENKATA KRISHNA RAO	June 24, 2002
PALLICHERLA SUSEELAMMA Vs. KONDAPALLI SAROJANAMMA DIED PER LRS	April 23, 2002
PAMULA PEDA CHINNAYYA Vs. STATE OF A P	September 5, 2002
PAMULAPATI VENKATA SUBBAMMA Vs. GOGINENI VEERAIAH	October 13, 2002
PAMULAPATI VENKATA SUBBAMMA Vs. GOGINENI VEERAIAH	October 31, 2002
PANDA RAJYALAKSHMI Vs. DISTRICT COLLECTOR SRIKAKULAM	April 16, 2002
PARASA SATYANARAYANA Vs. STATE OF A P	June 6, 2002
PARBANNA Vs. VEERSHETTY	November 1, 2002
PARCHURI KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH	February 18, 2002
PASHAM BALA RAJAIAH SONS Vs. AHMED MOINUDDIN	December 11, 2002
PATAKAMURU DAMODAR PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	July 9, 2002
PATI CHANDRAIAH Vs. D SATYANARAYANA	January 3, 2002
PATLOLLA RAM REDDY Vs. P GNAN REDDY	December 2, 2002
PEDAPATI GOPAL RAO Vs. STATE OF A P	November 12, 2002
PEDDABOINA LAXMI Vs. LAMBA ROAD LINES SECUNDERABAD	April 1, 2002
PEDDI ANJAIAH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER KARIMNAGAR	January 28, 2002
PEDIREDLA APPAYAMMA Vs. KOSTU APPARAO	February 18, 2002
PENNERU VEERA RAGHAVA RAO ALIAS RAGHAVARAO Vs. PENNERU RAVI ALIAS RAMA MOHAN RAO	July 23, 2002
PENUPOTHU SRINU Vs. STATE OF A P	July 16, 2002
PEOPLE FOR ECONOMICAL AND EFFECTIVE MEDICARE PEEM HYDERABAD Vs. UNION GOVERNMENT OF INDIA	February 14, 2002
PERALI WATER USER ASSOCIATION GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH I AND CAD DEPARTMENT HYDERABAD	February 26, 2002
PERAMBADURU MURALI KRISHNA Vs. STATE OF ANDHRA PRADESH	December 20, 2002
PERIKALA PETURU Vs. NELAPATI REBBAMMA	February 5, 2002
PERIPOGU MANOHAR Vs. STATE OF ANDHRA PRADESH;REP	February 19, 2002
PINAPATRUNI NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH	September 25, 2002
PINNABOYINA CHITTAMMA Vs. B NARASINGARAO	June 20, 2002
PIONEER PLASTIC INDUSTRIES LIMITED Vs. COMMISSIONER OF TRIBAL WELFARE	February 26, 2002
POCHIAH Vs. PADMAVATHY SUBRMANYAM	June 5, 2002
POCHINCHARLA RADHAKRISHNA Vs. RAM NAIK	September 3, 2002
PODUGU JAYALAKSHMI Vs. SHAHJEDI BEGUM	January 21, 2002
POLAVARAPU NAGENDRA BABU Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD	February 4, 2002
PONNAPALLI VENKATARAMA SASTRY Vs. STATE OF ANDHRA PRADESH	October 10, 2002
POOSAPATI APPALANARASAIAMMA ALIAS VARAHALAMMA Vs. VULLI SYAM SUNDAR RAO	July 5, 2002
POSANI SUBBAIAH Vs. DOPPALAPUDI CHILAKAMMA	December 10, 2002
POTLURI SARASWATHI Vs. VALLABHANENI VEERABHADRA RAO	March 11, 2002
PRABHAKAR JOSHI Vs. KENDRIYA VIDYALAYA SANGATHAN NEW DELHI	February 11, 2002
PRADEEP KUMAR Vs. MAHAVEER PERSHAD	August 26, 2002
PRADESHIYA INDUSTRIAL INVESTMENT CORPN OF U P LTD Vs. SUCHITRA ELECTRONICS PVT LTD	June 11, 2002
PRATHIMA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF INDIA	September 25, 2002
PRAVEENA T Vs. DISTRICT COLLECTOR HYDERABAD	October 9, 2002
PRE JOTHI EDUCATION SOCIETY Vs. SECRETARY MAJOR IRRIGATION GOVERNMENT OF ANDHRA PRADESH	June 7, 2002
PREETI PURANIK Vs. NTR UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA	February 14, 2002
PREMA RANJIT Vs. D A R SARMA	August 13, 2002
PRINCIPAL SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYD Vs. P SRINIVASA RAO	February 12, 2002
PRINCIPAL SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT A P HYDERABAD Vs. M ADINARAYANA	June 6, 2002
PRINCIPAL SECRETARY, R AND B DEPARTMENT, GOVERNMEN Vs. T RANGA RAO	February 26, 2002
PRIVATE MEDICAL PRACTITIONERS ASSOCIATION OF ANDHRA PRADESH Vs. GOVT OF ANDHRA PRADESH	April 8, 2002
PRIYADARSHINI JATTU KULI SAMKSHEMA SANGHAM DOWLESHWARAM Vs. SENIOR REGIONAL MANAGER F C I	April 26, 2002
PRIYATAM SEN Vs. KANCHANA SIVA PRASAD	October 8, 2002
PUBLIC PROSECUTOR Vs. APPIREDDY MADHAVA REDDY	August 16, 2002
PUBLIC PROSECUTOR Vs. KUMAR MURUKURTHY	August 29, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. TATIKAYALA VEERANNA	December 27, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GHATTAMANENI NARASIMHAM	October 11, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TATIKAYALA VEERANNA	December 7, 2002
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK KHADAR BASHA	February 1, 2002
PULAGAM DAYAKARA REDDY Vs. PULAGAM VENKATA SUBBAMMA	March 27, 2002
PULAGAM VENKATAREDDI Vs. STATE OF A P	February 27, 2002
PULLA PRAKASARAO Vs. NIMMANA NAGABHUSHANAM	June 4, 2002
PULLAREDDIGARI VENKATARAMANA REDDY Vs. STATE OF ANDHRA PRADESH	January 4, 2002
PULUKURI CHINNAIAH Vs. ELECTION TRIBUNAL PRAKASAM DISTRICT	February 26, 2002
PUNUKOLLU RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 3, 2002
PUPPALA SEETARAMAIAH Vs. SUPERINTENDENT SUB JAIL BAPATLA	December 24, 2002
PURUSHOTHAM REDDY T Vs. UNITED INDIA INSURANCE CO LTD	November 21, 2002
PUSALA VENKATESWARA RAO Vs. STATE OF A P	April 23, 2002
PUWADA VENKATA CHALAPATHI RAO DIED Vs. KATRAGADDA RAMADAS	January 31, 2002
R BENER RAJ Vs. GOVT. OF A P	July 11, 2002
R CHANDRAKANTH Vs. STATE OF ANDHRA PRADESH REP	January 31, 2002
R KAMALA Vs. SHAIK MOHD GHOUSE	October 11, 2002
R KOMARAIAH Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYDERABAD	June 19, 2002
R MALLA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 4, 2002
R MANJULA Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE SERVICES I DEPARTMENT SECRETARIAT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	January 28, 2002
R MOHAN REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING	June 20, 2002
R RAMACHANDRA NAIDU Vs. MUNIRATHNAM	November 8, 2002
R S PARODA Vs. A UMA	April 25, 2002
R SAMBA MURTHY Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA LHO HYD	June 26, 2002
R SESHAGIRI RAO Vs. UNIVERSITY OF HYDERABAD	November 11, 2002
R SRINIVAS RAO Vs. SUBHADRA DEVI	December 23, 2002
R SUBBULU NAIDU Vs. GOVT OF ANDHRA PRADESH	February 11, 2002
R SUNKI REDDY Vs. KHAJA JIYAVODDIN	April 25, 2002
R SURESH SINGH Vs. EXECUTIVE OFFICE CUM PERSON IN MANAGEMENT OF GRAIN BAZAR SECUNDERABAD	December 17, 2002
R TATA RAO Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED	February 11, 2002
R V K ENERGY PRIVATE LIMITED HYDERABAD Vs. A P S E B HYDERABAD	April 2, 2002
R YADAIAH Vs. PROHIBITION AND EXCISE SUPERINTENDENT RANGA REDDY DISTRICT HYDERABAD	February 15, 2002
R. LOVA RAJU Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM AND OTHERS	June 4, 2002
RABIA BEGUM Vs. PRESIDING OFFICER SPECIAL COURT UNDER LAND GRABBING PROHIBITION ACT	June 11, 2002
RACHAKONDA RAMAKOTESWARA RAO Vs. MANOHAR FUEL CENTRE NEREDUCHERLA KHAMMAM	August 28, 2002
RADHAKRISHNA RICE MILL COMPANY Vs. JUMMA MASEED	April 19, 2002
RADHAKRISHNA YADAV DIED PER LRS Vs. G KALAVATI BAI	February 21, 2002
RADIO CORNER BALLY Vs. ALLWYN A UNIT OF VOLTAS LTD	December 16, 2002
RAGIBOYINA BHULAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH	April 2, 2002
RAGIBOYINA BHULAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH	June 27, 2002
RAJAN V C Vs. PRESIDING OFFICER OF GENERAL COURT MARTIAL	October 24, 2002
RAJATH KANTHIDHARA Vs. ASSISTANT ENGINEER SETTLEMENT SOUTH EASTERN RLY	December 2, 2002
RAJEEV TRADERS SECUNDERABAD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	July 8, 2002
RAJENDRA PRATAP BHANJ DEO Vs. REGU MAHESH REGU MAHESWAR RAO	December 27, 2002
RAJULAPATI VENKATESWARA RAO Vs. DISTRICT COLLECTOR	January 31, 2002
RAMA KRISHNA COMMERCIAL CORPORATION Vs. K R JANARDHANA GUPTA	June 6, 2002
RAMA R RAO Vs. VEERABHADRA R BATHINA	June 7, 2002
RAMAGUNDAM AREA CASUAL AND CONTRACT WORKERS UNION Vs. FERTILISER CORPORATION OF INDIA FCI	July 15, 2002
RAMAKRISHNAN T N Vs. BANK OF INDIA LTD	March 28, 2002
RAMALINGAM Vs. STATE OF ANDHRA PRADESH	February 12, 2002
RAMANIVAS GUPTA Vs. MALIRAM	March 16, 2002
RAMASWAMY S Vs. SPECIAL COURT CONSTITUTED UNDER THE A P LAND GRABBING PROHIBITION ACT	June 20, 2002
RAMRATAN JHAWAR Vs. GOVERNMENT OF ANDHRA PRADESH	April 19, 2002
RAMU Vs. STATE	June 24, 2002
RANGA REDDY Vs. SADHU PADAMMA	October 24, 2002
RANGASWAMY S Vs. A P TRANSCO	March 22, 2002
RASOOL BEE Vs. GOUSIYA BEGUM	September 2, 2002
RATANSHI PATEL Vs. MOHAMMAD KAZIM ALI KHAN	June 6, 2002
RAVADA RAMA RAO Vs. STATE OF A P	December 3, 2002
RAVI RISHI EDUCATIONAL SOCIETY GANDHINAGAR Vs. OSMANIA UNIVERSITY HYD	April 16, 2002
RAVIKRINDI RAMASWAMY Vs. STATE OF A P	July 16, 2002
RAVU ELIZEBETH ROSE Vs. ANGULURI MUNEMMA	January 23, 2002
RAYALA SIMA AGRO ENTERPRISES Vs. GUJARAT AGRO INDUSTRIES CORPORATION LIMITED	February 19, 2002
RAYALASEEMA COLLEGE VYAYA HOSTEL ANANTAPUR Vs. COMMISSIONER ENDOWMENTS DEPARTMENT A P HYDERABAD	June 17, 2002
RAYALSEEMA FARMERS SERVICE CO-OPERATIVE SOCIETY LI Vs. G PAPI REDDY	January 21, 2002
RAYAPROLU NARAYANA MURTHY Vs. RAYAPROLU RAMAKRISHNA SARMA	February 15, 2002
RBF NIDHI LIMITED Vs. STATE OF A P	November 11, 2002
REDDY ANAND RAO Vs. THOTA VANI SUJATHA	December 13, 2002
REGINALD ABRAHAM Vs. STATE OF A P	April 5, 2002
REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD AND Vs. DEEPAK KULKARNI	January 4, 2002
REGISTRAR OSMANIA UNIVERSITY HYDERABAD Vs. B K RAMA DEVI	March 13, 2002
REGISTRAR SPECIAL COURT A P LAND GRABBING PROHIBITION ACT Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD	April 25, 2002
REKHA TIMBER DEPOT Vs. DEPUTY COMMERCIAL TAXES OFFICER	August 23, 2002
RELIABLE POWER SYSTEMS PRIVATE LIMITED Vs. SECRETARY TELECOMMUNICATIONS	February 13, 2002
RENIKINDI PRAKASH Vs. STATE OF ANDHRA PRADESH	October 30, 2002
RENIKINDI PRAKASH Vs. STATE OF A P	October 13, 2002
REPAKULA VIDYA SAGAR Vs. STATE BANK OF HYDERABAD	April 2, 2002
REV DR G J JOSEPH Vs. T S BABU RAO	November 8, 2002
REVENUE DIVISIONAL OFFICER Vs. KASULA SATHAIAH	February 25, 2002
ROCKWOOL INDIA LIMITED Vs. DEPUTY COMMISSIONER LEGAL CENTRAL EXCISE	February 21, 2002
RUPARAJU SUBBA RAO Vs. V V SUBRAMANYAM	November 14, 2002
S A QUADER Vs. SUPERINTENDING ENGINEER OPERATION CITY CIRCLE APSEB HYD	February 25, 2002
S CHALAPATHI Vs. VICE CHAIMAN CUM MANAGING DIRECTOR, A P STATE IRRIGATION DEVELOPMENT CORPORATION LTD	December 5, 2002
S ERAKKA Vs. K ABDUL RAHMAN	June 13, 2002
S G SIVA MURTHY Vs. STATE	February 28, 2002
S JANARDHANA RAO Vs. STATE OF A P	January 9, 2002
S JYOTHI Vs. PRESIDING OFFICER ELECTION OFFICER THOTTAMBEDI MANDAL CHITTOOR DISTRICT	July 10, 2002
S K AGARWAL Vs. M VENKATESWARLU	March 15, 2002
S KHAJA HUSSAIN Vs. GURRAPU JAYARAMUDU	December 31, 2002
S KRISHNA Vs. CHIEF GENERAL MANAGER SBI HYDERABAD	August 23, 2002
S KRISHNA MURTHY Vs. MANDAL REVENUE OFFICER	March 15, 2002
S MANGE NAIK Vs. STATE OF ANDHRA PRADESH	February 18, 2002
S MASTHAN SAHEB Vs. P S R ANJANEYULU	July 1, 2002
S NARAYANAMMA Vs. SECRETARY TO GOVERMENT OF INDIA MINISTRY OF TELECOMMUNICATIONS	March 16, 2002
S NARENDER REDDY Vs. AGRICULTURAL MARKET COMMITTEE JOGIPET MEDAK DISTRICT	March 22, 2002
S P S PUBLIC SCHOOL VISAKHAPATNAM Vs. WAKF BOARD	April 18, 2002
S P SAMPATHY Vs. MANJU GUPTA	February 18, 2002
S PREMNATH Vs. SUPERINTENDING ENGINEER (RANDB)	October 8, 2002
S RAJU Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION	June 13, 2002
S RAMABRAHMAM Vs. INDIAN BANK	July 30, 2002
S RAMESH BABU Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 2002
S RAMKUMAR NAIK Vs. PRINCIPAL SECRETARY TO GOVERNMENT ENVIRONMENT FORESTS SCIENCE AND TECHNOLOGY DEPARTMENT HYDERABAD	April 5, 2002
S REKHAPRASAD Vs. STATE OF ANDHRA PRADESH REP	April 15, 2002
S S NAIDU Vs. STATE OF ANDHRA PRADESH	February 27, 2002
S SHIVA RAJA REDDY Vs. S RAHGU RAJ REDDY	August 1, 2002
S SIDDA REDDY Vs. DISTRICT COLLECTOR SOCIAL WELFARE	April 16, 2002
S SRINIVASA CHARY Vs. STATE OF ANDHRA PRADESH	July 10, 2002
S SUBBA RAO AND ORS Vs. ABDUL GAFAR	October 22, 2002
S SWAMYNATHA REDDY Vs. HINDUSTAN SHIPYARD LIMITED	July 30, 2002
S SWATHI Vs. STATION HOUSE OFFICER	November 21, 2002
S SYAM PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 2002
S VENKATAREDDY Vs. JOINT COLLECTOR RANGAREDDY DIST	October 9, 2002
S VENKATESHAM Vs. GOVERNMENT OF ANDHRA PRADESH	July 29, 2002
S VIJAYALAKSHMI Vs. BOYAPALI SANTHAMMA	August 9, 2002
SADA LINGA REDDY Vs. MUSTABAD NARSAMMA	January 25, 2002
SADASIVAN JAI SHANKAR Vs. NIZAM S INSTITUTE OF MEDICAL SCIENCES	August 6, 2002
SADDALA NANDI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 20, 2002
SAGI BANGARRAJU Vs. STATE BANK OF INDIA VISAKHAPATNAM	February 26, 2002
SAI BABA Vs. MOHAMMAD KAREEM KHAN	September 27, 2002
SAI EDUCATIONAL SOCIETY Vs. STATE OF ANDHRA PRADESH	August 13, 2002
SAI PADMA TRADERS Vs. ANDHRA CEMENTS LIMITED	March 1, 2002
SAIFULLA BASHA Vs. SAKARAYS DRESSES, REP BY ITS PARTNER S SATYANARAYA	January 23, 2002
SAMA YADAIAH ALIAS YADI REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL	June 7, 2002
SAMANTH Vs. VIPANCHI CHIT FUND LIMITED HYDERABAD	December 10, 2002
SAMBHANA VARAHALU Vs. PUDI SARASWATHI	September 2, 2002
SAMMETA TULASI RAM Vs. STATE OF A P	June 7, 2002
SAMUDRALA VENKATESWAR RAO Vs. GOVERNMENT OF INDIA	October 3, 2002
SANGU LAKSHMINARAYANA Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS A P HYD	February 21, 2002
SANKARAVAMSAM SASIDEVI Vs. COMMISSIONER OF TRIBAL WELFARE TELUGU SANKSHEMA BHAVAN HYDERABAD	January 3, 2002
SANNEPALLI NAGESWAR RAO Vs. DISTRICT COLLECTOR KHAMMAM	June 17, 2002
SANTAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED	January 3, 2002
SARAGULA BAPIRAJU Vs. STATE OF A P	September 27, 2002
SARAPU CHINNA POTHARAJU DORA Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA	February 12, 2002
SARAT CHATTERJI AND CO VSP PRIVATE LIMITED VISAKHAPATNAM Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	March 7, 2002
SARITHA Vs. R RAMACHANDRA	July 9, 2002
SATYANARAYANA S MELKOTA Vs. STATE OF ANDHRA PRADESH	November 15, 2002
SATYANARAYANA S MELKOTA Vs. STATE OF ANDHRA PRADESH	September 15, 2002
SAYANNA Vs. THIMMANNA	August 12, 2002
SAYANNA DIED PER L R Vs. DISTRICT COLLECTOR MAHABUBNAGAR DISTRICT	April 4, 2002
SECRETARY TO GOVERNMENT Vs. K C VENKATESWARLU	February 5, 2002
SECRETARY TO GOVERNMENT OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL	December 27, 2002
SEKHARI ARUNA KUMARI Vs. DISTRICT COLLECTOR VISAKHAPATNAM	April 2, 2002
SENATE FASHIONS Vs. DEPUTY COMMISSIONER CT WARANGAL DIVISION	February 21, 2002
SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I HYDERABAD	March 11, 2002
SESHMAHAL THEATRE Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR	February 13, 2002
SEVEN STAR LIQUORS Vs. COMMISSIONER OF COMMERCIAL TAXES	January 24, 2002
SHAFIQ AHMED Vs. P D SUGUNA AND OTHERS	September 6, 2002
SHAHANAZ KHAN Vs. STATION HOUSE OFFICER ALWAL POLICE STATION RANGA REDDY DISTRICT	December 11, 2002
SHAIK DASTAGIRI Vs. EXECUTIVE OFFICER UDAYAGIRI GRAM PANCHAYAT UDAYAGIRI NELLORE DIST	February 20, 2002
SHAIK HANEEF Vs. SECRETARY EXCISE DEPT	January 22, 2002
SHAIK HUSSAIN SAHEB Vs. KOGANTI SAMBRAJYAM	January 4, 2002
SHAIK KHAZA MIA Vs. SYED RIYASATH ALI	July 30, 2002
SHAIK LAI MOHAMMED Vs. CORRESPONDENT ASAFIA HIGH SCHOOL MALAKPET HYDERABAD	October 23, 2002
SHAIK MAHABOOB VALI Vs. REGIONAL MANAGER STATE BANK OF INDIA TIRUPATHI	March 19, 2002
SHAIK MASTANVALI Vs. CORRESPONDENT	October 31, 2002
SHAIK MASTANVALI Vs. CORRESPONDENT	November 21, 2002
SHAIK MOHIUDDIN SOHAIL Vs. GOVERNMENT OF ANDHRA PRADESH	June 13, 2002
SHAIK MUNNI Vs. JAGAN MOHAN SALT INDUSTRIES	September 21, 2002
SHAIK SAMIUDDIN Vs. DISTRICT AND SESSIONS JUDGE MEDAK	October 1, 2002
SHAIK SIDDIQ HUSSAIN ALIAS SIDDIQ Vs. STATE OF A P	November 19, 2002
SHAIKH ABDUL HAQ Vs. DURDANA QAISER	December 26, 2002
SHAKTHI LPC LIMITED Vs. KERALA STATE CO OPERATIVE CONSUMER FEDERATION	July 18, 2002
SHAKTI LPG LTD Vs. KERALA STATE CONSUMER FEDERATION	October 4, 2002
SHAM KUMAR Vs. AYYAGARI KRISHNA MURTHY AND ORS	April 9, 2002
SHAM SUNDER RAO Vs. SARASWATHI VIDYA PEETHAM HYDERABAD	March 16, 2002
SHAMLAL Vs. MANDAL REVENUE OFFICER	February 11, 2002
SHANTHILAL PROPRIETOR VISAKHA JEWELLERY VISAKHAPATNAM Vs. STATE OF A P	March 21, 2002
SHEELA SRINIVAS Vs. DISTRICT COLLECTOR KARIMNAGARDIST	October 31, 2002
SHEELAM RAJI REDDY Vs. SAMUDRALA BIXMAIAH	October 31, 2002
SHIVA SAGAR PAPER AND CHEMICALS LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED	June 27, 2002
SHIVSHAKTI AGENCIES Vs. STATE OF ANDHRA PRADESH	August 16, 2002
SHRIDI SAI STEEL BALU COMPLEX Vs. STATE OF ANDHRA PRADESH	March 19, 2002
SHYAMALA Vs. RAMBILAS TAPADIA	November 8, 2002
SIEMENS LIMITED SECUNDERABAD Vs. P O ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD	September 16, 2002
SINGANA SUBBARAYUDU Vs. K RAJA	July 5, 2002
SINGARENI COLLIERIES COMPANY LTD Vs. NOOKALA LINGAIAH	November 19, 2002
SIRI ENGINEERING CONTRACTORS VIJAYAWADA Vs. UNION OF INDIA UOI	April 9, 2002
SIRPUR PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	June 20, 2002
SIVA SAMUDRUDU Vs. STATE OF ANDHRA PRADESH	July 9, 2002
SMITHKLINE BEECHAM CONSUMER HEALTH CARE LIMITED RAJAHMUNDRY EAST Vs. S B C B LIMITED OPERATORS AND WORKERS UNION	March 13, 2002
SOCIETY FOR CANCER IN ORAL CAVITY PREVENTION Vs. UNION OF INDIA UOI	April 23, 2002
SOCIETY LTD Vs. SOCIETY LTD	September 24, 2002
SOHANI GRANITES PRIVATE LIMITED REP Vs. BINNY LTD	April 4, 2002
SOHANLAL JAIN Vs. DISTRICT COLLECTOR NAMPALLY HYDERABAD	June 28, 2002
SOL PHARMACEUTICALS LIMITED REP Vs. REGISTRAR OF COMPANIES	April 8, 2002
SOMARAJU Vs. UNION OF INDIA	September 22, 2002
SONGU MANEIAH Vs. PRINCIPAL SECRETARY HOME DEPT	December 23, 2002
SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY EMPLOYEES UNION Vs. B YASHODABAI	August 14, 2002
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION M C H HYDERABAD Vs. K BALA BAI	January 4, 2002
SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE Vs. DATLA VENKAPATHI RAJU	June 13, 2002
SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE PALWANCHA Vs. GUMMADAPU MOHAN RAO	June 7, 2002
SRI LAKSHMI NARASIMHA EXPORT INDUSTRIES Vs. M/S. ZAKARIA TRADING COMPANY	September 30, 2002
SRI VENKATA SAASTA JEWELLERS Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIZIANAGARAM	April 25, 2002
SRICHAND ROHRA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	January 31, 2002
SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH	March 13, 2002
SRINIVASA BOOK DEPOT BOOK SELLERS NIZAMABAD Vs. BANK OF INDIA KUMARGALLY BRANCH NIZAMABAD	September 24, 2002
SRINIVASA HATCHERIES Vs. AGRICULTURAL MARKET COMMITTEE POOSAPATIREGA	October 8, 2002
SRINIVASA RAJAKAMAL Vs. NEELAMSETTI KATAJI RAO	June 20, 2002
SRUTHI AGENCIES Vs. STATE OF ANDHRA PRADESH	January 24, 2002
ST MARYS EDUCATIONAL SOCIETY Vs. QUTUBUDDIN AHMED	March 7, 2002
ST THERESA S TENDER LOVING CARE HOME HYD Vs. ALL CONCERNED	February 4, 2002
STATE Vs. D V SUBBARAO SUPERINTENDENT CENTRAL EXCISE	December 4, 2002
STATE BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL HYD	April 5, 2002
STATE OF A P Vs. VASAVI TRADERS	August 9, 2002
STATE OF A P Vs. A MADHAV REDDY	August 23, 2002
STATE OF A.P. REP. BY THE ADVOCATE GENERAL, HIGH COURT OF A.P. Vs. S. TULASIDAS	February 19, 2002
STATE OF ANDHRA PPADESH Vs. GANDHAM JAYA	February 11, 2002
STATE OF ANDHRA PRADESH Vs. J DILIP REDDY	February 12, 2002
STATE OF ANDHRA PRADESH Vs. K SAMBASIVA RAJU	January 4, 2002
STATE OF ANDHRA PRADESH Vs. B KOMARAIAH	January 4, 2002
STATE OF ANDHRA PRADESH Vs. SINGAM SETTY YELLANANDA	September 2, 2002
STATE OF ANDHRA PRADESH Vs. GUNTUR DIGNUMATE NETI KOTALA DHARAM CHALIVENDRA SANGAM	June 19, 2002
STATE OF ANDHRA PRADESH Vs. SIDDARDHA CONSTRUCTIONS PRIVATE LIMITED VISAKHAPATNAM	July 8, 2002
STATE OF ANDHRA PRADESH Vs. CHENCHARAPU MADHUSUDHAN REDDY	April 26, 2002
STATE OF ANDHRA PRADESH Vs. SAGAR CEMENTS LIMITED MATTAMPALLI NALGONDA DIST	June 4, 2002
STATE OF ANDHRA PRADESH Vs. DESODHARAKA KASINADHUNI NAGESWAR RAO THOTA	November 18, 2002
STATE OF ANDHRA PRADESH Vs. PAPA RAO	August 27, 2002
STATE OF ANDHRA PRADESH LAND ACQUISITION OFFICER R Vs. CH MADHUSUDHAN REDDY	April 26, 2002
STATE OF ANDHRA PRADESH REP Vs. A BHARATHI	February 18, 2002
SUBBAIAH S Vs. NARASIAH HEAD CONSTABLE	November 5, 2002
SULTAN LATIFF SHAMSHUDDIN AHMED DIED PER LRS Vs. SHAIK ALLA BAKSH JANI	April 22, 2002
SUMITRA PRIYA DARSINI Vs. HYDERABAD TELEPHONES HYDERABAD	February 6, 2002
SUNITA INDUSTRIES Vs. STATE OF ANDHRA PRADESH	February 4, 2002
SUNKARA SRILAKSHMI Vs. SUDIREDDY SAROJINI DEVI	December 20, 2002
SUNRISE INDUSTRIES Vs. SUBHADRA ENGINEERING WORKS MECHNICAL ENGINEERS IRON and BRASS FOUNDRIES HOWRAH	March 27, 2002
SUNRISE INDUSTRIES Vs. SUBHADRA ENGINEERING WORKS MECHANICAL ENGINEERS IRON AND BRASS FOUNDRIES HOWRAH	March 2, 2002
SUPER HIGH TECH Vs. COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD	July 18, 2002
SURAJMAL Vs. MOTIRAM	April 26, 2002
SURAM KIRAN KUMAR REDDY Vs. STATE OF A P	August 25, 2002
SURAM KIRAN KUMAR REDDY Vs. STATE OF ANDHRA PRADESH	October 25, 2002
SURENDER SINGH BAJAJ Vs. KITTY STEELS LIMITED	April 22, 2002
SURESH KUMAR BHANDARI Vs. RAMESH KUMAR BHANDARI	August 9, 2002
SURYADEVARA SATYANARAYANA Vs. HIRACHAND	December 10, 2002
SUVARNA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	February 25, 2002
SUVEERA TRADERS RICE MILL Vs. DISTRICT COLLECTOR	January 19, 2002
SUVEERA TRADERS RICE MILL Vs. DISTRICT COLLECTOR	September 19, 2002
SWATANTRA PRIVATE SECURITY SIBBANDI SANGHAM Vs. REGIONAL MANAGER GLOBE DETECTIVE AGENCY	November 13, 2002
SYED AFZAL Vs. SYED HAMZA	June 7, 2002
SYED ALE MOSSA RASSA Vs. RAZIA BEGUM	April 3, 2002
SYED ALLABAKSH Vs. ZAINAB BI	July 23, 2002
SYED FAZAL Vs. SAJEEDA PARVEEN	June 28, 2002
SYED HUSSAIN KHALEELULLA Vs. STATE OF A P	June 7, 2002
SYED HYDER HUSSAIN Vs. STATE OF ANDHRA PRADESH	February 22, 2002
SYED JAMIL AHMED DIED PER L RS Vs. MEER AHMED AH KHAN DIED PER L RS HC	July 2, 2002
SYED KAZIM BAHADUR Vs. DISTRICT COLLECTOR HYDERABAD	April 24, 2002
SYED LIAQUAT HUSSAIN Vs. SUPERINTENDENT OF POLICE KURNOOL	August 20, 2002
SYED MAQSOOD Vs. STATE OF ANDHRA PRADESH	June 18, 2002
SYED MOHAMMAD RAZA ABBASS Vs. STATE	June 6, 2002
SYED MOHAMMAD RAZA ABBASS Vs. STATE	June 20, 2002
SYED SHAMSUDDIN BABAR Vs. IKRAM ALI KALEEM	December 23, 2002
SYED ZAMEER Vs. STATE OF A P	March 5, 2002
SYNDICATE BANK ANANTHAPUR DIST Vs. M VENKATESU	August 16, 2002
SYNDICATE BANK BRANCH AT HANAMKONDA Vs. EXCISE SUPERINTENDENT EXCISE DEPARTMENT WARANGAL WARANGAL DISTRICT	February 28, 2002
SYNDICATE BANK HYDERABAD Vs. ANDHRA PRADESH STEELS LIMITED HYDERABAD	October 8, 2002
T APARNA Vs. RUKMINI LEASING LTD	February 13, 2002
T C I SEAWAYS LTD Vs. FOOD CORPORATION OF INDIA	November 7, 2002
T JAGADEESWAR Vs. STATE OF ANDHRA PRADESH	January 4, 2002
T JAGADEESWARI Vs. MANNEM SINGAIAH	February 14, 2002
T K SRINIVASULU Vs. UNION OF INDIA UOI	January 30, 2002
T M MANIKUMAR Vs. SECOND ADDITIONAL JUNIOR CIVIL JUDGE GUNTUR	February 11, 2002
T MADHAVA RAO Vs. M GUMAN REDDY	September 25, 2002
T NAGAMMA Vs. S SUBBARATHNAMMA	June 11, 2002
T P M CHOWDESWARA RAO Vs. MANDAL REVENUE OFFICER ORVAKAL MANDAL KURNOOL DIST	March 5, 2002
T PADMA Vs. MUNIRATNAM	November 8, 2002
T RAYAPPA Vs. T SUSHEELA	April 26, 2002
T SAMBA MOORTHY Vs. ACCOUNTANT GENERAL A AND E HYDERABAD	February 25, 2002
T SARASWATHI PRASAD SINGH Vs. G V KALAVATHY	August 6, 2002
T SOMESWARA RAO Vs. VISAKHAPATNAM PORT TRUST	June 28, 2002
T SREE RAMA MURTHY Vs. SPECIAL OFFICER DISTRICT COLLECTOR NELLORE OF THE MUNICIPALITY NELLORE	January 23, 2002
T SREERAMA MURTHY Vs. PRINCIPAL SECRETARY FOR EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD	July 15, 2002
T SRINIVASULU Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE HYDERABAD	December 20, 2002
T T DEVASTHANAMS TIRUPATHI Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL LABOUR COURT ANANTHAPUR	March 14, 2002
T V KAMESWARI Vs. V R SUDHAKARA RAO	July 19, 2002
T V NAGENDRAM Vs. GOVERNMENT OF ANDHRA PRADESH	February 4, 2002
T VENKATASUBBAMMA Vs. A P CO OPERATIVE CENTRAL AGRICULTURE DEVELOPMENT BANK LIMITED HYD	April 23, 2002
TADIBOYINA VENKATESWARA RAO Vs. COMMISSIONER OF MUNICIPAL CORPORATION VIJAYAWADA	August 9, 2002
TAKKALI APPALANAIDU DIED Vs. ADARI SATYANARAYANA	March 13, 2002
TALLA Vs. STATE OF A P	February 8, 2002
TAMALAMPUDI SATYANARAYANA REDDY Vs. STATE OF A P	December 24, 2002
TAMIL NADU CARD BOARDS AND PAPER MILL LTD Vs. SIRPUR PAPER MILLS LTD	June 13, 2002
TANGELLA SESHAM RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 6, 2002
TASLEEM MURAD Vs. GOVERNMENT OF ANDHRA PRADESH	August 13, 2002
TATA CELLULAR LTD Vs. KARUNAKARAN SHIVA KUMAR	February 18, 2002
TEJA EDUCATIONAL SOCIETY Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION HYDERABAD	February 4, 2002
TELUGU ACADEMY Vs. TELUGU ACADEMY ACADEMIC STAFF UNION	June 13, 2002
TERA SOFTWARE LIMITED Vs. DIRECTOR OF SCHOOL EDUCATION HYDERABAD A P	February 19, 2002
THANHERI MUNI SANKARAIAH Vs. BOJJALA RAJA REDDY	November 18, 2002
THATRAJU APPALASWAMY Vs. SANGAMREDDY APPALASWAMY	November 22, 2002
THIRUPATHI VENKATA RANGADASU Vs. STATE OF A P	February 11, 2002
THIRUVALKANI K NAGARAJ Vs. THIRUVALKANI SAROJAMMA	June 10, 2002
THIRUVEEDHI SUBBULU Vs. POKURI RADHA KRISHNAIAH DIED PER LRS	March 22, 2002
THOTA KISTAIAH Vs. NIKODE BHEEMERA	June 14, 2002
THOTAKURA RAVINDRA BABU Vs. THOTAKURA SESHAGIRI RAO	January 25, 2002
THURUPU VASANTHA Vs. RUDRABOINA BALAMANI	November 19, 2002
TIRUMALA TIRUPATHI DEVASTHANAM Vs. BALAJI BARBERS ASSOCIATION	March 22, 2002
TIRUMALASETTI TULASI BAI Vs. STATE	August 23, 2002
TIRUMALASETTI TULASI BAI Vs. STATE	September 23, 2002
TIRUPATI CO OPERATIVE TOWN BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	December 10, 2002
TIRUVAIPATI ANANDA BABU Vs. KANAMARLAPUDI MANIKYAMMA	September 27, 2002
TODDAY TAPPERS CO Vs. GOVERNMENT OF A.P.	January 25, 2002
TODDY CO OPERATIVE SOCIETY Vs. DY COMMISSIONER OF PROH and EXCISE	August 1, 2002
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. DEPUTY COMMR OF PROHIBITION	November 5, 2002
TODDY TAPPERS COOP SOCIETY SADASIVAPET SADASIVAPET VILLAGE AND Vs. PROHIBITION AND EXCISE SUPERINTENDENT MEDAK DISTRICT AT SANGAREDDY	July 1, 2002
TOUFIQ ALI MIRZA Vs. BADERUNNISA	July 31, 2002
TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED Vs. KANAMATA REDDY KOTI REDDY	January 3, 2002
TRANSPORT CORPORATION OF INDIA Vs. TRANSPORT COMMISSIONER	August 21, 2002
TRIPURAMALLU VENKATESWARLU Vs. IDDEM PERAIAH	August 2, 2002
TURCON INDIA PRIVATE LIMITED REP Vs. ARTOS BREWERIES REP	April 9, 2002
TWIN CITIES CINEMA CULTURAL CENTRE FORMERLY TWIN CITIES CLUB Vs. COMMISSIONER OF POLICE	July 29, 2002
TWIN CITIES CINEMA CULTURAL CENTRE JUBILEE HILLS HYDERABAD Vs. COMMISSIONER OF POLICE A P HYDERABAD	June 11, 2002
U N SATYANARAYANA Vs. U SHARADA	December 27, 2002
U SANTOSH KUMAR Vs. STATE OF A P	October 16, 2002
UCO BANK Vs. M VENURANGANATH	July 22, 2002
UDARAPU CHANDRASEKHAR Vs. STATE OF A P	December 19, 2002
UDATHA ADILAKSHMAMMA Vs. MANDAL REVENUE OFFICER	August 6, 2002
UDAYA BHANU LIME VILLAGE INDUSTRIES Vs. DIRECTOR MINES AND GEOLOGY HYDERABAD	January 24, 2002
UDAYANAGAR COLONY RESIDENTS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR HYDERABAD	March 26, 2002
UNION BANK OF INDIA Vs. POTHINENI NARAIAH	June 7, 2002
UNION BANK OF INDIA CHITTOR BRANCH Vs. A NATESAM CHETTY	November 8, 2002
UNION OF INDIA Vs. SHANKER GANDAIAH	September 24, 2002
UNION OF INDIA Vs. B KODDEKAR	June 7, 2002
UNION OF INDIA Vs. S DURGA KUMARI	April 26, 2002
UNION OF INDIA Vs. CH GOPALAKRISHNAMURTHY	June 24, 2002
UNION OF INDIA Vs. P MAHIPAL REDDY	August 7, 2002
UNION OF INDIA Vs. G G SATYANARAYANA	August 23, 2002
UNION OF INDIA Vs. HINDUSTAN SANITARYWARE AND INDUSTRIES LTD	April 10, 2002
UNION OF INDIA Vs. V V RAMA RAO	March 1, 2002
UNION OF INDIA UOI Vs. VASAVI COOPERATIVE HOUSING SOCIETY LIMITED	September 6, 2002
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. THOTA SREEDHAR	February 6, 2002
UNITED INDIA INSURANCE CO LTD Vs. KHAJA BEE	August 21, 2002
UNITED INDIA INSURANCE CO LTD Vs. MANDAPALLI GANGARATNAM ALIAS RATNAMMA	October 3, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PARPUDI KRISHNA KUMARI	September 13, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK DILSHAD	September 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK DILSHAD	January 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LINGAMPALLY MONDI	April 19, 2002
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK HUSAIN	August 16, 2002
UNITED INDIA INSURANCE COMPANY LIMITED NIZAMABAD Vs. TOORUPU VIJAYA	October 30, 2002
UNITED INDIA INSURANCE COMPANY LIMITED RAJAMPET CUDDAPAH DIST Vs. Y CHANDRA RAO	October 31, 2002
UNITED INDIA INSURANCE COMPANY LIMITED TIRUPATI BRANCH TIRUPATI Vs. MOKKALA CHANDRAMMA	April 16, 2002
UNITED PHOSPHERUE LIMITED GUNTUR Vs. SAITEJA FERTILIZERS AND PESTICIDES PRAKASAM DISTRICT	December 17, 2002
UPPALAPATI VENKATA GOPALAKRISHNA RAO Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD A P	February 8, 2002
URIMI KAMAKSHAMMA DIED Vs. BOLEM SEETHAMMA	January 23, 2002
USHA ENTERPRISES Vs. KHADI AND VILLAGE INDUSTRIES	April 23, 2002
USHAAGRO AGENCIES CHIT FUNDS KHAMMAM Vs. GIRIDHAR AUTO FINANCE P LIMITED KHAMMAM	December 21, 2002
V CHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 13, 2002
V CHANKERAIAH Vs. DIRECTOR GENERAL RAILWAY PROTECTION FORCE	July 29, 2002
V K FERRO ALLOYS PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	October 9, 2002
V K ROY Vs. COMMISSIONER OF M C H HYDERABAD	June 7, 2002
V KRISHNA RAO Vs. VYSYA BANK LTD	August 8, 2002
V L NARASIMHA RAO Vs. K T PENTAIAH	February 14, 2002
V LAXMANA RAO Vs. V V RAMANA RAO	January 4, 2002
V MUTHUKAMARA RAMALINGAM Vs. STATE OF A P	March 22, 2002
V NAGENDERLAL Vs. MEMBER SECRETARY A P STATE ELECTRICITY BOARD VIDYUTSOUDHA HYDERABAD	July 18, 2002
V NARAYANA RAO Vs. STATE OF ANDHRA PRADESH	July 11, 2002
V NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	June 5, 2002
V R GOPALA RAO Vs. SINGARENI COLLERIES CO LTD	February 18, 2002
V R GOUD Vs. CONTROLLER OF EXAMS OSMANIA UNIVERSITY	March 5, 2002
V RAJAMOULI Vs. STATE OF ANDHRA PRADESH SECRETARY LAW DEPARTMENT HYDERABAD	February 1, 2002
V RAJENDRA REDDY Vs. STATE OF A P	April 15, 2002
V RAJENDRA REDDY Vs. STATE OF A P	April 14, 2002
V RAMA KRISHNA REDDY Vs. COMMISSIONER NARASARAOPET MUNICIPALITY ARASARAOPET GUNTUR DISTRICT	July 2, 2002
V RAMACHANDER GOUD Vs. CONTROLLER OF EXAMINATIONS OSMANIA UNIVERSITY HYDERABAD	March 5, 2002
V RAMAJOGESWARA RAO Vs. SOMESWARA SWAMY TEMPLE	December 26, 2002
V RAVINDER Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 8, 2002
V SARMA RAO Vs. DISTRICT AND SESSIONS JUDGE VISAKHAPATNAM	September 27, 2002
V SHANKARAIAH Vs. STATE OF ANDHRA PRADESH	February 11, 2002
V SOMA CHANDRA SEKHAR Vs. INDIAN OIL CORPORATION LIMITED VIJAYAWADA	February 20, 2002
V SRIDHAR Vs. MATHRI VENKATA SUBBARAO	June 18, 2002
V SRIDHAR Vs. SECRETARY ENGINEERING COLLEGE SAIFABAD HYDERABAD	June 18, 2002
V SRISAILAM Vs. V KRISHNA MURTHY	November 20, 2002
V THUKARAM GOUD Vs. STATE OF A P	December 5, 2002
V V SITARAM CHARYULU Vs. VIYAJASARATHI	February 11, 2002
V V SOMANI Vs. I ANNAPURNA	November 21, 2002
V VEERAIAH Vs. SECRETARY TO GOVERNMENT	April 24, 2002
V.V. SOMANI Vs. I. ANNAPURNA AND ORS.	November 29, 2002
VADIGARRAAJJI DODDAIAH Vs. DISTRICT AND SESSIONS JUDGE WEST GODAVARI DISTRICT ELURU	April 18, 2002
VADREVU LAKSHMANA RAO Vs. VADREVU VENKATA RAMANA RAO	January 4, 2002
VAKATI PRABHAKAR REDDY Vs. TENALI MOHAN RAO	June 14, 2002
VAKATI PRABHAKAR REDDY Vs. TENALI MOHAN RAO	January 24, 2002
VAKICHERLA SANTHA RAO Vs. UNION OF INDIA	July 1, 2002
Vallam Kondu Sithamma Vs. President the Producer Co Op House Buildings Society Ltd	September 17, 2002
VALLAPAREDDY SUMITRA REDDY Vs. KASIREDDY LAXMINARAYANA REDDY	November 22, 2002
VALLURI SIVA KUMAR RAJAH Vs. KOPPURAVURI BHAGAVATHI DEVI	November 28, 2002
VANTIPALLI NAGABUSHANAM Vs. VANTIPALLI NARENDRA	July 22, 2002
VASAM KOTAYYA Vs. S RAYAVARAM GRAM PANCHAYAT S RAYAVARAM MANDAL VISAKHAPATNAM DISTRICT	July 15, 2002
VASANT RAO Vs. E RAJ REDDY	December 2, 2002
VATTUMALLI NARAYANA RAO Vs. MEDRARAPU KRISHNA RAO	June 18, 2002
VED ELECTRICAL STORES Vs. ADDITIONAL COMMISSIONER MCH	December 11, 2002
VEERAMMA Vs. A P POLLUTION CONTROL BOARD	July 25, 2002
VEJENDLA SRINIVASAPRASAD Vs. STATE OF ANDHRA PRADESH	February 22, 2002
VEJJU RAMA MOHAN RAO Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETIES A P HYDERABAD	February 25, 2002
VEMULA RAJAMOULI Vs. STATE OF ANDHRA PRADESH	February 1, 2002
VEMURI SIVA VENKATA KOTESWARA RAO Vs. JASTI BALA RAMA KRISHNA	February 8, 2002
VENKATA RAMANA AGENCIES Vs. KOPPU GURANNA	August 7, 2002
VENKATARAMA OIL INDUSTRIES LTD Vs. UNION OF INDIA	August 9, 2002
VENU REDDY CHANDRASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH	January 23, 2002
VICE CHAIRMAN HUDA Vs. DIAMOND HILLS WELFARE ASSOCIATION	November 1, 2002
VICE CHANCELLOR CUM CHAIRMAN SRI VENKATESWARA UNIVERSITY TIRUPATHI Vs. T RAJESWARI	March 11, 2002
VII METROPOLITAN MAGISTRATE VISAKHAPATNAM Vs. STATE OF A P	September 12, 2002
VIJAYA DURGA ENTERPRISES VIJAYAWADA Vs. MUNICIPAL CORPORATION OF VIJAYAWADA	February 18, 2002
VIJAYALAKSHMI DEPARTMENTAL STORES Vs. STATE BANK OF MYSORE	August 12, 2002
VINAYKANTH NARENDER JOSHI Vs. STATE OF A P	September 13, 2002
VINOD BAID Vs. S G K ORIENTAL DEGREE COLLEGE	July 9, 2002
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH	February 26, 2002
VISAKHA DISTRICT RURAL PASSENGERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	June 25, 2002
VISAKHA GRAMEENA BANK SRIKAKULAM Vs. D JOGA RAO	March 8, 2002
VISAKHAPATNAM PORT TRUST Vs. COMMERCIAL TAX OFFICER KRUPAM MARKET VISAKHAPATNAM	June 7, 2002
VISAKHAPATNAM PORT TRUST REP Vs. S K VISWANADHAM CONTRACTOR POLAVARAM W G DISTRICT	March 20, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S S NAIDU	February 27, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. KEMBURI GOWRI NAIDU	July 31, 2002
VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPATNAM Vs. BHARATHI R DARAYANI	February 21, 2002
VISHNU CEMENT LTD Vs. S R K TRANSPORT SERVICE	April 18, 2002
VISHNU MOR Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY	March 28, 2002
VISHWANADHULU LINGAIAH Vs. VISHWANADHULU KAVITHA	October 3, 2002
VISWANADHULA CHITTIBABU Vs. STATE OF ANDHRA PRADESH	July 24, 2002
VIVEKANANDA PUBLIC SCHOOL MEDAK Vs. P HYMAVATHI	March 8, 2002
VUMMETHALA SOMAMMA Vs. THAMEERU BALANAGAMMA	August 21, 2002
WARANGAL DISTRICT CO OPERATIVE SOC LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	March 22, 2002
WATER USERS ASSOCIATION CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH REP	February 6, 2002
WATERBASE LIMITED Vs. KARUTURU RAVENDRA PROPRIETOR BUTTERFLY AQUATECH	February 27, 2002
WILD LIFE PROTECTION SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH	January 31, 2002
WORKS MANAGER, ZONAL WORKSHOP,APSRTC, VIJAYAWADA Vs. M BRAHMANANDAM	November 28, 2002
Y JAYA VENKATA RAO Vs. UNION OF INDIA UOI	April 23, 2002
Y KOTESWARA RAO Vs. STATE ELECTION COMMISSIONER GOVT OF A P HYD	September 25, 2002
Y MARKANDEYUDU Vs. GOVERNMENT OF ANDHRA PRADESH	February 21, 2002
Y NAGESH Vs. DRUGS INSPECTOR NIZAMABAB	October 29, 2002
Y RAZIA BEE Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH	September 18, 2002
Y SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 2002
Y SURYAKANTHAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 6, 2002
Y V V JAGANADHA GUPTA Vs. VEJJU VENKATESWARA RAO	February 20, 2002
Y VENKAT REDDY Vs. JAGADAMBA ENTERPRISES HYDERABAD	November 12, 2002
Y VENKATA REDDY Vs. JAGADAMBA ENTERPRISES HYD	January 3, 2002
Y VENKATACHALAPATHI REDDY Vs. BANK OF INDIA	April 2, 2002
Y.S. PRAKASA RAO AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES, A.P.	April 18, 2002
YA FATIMA EDUCATIONAL SOCIETY Vs. OSMANIA UNIVERSITY	July 4, 2002
YADIKI VENKATALAKSHAMMA Vs. CHINDANUR INDIRAMMA	October 1, 2002
YAKARI POCHAIAH DEAD YAKARI SATYANARAYANA Vs. STATE OF A P	October 25, 2002
YALAMANCHILI NAGARAJA RAO Vs. NALGONDA DISTRICT CO OPERATIVE CENTRAL BANK MIRYALGUDA BRANCH	February 11, 2002
YEGITILA PANDU Vs. STATE OF A P	December 19, 2002
YELAMATI VEERA VENKATA JAGANADHA GUPTA Vs. VEJJU VENKATESWARA RAO	April 24, 2002
YENKEY DRUGS AND PHARMACEUTICALS LTD Vs. BHAGYANAGAR CHLORIDES P LTD	December 9, 2002
YERASI ANKAMMA Vs. K L SYAMA SUNDER REDDY	March 1, 2002
YERRAMSETTI SUBBALAKSHMI Vs. STATE OF A P	February 20, 2002
YOUSUF Vs. SHAIK MADHAR SAHEB	August 5, 2002
ZAHEER AHMED KHAN Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD	July 18, 2002
ZAMRUD BEGUM Vs. K MD HANEEF	December 5, 2002
ZARINA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING VIJAYAWADA KRISHNA DIST	August 28, 2002
ZIAUDDIN AHMED Vs. M A RAOOF	August 29, 2002
ZINDAL STRIPS SECURITY CONTRACT EMPLOYEES UNION Vs. DEPUTY COMMISSIONER OF LABOUR	August 29, 2002

Year 2002 of HIGH COURT OF ANDHRA PRADESH

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