REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ANASURYA Vs. STATION HOUSE OFFICER	January 18, 2001
A BALA KAMESWARA RAO Vs. GOVT OF A P LEGISLATIVE AFFAIRS AND JUSTICE	September 12, 2001
A BALA KAMESWARA RAO Vs. BAR COUNCIL OF THE STATE OF A P HYD	September 21, 2001
A CHANDRA SEKHAR REDDY Vs. UNION OF INDIA	October 12, 2001
A DEVENDRA REDDY Vs. CHITTOOR CO OPERATIVE TOWN BANK LTD	January 25, 2001
A J M PRASADA RAO Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST	April 27, 2001
A JANARDHANA REDDY Vs. GOVERNMENT OF A P	July 4, 2001
A K CHAKRABORTY Vs. COMMANDING OFFICER	June 21, 2001
A M KRISHNA Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD	January 23, 2001
A P GAS POWER CORPORATION LIMITED Vs. APPELLATE COMMITTEE WATER PREVENTION AND CONTROL OF POLLUTION CESS ACT	June 27, 2001
A P GAS POWER CORPORATION LTD Vs. ANDHRA PRADESH STATE ELECTRICITY REGULATORY COMMISSION	June 8, 2001
A P GUNNIES MERCHANTS ASSOCIATION HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	June 21, 2001
A P HOTELS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	June 12, 2001
A P HOUSING BOARD Vs. YEDLA RAMULU	September 19, 2001
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYDERABAD Vs. B V RAMANA	April 28, 2001
A P POLICE OFFICERS ASSOCIATION Vs. SECRETARY, HOME	February 27, 2001
A P POLLUTION CONTROL BOARD, HUDA COMPLEX, REP BY Vs. APPELLATE AUTHORITY UNDER WATER (PANDCP), ACT AND	June 28, 2001
A P POWER TRANS CORPN Vs. MOHD KHALEEL PASHA	November 2, 2001
A P PRODUCTS Vs. STATE OF ANDHRA PRADESH	May 8, 2001
A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY HYD Vs. J LUCI	October 29, 2001
A P SARPANCHS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	June 27, 2001
A P SOUTHERN POWER DISTRIBUTION COMPANY LIMITED TIRUPATHI CHITTOOR DISTRICT Vs. P SAMBASIVA RAO	April 6, 2001
A P STATE ELECTRICITY BOARD HYDERABAD Vs. P SARVESWARA RAO	October 8, 2001
A P STATE HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. M BUCHAIAH	December 7, 2001
A P STATE WAKF BOARD Vs. SYED SHAH RAHAMATHULLA KHADRI	November 21, 2001
A P TRANSCO Vs. GOWRI SANKAR CABLE INDUSTRIES	November 22, 2001
A P TRANSCO Vs. P VIJAYA KUMAR	March 28, 2001
A R CHANDRIKA Vs. STATE OF ANDHRA PRADESH	October 8, 2001
A RAJI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	July 9, 2001
A RAMESH Vs. CHINTALA PRABHA	August 14, 2001
A RANGA RAO DIED Vs. ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT PRAKASH NAGAR RAJAHMUNDRY E G DISTRICT	October 10, 2001
A RATNAM Vs. GOVERNMENT OF ANDHRA PRADESH	September 7, 2001
A S KANNAIYAN Vs. B MUNEMMA	December 24, 2001
A S MEHTA AND CO Vs. YOGENDRANATH SACHDEV	November 17, 2001
A S REDDY Vs. RAM NARSIMHA RAO	October 5, 2001
A S V S N MURTHY Vs. K RAVINDARREDDY	July 2, 2001
A SATYA PHANEENDRA Vs. S H O KODAD	February 12, 2001
A SATYANARAYANA REDDY Vs. GOVERNMENT OF A P	March 20, 2001
A SUDHAKAR Vs. A SARVESWAR RAO	October 13, 2001
A SUDHAKAR Vs. A SARVESWAR RAO	October 30, 2001
A SUSEELA Vs. UNION OF INDIA	November 20, 2001
A SWARAJYALAKSHML Vs. REGISTRAR GENERAL OF INDIA CENSUS	February 8, 2001
A V S RAM MOHAN SASTRY Vs. STATE BANK OF HYDERABAD	September 21, 2001
A V V SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	July 11, 2001
A V Y L NARSIMHA MURTHY Vs. PRL SECY GOVERNMENT OF ANDHRA PRADESH	July 12, 2001
A VEMA REDDY Vs. CONTROLLER GENERAL OF DEFENCE ACCOUNTS	July 20, 2001
A VENKAT REDDY Vs. JOINT COLLECTOR	October 5, 2001
A VENKATANARAYANA Vs. STATE OF ANDHRA PRADESH	April 23, 2001
A VENUGOPAL RAO Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ MACHILIPATNAM KRISHNADIST	October 10, 2001
A YADAIAH GOUD Vs. STATE OF A P	February 22, 2001
ABC ENGINEERING WORKS Vs. SINGARENI COLLIERIES COMPANY LIMITED	August 21, 2001
ABDUL MAJEED Vs. YADRAM SURESH	February 7, 2001
ABDUL NAYEEM KHAN Vs. DIRECTOR OF INSURANCE, MEDICAL SERVICES AND ORS.	June 6, 2001
ABDUL RASHEED DIED Vs. ABDUL LATEEF	August 1, 2001
ABDUL SALAM Vs. MOHANLAL LAXMINARAYANA	November 5, 2001
ABDUL SUBHAN Vs. STATE OF A P	August 1, 2001
ABEDA BEGUM Vs. CHAIRMAN STATE BANK OF INDIA	October 6, 2001
ABHIPRAAY WELFARE SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	February 15, 2001
ABOTHULA RAJARATNAM NAIDU Vs. NIZAM SUGAR FACTORY LTD	October 3, 2001
AD AQE OUTDOOR ADVERTISING PVT LTD Vs. REGISTRAR O U	April 9, 2001
ADAPAKA ESWARAMMA Vs. N CHANDRA SEKHAR	January 23, 2001
ADARSHA WELFARE ASSOCIATION Vs. A P HOUSING BOARD HYD	October 3, 2001
ADBUTHA RAO M Vs. GOVERNMENT OF ANDHRA PRADESH	June 26, 2001
ADUSUMALLI SIVA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	December 28, 2001
AGARAPU NIRMALA Vs. VISAKHAPATNAM MUNICIPAL CORPORATION	April 11, 2001
AGRO TECH FOODS LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD	April 23, 2001
AKHIL Vs. SECRETARY A P POLLUTION CONTROL BOARD	October 3, 2001
AKULA SESHAMMA Vs. P ESWARALAH	February 6, 2001
AKULA VENKATRAO Vs. GRAM PANCHAYAT ATTILI W G DIST	April 20, 2001
ALAVI O R Vs. GOVERNMENT OF ANDHRA PRADESH	November 30, 2001
ALFALA FURNITURE PALACE Vs. STATE BANK OF HYDERABAD	October 3, 2001
ALI BIN ABDU Vs. DEVASENA REVENUE DIVISIONAL OFFICER HYDERABAD	September 28, 2001
ALLADA RADHA KRISHNA TENANT Vs. MOHAMMED ABDUL LATHIFOOR RAHIMAN	November 7, 2001
ALLADI VENKATESWARLU Vs. WARANGAL MUNICIPAL CORPORATION WARANGAL	October 29, 2001
ALLAM ADEMMA Vs. DISTRICT COLLECTOR	April 4, 2001
ALLAUDDIN CHARITIES AND ZAKATH WAKF Vs. HAMEED ALI	October 18, 2001
ALLIED MARKETING AGENCIES Vs. STATE OF A P	October 31, 2001
AMANNAN KHAN Vs. JUDGE FAMILY COURT HYDRABAD	January 19, 2001
AMARARUPU PATHURU Vs. GUNDEBOINA LINGAIAH	October 17, 2001
AMBAM PEDDA SAILU Vs. VISWANATHA TULLA	July 18, 2001
AMBATL ANJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	February 22, 2001
AMITA SALES CORPORATION Vs. ADITYA FIBRE GLASS PRODUCTS	September 14, 2001
AMRUTHA ESTATES Vs. SAPHIRE RESIDENTIAL WELFARE ASSOCIATION HYD	September 25, 2001
AMTUL QUAY YUM HUMSIRA Vs. MUNAWAR FATHIMA	July 27, 2001
ANAM VENKATA ANISH REDDY Vs. ANAM VENKATA REDDY	April 23, 2001
ANAND R N Vs. GOVERNMENT OF INDIA	March 8, 2001
ANAND SAMRAT CO Vs. COMMISSIONER OF INCOME TAX	June 27, 2001
ANANDA RAMA RAO B Vs. STATE OF ANDHRA PRADESH	April 27, 2001
ANANDI ROLLER FLOUR MILLS LIMITED HYDERABAD Vs. STATE OF A P	August 2, 2001
ANANDL ROLLER FLOUR MILLS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	February 2, 2001
ANANTHA RAMANA E Vs. STATE BANK OF INDIA	February 23, 2001
ANANTHA REDDY G Vs. A P ADMN TRIBUNAL	November 22, 2001
ANDHRA BANK SCHEDULED TRIBE EMPLOYEES WELFARE ASSON Vs. ANDHRA BANK	April 26, 2001
ANDHRA PETROCHEMICALS LIMITED VENKATARAYAPURAM TANUKU Vs. HINDUSTAN PETROLEUM CORPORATION LTD	November 17, 2001
ANDHRA PRADESH HOUSING DEVELOPMENT AND FINANCE CORPORATION LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	December 7, 2001
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED HYD Vs. PADMAVATHI CONSTRUCTIONS	March 21, 2001
ANDHRA PRADESH SCHEDULED TRIBES EMPLOYEES ASSOCIATION Vs. ADITYA PRATAP BHANJ DEV	November 2, 2001
ANDHRA PRADESH STATE Vs. TATI VENKATA SHESHAGIRI RAO	August 31, 2001
ANDHRA PRADESH STATE CO OP SOCIETIES SECRETARIES AND EMPLOYEES ASSN Vs. STATE OF ANDHRA PRADESH	October 19, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. L D STEELS HYD LTD	October 16, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION RANGAREDDY BRANCH HYDERABAD Vs. L D STEELS HYD LTD	October 6, 2001
ANDHRA PRADESH STATE FINANCIAL CORPORATION REPRESE Vs. DEVI VARAPRASAD STEELS PRIVATE LIMITED REPRESENTED	December 31, 2001
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. P VENKAT RAO	April 24, 2001
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. G JANA BAI	June 12, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K MANGATHAI	April 16, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	March 15, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S DANANJAYA REDDY	September 7, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. BASSETTY NIRMALA	December 19, 2001
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION RE Vs. EXECUTIVE OFFICER	July 24, 2001
ANDHRA PRADESH TRIBAL GIRIJAN WELFARE ABHYUDAYA UNION Vs. STATE OF ANDHRA PRADESH	March 23, 2001
ANDHRA SALES TAX PRACTITIONERS AND CONSULTANTS ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES	November 27, 2001
ANDHRA SCIENTIFIC COMPANY LIMITED Vs. UNION OF INDIA UOI	December 14, 2001
ANJANEYACHARL V Vs. SANKA SRIDHAR	July 20, 2001
ANKAMMA CH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	June 29, 2001
ANLTHA CH Vs. STATE OF ANDHRA PRADESH	March 2, 2001
ANUMILA CHOWDAIAH Vs. MUNDLAMURI NARAYANA	July 4, 2001
ANVESHLNI U Vs. CONVENOR EAMCET 2000 JNTU	October 9, 2001
APPAIL SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	January 31, 2001
APPLE CREDIT CORPORATION LIMITED SECUNDERABAD Vs. STATE OF A P	November 28, 2001
APSEB HYD Vs. P RAMACHANDRA RAO	October 10, 2001
APSRTC HYD Vs. G JANA BAI	June 12, 2001
APSRTC KHAMMAM REGION Vs. P NAGESWARA RAO	April 27, 2001
APSRTC MUSHIRABAD HYD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD	October 16, 2001
ARAVAPALLI SRIRANGANAYAKULU Vs. GODAVARTHI LEELAVATHI	April 11, 2001
ARETI MARAMMA Vs. STATE BANK OF INDIA SECUNDERABAD	December 21, 2001
ARIF NOORUL HASSAN Vs. STATE OF ANDHRA PRADESH	September 19, 2001
ARNAVAZ RUSTOM PRINTER Vs. N D THADANI	June 8, 2001
ARUN KUMAR SHARMA Vs. BIN AAHA SHARMA	December 10, 2001
ARUN P GALA Vs. MOHD ABDUL REHMAN KHAN	November 2, 2001
ASADUDDIN OWAISE Vs. STATE OF ANDHRA PRADESH	April 25, 2001
ASHISH DEVELOPERS AND BUILDERS P LIMITED Vs. APPROPRIATE AUTHORITY	April 3, 2001
ASHOK ENGINEERING CO Vs. G M S C RAILWAY	February 8, 2001
ASHOK GOUD M Vs. COLLECTOR AND DIST MAGISTRATE NIZAMABAD	December 10, 2001
ASHOK LEYLAND FINANCE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	February 22, 2001
ASHOK LEYLAND LTD Vs. DEPUTY TAHSILDAR SPECIAL REVENUE INSPECTOR	April 20, 2001
ASIA PACIFIC INVESTMENT TRUST LTD Vs. SHAW WALLACE AND COMPANY LIMITED	December 5, 2001
ASSISTANT COMMISSIONER ENDOWMENTS DEPARTMENT CHITTOOR Vs. ARYA VYSYA HOSTEL MADANAPALLI	November 30, 2001
ASST COMMISSIONER OF CENTRAL EXCISE LEGAL HQRS OFFICE HYDERABAD Vs. SABNIFE POWER SYSTEMS LTD	March 19, 2001
ATAULLAH B Vs. K NISAR AHMED	July 27, 2001
ATKURI SAMMAIAH Vs. STATION HOUSE OFFICER KOTAPALLY	March 8, 2001
ATLURI USHA SWAMY Vs. VIJAY PRESTESSED PRODUCTS P LIMITED	December 28, 2001
ATV PROJECTS INDIA LIMITED MUMBAI Vs. NAGARJUNA FINANCE LIMITED HYDERABAD	December 10, 2001
AUDIT OFFICER LOCAL FUNDS Vs. AHMED HUSSAIN	March 20, 2001
AUTHORISED OFFICER L R Vs. M KONDALA RAO	February 28, 2001
AUTHORISED OFFICER LAND REFORMS KAKINADA Vs. BEESETTI BAPANAYYA DIED	September 28, 2001
AVON INDUSTRIES LTD Vs. INTEGRATED FINANCE COMPANY LTD	January 30, 2001
AVULA SATHAIAH Vs. AVLA LINGAIAH	March 30, 2001
B BABU Vs. VICE CHANCELLOR A P AGRICULTURAL UNIVERSITY	February 12, 2001
B BALAJI Vs. GOVERNMENT OF ANDHRA PRADESH	November 23, 2001
B BHADRAIAH Vs. ADAPA LALITHA	September 14, 2001
B C HARINARAYANAMMA Vs. V NARASIMHA	January 27, 2001
B C HARINARAYANAMMA Vs. V NARASIMHA	April 27, 2001
B JANAKIRAMAIAH CHETTY Vs. A K PARTHASARATHI	November 8, 2001
B KISHTU Vs. HIGH COURT OF ANDHRA PRADESH	March 29, 2001
B KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH	December 18, 2001
B MANGA RAO Vs. STATE OF A P	October 10, 2001
B MEENAKSHI Vs. GOVERNMENT OF ANDHRA PRADESH	December 26, 2001
B NAGAIAH Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATHI	August 17, 2001
B NARASIMHA RAO Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	December 12, 2001
B NARASIMHA REDDY Vs. BHASKARA RAO DOSHI	July 23, 2001
B NARSAIAH and CO Vs. STATE OF ANDHRA PRADESH	July 12, 2001
B PANDURANGA RAO Vs. REGIONAL JOINT DIRECTOR	March 16, 2001
B RAJAN RAM Vs. GOVERNMENT OF ANDHRA PRADESH	August 16, 2001
B RAJESWAR REDDY Vs. K NARASIMHACHARI	November 2, 2001
B RAMGOPAL SING Vs. P V G RAJU (GUIDE)	April 9, 2001
B RAYAPPA Vs. UNION OF INDIA	July 20, 2001
B S B G TILAK Vs. G R V PRASADA RAO	April 24, 2001
B S S SANADHA RAJ Vs. COMMISSIONER OF TRANSPORT HYDERABAD	January 23, 2001
B SATYANARAYANA Vs. KRISHNA MURTHY	October 19, 2001
B SAVARAPPA Vs. STATE OF A P	July 26, 2001
B SAVITHRI Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD MEDAK DISTRICT	March 17, 2001
B SCRTYANARAYANA Vs. DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPN LTD	February 12, 2001
B SEENAIAH AND CO Vs. COMMERCIAL TAX OFFICER KHAIRATABAD CIRCLE HYDERABAD	June 21, 2001
B SHIVACHARAN SINGH Vs. SHRIRAM CHITS LTD	September 11, 2001
B SRIKANTH BABA Vs. DEPUTY REGISTRAR ADMISSIONS	March 7, 2001
B SRINIVAS Vs. P KRISHNA MALAKONDA REDDY	April 13, 2001
B SULOCHANA Vs. COMMISSIONER AND DIRECTOR OF INTERMEDIATE EDUCATION	December 11, 2001
B SURESH Vs. A P MAHESH CO OPERATIVE URBAN BANK LTD	August 6, 2001
B SURYANARAYANA MURTHY Vs. SR DIVNL MECHANICAL ENGINEER L	October 5, 2001
B UMADEVI Vs. GOVERNMENT OF A P	October 8, 2001
B V RAMANA MURTHY Vs. DIRECTOR OF FISHERIES GOVERNMENT OF A P	September 4, 2001
B VANAJA RANI Vs. GOVERNMENT OF A P	August 9, 2001
B VASANTHA KUMAR Vs. UNION OF INDIA	June 13, 2001
B VENKATA LAKSHMI Vs. EXECUTIVE OFFICER T T D	March 29, 2001
B VENKATAGIRI Vs. STATE OF A P	September 26, 2001
B VIJEYENDER REDDY Vs. MD YOUSUF	January 30, 2001
BABU RAO K Vs. YADAMMA	October 17, 2001
BABU RAO Y Vs. UNION OF INDIA	March 23, 2001
BADDAM PRABHAVATHI Vs. GOVERNMENT OF ANDHRA PRADESH	November 2, 2001
BADRUNNISA BEGUM Vs. MOHAMOODA BEGUM	February 16, 2001
BAJAJ ELECTRLCALS LTD Vs. STATE OF ANDHRA PRADESH	May 21, 2001
BALA KAMASWARA RAO Vs. GOVT OF A P	November 11, 2001
BALAJI TRADERS CHIRALA Vs. PONNURI LAKSHMAIAH	October 19, 2001
BALAJI WINES, REP BY ITS LICENCEE K KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT	June 28, 2001
BALAKRLSHNA RAO M Vs. JOINT COLLECTOR HYDERABAD DIST	March 31, 2001
BALASUBBA REDDY K Vs. A P ADMINISTRATIVE TRIBUNAL	April 10, 2001
BALDEVRAJ SHARMA AND Vs. STATE OF ANDHRA PRADESH	August 9, 2001
BALU BUILDERS Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD	February 7, 2001
BANDARU DEMUDU Vs. YEDLA ATCHAYYAMMA	December 21, 2001
BANDARU VENKATA SUBBA RAO Vs. GOVERNMENT OF A P	September 26, 2001
BANDELA NARSAIAH Vs. ELECTION OFFICER	July 13, 2001
BANGAR RAO K Vs. DIRECTOR A P POLICE ACADEMY	April 25, 2001
BANGARU CHETTY V Vs. A GOVINDA REDDY	January 25, 2001
BANK OF INDIA VISAKHAPATNAM Vs. JAGANNADARAJU and CO WALTAIR	October 5, 2001
BANKATLAL SATYANARAYANA PARIKH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES	January 20, 2001
BANSILAL Vs. MOHMOOD AHMED	October 12, 2001
BASHAPAKA LAXMAIAH Vs. STATE OF ANDHRA PRADESH	June 25, 2001
BASHETTI BHAGAWANTHA RAO Vs. NATHIRI YELLAIAH	October 1, 2001
BATHI REDDY K Vs. V CHENCHU REDDY	August 8, 2001
BATHINA RAJYA SHILPA Vs. NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	November 13, 2001
BATHULA VENKATAMMA Vs. VAGGU MAHENDRA GUPTA	August 9, 2001
BATTU RATNACHANDER Vs. GOVERNMENT OF A P	April 18, 2001
BEEBANU Vs. ABDUL RASHEED	November 17, 2001
BEHARA BHASKARA RAO PROF Vs. VARADA VENKATA GOVLNDA RAJU	July 6, 2001
BEHRA R K Vs. UNION OF INDIA	January 31, 2001
BERNHARD CONSULTANCY PVT LTD Vs. IND AGRO SYNERGY LTD	June 29, 2001
BHADRACHALAM PAPER BOARD LTD Vs. A P S E B HYD	November 19, 2001
BHARAT COCA COLA BOTTLING SOUTH EAST PVT LTD Vs. GOVERMENT OF A P	April 26, 2001
BHARAT HEAVY ELECTRICALS HIGHER SECONDARY SCHOOL STAFF ASSOCIATION BHEL Vs. B H E L	March 30, 2001
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 28, 2001
BHARAT HEAVY ELECTRICALS LIMITED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD	December 19, 2001
BHARAT HEAVY ELECTRICALS LIMITED RAMACHANDRAPURAM Vs. STATE ELECTION COMMISSION SECUNDERABAD	July 13, 2001
BHARAT HEAVY ELECTRICALS LTD Vs. PRESIDING OFFICER	November 6, 2001
BHARAT HEAVY PLATES VESSELS LTD Vs. M S SASTRY	December 14, 2001
BHARGAVA P M DR Vs. UNIVERSITY GRANTS COMMISSION	April 27, 2001
BHASKARA RAO Vs. STATE OF A P	October 19, 2001
BHASKARA RAO R Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD	April 9, 2001
BHAVANI SHANKER TRADING COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	November 22, 2001
BHEEMAGIRI BHASKAR Vs. REVENUE DIVISIONAL OFFICER BHONGIR	April 27, 2001
BHEEMAMMA Vs. STATION HOUSE OFFICER P S UPPAL HYDERABAD	July 23, 2001
BHEEMAVARAPU VENKAT REDDY Vs. COMMERCIAL TAX OFFICER INTELLIGENCE GUNTUR	April 16, 2001
BHEL HIGHER SECONDARY SCHOOL NON-TEACHING EMPLOYEES UNION Vs. BHEL RAMACHANDRAPURAM, HYDERABAD	March 13, 2001
BHIMA NAYAK R Vs. GOVERNMENT OF ANDHRA PRADESH	August 18, 2001
BHIMAVARAM CO OPERATIVE URBAN BANK LTD Vs. DISTRICT COLLECTOR W G DISTRICT ELURU	October 17, 2001
BHRARNARAMBA T Vs. DISTRICT EDUCATIONAL OFFICER	January 16, 2001
BHUPAL PRASAD R V Vs. SALEHA BEGUM	August 3, 2001
BHUPATHAMMA V Vs. R KALYANI	April 24, 2001
BHYKYA NARAIA Vs. STATE OF A P	September 28, 2001
BHYKYANARAIA Vs. STATE OF A P	August 28, 2001
BIJJALA SHIVALINGAM Vs. COMMISSIONER OF INCOME TAX	September 13, 2001
BIRUDUVOLU HARANADHA REDDY Vs. STATE BANK OF INDIA	July 13, 2001
BOARD OF DIRECTORS CUM APPELLATE AUTHORITY MANJEERA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR	October 11, 2001
BOARD OF EDUCATION OF SAMAVESHAM OF TELUGU BAPTISH CHURCHES NELLORE Vs. STATE OF ANDHRA PRADESH	March 5, 2001
BODABAND SUNDAR SING Vs. STATE OF A P	September 11, 2001
BODABAND SUNDAR SINGH Vs. STATE OF A P	September 26, 2001
BODAPATI CHINA VENKATA RAO Vs. STATE OF A P	August 29, 2001
BODDU JALAIAH Vs. B PANDURANGA RAO	June 12, 2001
BOGGARAPU SUBBA GURUVAIAH Vs. DOMIPADU PRAHALLADA RAO	December 19, 2001
BOILINA BHASKARA RAO Vs. POST MASTER GENERAL DEPARTMENT OF POSTS VIJAYAWADA	October 30, 2001
BOKKAM RAMAM Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT VISAKHAPATNAM	September 10, 2001
BOMMANASAREE MANDIR Vs. MANISHA SAREES	July 23, 2001
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTA	October 30, 2001
BONDADA NOOKARATNAM Vs. PENUGONDA MANIKYA GUPTAS	October 13, 2001
BONEAL NAGARAJU ALIAS NAGU Vs. STATE OF A P	September 7, 2001
BOPPALA SIDDAPPA Vs. STATE OF A P	December 14, 2001
BRAHMAJI RAO K Vs. PRABHALA RAJA GOPAL	June 19, 2001
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA	April 27, 2001
BRUNDAVAN BISOYI Vs. ANNAPURNA BISOYI	July 20, 2001
BUDDANA NAGESWARA RAO Vs. YENDEEVI SRI ANJANEYULU	September 14, 2001
BUDIPUTI PUSHPANALINI Vs. DISTRICT SELECTION COMMITTEE 1989 KRISHNA DIST	November 21, 2001
BUKKA GANGI NAIK Vs. SFATE OF ANDHRA PRADESH	July 6, 2001
BURGULA SUBRAHAMANYA KRISHNA Vs. SLDDLLLNGESWAR SWAMYVARI KOVELA	January 25, 2001
BURUDI JAGABANDU Vs. STATE OF ANDHRA PRADESH	January 25, 2001
BUTCHI REDDY K Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	January 22, 2001
C C H O WELFARE ASSOCN Vs. COMMISSIONER VISAKHAPATNAM MUNICIPAL CORPORATION	October 11, 2001
C INDIRAMMA Vs. DISTRICT COLLECTOR CHAIRMAN DSC 2000 MAHABUBNAGAR DIST	October 9, 2001
C JAYALAKSHMI Vs. JOINT COLLECTOR	July 9, 2001
C KISHAN RAO Vs. STATE OF A P	July 27, 2001
C LAKSHMMARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER ANANTAPUR	October 18, 2001
C NEHRU BABU Vs. STATE OF A P	August 13, 2001
C PANDURANGA RAO Vs. V SHYAMALA RAO	June 14, 2001
C PRAKASH GOUD Vs. GOVERNMENT OF ANDHRA PRADESH	July 31, 2001
C RAJENDRA PRASAD Vs. G M CORPN	June 6, 2001
C RAMAKRLSHNA Vs. MAQSOOD ALL KHAN	February 6, 2001
C S PRAKASH Vs. HUDA, REP, BY ITS VICE CHAIRMAN, AND M D	October 3, 2001
C SUBBARAYUDU Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA OF ANDHRA PRADESH HYDERABAD	July 25, 2001
C UMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH	June 21, 2001
C V L NARASIMHA RAO Vs. PRINCIPAL SECRETARY MEDICAL AND HEALTH DEPT	September 21, 2001
C V RAJU Vs. C BALAGOPAI	April 27, 2001
C V RATNAM Vs. UNION OF INDIA	August 18, 2001
C VENKATRAMANA Vs. C PADMAVATHI	August 14, 2001
CANARA BANK Vs. POOJARI LAKSHMAIAH	March 16, 2001
CANARA BANK Vs. C PANDIT RAO	August 21, 2001
CAPT J RAMA RAO Vs. P V RAO	October 9, 2001
CAUVERY IRON AND STEEL PRIVATE LIMITED Vs. PRAKASH EQUIPMENTS PRIVATE LIMITED	December 13, 2001
CENTRAL BOARD OF EXCISE AND CUSTOMS GOVERNMENT OF INDIA NEW DELHI Vs. N MADHAVA RAO	June 6, 2001
CENTRE FOR URBAN AND RURAL ENVIRONMENT (CURE) Vs. MINISTRY OF ENVIRONMENT AND FORESTS AND ORS	August 18, 2001
CH HYMAVATHI Vs. GOVERNMENT OF A P	June 7, 2001
CH PRABHAKAR Vs. STATE OF ANDHRA PRADESH	June 8, 2001
CH RAMA RAO Vs. STATE OF ANDHRA PRADESH	June 29, 2001
CH SEETHARAMAIAH Vs. ANDHRA PRADESH PAPER MILLS LTD	September 5, 2001
CHAIRMAN AND M D HINDUSTAN CABLES LTD Vs. P RAMAN UNNI	March 28, 2001
CHAIRMAN and M D NATIONAL THERMAL POWER CORPN LTD Vs. V SUBBARAO AND CO	June 26, 2001
CHAIRMAN APSEB HYD Vs. M KURMI NAIDU	October 8, 2001
CHAIRMAN, RAILWAY BOARD Vs. T RATNAM	June 7, 2001
CHALAPATHI RAO M V Vs. STATE OF ANDHRA PRADESH	March 16, 2001
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO	September 9, 2001
CHALAVADI KOTI SURYAM Vs. IMMADI RAMACHANDRA RAO	September 19, 2001
CHALUGU BASIVI NAIDU Vs. CHALUGU BHEEMI NAIDU	December 21, 2001
CHANDRAMOULESWARA REDDY N Vs. SPECIAL DEPUTY COLLECTOR	April 17, 2001
CHANDRASEKHAR RAO M Vs. FORTIS FINANCIAL SERVICES LTD	April 27, 2001
CHANDRASEKHAR REDDY T Vs. BALAKRISHNA MOORTHV	September 17, 2001
CHANDURI LAKSHMANACHARI Vs. STATE OF A P	September 5, 2001
CHATRATI MALLIKARJUNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 13, 2001
CHAVALI KRISHNA Vs. DEPUTY TRANSPORT COMMISSIONER AND APPELLATE AUTHORITY NELLORE	June 27, 2001
CHAWAKULA SAVITRAMMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM	July 13, 2001
CHEBOLU NOOKA RAJU Vs. KESAM RAMA SWAMY	July 12, 2001
CHEEDARABOYINA YESUDAYAMMA Vs. UNION OF INDIA UOI	December 19, 2001
CHENNAKESAVULU M Vs. CHENNAKESAVULU M V REVENUE DIVISIONAL OFFICER	October 3, 2001
CHENNAMSETTY RAMA MURTHY Vs. GATTU VENKATESWARLU	February 16, 2001
CHEVURU SURYANARAYANA REDDY Vs. SPECIAL TAHSILDAR LAND REFORMS NELLORE	September 19, 2001
CHIEF EXECUTIVE NUCLEAR FUEL COMPLEX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 20, 2001
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD Vs. T DURGA RAO	October 11, 2001
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. R SAMBAMURTHY	July 1, 2001
CHIEF PROJECT MANAGER RAILWAY ELECTRIFICATION VISAKHAPATNAM Vs. ELECTRICAL CONSTRUCTIONS AND EQUIPMENT COMPANY LIMITED	December 12, 2001
CHIEF SECURITY COMMISSIONER S C R Vs. H SRINLVASA RAO	March 8, 2001
CHILAMKURTHI SUBBULU Vs. KATRAGADDA RADHABAI	November 13, 2001
CHINNAPPA REDDY O Vs. GOVERNMENT OF INDIA	January 24, 2001
CHINNVA RAJU B Vs. B V RAMA RAO	July 17, 2001
CHINTADA DAS Vs. KODURU BODDOJI	March 19, 2001
CHINTAPALLI LAKSHMA RAYUDU Vs. DASARI NARAYANA RAO	August 14, 2001
CHITTIPROLU VENKATESWARLU Vs. SECRETARY, MINISTRY OF ENVIRONMENT AND FORESTS, GO	November 8, 2001
CHITTMALLA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH	February 14, 2001
CHITTOOR CO OP TOWN BANK LTD Vs. A DEVENDRA REDDY	April 27, 2001
CHITTUMALLA BHAGYALAXMI Vs. JAFAR ALI	July 5, 2001
CHOADHRY BROTHERS Vs. STATE OF A P	October 18, 2001
CHOWDARY N V Vs. HINDUSTAN STEEL WORKS CONSTRUCTIONS LTD	July 24, 2001
CHRISTU JYOTHL INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. M DAVID	April 10, 2001
CHUKKA YESURATNAM Vs. SHAIK SALDULU	April 24, 2001
CHUNDURL BALAJL Vs. UNION OF INDIA	April 4, 2001
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD	October 30, 2001
CITY AUTOMOBILES VIJAYAWADA Vs. J K INDUSTRIES LIMITED HYDERABAD	October 13, 2001
CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD	August 23, 2001
COLLECTOR AND DIST MAGISTRATE Vs. M DEENA RAJU	November 9, 2001
COLLECTOR HYDERABAD DIST Vs. T SHIVALINGAM	July 24, 2001
COLONEL DD PAWAR Vs. COMMANDER HQ	July 3, 2001
COMMANDANT IV BATTALION Vs. JABBAR HUSSAIN	February 12, 2001
COMMERCIAL PLASTICS Vs. STATE OF ANDHRA PRADESH	October 9, 2001
COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. MD IBRAHIM KHAN	March 28, 2001
COMMISSIONER OF ENDOWMENTS Vs. ALL INDIA SAI SEVA SAMAJ	October 19, 2001
COMMISSIONER OF GIFT TAX Vs. E K VENKATESHWAR	September 17, 2001
COMMISSIONER OF GIFT TAXES Vs. E K VENKATESHAM	November 11, 2001
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES	September 24, 2001
COMMISSIONER OF INCOME TAX Vs. BHANODAYA INDUSTRIES	September 27, 2001
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. G V RATTAIAH AND CO	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. PALANIAPPA DYEING UNIT	July 9, 2001
COMMISSIONER OF INCOME TAX Vs. HEMSONS INDUSTRIES	July 27, 2001
COMMISSIONER OF INCOME TAX Vs. MARKANDEYA	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. MOGHUL BUILDERS AND PLANNERS	July 26, 2001
COMMISSIONER OF INCOME TAX Vs. VISAKHA INDUSTRIES LIMITED	August 2, 2001
COMMISSIONER OF INCOME TAX Vs. IDEAL ENGINEERS	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. PRAGA TOOLS LIMITED	August 7, 2001
COMMISSIONER OF INCOME TAX Vs. RAMA AGRICULTURAL POULTRY FARM	August 9, 2001
COMMISSIONER OF INCOME TAX Vs. B V R GLUCOSE PRODUCTS LIMITED	March 31, 2001
COMMISSIONER OF INCOME TAX Vs. K PATTABHIRAMA REDDY	March 31, 2001
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED	February 13, 2001
COMMISSIONER OF INCOME TAX Vs. SOCIAL SERVICE CENTRE	February 9, 2001
COMMISSIONER OF INCOME TAX Vs. MULLAPUDI VENKATARAYUDU MEMORIAL EDUCATIONAL TRUST	January 24, 2001
COMMISSIONER OF INCOME TAX Vs. M SAROJINI DEVI	February 13, 2001
COMMISSIONER OF INCOME TAX Vs. NIZAMS JEWELLERY FOR FAMILY TRUST	February 19, 2001
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS JEWELLERY FOR FAMILY TRUST	February 19, 2001
COMMISSIONER OF INCOME TAX Vs. HYDERABAD RACE CLUB	February 22, 2001
COMMISSIONER OF RURAL DEVELOPMENT DEPARTMENT HYDERABAD Vs. G BANDENNA	June 6, 2001
COMMISSIONER OF SURVEY, SETTLEMENT AND LAND RECORD Vs. PEDDINTI RAJENDRA PRASAD	January 29, 2001
COMMUNIST PARTY OF INDIA MARXIST A P STATE COMMITTEE HYD Vs. GOVT OF A P	November 9, 2001
CONVENOR EAMCET 1998 JNTU Vs. D SATISH	October 19, 2001
CONVENTION OF BAPTIST CHURCHES OF NORTHERN CLRCARS Vs. STATE OF ANDHRA PRADESH	January 24, 2001
CORAMANDAL WINE CORPORATION Vs. STATE OF A P	February 6, 2001
COROMANDAL FINANCE CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	February 2, 2001
CORPORATION BANK Vs. GOVERNMENT OF A P	June 8, 2001
CULTOR FOOD SCIENCE INC Vs. NICHOLAS PIRAMAL INDIA LIMITED	December 12, 2001
CYNAMID INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES	December 4, 2001
D DASHARATHAM Vs. GOVT OF A P	October 5, 2001
D JANAKI RAMA RAO Vs. GOVT OF A P	April 27, 2001
D KOTESWARA BABU Vs. STATE OF A P	November 21, 2001
D L M M SHARMA Vs. C V S K SARMA	December 18, 2001
D L M M SHARMA Vs. SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH	July 25, 2001
D N R COLLEGE BHIMAVARAM W G DIST Vs. S HYMAVATHY	November 6, 2001
D NAGESWARA RAO Vs. GUNTUR DISTRICT MILK PRODUCERS CO OPERATIVE UNION LTD	June 29, 2001
D PATAIAH Vs. SUPERINTENDENT OF POLICE CUDDAPAH	September 7, 2001
D PRABHAKAR REDDY Vs. RAMACHANDRA REDDY	September 18, 2001
D RAJESHWAR RAO Vs. GOVT OF ANDHRA PRADESH	February 9, 2001
D RAMESH SINHA Vs. CADRE AUTHORITY FOR KEY PERSONNEL OF CO OPERATIVE CENTRAL BANKS APEX BANK HYD	June 19, 2001
D S NARAYANA and CO KAKINADA Vs. KAKINADA MUNICIPALITY	December 31, 2001
D SATYANARAYANA RAO Vs. VASUDEV ASRANI	April 9, 2001
D SRINIVASULU REDDY Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI	October 29, 2001
D SUDERSHAN Vs. GOVT OF ANDHRA PRADESH	October 11, 2001
D V R S G DATTATREYULU Vs. EX OFFICIO PRL SECRETARY	October 3, 2001
D V SUBBA REDDY Vs. TIRUPATI MUNICIPALITY	June 15, 2001
D VENKATA SUBBA RAO Vs. STATE INSPECTOR OF POLICE C I D HYDERABAD	August 7, 2001
D VENKATAPATHI RAJU Vs. RECOVERY OFFICER D R T BANGALORE	January 18, 2001
D VIJAYA BHASKAR REDDY Vs. ELECTION OFFICER STAGE II G G P	October 9, 2001
DANDAMUDI SOBHANACHALAPATHI RAO Vs. KAKI VISWESWARA RAO	November 13, 2001
DASARI UMA MAHESWARA RAO Vs. SOMASI VENKATA RAMCHANDRA MURTHY	July 12, 2001
DATHU Vs. JOINT COLLECTOR NIZAMABAD	October 5, 2001
DATLA VENKAT KRISHNAM RAJU Vs. STATE OF A P	September 28, 2001
DAVAULRI PEDA VENKATESWARLU Vs. GOVERNMENT OF A P	September 25, 2001
DAVID WILSON K Vs. SECRETARY TO GOVERNMENT	August 21, 2001
DCL FINANCE LIMITED Vs. UNION OF INDIA	September 4, 2001
DEBTS RECOVERY TRIBUNAL ADVOCATES ASSOCIATION OF ANDHRA PRADESH Vs. DEBTS RECOVERY TRIBUNAL KARNATAKA AND ANDHRA PRADESH BANGALORE	October 5, 2001
DECCAN CEMENTS LTD Vs. ASSTT DIR OF MINES AND GEOLOGY	September 12, 2001
DECCAN STEELS Vs. STATE OF A P	February 13, 2001
DEENDAR ANJUMAN Vs. GOVERNMENT OF INDIA	August 2, 2001
DEEPLHI S Vs. NTR UNIVERSITY OF HEALTH SCIENCES	November 2, 2001
DEGUMATI HAZARATH REDDY Vs. STATE OF ANDHRA PRADESH	August 6, 2001
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P O LABOUR COURT	August 24, 2001
DEPUTY INSPECTOR GENERAL OF POLICE Vs. R S MADHU BABU	October 3, 2001
DESU ROOPPAILASH SAIBABA Vs. LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER ELURU	November 7, 2001
DEV ACCOUNTANT DREAM VALLEY RESORTS PVT LTD Vs. STATE OF A P	November 9, 2001
DEV S O SHANKAR RAO Vs. STATE OF ANDHRA PRADESH	November 9, 2001
DEVABATHINA PARADESAIAH DIED Vs. STATE BANK OF INDIA	December 18, 2001
DEVAIAH V Vs. SUPERINTENDENT OF POLICE KARIMNAGAR	November 22, 2001
DEVARA BOTLA KAMESWARA RAO Vs. KALLURI BUTCHAYYA	November 17, 2001
DEVARAKONDA MADHUSUDHANA RAO Vs. B MADHUSUDANA RAO	August 18, 2001
DEVAVATHINA PARADESAIAH Vs. STATE BANK OF INDIA KAVALI	December 18, 2001
DEVI CONSTRUCTIONS REP, BY ITS MANAGING PARTNER CH Vs. SUPRINTENDING ENGINEER, IRRIGATION CIRCLE	January 4, 2001
DEVINENI MALLIKARJUNA RAO Vs. SURAPANENI SURAMMA DIED	November 8, 2001
DEVUNIPALLI VIJAYAVANI Vs. DEVUNIPALLI CHANDRA SEKHAR	August 31, 2001
DHANALAKSHMI T Vs. CHIEF COMMERCIAL OFFICER	March 30, 2001
DHANALAXMI P Vs. SPECIAL OFFICER URBAN LAND CEILINGS	March 7, 2001
DHARMA VEERA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH	June 18, 2001
DHARWADA MADHAVA RAO Vs. DISTRICT AND SESSIONS JUDGE E G DISTRICT	April 11, 2001
DIGAMBAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 28, 2001
DILIP KUMAR NATH Vs. UNION OF INDIA	September 11, 2001
DINESH R MEHTA Vs. UNO BANK	September 13, 2001
DIRECTOR OF INTERMEDIATE EDUCATION Vs. N SUBRAHMANYAM REDDY	June 25, 2001
DIRECTOR OF SCHOOL EDUCATION A P Vs. ABDUL RAZAK	September 7, 2001
DIRECTOR OF SERICULTURE Vs. K NARASAIAH	February 20, 2001
DIRECTOR OF SETTLEMENTS HYD Vs. NEERUPAKA RAMA KRISHNA	September 13, 2001
DISPLACED RYOTHS ASSOCIATION CUDDAPAH DISTRICT Vs. GOVERNMENT OF A P	September 20, 2001
DISTRICT COLLECTOR ANANTAPUR Vs. K SUJATHA	April 13, 2001
DISTRICT COLLECTOR HYDERABAD DIST Vs. THASEEN MAJEED	November 22, 2001
DISTRICT COLLECTOR NIZAMABAD Vs. A GANGA MOHAN	June 29, 2001
DISTRICT COLLECTOR R R DIST Vs. HARIKISHAN AGARWAL	September 20, 2001
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ELURU Vs. STATE TRANSPORT APPELLATE TRIBUNAL	October 16, 2001
DIVISIONAL RAILWAY MANAGER PVT S E RAILWAY VISAKHAPATNAM Vs. K RAMULU	March 16, 2001
DODLA KUMARASWAMI REDDY Vs. DODLA CHINA ABBAYIREDDY	November 6, 2001
DONAVALII SURESH Vs. STATE OF A P	December 21, 2001
DOWLAT RAM VYAS Vs. SUGUNAMANI VYAS	March 5, 2001
DUGGINENI SESHAGIRI RAO Vs. K VENKATESWARA RAO	August 16, 2001
DUGGIREDDY RAMAKRISHNA REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVE SOCIETIES	March 28, 2001
DUNABAINA VENKATA RAO Vs. KAPPISETTI NAGARATNAM	September 6, 2001
DUNLOP INDIA LTD Vs. TRANSPORT CORPORATION OF INDIA	October 31, 2001
DUNTULURI VENKATA RAMA RAJU Vs. STATE OF ANDHRA PRADESH	March 7, 2001
DURGA NAGESWARA SWAMY Vs. ARJA SURYANARAYANA	December 27, 2001
DWARAKA PERSHAD RADHEY RAMANLAL Vs. DEPUTY COMMISSIONER CT SECUNDERABAD DIVISION SECUNDERABAD	August 21, 2001
DWARAKADAS DAMODARLAL Vs. STATE OF ANDHRA PRADESH	March 31, 2001
E ARVIND RAO Vs. STATE OF ANDHRA PRADESH	October 19, 2001
E C I L EMPLOYEES UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS	February 7, 2001
E I D PARRY LTD Vs. EMPLOYEES STATE INSURANCE CORPN	October 1, 2001
E MADHU Vs. STATE OF A P	November 19, 2001
E RAJU Vs. GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS SECRETAR	July 4, 2001
E S I CORPN Vs. G VENUGOPAL	July 19, 2001
E S I CORPORATION Vs. BHASKARA MOTORS	February 12, 2001
E S I CORPORATION Vs. B L NARASLMHAM	March 16, 2001
E S M DASS Vs. ALFA LAVAL INDIA LTD	March 23, 2001
E SATYAVATHI Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR	August 7, 2001
E SESHAGIRI RAO Vs. E LAXMI TULASI	October 4, 2001
E SHANKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	June 15, 2001
E V JAGANNADHA RAO Vs. L S ESWARA RAO	December 19, 2001
EADI SHANKARAIAH Vs. STATE OF A P	July 2, 2001
EAST GODAVARI VIRGINIA TOBACCO GROWERS ASSOCIATION Vs. GOVT OF INDIA	July 13, 2001
ECIL EMPLOYEES UNION Vs. DEPUTY REGISTAR OF TRADE UNION AND DEPUTY COMMR	February 7, 2001
ECONOMIC ROADWAYS CORPORATION HYDERABAD Vs. NATIONAL INSURANCE COMPANY LTD	September 20, 2001
EDUCATION OFFICER KENDRIYA VIDYALAYA SANGATHAN Vs. S AMMAJAN	December 4, 2001
EENADU A DAILY NEWSPAPER VIJAYAWADA Vs. J SHIVA SHANKER	December 20, 2001
EGALAPATI SAROJANAMMA Vs. STATE OF A P	August 1, 2001
EKHTEDARUDDIN KHAN Vs. REVENUE DIVISIONAL OFFICER CHEVELLA DIVISION R R DISTRICT	June 8, 2001
ELAKOLANU PRIMARY AGRICULTURAL CO OP CREDIT SOCIETY LTD Vs. GOVT OF A P	October 1, 2001
ELAMATL KRISHNA REDDY Vs. MOHAMMAD AHMED	February 15, 2001
ELECTRONICS CORPN OF INDIA LTD Vs. KHAPRA MUNICIPALITY R R DIST	November 16, 2001
ELKAPALLI LATCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 18, 2001
ELKEM TECHNOLOGY Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 12, 2001
ENDERI LAKSHMIRAM Vs. SHAKI IBRAHIM	September 21, 2001
ENFORCEMENT OFFICER PROVIDENT FUNDS GUNTUR Vs. M RAJA KISHORE	August 17, 2001
ENGLAJ PERSHAD Vs. MUNNALAL	November 27, 2001
ESWARAIAH P Vs. STATE OF ANDHRA PRADESH	August 18, 2001
ESWARDAS AGARWAL Vs. PRAN KUMARI	October 8, 2001
EXECUTIVE DIRECTOR PROPERTY ASSOCIATION OF BAPTIST CHURCH P LTD Vs. L A O R D O	July 30, 2001
EXECUTIVE OFFICER T T D Vs. A VASUDEVAIAH	February 8, 2001
EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. TTD CO OP STORES EMPLOYEES UNION	September 7, 2001
EXPLOSIVES CONSULTATION AND APPLICATION PRIVATE LIMITED Vs. IDL INDUSTRIES LIMITED	February 16, 2001
F C I EMPLOYEES UNION Vs. FERTILISER CORPN OF INDIA LTD	April 11, 2001
FAIZUDDIN DIED Vs. MURALIDHAR GUPTA	August 10, 2001
FAKRUNNISA BEGUM Vs. SONDHI GURU SANGATH SABHA	February 28, 2001
FALVAI ROSAIAH Vs. STATE	April 11, 2001
FAREED JEHAN BEGUM Vs. UNION OF INDIA	February 12, 2001
FARIDA A LAKHANI Vs. SOUTH CENTRAL RAILWAY GENERAL MANAGER RAIL NILAYAM SECUNDERABAD	February 12, 2001
FISHERMEN CO OPERATIVE SOCIETY Vs. A P POLLUTION CONTROL BOARD	August 23, 2001
FOOD INSPECTOR CIRCLE V M C H Vs. Y BABJI	September 7, 2001
FORUM FOR A BETTER HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	June 15, 2001
G ADINARAYANA @ ADEPPA Vs. P V SIDDAIAH	August 31, 2001
G ANJANEYULU Vs. ALLA SESHI REDDY	April 4, 2001
G ARJUNA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD	December 27, 2001
G ARUNA BHIKSHU Vs. M SAMBASIVA RAJU	October 21, 2001
G BAPU NAIDU Vs. REGISTRAR CENTRALADMINISTRATIVE TRIBUNAL HYDERABAD BENCHAT HYD	March 31, 2001
G BHEEMSEN RAO Vs. STATE BANK OF INDIA	November 20, 2001
G CHANDRASCKHARA REDDY Vs. RAYALASEEMA GRAMEENA BANK KURNOOL	September 25, 2001
G GANGI REDDY Vs. DEPOT MANAGER INCHARGE I M L DEPOT	February 13, 2001
G ISSAC DAYARDHANA RAO Vs. ANDHRA EVANGELICAL LUTHERN CHURCH GUNTUR	September 17, 2001
G JOHN SALATHIAL Vs. K RAJYALAKSHMI	August 10, 2001
G KALAVATHI Vs. C ANAND RAO	January 19, 2001
G KESAVA RAO Vs. MANOHAR VARU	September 26, 2001
G KRISHNA RAO Vs. LALIT KUMAR MEHTA	October 15, 2001
G L REDDY Vs. UNIVERSITY OF HYDERABAD HYD	October 19, 2001
G LAKSHMAMMA Vs. NAVATHA ROAD TRANS	October 12, 2001
G LAKSHMANA RAO Vs. DISTRICT COLLECTOR CHAIRMAN SELECTION COMMITTEE	November 2, 2001
G LAKSHMI REDDY Vs. PRL SECY TO GOVERNMENT IRRIGATION AND C A D DEPT	November 23, 2001
G LAXMAIAH Vs. STATE OF A P	November 30, 2001
G LAXMAIAH Vs. STATE OF A P	November 13, 2001
G M ADILABAD DIST C C BANK LTD Vs. K RANGA RAO	October 31, 2001
G MALAKONDA REDDY Vs. ANDHRA BANK OFFICER UNION	October 19, 2001
G MALLIKHARJUNA RAO Vs. DISTRICT SESSIONS JUDGE NELLORE	April 13, 2001
G NAGARAJ Vs. STATE OF ANDHRA PRADESH	November 23, 2001
G NAGARAJA RAO Vs. SIVA REDDY	September 24, 2001
G NANDAKISHORE Vs. GOVERNMENT OF ANDHRA PRADESH	February 6, 2001
G NARASIMHA Vs. REGISTRAR ADMN HIGH COURT OF A P HYD	July 11, 2001
G NARASIMHA REDDY Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982	July 3, 2001
G NARAYANAPPA Vs. GANNE LAKSHMAMMA	November 15, 2001
G P KRISHNA RAO Vs. STATE OF A P	July 25, 2001
G PEDDI REDDY Vs. P GOVINDA RAO	August 2, 2001
G PURUSHOTHAMA RAO Vs. STATE OF A P	October 18, 2001
G R V PRASADA RAO Vs. STATE OF ANDHRA PRADESH	February 16, 2001
G RAJENDRA PRASAD Vs. MUNICIPAL COMMITTIONER GAJUWAKA MUNICIPALITY	November 12, 2001
G S INDUSTRIAL GASES PRIVATE LIMITED Vs. MANAGING DIRECTOR A P STATE FINANCIAL CORPORATION HYDERABAD	July 24, 2001
G S PRASAD Vs. STATE	December 19, 2001
G S R SOMAYAJI Vs. STATE	September 27, 2001
G SANJEEVA REDDY Vs. I LAKSHMAMMA	March 27, 2001
G SANTHAMMA Vs. CANTONMENT BOARD SECUNDERABAD	April 27, 2001
G SATYANARAYANA Vs. PATHALA LAXMANA RAO	July 20, 2001
G SIVA PRASADA REDDY Vs. M THIPPA REDDY	July 9, 2001
G SOMESWARA RAO Vs. IADDL JFCM	June 11, 2001
G SRINIVASA RAO Vs. DEEPAK LAL IDNANI	October 3, 2001
G SURAMMA Vs. UNION OF INDIA	September 20, 2001
G V RAMANA Vs. OIL AND NATURAL GAS COMMISSION	September 25, 2001
G V RANGA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION	August 31, 2001
G VEERAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	March 16, 2001
G VENKATACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	February 5, 2001
G VENKATARATNAM KUMAR Vs. STATE OF A P	October 19, 2001
G VENKATESWARA RAO Vs. STATE	September 14, 2001
G VENU GOPAL REDDY Vs. P ANANTHA REDDY	September 28, 2001
G VIDYASAGAR Vs. P VENKATARAMANA REDDY	October 11, 2001
G Y V PRASAD Vs. COLLECTOR CHAIRMAN DISTRICT SCHEDULED CASTE SERVICE COOPERATIVE SOCIETY LIMITED	September 6, 2001
G. ARUNA Vs. CONVENOR/DIST. EDUCATIONAL OFFICER AND OTHERS	July 30, 2001
GADAPA RAMANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM	November 8, 2001
GADDAM BALARAJU Vs. S BALA MANI	November 29, 2001
GADE SUSILA Vs. KARANAM APPA RAO	November 2, 2001
GADEPALLY KAMESHWAR RAO Vs. NARA CHANDRA BABU NAIDU CHIEF MINISTER GOVERNMENT OF ANDHRA PRADESH	March 14, 2001
GADIRAJU NARAYANA RAJU Vs. JOINT COLLECTOR KHAMMAM	August 23, 2001
GADIYARAM LAKSHMLNARAYANA MURTHY Vs. GADIYARAM VENKATA RATHNAM	April 27, 2001
GAJANAND AGARWAL Vs. SHKAMAN TRADERS AND INDUSTIES P LTD	September 14, 2001
GAJANAND AGARWAL Vs. SHARMA TRADERS INDUSTRIES PRIVATE LIMITED	September 14, 2001
GAJJELLI NARAYANA Vs. STATE OF ANDHRA PRADESH	August 17, 2001
GAJULA RAJAIAH Vs. STATE OF ANDHRA PRADESH	March 2, 2001
GALADA POWER AND TELECOMMUNICATION LIMITED, REPRES Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LIMITED	August 1, 2001
GANDAIAH DIED PER LRS Vs. GOVERNMENT OF ANDHRA PRADESH	February 9, 2001
GANDAMANI GOWRAMMA Vs. GANDAMANI GOWRAMMA	December 7, 2001
GANDEVALLA JAYARAM REDDY Vs. MOKKALA PADMAVATHAMMA	August 14, 2001
GANDHAM VENKATA SWAMI NALDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 8, 2001
GANDHI DEMUDAMMA Vs. GANDI JAYALAXMI	December 21, 2001
GANDURI ESWARAIAH Vs. DY COMMERCIAL TAX OFFICER	November 20, 2001
GANESH TRADERS KIRANAAND GENERAL MERCHANTS Vs. DISTRICT COLLECTOR KARIMNAGAR	November 12, 2001
GANGADHARA PALO Vs. R	June 19, 2001
GANGAVATH LALU Vs. GANGAVATHI TULSI	February 13, 2001
GANGONI SAYARAM Vs. GUPTA AND COMPANY	September 6, 2001
GANJI VENKATESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER NO I VIJAYAWADA	June 8, 2001
GANJI VENKTESWARA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER	August 6, 2001
GELLAPUDI SATYAM Vs. STATE	March 29, 2001
GEM PETRO CHEMICALS VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	June 11, 2001
GENERAL MANAGER A P STATE ROAD TRANS CORPN Vs. SANGUM BHAGYAMMA	August 14, 2001
GENERAL MANAGER ENGG HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD OPERATION AND MAINTENANCE PATANCHERU MEDAK DISTRICT Vs. B MADHUSUDHAN REDDY	November 28, 2001
GENERAL MANAGER ORDNANCE FACTORY Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 8, 2001
GENERAL MANAGER S C RAILWAY Vs. RAMA ENGINEERING CONSTRUCTIONS	July 24, 2001
GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. SYED FAREEDUDDIN	April 18, 2001
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECBAD Vs. KOTAIAH	December 13, 2001
GENERAL MANAGER TELECOM DISTRICT Vs. N LALITHAMMA	December 13, 2001
GOKARAJU SAMBAIAH Vs. NARALASETTY ANASUYAMMA	March 14, 2001
GOLLA AMARAVATHI Vs. GOLLA BHASKARA NAIDU	November 15, 2001
GOLLA KRISHNA MURTHY Vs. GOLLA YELLAIAH	August 16, 2001
GONAPA ATCHUTHARAMAYYA Vs. DISTRICT COLLECTOR SRIKAULAM	August 24, 2001
GONUGUNTA GOPALA KRISHNA MURTHY Vs. UPPALA JWALA NARASIMHAM	August 8, 2001
GOPAL L Vs. DISTRICT and SESSIONS JUDGE MEDAK	September 5, 2001
GOPALAKRISHNA LAKANIDHI Vs. UNION OF INDIA	March 28, 2001
GOPALAKRISHNA REDDY M R Vs. T T D	April 17, 2001
GOPARAJU VENKATA BHARATA RAO Vs. NAGULA RAMAKOTAYYA	March 30, 2001
GOPI BAI Vs. MUNICIPAL CORPORATION OF HYDERABAD	November 7, 2001
GOPI KRISHNA GRANITES INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 12, 2001
GOPINATH Vs. MANMOHAN SHAH	September 4, 2001
GOPINATH PILLAI KM Vs. A P TRANSCO	January 29, 2001
GOPISETTY SHANKARAIAH Vs. RAVI CO	October 16, 2001
GOPU DLAIAH Vs. STATE OF A P	October 11, 2001
GORDI SADASIVAN Vs. STATE OF A P	November 19, 2001
GORIPARTHI BABU RAO Vs. STATE	December 19, 2001
GORRELLA DURGA VARA PRASADA RAO Vs. INDUKURI RAMA RAJU	October 11, 2001
GOTHAMI SOLVENT OILS LIMITED PYDIPARU TANUKU W G DISTRICT Vs. MALLINA BHARATHI RAO	February 26, 2001
GOTTIPATI SUBBA NAIDU Vs. TALLURI MAHALAKSHMAMMA	January 25, 2001
GOVERNMENT OF A P Vs. M LAVA KUMAR	September 7, 2001
GOVERNMENT OF A P Vs. B G AND B K GIRLS HIGH SCHOOL	October 5, 2001
GOVERNMENT OF A P Vs. K LAKSHMI NARASAIAH	November 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. OFFICIAL LIQUIDATOR M AND C E INDIA LTD	November 21, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. PUNIPARTHI NARAYANA RAJU	December 4, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. C PURUSHOTHAM	September 19, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. ST MARYS EDUCATIONAL SOCIETY	June 15, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. C PRAKASH GOUD	August 10, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. P SADANANDA MURTHY	February 2, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. N GANGAIAH	February 6, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. D VITTAL RAO	February 20, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. A SUDHAKAR	March 7, 2001
GOVERNMENT OF ANDHRA PRADESH Vs. K C P SUGAR AND INDUSTRIES CORPORATION LIMITED CHENNAI	May 8, 2001
GOVERNMENT OF ANDHRA PRADESH REP, BY ITS SECRETARY Vs. A RAJAIAH	October 16, 2001
GOVINDA RAO U Vs. GOVERNMENT OF ANDHRA PRADESH	November 23, 2001
GOVINDAPPA M V Vs. R C PARVATHAMMA	July 3, 2001
GOVT OF A P Vs. GAYATHRI ENGINEERING COMPANY	September 17, 2001
GOVT OF A P Vs. GOLE VIVEKANANDA	September 26, 2001
GOVT OF A P Vs. P THIRUMALA DEVI	October 3, 2001
GOVT OF A P Vs. D GOPAIAH	October 12, 2001
GOVT OF A P Vs. S YELLAMANDA	October 18, 2001
GOVT OF A P PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPT Vs. KOLLA RAGHAVALAH	February 12, 2001
GRAM PANCHAYAT Vs. YARLAGADDA ANKENEEDU PRASAD	August 31, 2001
GRANDHI PADMANABHAM Vs. RAJESH GOTHI	December 12, 2001
GRANDHI SUBRAMANAYAM Vs. VISSAMSETTI VISWESWARA RAO	August 10, 2001
GRANDHI VEERA VENKATA LAKSHMI Vs. LORRY OWNERS ASSOCIATION KAKINADA E G DIST	September 18, 2001
GRANDHI VEERA VENKATA LAKSHMI DIED Vs. LORRY OWNERS ASSOCIATION	September 8, 2001
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI	January 30, 2001
GUDAVALLI MURALI KRISHNA Vs. GUDAVALLI MADHAVI	January 13, 2001
GUDIKANDULA NARSAIAH Vs. GUDIKANDULA VEERAIAH	July 16, 2001
GUIMPEX (PRIVATE LIMITED), REPRESENTED BY THEIR EX Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY	August 24, 2001
GULB CHAND Vs. D NAGAMMA	October 30, 2001
GUNA YERRANNAIDU Vs. GUNA VENKANNA	August 28, 2001
GUNDA POORNACHANDER Vs. YANIGANDLA PUNNAIAH	July 18, 2001
GUNDAPUNENI VANS Vs. VULLI TULSI NARAYANA GUPTA	November 8, 2001
GUNDU PREEMSAGAR Vs. NAGABANDI JAYASHANKAR	November 20, 2001
GUNTUPALLIJANAKIRAM Vs. MRO	April 19, 2001
GUNTURU VENKATESWARARAO Vs. STATE OF AP	February 15, 2001
GURU BHUSHANAM NAIDU V Vs. DURGA FINANCIERS	July 25, 2001
GURU MURTHY S Vs. R LAKSHMANA RAO	September 27, 2001
GURUBILLL SREERAMULU Vs. JOGA VERRODU	January 24, 2001
GURURAJ MINI ROLLER FLOUR MILLS Vs. GOVERNMENT OF INDIA	October 10, 2001
GUTTAKONDA KANAKA DURGA Vs. STATE ELECTION COMMISSIONER GOVERNMENT OF ANDHRA PRADESH	July 11, 2001
H ABDUL AZEEM Vs. DISTRICT JUDGE KURNOOL	April 18, 2001
HAABIA ADVERTISING INDIA PVT LTD Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM	October 8, 2001
HAJI P BASHEER SAHEB Vs. P RAJANNA	August 21, 2001
HAMEED AH Vs. A P STATE WAKF BOARD	June 13, 2001
HAMPI ENTERPRISES Vs. DIRECTOR OF MINES AND GEOLOGY	August 29, 2001
HANUMANTHU RAMA RAO Vs. STATE OF A P	August 7, 2001
HARI SHANKER SANGHI Vs. G JAISURYA	December 12, 2001
HARIBANDHU KORO Vs. PINNINTI KESAMMA	October 9, 2001
HARIJANA FISHERMEN MUTUALLY AIDED CO OPERATIVE SOCIETY LIMITED Vs. DISTRICT COLLECTOR GUNTUR DISTRICT	March 27, 2001
HARISHCHANDRA VIDYARTHI Vs. MEENAKSHI SHAH	January 30, 2001
HARRY ALIAS HARRY FRANCIS Vs. S NARAYAN RAO	October 1, 2001
HAZARA BIBI Vs. B MANGARAJU	March 2, 2001
HEMANTH FAN COMPONENTS Vs. CENTRAL POWER DISTRIBUTION CO OF ANDHRA PRADESH LTD	April 26, 2001
HINDUSTAN COCA COLA BEVERAGES P LTD Vs. ASSISTANT COMMISSIONER OF LABOUR	March 23, 2001
HINDUSTAN COCA COLA BVERGES P LTD Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENT ACT	June 15, 2001
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. N V CHOWDARY	April 23, 2001
HUSSAIN BIN ABDULLAH DIED Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD	July 6, 2001
HYDER ALL KHAN Vs. REGISTRAR OF COMPANIES	April 11, 2001
HYDERABAD DISTRICT CO OPERATIVE CENTRAL BANK Vs. CO OPERATIVE TRIBUNAL HYDERABAD	September 7, 2001
HYDERABAD INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 6, 2001
HYDERABAD POTTERIES PVT LTD Vs. COLLECTOR HYDERABAD DIST	April 25, 2001
I D P L EMPLOYEES CO OP HOUSE BUILDING SOCIETY Vs. HUDA	October 31, 2001
IBRAHIM KHAN Vs. SECY MCPL ADMN AND URBAN	August 21, 2001
IDPL EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD	October 31, 2001
III WHEELER IV WHEELER AND LORRY OWNERS WELFARE ASSOCIATION A P Vs. GOVERNMENT OF A P	March 22, 2001
IMMADI LAXMI Vs. SREYABHILASHI CHIT FUNDS	October 8, 2001
IMTIYAZ HUSSAIN Vs. T DURGAMALA	September 20, 2001
IN RE: PENNAR PATERSON LIMITED Vs. STATE	October 30, 2001
INDIA RURAL RECONSTRUCTION AND DISASTER Vs. GOVERNMENT OF INDIA	December 6, 2001
INDIAN EXTRUSION Vs. COMMISSIONER OF COMMERCIAL TAXES HYD A P	July 12, 2001
INDIAN NURSING COUNCIL NEW DELHI Vs. VENKATESWARA SCHOOL OF NURSING CHITTOOR DIST	August 18, 2001
INDIAN OVERSEAS BANK BRANCH RAMAGIRI NALGONDA Vs. BURUGU RAMULU	October 5, 2001
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. S GOVINDAIAH	December 7, 2001
INDO NATIONAL LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD	October 18, 2001
INJAMURI JAYAMMA Vs. DIRECTOR GENERAL OF POLICE CID HYD	October 3, 2001
INSTITUTE OF PUBLIC HEALTH and HYGIENE Vs. STATE OF ANDHRA PRADESH	April 16, 2001
IQBAL HYDER Vs. MOHAMMED WAZEERUDDLN	January 19, 2001
IRFAN AHMAD Vs. GOVERNMENT OF A P	October 13, 2001
IRFAN AHMED Vs. GOVT OF A P	October 3, 2001
J BHASKAR RAO Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD	December 4, 2001
J JAIPAL Vs. GOVT OF A P	July 2, 2001
J JANAKI RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	February 2, 2001
J M BENEDICT Vs. MITHILESWARI JAISWAL	November 19, 2001
J MANIKYAM CHETTY DIED Vs. J PADMANABHA CHETTY	June 4, 2001
J P SUBBAMMA Vs. N RAVI KUMAR REDDY	August 27, 2001
J PARAVATHALU Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYD	November 1, 2001
J PURUSHOTHAM Vs. DISTRICT COLLECTOR PRAKASAM DIST	August 31, 2001
J PUSHPALATHA DEVI DIED PER L RS Vs. SHYAM SUNDAR	June 29, 2001
J RAMA RAO Vs. CHANDANA KHAN	October 9, 2001
J SATYA BABU Vs. BHIMAVARAM CO OPERATIVE URBAN BANK LIMITED BHIMAVARAM	October 10, 2001
J SHADRACK Vs. UNION OF INDIA	February 20, 2001
JAGADISH AGENCIES Vs. STATE OF ANDHRA PRADESH	March 31, 2001
JAGADISH AND KAMALA MITTAL MUSEUM OF INDIAN ARTS Vs. SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA NEW DELHI	March 21, 2001
JAGADISH P Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES	October 12, 2001
JAHABDURUNNISA BEGUM Vs. S BALAKRISHNA	November 2, 2001
JALAL and SONS Vs. SITA BAL	February 20, 2001
JALEELKHAN Vs. M KAMALAMMA	July 13, 2001
JALUMURU KRUSHNAM RAJU Vs. COMMISSIONER OF TRIBAL WELFARE DEPT	July 25, 2001
JALUMURU KRUSHNAM RAJU Vs. CHAIRMAN UG ADMISSION COMMITTEE UNIVERSITY OF HEALTH SCIENCES	April 9, 2001
JAMMIGUMPULA BALA MASTHANIAH NAIDU Vs. GADAMSETTY RAMA RAO	September 26, 2001
JARNALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH	November 29, 2001
JAWAJI INDUSTRIES PARTNERSHIP FIRM, REP BY ITS AUTHORISED SIGNATORY MR. J. RAGHURAM Vs. THE COMMERCIAL TAX OFFICER [FAC]	August 14, 2001
JELTRAN SYSTERMS INDIA PVT LTD Vs. SILVER TECH AUTOMATION PVT LTD	September 3, 2001
JHUMARMAL DUGAR Vs. INSPECTOR GENERA OF POLICE HYD	October 8, 2001
JITENDER ROLLER FLOUR MILLS Vs. COMMERCIAL TAX OFFICER MEHADIPATNAM CIRCLE HYDERABAD	September 25, 2001
JONNA RAMU NAIDU Vs. KANCHERLA SATYAVATAMMA	October 18, 2001
JONNALAGADDA PULLA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	March 30, 2001
JULAKANTI BRAHMA REDDY Vs. STATE OF A P	August 16, 2001
JUPITER CASHEW COMPANY RAJAHMUNDRY Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	September 17, 2001
JUPITER ROLLING SHUTTERS and ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH	July 10, 2001
JUSTICE CHALLA KONDAIAH DECD Vs. COMMISSIONER OF INCOME TAX	September 6, 2001
JUTURU SATYANARAYANA Vs. JUTURU LAKSHMI DEVAMMA	December 10, 2001
K ABDUL GAFOOR Vs. DISTRICT AND SESSIONS JUDGE KURNOOL	April 9, 2001
K ANANTHA REDDY Vs. CHUKKA RAMULU	March 2, 2001
K ANJANAYYA Vs. SPECIAL TAHSILDAR LAND REFORMS KURNOOL	November 21, 2001
K APPA RAO Vs. GADE SUSEELA	November 2, 2001
K ATCHUTA RAO Vs. PRINCIPAL SECRETARY GOVERNMENT OF A P HOUSING H B II DEPT HYD	November 20, 2001
K BALAJI GUPTA Vs. AZIZULLAH KHAN	September 21, 2001
K C KUSUMA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	November 7, 2001
K C P LIMITED Vs. COMMERCIAL TAX OFFICER MACHERLA GUNTUR DISTRICT	September 18, 2001
K CHANDRASEKHAR Vs. REGIONAL MANAGER APSRTC CUDDAPAH	March 20, 2001
K D KRISHNA Vs. P VENKAT RAO	September 21, 2001
K DAYAKAR REDDY Vs. SECRETARY TO GOVT OF A P SCHOOL EDUCATION DEPT HYD	March 7, 2001
K GANGANNA Vs. HONOURABLE HIGH COURT OF ANDHRA PRADESH, REP, BY I	June 6, 2001
K GNANAMBA Vs. UNION OF INDIA	March 16, 2001
K GOVERDHAN Vs. STATE OF A P	April 26, 2001
K HARINATHA REDDY Vs. B RAMA RAO	January 20, 2001
K JAGANNADHA RAO Vs. GENERAL MANAGER, HYDERABAD TELECOMMUNICATIONS	February 20, 2001
K KESAVA REDDY Vs. K DEEPALAKSHMI	September 6, 2001
K LAXMINARASIMHA CHARY Vs. K SATYANARAYANA	December 24, 2001
K MALAKONDAIAH Vs. GOVERNMENT OF A P	April 6, 2001
K MALINI Vs. SECRETARY H AND F UNIVERSITY	September 21, 2001
K MANASWAMY Vs. P GANGA PAPAMMA	June 11, 2001
K MASTHAN BEE Vs. APPALAGARI VENKATARAMANA	December 20, 2001
K MOHAN BABU Vs. HERITAGE FOODS INDIA LTD	August 24, 2001
K NARASIMHA CHAIR Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD	September 11, 2001
K NARASIMHA NALDU Vs. ELECTION COMMISSION OF INDIA	February 16, 2001
K O VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX	April 27, 2001
K P BALASWAMY Vs. UNION OF INDIA	April 17, 2001
K PADAMAVATHAMMA Vs. R UMA MAHESWARI	January 25, 2001
K PAMULU Vs. COLLECTOR AND DIST ELECTION AUTHORITY	July 5, 2001
K PAVAN Vs. SPECIAL EXECUTIVE MAGISTRATE	December 7, 2001
K PULLA REDDY Vs. DIRECTOR OF SURVEY SETTLEMENT AND LAND RECORDS GOVT OF A P	March 2, 2001
K PURUSHOTHAM REDDY Vs. STATE OF ANDHRA PRADESH	April 27, 2001
K PURUSHOTHAM REDDY Vs. UNION OF INDIA	June 20, 2001
K R D PRASADA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD	June 14, 2001
K R D PRASADA RAO Vs. REGISTRAR (ADMN), HIGH COURT OF ANDHRA PRADESH	June 15, 2001
K R RAGHAVAN NAIR Vs. UNION OF INDIA	February 14, 2001
K RADHA RAJU Vs. K SEETHARAMA RAJU	September 7, 2001
K RAGHAVENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 9, 2001
K RAGHU RAM BABU Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE NEW DELHI	September 7, 2001
K RAJESWARL Vs. GOVERNMENT OF ANDHRA PRADESH	March 7, 2001
K RAJI REDDY Vs. STATE OF ANDHRA PRADESH	July 24, 2001
K RAMACHANDRA RAO Vs. P NARAYAN	January 29, 2001
K RAMAKANT Vs. GOVERNMENT OF ANDHRA PRADESH	March 16, 2001
K RAMAKRISHNA REDDY Vs. K PADMAVATHI	April 16, 2001
K S N MURTHY Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES	August 20, 2001
K S R MURTHY Vs. S R CHIT FUNDS PVT LTD	October 31, 2001
K S TRIVENI Vs. UNION OF INDIA	November 2, 2001
K SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	April 27, 2001
K SESHASAILA PRABHU Vs. GOVERNMENT OF ANDHRA PRADESH	February 28, 2001
K SIRAJUDDIN KHAN Vs. STATE BANK OF INDIA CUDDAPAH	September 19, 2001
K SIVARAJAMMA Vs. STATE OF ANDHRA PRADESH	September 27, 2001
K SLFHORA Vs. DISTRICT EDUCATIONAL OFFICER MEMBER DSC 2000	February 7, 2001
K SOMALAH Vs. A P PUBLIC SERVICE COMMISSION	February 16, 2001
K SRINIVASA RAO Vs. K PADMAJA	April 23, 2001
K SRINIVASA REDDY Vs. SUPERINTENDENT PROHIBITION AND EXCISE	December 11, 2001
K SRINIVASULU Vs. STATE OF A P	November 8, 2001
K SUBBA RAO Vs. SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED	December 10, 2001
K SURAMMA Vs. K RAMAYYAMMA	November 28, 2001
K V K RAJU HUF Vs. COMMISSIONER OF INCOME TAX	October 18, 2001
K V NARASIMHA MURTHY Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS	July 31, 2001
K V R FORGINGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE	April 18, 2001
K V RAMA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH	October 8, 2001
K V RAMANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 7, 2001
K V S S SAMBHU PRASAD Vs. EXECUTIVE OFFICER GRAM PANCHAYAT CHINTHAPARRU PALAKOLE MANDAL W G DISTRICT	December 19, 2001
K VARAHA NARASIMHULU Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY	January 18, 2001
K VENKAT RAO Vs. ROCKWOOL INDIA LTD	November 20, 2001
K VENKAT REDDY Vs. G LAKSHMI KANTHAMMA	November 9, 2001
K VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX A P II	April 27, 2001
K VENKATESH Vs. A SUBRAHMANYAM	February 23, 2001
K VENKATESWAR RAO Vs. SECRETARY TO GOVERNMENT HEALTH MEDICAL AND FAMILY WELFARE Q1 DEPARTMENT HYDERABAD	April 10, 2001
K VENKATESWARLU Vs. K PEDDA VENKAIAH	September 11, 2001
K VENKATESWARLU Vs. D RANGA REDDY	November 21, 2001
K VENUGOPAL Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD	March 28, 2001
K VENUGOPAL REDDY Vs. C SUBBA RAO VICECHAIRMAN AND MANAGING DIRECTOR A P STATE AGRI INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD	July 25, 2001
K VIJAY KUMAR Vs. GOVT OF A P	October 5, 2001
K VIJAYA BHASKAR RAO Vs. CHIEF JUDGE CITY CIVIL COURT HYDERABAD	March 30, 2001
K VIJAYAL Vs. GOVERNMENT OF ANDHRA PRADESH	September 8, 2001
K VISHNUMURTHY Vs. GOVERNMENT OF A P	July 10, 2001
K VISWANATHAM Vs. CHIEF COMMISSIONER OF INCOME TAX HYD	October 30, 2001
K. MANMADHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 10, 2001
KADALI PULLAYYA Vs. KADALI NARASANNA	July 10, 2001
KADLTYALA BHARATHI Vs. T NARSIMHA	March 30, 2001
KAKANI HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 25, 2001
KAKARAPARTHI KRISHNAMURTHY Vs. MADDULA NARAYANA RAO	November 20, 2001
KAKATIA PICTURE 35 MM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	April 10, 2001
KAKATIYA OILS AND NUTRITENT PRIVATE LIMITED GOPALAPURAM WARANGAL DISTRICT Vs. APSEB HYDERABAD	March 8, 2001
KALIDINDI RAMA RAJU Vs. VIJAYA BANK NATIONALISED BHIMAVARAM W G DIST	July 9, 2001
KALIGOTLA SURYANARAYANA MURTHY Vs. P V RAMANAIAH	December 4, 2001
KALIVARAPU KAMAYYA Vs. KALIVARAPU VENKATA RAMANAMURTHY	October 10, 2001
KALLURU NAGESWARA RAO Vs. BALAJI MANURES	October 4, 2001
KALUKURI LINGAIAH Vs. STATE	September 25, 2001
KAMAL SILK MILLS Vs. KUNCHAM MOHANA RAO	December 26, 2001
KAMAL THEATRE Vs. KASIREDDY VARLAKSHMI	December 13, 2001
KAMALAKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 12, 2001
KAMARAJU R Vs. GOVERNMENT OF ANDHRA PRADESH	July 3, 2001
KAMARSU MANIKYALA RAO Vs. KAMARSU NAGABHUSHANAM	June 8, 2001
KAMBAM VIJAYA BHASKARA REDDY Vs. GAJJALA VENKATARAMANA REDDY	October 15, 2001
KANAKA DURGA ELECTRICAL WORKS PEDAPUDI Vs. A P ELECTRICITY LICENSING BOARD HYDERABAD	March 8, 2001
KANAKA DURGA WINES Vs. COMMISSIONER OF COMMERCIAL TAXES	July 9, 2001
KANAKA RAMULAMMA Vs. DISTRICT COLLECTOR AND DIST ELECTION AUTHORITY ONGOLE	June 27, 2001
KANAPALA RAMA RAO Vs. REGIONAL TRANSPORT OFFICER	October 8, 2001
KANTAMANI SRIHARI RAO Vs. STATE OF A P	November 19, 2001
KANTHETI JAGGAIAH Vs. SUB INSPECTOR OF POLICE PATTABHIPURAM POLICE STATION GUNTUR	June 15, 2001
KARAMALAPUTTI KRISHNAMURTHY CHETTY Vs. K. SUBBAIAH CHETTY	December 10, 2001
KARAMPURI LAXMI Vs. KARAMPURI LACHAVVA	November 1, 2001
KARAMSAD INVESTMENTS LIMITED GMM PFANDLER LIMITED KARAMSAD HOLDINGS Vs. NILE LIMITED	August 16, 2001
KARANAM RADHA KRISHNAIAH Vs. MANDAL EXECUTIVE MAGISTRATE AND MANDAL REVENUE OFFICER MUTHUKUR MANDAL	March 12, 2001
KARIDIGURU GOVINDAPPA Vs. STATE	February 8, 2001
KARNATI SURYANARAYANA Vs. SRI RAMA FINANCE CORPORATION (REGD.) MIRYALAGUDA REP. BY ITS PARTNER KALAM PRABHAKAR REDDY	August 23, 2001
KARRI APPALAMMA Vs. BENDALAM SEETARAMA MURTHY	September 17, 2001
KARRI NAGAPADMA SRIDEVI Vs. ORIENTAL FIRE and GENL INS CO LTD	August 14, 2001
KARUCHOLA SATYANARAYANA Vs. STATE OF A P	December 24, 2001
KARUNAKAR M Vs. STATE OF ANDHRA PRADESH	January 17, 2001
KASI SUBBAIAH MUDALI Vs. KASI VEERASWAMY MUDALI	December 28, 2001
KASTURI SUBBARAO Vs. STATE OF ANDHRA PRADESH;REP	October 9, 2001
KATTIKA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY DEPT	March 28, 2001
KATUN MAHALAXMAMMA Vs. SPECIAL COMMISSIONER OF LAND REVENUE AP HYD	October 1, 2001
KATURI NAGESWARAMMA Vs. GOTTUMUKKALA VENKATESWARA RAJU	September 6, 2001
KATURI VENKATESWARA RAO Vs. A P CO-OPERATIVE APPELLATE TRIBUNAL	January 3, 2001
KAYATHI JAYAPAL REDDY Vs. STATE ELECTION COMMISSION	October 9, 2001
KEERTHI SURYANARAYANA Vs. STATE OF A P	August 24, 2001
KENTS FINANCE LTD Vs. STATE OF A P	December 31, 2001
KESHAV JADHAV Vs. ELECTION COMMISSION OF INDIA DELHI	August 16, 2001
KHADER BASHA Vs. STATE OF A P	March 2, 2001
KHADER BEE Vs. MOHAMMAD VAZIR	February 27, 2001
KHAJA MOENUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 1, 2001
KHAJA ZAFFER ALI Vs. THE ENGINEER IN CHIEF, PUBLIC HEALTH, A.C. GUARDS AND TWO ORS.	December 24, 2001
KHALEEL MOHAMOOD Vs. PADMAVATHI HANDLOOMS VENKATAGIR NELLORE DISTRICT	December 10, 2001
KHODAY INDIA LIMITED BANGALORE Vs. GOVERNMENT OF A P	July 31, 2001
KLAYMAN PORCELAINS LTD Vs. SUPERINTENDING ENGINEER OPERATION	August 31, 2001
KO and IN INDIA Vs. COMMISSIONER OF CUSTOMS AND EXCISE	October 30, 2001
KODANGI SETHU MADHAVA RAO Vs. CHAKKA PRABHAKAR RAO	July 18, 2001
KOGANTI JAYAKRISHNA Vs. STATE OF ANDHRA PRADESH	November 13, 2001
KOKA VENKATESWARULU Vs. ANKALA KANAKAMMA	July 19, 2001
KOLLA SUBBAIAH Vs. NERELLA CHANDRASEKHARA RAO	July 30, 2001
KOLLI PURUSHOTHAM CHOWDARY Vs. BALAJI FINANCE CORPN	November 28, 2001
KOLLIPARA VENKAT RAO Vs. MOTURI LAKSHMI SULOCHANA	October 5, 2001
KOLLL SAL PRATHEEKA Vs. UNIT TRUST OF INDIA	April 16, 2001
KOLLPAKA SUSEELA Vs. PADMANABHA PRASAD	October 19, 2001
KOLLURU GOPAL Vs. GOVERNMENT OF ANDHRA PRADESH	June 29, 2001
KOMARAPU DURGARAO Vs. SEEPANA THRINADHAMMA	August 20, 2001
KOMARIAH S Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	March 7, 2001
KOMIRISETTY RAMA RAO Vs. COLLECTOR GUNTUR	August 3, 2001
KOMMU CHINA SAIDAIAH Vs. JALLELA GANGAMMA	March 30, 2001
KOMMULA VEERARAGHAVULU Vs. REVENUE DIVISIONAL OFFICER	February 20, 2001
KOMMURI HAZARATHAIAH Vs. T ANANTHALAKSHMI	September 24, 2001
KONA KANTHAMMA Vs. GUNTAMUKKALA SRINIVASA RAO	September 25, 2001
KONDAL REDDY H Vs. CENTRAL BANK OF INDIA	November 22, 2001
KONDAPALLY MUTHYALU Vs. STATE	February 19, 2001
KONDETI MANIKYAM Vs. KODAVALI MUSALI	November 1, 2001
KONERU VENKATA SUBBAIAH Vs. KONERU VENUGOPAL	September 13, 2001
KONERU VENKATARATNAM Vs. UNION OF INDIA	April 28, 2001
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDY	March 12, 2001
KONETI LAKSHMI THULASAMMA Vs. GANGAVARAM VEERA RAGHAVA REDDI	July 3, 2001
KONETI VENKATA RAO Vs. STATE	April 19, 2001
KOPALLE HANUMANTHA RAO Vs. DISTRICT COLLECTOR KRISHNA DIST	January 23, 2001
KOPPATHI VENKAT SUBRAHMANYAM Vs. STATE OF A P	June 27, 2001
KOPPULA SARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	February 13, 2001
KOSANAPUDI RAJA RAO Vs. VEMANA RAMULU	September 11, 2001
KOTA NAGARATNAMMA Vs. KOPPARRU PRASADA RAO	January 20, 2001
KOTA RAMAKNSHNA REDDY Vs. SALT COMMISSIONER GOVT OF INDIA JAIPUR RAJASTHANAND	October 3, 2001
KOTHAKOTA VAIKUNTA RAO Vs. ZILLA PARISHAD SRIKAKULAM	September 27, 2001
KOTHAPALLI GLADYA JACOB Vs. COMMISSIONER OF TRIBAL WELFARE GOVERNMENT OF ANDHRA PRADESH	December 13, 2001
KOTLA SUDHEER KUMAR Vs. MALLAVARAPU JOJAYYA alias JOJAIAH CHOWDARY	December 5, 2001
KOVVURI RAMACHANDRA REDDY Vs. SUPERINTENDENT ENGINEER A P EASTERN POWER DISTRIBUTION CO LTD	June 27, 2001
KOYI HARI BABU Vs. KANUMURI SUBBARAMAIAH	September 14, 2001
KRISHNA ANJANEYA SWAMY TEMPLE GOLLALADODDI GUDUR KURNOOL DISTRICT Vs. NESE RAMANNA	September 14, 2001
KRISHNA DHARMARAJA SWAMY DEVASTHANAM Vs. P MOHAN RAO	January 18, 2001
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT Vs. STATE OF A P	October 31, 2001
KRISHNA FRUIT PRODUCTS NUZVID KRISHNA DISTRICT UNIT OF MARGADARSI CHIT FUND LIMITED HYD Vs. STATE OF A P	October 21, 2001
KRISHNA MURTHY M Vs. SUPERINTENDENT OF POST OFFICES	January 18, 2001
KRISHNAREDDIGARI PRADEEP REDDY SANDEEP PRADEEP Vs. STATION HOUSE OFFICER PARIGI	September 12, 2001
KRUTAKRUTYA RAMESWARA SWAMYVARI DEVASTHANAM GUDIMULA Vs. KOLLABATHULA SURYA RAO	December 3, 2001
KUDUPUDI SUBBA RAO Vs. KUDUPUDI SATYANARAYANAMMA	September 24, 2001
KUM VIJAYA MARY LEWIS Vs. GENERAL MANAGER, HYDERABAD TELECOM DISTRICT	January 31, 2001
KUMAR B A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	January 18, 2001
KUMARS METTALURGICAL CORPN LTD Vs. ASSISTANT COMMERCIAL TAX OFFICER	September 26, 2001
KURRA VARA PRASADA RAO Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE GUNTUR DIVISION GUNTUR DISTRICT	June 19, 2001
KURUVA SURYA PRAKASH REDDY Vs. STATE OF ANDHRA PRADESH	December 10, 2001
KVAERNER CEMENTATION INDIA LIMITED MUMBAI Vs. BHARAT HEAVY PLATE AND VESSELS LIMITED VISAKHAPATNAM	June 18, 2001
KVR FORGINGS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	July 17, 2001
L C K CEMENT LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD	March 7, 2001
L RAGHURAMAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL TB	September 7, 2001
L SATHYANARAYANA MURTHY Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER CHITTOOR	November 28, 2001
LAKSHMI FINANCE CO Vs. VANKAYALA VASUDEVARAO	July 11, 2001
LAKSHMI GENERAL FINANCE LIMITED Vs. ANANTHA RAJA RAO	November 2, 2001
LAKSHMI ICE FACTORY Vs. DISTRICT INDUSTRIES CENTRE KRISHNA VIJAYAWADA	October 12, 2001
LAKSHMI MINING INDUSTRIES A PARTNERSHIP FIRM REP, Vs. STATE OF ANDHRA PRADESH, REP, BY ITS SECRETARY IND	February 27, 2001
LAKSHMI SINGA REDDY Vs. SECRETARY A P PUBLIC SERVICE COMMISSION HYD	September 21, 2001
LAKSHMIKANTHA RAO N Vs. GOVERNMENT OF ANDHRA PRADESH	April 24, 2001
LAKSHMINAGAR WELFARE SOCIETY Vs. STATE OF A P	October 10, 2001
LAKSHMINARAYANA M Vs. SUB REGISTRAR	September 3, 2001
LALA RADHASHYAM JAISWAL HEREDITARY TRUSTEE OF LALA TEMPLE Vs. TIGER ROLLING SHUTTERS	July 27, 2001
LAND ACQUISITION OFFICER Vs. T RAJA VITTAL	October 11, 2001
LAND ACQUISITION OFFICER BHONGIR Vs. JADALA ANAND	January 31, 2001
LAVETI KAMALA Vs. STATE OF A P	December 19, 2001
LAXMAN B DOLWANI Vs. B SURENDER GOUD	September 7, 2001
LAXMI D Vs. A P AGRICULTURAL UNIVERSITY	September 3, 2001
LAXMINARAYANA DIED Vs. S CHAKALI BUCHAIAH	October 19, 2001
LAXMINARAYANA M Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY	January 25, 2001
LEAAP FORWARDERS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS	April 11, 2001
LEELASON BREWERIES LIMITED Vs. BEEMIREDDY LAKSHMINARAYANA REDDY	October 5, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. UPA LAKAYUKTA	August 23, 2001
LINGA SITARAMULU DIED Vs. K NIRMALA	November 13, 2001
LINGAIAH Vs. THUNGA SRIHARI	November 20, 2001
LIPIKA NANDA Vs. NIZAMS INSTITUTE OF MEDICAL SCIENCES	January 25, 2001
LLOYDS FINANCE LTD Vs. DY COMMERCIAL TAX OFFICER GOPALAPATNAM VISAKHAPATNAM	June 20, 2001
LOLLA VISWANDAHAM Vs. STATE OF A P	November 17, 2001
M A KHADER Vs. LIFE INSURANCE CORPORATIONENSING OFFICER, O/O REGI	June 27, 2001
M A SULTAN MOHIUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH	November 16, 2001
M ANJANEYULU NAIDU Vs. UMAPATHI NAIDU	April 17, 2001
M BAGA REDDY Vs. SONIA GANDHI	April 27, 2001
M BALAKRISHNA RAO Vs. JOINT COLLECTOR AND ADDL MAGISTRATE HYDERABAD	January 30, 2001
M BALAKRISHNA RAO Vs. JOINT COLLECTOR HYDERABAD CUM ADDITIONAL DISTRICT MAGISTRATE HYDERABAD	March 21, 2001
M BALAKRISHNA REDDY Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION	September 27, 2001
M D A P BEVERAGES CORP LTD Vs. M PETER	April 27, 2001
M D SUNDARAM FINANCE LTD Vs. G S NANDAKUMAR	June 28, 2001
M DAVID Vs. CONVENOR EAMCET 2000 AND COMMISSIONER OF TECHNICAL EDUCATION BRKR HYDERABAD	February 27, 2001
M E S EMPLOYEES UNION A P AREA SECUNDERABAD Vs. GOVT OF A P	July 5, 2001
M GOPINATH Vs. STATE OF ANDHRA PRADESH	July 20, 2001
M GURU MURTHY Vs. PRINCIPAL K T S GOVERNMENT DEGREE COLLEGE RAYADURGA ANANTAPUR DISTRICT	September 26, 2001
M H P RAO Vs. ANDHRA PRADESH TRANSMISSION CORPORATION HYDERABAD	September 18, 2001
M HARINDRANATH Vs. UNION OF INDIA	February 22, 2001
M J VEERAMANI Vs. GOVERNMENT OF ANDHRA PRADESH	December 5, 2001
M JAYAMMA Vs. J NADAMUNI REDDY	July 24, 2001
M KAMAKSHAMMA Vs. M SARASWATHI DEVI	November 23, 2001
M LAKSHMI DEVI Vs. DIRECTOR GENERAL OF POLICE HYDERABAD	September 5, 2001
M MADHU and MADHUSUDHAN Vs. AMARNATH HANDLOOMS NALGONDA	June 28, 2001
M MADHU BABU Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 2001
M MANIK REDDY Vs. M ANASUYA DEVI	August 7, 2001
M MOHAN BABU Vs. HERITAGE FOODS INDIA LTD	April 27, 2001
M MUNEMMA Vs. K BABY	September 25, 2001
M NARASIMHULU Vs. STATE OF ANDHRA PRADESH	February 13, 2001
M NARASLMHULU Vs. STATE OF ANDHRA PRADESH	April 6, 2001
M P RAMACHANDRA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	June 8, 2001
M PRATAP CHAND Vs. COMMISSIONER OF POLICE VIJAYAWADA KRISHNA DIST	October 5, 2001
M R GOPALAKRISHNA REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS	April 17, 2001
M R K SARMA Vs. STATE OF ANDHRA PRADESH	December 4, 2001
M R S MAHA LAKSHMI Vs. DEPUTY TRANSPORT COMMISSIONER OF SECRETARY	April 17, 2001
M RADHA KRISHNA MURTHY Vs. STATE OF A P	July 18, 2001
M RADHAKRISHNA MOORTHY Vs. DISTRICT EDUCATIONAL OFFICER	July 19, 2001
M RADHAKRISHNA MURTHY Vs. GOVT OF A P	March 16, 2001
M RAJI REDDY Vs. REGIONAL JOINT DIRECTOR OF HIGHER EDUCATION NOW THE REGIONAL JOINT DIRECTOR OF INTERMEDIATE EDUCATION WARANGAL	June 20, 2001
M RAMACHANDRA REDDY Vs. M RAJA REDDY	October 8, 2001
M RAMANAMMA Vs. COMMISSIONER OF INCOME TAX	September 13, 2001
M RAVI NAIDU Vs. G JAYASEKHAR NAIDU	September 18, 2001
M RAVINDER RAJU Vs. S BANSILAL	July 17, 2001
M SANJEEVA REDDY Vs. A P ADMINISTRATIVE TRIBUNAL	March 8, 2001
M SHASHIKALA Vs. STATION HOUSE OFFICER	April 25, 2001
M SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH	August 24, 2001
M SRINIVAS Vs. SERILMGAMPALLY MUNICIPALITY R R DIST	October 19, 2001
M SRINIVASULU Vs. STATE OF A P	July 2, 2001
M STALIN Vs. CHAIRPERSON BHIMAVARAM MUNICIPAL COUNCIL BHIMAVARAM EAST GODAVARI DISTRICT	September 7, 2001
M SURYANARAYANA Vs. STILES INDIA LIMITED	December 28, 2001
M V R SHARMA Vs. STATE OF ANDHRA PRADESH	February 8, 2001
M V SUBRAMANYAM Vs. UNION OF INDIA	July 6, 2001
M V V L NARASIMHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	February 7, 2001
M V VENKATESWARA RAO Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES	June 12, 2001
M VARALAKSHMI Vs. HINDUSTAN CORPORATION LTD	August 24, 2001
M VEERESDHAM Vs. L H GOPALAKRISHNA RAO	October 19, 2001
M VENKATAMUNI Vs. A ERRABBA MANDADI	October 8, 2001
M VIJAY KUMAR Vs. STATE OF ANDHRA PRADESH	January 17, 2001
M VIJAYA Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED	August 29, 2001
M VIJAYA BHASKARA REDDY Vs. HIGH COURT OF ANDHRA PRADESH	December 3, 2001
M. GARUDA SEKHARA REDDY Vs. T. NAGIREDDY	August 10, 2001
MACHILIPATNAM Vs. ARJA NARASIMHA RAO	June 11, 2001
MADDALA VENKATESWARA RAO Vs. MADDALA UMA SAI DURGA	July 18, 2001
MADDI SWARNA Vs. COMMERCIAL TAX OFFICER CHILAKALURIPET GUNTUR DISTRICT	June 14, 2001
MADDILETL ALIVELAMMA Vs. SARASWATHAMMA	February 14, 2001
MADDISETTI VENKATA RATHNAMMA Vs. P RADHAKRISHNA MURTHY	August 7, 2001
MADHAVA RAO DESAI Vs. UNION OF INDIA	October 4, 2001
MADIREDDY PADMA RAMBABU Vs. DISTRICT FOREST OFFICER KAKINADA E G DISTRICT	July 26, 2001
MADLKONDA SRLNLVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 31, 2001
MADRAS CEMENTS LIMITED VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	June 20, 2001
MADRAS CEMENTS LTD. Vs. STATE OF ANDHRA PRADESH	June 2, 2001
MAGULURI RAMA KOTI Vs. MAGULURI SEGGAIAH	November 13, 2001
MAHABOOB BASHA Vs. T PENCHALALAH	April 20, 2001
MAHABOOB BEE Vs. GENERAL MANAGER	June 26, 2001
MAHABOOBIA EDUCATIONAL SOCIETY WARANGAL Vs. SUDHIR PUJARI	April 12, 2001
MAHANKALIYELLAIAH Vs. STATE OF A P	July 5, 2001
MAHARAJAH ALAKH NARAYANA SOCIETY OF ARTS AND SCIENCE MANSAS FORT Vs. RANJANI THEATRE	July 10, 2001
MAHAVIR TIMBER MERCHANT Vs. GOVERNMENT OF ANDHRA PRADESH	August 10, 2001
MAHENDRA C MEHTA Vs. KOUSALYA CO OPERATIVE HOUSING SOCIETY LTD	June 13, 2001
MAHESH CHANDRA SHARMA Vs. COMMANDANT CISF UNIT 6 T VISAKHAPATNAM A P	January 30, 2001
MAHESHWARI 70 MM THEATRE Vs. FILM DIVISION, MINISTRY OF INFORMATION AND BROADCA	August 21, 2001
MAJETI BUTCHI VISWANADHAM Vs. BATHULA SURYANARAYANA MURTHY	July 27, 2001
MAJETI RAVI Vs. MAJETI KAMESWARA RAO	June 29, 2001
MAJETI SIVA VARA KOTI PRASAD Vs. CHALAPATHI CHIT FUND PRIVATE LIMITED	March 23, 2001
MAJOR S RAVI Vs. UNION OF INDIA	August 29, 2001
MAKAM VENKATESH Vs. STATE OF ANDHRA PRADESH	July 9, 2001
MALDI REDDY S Vs. M RAMAKRISHNA REDDY	June 29, 2001
MALLIKARJUNA REDDY P Vs. SECRETARY STATE ELECTION COMMISSION	October 30, 2001
MALYALA VISHWANATHA RAO Vs. STATE OF A P	November 28, 2001
MANAGEMENT OF INDIAN AIRLINES Vs. INDUSTRIAL TRIBUNAL L	March 8, 2001
MANAGEMENT OF NISIET Vs. NISIET EMPLOYEES UNION	August 2, 2001
MANAGER ADMINISTRATION PREMIER COTTON MILLS LTD Vs. STATE OF A P	June 8, 2001
MANAGER NATIONAL INSURANCE CO LTD Vs. KOYA RATNAM	September 17, 2001
MANAGING COMMITTEE BEGUMPET HYD Vs. T SESHA REDDY SELIVAHANAGAR HYD	December 28, 2001
MANAGING COMMITTEE NADE ALI MASQUE BODHAN NIZAMBAD Vs. A P STATE WAKF BOARD	September 12, 2001
MANAGING DIRECTOR A P STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LTD Vs. S YADAIAH	October 19, 2001
MANAGING DIRECTOR A P WOMENS CO OPERATIVE FINANCE CORPORATION LIMITED HYDERABAD Vs. M ASHOK KUMAR	July 26, 2001
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INSTITUTION OF ANDHRA PRADESH LOKAYUKTHA AND UPA LOKAYUKTHA	August 23, 2001
MANAGING DIRECTOR APSRTC Vs. M KAMALAKUMARI	December 24, 2001
MANAIR EDUCATIONAL ACADEMY KARIMNAGAR Vs. GOVT OF A P	October 8, 2001
MANCHALA HUSHIKESH Vs. TERALA PRADEEP KUMAR	April 6, 2001
MANDAL REVENUE OFFICER Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	June 29, 2001
MANDALA MADHAVA RAO Vs. MANDALA YADAGIRI	March 31, 2001
MANGA MADHAVILATHA Vs. RAJAHMUNDRY MUNICIPALITY	February 1, 2001
MANIKESHWARI AGENCIES Vs. JOINT COLLECTOR R R DT	March 29, 2001
MANJIRA GRAMEENA BANK SANGAREDDY MEDAK DIST Vs. M ASHOK KUMAR	October 11, 2001
MANNAVA SEETHAMMA Vs. CHENNAPATI ARUNA DEVI	August 21, 2001
MANOJ DUTT PRASAD Vs. STATE OF A P	March 22, 2001
MANTHENA SURYANARAYANA RAJU Vs. PRESIDENT KOPALLE CO OPERATIVE RURAL BANK LTD	February 5, 2001
MANYAM LAKSHMIKANTHAM Vs. RUNKANA BALAJI	December 7, 2001
MAREPPA G Vs. T PADMAVATHI BAI	February 2, 2001
MARRI YADAMMA Vs. STATE OF ANDHRA PRADESH	October 16, 2001
MARUPURU SUNDARAMMA Vs. STATE OF ANDHRA PRADESH	July 2, 2001
MASARATH JAHAN BEGUM Vs. STATE OF ANDHRA PRADESH	August 9, 2001
MASTAN VALI S Vs. GOVERNMENT OF ANDHRA PRADESH	November 5, 2001
MATHEWS PETER Vs. ASST POLICE INSPECTOR	August 23, 2001
MATTI RAMAKRISHNA RAO Vs. BANDARU YEDUKONDALA VENKATA SATYANARAYANA	November 6, 2001
MD GHOUSE Vs. CORRESPONDENT DAKSHINABHARAT HINDI PRACHARASABHA HYD	August 18, 2001
MD ISMAIL Vs. V SURYANARAYANA RAO	August 23, 2001
MEENA R P Vs. UNION OF INDIA	February 6, 2001
MEERJA HAMEEDULLAH BAIG Vs. R T A	April 10, 2001
MEGHRAJ GAYATRI DEVI Vs. JETLING RAJESHWAR	March 5, 2001
MEHARUNNISSA BEGUM P Vs. P NOORUNNISSA BEGUM	September 17, 2001
MEHRUNNISA BEGUM Vs. SECRETARY TO GOVERNMENT POLITICAL	June 21, 2001
MEKALA RAJI REDDY Vs. STATE OF ANDHRA PRADESH	December 11, 2001
MEKALA SAROJINAMMA Vs. CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	September 26, 2001
MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. G AMRUTHAIAH	April 26, 2001
MGMT OF INDIA AIRLINES Vs. INDL TRIBUNAL I	March 8, 2001
MIC ELECTRONICS LTD Vs. UNION OF INDIA	November 12, 2001
MIKKILINENI VENKATESHWARI Vs. TUMMULA NIRMALA	November 29, 2001
MILAP CHAND JAIN Vs. MATURI DAMAYANTHI	November 23, 2001
MINI TAXI OWNERS AND DRIVERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	February 14, 2001
MIR IBRAHIM ALL Vs. INAYATH ALL	July 6, 2001
MIR ZAHED ALI Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	June 6, 2001
MIRZA MUKARAM ALL BALG Vs. GOVERNMENT OF ANDHRA PRADESH	February 22, 2001
MITHI REDDI RAMU Vs. MAJJI SURYANARAYANA	October 12, 2001
MITHRA OXYGEN COMPANY PRIVATE LIMITED Vs. STATE OF A P	September 24, 2001
MOCHIGANTI SUBBA RAO Vs. STATE OF ANDHRA PRADESH	February 23, 2001
MODERN EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	December 19, 2001
MODERN HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH	November 9, 2001
MOGULLA AILAMMA Vs. SAMBA YELLALAH	January 30, 2001
MOGULLA ALIAMMA Vs. SAMBA YELLAIAH	February 13, 2001
MOHAMMAD ABDUL AZEEM ZAKEE Vs. GOVERNMENT OF ANDHRA PRADESH	October 5, 2001
MOHAMMAD ABDUL SHUKOOR Vs. MUNICIPAL COMMISSIONER	January 19, 2001
MOHAMMAD ABDUL WAHAB Vs. STATE OF ANDHRA PRADESH	January 23, 2001
MOHAMMAD AHMED ALI Vs. SECRETARY LEGISLATIVE AFFAIRS	March 28, 2001
MOHAMMAD AMEERUDDIN Vs. OSMANIA UNIVERSITY HYDERABAD	November 16, 2001
MOHAMMAD JAKEER Vs. CH KOTI REDDY	November 30, 2001
MOHAMMAD KHAJA Vs. MOHAMMAD SHOUKAT FAHIM AHMED	December 20, 2001
MOHAMMAD NAYEEM KHAN Vs. UNION LAW SECRETARY	July 10, 2001
MOHAMMED SHAMSUDDIN Vs. AHMED HAFEEZUDDIN FAROOQU	September 18, 2001
MOHAN RAO Y Vs. A P ADMN TRIBUNAL	April 27, 2001
MOHANLAL AGARWAL Vs. S V SATYAPRASAD	April 4, 2001
MOHD AHMED ALI Vs. STATE OF A P	March 28, 2001
MOHD ANKUS ALI Vs. DISTRICT COLLECTOR WARANGAL DIST WARANGAL	October 13, 2001
MOHD HASAN AH Vs. MOHD RIAJUDDIN	September 7, 2001
MOHD HASHAM DIED Vs. DONTARAMONI NARSIMHA	November 13, 2001
MOHD HASNUDDIN Vs. DONTAGANI SATHAMMA	November 26, 2001
MOHD ISHAQ Vs. STATE OF A P	August 2, 2001
MOHD JAMEEL Vs. SHAIK BIKKAN	November 20, 2001
MOHD MAHMOOD ALI Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD RURAL DIVISION HYD	December 12, 2001
MOHD YOUSUF Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD	March 13, 2001
MOHD. ANKUS ALI Vs. DIST. COLLECTOR. WARANGAL AND OTHERS	October 30, 2001
MOHD. MADAR SAHEB Vs. STATE OF A.P.	July 10, 2001
MOIDA RAMANA Vs. STATE OF ANDHRA PRADESH;REP	October 29, 2001
MOOSALA RAMARAO Vs. DISTRICT COLLECTOR SRIKAKULAM	January 20, 2001
MOTHIKA MUTYALU Vs. P VENKATA KRISHNA DIVAKAR	November 30, 2001
MUDAVAT SOMLA NAIK Vs. CENTRAL ADMINISTRATIVE TRIBUNAL HYD	October 13, 2001
MUJEEB AHMED KHAN Vs. SADAR ANJUMAN E ISLAMIA HYD	September 25, 2001
MUKTAR AHMED KHAN Vs. MARGADARSHI CHIT FUND LIMITED BRANCH	November 28, 2001
MUNAKKAYALA KONDA REDDY Vs. THALLAM VENKATA REDDY	October 4, 2001
MUNASWAMI Vs. K MALLIKARJUNA	August 29, 2001
MUPPALANENI RAVINDRA BABU Vs. MUPPALANENI VENKAYAMMA	October 18, 2001
MUPPALANENL RAVINDRA BABU Vs. MUPPALANENL VENKAYAMMA	October 8, 2001
MURTHY R S Vs. JOINT COLLECTOR	June 25, 2001
MUSTI VENKATA KRISHNA SURYANARAYANA MURTHY Vs. PRABHALA SATYAVATHI	November 2, 2001
MUSUNURI KANAKADURGAMMA Vs. GUNTUR RAJASEKHAR	September 26, 2001
MUTHU NITYA REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	April 27, 2001
MUTHYALA ASHOK Vs. SHYAMSUNDER	November 13, 2001
MUZAFFAR ALI SAJJAD Vs. STATE OF ANDHRA PRADESH	November 9, 2001
MYAKLA KONDA REDDY Vs. MYAKLA KESHAVA REDDY	October 4, 2001
MYSTERY GAS SPREADS PANIC Vs. DIRECTOR, A P POLLUTION CONTROL BOARD	July 11, 2001
N DEVAN Vs. V KALA BHARATHI	December 19, 2001
N KARUNA Vs. APPROPRIATE AUTHORITY	July 19, 2001
N PRASAD BABU Vs. DIVISIONAL RAILWAYMANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA	July 25, 2001
N RAM REDDY Vs. UNION OF INDIA	March 13, 2001
N RAMANUJA Vs. P SATYANARAYANA	October 17, 2001
N SATYANARAYANA Vs. DISTRICT CO OPERATIVE OTRICER	September 5, 2001
N SITADEVI Vs. A BERATA	February 8, 2001
N SIVA KUMAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 12, 2001
N SURYA PRAKASH RAO Vs. STATE OF MAHARASHTRA	August 21, 2001
N SWARNALATHA Vs. MANAGING DIRECTOR APSRTC HYDERABAD	May 8, 2001
N VENKATESA MUDALIYAR Vs. STATE OF ANDHRA PRADESH	April 12, 2001
N VENKATESWAR RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	July 26, 2001
N. VENKATESWAR RAO Vs. A.P. STATE ELECTRICITY BOARD	July 27, 2001
NADHRA KESARI COLLEGE OF EDUCATION ONGOLE Vs. STATE OF ANDHRA PRADESH	November 2, 2001
NAGA LAXMI Vs. BICHAPPA	August 6, 2001
NAGALAKSHMI T Vs. STATE OF ANDHRA PRADESH	March 19, 2001
NAGARAPU VENKATA RAMA RAO Vs. NAGARAPU LAKSHMIPATHI RAO	August 9, 2001
NAGASURI SUBBA RAO Vs. NAGASURI KAMESWARAMMA	November 26, 2001
NAGESWARA RAO R Vs. UNION OF INDIA	February 28, 2001
NAGURVALI TALKIES NARSARAOPET GUNTUR DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	July 10, 2001
NAKKA SIDDALAH Vs. STATE OF ANDHRA PRADESH	February 14, 2001
NALAM NAGA VENKATA MARUTHI RAO Vs. TAMMU SATYAVATHI	September 18, 2001
NALLA MALLA REDDY Vs. M MUTYALU GOUD	October 9, 2001
NALLA RAJA REDDY Vs. B SHYAMSUNDER JOSHI	October 19, 2001
NALLAMALA MURAHARI RAO Vs. GOVERNMENT OF INDIA	November 20, 2001
NALLAMOTHU SATYANARAYANA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS	November 15, 2001
NALLETI ESWARA RAO Vs. STATE OF ANDHRA PRADESH	September 10, 2001
NALLI VENKATA REDDY Vs. LAKSHMI NARASIMHA SWAMY VARI DEVASTHANAM	April 24, 2001
NAME RAMA MURTHY Vs. RAVULA SOMASUNDARAM	December 21, 2001
NAME RANGA RAO Vs. DISTRICT COLLECTOR GUNTUR	October 16, 2001
NAMPALLY PADMA Vs. VASAVI AND COMPANY	October 29, 2001
NANDIMANDALAM ABDUL AZEEZ Vs. JAINAB BEGUM	November 15, 2001
NANDYAL MUNICIPAL COUNCIL NANDYAL Vs. N M D ISMAIL	December 13, 2001
NANKANI KISHAN Vs. M SHANKAR NARAYANA	December 13, 2001
NARENDER GOUD R Vs. A P ADMINISTRATIVE TRIBUNAL	March 8, 2001
NARHAR RAJ Vs. CHENNAMMACHARI DIED	December 10, 2001
NARRAVULA KOTAM RAJU Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES	April 10, 2001
NARSIMHA WINES Vs. PROHIBITION AND EXCISE SUPERINTENDENT	October 18, 2001
NATIONAL INSURANCE CO LTD Vs. RAJESH HOMANDGE	March 20, 2001
NATIONAL INSURANCE COMPANY NAMAKKAL Vs. ERROLLA CHINNUBAI	January 3, 2001
NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD Vs. PUNJAB AND SIND BANK BHILAI M P	September 25, 2001
NAVAYUGA ENGINEERING COMPANY LTD Vs. SANGHL INDUSTRIES LTD	June 6, 2001
NAYUDU VENKAFARANGA RAO Vs. RAMADASU SATYAVATHI	March 27, 2001
NEELAMSETTI KATAJI RAO Vs. REGATI RAMARAJU	March 23, 2001
NEELIMARLA JUTE MILLS COMPANY LIMITED REP BY ITS P Vs. GOVERNMENT OF ANDHRA PRADESH, DEPARTMENT OF LABOUR	June 12, 2001
NEERUDU JOHN WESLEY Vs. STATE OF A P	February 12, 2001
NEETA BHALLA Vs. S M S PHARMACEUTICALS LIMITED HYDERABAD	December 13, 2001
NEKKANTI GOPALA KRISHNA MURTHY Vs. DARIANKA RAMALAKSHMI	September 25, 2001
NELAPOLU SURIBABU Vs. NELAPOLU PULLARAO	July 18, 2001
NELLORE DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDENT NELLORE DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSN	February 8, 2001
NEW AMRUTH RESTAURANT Vs. STATE OF ANDHRA PRADESH	June 15, 2001
NEW BHOIGUDA MOSQUE AND GRAVE YARD COMMITTEE Vs. DISTRICT COLLECTOR HYDERABAD	December 5, 2001
NEW INDIA ASSRANCE CO LTD Vs. A SENAPATHI REDDY	June 11, 2001
NEW INDIA ASSURANCE CO LTD Vs. G SARADA PRASAD	February 2, 2001
NEW INDIA ASSURANCE CO LTD Vs. BOLLAM LAXMI	January 23, 2001
NEW INDIA ASSURANCE CO LTD Vs. N VENKATA SUBBAMMA	January 25, 2001
NEW INDIA ASSURANCE CO LTD Vs. M MALLAMMA	January 24, 2001
NEW INDIA ASSURANCE CO LTD Vs. T VENKAIAH	March 20, 2001
NEW INDIA ASSURANCE COMPANY LIMITED Vs. THANICHINTALA VENKAIAH	March 20, 2001
NEW INDIA ASSURANCE COMPNAY LIMITED SANGAREDDY BRANCH MEDAK DISTRICT Vs. R R USHARANI	April 24, 2001
NEW INDIA INSURANCE CO LTD Vs. MAMIDI MALLAMMA	April 24, 2001
NIMMAGADDA KRISHNA HARI Vs. MANEPALLI MANGAMMA	December 11, 2001
NIRMALA V Vs. V SUBBA RAJU	August 27, 2001
NIZAMABAD DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. K BHIMSEN REDDY	July 9, 2001
NOORUNISSA BEGUM Vs. DISTRICT COLLECTOR KHAMMAM	June 27, 2001
NUCLEAR FUEL COMPLEX HYDERABAD Vs. M ANASUYA	March 22, 2001
NUKALAPATI RADHAKRISHNA REDDY Vs. KADIYALA VENKAIAH	October 5, 2001
NUNNA RAMA KRISHNA NAGESWARA RAO Vs. BOLISETTY LAKSHMI VENKATA NAGA SRINIVASA RAO	October 19, 2001
NUNNA VENKATA RAMA MOHAN RAO Vs. STATE OF A P	January 18, 2001
NUWURU VENKATA SUBBA REDDY Vs. SK MOHAMMED HUSSAIN	November 2, 2001
ODETI RAM REDDY Vs. STATE OF A P	October 11, 2001
OFFICIAL LIQUIDATOR Vs. A P S F CORPN	March 1, 2001
OLETI TIRUPALHAMMA Vs. DISTRICT SUPPLY OFFICER CITY	October 5, 2001
OPTS MARKETING PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	January 25, 2001
ORIENT TRADERS Vs. COMMERCIAL TAX OTFICER I	April 27, 2001
ORIENTAL INSURANCE CO LIMITED KURNOOL Vs. G SESHAMMA	September 19, 2001
OSMANIA UNIVERSITY Vs. AZEEZIA EDUCATIONAL AND WELFARE SOCIETY	August 10, 2001
OSMANIA UNIVERSITY HYD Vs. GOVERNMENT OF ANDHRA PRADESH	October 31, 2001
OSMANIA UNIVERSITY HYDERABAD Vs. ARVINDA MAHA VIDYALAYA	November 6, 2001
OSMANIA UNIVERSITY TEACHERS ASSN Vs. STATE OF ANDHRA PRADESH	September 21, 2001
P ADINARAYANA Vs. GOVERNMENT OF A P	August 8, 2001
P ANDALLU Vs. MURALIDHAR	October 29, 2001
P ANJANEYULU Vs. CHIEF MANAGER A P CIRCLE BHARAT SANCHAR NIGAM LTD	March 27, 2001
P BALA KRISHNA Vs. PROHIBITION AND EXCISE SUPERINTENDENT ONGOLE PRAKASAM DISTRICT	June 6, 2001
P DAMODAR REDDY Vs. SUPERINTENDING ENGINEER, I AND CD	July 20, 2001
P DASHARATHA Vs. COMMISSIONER OF BACKWARD CLASS WELFARE HYD	April 10, 2001
P ESHWARAIAH Vs. P KISTAIAH	August 24, 2001
P GAUTHAM Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES HOUSING HYD	October 5, 2001
P GOWTHAM REDDY Vs. GOVERNMENT OF A P	October 13, 2001
P GUNAVATHA RAO Vs. M MOHAN RAJU	December 11, 2001
P JAYANTHA RAO Vs. V VENKATESWARLU	August 30, 2001
P KAMALA Vs. P MALLIKARJUNA RAO MD A P WOMENS CO OPERATIVE FINANCE CORPORATION HYD	October 5, 2001
P KRISHNA REDDY Vs. DIRECTOR, MEHDI NAWAJ JUNG INSTITUTE OF ONCOLOGY A	August 23, 2001
P LAKSHMANA RAO Vs. UNIION OF INDIA, REPRESENTED BY ITS GENERAL MANAGE	August 16, 2001
P LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH	May 8, 2001
P M BHARGAVAV DRUGS CONTROLLER Vs. STATE	November 21, 2001
P MANJULA Vs. STATE TRANSPORT APPELLATE TRIBUNAL	November 9, 2001
P MARUTHI DEVI Vs. GOVT OF INDIA	July 19, 2001
P MEHARUNNISSA BEGUM Vs. P NOORUNNISSA BEGUM	September 7, 2001
P N REDDY Vs. MANAGING DIRECTOR APSRTC HYD	January 16, 2001
P NAGABHUSHANA RAO Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION A P HYDERABAD	June 11, 2001
P NAGAKUMAR Vs. PRINCIPAL GOVT JUNIOR COLLEGE NANDYAL KURNOOL DIST	October 16, 2001
P PREETHA Vs. PANYAM CEMENTS and MINERAL INDUSTRIES LTD	December 18, 2001
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH	August 24, 2001
P RAJANNA Vs. LABOUR COURT GODAVARIKHANI	November 15, 2001
P RAJENDER Vs. UNION OF INDIA	July 24, 2001
P RAJENDRA BABU Vs. CONVENER ICET 2001	September 13, 2001
P RAMACHANDER CHETTY Vs. ENGINEER IN CHIEF PANCHAYAT RAJ DEPARTMENT GOVT OF A P	April 24, 2001
P RAMACHANDRA REDDY Vs. C DESAMMA	March 16, 2001
P RAMAKRISHNA SASTRY Vs. COMMISSIONER OF POLICE	June 15, 2001
P SAI LAKSHMI Vs. PATRAM VENKATA RAO	November 22, 2001
P SAMBASIVA RAO Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH	April 10, 2001
P SATHALAH Vs. JAKKALA MALLIAH	April 13, 2001
P SHALKSHAVALL Vs. SUPERINTENDENT OF POLICE	March 23, 2001
P SIVA PRASAD Vs. SOUTH CENTRAL RAILWAYS	November 7, 2001
P SRIHARI Vs. P SUKUNDA	January 24, 2001
P SRINIVASA RAO Vs. P INDIRA	November 22, 2001
P THULASIRAMA RAJU Vs. REGIONAL MANAGER APSRTC TIRUPATHI CHITTOOR DIST	January 22, 2001
P V R BHASKAR RAO Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL HYDERABAD	December 31, 2001
P V RADHAKRISHNA Vs. DISTRICT AND SESSIONS JUDGE VISAKHAPATNAM	March 28, 2001
P V RANGA RAO Vs. UNION OF INDIA, REP, BY ITS CABINET SECRETARY	April 27, 2001
P V V NARASIMHARAO Vs. JUDGE	December 26, 2001
P VASANTHA Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 2001
P VASANTHA RAO Vs. GENERAL MANAGER SCR RAIL NILAYAM SECBAD	April 25, 2001
P VASU BABU Vs. CEGAT CHENNAI	March 27, 2001
P VENKAMMA Vs. S VENKATA RATHNAM	April 17, 2001
P VENKATESWARLU Vs. C LAKSHMI NARASIMHA RAO	April 3, 2001
P VENKATESWARLU Vs. GOVT OF A P	October 16, 2001
PABBA LAXMIDEVAMMA Vs. PABBA SEKHARAIAH GOUD	March 23, 2001
PACHIPALA LAXMAIAH Vs. STATE OF A P	June 9, 2001
PACHIPALA LAXMAIAH Vs. STATE OF ANDHRA PRADESH	July 9, 2001
PADMA BAI Vs. HEMANTH KUMAR	October 10, 2001
PAGADALA PEDDA YADAIAH Vs. K ANNAPURNAMMA	August 10, 2001
PAIDI KURMADASU Vs. ATLA SRIRAMULU	December 11, 2001
PAKALAPATI SATYANARAYANA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	July 19, 2001
PAKAM SRINIVASULU Vs. REGISTER V HIGH COURT OF A P	November 9, 2001
PALA JAGANMOHAN Vs. P KALYANACHAKRAVARTHI	December 20, 2001
PALACHARLA RAMA RAO Vs. STATE OF ANDHRA PRADESH	December 11, 2001
PALANKI NARASIMHA MURTHY Vs. MADDUKURI VEERAJU	September 27, 2001
PALIAPOTU MANIKYAM Vs. SEETHARAMASWAMIVARI TEMPLE MOTURU GUDIVADA TALUK	November 20, 2001
PALLAVA GRANITES INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER NO 1 ONGOLE	June 29, 2001
PALVAI ROSAIAH Vs. STATE OF A P	April 11, 2001
PAMULA NARSAIAH Vs. PAMULA MURALI	August 9, 2001
PAMULAPARTHY NARASIMHA REDDY Vs. GOVERNMENT OF A P	September 21, 2001
PANCHUMARTHI ANURADHA Vs. AVALA NAGARANI	December 7, 2001
PANCHUMARTHI ANURADHA Vs. GOVERNMENT OF ANDHRA PRADESH	December 7, 2001
PANDULURU RAJESWARI Vs. N V MADHUSUDANA GUPTA	October 19, 2001
PANKAJAVALLI Vs. SUPERINTENDENT CENTRAL PRISON CHANCHALGUDA HYDERABAD	March 23, 2001
PARSIN CHEMICALS LIMITED PUNJAGUTTA HYDERABAD Vs. ASSISTANT COMMISSIONER	November 22, 2001
PASARLAPUDI CHOULTRY Vs. KADALI SRINIVASA RAO	October 4, 2001
PATHIVADA APPALA NAIDU DIED Vs. KONDUR ESTATE AND INVESTMENTS MADRAS	November 21, 2001
PATI KESAVA RAO Vs. SECRETARY, HOME DEPARTMENT	February 19, 2001
PAUL JOIN Vs. STATE OF ANDHRA PRADESH	August 17, 2001
PEDADA MADHUSUDANA RAO Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD	November 16, 2001
PEDDA VENKATA SWAMY DIED Vs. LAND ACQUISITION OFFICER SRISAILAM PROJECT WANAPARTHY MAHABOOBNAGAR DISTRICT	February 2, 2001
PEERLA AKBAR BEGH Vs. K CHAND BASHA KHAN	August 13, 2001
PENNAR PATERSON LIMITED Vs. HONBLE COURT OF JUDICIAL MAGISTRATE 1ST CLASS COURT NO 1 NAGPUR	October 30, 2001
PENNAR PATERSON LTD Vs. STATE BANK OF HYDERABAD	April 25, 2001
PERSONAL SECRETARIES TO THE HONBLE JUDGES AND COURT MASTERS ASSOCIATION HIGH COURT BUILDINGS HYDERABAD Vs. SECRETARY FINANCE GOVERNMENT OF A P	August 3, 2001
PEYYALA YESUBABU Vs. STATE	April 16, 2001
PIDIGALA LINGA REDDY Vs. SATLA SRINIVAS	July 31, 2001
PINGILI NARASIMHA REDDY Vs. MUNICIPAL CORPORATION WARANGAL	October 19, 2001
PINIPE MALLAMMA Vs. KUNCHE CHINNA MANGAMMA	September 19, 2001
PINKA DHANARJUNA RAO Vs. STATE OF ANDHRA PRADESH	January 25, 2001
PIRANI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 28, 2001
POLEPALLE SANKARAYANARAYANA CHETTY Vs. K SUNDARA RAJULU CHETTY	August 2, 2001
POLURU NARASIMHULU Vs. LEELA KRISHNA TEXTILES	November 13, 2001
PONDURI BHUSHAIAH Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES GUNTUR	August 17, 2001
PONNA NARASIMHA REDDY Vs. DEPUTY EXECUTIVE ENGINEER	February 19, 2001
PONNAPU REDDY RAMA SUBBA REDDY Vs. STATE OF A P	February 13, 2001
POORNA WINES Vs. COMMERCIAL TAX OFFICER	September 11, 2001
PORUMAMILLA RAMAKRISHNA Vs. STATE	November 19, 2001
PORUMAMILLA RAMAKRISHNA Vs. STATE	November 9, 2001
POSINA RAMACHANDRAIAH Vs. STATE OF ANDHRA PRADESH	February 2, 2001
POST MASTER HEAD POST OFFICE MADANAPALLI CHITTOOR DIVISION Vs. B VENKATARATHNAM	March 16, 2001
POTHIREDDI SIVAPRASADA RAO Vs. STATE OF ANDHRA PRADESH	January 30, 2001
POTHUGANTI VENKATESHWARULU Vs. YANGALA MALLAIAH	January 18, 2001
POTLURI POORNA CHANDRA PRABHAKARA RAO Vs. STATE OF ANDHRA PRADESH	October 17, 2001
POTNURU LAKSHMANA RAO Vs. POTNURU BABU RAO	March 29, 2001
PRABHAKAR ENCLAVE ECIL EMPLOYEES CO OP HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 28, 2001
PRABHAT TALKIES MVP COLONY VISAKHAPATNAM Vs. APPELLATE DEPUTY COMMISSIONER KAKINADA VISAKHAPATNAM	December 5, 2001
PRAGADA RAJAGANATHI Vs. P GOVERDHAN REDDY	April 27, 2001
PRASAD R L Vs. MANAGING DIRECTOR A P SCHEDULED CASTE SERVICE CO OPERATIVE FINANCE CORPN LTD	December 28, 2001
PRATHI BHOGARAJU Vs. THAMMISETTI VEERARAJU	June 8, 2001
PRATHI SUBBAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH	February 14, 2001
PREMIER COTTON MILLS LTD. Vs. STATE OF A.P.	June 8, 2001
PRESIDENCY HIGH SCHOOL Vs. UNION OF INDIA	April 25, 2001
PRINCIPAL SECRETARY DEPARTMENT OF HIGHER EDUCATION GOVT OF A P Vs. V SHANKARLAL	June 6, 2001
PRINCIPAL SECRETARY TO GOVERNMENT REVENUE ENDOWMENTS DEPT A P HYD Vs. CHADAVADA KOTESWARA RAO	October 16, 2001
PRINCIPAL SECRETARY TO GOVT Vs. AHMED BEGUM	January 16, 2001
PRITAMA REDDY Vs. CHARMINAR CO OPERATIVE URBAN BANK LIMITED	February 13, 2001
PRIYADARSHINI CEMENTS LIMITED AND Vs. STATE OF ANDHRA PRADESH	December 19, 2001
PRUDENTIAL CO-OPERATIVE BANK LIMITED, REPRESENTED Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	October 16, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. NAMMI NARAYANA	November 9, 2001
PUBLIC PROSECUTOR Vs. KALLURU BALA THIRUPATHAIAH	November 26, 2001
PUBLIC PROSECUTOR Vs. EDIGA GANGARAM	June 21, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. SISTU DALIBANDU	April 3, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. VENDALA SOMAIAH MEDICHERLA SOMAIAH	June 27, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK TAJUNNISA	June 6, 2001
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. POTHARLANKA VENKATESWARLU	November 15, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. PENDLI GOPI	July 11, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. SAKA MAINNODU ALIAS GURAVAIAH	June 19, 2001
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. MOHAMMAD MANSOOR ALIAS ABU KHAFA	March 14, 2001
PUJARI HANMANTHU @ KISTAIAH Vs. STATE OF ANDHRA PRADESH, REP, BY P P	September 18, 2001
PULIPATI ENGINEERS P LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT PANCHAYAT RAJ AND RURAL DEVELOPMENT DEPARTMENT GOVT OF ANDHRA PRADESH	December 13, 2001
PULUSAM KRISHNA MURTHY Vs. T SUJAN KUMAR	November 23, 2001
PURETI MADDULATAMMA DIED Vs. PURETI GURAPPA	November 26, 2001
PUSULURI SRIHARI Vs. SHAKTI A NON PROFIT VOLUNTARY SOCIAL ORGANIZATION	April 27, 2001
PUTTA LAKSHMAIAH Vs. LAND ACQUISITION OFFICER	July 5, 2001
PUWADA BNOSKARA RAO Vs. TAX RECOVERY OFFICER INCOME TAX	April 17, 2001
PUWULA VENKATA SATYANARAYANA MURTHY Vs. GOVT OF A P	April 16, 2001
PYDI HARIYA Vs. R D O	April 27, 2001
R DOMODAR Vs. DIRECTOR TREASURIES AND ACCOUNTS GOVERNMENTOF A P HYDERABAD	August 16, 2001
R LOVA RAJU Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	June 4, 2001
R N ANAND Vs. GOVERNMENT OF INDIA	April 25, 2001
R RAMBABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 1, 2001
R SRIKANT Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 2001
R V V SURYANARAYANA RAJU Vs. N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR	November 15, 2001
RADHA AGENCIES Vs. VIJAYA BANK	September 21, 2001
RAGHUPATHY REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAMS TRUST BOARD TIRUPATI TIRUMALA	December 21, 2001
RAHMAN KHAN P Vs. ASSISTANT GENERAL MANAGER REGION VI	March 7, 2001
RAINBOW CHILDRENS MEDICARE P LTD Vs. DEPUTY COMMERCIAL TAX OFFICER VIGILANCE AND ENFORCEMENT	November 1, 2001
RAJ KISHAN PERSHAD Vs. JOINT COLLECTOR R R DIST	February 15, 2001
RAJAMALLAIAH V Vs. HIGH COURT OF ANDHRA PRADESH	April 12, 2001
RAJANI CHIT FUND PVT LTD Vs. UNION OF INDIA	June 22, 2001
RAJENDRAPAL SACHDEVA Vs. N AVATARAM	August 29, 2001
RAJESH SHAH Vs. STATION HOUSE OFFICER	January 17, 2001
RAJLAXMI TRADING CO Vs. COMMISSIONER OF INCOME TAX	February 2, 2001
RAJNIK AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 18, 2001
RAM KASYYAP CHITS PVT LTD Vs. CHINNAM KRISHNA MURTHY	November 5, 2001
RAMA BHUSHANAM Vs. REGISTRAR OF COMPANIES	December 18, 2001
RAMA KRISHNA Y Vs. GOVERNMENT OF ANDHRA PRADESH	April 27, 2001
RAMAKRISHNA RAO T Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	June 15, 2001
RAMAKRISHNA S V Vs. R SUBBAMMA	April 24, 2001
RAMAKRISHNA SEVA ASHRAMA Vs. COMMISSIONER OF INCOME TAX	August 6, 2001
RAMANA REDDY V V Vs. CHIEF G M BHARATH SANCHAR NIGAM LTD	March 13, 2001
RAMANA THEATRE Vs. ASSTT COMMERCIAL TAX OFFICER I E T TAX ANANTAPUR	July 24, 2001
RAMANA V Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 14, 2001
RAMASREE P Vs. SUPERINTENDING ENGINEER GUNTUR	March 16, 2001
RAMDAS MOTOR TRANSPORT LTD Vs. KAREDLA SURYANARAYANA	October 18, 2001
RAMIREDDI VENKATASUBBA REDDY Vs. STATE OF ANDHRA PRADESH	October 3, 2001
RAMJU S K Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 22, 2001
RAMPATI SATYA HARICHANDRA PRASAD Vs. ATKURI VENKATANARAYANA	November 9, 2001
RAMULU V J Vs. LABOUR COURT	April 6, 2001
RANGA VENKATESH Vs. SECRETARY, GOVERNMENT, OF ANDHRA PRADESH, REVENUE	July 9, 2001
RANGAPPA Vs. OBULAMMA AND FIVE ORS.	August 20, 2001
RASHEED MOHAMMAD HUSSAIN Vs. GOVERNMENT OF ANDHRA PRADESH	October 5, 2001
RASHTRIYA ISPAT NIGAM LTD Vs. KAVERI ENGINEERING INDUSTRIES LTD	November 16, 2001
RATNAKAR INDURKAR Vs. INSTITUTION OF LOK AYUKTA AND UPA LOK A YUKTA	April 3, 2001
RAVADA RAMULU Vs. DISTRICT COLLECTOR	September 21, 2001
RAVEENDRA TRADERS Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER CHECK-POST GOOTY	September 25, 2001
RAYALA UMAMAHESWARA RAO Vs. DANTULURI NARASIMHA MURTHY RAJU	December 7, 2001
RAYAPUDI LAKSHMI Vs. SUPERINTENDENT CENTRAL PRISON RAJAHMUNDRY	March 7, 2001
REDDI APPALANAIDU Vs. STATE OF A P	December 20, 2001
REDDLCHERLA BALAJI RAJU Vs. ELECTION OFFICER	October 9, 2001
REFERRING OFFICER THE I ADDITIONAL DISTRICT SESSIONS JUDGE KRISHNA AT MACHILIPATNAM Vs. ARIA NARASIMHA RAO	June 11, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYD Vs. MOHD YOUSUF	July 19, 2001
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPN Vs. MOHAMMAD YOUSUF	July 19, 2001
REGIONAL DY DIRECTOR OF WOMEN AND CHILD WELFARE Vs. K BABY SAROJLNI	March 16, 2001
REGIONAL MANAGER APSRTC NALGONDA Vs. G CHAYA DEVI	October 1, 2001
REGIONAL MANAGER APSRTC SRIKAKULAM REGION SRIKAKULAM DIST Vs. S SATYA RAO	November 16, 2001
REGISTAR VIGILANCE HIGH COURT OF A P Vs. STATION HOUSE OFFICER	August 18, 2001
REGISTRAR OSMANIA UNIVERSITY HYD Vs. D VINAY KUMAR	October 31, 2001
REHANA Vs. G SAI KUMAR	July 9, 2001
REMU PIPES LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA	August 31, 2001
RENEWABLE ENERGY SYSTEMS LTD Vs. STATE	September 26, 2001
REPAKA BHYRAVAMURTHY Vs. MUPPIDI VENKATARAJU	August 31, 2001
REPAKA NAGAMANI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	April 4, 2001
REPLICA AGENCIES HYD Vs. STATE OF A P	October 3, 2001
REPORTS AND APPLICATION OF 113 VILLAGERS OF DIGWAL Vs. MANAGEMENT OF GLOBAL BULK DRUGS AND FINE CHEMICALS	July 19, 2001
REVATHI TRADING CORPORATION Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER ANANTAPUR DISTRICT	April 20, 2001
RICHARDSON CRUDDAS 1972 LIMITED Vs. C T O	June 27, 2001
RICHMAN SILKS LTD Vs. ASSTT COMMR LEGAL CUS AND C EX	September 26, 2001
ROAD METAL INDUSTRY Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	October 9, 2001
ROSHINL WINES Vs. COMMISSIONER OF PROHIBITION and EXCISE	April 25, 2001
RUPAKULA SARADAMBA Vs. DATLA PUNNA REDDY	December 28, 2001
RUSHIKESHWARA RAO G Vs. VAZIR S T INDUSTRIES LTD	October 3, 2001
S A MUNEER Vs. DIVISIONAL COMMERCIALMANAGER SC RAILWAY VIJAYAWADA DIVISIONVIJAYAWADA	August 18, 2001
S A NAZEER Vs. LAND ACQUISITION OFFICER	August 24, 2001
S ASHOK RAO Vs. STATE OF A P	March 27, 2001
S BALAKATAMAIAH Vs. A MALLANNA	November 17, 2001
S DHANAMMA Vs. DIVISIONAL ENGINEEROPERATION A P TRANSCO LIMITED SURYAPET NALGONDA DISTRICT	September 14, 2001
S KISHAN RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY, REV	September 21, 2001
S L S TEXTILES LTD Vs. STATE OF A P	November 8, 2001
S LAKSHMINARAYANA Vs. DARGHA HAZARAT GHALIB SAHEED	June 7, 2001
S MOHAMMED GAFFAR Vs. REGIONAL MANAGER AND DISCIPLINARY AUTHORITY REGION V STATE BANK OF INDIA HYD	August 8, 2001
S P SUBRAMANIAM Vs. VASAVI COTTON TRADERS	October 31, 2001
S PRAKASH RAO Vs. S SHYAM RAO	December 28, 2001
S RAJESWARI Vs. YASORAAZ CHIT FUNDS PRIVATE LIMITED HYDERABAD	August 9, 2001
S RAMASWAMY NAIK Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN NEW DELHI	October 18, 2001
S RATNAMMA ALIAS S RAHEEMA BEE Vs. S SHIVA PRASAD	December 6, 2001
S SABAPATHI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS PRINCIPAL	December 5, 2001
S SAL RAM Vs. ANANTAPUR MUNICIPALITY	March 8, 2001
S V NARASAIAH Vs. P DHARMA REDDY	July 12, 2001
S V SURENDRA RAO Vs. BHARAT CHANDRA	January 29, 2001
S VENKATA RAMANAMMA Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 30, 2001
S VENKATA RAO Vs. A P ADMINISTRATIVE TRIBUNAL	January 30, 2001
S VENKATA SUBBAIAH Vs. KODAVALI CHINNAPPA	April 9, 2001
S Y NAWAB Vs. MUNICIPAL CORPORATION OF HYDERABAD	April 26, 2001
S YADAIAH Vs. COMMISSIONER OF ENDOWMENTS GOVERNMENT OF ANDHRA PRADESH	December 19, 2001
SADASHIVA RAO Vs. STATE OF ANDHRA PRADESH	December 20, 2001
SAGGURTHI RAJA RAO Vs. ANUMOTHU SOMA SATYANARAYANA	October 12, 2001
SAIT BHARAT KUMAR Vs. VANKAYALA RATNAMANIKYAM	June 29, 2001
SAJANA GRANITES MADRAS Vs. MANDUVA SRINIVASA RAO	August 3, 2001
SAKALA VENKATACHALAPATHY Vs. MADUMURU SALAMMA	October 10, 2001
SAKALA VISWANATH Vs. COMMISSIONER OF TECHNICAL EDUCATION	March 30, 2001
SALAUDDIN & CO. Vs. STATE BANK OF INDIA AND ORS.	December 18, 2001
SALIVAHANA RURAL EDUCATION SOCIETY Vs. CHAIRMAN STATE LEVEL STANDING COMMITTEE	November 20, 2001
SAMETHA PANDURANGA SWAMY TEMPLE AMARAVATHI VILLAGE GUNTUR DISTRICT Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF ANDHRA PRADESH	November 2, 2001
SAMINDLA RANGA RAO Vs. STATE OF ANDHRA PRADESH, REP BY ITS SPECIAL CHIEF	July 17, 2001
SANGADAN SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	July 17, 2001
SANGHI POLYESTERS LTD Vs. COMMR OF C EX	July 24, 2001
SANGHI SPINNERS LIMITED Vs. COMMISSIONER OF C EX	July 10, 2001
SANGHI TEXTILES LIMITED Vs. GOVERNMENT OF A P	October 11, 2001
SANJANA FILMS Vs. COMMISSIONER OF INCOME TAX	April 24, 2001
SANJAY ALLOYS PVT LTD Vs. GOVT OF INDIA	March 15, 2001
SANKURI VENKATESH Vs. SANKURI RAMDAS	November 9, 2001
SAPURAM PEDDA REDDENNA CHETTY Vs. POTTAKULA JAMRU JAN	February 13, 2001
SARASWATHI CHEMICALS VIJAYAWADA Vs. STATE OF A P	October 4, 2001
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER EMPLOYEES PROVIDENT FUND COMMISSION HYDERABAD	August 14, 2001
SARVARAYA TEXTILES LIMITED Vs. COMMISSIONER, EMPLOYEES PROVIDENT FUND COMMISSION, HYDERABAD	November 8, 2001
SATTI SATYAVATHI Vs. DISTRICT COLLECTOR E G DLST	February 7, 2001
SBI Vs. SBI	March 7, 2001
SCINDIA RUBBER WORKS Vs. STATE OF A P	October 4, 2001
SECRETARY A P SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. P VENKATA KUMARI	April 27, 2001
SECRETARY TO GOVERNMENT FINANCE AND PLANNING FWPC III DEPT GOVT OF A P HYD Vs. ZILLA GRANDHALAYASAMSTHA EMPLOYEES ASSOCIATION CHITTOORDISTRICT	April 27, 2001
SECRETARY, MINISTRY OF DEFENCE, DEPARTMENT OF DEFE Vs. G LAKSHMANA CHARY	August 8, 2001
SECY A P R E INSTITUTIONS SOCIETY Vs. M THIMMAIAH	August 8, 2001
SELVARAJ V Vs. INDIAN OVERSEAS BANK	January 16, 2001
SESSIONS JUDGE SRIKAKULAM Vs. DEVARAJU BISAI	June 18, 2001
SETHU LAXMI TRADERS Vs. STATE OF A P	August 8, 2001
SEVANTHI BAI Vs. MANDODHARI	October 5, 2001
SGT ACHARYA A K Vs. INDIAN AIR FORCE	April 23, 2001
SHAHID KHAN Vs. DIRECTOR OF REVENUE INTELLIGENCE GOVT OF INDIA HYDERABAD	April 26, 2001
SHAIK ABDUL KHADER DIED Vs. ZOHRA	December 20, 2001
SHAIK ABDUL SHUKUR Vs. TUMULURI RAMAVADHANI	March 16, 2001
SHAIK BABA Vs. STATE OF ANDHRA PRADESH	December 20, 2001
SHAIK BASHA Vs. STATE OF A P	December 13, 2001
SHAIK CHINA BUDA Vs. STATE OF ANDHRA PRADESH	June 21, 2001
SHAIK GHOUSE MOHIUDDIN Vs. ANDHRA PRADESH STATE WAKF BOARD	December 28, 2001
SHAIK GULAM RASOOL Vs. GOVERNMENT OF ANDHRA PRADESH	August 21, 2001
SHAIK HUSSAIN Vs. D F O PRODDATUR	August 10, 2001
SHAIK MAHABOOB BASHA Vs. DIVISIONAL RAILWAYS MANAGER S C RAILWAYS	March 16, 2001
SHAIK MEHTAB Vs. STATE OF ANDHRA PRADESH	August 9, 2001
SHAIK OSMAN Vs. SELECTION GRADE MUNICIPALITY WARANGAL	September 14, 2001
SHAIK PEDDA KARIMULLAH Vs. MANAGING DIRECTOR APSRTC MUSHEERABAD HYD	February 28, 2001
SHAIK SATTAR Vs. THOTA VENKATA SUBBAIAH ALIAS VIJAYA KUMAR	October 5, 2001
SHAIK SHAFIULLAH Vs. MOHAMMADIYA EDUCATIONAL SOCIETY	September 13, 2001
SHAIK TAJUDDIN Vs. SUMANTH CHIT FUNDS BANDARUGUDEM VILLAGE KHAMMAM DIST	October 10, 2001
SHAIK YOUSUF Vs. STATE OF ANDHRA PRADESH	July 13, 2001
SHAIK ZAHEER Vs. STATE	December 12, 2001
SHAKEEL AKHTAR Vs. STATE OF ANDHRA PRADESH	April 26, 2001
SHAKTHI SEEDS PVT LTD Vs. DEPUTY COMMISSIONER CT	September 10, 2001
SHALK RAHAMAN Vs. S RAMAYAMMA	July 10, 2001
SHANKARA CHARY V Vs. STATE OF ANDHRA PRADESH	June 12, 2001
SHANMUKHA SWAMY Vs. STATE OF A P	June 19, 2001
SHANTA DEVI Vs. MUNICIPAL COMMISSIONER NIZAMABAD MUNICIPALITY NIZAMABAD	October 15, 2001
SHANTHI RADHAM MAGAZINE Vs. REGISTRAIR OF NEWSPAPERS FOR INDIA	October 11, 2001
SHARADA BAI Vs. JAMUNA BAI	June 8, 2001
SHAW WALLACE and CO LTD Vs. DEPUTY COMMERCIAL TAX OFFICER SECUNDERABAD	July 11, 2001
SHEETAL REFINERIES PVT LTD Vs. COMMERCIAL TAX OFFICER	July 3, 2001
SHERIFF IQBAL HUSSAIN AHMED DIED Vs. GOVT OF A P	June 13, 2001
SHIVABAGH WELFARE ASSOCIATION HYD Vs. COMMISSIONER AND SPECIAL OFFICER MCH HYD	December 26, 2001
SHIVRAJ Vs. ASHOK KUMAR	March 22, 2001
SHIVRAJ REDDY BROTHERS HYD Vs. S RAGHU RAJ REDDY	October 19, 2001
SHOBA RANI Vs. NEW INDIA ASSURANCE CO LTD	March 13, 2001
SHRIMAD SUDHINDRA THIRTH SWAMY Vs. KASIMATH SAMSTHAN	August 7, 2001
SHRIRAM INVESTMENTS LIMITED RAJAHMUNDRY Vs. M V RAMACHANDRA REDDY	September 12, 2001
SHYAM SUNDER Vs. GOVERNMENT OF ANDHRA PRADESH	August 9, 2001
SHYAM SUNDER PRASAD DR Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	August 30, 2001
SIDDULA MADHUKAR Vs. GOVERNMENT OF ANDHRA PRADESH	April 6, 2001
SIDHARTHA ACADEMY OF GENERAL AND TECHNICAL EDUCATION SIDHARTHANAGAR VIJAYAWADA Vs. STATE OF A P	July 10, 2001
SIMPLEX CONCRETE PILES INDIA LTD Vs. COMMERCIAL TAX OFFICER KAKINADA	November 26, 2001
SINGAMSETTY CHIKALA RAMANNA Vs. SINGAMSETTY SARASWATHAMMA	August 29, 2001
SINGARENI COLLIERIES CO LTD Vs. REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER OF RDO MANCHERIAL	August 17, 2001
SINGARENI COLLIERIES CO LTD Vs. B V S VARA PRASAD	February 9, 2001
SINGARENI COLLIERIES COMPANY LIMITED Vs. P NARASINGA RAO	March 2, 2001
SINGARENI COLLIERIES COMPANY LTD Vs. SPECIAL DEPUTY COLLECTOR	July 19, 2001
SINGARENI COLLIERIES WORKERS UNION Vs. SINGARENI COLLIERIES CO LIMITED	September 20, 2001
SINGAVAR APU SESHASRI Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY SECRETARY, ED	October 5, 2001
SINGAVARAPU SESHASRI Vs. GOVT OF A P	October 8, 2001
SINGUMAHANTHI JAGANNADHA RAO Vs. PUTCHALA SURYA PRAKASA RAO	October 10, 2001
SIPPARTHY CHINA NARASIMHA MURTHY Vs. STATE OF A P	July 12, 2001
SIRAJ QUADRI Vs. ELECTION TRIBUNAL CUM SENIOR CIVIL JUDGE ADILABAD	December 13, 2001
SIROMANI MITTASALA CHAIRMAN PARYAVARANA PARIRAKSHAKA PARISHAD KAVALI NELLORE Vs. PRESIDENT BRINDAVANAM COLONY WELFARE ASSOCIATION KAVALI NELLORE	October 10, 2001
SIRPUR PAPER MILLS LTD Vs. SINGERENI COLLIERIES CO LTD	June 29, 2001
SK ALI Vs. M D BHARAT HEAVY PLATES and VESSELS LTD	March 8, 2001
SLUM DWELLERS WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR R R DIST	November 20, 2001
SMS SCHOLEMANN SIEMAG Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 26, 2001
SNEHALATHA Vs. S RAMAKRISHNA REDDY	October 5, 2001
SOCIETY FOR INTEGRATED DEVELOPMENT IN URBAN AND RURAL AREAS Vs. COMMISSIONER OF INCOME TAX	July 17, 2001
SOGRA BEGUM Vs. STATE OF A P	November 2, 2001
SOMAGUTTA ERAPA REDDY DIED Vs. PALAPANDLA CHINNA GANGAPPA	November 23, 2001
SOMANATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 23, 2001
SOORAMPALLY VENKATA REDDY Vs. NEW TIRUMALA EMPORIUM	July 6, 2001
SOUTHERN STEEL LIMITED Vs. COMMERCIAL TAX OFFICER MALKAJGIRI R R DISTRICT	September 4, 2001
SPARES CORPORATION Vs. STATE OF ANDHRA PRADESH	February 2, 2001
SPECIAL DEPUTY COLLECTOR KURNOOL Vs. M PEDDA SUNKANNA	October 5, 2001
SPL COMMISSIONER OF LAND REVENUE Vs. K DEVENDRA MOHAN	March 23, 2001
SREE WINES Vs. STATE OF ANDHRA PRADESH	August 18, 2001
SRI BALAJI PARK RESIDENTS WELFARE ASSOCIATION Vs. VICE CHAIRMAN VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY SIRIPURAM JUNCTION VISAKHAPATNAM	September 26, 2001
SRI LAKSHMINARAYANA PANIGRAHI Vs. SRI JAGANNADHASWAMY TEMPLE	August 14, 2001
SRIDEVI WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE	March 19, 2001
SRINI MINERALS (P) LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	July 3, 2001
SRINIVAS KUMAR MOWLE Vs. CHANDRASEKHAR MOWLE	April 18, 2001
SRINIVASA RAO U Vs. NUCLEAR FUEL COMPLEX	February 9, 2001
SRINIVASA RESORTS LIMITED Vs. STATE OF A P	November 22, 2001
SRINIVASA RESORTS LTD Vs. STATE OF A P	September 12, 2001
SRINIVASA THEATRE Vs. COMMERCIAL TAX OFFICER	July 10, 2001
SRIRAMA ENGINEERS AND CONSTRUCTION Vs. STATE OF ANDHRA PRADESH	June 15, 2001
SRLNLVAS V Vs. SUPERINTENDENT OF POLICE	January 22, 2001
ST JOSEPH EDUCATIONAL SOCIETY KURNOOL Vs. GOVERNMENT OF ANDHRA PRADESH	December 5, 2001
ST MARK NTR GMKN AND MR B ED COLLEGE NARASARAOPET Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 2001
STATE A C B Vs. P SESHAGIRI RAO	November 23, 2001
STATE BANK OF HYDERABAD Vs. Y VENKAT REDDY	September 17, 2001
STATE BANK OF HYDERABAD KOLLAPUR BRANCH KOLLAPUR MAHABOOBNAGAR Vs. VARDHARAJULU JAGAPATHY RAO	December 14, 2001
STATE MOTOR TRANSPORT OPERATORS ASSOCIATION Vs. COMMISSIONER OF TRANSPORT	April 11, 2001
STATE OF A P Vs. UNIVERSAL ENGINEERING CORPORATION HYD	September 19, 2001
STATE OF A P Vs. CYNAMID INDIA LIMITED	August 3, 2001
STATE OF A P Vs. G VENKAMMA	November 23, 2001
STATE OF A P Vs. G VENKAMMA	November 20, 2001
STATE OF ANDHRA PRADESH Vs. MC DOWELL AND COMPANY LIMITED	November 16, 2001
STATE OF ANDHRA PRADESH Vs. B PRASHANTH	August 8, 2001
STATE OF ANDHRA PRADESH Vs. P RAMASWAMY COMPANY ENGINEERS AND CONTRACTORS VISAKHAPATNAM	August 13, 2001
STATE OF ANDHRA PRADESH Vs. P VENUGOPAL	July 27, 2001
STATE OF ANDHRA PRADESH Vs. K V JAGANNADHA RAO	September 28, 2001
STATE OF ANDHRA PRADESH Vs. REPUTE PLASTIC COLOURS LTD	August 23, 2001
STATE OF ANDHRA PRADESH Vs. MINI TAXI OWNERS AND DRIVERS ASSN	April 27, 2001
STATE OF ANDHRA PRADESH Vs. N KOTESWARA RAO	April 27, 2001
STATE OF ANDHRA PRADESH Vs. BONDAPALLI SANYASI	January 22, 2001
STATE OF ANDHRA PRADESH REP, BY THE MANDAL REVENUE Vs. A SRINIVAS REDDY	November 20, 2001
STEEL PLANT CANTEEN EMPLOYEES UNION Vs. CHAIRMAN CUM MANAGING DIRECTOR	January 17, 2001
STILLBENE CHEMICALS LIMITED SECUNDERABAD Vs. FEDERAL BANK LIMITED HYD	July 31, 2001
SUB COLLECTOR AND L A O Vs. VENKATA KUMARASWAMY	August 2, 2001
SUB COLLECTOR AND LAND ACQUISITION OFFICER GUDUR Vs. VENKATA KUMARASWAMY	January 1, 2001
SUB INSPECTOR OF POLICE KOILKUNTLA Vs. KARNATI SUBRAHMANYAM	November 23, 2001
SUB REGISTRAR VALLABH NAGAR HYD Vs. ANNAPURNA BUILDERS	October 19, 2001
SUBRAMANYESWARA SWAMY TEMPLE Vs. C NARASIMHA RAO	April 27, 2001
SUBRATA DAM Vs. INDIAN RAILWAY CONSRUCTION CO IRCON INTERNATIONAL LTD	July 19, 2001
SUM PRASAD Vs. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LTD	October 12, 2001
SUNDARAPALLI SRINIVAS Vs. STATE OF A P	November 23, 2001
SUNDER ISPAT LIMITED Vs. COMMISSIONER OF CUS AND C EX HYDERABAD	August 16, 2001
SUNIL KUMAR CHHAPERIA Vs. DAKKA ESHWARAIAH	March 22, 2001
SUPDT ENGR HCC I CPWD Vs. T R SEKHAR	September 7, 2001
SUPERINTENDING ENGINEER Vs. INSTITUTION OF LOKAYUKTA AND UPA LOKAYUKTA	August 23, 2001
SUPERINTENDING ENGINEER HCC I CPWD Vs. T RAJ SEKHAR	September 7, 2001
SUPERINTENDING ENGINEER R and B Vs. V KODANDARAMI REDDY	September 28, 2001
SUPERINTENDING ENGINEER R AND B CIRCLE GUNTUR Vs. S VENKATAREDDY and COMPANY	August 9, 2001
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE BITRAGUNTA NELORE DIST	October 8, 2001
SURE GOPAL REDDY Vs. EXECUTIVE OFFICER PRASANNA VENKATESWARASWAMY TEMPLE	October 18, 2001
SURE VENKATESHWARLU Vs. MORE GOVERDHAN	March 30, 2001
SURENDER PAL SINGH Vs. STATE	April 19, 2001
SURESH KUMAR KUNURAMA Vs. T SUSHEELA BAI	December 20, 2001
SURISETTY VENKATESWARA RAO Vs. KONDA PRAVEEN KUMAR	December 14, 2001
SURYADEVARA PULLAYYA Vs. SURYADEVARA SATYANARAYANA	March 31, 2001
SUSHEELA Vs. AHMAD BI	July 19, 2001
SUVARNA CEMENTS LTD Vs. UNION OF INDIA	December 10, 2001
SVERDRUP CIVIL INC Vs. GOVERNMENT OF A P	August 14, 2001
SVERDRUP CIVIL INC BANJARA HILLS HYDERABAD Vs. GOVERNMENT OF A P	June 20, 2001
SYED GHORI KHALEEL BASHA Vs. PODAMEKALA KONDAIAH	September 20, 2001
SYED HABEEBUDDIN Vs. MOHAMMED FAREED KHAN	September 25, 2001
SYED KHAJA Vs. KUMMARI BALAIAH	October 1, 2001
SYED KHAJA AHMADULLA HUSSAIN Vs. STATE OF A P	September 3, 2001
SYED MOHAMMAD GHOUSE Vs. NOORUNNISA BEGUM	May 14, 2001
SYED MOHD GHOUSE Vs. NOORUNNISA BEGUM	March 14, 2001
SYED MUMTAZ HYDER ABEDIN Vs. DILSHAD SIRAJ VIRJI	November 27, 2001
SYED MUNEER Vs. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD	June 15, 2001
SYED SHAN ASGHAR HUSSAINI Vs. POLLUTION CONTROL BOARD, REP BY ITS MEMBER SECRETA	June 21, 2001
SYED TAHNIAT HUSSAIN Vs. S HUSSAIN ZAHEER MEMORIAL EDUCATIONAL SOCIETY HYD	November 17, 2001
SYEDULLA Vs. SPECIAL COURT UNDER ANDHRA PRADESH LAND GARBBING PROHIBITION ACT HYDERABAD	November 5, 2001
SYNDICATE BANK Vs. A VIJAYARAMA RAO	August 16, 2001
SYNDICATE BANK Vs. PAMIDI SOMAIAH	September 13, 2001
T D RAJA REDDI AND COMPANY CHLTTOOR Vs. KARURU VYSYA BANK LTD	November 15, 2001
T INDIRA Vs. MUNICIPAL CORPORATION OF HYDERABAD	November 20, 2001
T JAYALAKSHMI Vs. GENERAL MANAGER DEPT OF TELECOMMUNICATION	November 23, 2001
T M BHRAMBIKA Vs. STATE OF A P	November 13, 2001
T MUNIRATNAM DIED Vs. T ASHOK	October 15, 2001
T PATANJALI SASTRY Vs. CHAIRMAN ANDHRA PRADESH POLLUTION CONTROL BOARD	July 30, 2001
T RAGHURAM REDDY Vs. PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA VATTAM MAHABOOBNAGAR DIST	November 13, 2001
T RAJIVE Vs. A P STATE FINANCIAL CORPORATION HYDERABAD	February 1, 2001
T RAMACHANDER RAO Vs. UNION OF INDIA	March 8, 2001
T RAMAKRISHNA RAO Vs. CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY HYD	July 20, 2001
T S R ANJANEYULU Vs. JOINT REGISTRAR DISTRICT CO OP OFFICER HYD	October 9, 2001
T SESHA REDDY Vs. MANAGING COMMITTEE JAME MASJID B SAHEBA PANJAGUTTA HYD	December 28, 2001
T SREENIVASULU Vs. GOVERNMENT OF A P	September 27, 2001
T SURESH Vs. ANDHRA PRADESH ADMINISTRATIVE TRIBUNAL REP, BY ITS	August 24, 2001
T T D Vs. T C LAXMINARAYANA	January 20, 2001
T UMA RANI Vs. LICENSING OFFICER KHAMMAM	July 3, 2001
T VENKATARAM REDDY Vs. KIMIDI KALA VENKATA RAO	March 28, 2001
T VENKATARAMANA BABU Vs. JANAKI RANI	September 24, 2001
T VENKATESWARLU NAIDU Vs. SHRIRAM CHITS P LTD	November 2, 2001
T YDDDGIRI REDDY Vs. STATE OF ANDHRA PRADESH	March 20, 2001
TAGORE HOME JUNIOR COLLEGE EAST MAREDPALLY SECUNDERABAD Vs. P P A CHRISTIAN	April 13, 2001
TAHERA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH, REP BY ITS SECRETARY	June 13, 2001
TAJ ELECTRONICS COMPANY Vs. COMMISSIONER FOR CO OPERATIVE ENQUIRIES AND EX OFFICIO SECRETARY TO GOVERNMENT FOOD AND AGRICULTURE CO OP III DEPARTMENT HYDERABAD	September 25, 2001
TANDRA RAVI Vs. STATE OF ANDHRA PRADESH	February 28, 2001
TANGADU SOMESWARA RAO Vs. STATE OF ANDHRA PRADESH	August 28, 2001
TANGIRALA RAMANA ALIAS VENKATARAMANA Vs. STATE OF A P	August 10, 2001
TASHEEM SULTANA Vs. A P ADVOCATES WELFARE FUND COMMITTEE	January 22, 2001
TATA CELLULAR LTD Vs. COMMERCIAL TAX OFFICER	April 13, 2001
TATINA SUBBALAKSHMI Vs. TATINA VENKATAKRISHNA RAO	February 5, 2001
TATINENI TULASI LAVANYA Vs. GOGINENI SUJATHA	February 2, 2001
TEPPALA ANNAPURNA Vs. T DASARADHL	February 9, 2001
TEXTILA TRADING SYNDICATE SECUNDERABAD Vs. G LAKSHMINARAYANA	October 30, 2001
THE K.C.P. LTD. Vs. COMMERCIAL TAX OFFICER	October 18, 2001
THIMMA REDDY Vs. GOLLA KASHANNA	September 17, 2001
THIMMIAH Vs. ADDL INDL TRIBUNAL CUM ADDL LABOUR COURT	December 6, 2001
THOMAS V M Vs. TATA PROJECTS LTD	February 23, 2001
THOTA KANAKADURGA VARAPRASAD RAO Vs. MADAPATI CHANDRA SEKHARA REDDI	October 12, 2001
THOTA PADMA Vs. HIGH COURT OF ANDHRA PRADESH	August 29, 2001
THUMATI PARIPURNA GOVINDAMMA Vs. THATHA CHINA VENKATA SUBBAIAH	December 3, 2001
TIRUMALA TIRUPATHI DEVASTHANAM TRUST BOARD Vs. RAGHUPATHY REDDY	December 21, 2001
TIRUPATHI ROLLER FLOUR MILL PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 14, 2001
TODDY CO OP SOCIETY Vs. EXCISE SUPERINTENDENT	February 8, 2001
TODDY TAPPERS CO OP SOCIETY GROUP Vs. PROHIBITION AND EXCISE SUPERINTENDENT	August 31, 2001
TOTAKURI NARAYANA KHAMMAM DISTRICT Vs. TOTAKURI VENKAIAH	January 5, 2001
TOTI BABU Vs. T KRISHNAIAH	August 29, 2001
TRUSTEES OF H E H THE NIZAMS SUPPLEMENTARY JEWELLARY TRUST Vs. COMMISSIONER OF WEALTH TAX	December 20, 2001
TUMMALA RANGA RAO Vs. BACON FACTORY GANNAVARAM KRISHNA DIST	September 27, 2001
TUPAKULA APPA RAO Vs. STATE OF A P	December 10, 2001
U MALREDDY Vs. P A NARAYANA CHANDI	February 22, 2001
U S T INDUSTRIES Vs. COMMERCIAL TAX OFFICER KURUPAM GARDEN VISAKHAPATNAM	July 17, 2001
U SANTOSH KUMAR Vs. STATE OF A P	October 16, 2001
ULLI NAGAIAH Vs. CHEKKA MAHALAKSHMAMMA	September 12, 2001
UMKILI VENKATARAJU Vs. LAND ACQUISITION OFFICER ELURU W G DIST	October 12, 2001
UMMA SALMA PARVEEN Vs. GOVERNMENT OF ANDHRA PRADESH	April 13, 2001
UMMUL QURA EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	September 26, 2001
UNION OF INDIA Vs. K B JOSEPH	July 4, 2001
UNION OF INDIA Vs. P V SUBBA RAO	August 14, 2001
UNION OF INDIA Vs. VUNGARALA CONSTRUCTIONS HYD	July 19, 2001
UNION OF INDIA Vs. V GAVARRAJU FIRM	July 26, 2001
UNION OF INDIA Vs. M S RAO	April 10, 2001
UNION OF INDIA Vs. S K JOSHI	March 28, 2001
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	March 28, 2001
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO	March 27, 2001
UNION OF INDIA Vs. VENGAMAMABA ENGINEERING CO	April 27, 2001
UNION OF INDIA Vs. S GANGAYYA	January 9, 2001
UNION OF INDIA Vs. U SRINLVASA RAO	February 9, 2001
UNION OF INDIA Vs. G BUDDAPPA	October 19, 2001
UNION OF INDIA Vs. VIJAYALAKSHMI ENTERPRISES	December 13, 2001
UNION OF INDIA Vs. R MALAKONDAIAH	December 13, 2001
UNION OF INDIA Vs. SYED GAYAZ CHISTY	November 22, 2001
UNION OF INDIA REP BY ITS SECRETARY, MINISTRY OF D Vs. P JAYAMMA	April 4, 2001
UNION OF INDIA REP, BY SECRETARY, TELECOMMUNICATIO Vs. I SATYANARAYANA	September 24, 2001
UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. T YOGANAND	October 5, 2001
UNIQUE PLASTICS LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH	August 17, 2001
UNITED INDIA INSURANCE CO LTD Vs. GUGULOTH KHANA	January 20, 2001
UNITED INDIA INSURANCE CO LTD Vs. T VENKATA NARASAIAH	November 9, 2001
UNITED INDIA INSURANCE CO LTD Vs. KORE LAXMI	December 5, 2001
UNITED INDIA INSURANCE COMPANY LTD Vs. MEKALA ADVAIAH	September 26, 2001
UPPALAPATI DURGA PRASAD Vs. EXECUTIVE ENGINEER R AND B N H DIVISION SRIKAKULAM	February 22, 2001
UPPARI SUSHEELA Vs. STATE ELECTION COMMISSIONER HYDERABAD	November 21, 2001
USHA MEHTA Vs. GOVERNMENT OF ANDHRA PRADESH	August 27, 2001
USHODAYA ENTERPRISES LIMITED Vs. T V VENUGOPAL	June 15, 2001
USHODAYA PUBLICATIONS Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	March 15, 2001
V AMARNATH Vs. BOARD OF INTERMEDIATE EDUCATION HYD	October 18, 2001
V ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH	December 7, 2001
V BHASKARA RAO Vs. SPECIAL OFFICER EXAMINATIONS 1 C NAGARJUNAUNIVERSITY GUNTUR	July 26, 2001
V BRAHMAIAH CHOWDARY Vs. SHO NARSINGI POLICE STATION NARSINGI RANGA REDDY DISTRICT	November 20, 2001
V C VENKATA RAO Vs. GOVERNMENT OF A P	April 6, 2001
V K BAWA Vs. GOVERNMENT OF ANDHRA PRADESH	November 2, 2001
V LOKANADHA REDDY Vs. D NAGARATHANAMMA MUNEMMA	July 19, 2001
V LOKANADHAM Vs. GOVT OF A P	March 2, 2001
V MOHAN RAO Vs. IMPLEMENTATION SECRETARIAT	October 3, 2001
V N JAYARAMAN Vs. P GEORGE VINCENT	November 12, 2001
V N REDDY Vs. INDO BURMAH PETROLEM CORPORATION, REP, BY ITS DIVI	July 9, 2001
V NAGALAKSHMI Vs. SEETHARAMA FINANCE	October 1, 2001
V NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH;REP	September 12, 2001
V NAGESWARA RAO Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA KRISHNA AT VIJAYAWADA	June 13, 2001
V P R CONSTRUCTIONS SULLURPET NELLORE DIST Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS DEPARTMENT RANDB CIRCLE CHITTOOR	June 13, 2001
V P THIMMAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVERNMENT OF ANDHRA PRADESH HYD	August 29, 2001
V PRASADA RAO Vs. STATE OF ANDHRA PRADESH	August 23, 2001
V PREETHAM Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION	August 13, 2001
V PUNDARIKAKSHUDU AND SONS REP BY ITS MANAGING PAR Vs. GOVERNMENT OF INDIA, DEPARTMENT OF SPACE, CIVIL EN	August 7, 2001
V PYDI SHETTI Vs. DISTRICT COLLECTOR VIZIANAGARAM	August 13, 2001
V R INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE	April 26, 2001
V R MATHUS MASS COMMUNICATION LIMITED HYDERABAD Vs. STATE OF A P	December 10, 2001
V RAJESHWAR RAO Vs. STATE GOVERNMENT OF ANDHRA PRADESH	July 18, 2001
V RAJU Vs. COMMANDER, WORKS ENGINEER	June 22, 2001
V RANGANAYAKI AND Vs. V J SRINATH	February 28, 2001
V SIVARAMAKRISHNA RAO Vs. ELECTION COMMISSION OF INDIA	February 16, 2001
V SIVARAMI REDDY Vs. STATE OF ANDHRA PRADESH	March 29, 2001
V SREENIVASULU Vs. B NARASIMMURTHY	April 3, 2001
V SURYANARAYANA Vs. GOVERNMENT OF A P	October 12, 2001
V V SAI Vs. STATE OF ANDHRA PRADESH REP	September 25, 2001
V VENKATA BHARANI Vs. HIGH COURT OF ANDHRA PRADESH	October 16, 2001
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE	August 18, 2001
V VENKATA SUBRAHMANYAM Vs. DISTRICT AND SESSIONS JUDGE, NELLORE DISTRICT	July 20, 2001
V VENKATAMMA Vs. COMMISSIONER NARASARAOPET MUNICIPALITY NARASARAOPET GUNTUR	March 16, 2001
V VINAYAK RAO Vs. ANDHRA PRADESH STATE IRRIGATION DEVELOPMENT CORPN LTD	January 20, 2001
V YESUDASU Vs. N CHINA SURYA RAO	March 27, 2001
V.V. SAI Vs. STATE OF A.P.	September 15, 2001
VADDEPALLI RAJESHAM Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN	October 17, 2001
VAGGU AGAMAIAH Vs. SOUTH CENTRAL RAILWAY SECUNDERABAD	September 18, 2001
VAKADA CHAKRADARA SALYA PRASAD Vs. G PUNDARIKAKSHUDU	November 17, 2001
VALLURI BASAVAIAH CHOWDARY Vs. VIJAYAWADA MUNICIPAL CORPORATION	October 31, 2001
VALLURU HEMALATHA Vs. S PANDURANGA RAO	January 23, 2001
VANAMALA AMARANADH Vs. STATE OF ANDHRA PRADESH	August 1, 2001
VANGAPDLLI SUDHAKAR RAO Vs. STATE OF ANDHRA PRADESH	April 27, 2001
VASAMSETTI KAMESWARA RAO Vs. GOVT OF A P	October 18, 2001
VASAVI INDUSTRIES LIMITED, REP BY ITS DIRECTOR, N Vs. ANDHRA PRADESH TRANSCO, REP BY ITS CHAIRMAN AND M	December 10, 2001
VASAVI OIL MILLS Vs. COMMERCIAL TAX OFFICER	July 9, 2001
VDSDVI ACDDEMY OF EDUCDTION Vs. BDR COUNCIL OF INDIA	August 3, 2001
VEDUGU CHANTI BABU ACCD Vs. STATE OF A P	April 13, 2001
VEERA SWAMY Vs. DRUG INSPECTOR	December 26, 2001
VEERA SWAMY SHANMUGAM SUNDARAM Vs. STATE OF ANDHRA PRADESH	June 22, 2001
VEERABRAHMENDRA JUNIOR COLLEGE COMMITTEE Vs. HONBLE MINISTER FOR HIGHER EDUCATION GOVT OF A P HYD	September 28, 2001
VEERAMALLAYYAGARI V SITARAM Vs. PAYALA CHANDRASEKHAR MINOR GUARDIAN PAYALA SIDDAIAH	March 13, 2001
VEERAMREDDY CHANDRA RAO Vs. STATE BY AUTHORISED OFFICER LAND REFORMS TRIBUNAL	November 26, 2001
VEERAPPA Vs. REVENUE DIVISIONAL OFFICER CHITTOOR	July 17, 2001
VELAGA SATYA VENKATA SEETARAMAM Vs. KUNTAAM NARAYANAMMA	November 15, 2001
VELAGAPUDI RAJYA LAKSHML Vs. LAND ACQUISITION OFFICER	February 1, 2001
VELAMURI VENKAT PARVATHI Vs. KOTHURI KISHORE BABU	November 19, 2001
VELICHETI AUDINARAYANA Vs. UNION OF INDIA	August 2, 2001
VEMANA KUMAR BABU Vs. KODAMATI JAGANMOHAN RAO	November 21, 2001
VEMULA PRABHAKAR Vs. L A O AND R D O	October 19, 2001
VEMULA RAVI Vs. ASSISTANT COMMERCIAL TAX OFFICER INT TIRUPATHI	June 11, 2001
VEMULA SRINIVASA RAO Vs. THUMEPALLI VENKATESWARLU	November 28, 2001
VENKATESWARA CHEMICALS Vs. GOVERNMENT OF ANDHRA PRADESH	July 3, 2001
VENKATESWARA CONSTRUCTION COMPANY Vs. UNION OF INDIA	February 12, 2001
VENKATESWARA ENTERPRISES Vs. ASSISTANT COMMISSIONER OFFICER CT INT O O DEPUTY COMMISSIONER ELURU	September 24, 2001
VENKATESWARA OIL COMPANY TIRUPATHI Vs. GUDURU JALAJA REDDY	November 29, 2001
VENKATESWARA RAO Vs. PRINCIPAL SECRETARY TO GOVT OF A P	October 19, 2001
VENKATESWARA TIMBER DEPOT Vs. GOVERNMENT OF ANDHRA PRADESH	August 10, 2001
VENKAYALA BHADRAM Vs. NONI VENKATA RAO	November 1, 2001
VETSTAR AGROS PVT LTD Vs. COMMERCIAL TAX OFFICER JEEDIMETLA CIRCLE R R DIST HYDERABAD	June 28, 2001
VICE CHDNCELLOR SRI PDDMDVDTHI MAHILD VLSWDVIDYDLDYDM Vs. PROF V N DDS	June 22, 2001
VICTORY PUBLISHERS Vs. GOVERNMENT OF ANDHRA PRADESH	July 23, 2001
VIDYAVANAM PUBLIC TRUST PAMARRU Vs. STATE OF A P	October 15, 2001
VIF AIRWAYS LIMITED HYD Vs. AISHU FINANCE LIMITED	November 9, 2001
VIGNAN EDUCATIONAL DEVELOPMENT SOCIETY, LAWYERPET, ONGOLE, PRAKASAM DIST Vs. GOVT. OF ANDHRA PRADESH	August 10, 2001
VIJAYA BANK GUNTUR BRANCH Vs. KOMMAREDDY JAJI REDDY	November 30, 2001
VIJAYA LAKSHMI AGENCIES Vs. VASIREDDY PRABHAKARA RAO	October 29, 2001
VIJAYA TRADING COMPANY Vs. VALLABH VYAS	September 19, 2001
VIJAYALAKSHMI ENTERPRISES Vs. ASSISTANT GENERAL MANAGER ANDHRA PRADESH FINANCIAL CORPORATION HYDERABAD	April 21, 2001
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO	August 20, 2001
VINUKONDA VENKATA RAMANA Vs. MOOTHA VENKATESWARA RAO	August 8, 2001
VISAKHA GRAMEENA BANK Vs. K JAGANNADHAM	February 12, 2001
VISAKHA RURAL DISTRICT CASUARINA PLANTATION FARMERS AND MERCHANTS DEVELOPMENT WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 2001
VISAKHAPATMNAM TYPEWRITING INSTITUTES OWNERS WELFARE ASSOCIATION Vs. VISHAKAHA[PATNAM MUNICIPAL CORPORATION	January 24, 2001
VISAKHAPATNAM MUNICIPAL CORPORATION REP BY ITS COM Vs. GOVERNMENT OF INDIA MINISTRY OF ENVIRONMENT AND FO	August 16, 2001
VISAKHAPATNAM POTT TRUST VISAKHAPATNAM Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VISAKHAPATNAM	July 25, 2001
VISHNU CHEMICALS PVT LTD Vs. STATE	October 19, 2001
VISHWANATH Vs. UNION OF INDIA	September 26, 2001
VISHWANATHA RAVI KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	November 27, 2001
VIVEK VARDHINI EDUCATION SOCIETY HYDERABAD Vs. STATE OF ANDHRA PRADESH	December 7, 2001
VIZAG MEDICAL STORES MAHARANIPET VISAKHAPATNAM Vs. BHARAT HEAVY PLATE AND VESSELS LTD	October 11, 2001
VLNEDDLE DISTILLERIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	July 23, 2001
VOLTAS LTD Vs. STATE OF A P INDUSTRIES COMMERCE PE CELL DEPT HYD	June 8, 2001
VONTIMITTA KRISHNAIAH CHETTY Vs. C SUBBARAYAPPA	June 27, 2001
VUKKADALA VENKATA RAVI KUMAR Vs. VUKKADALA KRISHNAVENI	December 13, 2001
VUMMANENI MINERAL WATER PRODUCTS PVT LIMITED Vs. COMMERCIAL TAX OFFICER GAJUWAKA VISAKHAPARNAM	September 17, 2001
VUNNA VISALI Vs. STATE OF A P	April 27, 2001
W HAVALDAR R VENKATESWAR RAO Vs. UNION OF INDIA	March 7, 2001
WASIM AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	December 10, 2001
WORKMEN REP Vs. P O INDUSTRIAL TRIBUNAL 1	February 5, 2001
XL TELECOM LIMITED Vs. COLLECTOR OF CUSTOMS HYDERABAD COLLECTORATE HYD	June 25, 2001
Y GANDHI Vs. STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE, RE	February 16, 2001
Y K SRINIVASA RAO Vs. UNION OF INDIA	June 29, 2001
Y NARASIMHA REDDY Vs. M C NAGARAJU	October 9, 2001
Y R N KUMAR Vs. GOVERNMENT OF A P	April 19, 2001
Y RAMACHANDRA REDDY Vs. SECRETARY, M AND H FAMILY WELFARE DEPARTMENT	April 12, 2001
Y S C BABU Vs. CHAIRMAN AND MANAGING DIRECTOR SYNDICATE BANK	October 4, 2001
Y SEKHAR Vs. GOVT OF A P	March 8, 2001
Y V S S HRISHIKESH Vs. PRINCIPAL A U COLLEGE OF ENGINEERING VISAKHAPATNAM	October 5, 2001
YADALLA PITCHAIAH CHETTY CHARITIES CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 4, 2001
YANKAY DRUGS AND PHARMACEUTICALS LIMITED Vs. CITI BANK	April 20, 2001
YARLAGADDA RADHA Vs. DIRECTOR P G R R CENTRE FOR DISTANCE EDUCATION	January 17, 2001
YARRAMSETTY VENKATA SATYANARAYANA Vs. ELECTION OFFICER MANDAL PARISHAD PEDANA KRISHNA DISTRICT	July 13, 2001
YEDIDA BHASKARA RAO Vs. STATE OF A P	November 19, 2001
YEDURU SREENIVASUL REDDY Vs. STATE	November 27, 2001
YEGGONI CHINNA HUSSAIN REDDY Vs. STATE OF A P	November 6, 2001
YELAMANCHILI MAHESH BABU Vs. STATE OF A P	June 14, 2001
YELLA SLMHACHALAM Vs. SLRIPURAM SOMULU	July 9, 2001
YEMENI VENKATA RATNAM Vs. STATE ELECTION COMMISSIONER	August 27, 2001
YERRAM VENKATA REDDY Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION	January 29, 2001
YERUBANDI JIYYANNA Vs. STATE OF ANDHRA PRADESH	November 2, 2001
YETURI PITCHI REDDY Vs. GOVT OF A P	April 6, 2001
ZAKRAIAH T Vs. A P S C CO OPERATIVE FINANCE CORPORATION LIMITED	October 3, 2001
ZILLA PARISHAD WARANGAL Vs. L SHIVA KUMAR	April 6, 2001

Year 2001 of HIGH COURT OF ANDHRA PRADESH

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