A AMARENDER RAO Vs. A P S E B HYDERABAD
|
January 22, 1999 |
A ANAND RAO Vs. UNION OF INDIA
|
September 10, 1999 |
A BALAJI AGARWAL Vs. DISTRICT MAGISTRATE AND COLLECTOR ADILABAD
|
June 21, 1999 |
A BAPU REDDY Vs. ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LIMITED
|
July 30, 1999 |
A C ALEXANDER Vs. DIRECTOR OF SCHOOL EDUCATION
|
November 2, 1999 |
A DURGA Vs. COMMISSIONER OF COLLEGIATE EDUCATION ANDHRA PRADESH HYDERABAD
|
September 21, 1999 |
A H FARUQUI Vs. CHAIRMAN MANAGING DIRECTOR SINGARENI COLLERIES LTD
|
December 28, 1999 |
A K HARI GOPAL Vs. BALAJI SINGH
|
November 4, 1999 |
A KRISHNA CHAITHANYA Vs. NTR UNIVERSITY OF HEALTH SCIENCES ANDHRA
PRADESH
|
November 12, 1999 |
A KRISHNA REDDY Vs. STATE
|
September 21, 1999 |
A M FARUQUI Vs. CHAIRMAN AND M D SINGARENI COLLIERIES LTD
|
December 28, 1999 |
A N PARAMKUSHA BAI Vs. K KRISHNA
|
December 9, 1999 |
A P DALIT MAHA SABHA Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 4, 1999 |
A P DALIT MAHASABHA Vs. GOVT OF ANDHRA PRADESH
|
September 15, 1999 |
A P S R T C Vs. JAWEED FAROOQUI
|
September 21, 1999 |
A P S R T C Vs. ESWARA DASS
|
July 1, 1999 |
A P T V CHAMBER OF COMMERCE WELFARE SOCIETY Vs. DIRECTOR DOORDARSHAN KENDRA HYD
|
July 2, 1999 |
A PRATNYUSHA Vs. N T R UNIVERSITY OF HEALTH SCIENCES
|
December 1, 1999 |
A RAMANAMMA Vs. M RAMAKRISHNAIAH
|
August 4, 1999 |
A RAMLOO Vs. G SREERAMACHANDRA MURTHY
|
February 24, 1999 |
A SESHAGIRI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPN DIVISION OFFICE MACHILIPATNAM
|
June 18, 1999 |
A SIDHARTA Vs. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
October 1, 1999 |
A SREE RAMA MURTHY Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
|
March 24, 1999 |
A SRINIVASULU NAIDU DIED Vs. P RAJASEKHARAPPA
|
July 9, 1999 |
A SUBBA RAO Vs. REVENUE DIVISIONAL OFFICER KOWUR W G DIST
|
December 3, 1999 |
A SUDARSHAN Vs. STATE OF ANDHRA PRADESH
|
April 30, 1999 |
A SURYANARAYANA RAO Vs. C RADHAKRISHNAIAH
|
June 25, 1999 |
A V G MARKETING AGENCIES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GUNTUR
|
July 27, 1999 |
A V JANARDHANA RAO Vs. M ARUNA KUMARI
|
November 5, 1999 |
A V V SATYANARAYANA Vs. SYNDICATE BANK HYDERABAD
|
July 19, 1999 |
A VASUDEVAIAH Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATI DEVASTHANAMS
|
February 22, 1999 |
A VENKATESHAM Vs. APSRTC MUSHEERABAD HYD
|
August 13, 1999 |
A VENKATESHAM Vs. A P STATE ROAD TRANSPORT CORPN
|
August 30, 1999 |
A VINAYANANDA REDDY Vs. T GURUNATHA REDDY
|
April 19, 1999 |
A. BAPU REDDY Vs. ANDHRA PRADESH FOREST DEVELOPMENT CORPORATION LTD.
|
July 13, 1999 |
AARE CHINA KONDAIAH Vs. AARE KONDAMMA
|
October 6, 1999 |
ABDUL JABBAR Vs. S N A NAZARATH
|
December 31, 1999 |
ABDUL SATTAR Vs. DISTRICT COLLECTOR NIZAMABAD
|
March 22, 1999 |
ADAPALA VENKATA RANGA RAO Vs. RAVELLE SATYAVATHI
|
July 16, 1999 |
ADDURU DASARADARAMI REDDY Vs. INDIAN BANK MADRAS BODY CORPORATE
|
October 5, 1999 |
ADILAKSHMI CONSTRUCTION KAKINADA Vs. CHIEF ENGINEER RANDB BUILDINGS HYD
|
July 13, 1999 |
ADINARAYANA MURTHY B Vs. COLLECTOR ANANTAPUR DT
|
October 30, 1999 |
AFZAL AGMED KAHAN Vs. ESTATE OFFICER MUNICIPAL CORPORATION OF HYDERABAD
|
June 18, 1999 |
AGASTI KARUNA Vs. CHERUKURI KRISHNAIAH
|
July 9, 1999 |
AGASTI KARUNA Vs. CHERUKURI KRISHNAIAH
|
July 29, 1999 |
AGNIGUNDALA VENKATA RANGA RAO Vs. INDUKURI RAMACHANDRA REDDY
|
November 24, 1999 |
AGRICULTURAL MARKET COMMITTEE Vs. MANDAL REVENUE OFFICER CHITTOOR
|
August 5, 1999 |
AHMED MOOSA Vs. INSPECTOR OF POLICE JAGTIAL
|
August 27, 1999 |
AHMED NAWAJ ALLADIN Vs. STATION HOUSE OFFICER HYDERABAD
|
February 3, 1999 |
AKASH Vs. STATE OF ANDHRA PRADESH
|
December 21, 1999 |
AKASIM BI Vs. T G LAKSHMAYYA THIMMAYYA SETTY
|
August 26, 1999 |
AKKALA SAMBAIAH Vs. BANK OF INDIA
|
February 26, 1999 |
AKULA SRIKANYA JYOTHSNA Vs. COMMISSIONER OF GOVERNMENT EXAMINATIONS
|
April 16, 1999 |
ALLA SAMBI REDDY Vs. SEETHARAMA CHANDRASWAMY VAN DEVASTHANAM
|
September 20, 1999 |
AMARNATH UMAKANTH Vs. STATE OF ANDHRA PRADESH
|
June 10, 1999 |
AMBEDKAR EDUCATIONAL SOCIETY Vs. KAMAKSHI BUILDINGS
|
December 31, 1999 |
AMBICA CHEMICALS PRODUCTS ELURU Vs. COMMERCIAL TAX OFFICER ELURU
|
March 15, 1999 |
AMEI POWER LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION NEW DELHI
|
April 26, 1999 |
ANAGALLA PADMALATHA Vs. A SUDERSHAN RAO
|
November 12, 1999 |
ANAKALA MADDILETI Vs. GOVT A P HOME DEPARTMENT HYDERABAD
|
August 6, 1999 |
ANAND AGROS LIMITED Vs. COMMERCIAL TAX OFFICER BHONGIR
|
March 23, 1999 |
ANAND SAMRAT AND COMPANY Vs. INCOME TAX OFFICER HYDERABAD
|
August 16, 1999 |
ANDHAVARAPU KAMARAJU Vs. THAMMINENI SEEATHARAM
|
November 26, 1999 |
ANDHRA BANK Vs. A SESHARAO
|
September 1, 1999 |
ANDHRA BANK Vs. CHALASANI NAGESWARA RAO
|
June 9, 1999 |
ANDHRA BANK EMPLOYEES CO OP BANK LTD Vs. K RAM BABU
|
November 22, 1999 |
ANDHRA BANK NUZVID Vs. ATLURI SESHARAO
|
September 1, 1999 |
ANDHRA ENGINEERING CORPORATION SECUNDERABAD Vs. TCI FINANCE LTD
|
April 13, 1999 |
ANDHRA PRADESH CHEMICALS AND MINERALS PUBLIC LIMITED COMPANY Vs. STATE BANK OF INDIA
|
September 1, 1999 |
ANDHRA PRADESH PAPER MILLS LTD Vs. UNION OF INDIA
|
November 29, 1999 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. VENUS HOTEL
|
June 14, 1999 |
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. PATASN SHAMSHAD BEGUM
|
October 11, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S SATYANARAYAN RAO
|
October 14, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 21, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY TO GOVT TRANSPORT DEPT
|
September 27, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CHANDRAMOULI
|
November 25, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P BALA TRIPURA SUNDARI
|
November 16, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. M RAMULU
|
November 9, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
|
August 24, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BURRI SULOCHANA
|
September 7, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ESWARA DASS
|
July 3, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T VENKATAPATHI
|
February 4, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE
|
January 22, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ABIDHA KHANAM
|
December 8, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
|
July 22, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 24, 1999 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION HYD Vs. MANAGEMENT OF ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 16, 1999 |
ANIMA PRAVA ROY Vs. STATE OF ANDHRA PRADESH
|
March 12, 1999 |
ANITHA MARY JOHN Vs. GOVT OF ANDHRA PRADESH
|
August 9, 1999 |
ANJEMMA K Vs. A P WOMENS CO OPERATIVE FINANCE CORPORATION
|
July 23, 1999 |
ANNANGI VENKATARATHNAM Vs. JOINT COLLECTOR NELLORE
|
July 23, 1999 |
ANNAPUREDDY CHINNA VENKATAMMA Vs. ANNAPUREDDY KRISHNA REDDY
|
March 16, 1999 |
ANNAVARAPU NARAYANA Vs. DIST MANAGER FOOD CORPORATION OF INDIA KHAMMAMA
|
August 3, 1999 |
ANTYAKULA ESWARA RAO Vs. GUDLA KUMARASWAMY
|
October 5, 1999 |
APARNA AGENCIES HYDERABAD Vs. P SUDHAKAR RAO
|
July 19, 1999 |
APDDC STAFF AND WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 1999 |
APPANA SURIBABU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 1, 1999 |
APSE BOARD HYDERABAD Vs. B SUBBA REDDY
|
April 20, 1999 |
APSFC HYD Vs. EMGEE RUBBER P LIMITED A P
|
October 5, 1999 |
ARE GANGADHAR Vs. ZILLA PRAJA PARISHAD KARIMANGAR
|
August 11, 1999 |
ARIF ABDUL GHANI Vs. S MAHESHWAR RAO
|
July 21, 1999 |
ARIGALA VENKATARATNAM Vs. SUNDARANEEDI SARVESWARA RAO
|
November 17, 1999 |
ARJUNA RAO G Vs. PRL SECRETARY TO GOVERNMENT
|
November 2, 1999 |
ARMOUR PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 1999 |
ARMUGAM RAMAMMA AND THIRUVANNAMALAI RANI Vs. STATE OF A P
|
February 8, 1999 |
ASIAN COFFEE LIMITED Vs. STATE
|
September 7, 1999 |
ASSISTANT COMMERCIAL TAX OFFICER HYD Vs. KRISHNA PICTURE PALACE
|
December 28, 1999 |
ASWANI DESAI Vs. VISAKHAPATNAM MUNICIPAL CORPORATION VISAKHAPATNAM
|
December 20, 1999 |
AVULA CONTRACTIONS PRIVATE LIMITED SECUNDERABAD Vs. SENIOR DIVISIONAL ELECTRICAL ENGINEER TRACTION DISTRIBUTION SOUTH CENTRAL RAILWAY VIJAYAWADA
|
February 2, 1999 |
AVULA SUBRAHMANYAM Vs. AVULA RAMA DEVI
|
December 14, 1999 |
AYYALA REDDY P C Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 14, 1999 |
AZGAR HUSSAIN M D Vs. BRANCH MANAGER LLC
|
December 29, 1999 |
B BABURAO Vs. ASSISTANT WORKS MANAGER II ZONAL WORKSHOP ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIZIANAGARAM
|
June 17, 1999 |
B BHULAKSHMI Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
August 13, 1999 |
B CHENNAKESAVA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 30, 1999 |
B CHENNAKRISHNA REDDY Vs. KARNATI RAMAKRISHNAIAH
|
August 4, 1999 |
B DAYASAGAR Vs. DIST ELECTION AUTHORITY AND COLLECTOR PT WING R R DIST
|
July 16, 1999 |
B G SUNANDA RAO Vs. KHEMANI DISTILLERIES PRIVATE LIMITED MUMBAI
|
June 15, 1999 |
B GANESH Vs. MANDAL REVENUE OFFICER WARANGAL
|
December 9, 1999 |
B GURAMMA Vs. MANAGING DIRECTOR A P STATE ROAD TRANS
|
August 5, 1999 |
B H K RAO Vs. INDUSTRIAL TRIBUNAL
|
November 18, 1999 |
B K PARTHASARATHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1999 |
B KISHAN LAL Vs. S B H
|
August 27, 1999 |
B MANIPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
September 8, 1999 |
B NAGESWAR REDDY Vs. DIST COLLECTOR
|
February 23, 1999 |
B NAGESWAR REDDY Vs. DIST COLLECTOR CUDDAPAH
|
March 23, 1999 |
B PRATHAP REDDY Vs. R T O
|
October 29, 1999 |
B RAMALAKSHMA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 18, 1999 |
B RATNAMALA Vs. G RUDRAMMA
|
August 20, 1999 |
B S JOHN Vs. PRL SECRETARY HOUSING AND MUNICIPAL ADMN GOVT OF ANDHRA PRADESH
|
March 3, 1999 |
B SAILESH Vs. OSMANIA UNIVERSITY
|
February 19, 1999 |
B SANJEEV KUMAR Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 13, 1999 |
B SHIVAKUMAR Vs. GOVT OF ANDHRA PRADESH LAW DEPARTMENT HYDERABAD
|
April 13, 1999 |
B SIVA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 8, 1999 |
B SURESH BABU Vs. KAKATHIYA GRAMEENA BANK HANAMKONDA
|
June 25, 1999 |
B VENKATA GOVINDA RAJU Vs. COMMISSIONER OF PROHIBITION and EXCISE
|
October 4, 1999 |
B.R. MOULI Vs. COMMANDING OFFICER, ANDHRA PRADESH AND OTHERS
|
July 8, 1999 |
BABJI Y Vs. T KHADGADERA RAO
|
August 10, 1999 |
BADAVATH LACHU Vs. STATE OF ANDHRA PRADESH
|
April 26, 1999 |
BADDAM PRABHAVATHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 30, 1999 |
BALA TRIPURA SUNDARI P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 30, 1999 |
BAMMIDI JAGANNAYAKULU Vs. DISTRICT COLLECTOR SRIKAKULAM
|
June 23, 1999 |
BANTU GURAVAIAH Vs. STATE OF A P
|
December 24, 1999 |
BAPU RAJA P Vs. R D O
|
November 5, 1999 |
BAR ASSOCIATION RAZOLE Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 27, 1999 |
BARNALA LAKSHMANA RAO Vs. SARNALA CHINA JAMALAYYA
|
July 9, 1999 |
BASAVAIAH G Vs. L KAMALA DEVI
|
January 29, 1999 |
BASVANI BHOGESWARA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES CHILAKALAPUDI KRISHNA DISTRICT
|
August 10, 1999 |
BATCHIGARI SUBBA RAO Vs. A AMARNATH
|
July 15, 1999 |
BATHINA KOTESWARA RAO Vs. GOLLAPUDI MASTHAN RAO
|
December 13, 1999 |
BATHULA PULLA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 28, 1999 |
BAY SHIPPING COMPANY PRIVATE LIMITED VISAKHAPATNAM Vs. BOARD OF TRUSTEES VISAKHAPATNAM PORT TRUST
|
February 23, 1999 |
BAYYA JANAKI Vs. SPECIAL DEPUTY COLLECTOR ANAKAPALLI VISAKHAPATNAM
|
April 15, 1999 |
BH MUSILI Vs. R APPALANAIDU
|
January 18, 1999 |
BHAGIRATHI BAI Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS A P SAIFABAD HYDERABAD
|
July 20, 1999 |
BHAGYANAGAR GOSEVA SADAN Vs. PUBLIC PROSECUTOR STATE OF ANDHRA PRADESH
|
November 5, 1999 |
BHANGAY M N Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
December 28, 1999 |
BHARAT HEAVY ELECTRICALS LTD Vs. COMMERCIAL TAX OFFICER SANGAREDDY MEDAK
|
February 18, 1999 |
BHARAT KUMAR MODI Vs. PENNAR PETERSON SECURITIES LIMITED
|
April 12, 1999 |
BHEEMAIAH CH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 17, 1999 |
BHIMAVARAPU VENKAIAH Vs. REVENUE DIVISIONAL OFFICER KOTHAGUDEM
|
July 9, 1999 |
BHIMESWARA SWAMI TEMPLE BHEEMAVARAM W G DIST Vs. M CHALAPATHI RAO
|
June 28, 1999 |
BHIMIREDDY MUSILI DIED Vs. RONGALI APPALANAIDU
|
January 18, 1999 |
BHUPENDRA N PATEL Vs. HARSHAVARDHAN CHOKKANI
|
July 19, 1999 |
BIJILI ODAMMA Vs. A DHARMAPURI
|
September 22, 1999 |
BIJJUR NARASA REDDY Vs. RAMULU
|
August 26, 1999 |
BIKKINA GOPALAKRISHNA RAO Vs. SEAVALLEY RESORTS PVT LTD
|
December 16, 1999 |
BIOLOGICAL E LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 12, 1999 |
BOARD OF INDUSTRIAL FINANCIAL RECONSTRUCTION NEW DELHI Vs. CHAIRMAN AND M D ADIVASI PAPER MILLS LLIMITED VIJAYAWADA
|
April 15, 1999 |
BODAPATI KANAKA RATNABAI Vs. GENERAL MANAGER APSRTC HYDERABAD
|
September 16, 1999 |
BOMMISETTY PRASADA RAO Vs. SAS MINES AND MINERALS LTD
|
April 28, 1999 |
BOPPANNA ARJUNA RAO Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATI
|
December 3, 1999 |
BPL LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
April 1, 1999 |
BUDDANA SUBBA RAO Vs. MARING TATALU
|
November 15, 1999 |
BUPINDER LIMA Vs. STATE OF ANDHRA PRADESH
|
September 8, 1999 |
BURHANUDDIN QUADRI Vs. MOHAMMAD SHAFI QUZZAMAN
|
August 23, 1999 |
BUTTA LAXMAN Vs. STATE OF A P
|
October 6, 1999 |
BYRLUTI VANASAMRAKSHANA SAMITHI ATMAKUR MANDAL KURNOOL Vs. GOVT OF A P
|
June 21, 1999 |
C H PATEL AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 28, 1999 |
C N SETTY Vs. HILLOCK HOTELS PVT LTD
|
November 5, 1999 |
C NARSIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 22, 1999 |
C P ROY Vs. SPECIAL COURT UNDER A P LAND GRABBING ACT
|
November 17, 1999 |
C PANDURANGA RAO Vs. V SHYAMALA RAO
|
June 14, 1999 |
C PUSHPALATHA Vs. EXECUTIVE OFFICER TTD TRIUPATHI
|
September 7, 1999 |
C RAMACHANDRA NAIDU Vs. M RAJAMMA
|
February 17, 1999 |
C RAMESH CHANDER Vs. STATE OF A P
|
April 12, 1999 |
C S H N MURTHY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 17, 1999 |
C VENUGOPAL REDDY Vs. INDIAN OIL CORPORATION
|
December 24, 1999 |
C. VENKATESWARLU Vs. A.P. WOMENS CO
|
September 6, 1999 |
CAPT KM SAXENA Vs. UNION OF INDIA
|
November 10, 1999 |
CEMENT CORPORATION OF INDIA LTD Vs. B B V KRISHNAM RAJU
|
November 2, 1999 |
CENTRAL BANK OF INDIA Vs. N VENKATESWARARAO
|
November 30, 1999 |
CENTRAL WAREHOUSING CORPN Vs. ANDHRA ROLLER FLOUR MILLS
|
October 15, 1999 |
CENTRAL WAREHOUSING CORPN NEW DELHI Vs. GOWTHAMI ENGINEERING CORPN
|
June 14, 1999 |
CH BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH IRRIGATION AND CAD DEPT HYDERABAD
|
July 1, 1999 |
CH CHINNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 27, 1999 |
CH CHINNAIAH Vs. GOVT OF ANDHRA PRADESH DEPT OF EDUCATION HYDERABAD
|
March 23, 1999 |
CH JYOTHI SRINIVAS Vs. COMMISSIONER OF PROHIBITION AND EXCISE
|
November 12, 1999 |
CH KANKAIAH Vs. REGIONAL TRANSPORT OFFICER WARANGAL
|
March 15, 1999 |
CH MANGAYAMMA Vs. UNION OF INDIA
|
August 2, 1999 |
CH NAGENDER Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH
|
July 30, 1999 |
CH NAGESHWARA RAO Vs. B V SUBBAIAH
|
December 8, 1999 |
CH POSHAM Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
February 11, 1999 |
CH RACHAJYOTHI Vs. DIRECTOR GENERALL GEOLOGICAL SURVEY OF INDIA CALCUTTA
|
July 20, 1999 |
CH S HANUMANTHA RAO Vs. R SAINATH
|
August 31, 1999 |
CH SRIHARI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 1, 1999 |
CH SRINIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 29, 1999 |
CHADALAVADA GOPALA KRISHNA MURTHY Vs. UNION OF INDIA
|
October 15, 1999 |
CHAIRMAN CUM MD METALLURGICAL AND ENGG CONSULTANTS INDIA LIMITED Vs. GENERAL SECRETARY MECON NON EXECUTIVE EMPLOYEES UNION VISAKHAPATNAM
|
February 23, 1999 |
CHALAMALASETTY SRINIVASA RAO Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P HYD
|
June 2, 1999 |
CHALLA RAJENDRA PRASAD Vs. ASIAN COFFEE LIMITED SECUNDERABAD
|
March 1, 1999 |
CHALLA RAMAKRISHNA REDDY Vs. RETURNING OFFICER BANAGANAPALLI
|
September 1, 1999 |
CHAMATLA NARASIMHA ALIAS YADAGIRI NARASIMHA Vs. STATE OF ANDHRA PRADESH
|
August 4, 1999 |
CHAMPALAL BHANDARI Vs. STATE OF ANDHRA PRADESH
|
June 15, 1999 |
CHAND BASHA Vs. STATE OF ANDHRA PRADESH
|
April 8, 1999 |
CHANDRA MOULI REDDY Vs. MEMBER SECRETARY A P S E B
|
March 18, 1999 |
CHANDRASEKHARAM K Vs. VIJAY BHARGAV CHIT FUND P LTD
|
December 22, 1999 |
CHENNAWAR AND COMPANY Vs. R MADHUSUDAN RAO
|
July 5, 1999 |
CHERUKU EKAMBARAM Vs. CH KALPANA
|
August 13, 1999 |
CHERUKURI VENKATESWARLU Vs. PAMIDI KOTAIAH
|
December 20, 1999 |
CHIEF ENGINEER ELECTRICITY APSEB HYDERABAD Vs. SRINIVASA MODERN RICE MILL RAMAGIRI VILLAGE NALGONDA
|
June 29, 1999 |
CHILAKAPATI SRINIVASA RAO Vs. TANETI NALLAYYA
|
July 5, 1999 |
CHINNAPATTUNAGAN Vs. STATE OF ANDHRA PRADESH
|
September 28, 1999 |
CHINTA LAVA KUMAR Vs. G VISWESWARA RAO
|
July 19, 1999 |
CHINTHALA AJAY REDDY Vs. CHINTHALA VENKATA KRISHNA REDDY
|
August 9, 1999 |
CHIRANJEEVI Vs. LAVANYA SUJATHA
|
February 19, 1999 |
CHITTI SIMHACHALAM NAIDU Vs. BOARD OF GOVERNORS A P R E I SOCIETY
|
November 11, 1999 |
CHIVUKULA RANJITH KUMAR Vs. SANTHILAL NEMICHAND
|
September 14, 1999 |
CHOPPADANDI NARSUBAI Vs. CHIEF SECRETARY GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYD
|
September 15, 1999 |
CHOTE MIYAN Vs. IQBAL BEGUM
|
July 2, 1999 |
CHOUTUPPAL HANDLOOM WEAVER S CO OP SOCIETY LTD Vs. COMMISSIONER OF HANDLOOMS AND DIRECTOR OF HANDLOOMS AND TEXTILES A P
|
July 29, 1999 |
CHUNDRU HARI RAO Vs. VIJAYA ENGINE VALVES KAKINADA
|
January 19, 1999 |
CHUNDURU PADMAVATHI Vs. CHUNDURU NARASIMNA RAO
|
December 20, 1999 |
CIL SECURITIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1999 |
CITY DRY FISH COMPANY VIJAYAWADA Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM A P
|
January 19, 1999 |
COL D S RAJU Vs. R V NARASIMHA RAJU
|
October 6, 1999 |
COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVERNMENT OF ANDHRA PRADESH Vs. TROPICAL AGRO SYSTEMS INDIA LTD
|
August 6, 1999 |
COMMISSIONER FOR SURVEY Vs. V APPANACHARYULU
|
August 6, 1999 |
COMMISSIONER OF CIVIL SUPPLIES Vs. GOVERNMENT OF INDIA
|
June 30, 1999 |
COMMISSIONER OF GIFT TAX Vs. MOHAMMED KHAN
|
January 19, 1999 |
COMMISSIONER OF GIFT TAX BANGALORE Vs. K SARADHI
|
April 1, 1999 |
COMMISSIONER OF INCOME TAX Vs. INDIA FRUITS P LTD
|
March 30, 1999 |
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT FERRO ALLOYS LIMITED
|
January 16, 1999 |
COMMISSIONER OF INCOME TAX Vs. ORBIT TRAVEL AND TOURS PVT LIMITED
|
February 26, 1999 |
COMMISSIONER OF INCOME TAX Vs. REPUBLIC FORGE CO
|
June 23, 1999 |
COMMISSIONER OF INCOME TAX Vs. SANGHAM ENTERPRISES
|
June 15, 1999 |
COMMISSIONER OF INCOME TAX Vs. VEERABHADRA INDUSTRIES
|
June 15, 1999 |
COMMISSIONER OF INCOME TAX Vs. S SURENDER REDDY
|
June 7, 1999 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA PULVERISING MILLS
|
June 7, 1999 |
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LIMITED
|
June 8, 1999 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA OIL COMPLEX LIMITED
|
July 26, 1999 |
COMMISSIONER OF INCOME TAX Vs. HYDERABAD BOTTLING COMPANY PRIVATE LIMITED
|
September 21, 1999 |
COMMISSIONER OF INCOME TAX Vs. LOHIYA TRADING CO
|
November 3, 1999 |
COMMISSIONER OF INCOME TAX Vs. LANCO INDUSTRIES LIMITED
|
December 8, 1999 |
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. SAMANTHA INVESTMENTS LTD
|
November 24, 1999 |
COMMISSIONER OF INCOME TAX A P III HYDERABAD Vs. TIRUMALAI TRADERS SECUNDERABAD
|
March 12, 1999 |
COMMISSIONER OF INCOME TAX AP I HYDERABAD Vs. ORBIT TRAVEL AND TOURS PRIVATE LIMITED HYDERABAD
|
February 6, 1999 |
COMMISSIONER OF PROHIBITION AND EXCISE Vs. WHITE HORSE DISTILLERIES
|
December 31, 1999 |
COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS GOVT OF ANDHRA PRADESH Vs. G PADMAVATHI
|
June 18, 1999 |
COMMISSIONER OF WEALTH TAX Vs. B CHANDRASEKHARA RAO
|
December 3, 1999 |
COMMISSIONER ONGOLE MUNICIPALITY Vs. K SREENU
|
November 9, 1999 |
CONVENOR LAWCET 98 SHRI PADMAVATI MAHILA VISHWA VIDYALAYAM Vs. T VENKATA REDDY
|
February 1, 1999 |
CRANE BETEL NUT POWDER WORKS GUNTUR Vs. STATE OF ANDHRA PRADESH
|
August 6, 1999 |
D AARATI DEENDAYAL Vs. CONVENOR EAMCET EXAMINATION HYD
|
February 16, 1999 |
D CHANDRA REDDY Vs. GOWRISETTY PRABHAKAR RAO
|
September 23, 1999 |
D CHANDRAMOWLESWARA REDDY Vs. DISTRICT COLLECTOR CUDDAPAH
|
September 17, 1999 |
D JANARDHANA REDDY Vs. REGIONAL TRANSPORT AUTHORITY NELLORE
|
April 12, 1999 |
D KRISHNA REDDY Vs. S SATHAIAH
|
February 22, 1999 |
D L F CEMENT LIMITED Vs. INSPECTOR OF POLICE HYDERABAD
|
February 2, 1999 |
D L PRASUNA Vs. ANDHRA PRADESH STATE COOP BANK LTD
|
March 23, 1999 |
D LAXMI Vs. PROF SRI SANDEEP
|
March 8, 1999 |
D MADHAVA REDDY Vs. COLLECTOR CO OPERATION
|
December 22, 1999 |
D MANGA Vs. D VENKATA RAMANA
|
September 9, 1999 |
D NARASIMHULU Vs. N V NAGARAJAN
|
April 19, 1999 |
D NARASING RAO Vs. D SHRAVAN KUMAR P KRISHNA RAO
|
July 26, 1999 |
D R ADISON Vs. D RAJESWARI JOHN
|
September 21, 1999 |
D RAJA REDDY Vs. DIRECTOR GENERAL NATIONAL INSTITUTE OF AGRICULTURAL EXTENSION MANAGEMENT HYDERABAD
|
February 26, 1999 |
D RAJESWARA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD
|
June 17, 1999 |
D RAMALINGA REDDY ALIAS D BABU Vs. STATE
|
February 26, 1999 |
D RAMASWAMY Vs. P MOHAN BABU
|
March 4, 1999 |
D RANGA RAO Vs. DT COLLECTOR GUNTUR
|
March 1, 1999 |
D SAMBAIAH Vs. STATE OF ANDHRA PRADESH
|
November 23, 1999 |
D SATHI REDDY Vs. COMMISSIONER PANCHAYAT RAJ A P HYD
|
August 30, 1999 |
D V DATTATREYULU Vs. STATE
|
January 22, 1999 |
D V K RAO Vs. REGIONAL MANAGER APSRTC
|
August 9, 1999 |
D V MAHESH Vs. SUPERINTENDING ENGINEER
|
November 10, 1999 |
D V V SATYANARAYANA Vs. COLLECTOR RANGAREDDY DISTRICT
|
February 16, 1999 |
D VENKATA REDDY Vs. PRINCIPAL P B SIDHARDHA LAW COLLEGE VIJAYAWADA
|
February 1, 1999 |
D VIJAYALAKSHMI Vs. DIST COLLECTOR KRISHNA
|
March 24, 1999 |
DADE SHARIEF Vs. D G AND L G OF PRISONS
|
July 16, 1999 |
DADI NARSI REDDY Vs. STATE OF ANDHRA PRADESH
|
January 29, 1999 |
DANDEKAR V J Vs. MEERA CO OPERATIVE HOUSING SOCIETY LTD
|
November 1, 1999 |
DANTHAM CHINNA CHENGACHARI Vs. DANTHAM PEDDA CHENGACHARI
|
September 10, 1999 |
DARLA SRINIVAS Vs. DARLA SRI DEVI
|
October 8, 1999 |
DAVID MEMORIAL EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 15, 1999 |
DECCAN ENTERPRISES P LTD Vs. DECCAN SYNTEX LTD
|
September 3, 1999 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K VENKATESWARLU
|
November 22, 1999 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ADILABAD Vs. G BADAIAH
|
September 8, 1999 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HANAMAKONDA DEPOT WARANGAI DIST Vs. G RAJAIAH
|
September 9, 1999 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR Vs. GURRAPU ANJAMMA
|
July 6, 1999 |
DEPUTY REGISTRAR Vs. ABDUL RAHEEM
|
July 23, 1999 |
DEVALLA VENKATESHWARLU Vs. STATE OF ANDHRA PRADESH
|
July 6, 1999 |
DEVERNENI LINGA RAO Vs. SUB REGISTRAR PEDDAPALLI KARIMNAGAR DIST
|
August 19, 1999 |
DEWAN BAHADUR RAMGOPAL MILLS LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
August 3, 1999 |
DHAMA BOJJAIAH Vs. TIRUMALA TIRUPATHI DEVASTHANAM
|
July 26, 1999 |
DHARMA REDDY P Vs. B VIJAYALAXMI
|
November 15, 1999 |
DHIRENDRA KUMAR SINGH Vs. STATE OF ANDHRA PRADESH
|
July 15, 1999 |
DILLI KRISHNA REDDY Vs. RAMULA SATHAIAH
|
February 22, 1999 |
DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH NEW DELHI Vs. A UMA
|
June 28, 1999 |
DIRECTOR OF SETTLEMENTS Vs. N RAMA KRISHNA
|
March 24, 1999 |
DIRECTOR OF SETTLEMENTS GOVT OF ANDHRA PRADESH HYDERABAD Vs. V V V R K YACHENDRA
|
March 16, 1999 |
DISTRICT AND SESSIONS JUDGE
GUNTUR Vs. STATE OF A P HYDERABAD
|
June 30, 1999 |
DISTRICT AND SESSIONS JUDGE GUNTUR Vs. STATE OF ANDHRA PRADESH
|
June 13, 1999 |
DISTRICT COLLECTOR HYDERABAD Vs. AYESHA SULTANA
|
February 16, 1999 |
DIVISIONAL FOREST OFFICER JANNARAM ADILABAD DIST Vs. AILAL SATHAIAH alias SATYANARAYANA
|
September 3, 1999 |
DIVISIONAL FOREST OFFICER NALGONDA Vs. DEPUTY COMMISSIONER OF LABOUR RR ZONE CHIKKADPALLY
|
February 24, 1999 |
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. E RAJA REDDY
|
October 4, 1999 |
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KHAMMAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
|
July 16, 1999 |
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION RAJAHMUNDRY Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
|
March 10, 1999 |
DIVISIONAL MANAGER APSRTC
RAJAHMUNDRY Vs. CH NAGAMANI
|
August 20, 1999 |
DIVISIONAL MANAGER APSRTC ELURU W G DIST Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
|
September 6, 1999 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. TUMU GURAVA REDDY
|
July 30, 1999 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. TUMU GURAVA REDDY
|
July 13, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K PAPAIAH
|
September 22, 1999 |
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED GUNUTUR Vs. KOTTA PAPAIAH
|
September 22, 1999 |
DODDA RANGA RAO Vs. DISTRICT COLLECTOR GUNTUR
|
March 1, 1999 |
DODDI APPA RAO Vs. GENERAL MANAGER TELECOM
|
December 1, 1999 |
DOMA VARALAKSHMI Vs. MOMIDISETTI MALLESWARA RAO
|
August 25, 1999 |
DONTHI NARASIMHA REDDY Vs. DISTRICT COLLECTOR
|
October 26, 1999 |
DUBE R P Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 7, 1999 |
DUCINIA RODRIGUES Vs. STATE GOVT PRL SECRETARY TO REVENUE HYDERABAD
|
February 26, 1999 |
DUDAM BHARATHI Vs. GAJULA SUJATHA
|
August 25, 1999 |
DURGA PHARMA DISTRIBUTORS HYDERABAD Vs. GEOFFREY MANNERS AND COMPANY LIMITED
|
November 29, 1999 |
DUVVU TATA RAO Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT
|
January 22, 1999 |
DY SECRETARY HOME Vs. A NARASIMHA RAO
|
August 11, 1999 |
E MURALI MOHAN Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
|
July 16, 1999 |
E R BADIRI NARAYANA Vs. K NAGAPPA
|
January 18, 1999 |
E S I CORPORATION Vs. J D ELECTRONICS
|
November 1, 1999 |
E VEERA RAJU Vs. PRESIDING OFFICER LABOUR COURT
|
September 7, 1999 |
EDIGA VENKATANARAYANA Vs. STATE OF A P
|
January 19, 1999 |
ELURI MARTHAMMA Vs. DIVISIONAL RAILWAY MANAGER S C RAILWAY
|
September 6, 1999 |
EMERALD BUILDINGS Vs. ASST COMMISSIONER OF INCOME TAX HYDERABAD
|
February 3, 1999 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. RASU TOOLS LIMITED
|
July 23, 1999 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. GARDEN CAFE TIKKA NANDYAL
|
August 16, 1999 |
ENGINEERING PROJECTS INDIA LTD Vs. K P R REDDY
|
February 19, 1999 |
ENUBARALA MOSES Vs. STATE OF ANDHRA PRADESH
|
November 13, 1999 |
ENUBARALA MOSES Vs. STATE OF A P
|
November 30, 1999 |
ERADALA TAYARAMMA Vs. ERADALA RAMAKRISHNAYYA
|
August 17, 1999 |
ETIKOPPAKA CO OPERATIVE AGRL INDUSTRIAL SOCIETY LIMITED Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE NARSIPATNAM
|
January 22, 1999 |
ETIKOPPAKA CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. COMMERCIAL TAX OFFICER
|
July 29, 1999 |
EXECUTIVE ENGINEER I B DIVN Vs. C SHANKAR
|
April 30, 1999 |
EXECUTIVE OFFICER GRAM PANCHAYAT T KOTHAPALLI Vs. DADDA SATVAVATH
|
January 21, 1999 |
EXECUTIVE OFFICER GROUP TEMPLES GUNTUR Vs. DASARATHA RAMA RAO
|
April 28, 1999 |
FATHIMUNISSA BEGUM Vs. HYMAVATHI
|
July 20, 1999 |
FERRO ALLOYS CORPORATION LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 27, 1999 |
FISHERMEN CO OP SOCIETY Vs. REGIONAL DY DIRECTOR OF FISHERIES
|
July 8, 1999 |
FISHERMEN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR EAST GODAVARI
|
June 25, 1999 |
FISHERMEN COOPERATIVE SOCIETY RAIDURG Vs. DIST COLLECTOR R R DIST HYDERABAD
|
June 29, 1999 |
FLAG OFFICER COMMANDING IN CHIEF EASTERN NAVAL COMMAND Vs. VIJAY VISAKHA CO OP MILK DAIRY VISAKHAPATNAM
|
April 13, 1999 |
FLAG OFFICER COMMANDING IN CHIEF EASTERN NAVAL COMMAND VISAKHAPATNAM Vs. VIJAYA VISAKHA CO OP MILK DAIRY VISAKHAPATNAM
|
April 30, 1999 |
FOOD INSPECTOR ANANTAPUR Vs. G NARASIMHA MURTHY
|
August 13, 1999 |
G A SARMA Vs. SYNDICATE BANK MANIPAL
|
June 1, 1999 |
G ANITA Vs. COMMISSIONER OF INCOME TAX
|
August 19, 1999 |
G E PETER PAUL Vs. T CHANDRAMOULI
|
September 28, 1999 |
G GIRL RAJU Vs. UNION OF INDIA
|
August 19, 1999 |
G GRUHALAKSHMI Vs. DIRECTOR OF SUGAR
|
September 10, 1999 |
G K NAIK Vs. SUSHEELA NAIK
|
December 14, 1999 |
G MEENA Vs. CONTROLLER OF EXAMINATIONS O U
|
September 17, 1999 |
G PADMINI Vs. G SIVANANDA BABU
|
November 11, 1999 |
G PITCHAIAH NAIDU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
November 12, 1999 |
G POCHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 1999 |
G RAMESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
February 10, 1999 |
G RAMESHWAR RAO Vs. GOVERNMENT OF INDIA
|
November 9, 1999 |
G S H REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
February 3, 1999 |
G SATISH KUMAR Vs. CONVENOR ECET
|
October 30, 1999 |
G SATTAIAH Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
July 5, 1999 |
G SATYANARAYANAMMA Vs. CANARA BANK BANGALORE
|
August 21, 1999 |
G SESHAIAH Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER ADONI KURNOOL
|
August 6, 1999 |
G SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 27, 1999 |
G SUDHAKAR Vs. LIFE INSURANCE CORPORATION OF INDIA, DIVISIONAL OFFICE
|
August 16, 1999 |
G V P R ENGINEERS LTD Vs. BHARAT HEAVY ELECTRICALS LTD
|
November 12, 1999 |
GADDAM RAJAIAH Vs. M R O AND MANDAL EXECUTIVE MAGISTRATE
|
September 15, 1999 |
GADDAM VIJAYA BHSKARA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 15, 1999 |
GADE LAKSHMI MANGARAJU ALIAS RAJESH Vs. STATE OF ANDHRA PRADESH
|
April 12, 1999 |
GADI KOPPULA RAJAMAULI Vs. ELECTION TRIBUNAL
|
April 30, 1999 |
GAJJALA SAMUEL Vs. GAJJALA LALAMMA
|
April 7, 1999 |
GALAVELI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
January 29, 1999 |
GALI KRISHNA MURTHY Vs. GENERAL MANAGER A P STATE ROAD TRANS
|
October 15, 1999 |
GANDIKOTA NARASAIAH Vs. SUPERINTENDENT CENTRAL PRISON WARANGAL
|
June 9, 1999 |
GANESH PATWARI Vs. T V RAMANA REDDY
|
December 3, 1999 |
GANESHRAM SATYANARAYANA PANDYA Vs. AYANESHWAR BIJORIA
|
November 12, 1999 |
GANGADARAYYA N B Vs. EXECUTIVE OFFICER SRISAILAM DEVASTHANAM
|
December 23, 1999 |
GANGARAJU VENKATA RAMA RAJU Vs. COMMISSIONER OF SURVEY
|
September 3, 1999 |
GANGAVATH SAMYA Vs. MANDAL REVENUE OFFICER KHAMMAM
|
August 23, 1999 |
GANJI CHANDRAIAH Vs. F E DINSHAW P LTD
|
November 16, 1999 |
GANNAMANI ANASUYA Vs. PARVATINI AMARENDRA CHOWDRY
|
October 29, 1999 |
GARLA SUDHAKAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 22, 1999 |
GATTI UMAMAHESWARA RAO Vs. JARAJANA SIMHACHALAM
|
March 19, 1999 |
GAVI MATT SAMSTHANAM Vs. DANDA NARAYANA SWAMY
|
August 17, 1999 |
GEETHA GEN MERCHANTS VIKARABAD Vs. INSPECTOR OF POLICE
|
November 17, 1999 |
GENERAL MANAGER A P STATE ROAD TRANS CORPN Vs. BODAPATI KANAKA RATNABAI
|
September 16, 1999 |
GENERAL MANAGER BHEL RESEARCH AND DEVELOPMENT VIKASNAGAR HYD Vs. K RAJITA SURYAKANTA
|
February 18, 1999 |
GENERAL MANAGER SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL HYDERABAD
|
August 17, 1999 |
GENERAL MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. K NARAYANA RAO
|
August 18, 1999 |
GENERAL MANAGER STATE BANK OF HYDERABAD HYD Vs. V RAMULU
|
July 8, 1999 |
GERA PULLAIAH Vs. STATE INSPECTOR OF POLICE NARASARAOPET
|
February 19, 1999 |
GIRISH K BHANDARI Vs. LAKSHMI FINANCE and INDUSTRIAL CROPN LTD
|
February 5, 1999 |
GMR VASAVI INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 23, 1999 |
GNYANA SARASWATI INTEGRATED EDUCATIONAL INSTITUTIONS SOCIETY Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
|
April 20, 1999 |
GOGINENI KOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 30, 1999 |
GOLDSTONE SOFTECH LTD Vs. STATE
|
July 22, 1999 |
GOLLA POCHAIAH ALIAS JANGAIAH Vs. STATE OF ANDHRA PRADESH
|
August 23, 1999 |
GOLLA THIRUPATHAIAH Vs. KARNAM RAMASUBBAIAH
|
April 5, 1999 |
GOLLU BHAVANI SANKAR Vs. BHOGAVALLI RAJESWARA RAO
|
October 29, 1999 |
GOPURAM GRAM MILL COMPANY Vs. STATE OF ANDHRA PRADESH
|
June 16, 1999 |
GORIPARTHI RANGA RAO Vs. STATE OF ANDHRA PRADESH
|
February 17, 1999 |
GOTTIPATI MURALI MOHAN Vs. JALAGAM VENGALA RAO
|
December 17, 1999 |
GOURIPALA MANEMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPN
|
August 26, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. SYED AKBAR
|
August 11, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. M KRISHNAVENI
|
November 18, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. E SUDHA RANI
|
November 5, 1999 |
GOVERNMENT OF ANDHRA PRADESH Vs. K VENKATESWARA RAO
|
February 11, 1999 |
GOVT OF ANDHRA PRADESH Vs. SANGAIAH
|
July 23, 1999 |
GOVT OF ANDHRA PRADESH Vs. G RAJENDRANATH GOUND
|
September 30, 1999 |
GOVT OF ANDHRA PRADESH HOME COURTS C HYDERABAD Vs. GOVT OF ANDHRA PRADESH HOME COURTS C HYDERABAD
|
July 6, 1999 |
GOVT OF INDIA MINISTRY OF DEFENCE PUNE Vs. NITIN GUMBHEER
|
April 23, 1999 |
GOVT. OF A.P. Vs. G. RAJENDRANATH GOUD AND OTHERS
|
September 3, 1999 |
GOWTHAMI CO OPERATIVE JUNIOR COLLEGE Vs. COMMISSIONER AND SECRETARY BOARD OF INTERMEDIATE EDUCATION HYDERABAD
|
July 5, 1999 |
GRAG MARTIN DISTILLERY PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
|
March 15, 1999 |
GUDIBANDI MAHALAKSHMI Vs. CENTRAL BANK OF INDIA
|
December 29, 1999 |
GUDIVADA KASI RATNAM Vs. GUDIVADA RAMA RAO
|
November 3, 1999 |
GUDULA SITARATNAM Vs. ANDHAVARAPU GOVINDA RAJULU
|
December 31, 1999 |
GUDURU SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
|
November 12, 1999 |
GUMMIDI CHINA PEDDAPURAM MANNIYYA Vs. STATE
|
September 6, 1999 |
GUNDA JAGAN MOHAN RAO Vs. KANNETI KRISHNAIAH
|
October 8, 1999 |
GUNDA PRABHAKAR Vs. GUNDA PADMA ALIAS PADMAVATHI
|
July 16, 1999 |
GUNTHA RADHAKRISHNA MURTHY Vs. N VENKOBA SETTY
|
June 23, 1999 |
GURRAM POLISETTI Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 8, 1999 |
GURRAM RAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
April 30, 1999 |
HABEEB SULTANA Vs. MOHAMMAD SHARFUDDIN KHAN
|
July 16, 1999 |
HABEEBA BEGUM Vs. GULAM RASOOL
|
July 28, 1999 |
HAFEEZ CONSTRUCTION ENGINEERS AND CONTRACTORS Vs. MUNICIPAL COMMISSIONER KHAMMAM MUNICIPALITY
|
July 7, 1999 |
HAMID BINESA Vs. STATE OF ANDHRA PRADESH
|
July 14, 1999 |
HAN PRASAD BAARUKA Vs. T LAXMI
|
December 10, 1999 |
HARI OM STEELS PVT LTD Vs. TRANSCO LTD
|
December 30, 1999 |
HARIJANA MUDDAVARAM PEDDA MADDULETI Vs. STATE OF ANDHRA PRADESH
|
July 2, 1999 |
HASMUKH CHAMPAKLAL MEHTA Vs. ADDITIONAL CHIEF JUDGE CITY CIVIL COURT HYDERABAD
|
January 19, 1999 |
HINDUSTAN AERONAUTICS WORKERS UNION HAL HYD Vs. G M HINDUSTAN AERONAUTICS LTD
|
July 20, 1999 |
HINDUSTAN METAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER M K STREET CIRCLE SECUNDERABAD
|
July 26, 1999 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. VANKINENI RATNA KUMAR
|
June 22, 1999 |
HINDUSTAN POWER CONTROLS Vs. SWARNA SYSTEMS
|
February 24, 1999 |
Hindustan Power Controls Tamaka Vs. Swarna Systems Ameerpet
|
February 22, 1999 |
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
|
September 6, 1999 |
HITAKARINI SAMAJ RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
|
July 27, 1999 |
HUSSAIN BEGUM Vs. M RANGA RAO
|
August 31, 1999 |
HYDERABAD INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 11, 1999 |
I CHANDRA RAO Vs. EXECUTIVE OFFICER SREE SEETHARAMA CHANDRASWAMIVARI DEVASTHANAM BHADRACHALAM
|
April 20, 1999 |
I VENKAT RAO Vs. MUNICIPAL CORPORATION OF WARANGAL
|
November 17, 1999 |
IC 3423K LT COL SWAIN SHASHANKA SHEKHAR Vs. UNION OF INDIA
|
August 23, 1999 |
INDER SINGH Vs. SYED HUSSAIN
|
March 15, 1999 |
INDIA STEAMSHIP CO LTD Vs. HINDUSTAN SHIPYARD LTD
|
January 29, 1999 |
INDIA STEAMSHIP CO. LT Vs. HINDUSTAN SHIPYARD LTD
|
January 19, 1999 |
INDIAN BANK MADRAS Vs. N MUNISANKAR
|
October 11, 1999 |
INDIAN BANK SECUNDERABAD Vs. BOORUGU NAGAIAH RAJANNA
|
October 29, 1999 |
INDIAN IMMUNOLOGICALS EMPLOYEES UNION Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR NEW DELHI
|
July 6, 1999 |
INDIAN NATIONAL CONGRESS PARTY HYD Vs. CENTRAL ELECTION COMMISSION
|
September 17, 1999 |
INSTITUTE OF C F A OF INDIA Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
April 29, 1999 |
IQBAL BEGUM Vs. CHOTE MIYAN
|
August 31, 1999 |
ISLAMIA GIRLS JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
|
September 15, 1999 |
ITC BHADRACHALAM PAPERBOARDS LIMITED Vs. APSEB HYDERABAD
|
September 21, 1999 |
ITC LIMITED CALCUTTA Vs. COROMANDAL CASHEWS LTD
|
April 7, 1999 |
ITC LIMITED CALCUTTA Vs. COROMANDAL CASHEWS LIMITED MADRAS
|
April 17, 1999 |
ITW SIGNODE INDIA LIMITED Vs. P SITARAMARAJU
|
August 19, 1999 |
J BALAKRISHNA Vs. UNITED BANK OF INDIA
|
June 8, 1999 |
J PULLAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 19, 1999 |
J S RAVICHANDRA Vs. STATISTICAL ANALYSIS AND RESEARCH BUREAU
|
November 22, 1999 |
J VENKATESWARA RAO Vs. A P S E B VIDYUT SOUDHA SOMAJIGUDA HYDERABAD
|
July 1, 1999 |
JABBAR M A Vs. L I C HOUSE BUILDING EMPLOYEES SOCIETY
|
December 30, 1999 |
JAGANA LAKSHMI NAIDU Vs. STATE OF ANDHRA PRADESH
|
August 18, 1999 |
JAGANATHAM P Vs. DISTRICT COLLECTOR
|
November 15, 1999 |
JAINCO PACKAGE INDUSTRIES Vs. COMMERCIAL OF INDUSTRIES A P HYDERABAD
|
June 25, 1999 |
JAKKAMUDI MADHUSUDHANA RAO Vs. ASST COMMERCIAL TAX OFFICER GANAPAVARAM GUNTUR DIST
|
September 3, 1999 |
JAKOTIA PLASTICS P LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 5, 1999 |
JALA RAJAGOPAL Vs. A P TRANSMISSION CORPN LTD
|
November 3, 1999 |
JALABA Vs. GOVT OF A P
|
November 15, 1999 |
JALANDHAR S N Vs. K SANDHYA
|
November 16, 1999 |
JANAPAREDDY VENKATESWARA RAO Vs. DISTRICT COLLECTOR ELURU
|
March 24, 1999 |
JAYA SATYA MARINE EXPORTS PRIVATE LIMITED BHIMAVARAM Vs. UNION OF INDIA
|
February 26, 1999 |
JIDDU SATYANARAYANA MURTHY Vs. ANDHRA PRADESH WOMENS CO OPERATIVE FINANCE CORPORATION HYDERABAD
|
June 17, 1999 |
JITTEBOINA GURAVAIAH Vs. OFFICER ON SPECIAL DUTY ANTI NAXALITE SQUAD KOTHAGUDEM
|
June 10, 1999 |
JYOTHI AUTOMOBILES HYDERABAD Vs. KHET BAI
|
October 30, 1999 |
JYOTHI AUTOMOBILES HYDERABAD Vs. KHET BAI
|
October 13, 1999 |
JYOTHI JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
|
November 26, 1999 |
JYOTHI VENKATARAMAIAH AND SWAMY AYYAPPA COLONY RESIDENTS WELFARE Vs. CANTONMENT BOARD SECUNDERABAD
|
June 14, 1999 |
JYOTHIRMAYI V Vs. SECRETARY BOARD OF INTERMEDIATE
|
August 5, 1999 |
K BABU RAO Vs. STATE OF A P
|
August 3, 1999 |
K C P LTD Vs. STATE OF ANDHRA PRADESH
|
October 1, 1999 |
K C REDDY Vs. BATCHA VASUDEVARAO NAIDU
|
August 6, 1999 |
K CHANDRA SHEKHAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 9, 1999 |
K CHANDRAMOULI Vs. KATTA SATYANARAYANA REDDY
|
September 8, 1999 |
K CHENNAIAH Vs. GOVT OF ANDHRA PRADESH HIGHER EDUCATION DEPARTMENT HYDERABAD
|
April 2, 1999 |
K DIGAMBER Vs. COMMERCIAL TAX OFFICER
|
August 5, 1999 |
K H M V PRAKASHA RAO Vs. L A O
|
March 3, 1999 |
K KADIRAMMA Vs. K DASAPPA
|
February 23, 1999 |
K L VARADARAJAN Vs. OFFICIAL LIQUIDATOR
|
August 31, 1999 |
K M L N MOHANA RAO Vs. A P S E B
|
August 30, 1999 |
K M L N MOHANA RAO Vs. APSEB HYDERABAD
|
August 13, 1999 |
K MALLIKARJUNA RAO Vs. PRINCIPAL A P RESIDENTIAL SCHOOL ST BOYS RAMPACHODAVARAM E G DIST
|
February 19, 1999 |
K N V RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 27, 1999 |
K NAGAMUNI Vs. MANAGING DIRECTOR A P VIKALANGULA CO OP CORPN HYDERABAD
|
April 12, 1999 |
K NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH FOREST DEPARTMENT HYDERABAD
|
February 19, 1999 |
K NIRISHA Vs. CONVENOR NEHRU TECHNOLOGICAL UNIVERSITY HYD
|
August 19, 1999 |
K P LEELA Vs. SECRETARY LAW GOVT OF ANDHRA PRADESH
|
April 15, 1999 |
K PADMAVATHI Vs. R SATYANARAYANA
|
January 22, 1999 |
K PALINIYAPPAN Vs. STATE OF ANDHRA PRADESH
|
April 7, 1999 |
K PANNIR SELVAM Vs. MMTC LIMITED
|
September 7, 1999 |
K POTHURAJU ALIAS KALYANAM Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT
|
April 30, 1999 |
K PRATAPA REDDY Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
|
September 17, 1999 |
K PREMALATHA Vs. DISTRICT COLLECTOR HYDERABAD
|
August 20, 1999 |
K RAGHUNATHA REDDY Vs. GOVT OF INDIA
|
July 26, 1999 |
K RAJARAM MOHAN Vs. STATE OF A P
|
October 28, 1999 |
K RAMA MOHAN RAO Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1999 |
K RAVI Vs. CHAIRMAN A P SOCIAL WELFARE RESIDENTIAL EDUCATION INSTITUTIONS SOCIETY
|
November 5, 1999 |
K S R PRASADA RAO Vs. GADEY MURALI KRISHNA
|
July 1, 1999 |
K S RAMA RAO Vs. COMMISSIONER OF WORKMEN COMPENSATION AND DY COMMISSIONER OF LABOUR HYD
|
June 22, 1999 |
K S S N SARMA Vs. STATE BANK OF INDIA BOMBAY
|
August 6, 1999 |
K SATYANARAYANA Vs. SECRETARY TO GOVERNMENT ENDOWMENTS DEPARTMENT GOVERNMENT A P
|
July 28, 1999 |
K SEETHARAMA DASS Vs. SIKILE MOSES
|
April 6, 1999 |
K SHANKAR Vs. FLT LT SAJI THOMAS
|
February 23, 1999 |
K SIDDIAH NAIDU Vs. DISTRICT COLLECTOR
|
September 8, 1999 |
K SITA Vs. CORPORATION BANK EAST GODAVARI DISTRICT
|
April 9, 1999 |
K SITARAM Vs. VICE CHANCELLOR S V UNIVERSITY TIRUPATI
|
September 28, 1999 |
K SIVANARAYANA Vs. G DURGA SESHARATNAM
|
November 11, 1999 |
K SREENIVASACHARI Vs. CUSTODIAN OF EVACUEE PROPERTY AND SECY TO COMMISSIONER SURVEY SETTLEMENTS AND LAND RECORDS HYD
|
July 27, 1999 |
K SRINIVASAN Vs. CANTONMENT BOARA
|
November 16, 1999 |
K SRINIVASULU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 30, 1999 |
K SUBBA RAO Vs. A P S R T C
|
September 20, 1999 |
K SUBHASH CHANDRA GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION HYD
|
July 22, 1999 |
K SUBRAMANIAM Vs. KAMAKASHI EXTRACTIONS
|
April 22, 1999 |
K T SAMPATH KUMAR Vs. STATE OF ANDHRA PRADESH
|
January 21, 1999 |
K V LAKSHMANA RAO Vs. REGIONAL CENSOR BOARD
|
April 6, 1999 |
K V RAMAKANTH RAO Vs. AKULA SRIHARI RAO
|
August 2, 1999 |
K V SUBRAMANYAM Vs. K MADHAVI
|
September 1, 1999 |
K VENKATA RAJU Vs. GOVT OF ANDHRA PRADESH REVENUE ENDTS I DEPT HYDERABAD
|
April 13, 1999 |
K VENKATASUBBA REDDY Vs. BAIRAGI RAMAIAH
|
January 18, 1999 |
K VISHNUVARDHAN REDDY Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY
|
October 7, 1999 |
K. PANNIR SELVAM Vs. M.M.T.C. LTD, NEW DELHI AND ANOTHER
|
April 9, 1999 |
K. SITARAMULU Vs. INDUSTRIAL TRIBUNAL
|
September 1, 1999 |
KADAMBALA GOPALA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
September 6, 1999 |
KADIYALA BALA GANGADHAR JOSHI Vs. STATE OF A P
|
November 5, 1999 |
KAKATIYA CEMENT SUGAR AND INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 11, 1999 |
KAKKARLA VIJAYA Vs. KAKKARLA VENKATAIAH
|
August 30, 1999 |
KALLA VENU Vs. STATE
|
August 16, 1999 |
KALLAM SUBBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1999 |
KALYANI REFINERIES LIMITED Vs. BANARAS STATE BANK LIMITED
|
October 1, 1999 |
KAMAL NAGAR WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 6, 1999 |
KAMARAPU VEERA LAXMI Vs. VEMULA KRISHNA MURTHY
|
January 18, 1999 |
KAMARAPU VEERA LAXMI Vs. VEMULA KRISHNA MURTHY
|
February 18, 1999 |
KANADAPUDI BHARATHY GUDIVADA Vs. AUTHORITY UNDER SECTION OF ANDHRA PRADESH S E ACT CUM LABOUR OFFICER MACHILIPATNAM
|
April 28, 1999 |
KANAKADURGA EDUCATION SOCIETY VIJAYAWADA Vs. COMMISSIONER OF POLICE VIJAYAWADA
|
November 5, 1999 |
KANDI BUCHI REDDY Vs. STATE OF ANDHRA PRADESH
|
February 15, 1999 |
KANDIKONDA HANUMANTHA MITHRA VISWA PRAKASHA RAO Vs. LAND ACQUISITION OFFICER ELURU
|
March 3, 1999 |
KANIGIRI VADDERA STONE QUARRYING LABOUR CONTRACT CO OP SOCIETY Vs. STATE OF ANDHRA PRADESH
|
February 19, 1999 |
KANTIPUDI JAYASEELA Vs. STATE INSPECTOR OF POLICE VIJAYAWADA
|
December 28, 1999 |
KANURU BASAVA PUNNARAO Vs. PUTTAGUNTA NAGESWARA RAO
|
October 8, 1999 |
KAPA VEERABHADRUDU Vs. SPECIAL DY COLLECTOR T W
|
December 21, 1999 |
KAPARAPU SIMHACHALAM Vs. DIST COLLECTOR AND DIST MAGISTRATE VIZIANAGARAM DIST
|
March 8, 1999 |
KARNI ADIVAMMA Vs. KARADA CHENCHU NAIDU
|
August 31, 1999 |
KARRI BHASKARA REDDY Vs. STATE
|
September 30, 1999 |
KARRI SURI BABU Vs. STATE OF A P
|
April 19, 1999 |
KARUMILLI BHARATHI Vs. PRICHIKALA VENKATACHALAM
|
April 28, 1999 |
KARUNA SAGAR, RESIDING AT KUWAIT, REP. BY G.P.A. Vs. UNION OF INDIA, REP. BY REGIONAL PASSPORT OFFICER, HYDERABAD
|
August 13, 1999 |
KASARANENI ADINARAYANA MURTHY Vs. ALAPATI VENKATA SUBBA RAO
|
August 31, 1999 |
KASIREDDY RAMAYAMMA Vs. KASIREDDY RAMA RAO
|
July 5, 1999 |
KASU KRISHNA REDDY Vs. ELECTION COMMISSION OF INDIA
|
October 1, 1999 |
KASU KRISHNA REDDY Vs. CENTRAL ELECTION COMMISSION
|
September 29, 1999 |
KATHALA YELLAIAH Vs. KATHALA CHANDRAIAH
|
July 1, 1999 |
KAVALI HANUMANNA Vs. HUZURAPPA
|
September 27, 1999 |
KCP LTD Vs. APSEB VIDYUT
SOUDHA HYDERABAD
|
November 1, 1999 |
KESARAPU MANIKYALU Vs. VENNA
PERUMALLAYYA DIED
|
September 9, 1999 |
KESAVA CHANDRA GUPTA T Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 27, 1999 |
KESHAV MEMORIAL EDUCATIONAL SOCIETY HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
|
July 13, 1999 |
KETHINEEDI JAINENDRA KUMAR Vs. DISTRICT REGISTRAR ELURU
|
December 23, 1999 |
KHAIRUDDIN ALI Vs. STATE OF ANDHRA PRADESH
|
February 24, 1999 |
KHAIRUNISA REHAMA Vs. DASTAGIR AHMED
|
September 16, 1999 |
KHAJA FIAUDDIN Vs. JOINT COLLECTOR
|
August 12, 1999 |
KHAJA MASIUDDIN Vs. ANDHRA PRADESH STATE
ROAD TRANSPORT CORPORATION
|
December 7, 1999 |
KHAJA MOINUDDIN KHAN Vs. S P RANGA RAO
|
October 1, 1999 |
KHAJA RAZUDDIN Vs. JOINT COLLECTOR AND LICENSING AUTHORITY
|
August 12, 1999 |
KISTAIAH P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 15, 1999 |
KODALI SIVA KUMAR Vs. NAVATHA AGRO PRODUCTS P LTD
|
August 17, 1999 |
KODAVANDLA IMAM SAHEB Vs. SHAIK NAYAB RASOOL
|
July 15, 1999 |
KOJJARAPU VENKATA RAO Vs. RAJAPUDI NAGESWARA RAO
|
July 15, 1999 |
KOLA MAHALAXMI Vs. AGENT TO GOVERNMENT KHAMMAM
|
September 27, 1999 |
KOLAKALURU RAMA SESHA SHANNA Vs. STATE OF A P
|
October 12, 1999 |
KOLASANI SIVAKUMARI Vs. KOLASANI SAMBASIVA RAO
|
September 30, 1999 |
KOLLAM BRAHMANANDA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 11, 1999 |
KOLLI NARASIMHA RAO Vs. MUNICIPAL COUNCIL NARASARAOPET GUNTUR DIST
|
June 30, 1999 |
KOLLURI SUSEELAMMA Vs. YERRAMILLI NAGESWARA RAO
|
April 26, 1999 |
KONALA MANIYYA Vs. K SAMBASIVARAO
|
September 21, 1999 |
KONDUR RAJ KUMAR Vs. B SEKHAR
|
July 27, 1999 |
KOPPALA ESHWAR Vs. CHIEF ELECTORAL OFFICER
|
September 7, 1999 |
KORRA BHEEMA NAIK Vs. DEVAKATASHAM GIDEON
|
March 11, 1999 |
KOSURU KALINGA MAHARAJU Vs. KOSURU KAIKAMMA
|
October 30, 1999 |
KOTA PEDA NAGESH Vs. STATE OF ANDHRA PRADESH
|
February 9, 1999 |
KOTAKADI LAKSHMI DEVI Vs. BADAM NAGESWARA REDDY
|
April 15, 1999 |
KOTAM ABBAI DORA Vs. ELECTION COMMISSION OF INDIA
|
August 27, 1999 |
KOTHA BADRINATH Vs. STATE OF A P
|
November 9, 1999 |
KOTHURU BABU SURENDRA KUMAR Vs. SPECIAL OFFICER URBAN LAND CEILING
|
December 27, 1999 |
KOTIPALLY MURALI MUKUNDA RAO Vs. STATE OF ANDHRA PRADESH
|
October 1, 1999 |
KOTTUR VISWANDHAM Vs. KOTTUR RAJESWAR
|
February 17, 1999 |
KOVVURI SOMI BHASKARA REDDY Vs. STATE OF A P
|
February 9, 1999 |
KOVVURU AND COMPANY Vs. SUPERINTENDING ENGINEER NANDYAL
|
September 20, 1999 |
KRISHNA INDUSTRIAL CORPORATION LIMITED Vs. SALES TAX APPELLATE TRIBUNAL
|
November 4, 1999 |
KUDUMU VEERASWAMY Vs. GUNAM VEERRAJU
|
July 14, 1999 |
KUMARI TANVEER FATIMA Vs. REGISTRAR N T R UNIVERSITY OF HEALTH SCIENCES
|
November 11, 1999 |
KURAKULA SANYASI Vs. BHAVISETTY SANKARA RAO
|
September 24, 1999 |
KURUMURTHY RAMULOO Vs. STATE
|
November 5, 1999 |
KWALITY CONSTRUCTION ENGINEERS Vs. CHIEF ENGINEER GOVERNMENT OF ANDHRA PRADESH
|
July 12, 1999 |
L A O Vs. R RAJU BABU
|
February 26, 1999 |
L A O Vs. G C RAJANNA
|
March 10, 1999 |
L H V PRASAD Vs. STATION HOUSE OFFICER
|
June 10, 1999 |
L JAYASREE Vs. CONVENOR EAMCET 98 JNTU HYDERABAD
|
April 9, 1999 |
L KANTA RAO Vs. COMMISSIONER OF ENDOWMENTS
|
July 9, 1999 |
L NAGIREDDY Vs. G M S C RLYS
|
December 27, 1999 |
L S SHANKARAIAH Vs. LEAFIN INDIA LIMITED
|
June 9, 1999 |
LANCO CONSTRUCTIONS LTD Vs. GOVT OF ANDHRA PRADESH IRRIGATION AND COMMAND AREA DEVELOPMENT DEPART HYDERABAD
|
June 18, 1999 |
LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR L A Vs. RAVADA RAJU BABU
|
February 26, 1999 |
LAND ACQUISITION OFFICER DY COLLECTOR POCHAMPAD Vs. GONDA CHINNA RAJANNA
|
March 10, 1999 |
LAND ACQUISITION OFFICER HUDA HYD Vs. A S KRISHNA AND COMPANY
|
June 11, 1999 |
LAND ACQUISITION OFFICER POCHAMPADU Vs. GADDAM LIMBAREDDY
|
January 22, 1999 |
LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR LA UNIT 1 POCHAMPAD Vs. CHAKALI GANGAMMA
|
February 23, 1999 |
LAVETI SURESH BABU Vs. CONVENOR MCACET 98
|
December 1, 1999 |
LAVU EDUCATIONAL SOCIETY GUNTUR Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
|
June 14, 1999 |
LAXMI CLOTH STORES VIJAYAWADA KRISHNA DIST Vs. RATNA AND CO MACHILIPATNAM
|
September 10, 1999 |
LAXMIGANAPATHI ENTERPRISES Vs. COMMERCIAL TAX OFFICER NALGONDA
|
September 10, 1999 |
LINGALA APALANARASAYYA Vs. LINGALA MALLAYYAMMA
|
February 24, 1999 |
LINGAMPALLI RAJAM Vs. COLLIERY MANAGER MORGANS PIT SINGARENI
|
November 17, 1999 |
LOYA PADMAJA ALIAS VENKATESWARAMMA Vs. LOYA VEERA VENKATA GOVINDARAJULU
|
September 7, 1999 |
LUGALAPU JAYA RAMESH Vs. CONVENOR OSMANIA UNIVERSITY HYDERABAD
|
July 15, 1999 |
M A ABOOD Vs. PRESIDING OFFICER LABOUR COURT WARANGAL
|
September 28, 1999 |
M A JABBAR Vs. LIFE INSURANCE CORPORATION HOUSE BUILDING EMPLOYEES SOCIETY HYDERABAD
|
November 24, 1999 |
M A QAYYUM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 10, 1999 |
M A R V S SAI BABU Vs. COMMISSIONER AND REGISTRAR OF CO OP SOCIETIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
January 22, 1999 |
M A RASHEED Vs. COMMISSIONER NIRMAL MUNICIPALITY
|
November 11, 1999 |
M A RASHEED Vs. COMMISSIONER FOR CO OPERATION A P HYD
|
September 24, 1999 |
M A REHMAN Vs. SECRETARY DEPT OF MUNICIPAL ADMINISTRATION HYDERABAD
|
July 8, 1999 |
M ASANALIAR Vs. SECRETARY TO GOVT GENERAL ADMINISTRATION GOVT OF ANDHRA PRADESH HYD
|
July 7, 1999 |
M BALAKRISHNA REDDY Vs. PRINCIPAL SECRETARY TO GOVT HOME DEPT HYDERABAD
|
February 11, 1999 |
M BIKSHAPATHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 2, 1999 |
M BUCHA REDDY Vs. V BHAGYAMMA
|
September 30, 1999 |
M C CHINNA NAGAMMA Vs. M C GIDDAMMA
|
September 9, 1999 |
M C JUNIOR COLLEGE Vs. DISTRICT EDUCATIONAL OFFICER
|
April 28, 1999 |
M CHENNA VENKATA REDDY Vs. A P HOUSING BOARD GRUHAKALPA HYD
|
July 8, 1999 |
M CHENNAIAH Vs. K JAYAMMA
|
June 10, 1999 |
M D RAHAMATULLAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR
|
June 15, 1999 |
M INDIRA KALA Vs. S H O P S JAGTIAL KARIMNAGAR DISTRICT
|
June 19, 1999 |
M JAGAN REDDY Vs. COMMISSIONER UPPAL KALAN MUNICIPALITY UPPAL R R DIST
|
November 17, 1999 |
M JAYANAND Vs. BOARD OF DIRECTORS A P CIVIL SUPPLIES CORPN HYD
|
July 28, 1999 |
M MALLA REDDY Vs. T VENKATRAMA REDDY
|
September 23, 1999 |
M MOHAN BABU Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA DELHI
|
July 2, 1999 |
M MOHAN REDDY Vs. UNION OF INDIA
|
June 15, 1999 |
M NARASIMHA RAO Vs. VULLI VEERRAJU
|
April 22, 1999 |
M NARAYANA Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTAPUR
|
July 28, 1999 |
M NITYANANDA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 27, 1999 |
M P OBANNA Vs. K B ANJANEYULU
|
August 4, 1999 |
M P RAMACHANDRA REDDY Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM
|
June 8, 1999 |
M PANDURANGA RAO Vs. CHEEMA SINGH
|
September 30, 1999 |
M R O Vs. SUKANTI GANGARAM
|
September 21, 1999 |
M R O Vs. S NARAYANA RAO
|
October 7, 1999 |
M RAJABALI SONS WARANGAL Vs. FOOD CORPORATION OF INDIA
|
November 12, 1999 |
M RAJENDER Vs. STATE OF ANDHRA PRADESH
|
January 27, 1999 |
M RAM MOHAN RAO Vs. CHAIRMAN ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
April 1, 1999 |
M RAMMOHAN RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 28, 1999 |
M S NAGESWARA RAO Vs. SECRETARY TO GOVT OF ANDHRA PRADESH IRRIGATION CDA DEPT HYDERABAD
|
July 14, 1999 |
M S RASHEED Vs. COMMISSIONER FOR CO OPERATION
|
September 24, 1999 |
M S RUKMINI Vs. DISTRICT COLLECTOR PTS CHITTOR
|
June 28, 1999 |
M SAI VENKATA RAMANA Vs. REGIONAL TRANSPORT AUTHORITY KAKINADA
|
December 7, 1999 |
M SATYANARAYANA Vs. ANDHRA PRADESH STATE TRADING CORPORATION LIMITED
|
July 16, 1999 |
M SAYAPPA Vs. DISTRICT JUDGE DISTRICT COURT KURNOOL
|
June 8, 1999 |
M SIVA RAMA MURTHY Vs. K S N BABU
|
November 12, 1999 |
M V CHALAPATHI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
March 15, 1999 |
M V KRISHNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH FOOD AND CIVIL SUPPLIES HYDERABAD
|
April 20, 1999 |
M V PANDURANGA RAO Vs. A SATTAR KHAN
|
August 13, 1999 |
M V RAMUDU Vs. B BAYAPA REDDY
|
March 3, 1999 |
M V SUBRAHMANYAM Vs. M V P C SASTRY
|
November 8, 1999 |
M V V SATYANARAYANA SECUNDERABAD Vs. UNION OF INDIA
|
March 30, 1999 |
M VENKATESWARA RAO Vs. SECRETARY R T A
|
December 16, 1999 |
M VISHNUVARDHANA REDDY Vs. SAYA NAGAPPA
|
September 27, 1999 |
M YELLAIAH Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
February 11, 1999 |
M/S. APARANA AGENCIES Vs. P. SUDHAKA RAO
|
July 18, 1999 |
MABEEBA BEGUM AND ORS. Vs. GULAM RASOOL AND ORS.
|
July 28, 1999 |
MACHA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
|
July 16, 1999 |
MACHIRAJU PEDAPROLU APARNA Vs. STAFF SELECTION COMMISSION BANGALORE
|
April 2, 1999 |
MADAN GOPAL BADARI NARAYANA FIRM Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX OFFICIO SECRETARY TO GOVT FOOD AND AGRICULTURE HYD
|
June 25, 1999 |
MADAVI RAJU Vs. ELECTION COMMISSION OF INDIA
|
August 18, 1999 |
MADE NANDA NAIK Vs. MANDAL EXECUTIVE MAGISTRATE TANAKALA MANDAL
|
March 4, 1999 |
MADGULA SATHAVVA Vs. STATE OF A P
|
December 14, 1999 |
MADIGA RESERVATION PORATA SAMITHI Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 13, 1999 |
MADUGULA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 27, 1999 |
MAHALAXMI ENGINEERING CO KARIMANAGAR DIST Vs. STATE BANK OF INDIA KARIMNAGAR
|
November 22, 1999 |
MAHANTI PENTAYYA Vs. KELLA SANYASAPPALANAIDU
|
January 18, 1999 |
MAHARANI GRANITE P LTA Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 28, 1999 |
MAHESHWARI ENGINEERS AND ASSOCIATES SECUNDERABD Vs. UNION OF INDIA
|
August 6, 1999 |
MAJJI PALAWELLI Vs. SHAIK HUSSAIN
|
February 19, 1999 |
MAKINETI RAMAKRISHNA Vs. STATE OF A P
|
December 24, 1999 |
MALLA APPA RAO Vs. COMMISSIONER OF INCOME TAX
|
August 11, 1999 |
MALLA BHASKARA RAO Vs. KONCHADA ANANDA RAO
|
August 25, 1999 |
MALLELA SREENU ALIAS SRINIVASA RAO Vs. STATE
|
December 30, 1999 |
MAMIDI NAGA DAMAYANTHI ALIAS JUPUDI NAGA DAMAYANTHI Vs. JUPUDI PADMAVATHI ALIAS MAMIDI PADMAVATHI
|
August 3, 1999 |
MANAGING DIRECTOR A P S R T C Vs. LAXMI BAI
|
October 11, 1999 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. OM PRAKASH AGARWAL
|
October 12, 1999 |
MANCHIKA SRINIVAS Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD
|
July 20, 1999 |
MANCHINENI VENKATA RATNAM Vs. DISTRICT JUDGE KRISHNA CUM APPELLATE TENANCY TRIBUNAL
|
September 23, 1999 |
MANDAL REVENUE OFFICER METPALLI Vs. SURKANTI GANGARAM DEAD
|
September 21, 1999 |
MANDAVA LOKESWARA RAO Vs. DEVINENI VIJAYA LAKSHMI
|
April 13, 1999 |
MANDAVILLI SUJATHA Vs. BARATAM VYKUNTARAO
|
November 16, 1999 |
MANEPALLI ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
April 30, 1999 |
MANJULA VARSHENEY Vs. ANDHRA PRADESH STATE WAKF BOARD
|
December 9, 1999 |
MANTENA RAMANAMMA Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS
|
December 13, 1999 |
MANTHANI KITTAMMA Vs. TIPPIREDDY VEERA REDDY
|
September 30, 1999 |
MANYAM DEVIKARANI Vs. STATE OF ANDHRA PRADESH
|
June 10, 1999 |
MARGADARSI CHIT FUNT PRIVATE LIMITED HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 1999 |
MARISETTY RAMESH Vs. PERLA SUBBA RAO
|
September 6, 1999 |
MARYS EDUCATIONAL SOCIETY GIDDALUR Vs. GOVT OF A P
|
July 27, 1999 |
MATHEW JOSEPH Vs. ANDHRA BANK HEAD OFFICE SAIFABAD HYD
|
June 23, 1999 |
MATHEWS PETER Vs. STATE OF MAHARASHTRA
|
June 30, 1999 |
MATHEWS PETER Vs. STATE OF MAHARASHTRA
|
June 13, 1999 |
MATTI BASAWESWARA RAO Vs. ARZA VEERAIAH
|
July 9, 1999 |
MAZDA TRAVELS Vs. GOVERNMENT OF INDIA DEPARTMENT OF SPACE NEW DELHI
|
March 11, 1999 |
MEDA NARSIMHULU Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI
|
April 30, 1999 |
MEDCHI CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED SECBAD Vs. MMTC LIMITED MUMBAI
|
September 29, 1999 |
MIDHANI WORKERS AND STAFF UNION Vs. MISHRADHATU NIGAM LTD
|
September 23, 1999 |
MIR SABIR ALI Vs. COMMISSIONER OF POLICE HYDERABAD
|
June 11, 1999 |
MIRAPA SUGUNA Vs. STATE OF ANDHRA PRADESH
|
July 22, 1999 |
MITTAL IRON FOUNDRY P LTD Vs. ELEKTRO FLAME LIMITED
|
August 13, 1999 |
MODI RJR LTD Vs. COMMISSIONER OF CENTRAL EXCISE HYDERABAD III
|
February 24, 1999 |
MODUGULA PANDURANGA VITTAL DIED Vs. VENKATARAYA CHIT FUNDS P LIMITED
|
June 30, 1999 |
MOGILI CHINNA BALAIAH Vs. K SAMBA MURTHY
|
April 6, 1999 |
MOHAMMAD ABDUL WAHEED Vs. A P S E B HYEDERABAD
|
July 26, 1999 |
MOHAMMAD ASHFAQ AHMED KHAN Vs. STATE OF ANDHRA PRADESH
|
April 13, 1999 |
MOHAMMAD ETHE SHAMUDDIN Vs. JOINT COLLECTOR
|
December 22, 1999 |
MOHAMMAD HASANUDDIN KHAN Vs. STATE OF ANDHRA PRADESH REVENUE DEPARTMENT HYDERABAD
|
February 17, 1999 |
MOHAMMAD IBRAHIM Vs. DEPUTY COMMISSIONER OF POLICE ADMINISTRATION CUM ESTATE OFFICER HYDERABAD
|
June 25, 1999 |
MOHAMMAD JALEEL Vs. PALAVARAPU RAMA MURTHY
|
April 16, 1999 |
MOHAMMAD KHAJA MOINUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
|
July 21, 1999 |
MOHAMMAD KUTUBUDDIN Vs. BHAIKAR RAJA MITRAJI ANAND KUMAR
|
August 16, 1999 |
MOHAMMAD MOINUDDIN HUSSAIN Vs. INCOME TAX OFFICER
|
August 12, 1999 |
MOHAMMAD NAWAB Vs. LICENSING OFFICER AND SECRETARY REGIONAL TRANSPORT AUTHORITY VIJAYAWADA
|
July 22, 1999 |
MOHAMMAD NOUSHED Vs. SECRETARY GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD
|
April 18, 1999 |
MOHAMMAD QUADEER Vs. COMMISSIONER OF POLICE HYDERABAD
|
March 30, 1999 |
MOHAMMAD SABEER ALL Vs. VANDANA CHIT FUNDS
|
November 17, 1999 |
MOHAMMAD SALEEM Vs. R RAMARAO
|
September 1, 1999 |
MOHAMMAD SALEEM KHAN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 28, 1999 |
MOHAMMAD SHABBIR SHERIFF Vs. CENTRAL BANK OF INDIA
|
December 13, 1999 |
MOHAMMAD TAHSEEN Vs. GOVT OF ANDHRA PRADESH
|
April 2, 1999 |
MOHAMMAD ZAHEER AHMED Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 11, 1999 |
MOHAMMAD ZAKIUDDIN Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
|
August 26, 1999 |
MOHAMMED NOUSHAD Vs. SECY GOVT A P EDUCATION DEPT HYDERABAD
|
April 8, 1999 |
MOHANA KUMAR N Vs. B L NARASIMHAIAH
|
December 17, 1999 |
MOHD ABDUL KHADER Vs. MOHD ABDUL AZEEZ
|
December 2, 1999 |
MOHD KHAJA Vs. C NAND KUMAR
|
September 3, 1999 |
MONTARI INDUSTRIES LTD Vs. TIRUMALA VENKATESWARA AGENCIES BHIMAVARAM
|
October 29, 1999 |
MOOLA NARENDER GOUD Vs. STATE OF A P
|
November 4, 1999 |
MOTAPARTHI VASANTHA DEVI Vs. P PADMANABHA SHARMA
|
November 23, 1999 |
MUDDA RAMA JAYA NARASIMHA PHANI KUMAR Vs. MUDDA KAMESWARA SOMAYAJULU
|
September 23, 1999 |
MUDDAIAH Vs. STATE OF A P NARCOTIC DRUGS
|
December 30, 1999 |
MUDUNURI SURYANARAYANARAJU Vs. KORUKONDA APPARAO
|
April 28, 1999 |
MUMTAZ KHAMBATI Vs. SECUNDERABAD CANTONMENT BOARD
|
August 6, 1999 |
MUNDLAPATI PEDA VENKAIAH Vs. KOTHA GURAVAIAH
|
December 10, 1999 |
MUNDRU VENKATESWARLU Vs. UNITED INDIA INSURANCE COMPANY LTD
|
September 20, 1999 |
MUNUKUTLA SATYA VEERESWARA SARMA Vs. STATE OF ANDHRA PRADESH
|
September 29, 1999 |
MURALI V Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 21, 1999 |
MUTHUSWAMY P Vs. JANAKIRAM
|
December 6, 1999 |
MUVVALA RAMACHANDRA RAO Vs. KURICHETI RAVI
|
January 27, 1999 |
N C PADMANABHAN Vs. BOARD OF DIRECTORS
|
June 23, 1999 |
N CHANDRASEKHAR Vs. ALLWYN A UNIT OF VOLTAS LIMITED
|
March 31, 1999 |
N MADANNA Vs. M SIVA NAGI REDDY
|
April 16, 1999 |
N MOHAN REDDY Vs. P MAHENDER REDDY
|
November 8, 1999 |
N NAGESWARA RAO Vs. CENTRAL BANK OF INDIA HYDERABAD
|
July 28, 1999 |
N NARAYANA REDDY Vs. G R SUBBA REDDY
|
August 6, 1999 |
N PANDURANGA RAO Vs. CENTRAL BANK OF LNDIA
|
September 28, 1999 |
N RAJAGOPAL REDDY Vs. DISTRICT COLLECTOR CHITTOOR
|
August 24, 1999 |
N RAMA RAJU Vs. T T D
|
October 13, 1999 |
N SANGAIAH Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT III SINGUR PROJECT MEDAK DISTRICT
|
July 22, 1999 |
N SATYANARAYANA MURTHY Vs. GENERAL MANAGER PS SYNDICATE BANK MANIPAL
|
June 18, 1999 |
N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA Vs. NISHA A SHENAI
|
August 12, 1999 |
N V C P PRASADA RAO Vs. STATE BANK OF HYDERABAD
|
July 20, 1999 |
N V NARASIMHA RAO Vs. SOMEPALLI SAMBAIAH
|
January 29, 1999 |
N V S CHALAPATHI RAO Vs. PUNJAB NATIONAL BANK GOVERNMENT OF INDIA
|
August 17, 1999 |
N VANAJAKSHI Vs. PRINCIPAL UNIVERSITY COLLEGE FOR WOMEN KOTI HYDERABAD
|
April 17, 1999 |
N VENKATA RAMANA REDDY Vs. GOLLAPALLE REDDEMMA
|
June 17, 1999 |
N VENKATA REDDY Vs. M SREEDHAR REDDY
|
October 11, 1999 |
N VENKATA REDDY Vs. M SREEDHAR REDDY
|
November 11, 1999 |
NAGARAJ T NARIMELLA Vs. ST THERESAS TENDER LOVING CARE HOME
|
December 29, 1999 |
NAGARJUNA CONSTRUCTIONS CO LTD Vs. GOVT OF A P
|
March 3, 1999 |
NAGARJUNA COTTON PRESSING FACTORY Vs. STATE OF ANDHRA PRADESH
|
July 8, 1999 |
NAIDU MANGATAYARU Vs. A P S R T C MANAGING DIRECTOR
|
August 19, 1999 |
NAJWA SAAD Vs. MIRCHOWK POLICE STATION
|
August 25, 1999 |
NALIVELA KOMARAIAH Vs. GANNU NAGAMANI
|
July 15, 1999 |
NAMBURI APPALA RAJU Vs. STATE BANK OF INDIA
|
September 16, 1999 |
NARASIMHA RAO S Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 6, 1999 |
NARAYANA S Vs. SUPERINTENDING ENGINEER
|
July 7, 1999 |
NARENDARLAL AGARWAL Vs. S VIJAY KUMAR ALIAS S RAJ
|
July 23, 1999 |
NATARAJ THEATRE Vs. GOVT OF ANDHRA PRADESH
|
August 26, 1999 |
NATIONAL INSURANCE CO LTD Vs. ILLAPU SEETHAMMA
|
November 2, 1999 |
NATIONAL INSURANCE CO LTD Vs. M MALLAMMA
|
June 23, 1999 |
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
|
December 27, 1999 |
NATIONAL SURGICAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1999 |
NATURE PARK WALKERS ASSOCIATION HYDERABAD Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
March 22, 1999 |
NCL INDUSTRIES LTD Vs. M S RAJU
|
August 11, 1999 |
NEERUKATHU ANKAMMA DIED Vs. YADAGIMATHUM NAGARAJU
|
January 18, 1999 |
NEHRUNAGAR CO OP HOUSING SOCIETY Vs. E BHAGWANDASS
|
November 23, 1999 |
NEMATH KHATOON Vs. CONVENOR EDCET 99 TIRUPATHI
|
September 17, 1999 |
NEW INDIA ASSURANCE CO LIMITED Vs. VANAPALLI SURIBABU
|
September 14, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. LAXMAMMA
|
August 30, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. P RAMULU
|
October 6, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. KANCHERLA SURYAVATHI
|
October 4, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. GOWNERI GANULAMMA
|
September 29, 1999 |
NEW INDIA ASSURANCE CO LTD Vs. MOTOR ALEXY SRIKALULAM TOWN
|
February 12, 1999 |
NEW INDIA ASSURANCE CO. LTD. Vs. MOTOR ALEXY AND OTHERS
|
February 2, 1999 |
NEW INDIA ASSURANCE COMPANY Vs. MOTIRAM
|
October 15, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P SATTAIAH
|
December 1, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDE ALIAS AVULA NARASIMHULU
|
August 2, 1999 |
NEW INDIA ASSURANCE COMPANY LIMITED MAHABOOBNAGAR Vs. KISTAMMA
|
August 11, 1999 |
NEW INDIA ASSURANCE COMPANY LTD Vs. VALIPA SRINIVASA RAO
|
July 23, 1999 |
NEWANDRAM AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1999 |
NIKKANTI RAMAKRISHNA Vs. ATMAKURI SASIKIRAN
|
April 8, 1999 |
NIMMAGADDA JAGAJJANANI Vs. NIMMAGADDA APPARAO
|
June 22, 1999 |
NIMMAGADDA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH LAND REFORMS GUNTUR
|
June 25, 1999 |
NIRMAL CHANDRA SINHA Vs. UNION OF INDIA
|
December 14, 1999 |
NISHA A SHENAI Vs. NTR UNIVERSITY OF HEALTH SCIENCES
|
March 30, 1999 |
NOORJAHAN Vs. NATIONAL INSURANCE COMPANY LTD
|
June 14, 1999 |
NUTECH AGROS LIMITED Vs. MOHAN RAO
|
December 7, 1999 |
NUTRINE CONFECTIONERY CO LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1999 |
NYAYA VIDYA PARISHAD LAW COLLEGE Vs. STATE OF ANDHRA PRADESH
|
December 23, 1999 |
O GANGADHAR Vs. TRANSPORT COMMISSIONER ANDHRA PRADESH
|
December 9, 1999 |
O LAXMIREDDY Vs. VADLA VEERAIAH
|
July 7, 1999 |
OFFICIAL LIQUIDATOR Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
December 31, 1999 |
OMPRAKASH TIWARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 16, 1999 |
ORIENTAL INSURANCE CO LTD Vs. KAMMIDI RAJIREDDY
|
June 8, 1999 |
ORIENTAL INSURANCE CO LTD Vs. MOHD ABDUL QUAADIR
|
July 14, 1999 |
ORIENTAL INSURANCE CO LTD Vs. JANARASUPALLI KOTIRATNAMMA
|
August 27, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. J KOTIRATNAMMA
|
August 27, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNNAPU GOVINDAMMA
|
August 24, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. NARAVATH NAJIRAM
|
July 29, 1999 |
ORIENTAL INSURANCE COMPANY LIMITED SECUNDERABAD Vs. N NIRMALA
|
October 8, 1999 |
ORISSA INDUSTRIES LIMITED Vs. HARDAYAL AND SONS HUF
|
May 7, 1999 |
P A V KRISHNA JEIAR Vs. STATE OF ANDHRA PRADESH EDUCATION
|
August 19, 1999 |
P ACHARYA NAGARJUN Vs. STATE OF ANDHRA PRADESH
|
March 11, 1999 |
P ADIMAHALAKSHMAMMA Vs. MANDAL REVENUE OFFICER KONAKANAMITLA MANDAL PRAKASAM DISTRICT
|
March 31, 1999 |
P ADINARAYANA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD
|
July 30, 1999 |
P BUCHI REDDY Vs. ANANTHULA SUDHAKAR
|
January 18, 1999 |
P C G ROY Vs. NATIONAL COMMISSION FOR SC and ST
|
August 3, 1999 |
P JAGANMOHAN REDDY Vs. STATE OF A P
|
October 28, 1999 |
P JAGANMOHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
September 28, 1999 |
P JAYARAMAIAH Vs. CONVENOR EDCET 98 S V UNIVERSITY TIRUPATHI
|
March 26, 1999 |
P JEEVANANDAM C P PONNURANGAM Vs. UNION OF INDIA
|
December 9, 1999 |
P KANTI Vs. BODDU PAIDANNA RAMBABU
|
July 13, 1999 |
P KRANTHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 3, 1999 |
P L RAJU CONSTRUCTION LIMITED Vs. CHIEF ENGINEER FY HYDERABAD
|
July 20, 1999 |
P LAXMA GOUD Vs. STATE OF A P
|
September 8, 1999 |
P NAZEER AHMED Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY
|
August 13, 1999 |
P P RAJ Vs. RAMA FINANCE CORPORATION
|
September 21, 1999 |
P PEDDA VEERAIAH Vs. K SRINIVASULU
|
February 26, 1999 |
P PRAKASH ARCHBALD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 24, 1999 |
P PURUSHOTHAM REDDY Vs. PRATAP STEELS LTD
|
August 19, 1999 |
P R NAIDU BOARD OF MANAGEMENT KRISHNA DEVARAYA UNIVERSITY Vs. D CHANDRAMOULI REDDY
|
July 13, 1999 |
P R NAIDU VICE CHANCELLOR SRI KRISHNA DEVARAYA UNIVERSITY Vs. D CHANDRAMOULI REDDY
|
July 30, 1999 |
P R SUBHASH CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 15, 1999 |
P RAJ KUMAR Vs. STATE OF ANDHRA PRADESH
|
September 16, 1999 |
P RAMA APPA RAO Vs. VISAKHAPATNAM STEEL PROJECT EMPLOYEES CONSUMERS CO OPERATIVE STORES LIMITED
|
February 16, 1999 |
P RAMA RAO Vs. HIGH COURT OF ANDHRA PRADESH
|
December 6, 1999 |
P RAMACHANDER RAO Vs. K DAYANAND
|
June 22, 1999 |
P RAMACHANDRAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 16, 1999 |
P RAVINDER Vs. ETHIRAJAMMA
|
February 19, 1999 |
P REDDAPPA REDDY Vs. MANDYAM SAVITHRAMMA
|
June 9, 1999 |
P RUTH SOWSHEELA Vs. DISTRICT EDUCATIONAL OFFICER KURNOOL
|
April 28, 1999 |
P SRINIVASA RAO Vs. ENQUIRY OFFICER U B I
|
November 12, 1999 |
P SUDERSHAN Vs. COMMISSIONER OF POLICE
|
July 28, 1999 |
P THIRUMALA DEVI Vs. A P EDUCATION DEPT HYDERABAD
|
April 28, 1999 |
P THIRUMALA DEVI Vs. GOVT OF A P EDUCATION DEPT
|
April 12, 1999 |
P V RAO Vs. DIRECTOR DEPT OF INFORMATION AND PUBLIC RELATIONS HYD
|
August 25, 1999 |
P Venkat Reddy Vs. State of A P
|
October 28, 1999 |
P VENKATA REDDY Vs. STATE OF A P
|
September 28, 1999 |
P VENKATESH Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 28, 1999 |
PADIDAM CHINA CHANCHU MUNUSWAMY Vs. DISTRICT COLLECTOR NELLORE
|
August 26, 1999 |
PADMATI SANGAMMA Vs. MANAMMA
|
November 25, 1999 |
PADMAVATHI CONSTRUCTIONS Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
|
August 3, 1999 |
PALANI INDUSTRIES Vs. DEPUTY COMMISSIONER OF (CT)
|
July 29, 1999 |
PALIKA SATHIRAJU Vs. PYDAH SOMA MALLESWARA RAO
|
July 20, 1999 |
PALLAKONDA VENKATESHWARLU Vs. CONVENOR HCACET
|
October 8, 1999 |
PANCHAYAT OF KOKANASAYANAPALEM Vs. PAGOLU RAMASWAMY
|
March 1, 1999 |
PANDURANGA TRADERS Vs. STATE BANK OF INDIA
|
September 16, 1999 |
PANTYALA ESWARA BABU Vs. STATE
|
June 25, 1999 |
PAPER CLIPPING Vs. S H O KARIMNAGAR
|
September 7, 1999 |
PAPER CLIPPING CONTAINING AN Vs. S.H.O.
|
October 12, 1999 |
PARDHA SARADHI HOTEL ENTERPRISES LTD Vs. COMMERCIAL TAX OFFICER ELURU
|
June 29, 1999 |
PAREPALLI PALLALAYYA Vs. KASAGANI RAMULU
|
December 29, 1999 |
PARESH SHAH Vs. VYJAYANTHIMALA
|
February 2, 1999 |
PARSL ZOROASTRIAN ANJUMAN Vs. DEPUTY COMMISSIONER ENDOWMENTS DEPT
|
June 21, 1999 |
PASALA PEDDA VEERAIAH Vs. KAMMANURU SRINIVASULU
|
February 26, 1999 |
PATAN NOORUN BI Vs. PANDLA CHINNA PULLAIAH
|
November 8, 1999 |
PATCHALA SEETHARAMAIAH Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1999 |
PEELA POTHI NAIDU Vs. STATE OF ANDHRA PRADESH, REVENUE DEPARTMENT
|
June 23, 1999 |
PEELA POTHI NALDU Vs. UNION OF INDIA
|
July 23, 1999 |
PEELA POTHL NAIDU Vs. STATE
|
November 3, 1999 |
PEETHAL SRINIVASA RAO Vs. KUSUMA PEDDI RAJU
|
July 5, 1999 |
PENGUIN TEXTILES LTD Vs. STATE OF ANDHRA PRADESH
|
September 24, 1999 |
PENTAPATI VENKATA SATYANARAYANA MURTHY Vs. STATE
|
February 26, 1999 |
PGM SPINNING LTD Vs. APSFC HYDERABAD
|
April 22, 1999 |
PINNA N R Vs. COMMISSIONER OF POLICE
|
December 13, 1999 |
PIPPALLA SURYA BHAGAVAN Vs. MEMBER SECRETARY APSEB HYDERABAD
|
July 16, 1999 |
PISUPATI SAI KUMAR Vs. ORIENTAL INSURANCE
|
March 8, 1999 |
PITHANA NANDA KUMAR Vs. KOSTU ESWARA RAO
|
November 12, 1999 |
PITHANA NANDA KUMAR Vs. KOSTU ESWARA RAO
|
December 22, 1999 |
POGIRI JAGANNADHARAO Vs. GORLA VENKATINAIDU
|
September 10, 1999 |
POLA GOURINAIDU Vs. NATIONAL INSURANCE CO LTD
|
December 7, 1999 |
POLISETTY GURUMURTHY Vs. M V CHALAMAIAHSETTY
|
November 16, 1999 |
PONNAM CHANDRASEKHARA RAO Vs. STATE OF ANDHRA PRADESH
|
June 18, 1999 |
PONNURU KRISHNAVENAMMA Vs. BANKS TAVITESWARA RAO
|
January 18, 1999 |
PONUGUPATI SUBBA RAO Vs. SIKHAKOLLU PULLA RAO
|
April 20, 1999 |
POTUGANTI SREENIVAS Vs. PUBLIC PROSECUTOR A P HIGH COURT
|
December 15, 1999 |
PRAKASH S Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 20, 1999 |
PRAMOD KUMAR T V Vs. KENDRIYA VIDYALAYA SANGATHAN
|
March 5, 1999 |
PRASAD U R K Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 31, 1999 |
PRESIDENT TRUST BOARD AMBA BHAVANI TEMPLE AND HANUMAN TEMPLE Vs. ANANTHA PADMANABHA CHARY
|
February 26, 1999 |
PRESSTEELS AND FABRICATIONS PRIVATE LIMITED Vs. CHIEF ENGINEER ELECTRICITY PROJECTS HYD
|
August 3, 1999 |
PROF SANDEEP OSMANIA UNIVERSITY Vs. D LAXMI
|
October 1, 1999 |
PROF V N DASS Vs. VICE CHANCELLOR SRI PADMAVATHI MAHILA \ ISWAVIDYALAYAM
|
November 23, 1999 |
PROGRESSIVE CONSTRUCTIONS LTD Vs. SUPERINTENDING ENGINEER IRRIGATION TELUGU
GANGA PROJECT CIRCLE CUDDAPAH
|
July 21, 1999 |
PROJECT MANAGER SINGARENI COOLIERIES CO LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL 1 HYD
|
September 28, 1999 |
PSM SPINNING LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION HYDERABAD
|
April 5, 1999 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. MUKKAM MAYAM
|
August 20, 1999 |
PUCHAKAYALA VENKATESWARLU Vs. M LAXMINARASAIAH
|
August 12, 1999 |
PULIPATI RAJARAO Vs. GONDRALA SITHAMAHALAKSHMI
|
September 8, 1999 |
PULLA BHASKAR Vs. SUPERINTENDENT OF POLICE WARANGAL
|
August 13, 1999 |
PUNJAB NATIONAL BANK Vs. CH SEETHAPATHY RAO
|
December 10, 1999 |
PURUSHOTHAM DAS Vs. STATE OF ANDHRA PRADESH
|
August 11, 1999 |
PUSA RAJAMMA Vs. CHIEF ENGINEER K T P S POLANCHA
|
August 25, 1999 |
PUTUMBAKA PURNACHANDRA RAO Vs. STATE BANK OF INDIA SHAMSHEERGUNJ BRANCH
|
June 24, 1999 |
PUVVADA PUNIAHA AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER INTELLIGENCE GUNTUR
|
August 11, 1999 |
PYDAH EDUCATIONAL ACADEMY VISAKHAPATNAM Vs. GOVT OF ANDHRA PRADESH
|
July 23, 1999 |
R BABU DIED Vs. P JAI RAJ
|
June 11, 1999 |
R BABU DIED Vs. H K N AYYANGER
|
April 22, 1999 |
R ESWAR REDDY CIVIL AND ELECTRICAL CONTRACTOR Vs. CHIEF ENGINEER TRANSMISSION A P TRANSCO HYDERABAD
|
September 14, 1999 |
R SESHAIAH Vs. E RAMATHULASAMMA
|
December 24, 1999 |
R SOUBHAGYAVATHI Vs. R V LAXMANA SWAMY
|
November 5, 1999 |
R SURYA KUMARI Vs. INCOME TAX OFFICER
|
June 8, 1999 |
R VENKATACHALAM Vs. STATE OF A P
|
November 9, 1999 |
R VENKATESHWARA RAO Vs. UNION OF INDIA
|
April 23, 1999 |
R VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 14, 1999 |
RAASI CEMENT LIMITED Vs. STATE
|
October 7, 1999 |
RACHAPOTHULA CHITTABBAI Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES PEDDAPURAM E G DIST
|
August 27, 1999 |
RADIANT ELECTORNICS LTD Vs. ELECTRONICS CORPORATION OF INDIA HYD
|
September 9, 1999 |
RAGHAVA REDDY Y Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 22, 1999 |
RAGHUNATH PERSHAD DIED Vs. JANAKI BAI
|
September 8, 1999 |
RAGHURAMIREDDY SETTIPALLI Vs. DUGGIREDDI LAKSHMIREDDIGAARI RAVINDRA REDDY
|
January 18, 1999 |
RAJA LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED Vs. SUPERINTENDING ENGINEER KAKINDA EAST GODAVARI DIST
|
July 23, 1999 |
RAJALANA SAMBALAXMI Vs. STATE OF ANDHRA PRADESH
|
March 11, 1999 |
RAJARAJESWARI PARBOILED RICE INDUSTRY KOMBARABANDA NALGONDA Vs. KODAD NALGONDA DIST
|
April 9, 1999 |
RAJASEKHARA REDDY Y S Vs. GOVERNOR OF ANDHRA PRADESH
|
November 2, 1999 |
RAJESH D SHAH Vs. JOINT SUB REGISTRAR HYDERABAD
|
December 24, 1999 |
RAJIVE T Vs. STATE BANK OF INDIA
|
December 9, 1999 |
RAJULAPATI SAI PRASADA RAO Vs. REGIONAL MANAGER A P S R T C
|
July 21, 1999 |
RAJULAPATI VENKATESWARA RAO Vs. DISTRICT COLLECTOR KRISHNA DIST
|
November 16, 1999 |
RAM MOHAN RAO V Vs. TRANSMISSION CORPN OF ANDHRA PRADESH
|
December 29, 1999 |
RAMA MEDICAL AND SURGICAL AGENCIES Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1999 |
RAMA RAO Y V Vs. P S NAGAMANI
|
December 8, 1999 |
RAMACHARAN AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORTION HYDERABAD
|
March 22, 1999 |
RAMAN TEELS TECH AND PROCESS ENGINEERING LIMITED Vs. HOWRAH INDUSTRIES SECUNDERABAD
|
September 28, 1999 |
RAMANAMMA Vs. COMMR OF SURVEY SETTLEMENT LAND RECORDS HYD
|
December 13, 1999 |
RAMESH Vs. LAXMAMMA
|
February 25, 1999 |
RAMGOPAL COMMERCIAL CORPORATION Vs. G V RAMANA MURTHY
|
October 28, 1999 |
RAMLAL AGARWAL Vs. SHANTA DEVI
|
April 2, 1999 |
RAVI OIL MILLS KURNOOL Vs. STATE OF ANDHRA PRADESH
|
November 8, 1999 |
RAVI SRIHARI RAO Vs. COMMISSIONER OF POLICE VIJAYAWADA KRISHNA DIST
|
August 2, 1999 |
RAYALASEEMA CONCRETE SLEEPERS PVT LTD Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
June 11, 1999 |
RAYAVARAPU ADNARAYANA Vs. STATE OF ANDHRA PRADESH LAND REFORMS COLLECTORATE KAKINADA
|
June 11, 1999 |
REDDI NGGESWARA RAO Vs. CHIEF POST MASTER GENERAL HYDERABAD
|
December 15, 1999 |
REDDY AND COMPANY CONTRACTORS NIZAMBAD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ADMINISTRATIVE OFFICE MUSHEERABAD
|
July 14, 1999 |
REFERRED Vs. CHAIRMAN AND M D SOUTHERN TRANSFORMERS AND ELECTRICALS LTD
|
February 24, 1999 |
REFERRING OFFICER Vs. SC TO ANNEXURE I CC NO AND
|
April 23, 1999 |
REFERRING OFFICER STATE OF A P Vs. SHEKAR NAIR GURU
|
April 23, 1999 |
REGIONAL DIRECTOR E SI CORPN Vs. KOHINOOR GLASS FACTORY P LTD
|
October 1, 1999 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. BHARAT CEMENT PIPE INDUSTRIES
|
July 22, 1999 |
RENUKA DATLA Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1999 |
RETURNING OFFICER CUM PROJECT OFFICER KHAMMAM Vs. VOOKA ABBAIAH
|
September 6, 1999 |
REVENUE DIVISIONAL OFFICER KOTHAGUDEM Vs. REVENUE DIVISIONAL OFFICER KOTHAGUDEM
|
July 9, 1999 |
RICE MILLERS ASSOCIATION Vs. GENERAL MANAGER S C RAILWAY
|
November 3, 1999 |
RIZWAN Vs. ALLEEMUNNISA BEGUM
|
December 1, 1999 |
ROBBA RAMANNA DORA Vs. STATE OF ANDHRA PRADESH
|
August 9, 1999 |
ROHINI Vs. ALL CONCERNED
|
December 31, 1999 |
S AJAY KUMAR Vs. S KRISHNA VENI
|
August 18, 1999 |
S ANJANEYULU Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYAWADA
|
July 22, 1999 |
S BASHA Vs. D B INDIRAMMA
|
October 27, 1999 |
S CHARLES Vs. STATE OF A P
|
August 3, 1999 |
S CHENNAKESAVULU Vs. MANAGING DIRECTOR A P HANDLOOM WEAVERS CO OPERATIVE SOCIETIES LTD
|
November 24, 1999 |
S F HUSSAIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
|
August 26, 1999 |
S K MASTHAN Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
February 4, 1999 |
S KAUSALYA Vs. M BHARATHA LAXMI
|
June 10, 1999 |
S KESIREDDY Vs. MANAGING DIRECTOR A P STATE WARE HOUSING CORPORATION HYD
|
August 10, 1999 |
S KIREETENDRANATH REDDY Vs. A P TRANSCO VIDYUT SOUDHA HYDERABAD
|
August 17, 1999 |
S L NARAYANA Vs. L SHANKAR KUMAR
|
July 22, 1999 |
S LOLAKSHI Vs. N TATAIAH
|
December 21, 1999 |
S M HANEEF Vs. TRANSPORT COMMISSIONER GOVT OF ANDHRA PRADESH
|
July 15, 1999 |
S M HANIF Vs. UNION OF INDIA
|
July 29, 1999 |
S MADHUSUDANA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 23, 1999 |
S MAHIPAL REDDY Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
July 19, 1999 |
S P T R M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION HYDERABAD
|
August 5, 1999 |
S P T R M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
|
August 15, 1999 |
S PALAKONDARAYUDU Vs. VICE CHAIRMAN CUM MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 23, 1999 |
S POLAYYA Vs. COMMISSIONER OF COLLEGIATE EDUCATION HYDERABAD
|
November 19, 1999 |
S PURUSHOTHAM Vs. DISTRICT COLLECTOR KARIMNAGAR
|
November 23, 1999 |
S RAJEEV, N PARAVOOR Vs. UNION OF INDIA
|
November 23, 1999 |
S RAMACHANDRA ALSE Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK HYDERABAD
|
June 16, 1999 |
S SATHAIAH Vs. B RAJAMANI
|
August 27, 1999 |
S SHIVARAJ REDDY Vs. ENGINEER IN CHIEF RANDB ADMINISTRATION AND EXTERNALLY HYDERABAD
|
September 10, 1999 |
S SRIVALLI Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION
|
September 15, 1999 |
S VENKATARAMI REDDY Vs. MANCHIRAJU SUBBA RAO
|
June 16, 1999 |
SADALA BHADRIAH Vs. STATE OF ANDHRA PRADESH
|
November 2, 1999 |
SAI PIPE COMPANY Vs. ENGINEER IN CHIEF P R
|
November 10, 1999 |
SALEEMA BEE Vs. COURT OF JUDL MAGISTRATE OF FIRST CLASS AT PEDDAPALLI KARIMNAGAR DISTRICT
|
January 22, 1999 |
SANAPALA NARASAMMA Vs. MALLANA LAXMINARAYANA KAVITI MANDAL
|
August 27, 1999 |
SANDARI VANI Vs. SANDARI RAVIDRANATH
|
February 18, 1999 |
SANDIREDDY SUSEELA Vs. GOVT OF A P MINISTRY OF WOMEN AND CHILD WELFARE
|
December 31, 1999 |
SANGEETAM VENKATA REDDY Vs. GOVT OF A P
|
September 20, 1999 |
SANJAY ALLOYS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 29, 1999 |
SANJAY JAYANTILAL AND CO Vs. GOVERNMENT OF ANDHRA PRADESH HOME DEPT HYDERABAD
|
March 15, 1999 |
SANJEEVI MECHANICAL WORKS PRIVATE LIMITED Vs. BHAGYANAGAR PLOYMERS PRIVATE LIMITED
|
July 28, 1999 |
SANTHI ASHRAMAM SANKANARAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
|
March 23, 1999 |
SAPTAGIRI AUTO INVESTMENTS Vs. STATE OF ANDHRA PRADESH
|
September 21, 1999 |
SARRAN INDUSTRIES (COTTON SEED OIL INDUSTRY) Vs. GOVT. OF A.P. AND OTHERS
|
October 17, 1999 |
SARRAN INDUSTRIES COTTON SEED OIL INDUSTRY Vs. GOVT OF ANDHRA PRADESH
|
September 17, 1999 |
SARVA SANGHA SEVA ASHRAM Vs. DISTRICT COLLECTOR VISAKHAPATNAM
|
July 1, 1999 |
SATHAVAHANA STEELS AND ALLOYS P LIMITED Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE
|
August 2, 1999 |
SATYA WINERY AND DISTILLERY P LTD Vs. STATE OF ANDHRA PRADESH
|
September 27, 1999 |
SATYAM CONSTRUCTIONS LIMITED Vs. REGISTRAR JUDICIAL HIGH COURT OF ANDHRA PRADESH
|
October 1, 1999 |
SAVANI TRANSPORT LTD Vs. ALAPATI PRAMILA RANI
|
September 21, 1999 |
SECRETARY A P P S C Vs. Y V V R SRINIVASULU
|
December 16, 1999 |
SECRETARY DEPARTMENT OF FINANCE RANDI GOVT OF INDIA Vs. MURALI TOBACCO CO GUNTUR
|
July 1, 1999 |
SEELAM RAMANAMMA Vs. DIVISIONAL MANAGER LIC OF INDIA MACHILIPATNAM
|
November 24, 1999 |
SEERA SIMHACHALAM Vs. PEDIREDLA SLMHACHALAM
|
December 9, 1999 |
SERVET FEEDS AND MINERALS P LTD Vs. COMMERCIAL TAX OFFICER JEEDIMETLA HYDERABAD
|
March 22, 1999 |
SETHMAL AND COMPANY Vs. LAXMI PARADISE LEELA MAHAL
|
August 16, 1999 |
SETTY BALIJA PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
|
November 30, 1999 |
SHA SHIVAJI MANSEY Vs. VALLABHA VYAS
|
November 9, 1999 |
SHADUL MOHD Vs. COLLECTOR AND DISTRICT MAGISTRATE MEDAK DISTRICT
|
August 5, 1999 |
SHAIK ABDUL KHADER Vs. VAKANTHAM NAGABHUSHANA RAO
|
November 24, 1999 |
SHAIK GHOUSE MOHIDEEN Vs. PUNAGANI ERIKALAMMA ALIAS SETTAMMA
|
August 17, 1999 |
SHAIK HUSSAIN SAHEB Vs. WOMEN AND CHILD WELFARE OFFICER SERVICE HOME NELORE
|
August 12, 1999 |
SHAIK KHADER HUSSAIN Vs. V T DASSDIED
|
April 20, 1999 |
SHAIK KHASIM BI Vs. PRINCIPAL MAGISTRATE ELECTION TRIBUNAL GUNTUR
|
April 28, 1999 |
SHAIK MAHABOOB SHARIFF Vs. STATE
|
October 5, 1999 |
SHAIK RASOOL Vs. RATHI MOHAN RAO
|
October 15, 1999 |
SHAIK SUBHANI ALIAS BOMBAY SUBHANI Vs. STATE OF ANDHRA PRADESH
|
August 11, 1999 |
SHALK ABDUL KHADER Vs. VAKANTHAM NAGABHUSHANA RAO
|
November 14, 1999 |
SHARMA AND SONS Vs. ENGINEER IN CHIEF ARMY HEADQUARTERS
|
November 17, 1999 |
SHIVA SHAKTHI CONSTRUCTIONS PRIVATE LIMITED Vs. ENGINEER IN CHIEF ADM WING IRRIGATION AND CAD DEPT HYD
|
April 20, 1999 |
SIDDA REDDY Y Vs. K VENKATRAMANA
|
February 15, 1999 |
SILENT VALLEY CO OP HOUSING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
December 13, 1999 |
SINGARASU VENKAYAMMA Vs. STATE EXCISE INSPECTOR CHIRALA EXCISE RANGE
|
April 2, 1999 |
SIRAPU APPANNA Vs. COMMISSIONER SURVEY SETTLEMENT and LAND RECORDS HYDERABAD
|
July 12, 1999 |
SIRPUR PAPER MILLS LTD Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI ADILABAD DIST
|
November 25, 1999 |
SK MAHABOOB JAN Vs. STATE
|
April 25, 1999 |
SK MAHABOOB JAN Vs. STATE
|
April 12, 1999 |
SK MASTAN BEE Vs. UNION OF INDIA
|
July 18, 1999 |
SK SHAKYA Vs. DIRECTOR OF PERSONNEL AIRMEN AIR HEADQUARTERS NEW DELHI
|
September 1, 1999 |
SMITHKLINE BEECHAM CONSUMER HEALTHCARE LTD Vs. ASSISTANT COMMISSIONER CT INT KAKINADA
|
August 5, 1999 |
SNEHA INDUSTRIES Vs. STATE BANK OF HYDERABAD
|
February 5, 1999 |
SOMESWARA CEMENTS AND CHEMICALS LTD Vs. POWER MAK INDUSTRIES
|
October 8, 1999 |
SONTHI BABU RAO DIED PER L RS Vs. S SIVANANDA RAO
|
September 9, 1999 |
SOUTHERN ROAD CARRIERS LTD Vs. ATUL KUMAR AGARWAL
|
November 4, 1999 |
SPECIAL DEPUTY COLLECTOR LA Vs. N SANGAIAH
|
November 18, 1999 |
SRI LAXMIGANAPATHI ENTERPRISES Vs. COMMERCIAL TAX OFFICER
|
September 10, 1999 |
SRI RAJARAJESWARI PARBOILED RICE INDUSTRY Vs. COMMERCIAL TAX OFFICER KODAD NALGONDA DIST AND OR CONNECTED CASES
|
April 9, 1999 |
SRI SATYA WINERY AND DISTILLERY PRIVATE LTD Vs. STATE OF A P
|
September 22, 1999 |
SRI VENKATESWARA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER
|
December 24, 1999 |
SRI VENKATESWARA TILES Vs. STATE OF ANDHRA PRADESH
|
June 21, 1999 |
SRIPADA LAVANYA Vs. HEAD DEPARTMENT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY HYDERABAD
|
October 11, 1999 |
STATE Vs. K SREE RAMA MURTHY
|
December 30, 1999 |
STATE BANK OF HYDERABAD INDUSTRIAL ESTATE BRANCH SANATHNAGAR Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
|
March 26, 1999 |
STATE BANK OF INDIA Vs. K SATYANAND
|
October 1, 1999 |
STATE BANK OF INDIA JEEDIMETLA Vs. IND BANK MERCHANT BANKING SERVICES LIMITED
|
September 20, 1999 |
STATE OF A P Vs. PRAKASH INDUSTRIES
|
June 15, 1999 |
STATE OF A P Vs. GENERAL ELECTRONIC CORPORATION
|
June 16, 1999 |
STATE OF A P Vs. KONE ELEVATORS INDIA LTD
|
July 2, 1999 |
STATE OF A P Vs. T T LTD
|
June 29, 1999 |
STATE OF A P Vs. RICHWOOD PRODUCTS P LTD
|
June 23, 1999 |
STATE OF A P Vs. MARVEL BUILDING PRODUCTS
|
June 23, 1999 |
STATE OF A P Vs. SHAW WALLACE AND CO LTD
|
December 10, 1999 |
STATE OF A P Vs. K SAIBABU
|
December 8, 1999 |
STATE OF A.P. Vs. CHITTOOR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED
|
July 29, 1999 |
STATE OF ANDHRA PPADESH REVENUE DEPT HYDERABAD Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILING HYDERABAD
|
February 3, 1999 |
STATE OF ANDHRA PRADESH Vs. ITC BHADRACHALAM PAPER BOARDS LTD
|
January 29, 1999 |
STATE OF ANDHRA PRADESH Vs. PIONEER BUILDERS ENGINEERS AND CONTRACTORS HYDERABAD
|
March 3, 1999 |
STATE OF ANDHRA PRADESH Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED
|
June 15, 1999 |
STATE OF ANDHRA PRADESH Vs. KWALITY FEEDS P LTD
|
June 9, 1999 |
STATE OF ANDHRA PRADESH Vs. RAMAKRISHNA MARBLES
|
September 15, 1999 |
STATE OF ANDHRA PRADESH Vs. YALLA APPALANAIDU
|
August 12, 1999 |
STATE OF ANDHRA PRADESH Vs. LAMINA SUSPENSION PRODUCTS PVT LTD
|
November 22, 1999 |
STATE OF ANDHRA PRADESH Vs. SRI LAXMI SRINIVASA GROUNDNUT TRADERS
|
January 18, 1999 |
STATE OF ANDHRA PRADESH Vs. URVASI BAR & RESTAURANT
|
July 29, 1999 |
STATE OF ANDHRA PRADESH Vs. BRIGHT METAL INDUSTRIES
|
April 2, 1999 |
STATE OF ANDHRA PRADESH Vs. BOORLAGADDA VENKATASWAMY AND BROTHERS
|
June 18, 1999 |
STATE OF ANDHRA PRADESH Vs. SHEEKA SYNTHETICS
|
March 26, 1999 |
STATE OF ANDHRA PRADESH Vs. SRI GANESH TRADERS
|
February 1, 1999 |
STATE OF ANDHRA PRADESH Vs. A.P. PAPER MILLS LIMITED
|
June 10, 1999 |
STATE OF ANDHRA PRADESH Vs. SANATHNAGAR POLYNE INDUSTRIES
|
December 8, 1999 |
STATE OF ANDHRA PRADESH Vs. KAPA BABU RAO
|
December 22, 1999 |
STATE OF ANDHRA PRADESH Vs. A SWAMINAIDU
|
December 24, 1999 |
STATE OF ANDHRA PRADESH REVENUE DEPT HYDERRABAD Vs. P BHARATHI
|
March 5, 1999 |
SUB COLLECTOR LAO VIJAYAWADA Vs. KOPPISETTI APPALA NARASAMMA
|
June 29, 1999 |
SUB-COLLECTOR, L.A.O. Vs. KOPPOSETTI APPALA NARASAMMA
|
June 26, 1999 |
SUDARSANAM VENKATACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 28, 1999 |
SUDHEER SRIVASTAVA Vs. ELECTION COMMISSIONER NEW DELHI
|
October 5, 1999 |
SUNKARA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 15, 1999 |
SUNNY LIQUORS P LIMITED Vs. COMMERCIAL TAX OFFICER NARAYANAGUDA CIRCLE HYDERABAD
|
April 20, 1999 |
SUPER SPINNING MILLS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 1, 1999 |
SURAM INDIRA DEVI Vs. SURAM BHOODEVI
|
August 17, 1999 |
SURAPANENI RAM PRASAD Vs. GOVT OF ANDHRA PRADESH
|
April 9, 1999 |
SURAPANENI RAM PRASAD ADVOCATE Vs. GOVT OF ANDHRA PRADESH
|
July 6, 1999 |
SURESH CHANDRA KABRA Vs. T VISHNU MURTHY
|
August 19, 1999 |
SURITI RAMULU Vs. SUPERINTENDENT OF POLICE MAHABOOBNAGAR
|
November 9, 1999 |
SURYA INDUSTRIES IDA CUDDAPAH Vs. UNION OF INDIA
|
April 15, 1999 |
SWEETY BUILDERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
June 25, 1999 |
SYED ABDUL KAREEM Vs. DISTRICT JUDGE GUNTUR
|
July 30, 1999 |
SYED MUNEER RAZA Vs. CHAIRMAN RAILWAY BOARD NEW DELHI
|
December 7, 1999 |
SYED RIYAZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 11, 1999 |
SYED SHAMEER MAKANDAR Vs. SYED AHMED
|
August 26, 1999 |
SYNDICATE BANK Vs. NALLURI KRISHNA MOHAN RAO
|
July 27, 1999 |
T G VEERA PRASAD Vs. RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD
|
March 31, 1999 |
T GAYA PRASAD Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE HOUSING CORPORATION HYDERABAD
|
July 5, 1999 |
T JAYAKUMAR Vs. GOVERNMENT OF INDIA NEW DELHI
|
July 27, 1999 |
T NAGARAJU Vs. DISTRICT COLLECTOR AND CHAIRMAN RURAL DEVELOPMENT AGENCY WEST GODAVARI DIST
|
February 22, 1999 |
T R VINOD SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
June 24, 1999 |
T RAJESWARI Vs. VICE CHANCELLOR CUM CHAIRMAN SREE VENKATESWARA UNIVERSITY SELECTION COMMITTEE TIRUPATHI
|
January 21, 1999 |
T RAJIVE Vs. STATE BANK OF INDIA, MUMBAI
|
December 9, 1999 |
T RANGA REDDY Vs. JOINT PROJECT CO ORDINATOR NON FERROUS MATERIAL TECHNOLOGY DEVELOPMENT CENTRE HYDERABAD
|
April 5, 1999 |
T S PRAKASH RAO Vs. VISAKAPATNAM PORT TRUST
|
September 17, 1999 |
T SHIVALINGAM Vs. A P WAKF TRIBUNAL PRESIDING OFFICER HYDERABAD
|
June 14, 1999 |
T SUBBA RAO Vs. REVENUE DIVISIONAL OFFICER
|
July 28, 1999 |
T VENKATRAM REDDY Vs. M MALLA REDDY
|
February 4, 1999 |
T. VYKUNTA RAO Vs. COMMISSIONER OF ENDOWMENTS AND OTHERS
|
August 12, 1999 |
TABITA IDEAL HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 10, 1999 |
TALLA SAVITRI Vs. STATE OF A P
|
June 28, 1999 |
TELUGU DESAM PARTY Vs. ELECTION COMMISSION OF INDIA
|
September 8, 1999 |
THADIKONDA RAMULU FIRM Vs. MALLAVARAPU KASIVISWESWARA RAO
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July 13, 1999 |
THALLAPALLI RAJAIAH ALIAS POGULA RAJAIAH Vs. STATE OF A P
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August 12, 1999 |
THAMMISETTY EDUKONDALU Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET
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August 30, 1999 |
THATIKONDA VENKATESWARLU Vs. INSPECTOR OF POLICE VIGILANCE CELL WARANGAL
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August 23, 1999 |
THOMAS JOSEPH Vs. OFFICIAL LIQUIDATOR
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December 22, 1999 |
THOTA SRINIVASA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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November 30, 1999 |
THOTTEMPUDI AMMAJI Vs. CONVENTION OF BAPTIST CHURCHES OF NORTHERN CIRARS VISAKHAPATNAM
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April 12, 1999 |
THUMATI VARAMMA Vs. THUMATI RAMBHOTLU
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August 25, 1999 |
TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI Vs. K SUBBARAYUDU
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August 27, 1999 |
TODDY TAPPERS CO OP SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
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January 22, 1999 |
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. PROH AND EXCISE SUPERINTENDENT
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June 8, 1999 |
TOTA TIRUPATHAIAH Vs. STATE OF ANDHRA PRADESH
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June 29, 1999 |
TOTA VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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October 30, 1999 |
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD Vs. R VENKATARAMANA
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April 23, 1999 |
TRANSPORT CORPN OF INDIA Vs. G RAMIREDDY
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August 3, 1999 |
TRANSPORT CORPORATION INDIA LIMITED Vs. EMPLOYEES INSURANCE CORPN HYDERABAD
|
March 30, 1999 |
TRANSPORT CORPORATION INDIA LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 3, 1999 |
TTK PHARMA LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
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November 16, 1999 |
TUMMALA SRINIVAS Vs. MUNICIPAL CORPORATION OF HYDERABAD
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December 29, 1999 |
TYRE RETREADING SHOP COMMITTEE Vs. A P S R T C
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August 20, 1999 |
U APPA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
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April 7, 1999 |
U V RAMANAMURTHY RAJU Vs. GOVERNMENT OF ANDHRA PRADESH IRRIGATION DEPT HYDERABAD
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June 30, 1999 |
UDUGULA YADAGIRI Vs. STATE OF ANDHRA PRADESH
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January 19, 1999 |
UMMADI SUBRAMANYAM Vs. EKKA DHANAMMA
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July 19, 1999 |
UNI ADS PRIVATE LIMITED Vs. COMMISSIONER MCH HYD
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March 26, 1999 |
UNION BANK OF INDIA Vs. G SHIVA REDDY
|
June 21, 1999 |
UNION BANK OF INDIA ELURU Vs. KODURI VEERA RAGHAVAYYA
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June 21, 1999 |
UNION BANK OF INDIA HYDERABAD Vs. M ANANTHA SARMA
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August 24, 1999 |
UNION OF INDIA Vs. S B PATIL
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July 5, 1999 |
UNION OF INDIA Vs. J BHASKARA RAO
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December 27, 1999 |
UNION OF INDIA CHIEF POST MASTER GENERAL HYD Vs. E PURUSHOTHAM REDDY
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July 19, 1999 |
UNION OF INDIA DEPT OF TELECOM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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September 15, 1999 |
UNION OF INDIA REP BY G M, SOUTH CENTRAL RAILWAY Vs. S B PATEL, SOLE ARBITRATOR
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July 5, 1999 |
UNITED COMMERCIAL BANK BODY CORPORATE PER MANAGER M V RAMANA MURTHI Vs. KANDI RAMU NAIDU
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July 1, 1999 |
UNITED INDIA ASSURANCE COMPANY LIMITED Vs. SATYANARAYANA GHEE TRADING CO
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July 26, 1999 |
UNITED INDIA INSUANCE CO LTD Vs. GOURI RAJUBAI
|
July 6, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. GALI VENKATAIAH
|
July 14, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. NAMALA CHINA APPARAO
|
July 2, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. S K RAHEEMUNNISA
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March 30, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. S K RAHEEMUNNISA
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September 13, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. ADEPU VENKATESWARLU
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August 19, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. ADEPU VENKATESWARLU
|
August 9, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. BALAJI DENTAL LABORATORY
|
August 5, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA
|
November 24, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. RAMULU
|
November 12, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. MATTEDU MANIKYAM
|
November 12, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. RAHEEMUNNISA
|
September 30, 1999 |
UNITED INDIA INSURANCE CO LTD Vs. PRIYANKA
|
December 8, 1999 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T SUBRAHMANYAM REDDY
|
September 15, 1999 |
UPPAGALA SATISH KUMAR Vs. STATE OF A P
|
February 5, 1999 |
UPPAGALA SATISH KUMAR Vs. STATE OF ANDHRA PRADESH
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February 15, 1999 |
V A NOORI Vs. UNION OF INDIA
|
March 8, 1999 |
V ADINARAYANA Vs. STATE OF ANDHRA PRADESH
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October 28, 1999 |
V JYOTHIRMAY Vs. SECRETARY BOARD OF INTERMEDIATE HYD
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August 5, 1999 |
V L PAHADE Vs. VINAY L DESHPANDE
|
June 9, 1999 |
V NARASIMHA CHARY Vs. P RADHA BAI
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August 31, 1999 |
V NARSIMHA BABU Vs. GOVT OF ANDHRA PRADESH
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July 5, 1999 |
V RAMA KRISHNA Vs. ANDHRA BANK HYD
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September 27, 1999 |
V RAMANJANEYULU Vs. DISTRICT COLLECTOR KHAMMAM
|
March 30, 1999 |
V S N SASTRY Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION HYDERABAD
|
July 8, 1999 |
V S NARAYANA Vs. BROOKE BOND INDIA LIMITED BANGALORE
|
March 17, 1999 |
V SABITHA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
October 7, 1999 |
V SATYANARAYAN Vs. STATE OF ANDHRA PRADESH
|
August 4, 1999 |
V SREEAMULU Vs. SUB REGISTRAR TIRUPATI
|
March 15, 1999 |
V SRINIVAS RAO Vs. PRINCIPAL ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION STAFF TRAINING COLLEGE WARANGAL
|
August 2, 1999 |
V SRIRAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH GENERAL ADMINISTRATION DEPARTMENT HYDERABAD
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August 3, 1999 |
V SUDHEER REDDY Vs. STATE OF ANDHRA PRADESH
|
August 19, 1999 |
V SUDHEER REDDY Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY HYDERABAD
|
September 22, 1999 |
V V B SATYANARAYANA Vs. INDIAN OIL CORPORATION LTD
|
August 11, 1999 |
V V YOGANANDA RAO Vs. ADDJ INDUSTRIAL TRIBUNAL
|
October 7, 1999 |
V VENKATA RAO Vs. DEPUTY TRANSPORT COMMISSIONER
|
December 14, 1999 |
V VENKATAIAH GOUD Vs. GOVT OF A P
|
December 31, 1999 |
V VENKATESWARA RAO Vs. Y NAGESWARA RAO
|
October 13, 1999 |
V VENUGOPAL Vs. STATE OF ANDHRA PRADESH
|
July 21, 1999 |
VALLABHANENI YEDUKONDALU ALIAS KARUNAKARA RAO Vs. VALLABHANENI NAGESWARAMMA KARUNA KUMARI
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July 27, 1999 |
VANGA SURYA RAO Vs. GUTTULA GOPALAKRISHNA
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July 28, 1999 |
VANGARA SUBBAIAH Vs. ATTALURI NARASIMHA RAO
|
January 25, 1999 |
VANKA SIVA KUMAR ALIAS SIVA Vs. STATE OF ANDHRA PRADESH
|
September 22, 1999 |
VARADAPUREDDI SIMMANNA Vs. STATE
|
February 19, 1999 |
VARANASI MADHAVA RAO Vs. NARAYANSETTI GOVIND RAJULU
|
September 8, 1999 |
VARDHANEEDI PONDU VENKATACHALA PRABHAKAR Vs. BUNGA SANTHI KUMARI
|
September 25, 1999 |
VARUN MOTORS PRIVATE LIMITED Vs. MAHESWARI PLAZA RESORTS PRIVATE LIMITED
|
September 1, 1999 |
VASANTHA RAO Vs. L JAGANNATH SINGH
|
September 20, 1999 |
VASAVI AND COMPANY KODAKONDLA SRISAILAM Vs. NAMPALLY PADMA
|
February 23, 1999 |
VASAVI FERTILISERS DEALER Vs. NAGARJUNA FERTILISERS AND CHEMICALS LTD
|
October 14, 1999 |
VASAVI SOLVENTS GUNTAKAL Vs. DIRECTOR OF ANDHRA PRADESH AGRICULTURAL MARKET COMMITTEE HYDERABAD
|
August 10, 1999 |
VASUMATHI RAJE Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
|
June 14, 1999 |
VAVILLAPALLI CHANDRA NAIDU Vs. BOARD OF DIRECTORS OF CHILAKALAPALLI PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY LIMITED
|
November 30, 1999 |
VBC INDUSTRIES LTD Vs. UNION OF INDIA
|
July 30, 1999 |
VEDURUVARTHI VENKATA CHARI Vs. RAMALAPUDI CHINA DEMUDU
|
June 11, 1999 |
VEERAVALLI COLLEGE OF LAW Vs. BAR COUNCIL OF INDIA
|
November 2, 1999 |
VEGI JAGADESH KUMAR Vs. V RADHIKA
|
October 8, 1999 |
VEJENDLA KOTESWARA RAO Vs. MANDAL REVENUE OFFICER, ONGEL AND ANOTHER
|
April 5, 1999 |
VELLALACHERUVU FISHERMEN COOPERATIVE SOCIETY PRAKASAM DIST Vs. L KOTI REDDY
|
August 17, 1999 |
VELPULA PULLAIAH Vs. GOVT OF ANDHRA PRADESH
|
September 6, 1999 |
VEMULAPALLI RAJANIKUMARI Vs. VEMULAPALLI SARATH BABU
|
October 6, 1999 |
VENKATESHWARA FOODS AND FEEDS THIMMAPUR Vs. DIVISIONAL ENGINEER ELECTRICAL OPERATIONS A P S E B JEDCHERLA
|
July 15, 1999 |
VENKATESWARA INLAND FISHERIES CO OP SOCIETY Vs. ASSISTANT DIRECTOR OF FISHERIES
|
September 1, 1999 |
VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 20, 1999 |
VENNUPUSA KOTI REDDY Vs. STATE OF ANDHRA PRADESH
|
September 21, 1999 |
VERENDRA KUMAR Vs. AASHRAYA MAKERS HYDERABAD
|
April 20, 1999 |
VICE CHAIRMAND AND MANAGING DIRECTOR A P S I D C LTD Vs. CH R VARAPRASAD
|
June 15, 1999 |
VIJAY KUMAR PATANGAY Vs. KEDARNATH
|
July 16, 1999 |
VIJAY PACKAGING SYSTEMS LTD Vs. COMMR OF CUS AND C EX
|
June 24, 1999 |
VIJAYA BAGRODIA Vs. GLOBAL STEELS LIMITED
|
October 12, 1999 |
VIJAYA BANK CHILAKALURIPET Vs. JASTIOBAIAH
|
November 29, 1999 |
VIJAYA KUMAR PATANGAY Vs. KEDARNATH
|
June 16, 1999 |
VIJAYALAKSHMI Vs. HARI HARA GINNING AND PRESSING NANDIGAON
|
March 3, 1999 |
VISAKHAPATNAM PORT AND DOCK WORKERS UNION Vs. BOARD OF TRUSTEES VISAKHAPATNAM
|
March 10, 1999 |
VOLTAS LIMITED Vs. PRESIDING OFFICER LABOUR COURT II
|
June 16, 1999 |
VOLTAS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 14, 1999 |
VST INDUSTRIES LTD Vs. ARBITRATOR CUM DIVISIONAL ENGINEER ARBITRATIONS HYD
|
July 14, 1999 |
VULLIVEERARAJU Vs. M NARASIMHA RAO
|
April 22, 1999 |
WADDE JANARDHAN Vs. STATE OF ANDHRA PRADESH
|
October 11, 1999 |
WARANGAL DIST CO OPERATIVE CENTRAL BANK LIMITED Vs. DIST CONSUMER FORUM
|
October 11, 1999 |
WARANGAL MUNICIAPAL CORPORATION Vs. PENUGODU alias PENUGODA ASLESHA
|
April 27, 1999 |
WARANGAL MUNICIPAL CORPORATION WARANGAL Vs. PENUGODU alias PENUGODA ASLESHA
|
November 4, 1999 |
WHOLESALE VEGETABLE VENDORS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 20, 1999 |
WORTHINGTON PUMP INDIA LTD. Vs. AQUADEV INDIA LTD.
|
August 5, 1999 |
Y CHANDRAIAH Vs. UNION OF INDIA
|
September 10, 1999 |
Y G KRISHNA Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD
|
June 29, 1999 |
Y KRISHNAIAH Vs. COMMISSIONER OF COLLEGIATE EDUCATION
|
April 8, 1999 |
Y NALINI KANTH Vs. CONTROLLER OF EXAMINATION NAMPALLY HYDERABAD
|
August 20, 1999 |
Y NARASIMHULU Vs. N T R UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
July 27, 1999 |
Y RAGHAVENDRA Vs. NRT UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
April 20, 1999 |
Y RAMA RAO Vs. PRINCIPAL SECRETARY TO GOVT REVENUE CT DEPT HYDERABAD
|
July 9, 1999 |
Y RAVINDRANATH VARMA Vs. MANAGING DIRECTOR APSRTC HYD
|
August 5, 1999 |
Y S RAJASEKARA REDDY Vs. NARA CHANDRABABU NAIDU
|
November 2, 1999 |
Y S RAJASEKHARA REDDY Vs. HIS EXCELLENCY THE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
November 2, 1999 |
Y SRINIVASA REDDY Vs. A V ARUNA DEVI
|
April 20, 1999 |
Y V S R MOORTHY Vs. DISTRICT JUDGE CUM ESTATES ABOLITION TRIBUNAL
|
August 24, 1999 |
YADA ANJANEYULU Vs. STATE OF A P
|
December 30, 1999 |
YADALLA RADHA KRISHNA MURTHY Vs. MAKAM PARTHASARATHY
|
July 22, 1999 |
YADIKI NADIPI YERIKALA REDDY ALIAS BOREDDI Vs. STATE OF ANDHRA PRADESH
|
June 25, 1999 |
YANDRAPALLI KRISHNA RAO Vs. GOVT OF ANDHRA PRADESH
|
July 7, 1999 |
YATURI CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF TENDERS BRKR BHAVAN HYDERABAD
|
September 10, 1999 |
YELANKURU RAMANA Vs. DEPUTY COMMISSIONER OF PROHIBITION AND EXCISE KURNOOL
|
February 25, 1999 |
YELISETTI SITAYYA Vs. SUPERINTENDING ENGINEER PWD RANDB CIRCLE KAKINADA
|
August 6, 1999 |
YENI REDDY RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH SECRETARY PANCHAYAT RAJ DEPARTMENT SECRETARIAT HYDERABAD
|
February 22, 1999 |
YOUSUF JANI Vs. YOUSUFUDDIN
|
March 16, 1999 |