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3-STAR ELECTRONICS Vs. STATE OF ANDHRA PRADESH
|
November 28, 2000 |
|
A BHARATHI Vs. A P RESIDENTIAL EDUCATIONAL INSTITUTION SOCIETY
|
June 19, 2000 |
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A DASA KUMAR Vs. A SUNANDA
|
September 9, 2000 |
|
A DIVAKRUPAMANI Vs. A SAKUNTALA DEVI
|
March 7, 2000 |
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A K REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 15, 2000 |
|
A KOTESWARAMMA Vs. PRL SECRETARY FOR HIGHER EDUCATION
|
February 8, 2000 |
|
A M AGENCIES Vs. UNITED PHOSPHORUS LTD
|
August 25, 2000 |
|
A MANNAN KHAN Vs. JUDGE FAMILY COURT HYDERABAD
|
January 19, 2000 |
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A N CIGARETTE TRADING CO Vs. STATE OF ANDHRA PRADESH
|
August 23, 2000 |
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A NARSING RAO Vs. STATE OF ANDHRA PRADESH
|
July 14, 2000 |
|
A NAZARALI Vs. STATE OF A P
|
July 13, 2000 |
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A P HOUSING BOARD Vs. MOHAMMED SADATULLAH
|
March 29, 2000 |
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A P PRIVATE ENGINEERING COLLEGE MANAGEMENT ASSOCIATION Vs. GOVT OF A P
|
July 18, 2000 |
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A P RES SCHOOL GIRLS PARENTS ASSOCIATION Vs. A P RES SCHOOL GIRLS
|
June 12, 2000 |
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A P S R T C HYDERABAD Vs. REGIONAL TRANSPORT OFFICER RANGAREDDY DIST
|
January 21, 2000 |
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A P S R T C MUSHEERABAD HYD Vs. A V D SOUZA
|
December 26, 2000 |
|
A PRAKASH REDDY Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 2, 2000 |
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A PRATAP SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 16, 2000 |
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A RAVI KUMAR Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 8, 2000 |
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A S GIRISH Vs. TIRUMALA TIRUPATHI DEVASTHANAMS
|
July 28, 2000 |
|
A SARAH Vs. DISTRICT EDUCATIONAL OFFICER
|
August 18, 2000 |
|
A SHILPA Vs. CONVENOR EAMCET 99
|
December 6, 2000 |
|
A SREERANGA RAO Vs. STATE OF ANDHRA PRADESH
|
August 21, 2000 |
|
A SUBRAMANYAM Vs. PROHIBITION AND EXCISE INSPECTOR TIRUPATHI
|
March 6, 2000 |
|
A T BHEEMAIAH Vs. STATE OF A P
|
October 13, 2000 |
|
A THLRIPAL Vs. PROJECT OFFICER I T D A
|
October 31, 2000 |
|
A V MOHAN RAO Vs. M KISHAN RAO
|
March 1, 2000 |
|
A. DASA KUMAR Vs. A. SUNANDA
|
November 9, 2000 |
|
AARE VILLAGE GRAM PANCHAYAT Vs. PRESIDENT AARE VILLAGE WATER USERS ASSOCIATION
|
August 31, 2000 |
|
ABDUI RAHMAN BAKRAN Vs. L A O
|
June 13, 2000 |
|
ABDUL ALEEM Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 28, 2000 |
|
ABDUL KHADER Vs. FOREST RANGE OFFICER RAYACHOTI
|
November 6, 2000 |
|
ABDULLA BIN AHMED BAKOBAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 25, 2000 |
|
ACHARYA N G RANGA AGRICULTURAL UNIVERSITY LABOUR UNION Vs. ACHARYA N G RANGA AGRL UNIVERSITY
|
August 10, 2000 |
|
ADITHYA ALKALODS LIMITED Vs. NCC FINANCE LIMITED
|
March 28, 2000 |
|
ADONI STD PT OPERATORS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
December 7, 2000 |
|
AGA KHAN SOCIAL WELFARE SOCIETY
WARANGAL Vs. SAMUDRALA SRINIVASA RAO
|
March 2, 2000 |
|
AGAMAIAH G Vs. DIRECTOR NRSA HYDERABAD
|
November 29, 2000 |
|
AHARA TECHNOLOGY GROUP Vs. A P MEAT POULTRY DEV CORPN
|
November 18, 2000 |
|
AHMED ABDUL SALEEM Vs. AHMED ABDUL SAMEER
|
November 16, 2000 |
|
AI KABEER EXPORTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 6, 2000 |
|
AKILESH LUMANI Vs. PRINCIPAL SIR C R REDDY AUTONOMOUS COLLEGE ELURU
|
July 18, 2000 |
|
AKKU RAMAKRISHNA Vs. STATE OF A P
|
September 25, 2000 |
|
AL-KABEER EXPORTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
|
July 6, 2000 |
|
ALAM SAHEB S Vs. ANDHRA PRADESH STATE CO OPERATIVE MARKETING FEDERATION LTD
|
December 26, 2000 |
|
ALI MOHAMOOD Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
July 5, 2000 |
|
AMANCHARLA GOPAL KRISHNA RAO Vs. VEMURU PADMAWATHI
|
September 19, 2000 |
|
AMARARUPU PATHURU Vs. GUNDEBOINA LINGAIAH
|
October 7, 2000 |
|
AMBATI BALAJI Vs. STATE OF ANDHRA PRADESH
|
February 9, 2000 |
|
AMEENA BEE Vs. NOORJAHAN BEGUM
|
December 12, 2000 |
|
AMI SANAG MICROMATION Vs. STATE OF A P
|
June 19, 2000 |
|
AMI SANAG MICROMATION LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 7, 2000 |
|
AMIT DESAI Vs. SHINE ENTERPRISES
|
February 9, 2000 |
|
AMRUTAIAH G Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD
|
December 18, 2000 |
|
ANAJAMMA Vs. S PUSHPAMMA
|
November 7, 2000 |
|
ANAND PRABAT CO OP HOUSING SOCIETY LTD Vs. SPECIAL COURT UNDER A P L G PROHIBITION ACT
|
December 11, 2000 |
|
ANASUYA M Vs. NUCLEAR FUEL COMPLEX
|
September 25, 2000 |
|
ANDHAVARAPU KAMARAJU Vs. CHINTADA SAVITRAMMA
|
December 19, 2000 |
|
ANDHRA CEMENTS LTD Vs. GOVT OF A P
|
October 16, 2000 |
|
ANDHRA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 18, 2000 |
|
ANDHRA PRADESH CIVIL LIBERTIES COMMITTEE Vs. STATION HOUSE OFFICER HYDERABAD
|
December 5, 2000 |
|
ANDHRA PRADESH STATE CO OP CREDIT SOCIETIES SECRETARIES AND EMPLOYEES UNION Vs. COMMISSIONER FOR CO OPERATION
|
September 13, 2000 |
|
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. T G L QUICK FOODS LTD
|
January 22, 2000 |
|
ANDHRA PRADESH STATE FOREST DEV CORPN LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 21, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M CHANDRASEKHAR
|
December 13, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M NARASAIAH
|
October 17, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
March 21, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. TRANSPORT COMMISSIONER
|
June 6, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
July 19, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. TRANSPORT COMMISSIONER GOVT OF ANDHRA PRADESH HYDERABAD
|
February 7, 2000 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR DISTRICT Vs. P SRINIVAS
|
August 2, 2000 |
|
ANKINAPALLI OBUL REDDY Vs. DADIBATHINA CHINA GURAVA REDDY
|
August 11, 2000 |
|
ANNE RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 22, 2000 |
|
ANUMANTHU VENKATA RAMANA Vs. VENKADARU SUBBARAJESWARI
|
October 27, 2000 |
|
ANURADHA J Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 17, 2000 |
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APCOB UNION Vs. ANDHRA PRADESH STATE CO OPERATIVE BANK LTD
|
September 15, 2000 |
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APPALA NAIDU Y Vs. ASSISTANT ENGINEER SETTLEMENT
|
July 21, 2000 |
|
APPALA SWAMY ALIAS KOMMURU SANJEEVA RAO Vs. STATE OF ANDHRA PRADESH
|
July 20, 2000 |
|
APSRTC Vs. M SRINIVAS
|
March 9, 2000 |
|
ARASTU TALIMI TRUST Vs. SYED SHAH SHUJAUDDIN QUADRI
|
October 20, 2000 |
|
ASHIREDDYGARI NARASIMHAREDDY Vs. STATE OF ANDHRA PRADESH
|
March 9, 2000 |
|
ASIAN PAINTS INDIA LTD Vs. ADDITIONAL MUNICIPAL COMMISSIONER
|
April 25, 2000 |
|
ASIAN REPROGRAPHICS PVT LTD Vs. STATE OF A P
|
January 24, 2000 |
|
ASITH KUMAR MUKHERJEE Vs. T T K PHARMA LIMITED
|
March 22, 2000 |
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ASITH KUMAR MUKHERJEE Vs. T T K PHARMA LTD
|
March 7, 2000 |
|
ASSISTANT DIRECTOR OF SERICULTURE Vs. G LALITHA DEVI
|
July 6, 2000 |
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ASSOCIATED CEMENT COMPANIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 2000 |
|
ATIKE DORABABU Vs. STATE OF A P
|
April 27, 2000 |
|
AUSALA GANGADHAR Vs. G GANAPATHI RAO
|
March 21, 2000 |
|
AUTO ROLLEX Vs. STATE OF ANDHRA PRADESH
|
August 9, 2000 |
|
AYYAPPA STONE CRUSHER KUNTRAPAKAM Vs. MANDAL REVENUE OFFICER TIRUPATHI
|
December 19, 2000 |
|
AZEEZIA EDUCATIONAL AND WELFARE SOCIETY Vs. PROF PANNALAL REGISTRAR O U
|
October 20, 2000 |
|
B BALRAJ Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 26, 2000 |
|
B CHITRA RAMACHARANDAS Vs. NATIONAL REMOTE SENSING AGENCY
|
June 27, 2000 |
|
B GOPALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 2000 |
|
B H E HIGHER SECONDARY SCHOOL STAFF ASSOCIATION Vs. B H E L
|
August 2, 2000 |
|
B KAMALA DEVI Vs. MEHTA BUILDERS
|
October 19, 2000 |
|
B KRISHNA MURTHY Vs. B VISHNU MURTHY
|
November 13, 2000 |
|
B LAKAIAH Vs. DISTRICT COLLECTOR
|
December 1, 2000 |
|
B MANI BAI Vs. SOHANRAJ MANDOTH
|
February 23, 2000 |
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B MARIYAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 6, 2000 |
|
B NAGAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 6, 2000 |
|
B NAGENDRA KUMAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 17, 2000 |
|
B NEMICHAND DUGAR AND SONS Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 6, 2000 |
|
B PRASADA RAO Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 11, 2000 |
|
B RAJESH KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 4, 2000 |
|
B RAMADEVI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 27, 2000 |
|
B SANJIVA RAO Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION
|
September 12, 2000 |
|
B SAVITRAMMA Vs. SECRETARY TO GOVERNMENT POLITICAL
|
July 13, 2000 |
|
B SIVA PRASAD REDDY Vs. CONVENOR EAMCT
|
October 30, 2000 |
|
B SRIKANTH BABA Vs. NTR UNIVERSITY OF HEALTH SCIENCES
|
June 6, 2000 |
|
B V B SUBBA RAO Vs. A V V HIGH SCHOOL
|
October 13, 2000 |
|
B V MURTHY Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 22, 2000 |
|
B VEERA REDDY SWAMY Vs. STATION HOUSE OFFICER KOLIMIGUNDLA
|
November 15, 2000 |
|
B VITTAL Vs. RAMESH KUMAR
|
September 11, 2000 |
|
BABER SIDDIQUI Vs. COMMISSIONER OF POLICE
|
April 17, 2000 |
|
BACHALA NARAPA REDDY Vs. KASUNURU BALA OBAIAH
|
July 3, 2000 |
|
BADUGU VENKATA DURGA RAO Vs. SURNENI LAKSHMI
|
September 25, 2000 |
|
BAGH LINGAMAPALLI HIG II FLATS SFHS ALLOTTEES ASSOCIATION Vs. A P HOUSING BOARD
|
March 3, 2000 |
|
BAGI REDDY M Vs. T KRISHNA REDDY
|
April 26, 2000 |
|
BAHABALENDRUNI RAMAMURTHY Vs. U KIRSHNA MURTHY
|
January 22, 2000 |
|
BAIRAJ CH Vs. MUNICIPAL COUNCIL
|
September 4, 2000 |
|
BALA MALLAMMA Vs. REGISTRAR OSMANIA UNIVERSITY
|
December 4, 2000 |
|
BALAJI ESTATES Vs. SHIVANI ALLOYS STEEL CASTINGS P LIMITED
|
September 4, 2000 |
|
BALAJOJAMMA O Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 4, 2000 |
|
BALLARI RAJENDRA Vs. G GURUMURTHY
|
November 23, 2000 |
|
BALLARI RAJENDRA Vs. G GURUMURTHY
|
September 23, 2000 |
|
BANAVATH CHINNA MUNUSWAMY Vs. MADUMPALLE PEDDAMMA
|
July 24, 2000 |
|
BANDARU VENKATA SWAMI Vs. STATE OF ANDHRA PRADESH
|
June 19, 2000 |
|
BANDERU SEETHAMMA Vs. DISTRICT COLLECTOR W G DIST
|
February 21, 2000 |
|
BANDI DHANALAKSHMI Vs. CHALAMALA SATYANARAYANA
|
August 28, 2000 |
|
BANDI PRAKASH Vs. SUPERINTENDENT CENTRAL PRISON
|
July 28, 2000 |
|
BANDIKATTA SATYAVATHI Vs. BANDIKATTA VENKATA RAO
|
December 22, 2000 |
|
BANK OF INDIA Vs. V SWAROOP REDDY
|
November 23, 2000 |
|
BANTHARAM BICHAPPA Vs. DISTRICT COLLECTOR
|
March 28, 2000 |
|
BAPUJI NARMADA Vs. STATE OF ANDHRA PRADESH
|
June 6, 2000 |
|
BARUSORU BEERAIAH Vs. SINGARENI COLLIERIES CO LTD
|
March 3, 2000 |
|
BASA JAGANNADHARAO Vs. BHARAT MOTOR PARCEL SERVICE
|
December 14, 2000 |
|
BASIREDDY RAGHURAMI REDDY Vs. GANGULLAPPA
|
August 30, 2000 |
|
BH NARASIMHA RAO Vs. GENERAL MANAGER
UCO BANK CALCUTTA
|
January 19, 2000 |
|
BHAGYANAGAR METALS LIMITED
SECUNDERABAD Vs. DEPUTY COMMISSIONERLEGAL CUSTOMS
AND CENTRAL EXCISE HYDERABAD
|
October 20, 2000 |
|
BHARAT HEAVY ELECTRICALS HIGHER SECONDARY SCHOOL S Vs. BHARATH HEAVY ELECTRICALS LIMITED, REP BY ITS CHAI
|
August 2, 2000 |
|
BHARAT KUMAR S Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 16, 2000 |
|
BHARAT PETROLEUM CORPN LTD Vs. UNION OF INDIA
|
June 28, 2000 |
|
BHASKAR RAJ SAXENA Vs. SUDERSHAN AUSEKHAR
|
December 19, 2000 |
|
BHASKARA RAO V V Vs. STATE BANK OF INDIA
|
February 1, 2000 |
|
BHOJANAPU NARASIMHULU Vs. BHOJANAPU SURENDRA
|
September 21, 2000 |
|
BHONGIR KIRAN KUMAR Vs. STATE OF A P
|
July 27, 2000 |
|
BHUPATHI NAGESWARA RAO Vs. ADDEPALLY HANUMANTHA RAO
|
June 13, 2000 |
|
BIDDLE SAWYER LTD Vs. STATE OF A P
|
September 27, 2000 |
|
BINA PURI HOLDINGS BHD Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 28, 2000 |
|
BOARD OF TRUSTEES OF THE PORT OF VISAK Vs. PRESIDING OFFICER LOK ADALAT
|
August 21, 2000 |
|
BOARD OF TRUSTEES S B E V S TEMPLE Vs. STATE OF ANDHRA PRADESH
|
January 24, 2000 |
|
BODAPETLA SREENU Vs. COLLECTO KHAMMAM
|
July 4, 2000 |
|
BODIPUDI SURESH BABU Vs. REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES
|
April 28, 2000 |
|
BOMMIDI RAJAMALLU Vs. STATE OF ANDHRA PRADESH
|
December 29, 2000 |
|
BONAM VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
December 15, 2000 |
|
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. GOLLU SOMI NAIDU
|
December 27, 2000 |
|
BUCHANNA P Vs. MANDAL REVENUE OFFICER
|
August 16, 2000 |
|
BULLA SRINIVASA RAO Vs. STATE OF A P
|
November 24, 2000 |
|
BUNTUPALLY PATHANA Vs. DISTRICT COLLECTOR PANCHAYAT WING KAKINADA
|
February 25, 2000 |
|
BYNEEDI VENKATESWARA REDDY 1 Vs. PASUPULATI BHUSHAIAH
|
March 15, 2000 |
|
BYREDDY GOVINDA REDDY Vs. TALANAKULA SURESH BABU
|
December 15, 2000 |
|
C KRISHNA BABU Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
April 7, 2000 |
|
C N SRINIVASAN Vs. B H E L
|
February 25, 2000 |
|
C NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 18, 2000 |
|
C NAGESWARA RAO Vs. K MALLIKARJUNA RAO
|
April 26, 2000 |
|
C PRAKASH AGARWAL Vs. STATE OF ANDHRA PRADESH
|
June 20, 2000 |
|
C RAJENDERNATH 1 Vs. K SOHEL TABASSUM
|
February 17, 2000 |
|
C RAMESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 13, 2000 |
|
C SHIVA KUMARI Vs. DIRECTOR VACATION COURSES IN EDUCATION INSTITUTE OF ADVANCED STUDY IN EDUCATION OSMANIA UNIVERSITY HYDERABAD
|
March 22, 2000 |
|
CENTRAL BANK OF INDIA Vs. NALAKUDITI BULLAIAH
|
February 18, 2000 |
|
CH GOPALA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 21, 2000 |
|
CH NARENDER REDDY Vs. STATE OF ANDHRA PRADESH
|
June 16, 2000 |
|
CH P REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 24, 2000 |
|
CH RAMAKOTESWAR RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 12, 2000 |
|
CH SARAYYA Vs. NIZAM SUGARS LIMITED, HYD
|
February 2, 2000 |
|
CH VENKATARATNAM Vs. ANDHRA PRADESH TRANSMISSION CORPORATION HYD
|
March 20, 2000 |
|
CHAIRMAN AND M D A P S F C Vs. SOUTHERN TRANSFORMERS AND ELECTRICALS LTD
|
February 22, 2000 |
|
CHAIRMAN AND MANAGING DIRECTOR A P STATE ROAD TRANS CORPN Vs. M LASHMI
|
June 9, 2000 |
|
CHALAPATHI G Vs. M D A P I I CORPN LTD
|
April 3, 2000 |
|
CHALLURI RAJAIAH Vs. REVENUE DIVISIONAL OFFICER
|
April 11, 2000 |
|
CHANDRAKALA Y Vs. REGISTRAR S V UNIVERSITY
|
August 3, 2000 |
|
CHANDRASEKHAR J Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 29, 2000 |
|
CHANDRASEKHAR M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 9, 2000 |
|
CHANDRASEKHARA REDDY E Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA
|
December 5, 2000 |
|
CHANNALA RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH
|
February 25, 2000 |
|
CHELLURI GOVINDU Vs. STATE OF A P
|
October 17, 2000 |
|
CHELLURI GOVINDU Vs. STATE OF A P
|
October 7, 2000 |
|
CHEMINOR DRUGS LTD Vs. CHEMINOR DRUGS LTD
|
December 11, 2000 |
|
CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY SECBAD Vs. M V V SATYANARAYANA
|
October 17, 2000 |
|
CHIEF G M SINGARENI COLLIERIES CO LTD Vs. INDUSTRIAL TRIBUNAL
|
August 24, 2000 |
|
CHILUKOTI SRINIVASA RAO Vs. ADIDAM MOHAN RAO
|
November 27, 2000 |
|
CHINASWAMY NAIDU G Vs. K PADMANABHAIAH
|
September 15, 2000 |
|
CHINNA BIDDAMMA K Vs. J KRISHNAMA NAIDU
|
December 22, 2000 |
|
CHINNA PULLAIAH Vs. L A O
|
September 25, 2000 |
|
CHINNAPPA REDDY M Vs. M PULLA REDDY
|
June 26, 2000 |
|
CHINNI BALAGANGADHAR TILAK Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA
|
February 9, 2000 |
|
CHINNI VEERAIAH Vs. NELLORE MUNICIPALITY NELLORE
|
November 16, 2000 |
|
CHINTALAPATI RAMALINGA RAJU Vs. DISTRICT COLLECTOR ELURU
|
January 25, 2000 |
|
CHINTALAPATI SATYANARAYANA RAJU Vs. A P HOUSING BOARD
|
August 8, 2000 |
|
CHINTALAPUDI ANNAPURNAMMA Vs. ANDUKURI PUNNAYYA SASTRY
|
April 12, 2000 |
|
CHINTAREDDY MADHUSUDHAN REDDY EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
April 21, 2000 |
|
CHITTAVENI SIDDAVVA Vs. K KASTOORI
|
February 24, 2000 |
|
CHITTURI RAYAN BABU Vs. SOUJANYA HOTELS (P) LTD.
|
January 22, 2000 |
|
CHOWGULE MATRIX HOBS LTD Vs. CHOWGULE and CO HIND PVT LTD
|
July 24, 2000 |
|
CHUNDRU AMMANNA Vs. ASST COMMISSIONER OF LABOUR KAKINADA
|
February 16, 2000 |
|
CHUNDRU AMMANNA Vs. AUTHORITY UNDER A P SHOPS AND ESTABLISHMENTS ACT 1988
|
February 16, 2000 |
|
CHUNDRU AMMANNA Vs. ASSISTANT COMMISSIONER OF LABOUR
|
January 17, 2000 |
|
CHUNDURI BAIAJI Vs. UNION OF INDIA
|
November 28, 2000 |
|
CO OPERATIVE TENANT FARMING SOCIETY MALKAPUR LTD Vs. JOINT COLIECTOR CUM DEPUTY CUSTODIAN OF THE EVACUEE PROPERTY NALGONDA
|
September 18, 2000 |
|
COMMISSIONER OF CUSTOMS Vs. SUJANA STEELS LTD
|
October 17, 2000 |
|
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYD Vs. AGRASEN SYNTEX PRIVATE LTD
|
February 1, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. NATIONAL BANKATLAL PAREKH AND CO
|
January 20, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. ANAKAPALLI CO OPERATIVE MARKETING SOCIETY LIMITED
|
March 10, 2000 |
|
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS Vs. S KANAKAMMA
|
April 20, 2000 |
|
COROMANDAL CEMENT FACTORY EMP UNION Vs. DY REG OF TRADE UNION
|
September 19, 2000 |
|
COROMANDAL CEMENT FACTORY EMPLOYEES UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
|
September 19, 2000 |
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COROMANDAL FERTILIZERS LTD Vs. INDUSTRIAL TRIBUNAL
|
September 29, 2000 |
|
CRANE BETEL NUT POWDER WORKS Vs. C T O
|
February 11, 2000 |
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CRIPS LABORATORY EMPLOYEES UNION Vs. ASSISTANT COMMISSIONER OF LABOUR
|
April 25, 2000 |
|
D CHANDRA REDDY Vs. GOWRISETTI PRABHAKAR
|
April 6, 2000 |
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D DASTAGIRAMMA Vs. DISTRICT COLLECTOR ONGOLE
|
August 9, 2000 |
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D KODANDAPANI Vs. COMMISSIONER OF COLLEGIATE EDUCATION
|
September 7, 2000 |
|
D MADHAVA REDDY Vs. COLLECTOR CO OPERATION
|
February 22, 2000 |
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D MOHAN Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 18, 2000 |
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D NAVEEN BABU Vs. CONVENOR MBACT 1998 MBA ADMISSIONS DEPT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY HYDERABAD
|
February 10, 2000 |
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D RAJU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
December 18, 2000 |
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D SAIBABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 5, 2000 |
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D SESHARANI Vs. M D A P WOMENS CO OPERATIVE FINANCE CORPN
|
December 8, 2000 |
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D SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
November 24, 2000 |
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D SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 24, 2000 |
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D V SWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 7, 2000 |
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D VENKATA RAO Vs. STATE
|
July 21, 2000 |
|
D VENKATA RAO Vs. STATE
|
June 21, 2000 |
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D VIJAYALAKSHMI Vs. D SANJEEVA REDDY
|
June 7, 2000 |
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DADI REDDY SIVANARAYANA REDDY Vs. KASI REDDY CHINNAMMA
|
November 28, 2000 |
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DAKA VENKATRAMI REDDY Vs. CENTRAL BANK OF INDIA
|
January 31, 2000 |
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DALAI R K Vs. UNION OF INDIA
|
March 9, 2000 |
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DARSI SREE RAMA MURTHY Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
April 21, 2000 |
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DASYAM ELIZABATH RANI Vs. DASYAM PRADEEP KUMAR
|
August 29, 2000 |
|
DATLA NARASIMHA RAJU Vs. PRINCIPAL SECRETARY TO GOVERNMENT
OF ANDHRA PRADESH SPECIAL WELFARE DEPT
|
January 22, 2000 |
|
DENDU VENKATA RAMANAIAH Vs. M R O KOVUR
|
August 24, 2000 |
|
DEPORT MANAGER APSRTC Vs. LABOUR COURT III HYDERABAD
|
August 17, 2000 |
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DEPOT MANAGER A P S R T C SANGAREDDY DEPOT Vs. PRESIDING OFFICER
|
July 19, 2000 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. LABOUR COURT
|
August 17, 2000 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S S REDDY JAMAL REDDI
|
December 18, 2000 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. E KISTA GOUD
|
April 24, 2000 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
June 29, 2000 |
|
DEPUTY ENGINEER IRRIGATION SUB DIVISION RAJAHMUNDRY Vs. K N S S HANUMAN
|
November 2, 2000 |
|
DEVELLE VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
February 28, 2000 |
|
DHANARAM Vs. S K ABDUL BASHEER
|
March 28, 2000 |
|
DHARMAIAH N Vs. D ANNAPURNA
|
August 16, 2000 |
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DISTRICT CO OPERATIVE CENTRAL BANK CHITTOOR Vs. V SURYANARAYANA SETTY
|
March 1, 2000 |
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DISTRICT COLLECTOR E G Vs. G K JAYALAKSHMI
|
December 6, 2000 |
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DISTRICT COLLECTOR HYDERABAD Vs. N KRISHNA MOHAN
|
April 3, 2000 |
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DISTRICT COLLECTOR MAHABUBNAGAR Vs. SAYANNA
|
June 9, 2000 |
|
DISTRICT COLLECTOR R R DIST Vs. K NARSIMHA
|
October 20, 2000 |
|
DIVISIONAL MANAGER A P STATE ROAD TRANS CORPN Vs. ZAHEERA BEGUM
|
September 29, 2000 |
|
DIVYANAGAR PLOT OWNERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 12, 2000 |
|
DM MANAGER NEW INDIA ASSURANCE CO LTD Vs. ABDUL SAMMAD CHELLAPPA
|
April 6, 2000 |
|
DURGA KUMARI P V Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 27, 2000 |
|
DURGA PRASAD JAISWAL Vs. STATE OF ANDHRA PRADESH
|
January 24, 2000 |
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DUVVU UMAPATHI REDDY Vs. STATE OF ANDHRA PRADESH REP
|
June 20, 2000 |
|
E G SRI M S N CHARITIES Vs. P RAMARAO
|
June 6, 2000 |
|
E KARUNAKAR REDDY Vs. M R O
|
August 17, 2000 |
|
E MUNU SWAMY Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 7, 2000 |
|
E RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 7, 2000 |
|
E SESHAIAH Vs. STATE OF ANDHRA PRADESH
|
March 28, 2000 |
|
E VENKATARAMANA Vs. G M SOUTH CENTRAL RAILWAY
|
January 25, 2000 |
|
E VENKATESWARA RAO Vs. S NAGABHUSHANAM
|
July 12, 2000 |
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EAST INDIA PHARMACEUTICAL WORKS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
November 14, 2000 |
|
EDLA VENKAT RAJ REDDY Vs. EDLA LINGA REDDY
|
July 24, 2000 |
|
EDUPALLI DASARADA RAMA RAO Vs. ONGOLE MUNICIPALITY
|
February 21, 2000 |
|
ELECTRO-PHOTONICS INDIA PVT LTD Vs. STATE OF A P
|
November 13, 2000 |
|
EMCO LTD Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD
|
December 20, 2000 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. ANDHRA PRABHA PRIVATE LTD
|
March 3, 2000 |
|
ERATI LAXMAN Vs. STATE OF A P
|
July 26, 2000 |
|
EXECUTIVE OFFICER SRI M S N CHARITIES KAKINADA Vs. PILLA RAMARAO
|
June 6, 2000 |
|
FALZUL ISLAM ORPHANAGE AND DAWOOD JUNG TRUST Vs. CHIEF COMMISSIONER OF LAND REVENUE
|
December 1, 2000 |
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FARUK ANVAR CO Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD
|
November 28, 2000 |
|
FOOD CORPN OF INDIA Vs. TOLANI SHIPPING CO LTD
|
February 15, 2000 |
|
FOOD INSPECTOR VIZIANAGARAM MUNICIPALITY Vs. KURMAPU SURYA PRAKASA RAO
|
October 13, 2000 |
|
FRANCH PRATAP RAO ALMEIDA Vs. STATE OF ANDHRA PRADESH
|
January 17, 2000 |
|
G ANJAIAH Vs. STATE OF ANDHRA PRADESH
|
March 6, 2000 |
|
G ATCHAIAH Vs. KAKATIYA UNIVERSITY
|
April 18, 2000 |
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G NAGARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 12, 2000 |
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G NARASIMHULU Vs. PROHIBITION AND EXCISE SUPERINTENDENT
|
July 21, 2000 |
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G NIRMALAMMA Vs. G SEETHAPATHI
|
October 19, 2000 |
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G PARVATHI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 14, 2000 |
|
G PENTAYYA REDDY Vs. CHIEF SUPERINTENDENT VISAK STEEL PLANT
|
March 31, 2000 |
|
G S K JANARDHANA RAO Vs. GUNTUPALLI GURU PRASAD
|
April 19, 2000 |
|
G S RAVI KIRAN Vs. BOARD OF SECONDARY EDUCATION
|
March 13, 2000 |
|
G S USHA Vs. L I C OF INDIA
|
November 7, 2000 |
|
G SATYANARAYANA Vs. M SHANKAR
|
December 6, 2000 |
|
G SESHAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 15, 2000 |
|
G SIVA RAMI REDDY Vs. SPECIAL DEPUTY COLLECTOR
|
June 28, 2000 |
|
G SUNILKUMAR Vs. REGIONAL JOINT DIRECTOR OF TECHNICAL EDUCATION
|
December 19, 2000 |
|
G VARALAKSHMI Vs. A P S R T C HYD
|
September 28, 2000 |
|
G VENKATA RAO Vs. N BALA KOTESWARA RAO
|
February 14, 2000 |
|
G VIJAYALAKSHMI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
MUMBAI
|
February 16, 2000 |
|
GADDAM VENKATARAJU Vs. ANDHRA BANK NATIONALISED HYDERABAD
|
February 7, 2000 |
|
GADDE JAMES Vs. K UPENDRA BABU
|
April 21, 2000 |
|
GAJJALA RAJESWARA REDDY Vs. GAJJALA REVATHI
|
July 18, 2000 |
|
GALIREDDY P Vs. CHINNA RAMASWAMY GOUD
|
November 8, 2000 |
|
GANAPATI SREERAMA MURTHY Vs. D N R COLLEGE
|
November 6, 2000 |
|
GANDROTHU PATTABHI Vs. STATE OF A P
|
January 25, 2000 |
|
GANGARAM KANDARAM Vs. SUNDER CHIKHA AMIN
|
March 3, 2000 |
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GARA PADMANABHAM Vs. NETI NARASIMHA SASTRY
|
September 18, 2000 |
|
GARUDA SAKUNTALA Vs. A V M JAGGA RAO
|
September 29, 2000 |
|
GAYATHRI FINANCE CORPORATION RAYAVARAM Vs. UNION OF INDIA
|
August 14, 2000 |
|
GENERAL MANAGER SALES FDC LTD Vs. DEPUTY COMMISSIONER OF LABOUR
|
January 25, 2000 |
|
GENIOUS FINANCIAL SERVICES LIMITED Vs. SARATHI STUDIOS PRIVATE LIMITED
|
October 12, 2000 |
|
GINNI APPA RAO Vs. STATE OF A P
|
June 26, 2000 |
|
GIRIDHARI LAL CONSTRUCTIONS PVT LTD Vs. UNION OF INDIA
|
July 25, 2000 |
|
GLOBAL TRUST BANK LTD Vs. KDKATIYA CEMENT SUGAR AND INDUSTRIES LTD
|
September 21, 2000 |
|
GODEKARI RAGAMMAB Vs. VAGENENI TIRUPATI
|
July 10, 2000 |
|
GOGULA LINGAMMA Vs. GOVT OF ANDHRA PRADESH
|
August 23, 2000 |
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GOKAVARAPU RAMALINGAM Vs. KODUR ESTATE AND INVESTMENTS
|
November 24, 2000 |
|
GOLIKOTA REDDY Vs. GOLI RAJA GOPALA REDDY
|
September 29, 2000 |
|
GOLLA SAVARI Vs. L A O
|
April 17, 2000 |
|
GOPALA KRISHNA MURTHY K Vs. B KRISHNA VIJAYA BHASKARA RAO
|
November 7, 2000 |
|
GOPALAKRISHNA MURTHI T Vs. STATE OF ANDHRA PRADESH
|
August 25, 2000 |
|
GOPALAKRISHNAN K Vs. ASSISTANT INSPECTOR OF LABOUR RAYADURG
|
September 11, 2000 |
|
GOPINATH PILLAI S Vs. K VENKATESWARLU
|
March 24, 2000 |
|
GORLA SATYANARAYANA Vs. GANGULA VENKATESWARA RAO
|
December 19, 2000 |
|
GORLE APPALANA NAGARJUNA RAO Vs. GOVERNMENT OF A P
|
October 13, 2000 |
|
GORLI MANGAIAH Vs. STATE
|
June 22, 2000 |
|
GOUNDLA VENKAIAH Vs. M R O
|
June 20, 2000 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. N VEERABHADRA RAO
|
April 24, 2000 |
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GOVERNMENT OF ANDHRA PRADESH Vs. A V PAPAYYA SASTRY
|
April 27, 2000 |
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GOVERNMENT OF ANDHRA PRADESH Vs. G KESAVULU
|
March 7, 2000 |
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GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY
|
November 8, 2000 |
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GOVERNMENT OF ANDHRA PRADESH Vs. D SUDERSHAN RAO
|
December 6, 2000 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. P NAGAYAMMA
|
August 29, 2000 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. N RAMI REDDY
|
December 21, 2000 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. MEDWIN EDUCATIONAL SOCIETY
|
August 11, 2000 |
|
GOVINDARAJULU M Vs. BHUSHANAMMA
|
February 2, 2000 |
|
GOVT OF A P Vs. D SUDERSHAN RAO
|
December 16, 2000 |
|
GRAND BAZAR PARTNERSHIP FIRM Vs. PADMASHALI SEVA SAMAJAM TRUST
|
July 4, 2000 |
|
GUGGILLA SANTHOSH REDDY Vs. STATE OF A P
|
October 12, 2000 |
|
GUJJARI VLTTAL Vs. PADALA SADANANDAM
|
December 29, 2000 |
|
GULAM RASOOL Vs. QUASIM BEE
|
July 3, 2000 |
|
GUMMALA KRISHNA Vs. LABOUR COURT
|
October 23, 2000 |
|
GUNDA VENKATA RAMANA Vs. DISTRICT LEVEL COMMITTEE
|
July 11, 2000 |
|
GUNTUR TOBACCOS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
December 29, 2000 |
|
GURRAMKONDA SREERAMULU Vs. GURRAMKONDA RAMAKRISHNAIAH
|
April 10, 2000 |
|
GUSANI STEELS PVT LTD Vs. SHANTHA BAI
|
March 29, 2000 |
|
H P NARASLMHAIAH Vs. T G KRISHNA MURTHY
|
December 2, 2000 |
|
HANS RAJ AGARWAL Vs. APPROPRIATE AUTHORITY CONSTITUTED UNDER THE INCOME TAX ACT 1961 REP
|
April 27, 2000 |
|
HANUMANTHU KRISHNA Vs. STATE
|
June 7, 2000 |
|
HARIHARAN Vs. BAJI SHAHEED KHAN
|
June 22, 2000 |
|
HEMALATHA GARGYA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
April 11, 2000 |
|
HICEL PHARMA LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 12, 2000 |
|
HILLTOP SERVICE STATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 2000 |
|
HINDUSTAN DORR OLIVER LTD Vs. GODAVARI FERTILIZERS AND CHEMICALS LTD
|
April 20, 2000 |
|
HITESH NARENDRA DOSHI Vs. JESAL HITESH DOSHI
|
March 24, 2000 |
|
HOTEL VIKRAM Vs. STATE OF ANDHRA PRADESH
|
November 18, 2000 |
|
HYMAVATHY S Vs. D N R COLLEGE
|
March 10, 2000 |
|
I S N MURTHY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
February 18, 2000 |
|
I T C ZENECA LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 27, 2000 |
|
I VENKATA RAO Vs. AFGHAN KHASIM SAB
|
October 17, 2000 |
|
IIIA SREERAMA MURTHY Vs. SANIVARAPU SATYANARAYANA
|
August 1, 2000 |
|
IMAGE DEVELOPERS PVT LTD Vs. N SUBHASH
|
June 26, 2000 |
|
IMMANUEL K Vs. PALAKOLE MUNICIPALITY
|
July 17, 2000 |
|
IND BARATH ENERGIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 28, 2000 |
|
INDIAN RAILWAY CONSTRUCTIONS INTERNATIONAL LTD Vs. COMMERCIAL TAX OFFICER-II NANDYAL
|
June 28, 2000 |
|
INTELLECTUALS FORUM TIRUPATHI Vs. STATE OF ANDHRA PRADESH
|
September 28, 2000 |
|
IPUR GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 21, 2000 |
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ITW SINGNODE INDIA LTD Vs. ASSISTANT COMMR OF CUSTOMS AND CENTRAL EXCISE
|
June 22, 2000 |
|
J K TRADERS Vs. STATE OF ANDHRA PRADESH
|
August 28, 2000 |
|
J MUNIRATNAM Vs. VENKATESWARA UNIVERSITY
|
November 17, 2000 |
|
J R RAMESH KUMAR Vs. N PRABHAKAR RAO
|
September 5, 2000 |
|
JAGAN PRASHAD Vs. SHANTA BAI
|
June 27, 2000 |
|
JAGARLAMUDI KRISHNA KISHORE Vs. STATE OF ANDHRA PRADESH
|
June 7, 2000 |
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JAI BHARAT CO OPERATIVE HOUSING SOCIETY LTD Vs. ANDHRA PRADESH STATE WAKF BOARD
|
August 8, 2000 |
|
JAINUL HAQUE GENERAL MANAGER POWER GRID
CORPORATION OF INDIA LTD Vs. STATE
|
September 21, 2000 |
|
JAKKAMSETTY DAVID FRANCIES SOURAIAH Vs. EXECUTIVE OFFICER SRI VARAHA LAKSHMINARASHIRNHA DEVASTHANAM
|
October 30, 2000 |
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JAMI MALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 11, 2000 |
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JANA NAGAMALLAYYA Vs. STATE OF ANDHRA PRADESH
|
December 12, 2000 |
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JANAB SHAIK SHAFIK AHAMMAD Vs. JANAB MEHABOOB SHARIFF
|
January 28, 2000 |
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JANACHAITANYA HOUSING P LIMITED Vs. P SURYA KUMARI
|
March 23, 2000 |
|
JANATHA TRAVEL AGENCY BANGALORE Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 3, 2000 |
|
JANE DEVI NAGESWARI Vs. K RAM BABU
|
February 16, 2000 |
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JANI MIYA MD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 25, 2000 |
|
JAVERCHAND CHAWLA Vs. STATE OF ANDHRA PRADESH
|
April 6, 2000 |
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JAYARAMA REDDY T M Vs. B SREERAMAIAH CHETTY
|
March 29, 2000 |
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JAYARAMAIAH CHETTY K Vs. SPECIAL DEPUTY COLLECTOR AND L A O T T D
|
August 29, 2000 |
|
JITHENDRA K MEHTA Vs. STATE
|
January 18, 2000 |
|
JOGA RAVI VARAPRASAD Vs. COMMISSIONER MANDAPETA MUNICIPAL COUNCIL
|
December 15, 2000 |
|
JOGI SATYAM Vs. SUPERINTENDING ENGINEER RANDBDEPT
|
November 3, 2000 |
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JONNADULA MALLIKARJUNA RAO Vs. DODDA VENKATA SUBBAREDDY
|
March 21, 2000 |
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JORD ENGINEERS INDIA LIMITED Vs. NAGARJUNA FINANCE LIMITED
|
February 4, 2000 |
|
JUBILEE HILLS CO OP HOUSE BUILDING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 14, 2000 |
|
JYOTHI P Vs. NTR UNIVERSITY OF HEALTH SCIENCES
|
March 2, 2000 |
|
JYOTHL V Vs. V SURESH
|
July 18, 2000 |
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K B SIDDAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 27, 2000 |
|
K BHOOM REDDY Vs. SULOCHANA BAI
|
March 16, 2000 |
|
K C REDDY Vs. SUPERINTENDING ENGINEER
|
July 3, 2000 |
|
K HARINATH REDDY Vs. INAMS DEPUTY TAHSILDAR CHITTOOR
|
March 1, 2000 |
|
K JANAKI MANOHARAN Vs. GAYATRI SUGAR COMPLEX LIMITED
|
July 24, 2000 |
|
K KOMARAIAH Vs. INDUSTRIAL TRIBUNAL
|
July 12, 2000 |
|
K KRISHNAYYA Vs. ASSISTANT COMMISSIONER OF LABOUR
|
November 7, 2000 |
|
K L MANOHAR Vs. SWADHARMA SWARAJYA SANGHA MADRAS
|
January 28, 2000 |
|
K MAHALAXMI Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 28, 2000 |
|
K MATHAMMA Vs. K NADAMUNI
|
March 2, 2000 |
|
K MUNILAKSHMI Vs. ASSTT ENGINEER OPERATION A P TRANSCO
|
March 7, 2000 |
|
K MURALI Vs. STATE OF A P
|
March 14, 2000 |
|
K NARAHARI Vs. U SURESH KUMAR
|
April 11, 2000 |
|
K NARASIMHA Vs. TRANSMISSION CORPN OF ANDHRA PRADESH LTD
|
November 17, 2000 |
|
K NEELAKANTA RAO Vs. STATE OF ANDHRA PRADESH
|
April 11, 2000 |
|
K P SEKHAR BABU Vs. T DEVARAJULU
|
February 14, 2000 |
|
K PRABHAKARA REDDY Vs. PRL SECRETARY HOME DEPT
|
June 29, 2000 |
|
K RAGHURAM BABU Vs. R P F S C R
|
September 6, 2000 |
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K RAJENDRAPRASAD Vs. ASSISTANT COMMISSIONER OF LABOUR
|
August 28, 2000 |
|
K RAM MOHAN Vs. N T R UNIVERSITY OF HEALTH SCIENCES
|
July 18, 2000 |
|
K RAMA KRISHNA Vs. MUNICIPAL COUNCIL
|
October 31, 2000 |
|
K RAMA SASTRY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 11, 2000 |
|
K RAMESH BABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 25, 2000 |
|
K SANKARAMMA Vs. VENKATESWARA ENGINEERING AND CONSTRUCTION LTD
|
March 2, 2000 |
|
K SEETHARAM REDDY Vs. K RADHIKA RANI
|
November 21, 2000 |
|
K SUSHEELA Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
|
September 7, 2000 |
|
K THYAGARAJ MD APITL Vs. RESERVE BANK OF INDIA
|
April 11, 2000 |
|
K UMESHWAR Vs. E C I L
|
June 27, 2000 |
|
K V RAMANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 25, 2000 |
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K VENKATESHAM Vs. STATE OF ANDHRA PRADESH
|
April 26, 2000 |
|
K VIJAYA LAXMI Vs. K LAXMINARAYANA
|
June 7, 2000 |
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K VISHNU Vs. NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 21, 2000 |
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K VISHNU Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 11, 2000 |
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K. CHINNA BIDDAMMA Vs. J. KRISHNAMA NAIDU
|
December 22, 2000 |
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KADIYALA SESHAGIRI RAO Vs. KANNEGANTI DASAIAH
|
February 23, 2000 |
|
KAKINADA MUNICIPAL CONTRACTORS SANKSHEMA SANGHAM Vs. DISTRICT COLLECTOR
|
December 19, 2000 |
|
KALAKEDA IBRAHIM SAHEB Vs. STATE OF A P
|
September 13, 2000 |
|
KALIMUL RAHMAN KHAN Vs. ADARI APPA RAO
|
December 15, 2000 |
|
KAMBHAM RAJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 29, 2000 |
|
KANAKA DURGA AGRO OIL PRODUCTS LTD Vs. C T O
|
March 21, 2000 |
|
KANNAPU REDDY VENKATA SUBBAREDDY Vs. G RAMA KRISHNA REDDY
|
March 13, 2000 |
|
KANUGANTI KAVITHA Vs. OSMAN BIN AHMED
|
June 7, 2000 |
|
KARAN KHEM PHARMA Vs. CHANDRAVARDHAN ORGANICS PVT LTD
|
August 24, 2000 |
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KARNATI BHASKAR Vs. STATE OF ANDHRA PRADESH
|
June 20, 2000 |
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KASTURI RATNAM Vs. THATI LAKSHMI
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August 24, 2000 |
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KATRAGADDA VIJAYA LAKSHMI Vs. A BHAVANNARAYANA
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March 13, 2000 |
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KESHAV PRASHAD Vs. COMMISSIONER AND SPECIAL OFFICER
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December 27, 2000 |
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KESRAPU MANIKYALU Vs. VEENA PERUMALLAYYA (DIED) & ORS
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September 9, 2000 |
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KETHA VENKATA SWAMY Vs. T S R K PRASAD
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November 17, 2000 |
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KLNNERA ASIRWADAM Vs. GOVERNMENT OF ANDHRA PRADESH
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August 28, 2000 |
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KODACHUR GANESH RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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April 27, 2000 |
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KODADI SRINIVASA LINGAM Vs. STATE OF ANDHRA PRADESH
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October 23, 2000 |
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KODIMI RAJAMMA Vs. PRL SECRETARY HOME COURTS A DEPT
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December 7, 2000 |
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KODURI MANOHAR Vs. STATE OF ANDHRA PRADESH
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February 18, 2000 |
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KOLLAM CHANDRASEKHAR DR Vs. KOLLAM PADMALATHA
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October 16, 2000 |
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KONDALAGUTTA CHINNI KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
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April 19, 2000 |
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KONDAVETI FRANCIS Vs. M LUDRAMMA
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February 15, 2000 |
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KOPPULA NARASIAH Vs. GOVERNMENT OF ANDHRA PRADESH
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September 14, 2000 |
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KOWURI SOMI BHASKARA REDDY Vs. STATE OF ANDHRA PRADESH
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February 9, 2000 |
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KRISHNA CERAMICS and REFRACTORIES Vs. K V NARAYANA
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April 26, 2000 |
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KRISHNA CERAMICS AND REFRACTORIES Vs. V S KRISHNA CERAMICS AND POTTERIES
|
August 3, 2000 |
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KRISHNA MURTHY R Vs. ALLWYN WATCHES LTD
|
November 17, 2000 |
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KRISHNA VISHNU Vs. STATE ELECTION COMMISSINER SECUNDERABAD
|
March 6, 2000 |
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KRISHNAMURTHY N Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 2, 2000 |
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KRISHNAYYA K Vs. ASST COMMR OF LABOUR
|
November 7, 2000 |
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KUCHIMANCHI NAGAMANI Vs. M PRASADA AGNIHOTRUDU
|
September 27, 2000 |
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KUKKADAPU BALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
March 1, 2000 |
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KUMARASAN P Vs. REGISTRAR GENERAL HIGH COURT OF ANDHRA PRADESH
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August 31, 2000 |
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KUNCHA KAMARAJU Vs. P BUL MANGAMMA
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August 31, 2000 |
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KURVA MALLAMMA Vs. KUPIREDDY SASTHRI
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December 12, 2000 |
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KVAERNER CEMENTATION INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
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October 18, 2000 |
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L A O Vs. V SURENDER REDDY
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July 28, 2000 |
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L CHINA VENKATESWARLU Vs. BANK OF BARODA
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August 1, 2000 |
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L I C Vs. REGL LABOUR COMMR
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August 23, 2000 |
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L PARTHASARATHI Vs. UNIVERSITY OF HYDERABAD
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July 21, 2000 |
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LAI SINGH Vs. T CHANDER
|
December 22, 2000 |
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LAKSHMANA RAO V V DIED PER L RS Vs. M KANNARAO DIED PER L RS
|
August 28, 2000 |
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LAKSHMINARAYANA M Vs. LABOUR COURT
|
July 13, 2000 |
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LALITHA SANKAR NARAYAN Vs. ROHINI
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April 6, 2000 |
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LIFE LINE DEVICES Vs. COMMERCIAL TAX OFFICER NARAYANAGUDA HYDERABAD
|
April 11, 2000 |
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LINGAMMA M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 6, 2000 |
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LINGAMPALLY VENKATESWARLU Vs. STATE OF ANDHRA PRADESH REP
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June 20, 2000 |
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LOKESHWARI Vs. SRINIVASA RAO
|
February 11, 2000 |
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M A MUNEEM Vs. L I C HOUSE BUILDING EMPLOYEES SOCIETY
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September 27, 2000 |
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M BALAKRISHNA REDDY Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION HYDERABAD
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July 13, 2000 |
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M JANAKI RAMULU Vs. PROHIBITION AND EXCISE SUPERINTENDENT MAHABUBNAGAR
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July 31, 2000 |
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M JANARDHAN REDDY Vs. JOINT COLLECTOR ADILABAD DIST
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January 20, 2000 |
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M KISHAN RAO Vs. P SANTHA REDDY
|
June 7, 2000 |
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M MOHAN BABU Vs. GOVERNMENT OF ANDHRA PRADESH
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December 7, 2000 |
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M MOHAN BABU Vs. GOVERNMENT OF ANDHRA PRADESH
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December 17, 2000 |
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M N RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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December 8, 2000 |
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M NARASIMHA REDDY Vs. SUPERINTENDENT ENGINEER IRRIGATION
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February 14, 2000 |
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M NARASIMHULU Vs. DEPUTY TRANSPORT COMMISSIONER
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April 6, 2000 |
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M NARSAIAH Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 20, 2000 |
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M NIRANJAN REDDY Vs. STATE OF ANDHRA PRADESH
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March 27, 2000 |
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M PRABHAKAR Vs. GOVERNMENT OF INDIA
|
April 27, 2000 |
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M R O Vs. N SATYANARAYANA REDDY
|
October 18, 2000 |
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M R SUBHADRA Vs. FINANCIAL ADVISER AND CHIEF CONTROLLER OF ACCOUNTS ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 4, 2000 |
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M RAJAMMA Vs. GENERAL MANAGER A P STATE ROAD TRANS CORPN
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February 17, 2000 |
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M RAMA MADDILETI REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 27, 2000 |
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M RAMA MANI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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March 27, 2000 |
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M SIVA KUMAR Vs. COMMISSIONER OF ENDOWMENTS
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August 25, 2000 |
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M SREERAMULU Vs. TAHERA YOUSUF KADRI
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March 16, 2000 |
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M SRIDHAR REDDY Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
|
June 30, 2000 |
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M SUBBADASU Vs. NAGABHUSHAN RAO
|
July 24, 2000 |
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M SUDHAKARA RAO Vs. STATE OF ANDHRA PRADESH
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June 20, 2000 |
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M SURYANARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH
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March 27, 2000 |
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M THIRUPATHI REDDY Vs. ANDHRA PRADESH CO OPERATIVE OILSEEDS GROWERS FEDERATION LTD
|
June 6, 2000 |
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M THIRUPATHI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 30, 2000 |
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M V B SARMA Vs. ANDHRA PRADESH HOUSING BOARD
|
December 15, 2000 |
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M V SUBBA RAO Vs. DT S C SERVICE CO OPERATIVE SOCIETY LTD
|
October 16, 2000 |
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M. RADHAKRISHNA MOORTHY AND OTHERS, ETC. Vs. DISTRICT EDUCATIONAL OFFICER, ONGOLE AND OTHERS
|
July 19, 2000 |
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MAAANAPALLE INSTITUTE OF TECHNOLOGY AND SCIENCE Vs. STATE OF ANDHRA PRADESH
|
February 1, 2000 |
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MADAKA ANJANEYULU Vs. MADAKA BALAIAH
|
December 4, 2000 |
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MADAKAM VENKATESWARA RAO Vs. SUB JUDGE KOTHAGUDEM
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June 27, 2000 |
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MADALA CHANDRA SEKHAR Vs. ASSISTANT COMMERCIAL TAX OFFICER REGISTRATION
|
November 1, 2000 |
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MADDU LAKSHMANA RAO Vs. STATE OF A P
|
June 12, 2000 |
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MADDURU OBULAPATHI Vs. STATE OF ANDHRA PRADESH
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November 14, 2000 |
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MAHENDRAWADA VYAVASAYA KARMIKA SANGHAM Vs. SATTI VENKATA REDDY
|
April 27, 2000 |
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MAHESH ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
June 9, 2000 |
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MAKKA RAJA SEKHAR Vs. ANDHRA UNIVERSITY
|
September 29, 2000 |
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MAKKARIYA COTTON AND OIL TRADING CO Vs. TRANSCO LTD
|
January 31, 2000 |
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MALLELA VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
November 8, 2000 |
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MALLIKARJUNA RAO R V Vs. UNION OF INDIA
|
June 28, 2000 |
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MAMTA GUPTA Vs. MUKUND KUMAR GUPTA
|
March 29, 2000 |
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MANAGEMENT SIRISHAD CONSTRUCTION P LIMITED Vs. C P RAVINDER
|
February 16, 2000 |
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MANAGING COMMITTEE WAKF Vs. STATE OF ANDHRA PRADESH
|
September 21, 2000 |
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MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M VENKAT RAO
|
December 19, 2000 |
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MANDADI NIRMALA Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
|
February 16, 2000 |
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MANDAGIRI KESHAVA RAO Vs. STATE OF ANDHRA PRADESH
|
September 14, 2000 |
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MANGALAGIRI KHAJA MIAN Vs. CHAND BEE
|
April 7, 2000 |
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MANIKANTI MOHAN Vs. MANIKANTI SUBBA RAJU
|
July 14, 2000 |
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MANJEET SINGH Vs. NIRDOSH FINANCE INVESTMENT AND CHIT FUNDS
CO P LTD
|
March 31, 2000 |
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MANJEET SINGH Vs. NIRDOSH FINANCE INVESTMENT AND CHIT FUNDS CO PVT LTD
|
March 21, 2000 |
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MANNE SIDDAIAH Vs. STATE OF ANDHRA PRADESH
|
March 1, 2000 |
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MANNEM PEDDA NARSI REDDY Vs. LAND ACQUISITION OFFICER
|
June 8, 2000 |
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MANOJ KUMAR JAIN Vs. LALCHAND AHUJA
|
July 21, 2000 |
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MANTHENA KRISHNAM RAJU Vs. DADAL RAMANAIAH
|
April 28, 2000 |
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MARGADARSI CHIT FUND CO LTD Vs. SD FAYAZUDDIN
|
December 21, 2000 |
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MARGAM ANJANEYULU PRESIDENT WATERUSERS ASSOCIATION Vs. SUPERINTENDING ENGINEER IRRIGATIONCIRCLE NO 3 NIZAMABAD
|
July 18, 2000 |
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MARINE SIDDAIAH SIDDIRAMULU Vs. STATE OF A P
|
March 1, 2000 |
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MARIPALLI MAHIRATHNAM GUPTA Vs. STATE OF A P
|
June 22, 2000 |
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MARUTHI FASTENERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 28, 2000 |
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MC DOWELL AND COMPANY LIMITED VISAKHA PATNAM Vs. DISTRICT REGISTRAR VISAKHAPATNAM
|
March 16, 2000 |
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MD JAHANGEER Vs. STATE OF A P
|
February 8, 2000 |
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MD KHADEER KHADEER Vs. STATE OF A P
|
January 22, 2000 |
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ME DOWELL AND CO LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 2000 |
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MEDICAL COUNCIL OF INDIA NEW DELHI Vs. MAMATA EDUCATIONAL SOCIETY KHAMMAM
|
February 25, 2000 |
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MEDIKONDA NARASAMMA Vs. SHAIK BASHEER AHMED
|
September 19, 2000 |
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MEENAKSHI PAPER MILLS P LTD Vs. SATTARSONS PACKAGING P LTD
|
January 22, 2000 |
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MEKA CHAKRA RAO Vs. YELUBANDI BABU RAO
|
December 9, 2000 |
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MENUMANTHU KRISHNA Vs. STATE AND ANOTHER
|
June 7, 2000 |
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MIR MOHAMMAD ALI Vs. STATE OF ANDHRA PRADESH
|
July 18, 2000 |
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MIRAPA SURESH KUMAR Vs. STATE OF A P
|
October 10, 2000 |
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MIRAPALA VENKATA RAMANA Vs. MIRAPALA PEDDIRAJU
|
February 10, 2000 |
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MITA CARS PVT LTD Vs. G E COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD
|
September 25, 2000 |
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MODEL FINANCIAL CORPORATION LTD Vs. MONTANA INTERNATIONAL LIMITED
|
January 22, 2000 |
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MODEM RAJAMOULI Vs. MODEM ROSHAIAH
|
April 25, 2000 |
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MODI RUBBERS LTD Vs. K V D PRASAD
|
July 14, 2000 |
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MOHAMMAD AMEENUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 24, 2000 |
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MOHAMMAD ASHRAF Vs. VINOD KUMAR ASAWA
|
August 18, 2000 |
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MOHAMMAD AYUB KHAN Vs. GOVT OF ANDHRA PRADESH
|
March 31, 2000 |
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MOHAMMAD FAZAL ALI Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
|
November 7, 2000 |
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MOHAMMAD GAZAIUDDIN AHMED Vs. BHANWARLAL DIST COLLECTOR
|
August 8, 2000 |
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MOHAMMAD GHOUSE Vs. REGIONAL EXECUTIVE DIRECTOR
|
April 9, 2000 |
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MOHAMMAD GOUSUDDIN Vs. SHAHJAHAN
|
March 29, 2000 |
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MOHAMMAD IMTHIAZ Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 8, 2000 |
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MOHAMMAD ISAQ GULSANI Vs. J RAJAMOULI
|
November 17, 2000 |
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MOHAMMAD JAFAR HUSSAIN SK Vs. C R P F
|
April 25, 2000 |
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MOHAMMAD JAHANGEER Vs. STATE OF ANDHRA PRADESH
|
February 23, 2000 |
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MOHAMMAD JEELANI Vs. SYED JAMROUDDIN
|
April 7, 2000 |
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MOHAMMAD KHALID HUSSAIN Vs. STATE
|
February 4, 2000 |
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MOHAMMAD MOIZUDDIN SIDDIQUI Vs. MOHAMMAD ISMAIL
|
October 13, 2000 |
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MOHAMMAD RIAZUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 2, 2000 |
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MOHAMMAD SABIR Vs. SYED FAREEDUDDIN SABRI
|
December 8, 2000 |
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MOHAMMAD YAKUB Vs. STATE OF ANDHRA PRADESH
|
December 14, 2000 |
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MOHAN NAIDU N V S Vs. REGISTRAR A N G R AGRICULTURAL UNIVERSITY
|
July 4, 2000 |
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MOHD AYUB KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 21, 2000 |
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MOHD JAFFRULLAH KHAN Vs. STATE
|
April 26, 2000 |
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MOHD REFIQ MOHIUDDIN Vs. S NARASIMHA
|
December 15, 2000 |
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MOTURI SEETA RAMABRAHMAM Vs. BOBBA RAMA MOHANA RAO
|
July 17, 2000 |
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MUNNALAL Vs. URMILA DEVI
|
August 16, 2000 |
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MUSTYALA JAGADESHWAR Vs. MUSTYALA LAXMI BAI
|
February 3, 2000 |
|
MUTHUVEL Vs. STATE
|
June 27, 2000 |
|
MUTYALA VENKATACHALAM Vs. GOVT OF ANDHRA PRADESH
|
January 28, 2000 |
|
N A RADHA Vs. STATE OF ANDHRA PRADESH
|
February 29, 2000 |
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N G OS COLONY DEV COMMITTEE Vs. DISTRICT COLLECTOR
|
November 6, 2000 |
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N KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 1, 2000 |
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N KRISHNAIAH Vs. GOVT OF ANDHRA PRADESH
|
July 11, 2000 |
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N SAMBA SIVA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 18, 2000 |
|
N SRINIVAS Vs. K KAMALAMMA
|
January 22, 2000 |
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N VENKATESWARLU ALIAS VENKANNA Vs. REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD
|
July 14, 2000 |
|
NAGARJUNA CONSTRUCTIONS CO LTD Vs. SHARAT INDUSTRIES LTD
|
January 22, 2000 |
|
NAGARJUNA PAPER MILLS LTD Vs. G MAHESH
|
November 8, 2000 |
|
NAIMUDDIN AHMED NIRWANA Vs. INDIAN BANK
|
July 13, 2000 |
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NALLABALLA LALITHA DEVI Vs. GUDDETI SURYANARAYANA
|
August 21, 2000 |
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NALLURI SARASWATHI Vs. NALLURI BHUSHAIAH
|
August 3, 2000 |
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NAMA BHUSHAIAH Vs. SK CHITHA BEE
|
July 27, 2000 |
|
NAMAGIRI BABJI Vs. INSPECTOR OF POLICE
|
June 19, 2000 |
|
NAMATHOTI SANKARAMMA Vs. STATE OF ANDHRA PRADESH
|
September 15, 2000 |
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NANDINAMPATI LAKSHMI NARASIMHA RAO Vs. SRIKONDA VEERA RAGHAVAMMA
|
February 10, 2000 |
|
NANDINAMPATI LAKSHMI NARASIMHA RAO Vs. SRIKONDA VEERA RAGHAVAMMA
|
June 23, 2000 |
|
NARAYANA JANA DEO S J Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 2000 |
|
NARAYANA MURTHY V V Vs. NEW INDIA ASSURANCE CO LTD
|
September 12, 2000 |
|
NARAYANA S S Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 16, 2000 |
|
NARAYANA T Vs. MANAGING DIRECTOR PRAGA TOOLS LIMITED
|
April 25, 2000 |
|
NARAYANA T V Vs. G DEVENDRANATH
|
October 31, 2000 |
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NARAYANA V Vs. ELECTION OFFICER ALWAL MUNICIPALITY
|
March 2, 2000 |
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NARRA KOTESWARA RAO Vs. DEPUTY COMMISSIONER OF LABOUR
|
September 29, 2000 |
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NAVEENCHAND Vs. NAGARJUNA TRAVELS AND HOTELS P LTD
|
June 7, 2000 |
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NAYAGAM LOURD PRAKASH Vs. STANDARD CHARTERED BANK
|
November 24, 2000 |
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NAYAGAM LOURD PRAKASH SECUNDERABAD Vs. STANDARD CHARTED BANK
|
October 24, 2000 |
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NEELA SINGH Vs. MAHAGOPAL SINGH
|
April 3, 2000 |
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NEELAM ENTERPRISES Vs. APTRANSCO
|
September 7, 2000 |
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NELLORE DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. PRESIDENT NELLORE DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSN
|
November 18, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. MOHAMMAD AHMED QUREISHL
|
December 8, 2000 |
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NEW INDIA ASSURANCE CO LTD Vs. P PEDA POLAMMA
|
February 10, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. NARSIMLOO
|
June 29, 2000 |
|
NORTH EAST SECURITIES LTD Vs. NAGESWARA CHEMICALS AND DRUGS PVT LTD
|
September 7, 2000 |
|
NTR UNIVERSITY OF HEALTH SCIENCES Vs. Y RAGHAVENDRA
|
February 23, 2000 |
|
O RAJA REDDY Vs. PRESIDING OFFICER LABOUR COURT
|
March 9, 2000 |
|
OGUBOYINA BABU RAO Vs. KHASIM SHERIFF
|
September 26, 2000 |
|
OKESH KUMAR M Vs. NTR UNIVERSITY OF HEALTH SCIENCES
|
August 1, 2000 |
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OM PRAKASH AGARWAL Vs. STATE OF ANDHRA PRADESH
|
September 26, 2000 |
|
OM PRAKASH KULTIA Vs. CHIEF ENFORCEMENT OFFICER HYDERABAD
|
April 3, 2000 |
|
OM SAI BUILDERS AND CONSTRUCTIONS Vs. SWAGRIHA BUILDERS
|
March 6, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. PINJARY HUSSAINAMMA
|
March 1, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. KOTI KOTI REDDY
|
February 10, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. PONNAM LAXMIAH
|
February 8, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. KONINGI KONDAL
|
August 2, 2000 |
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ORIENTAL INSURANCE CO LTD Vs. B LAKSHMAMMA
|
September 13, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. A BALRAJ
|
October 27, 2000 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. T MALLAMMA
|
September 6, 2000 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. P HUSSAINAMMA
|
March 1, 2000 |
|
P DAMODAR REDDY Vs. COMMISSIONER OF COMMERCIAL TAXES NAMPALLY HYDERABAD
|
November 9, 2000 |
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P GNANA KUMAR Vs. JOINT COLLECTOR AND ADDITIONAL MAGISTRATE FAC NIZAMABAD
|
February 23, 2000 |
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P J RATAN KUMAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
November 1, 2000 |
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P J W LABOUR CONTRACT CO OP SOCIETY Vs. F C I
|
April 20, 2000 |
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P JOHN ABRAHAM Vs. STATE OF ANDHRA PRADESH
|
April 3, 2000 |
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P KRISHNA MALAKONDA REDDY Vs. N T R UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
|
November 6, 2000 |
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P PREM KUMAR Vs. COMMISSIONER OF LAND REVENUE
|
July 12, 2000 |
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P PURUSHOTHAM REDDY Vs. MANAGING DIRECTOR P A T C
|
September 21, 2000 |
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P RAMAKRISHNA REDDY Vs. N HEMALATHA DEVI
|
August 7, 2000 |
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P S BHRAMARAMBA DEVI Vs. REGISTRAR NAGARJUNA UNIVERSITY
|
March 24, 2000 |
|
P S R SUBRAHMANYAM Vs. COMMISSIONER OF ENDOWMENTS
|
June 21, 2000 |
|
P SADANANDA REDDY Vs. C VENKATA RATNAM
|
March 27, 2000 |
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P SESHAGIRI RAO ALIAS P S RAO Vs. K PATTABHI RAMAN
|
November 2, 2000 |
|
P SHANKAR RAO Vs. AZIZA KHANAM
|
August 2, 2000 |
|
P SHANKER RAO Vs. B SUSHEELA
|
January 20, 2000 |
|
P SHIVAJI Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 2, 2000 |
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P SREERAMA MOHANA RAO Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION
|
July 10, 2000 |
|
P SRINIVAS Vs. INDUSTRIAL TRIBUNAL
|
March 15, 2000 |
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P SRINIVASULU Vs. REGISTRAR ADMINISTRATION HIGH COURT
|
March 16, 2000 |
|
P SUBBARAYUDU Vs. K GANGULU NAIDU
|
June 19, 2000 |
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P V RANGA RAO Vs. UNION OF INDIA
|
February 16, 2000 |
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P V UDASHI Vs. J V UDESHI
|
March 10, 2000 |
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P V V RAGHU Vs. N K LAXMI
|
April 10, 2000 |
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P. HANUMANTHARAO AND CO. Vs. STATE OF ANDHRA PRADESH
|
November 21, 2000 |
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P. SRIHARI Vs. P. SUKUNDA
|
January 24, 2000 |
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PADIGAPATI SANJEEVARAYUDU ALIAS KETHANNA Vs. STATE OF ANDHRA PRADESH
|
January 24, 2000 |
|
PADMAVATHI FILLING STATION Vs. INDIAN OIL CORPORATION LTD
|
December 22, 2000 |
|
PADMINI PIPES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 11, 2000 |
|
PAGIDIMARRI SUVARNA Vs. KOTA VENKATESWARLU
|
February 1, 2000 |
|
PALAPARTI JAGANNAYAKULU Vs. STATE OF ANDHRA PRADESH
|
December 15, 2000 |
|
PALREDDIGARI HARINATHA REDDY Vs. P SIDDAMMA
|
March 30, 2000 |
|
PANCHA MURTHY CO OP HOUSE BUILDING SOCIETY LTD Vs. GOVT OF A P
|
March 27, 2000 |
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PANNAYALA VENKATASWAMY GOUD Vs. RUDRA VEERAIAH
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January 21, 2000 |
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PASUPULETI RAMARAO Vs. POTHINABOINA DURGARAO
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February 4, 2000 |
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PATEL DESAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 24, 2000 |
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PATNAM DURGESH BABU Vs. DISTRICT REGISTRAR
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October 13, 2000 |
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PATNAM VAHEDULLAH KHAN Vs. P. ASHIA KHATOON
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December 25, 2000 |
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PATNAM VAHEDULLAH KHAN Vs. P ASHIA KHATOON
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February 14, 2000 |
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PATTA APPALANARASAMMA Vs. PRINCIPAL SUB JUDGE
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November 23, 2000 |
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PEARL BEVERAGES LIMITED Vs. STATE OF ANDHRA PRADESH
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June 19, 2000 |
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PEDDA GELICHE DIVASEKHAR REDDY Vs. STATE OF A P
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February 16, 2000 |
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PEDDIANTI RAJENDRA PRASAD Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS
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September 27, 2000 |
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PENGUIN TEXTILES Vs. A P L L CORPORATION
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January 28, 2000 |
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PENNA CEMENT INDUSTRIES LTD Vs. SPS TEXTILES AND INDUSTRIAL LTD
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February 10, 2000 |
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PENNAR DELTA AUYACUTDARS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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April 10, 2000 |
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PENNAR DELTA AYACUTDARS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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May 12, 2000 |
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PERUMALLA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
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August 18, 2000 |
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PFIMEX PHARMACAUTICALLIMITED Vs. GARDEN FINANCE LTD
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June 19, 2000 |
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PILLUTLA SAVITRI Vs. GOGINENI KAMALENDRA KUMAR
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June 26, 2000 |
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PINDIGANTI LAKSHMINARAYANA DIED PER L RS Vs. PINDIGANTI VENKATA SUBBARAO
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August 11, 2000 |
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PITHULA PATHRUDU Vs. BOTA CHINNA RAO
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August 8, 2000 |
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PODDUTURI SATYAM REDDY Vs. STATE OF A P
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March 29, 2000 |
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PODUGU NAGARAJU Vs. M NARAYANA RAO
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March 28, 2000 |
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POKURI VENKATA SUBBA RAO Vs. VINNAKOTA REDA NAGESWARA RAO
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February 2, 2000 |
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POLA SATYANARAYANA Vs. SECRETARY GOVERNMENT OF INDIA
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June 20, 2000 |
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POLAVARAPU PARASURAMUDU Vs. CHINTALAPUDI LAKSHMI
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June 14, 2000 |
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POLEPALLE SUBRAMANYAM CHETTY Vs. GUNDAMREDDY PEDDAKKA
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July 24, 2000 |
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PONNABOYINA NARASIMHAM Vs. GOVERNMENT OF ANDHRA PRADESH
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October 17, 2000 |
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POTLURI RAJESWARA RAO Vs. SYNDICATE BANK
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February 11, 2000 |
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POTTA NAGABHUSHANAM Vs. R D O
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November 1, 2000 |
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PRABHAKAR RAO Y Vs. O N G C
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June 6, 2000 |
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PRAGATHI BEARINGS Vs. LAXMI DURGA GRANITES LIMITED
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August 25, 2000 |
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PRAKASA RAO V S Vs. COMMISSIONER OF SPORTS
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March 28, 2000 |
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PRAKASAM DISTRICT SARPANCHAS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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December 13, 2000 |
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PRAKASHAM Y Vs. DEPUTY INSPECTOR GENERAL OF REGISTRATION AND STAMPS
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February 23, 2000 |
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PRASAD RAO R V S Vs. WOMEN DEVELOPMENT
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December 8, 2000 |
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PRASADA REDDY V Vs. DISTRICT COLLECTOR
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July 25, 2000 |
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PRATAP SINGH A Vs. A P STATE ELECTRICITY BOARD
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October 16, 2000 |
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PRATAPANENI PAPA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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September 19, 2000 |
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PRAVEENA SREERAMINENI Vs. GOVERNMENT OF ANDHRA PRADESH
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March 29, 2000 |
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PRESIDENT DT CO OP CENTRAL BANK EMPLOYEES ASSOCIATION Vs. PRESIDENT DT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION
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November 18, 2000 |
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PRINCIPAL COLLECTOR OF CENTRAL EXCISE HYD Vs. ANDHRA CEMENTS LTD
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December 16, 2000 |
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PRL COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA CEMENTS LTD
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September 19, 2000 |
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PRL SECRETARY TO GOVERNMENT, AGRICULTURE GOVT OF A Vs. AHMED BEGAM
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January 16, 2000 |
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PROF DR V GANESHAN Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES
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February 7, 2000 |
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PROF PANNALAL Vs. HOLY BHARATHI P G COLLEGE
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October 20, 2000 |
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PROVIDENT FUND INSPECTOR Vs. SHAMA BEEDI FACTORY
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January 22, 2000 |
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PRUDENTIAL CAPITAL MARKETS LTD Vs. STATE OF ANDHRA PRADESH
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August 2, 2000 |
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PRUDENTIAL CO OPERATIVE URBAN BANK LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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November 3, 2000 |
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PUBLIC PROSECUTOR A P HIGH COURT Vs. NESE JILAKARA SREERAMULU
|
June 30, 2000 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. VUDA SUBRAHMANYAM
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October 30, 2000 |
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PUBLIC PROSECUTOR HIGH COURT OF A P Vs. VUDA SUBRAMANYAM
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October 13, 2000 |
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PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. BONGURU JANI
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January 20, 2000 |
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PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. GALI SURYANARAYANA
|
January 21, 2000 |
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PUBLIC PROSECUTOR HYDERABAD Vs. P VIGNESHWAR RAO
|
June 9, 2000 |
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PUKKALLA LAXMANA RAO Vs. STATE OF ANDHRA PRADESH, REP BY PUBLIFE INSURANCE
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December 26, 2000 |
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PULAVARTHI LAKSHMI SURYA SUBRAHMANYAM Vs. PULAVARTHI SOMARAJU
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April 17, 2000 |
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PULLI RAMAIAH Vs. POTTA NAGABHUSHANAM 38
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December 26, 2000 |
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PUNURU VIJAYA LAKSHMI Vs. PUNURU VENKATA REDDY
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July 4, 2000 |
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PURETY SURYA PRAKASH RAO Vs. PURETY VENKATARATNAM
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July 19, 2000 |
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PUSHPAGIRI MUTT Vs. CH ERIKALA REDDY
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August 21, 2000 |
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PUTTI SATYANARAYANA RAO Vs. STATE
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November 28, 2000 |
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PUTTI SATYANARAYANA RAO Vs. INSPECTOR OF POLICE ACB KAKINADA
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November 28, 2000 |
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PYBOINA RAVINDRA KUMAR Vs. STATE OF ANDHRA PRADESH
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April 20, 2000 |
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R B MITTAL Vs. COMMISSIONER OF INCOME TAX
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August 4, 2000 |
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R JANARDHANA RAO Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
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August 11, 2000 |
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R NARAYANA REDDY and SONS P LTD Vs. UNION OF INDIA
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April 25, 2000 |
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R SAMBAMURTHY Vs. CHIEF G M STATE BANK IF INDIA
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August 8, 2000 |
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R SRIHARI Vs. UNION OF INDIA
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January 21, 2000 |
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R V RAM BHUPAL PRASAD Vs. DODDA RANGA RAO
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April 11, 2000 |
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R VEERA RAGHAVA RAO Vs. STATE OF ANDHRA PRADESH
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October 27, 2000 |
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R VISWANATHAM SETTY Vs. T LAKSHMINARASAMMA
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July 17, 2000 |
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RAGHAVENDRA RICE MILLS Vs. ANANT KABRA
|
August 8, 2000 |
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RAJENDRAPRASAD K Vs. ASST COMMR OF LABOUR
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August 28, 2000 |
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RAJESHWAR RAO V Vs. N YADAGIRI REDDY
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July 11, 2000 |
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RAJI REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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August 8, 2000 |
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RAMA DURGA WINES Vs. COMMISSIONER OF PROH AND EXCISE
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July 26, 2000 |
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RAMA ENGINEERING CONSTRUCTIONS Vs. GOVERNMENT OF ANDHRA PRADESH
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August 2, 2000 |
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RAMA TRADERS Vs. AGRICULTURAL MARKET COMMITTEE
|
January 31, 2000 |
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RAMACHANDRALAH T Vs. N R SUYODHANAN
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February 9, 2000 |
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RAMADEVI KUMAR Vs. M. BHARAT KUMAR AND STATE OF A.P.
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March 6, 2000 |
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RAMANJULU S Vs. L A O
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July 27, 2000 |
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RAMBAGH SATYANARAYANA Vs. JOINT COLLECTOR
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January 31, 2000 |
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RANGA RAMESH Vs. MADUGULA PATTABHI
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April 17, 2000 |
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RANKA CABLES LTD Vs. INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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April 25, 2000 |
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RANKA CABLES PVT LTD Vs. STATE OF A P
|
March 7, 2000 |
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RATNAM Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER HYDERABAD
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February 23, 2000 |
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RAVI JEEVANANDAM Vs. LAKSHMI NARASIMHAVARI DEVASTHANAM ANTERVEDI
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April 27, 2000 |
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RAVINDER K Vs. A P GENERATION CORPN LTD
|
September 6, 2000 |
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RAYA REDDAIAH CHOUDARY Vs. KRISHNA FINANCE CORPORATION
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December 2, 2000 |
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RAYALASEEMA CONCRETE SLEEPERS (P) LIMITED Vs. COMMERCIAL TAX OFFICER
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April 3, 2000 |
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RAYALASEEMA PAPER MILLS LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
|
March 16, 2000 |
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RAYAPATI VENKATESWARA RAO Vs. MANTAI SAMBASIVA RAO
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November 30, 2000 |
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RECON AGROTECH LIMITED VIJAYAWADA Vs. VIJAYA SALES CORPORATION
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March 14, 2000 |
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REDDI SURYAKANTAM Vs. YERRA VEERASWAMI NAIDU
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March 8, 2000 |
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REDDY SRINIVASA RAO Vs. STATE OF A P
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March 29, 2000 |
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REFERRING OFFICER ADDL DISTRICT AND SESSIONS JUDGE SRIKAKULAM Vs. STATE
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March 31, 2000 |
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REFERRING OFFICER I ADDITIONAL DIST AND SESSIONS JUDGE WEST GODAVARI Vs. SHAIK SYED BAZEE
|
August 16, 2000 |
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REFERRING OFFICER I ADDITIONAL DISTRICT and SESSIONS JUDGE WEST GODAVARI ELURU Vs. MANEPURATTU KUTTI THANGAPPAN KRISHNAN KUTTI
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June 14, 2000 |
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REFERRING OFFICER THE ADDL DIST AND SESSIONS JUDGE MAHABUBNAGAR Vs. TINGILI ASHAPPA
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January 25, 2000 |
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REGISTRAR NTR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA Vs. G BABU RAJENDRA PRASAD
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March 29, 2000 |
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REIANGI NAGESWARA RAO Vs. TATHA CHIRANJEEVA RAO
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August 4, 2000 |
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RELIANCE FIRE AND SAFETY EQUIPMENT PVT LTD Vs. MECON LTD
|
April 28, 2000 |
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RENEWABLE ENERGY SYSTEMS Vs. AMAR RAJA BATTERIES LTD
|
April 12, 2000 |
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ROAD TRANSPORT CORPORATION WORKERS UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 11, 2000 |
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ROHATGI YOGENDRA KUMAR Vs. HMT LTD
|
January 22, 2000 |
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ROHINTON NORIA Vs. NCC FINANCE LTD
|
March 28, 2000 |
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RONGALA MOHAN RAO Vs. STATE
|
January 28, 2000 |
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ROTTELA NAGASESHU Vs. STATE OF A P
|
March 28, 2000 |
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ROYAL WORLD EXIMA AND AGENCIES Vs. RESERVE BANK OF INDIA
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September 27, 2000 |
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RUKUDDIN AHMED Vs. CHIEF EXECUTIVE OFFICER
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October 13, 2000 |
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S A GANI Vs. CHAIRMAN AND PRESIDING OFFICER LABOUR COURT I
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July 19, 2000 |
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S A HAKEEM Vs. N T R UNIVERSITY OF HEALTH SCIENCES
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August 23, 2000 |
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S A WALI QUADRI Vs. SADAR ANJUMAN E ISLAMIA
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March 10, 2000 |
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S ABDUL RAZACK Vs. M R O KOLLUR
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March 3, 2000 |
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S B VIJAYA Vs. LAKSHMINARAYANA
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April 17, 2000 |
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S MAHABOOB BASHA Vs. STATE OF A P
|
February 22, 2000 |
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S RAMA ALIAS VIJAYALAKSHMI Vs. STATE OF ANDHRA PRADESH
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February 11, 2000 |
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S RAMESH BABU Vs. STATE OF A P
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July 26, 2000 |
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S RAMIREDDY Vs. A P FOODS
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December 18, 2000 |
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S S R UPPER PRIMARY SCHOOL Vs. COMMISSIONER SCHOOL EDUCATION
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August 11, 2000 |
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S SATISH TRADERS Vs. A ANJANEYULU
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June 12, 2000 |
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S SREERAMACHANDRA MURTHY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 1, 2000 |
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S SRINIVAS Vs. LABOUR COURT
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September 21, 2000 |
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S SRINIVASAN Vs. DECCAN PETROLEUM LIMITED
|
September 4, 2000 |
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S SURESH Vs. SYED OMER
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March 13, 2000 |
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S SYED HUSSAIN Vs. COMMERCIAL TAX OFFICER MADANAPALLE CHITTOOR DIST
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August 23, 2000 |
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S V P SARVANI Vs. GOVERNMENT OF ANDHRA PRADESH
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January 22, 2000 |
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S V SATYAPRASAD Vs. COMMISSIONER OF COLLEGIATE EDUCATION
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August 30, 2000 |
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S VIJAYA KUMAR Vs. STATE BANK OF INDIA
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September 28, 2000 |
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SABIRABI Vs. B OBULA REDDY
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July 12, 2000 |
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SAHELI CHIT FUNDS PRIVATE LIMITED Vs. N CHANDRAKANTH AGARWAL
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February 18, 2000 |
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SAI SANJEVA TOBACCO CO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE GUNTUR
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March 14, 2000 |
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SALA SATISH KUMAR Vs. CHIEF COMMISSIONER OF INCOME TAX
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November 29, 2000 |
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SALAR JUNG MUSEUM Vs. ATIYA TALAT
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July 28, 2000 |
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SALAUDDIN OWAISI Vs. D S P CID SDT HYDERABAD
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July 7, 2000 |
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SALEEM TOURS AND TRAVALS Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY R T A HYDERABAD
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January 28, 2000 |
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SAMBASLVARAO T Vs. VENKATESWARA UNIVERSITY
|
September 11, 2000 |
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SAMMARTH HOROLOGICAL PVT LTD Vs. YENKEY DRUGS AND PHARMACEUTICALS LTD
|
November 30, 2000 |
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SANMATHI UDYOG HYDERABAD Vs. COMMERCIAL TAX OFFICER HYDERABAD
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February 1, 2000 |
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SAPUR PEDDA VEERANNA Vs. STATE OF ANDHRA PRADESH
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July 20, 2000 |
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SARATCHANDRA PADHYANNADANGE Vs. GUDIYA ESWARA RAO
|
January 18, 2000 |
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SARAYYA Vs. NIZAM SUGARS LTD
|
February 2, 2000 |
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SARVARAYA TEXTILES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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March 13, 2000 |
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SATHREVADA VALLIAMMA Vs. S SABHAPATHI
|
March 15, 2000 |
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SATYANARAYANA RICE MILL Vs. ANDHRA BANK
|
November 10, 2000 |
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SATYANARAYANA T V Vs. SECRETARY A P LEGISLATURE
|
January 28, 2000 |
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SECRETARY BOARD OF INTERMEDIATE EDUCATION Vs. P PALLAVI
|
August 16, 2000 |
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SECRETARY BOARD OF INTERMEDIATE EDUCATION HYD Vs. S SRIVALLI
|
April 18, 2000 |
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SECRETARY I AND CAD DEPT Vs. K VIJAYAKUMAR
|
April 19, 2000 |
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SENIOR DIVL MANAGER L I C OF INDIA Vs. CH BALAGANGADHAR TILAK
|
April 21, 2000 |
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SESHAGIRI RAO Vs. STATE OF A P
|
December 22, 2000 |
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SETRUCHARLA CHANDRASEKHARA RAJU Vs. STATE OF A P
|
June 7, 2000 |
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SHAIK BABA Vs. STATE
|
December 20, 2000 |
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SHAIK BANDE ALI Vs. STATE OF ANDHRA PRADESH
|
March 1, 2000 |
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SHAIK GHOUSE MOHAMMED Vs. REGISTRAR ADMINISTRATION H C OF ANDHRA PRADESH
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March 24, 2000 |
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SHAIK HASMATH BEEBI Vs. DIST COLLECTOR AND DIST MAGISTRATE KAKINADA
|
July 19, 2000 |
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SHAIK HAYATH SAHEB Vs. J P KHAN
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July 18, 2000 |
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SHAIK MAQBOOL BASHA Vs. B LAKSHMI KANTHAMMA
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October 11, 2000 |
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SHAIK MOHD. JAFFAR HUSAIN Vs. C.R.P.F.
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April 25, 2000 |
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SHAIK RAFEEQ AHMED Vs. CHIEF G M STATE BANK IF INDIA
|
December 12, 2000 |
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SHAIK REFEEQ AHMED Vs. CHIEF GENERAL MANAGER CUM DISCIPLINARY AUTHORITY
|
December 12, 2000 |
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SHAIK SHAFIK AHAMMAD Vs. SHAIK MASTHAN VALLI
|
January 28, 2000 |
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SHAIK SYED BAZEE Vs. STATE, REP BY P P, HIGH COURT OF ANDHRA PRADESH
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August 16, 2000 |
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SHALIMAR CHEMICAL WORKS LIMITED Vs. SURENDER OIL AND DAL MILLS
|
November 21, 2000 |
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SHANTHI TARACHAND Vs. C S NARASIMHA RAO
|
July 12, 2000 |
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SHIKHA GOYAL Vs. E S I CORPORATION
|
August 2, 2000 |
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SHIVALINGAM BEEDI WORKS Vs. STATE OF ANDHRA PRADESH
|
February 24, 2000 |
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SHIVARATHRI and GUNDLA KOMURAIAH Vs. STATE OF ANDHRA PRADESH
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October 30, 2000 |
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SHROFF INDUSTRIES CHEMICALS PRIVATE LIMITED Vs. STATE GOVERNMENT OF ANDHRA PRADESH
|
February 15, 2000 |
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SINDHU Vs. A P S W RESIDENTIAL EDL INSTITUTIONS SOCIETY
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June 21, 2000 |
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SINGARENI COLLIERIES CO LTD Vs. COMMISSIONER OF C EX AND CUS HYDERABAD
|
July 17, 2000 |
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SINGH D C Vs. AIR OFFICER IN CHARGE PERSONNEL AIRMEN
|
April 19, 2000 |
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SIRAJUDDIN AH Vs. MUJTABA ALI
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June 7, 2000 |
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SIRAJUDDIN ALI Vs. MUJTABA AH
|
June 17, 2000 |
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SIVA SANKAR REDDY Y Vs. ADDITIONAL REGIONAL TRANSPORT OFFICER
|
April 11, 2000 |
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SK AHMED Vs. LABOUR COURT GUNTUR
|
December 15, 2000 |
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SK JOHNY Vs. STATE OF A P
|
July 10, 2000 |
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SOHAM MODI Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT AT HYDERABAD
|
February 3, 2000 |
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SOMESHWARA CEMENTS and CHEMICLAS LTD Vs. STATE OF A P
|
February 14, 2000 |
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SOROJU SATYAVATHI Vs. ORIENTAL INSURANCE CO LTD
|
August 29, 2000 |
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SOUJANYA HOTEL PVT LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
July 4, 2000 |
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SOUTH CENTRAL RAILWAY Vs. J SHEKHAR & ORS
|
August 28, 2000 |
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SOWJANYA Vs. CHINNA CHIKKANNA
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June 12, 2000 |
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SPI DY COLLECTOR L A UNIT Vs. D RAMULU
|
February 22, 2000 |
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SPL CATEGORY DY REGISTRAR Vs. N GAVARAIAH
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December 20, 2000 |
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SPOROLAC LABORATORIES P LTD Vs. A P S F C
|
March 24, 2000 |
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SRI KANYAKA METAL MART Vs. STATE OF A P
|
September 21, 2000 |
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SRI VENKATA RAMA ALLUMINIUM COMPANY Vs. STATE OF ANDHRA PRADESH
|
August 7, 2000 |
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SRIJAGADISH TRAVELS Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
|
April 6, 2000 |
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SRIMAD REVENKA PEETHADHISHWARA Vs. STATE OF ANDHRA PRADESH
|
April 7, 2000 |
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SRINIVASA CONSTRUCTIONS LTD Vs. B H E L
|
June 19, 2000 |
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SRINIVASA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER
|
June 19, 2000 |
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SRIRAM TRANSPORT FINANCE COMPANY LTD Vs. COMMERCIAL TAX OFFICER
|
July 11, 2000 |
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SRUTHI AGENCIES Vs. C T O
|
July 21, 2000 |
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ST MARY S EDUCATIONAL SOCIETY GIDDALUR PRAKASAM DIST Vs. GOVERNMENT OF ANDHRA PRADESH
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April 17, 2000 |
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STATE BANK OF INDIA Vs. VEERA HANUMAN RICE and FLOUR MILL
|
July 28, 2000 |
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STATE ELECTION COMMISSION Vs. STATE OF ANDHRA PRADESH
|
April 21, 2000 |
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STATE OF ANDHRA PRADESH Vs. SAYANNA
|
June 9, 2000 |
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STATE OF ANDHRA PRADESH Vs. M VENKATA RAO
|
June 8, 2000 |
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STATE OF ANDHRA PRADESH Vs. O P JALAN
|
July 19, 2000 |
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STATE OF ANDHRA PRADESH Vs. GRAG MARTIN DISTILLERY PVT LTD
|
July 11, 2000 |
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STATE OF ANDHRA PRADESH Vs. NORTH COASTAL WINES DISTRIBUTORS
|
March 8, 2000 |
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STATE OF ANDHRA PRADESH Vs. BHAGYA LAKSHMI HATCHERIES PVT LTD
|
October 9, 2000 |
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STATE OF ANDHRA PRADESH Vs. SOL BACK BAY ACQUA LTD
|
November 9, 2000 |
|
STATE OF ANDHRA PRADESH Vs. SPECIAL TRIBUNAL
|
December 22, 2000 |
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STATE OF ANDHRA PRADESH Vs. SIRPUR PAPER MILLS LTD.
|
June 12, 2000 |
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STATE OF ANDHRA PRADESH Vs. A.P. PAPER MILLS LTD.
|
June 13, 2000 |
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STATE OF ANDHRA PRADESH Vs. TOYO ENGINEERING INDIA LIMITED
|
June 26, 2000 |
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STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECR Vs. GRAGE MARTIN DISTILLERY PVT LIMITED, REP BY ITS MA
|
July 15, 2000 |
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SUBBARAO Y CH Vs. BHIMALINGESWARA SWAMIVARI TEMPLE
|
September 19, 2000 |
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SUBHADRAMMA Vs. M RAMACHANDRA REDDY
|
June 30, 2000 |
|
SUDERSHAN REDDY G Vs. JOINT COLLECTOR
|
September 27, 2000 |
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SUGUNA STEELS LTD Vs. COMMISSIONER OF CUSTOMS
|
September 15, 2000 |
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SULOCHANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 6, 2000 |
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SULTAN UL ULOOM EDUCATION SOCIETY Vs. MIR SHAHMAT ALI KHAN
|
December 7, 2000 |
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SUNIL KUMAR DR Vs. AMOLAKSINGH
|
February 24, 2000 |
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SUPERINTENDING ENGINEER IRRIGATION CIRCLE Vs. DEVENDER REDDY
|
August 8, 2000 |
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SURAMPALLI HANUMANTHA RAO Vs. M SRINIVASA RAO
|
June 26, 2000 |
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SURYA CHANDRA RAO Vs. KASI NAGAPPA
|
August 24, 2000 |
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SWAPNA CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER
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December 15, 2000 |
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SYED FAIZULLAH QUADRI Vs. DIRECTOR OF HIGHER EDUCATION
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June 12, 2000 |
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SYED MEIRAJ Vs. ELECTION OFFICER AND COMMISSIONER MUNICIPAL COUNCIL SHERILINGAMPALLY
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March 7, 2000 |
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T C I FINANCE LTD Vs. VANI PRINTERS P LTD
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September 5, 2000 |
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T HARI KUMAR NAIDU Vs. PRAMEELA
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September 8, 2000 |
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T KRISHNASWAMY Vs. MANIYAMMA
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September 18, 2000 |
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T L UMAMAHESWARA RAO Vs. CHAIRMAN AND M D ECIL
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December 20, 2000 |
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T S DEVAKARANAMMA Vs. STATE OF ANDHRA PRADESH
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April 3, 2000 |
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T V S R K PRASAD Vs. STATE OF A P
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August 21, 2000 |
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T V VENUGOPAL Vs. USHODAYA ENTERPRISES
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December 29, 2000 |
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TALARI RAJANNA Vs. STATE OF A P
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July 27, 2000 |
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TANUKU MUNICIPALITY Vs. S VENKATESWARA RAO
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August 17, 2000 |
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TATACHARI Y Vs. ACHARYA N G RANGA AGRL UNIVERSITY
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February 7, 2000 |
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TAX PAYERS WELFARE ASSON Vs. PULLEMLA YADAMMA
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December 21, 2000 |
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TECHNO PACK PRIVATE LIMITED Vs. COMMISSIONER OF INDUSTRIES
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July 19, 2000 |
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THATIKONDA VENKATESWARLU Vs. INSPECTOR OF POLICE VIGILENCE CELL CIVIL SUPPLIES DEPARTMENT WARANGAL
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February 10, 2000 |
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TIRUMALA TIRUPATHI DEVASTHANAM Vs. CHIEF COMMISSIONER OF INCOME TAX
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August 21, 2000 |
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TIRUMALA TIRUPATI DEVASTHANAMS Vs. TIRUPATHI MUNICIPALITY
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June 22, 2000 |
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TMT INDIA LTD Vs. PARAMESWARA TRADERS KURNOOL
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March 3, 2000 |
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TODDY TAPPERS CO-OPERATIVE SOCIETY Vs. PROHIBITION AND EXCISE SUPERINTENDENT
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June 23, 2000 |
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TOTA THIRUPATHAIAH Vs. STATE OF ANDHRA PRADESH
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February 3, 2000 |
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TRANSPORT CORPN OF INDIA LTD Vs. INCOME TAX OFFICER
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September 18, 2000 |
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TRICHUR COTTON MILLS LTD Vs. DEVARASETTY COTTON
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October 7, 2000 |
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TRICHUR COTTON MILLS LTD Vs. DEVARASETTY COTTON
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October 17, 2000 |
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TUMMURI SURYANARAYANA Vs. JAGATHA SESHAGIRI RAO
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March 2, 2000 |
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U R K VARMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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September 6, 2000 |
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U SHANKARAIAH Vs. DISTRICT CO OPERATIVE CENTRAL BANK
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January 20, 2000 |
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UNION OF INDIA Vs. SRINIVASA FOREST CO OPERATIVE STORE COVERRI LABOUR CONTRACT CO OPERATIVE SOCIETY VIKARABAD
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January 20, 2000 |
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UNION OF INDIA Vs. S K BIKSHAPATHI
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July 20, 2000 |
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UNION OF INDIA Vs. P JEEVANANDAM
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June 27, 2000 |
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UNION OF INDIA Vs. KANDULA SANTAIAH
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September 6, 2000 |
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UNION OF INDIA Vs. T CHINA KUMARI
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September 25, 2000 |
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UNION OF INDIA Vs. MOHAMMAD MOHIUDDIN
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August 11, 2000 |
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UNION PUBLIC SERVICE COMMISSION NEW DELHI Vs. D VIJAY KUMAR
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March 31, 2000 |
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UNITECH INDUSTRIAL CORPORATION Vs. ARVIND ENGINEERING COMPANY
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October 30, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. FAMOUS LEAF TOBACCO CO
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April 6, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. LAKSHMAIAH
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March 30, 2000 |
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UNITED INDIA INSURANCE CO LTD Vs. R NARAYANA REDDY
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February 29, 2000 |
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UNITED PHOSPHOROUS LIMITED WORLI
BOMBAY BRANCH OFFICE GUNTUR Vs. STATE OF A P
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March 22, 2000 |
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UPPUGANDLA ANANTHA REDDY Vs. UPPUGANDLA BHAGYAMMA
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October 9, 2000 |
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V BHUSHANAM Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE VIJAYAWADA
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March 30, 2000 |
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V RAJA SATYANARAYANA Vs. OSMANIA UNIVERSITY HYDERABAD
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April 19, 2000 |
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V RAMACHANDER Vs. REGIONAL MANAGER APSRTC NIZAMABAD
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August 30, 2000 |
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V SAROJANAMMA Vs. EXECUTIVE ENGINEER RURAL WATER SCHEME VANAPARTHY
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August 10, 2000 |
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V SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
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June 7, 2000 |
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V SRIHARI Vs. STATE OF ANDHRA PRADESH
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December 13, 2000 |
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V V CIRCUITS LIMITED Vs. STATE OF ANDHRA PRADESH
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June 7, 2000 |
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VADAVALLI FISHERMEN CO OPERATIVE SOCIETY LIMITED Vs. RAYIDI KRISHNA KUMARI
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June 8, 2000 |
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VADLA RAMASWAMY ACHARY KUMARA BABU Vs. V LEELAVATHAMMA
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February 15, 2000 |
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VADLAMUDI RAMA RAO Vs. ASIAN COFFEE LTD
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March 24, 2000 |
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VAKA PUNNAMMA Vs. YADAVALLI JURALA NARASIMHAM
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December 15, 2000 |
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VANAMALA JAGADESWARAIAH Vs. DEPUTY COMMISSIONER LEGAL CUSTOMS AND CENTRAL EXCISE HYDERABAD
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June 7, 2000 |
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VANDRASI RAMAKRISHNA Vs. NAGOTI SAROJA
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March 15, 2000 |
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VANKA NARASIMHA MURTHY Vs. STATE OF A P
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June 13, 2000 |
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VANKA VENKANNA Vs. SPECIAL DEPUTY COLLECTOR
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August 18, 2000 |
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VANKAM VASU Vs. A P GENCO REP BY ITS CHAIRMANAND MANAGING DIRECTOR
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September 6, 2000 |
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VARADAREDDY ATCHUTA RAO Vs. BHAIKAR RAJA MITRAJI ANAND KUMAR
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February 2, 2000 |
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VARALAKSHMI G Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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September 18, 2000 |
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VARRE VENKATA RAMANA JAGANMOHAN RAO Vs. JOINT COLLECTOR
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December 21, 2000 |
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VASAM HARI BABU Vs. VASAM VEERARAGHAVAMMA
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December 21, 2000 |
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VASAMSETTI DHANALAKHMI Vs. KADIYALA CHANDRA RAO
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March 3, 2000 |
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VASAVI KANYAKA SEVA TRUST Vs. DISTRICT COLLECTOR
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March 6, 2000 |
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VBC FERRO ALLOYS LIMITED Vs. A P S E B VIDYUT SOUDHA HYDERABAD
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September 15, 2000 |
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VEERA SWAMY Vs. D N DOMALE
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August 3, 2000 |
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VELAGAPUDI SATYANARAYANA Vs. DISTRICT COLLECTOR NAIGONDA
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September 15, 2000 |
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VENIGELLA NARAYANA RAO Vs. ENGINEER-IN-CHIEF R AND B A AND E A P ERRAMANZIL HYDERABAD
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June 26, 2000 |
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VENKATA SASTRY Y DIED L RS Vs. STATE BANK OF INDIA
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December 29, 2000 |
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VENKATARAJAIAH Vs. OSMANIA UNIVERSITY
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July 14, 2000 |
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VICE PRESIDENT PLACER PHARMA Vs. ASST COMMR OF LABOUR
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November 18, 2000 |
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VIGNAN EDUCATIONAL FOUNDATION Vs. GOVERNMENT OF ANDHRA PRADESH
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July 14, 2000 |
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VIJAYA KUMAR & CO. Vs. CONTROLLER OF STORES
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April 4, 2000 |
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VIJAYADURGA OIL MERCHANTS Vs. STATE OF ANDHRA PRADESH
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December 2, 2000 |
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VINAYAK SHASTRY Vs. DHONDU SHASTRY
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March 9, 2000 |
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VINAYAKA VARAPU SANTHA Vs. COMMISSIONER MADANAPALLY MUNICIPALITY
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August 4, 2000 |
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VIRANI COMPANY AND LUBRICANT OIL DEALERS Vs. DURGAM PURUSHOTTAM
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November 3, 2000 |
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VIRGINIA TOBACCO GROWERS ASSOCIATION Vs. UNION OF INDIA
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December 20, 2000 |
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VIRUVURU GRAM PANCHAYAT Vs. COLLECTOR NELLORE
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November 18, 2000 |
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VISAKHA SPCA Vs. UNION OF INDIA
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November 10, 2000 |
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VISAKHA SPCA Vs. CONSERVATOR OF FOREST VISAKHAPATNAM
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January 20, 2000 |
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VISHWA HINDU PARISHAD Vs. COLLECTOR AND DIST MAGISTRATE MACHILIPATNAM
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December 14, 2000 |
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VISWANATHAM BALA SUBBA RAYADU Vs. LAKKI REDDY CHENNAMMA
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April 17, 2000 |
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VISWANATHAM BALA SUBBA RAYUDU Vs. LAKKI REDDY CHENNAMMA
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April 7, 2000 |
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VITHALDAS Vs. UNION OF INDIA
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November 9, 2000 |
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VODDE JAYARAMULU Vs. STATE OF A P
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July 20, 2000 |
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VOLETI RANGAIAH Vs. ADAPA SATYANARAYANA
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August 28, 2000 |
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VOLTAS LTD Vs. JOINT COLLECTOR MEDAK
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December 18, 2000 |
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VORION CHEMICALS AND DISTILLERIES LIMITED Vs. COMMERCIAL TAX OFFICER
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April 25, 2000 |
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VUMMALANENI SAROJA Vs. TENALI MUNICIPALITY
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July 18, 2000 |
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VYSHNAVI APPLIANCES PRIVATE LIMITED SECUNDERABAD Vs. CENTRAL BOARD OF DIRECT TAXES GOVT OF INDIA
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February 1, 2000 |
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VYSYARAJU SANYASI RAJU Vs. P VENKATA RADHA KRISHNA
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November 2, 2000 |
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Y S NANJI REDDY Vs. STATE OF A P
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August 18, 2000 |
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Y SIVARAMA SASTRI Vs. NAYEEAM KHAN
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September 8, 2000 |
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YEDDANAPALLI ARUNA KUMARI Vs. CHIEF POST MASTER GENERAL A P CIRCLE
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September 8, 2000 |
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YEDLA VENKATA SATYA APPALANARAYANA Vs. SECRETARY TO GOVERNMENT
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October 10, 2000 |
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YEDLAPATI RAGHAVENDRA PRASAD Vs. STATE OF ANDHRA PRADESH
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December 19, 2000 |
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YELLANURU VENKATA RAMANAIAH Vs. STATE OF A P
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March 30, 2000 |
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ZEE TELEFILMS LTD Vs. STATE OF A P
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July 28, 2000 |