REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ARUNA Vs. K PARAMESWARA RAO	February 18, 1998
A B SRINIVASAN Vs. STATE OF ANDHRA PRADESH	January 23, 1998
A G SATYANARAYANA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	July 9, 1998
A J PETER Vs. CONSERVATOR OF FORESTS ANANTHAPUR	August 6, 1998
A KODANDAM Vs. PRINCIPAL KAMALA NEHRU POLYTECHNIC FOR WOMEN HYD	July 15, 1998
A MONM Vs. GOPINATH	December 22, 1998
A NARAYANA RAO Vs. ASST SECRETARY REGIONAL TRANSPORT AUTHORITY SECUNDERABAD	December 24, 1998
A P OIL MILLERS ASSOCIATION Vs. COMMISSIONER OF CIVIL SUPPLIES	September 10, 1998
A P PAPER MILLS LIMITED SECUNDERABAD Vs. 1ST ADDITIONAL DISTRICT MUNSIF RAJAHMUNDRY	November 11, 1998
A P POWER DIPLOMA ENGINEERS ASSOCIATION Vs. A P S E B VIDYUT SOUDHA HYD	November 27, 1998
A P PUBLIC HEALTH AND MEDICAL EMPLOYEES UNION Vs. DIRECTOR OF HEALTH GOVERNMENT OF ANDHRA PRADESH HYDERABAD	September 15, 1998
A P SCHEDULED CASTES WELFARE ASSOCIATION Vs. GOVT OF ANDHRA PRADESH	July 24, 1998
A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX	April 3, 1998
A PESHETTY Vs. STATE OF ANDHRA PRADESH	August 4, 1998
A PRAMILA Vs. G V RATHAIAH	August 18, 1998
A RAFGHUNANDAN Vs. ASSISTANT SECRETARY GUDI MALKAPUR HYDERABAD	October 8, 1998
A RAGHUNATHA RAO Vs. GOVT OF ANDHRA PRADESH	November 20, 1998
A RAJESWAR Vs. MANANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 1, 1998
A RAMA RAO Vs. DEPUTY GENERAL MANAGER	September 1, 1998
A RAMASWAMY DIED Vs. K RAMA MURTHY DIED	December 31, 1998
A RUKMINI Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL	February 18, 1998
A SANYASI Vs. STATE	December 2, 1998
A SANYASI RAJU Vs. STATE OF A P	November 30, 1998
A SARVAGNA CHOWDARY Vs. STATE BANK OF INDIA LOCAL HEAD OFFICE BANK STREET HYDERABADS	September 10, 1998
A SATYANARAYANA RAJU Vs. AKIVEEDU GRAM PANCHAYAT AKIVEEDU MANDAL W GODAVARI DIST	March 4, 1998
A SHIVALINGAM Vs. A C NARASAMMA	January 21, 1998
A T M RANGARAMANUJAM Vs. STATE OF ANDHRA PRADESH	January 21, 1998
A V R K PARAMA HAMSA Vs. DIRECTOR PERSONNEL N T P C LIMITED NEW DELHI	August 6, 1998
A VASUDEVAIAH Vs. EXECUTIVE OFFICER TTD TIRUPATHI	December 18, 1998
ABBAYOLLA M SUBBA REDDY Vs. PADMAMMA	July 27, 1998
ABC INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH	August 5, 1998
ABDUL KHUDDUS Vs. STATE OF ANDHRA PRADESH	October 13, 1998
ABDUL RASHEED Vs. ABDUL HAKEEM	October 12, 1998
ABDUL RAZACK Vs. UNION OF INDIA	December 16, 1998
ABDUL WAHAB Vs. SECRETARY A P WAKF BOARD	October 16, 1998
ABDUL WAJEED Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REGIONAL MANAGER KARIMNAGAR	November 3, 1998
ADAGARI ARUNA Vs. KAMMAMPATI alias KHAMBHAMPATI PARAMESWARA RAO	February 18, 1998
ADDALA NAGESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT KAKINADA	August 13, 1998
ADDEPALLI HANUMANTHARAO Vs. DEVARAPALLI NARAYANAMMA	December 1, 1998
ADE BHASKARA RAO Vs. STATE	July 22, 1998
ADUSUMILLI VENKATESHWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 7, 1998
ADVOCATE GENERAL HIGH COURT BUILDINGS HYDERABAD Vs. SRINIVASA RAO KUMBHARI	August 4, 1998
AERO WINGS Vs. VIF AIRWAYS LIMITED	December 14, 1998
AFZAL BEGUM Vs. AHMED ALI KHAN	March 12, 1998
AGRICULTURAL MARKET COMMITTEE ANANTAPUR Vs. COMMISSIONER ANANTAPUR MUNICIPALITY ANANTAPUR	March 24, 1998
AIR OFFICER COMMANDING IN CHIEF Vs. CPL BALIYA SP	September 14, 1998
AITIPAMULA SHIVALINGAM Vs. AITIPAMULA CHINNA NARSAMMA	January 21, 1998
AJEYA BHARAT PARTY Vs. UNION OF INDIA	June 29, 1998
ALAPATI JALAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER	August 27, 1998
ALHARI NARAYANA SWAMY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT TILAK ROAD HYDERABAD	June 24, 1998
ALHARI NARAYANA SWAMY Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDERABAD	July 1, 1998
AMAR TRADERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	February 5, 1998
AMARASWAMY VENKATASWAMY Vs. SUB REGISTRAR REGISTRATION and STAMPS BADVEL CUDDAPAH DISTRICT	June 29, 1998
AMATI HYMAVATHI Vs. NISSANKARARAO SRIKRISHNAMURTHY	January 21, 1998
ANANTAPUR DISTRICT GOVT EMPLOYEES COOPERATIVE HOUSING SOCIETY LTD Vs. DIVISIONAL COOPERATIVE OFFICER ANANTAPUR	April 27, 1998
ANANTASAYANAM P G Vs. M SATHIRAJU	February 27, 1998
ANDHRA BANK INKOLLU Vs. CHITTABATHUNI SREE RAMULU	March 26, 1998
ANDHRA CEMENTS CO LTD Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM	April 3, 1998
ANDHRA NATIONAL TEXTILE WORKERS UNION Vs. COMMISSIONER OF LABOUR	March 16, 1998
ANDHRA PRADESH BANKERS AND PAWN BROKERS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD	November 27, 1998
ANDHRA PRADESH COMPUTER STATIONERY MANUFACTURERS ASSOCIATION Vs. STATE OF A P	March 12, 1998
ANDHRA PRADESH OIL MILLERS ASSOCIATION LIMITED KISHEN GUNJ Vs. COMMISSIONER OF CIVIL SUPPLIES AND CONSUMER AFFAIRS HYDERABAD	September 10, 1998
ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LTD Vs. KURUMARDHALI RAGHURAMAM	July 1, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REDDY and COMPANY	March 24, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P T RAO	February 10, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P VENKATA REDDY	August 12, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY RTA GUNTUR	December 24, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. S RAJASEKHARAM	August 21, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P	February 26, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD Vs. AKKEWSARA RAO	February 10, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. LABOUR COURT I A P HYD	January 1, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C PENTAIAH	February 27, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. C V REDDI	March 16, 1998
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. P VENKAT REDDY	August 11, 1998
ANDHRA PRADESH STATE WAREHOUSING CORPORATION Vs. R NAGARAJU	June 24, 1998
ANDHRA PRADESH TOBACCO GROWERS CO OPERATIVE LTD Vs. ANJANEYA TOBACCO CO	July 9, 1998
ANDHRA REFRIGERATION CO Vs. STATE OF ANDHRA PRADESH	March 11, 1998
ANDHRA UNIVERSITY PARIRAKSHANA JOINT ACTION COMMITTEE WALTAIR Vs. GOVT OF ANDHRA PRADESH	December 31, 1998
ANIL KUMAR Vs. TURAKA KONDALA RAO	July 13, 1998
ANISETTY KRISHNA RAO Vs. RADHAKRISHNA VASUKU KSHETRAM NARASARAOPET	October 6, 1998
ANNAPU REDDY RAMA RAO Vs. GRAM PANCHAYAT AVANIGADDA KRISHNA DIST	March 27, 1998
ANNAPURNA INDUSTRIES RICE MILL Vs. SUPERINTENDING ENGINEER APSEB HYD	October 8, 1998
ANURAG FARMS PRIVATE LIMITED HYDERABAD Vs. UNION OF INDIA SECRETARY LAW DEPARTMENT PARLIAMENT HOUSE NEW DELHI	November 25, 1998
APCO TECHNICAL EMPLOYEES UNION SECUNDERABAD Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSHWCS LTD	June 11, 1998
ARIF ABDUL GHANI Vs. SHAIK CHAND	April 9, 1998
ASST COMMISSIONER OF PROHIBITION AND EXCISE RAGAREDDY DIST Vs. K VIDYA SAGAR	October 28, 1998
ASSTT DIRECTOR ENFORCEMENT DIRECTORATE FOREIGN EXCHANGE REGULATION ACT MADRAS Vs. M A WAJID HYDERABAD	June 19, 1998
AUROBINDO PHARMA LIMITED Vs. STATE OF ANDHRA PRADESH	September 4, 1998
AUTHORISED OFFICER LAND REFORMS MEDAK Vs. V SURYANARAYANA RAJU	July 2, 1998
AVISA VIJAYA BABU Vs. PADELLA VENKATA SUBBA REDDY	March 4, 1998
B ANAND MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH	April 1, 1998
B ARUNA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD	October 20, 1998
B ARUNKUMAR TRADING PRIVATE LIMITED MUMBAI Vs. COMMERCIAL TAX OFFICER KURUPAM MARKET ROAD VISAKHAPATNAM	November 13, 1998
B BALAKRISHNA RAO Vs. H M T LIMITED BANGALORE	November 17, 1998
B H NAGARATHANA Vs. KANATAKA STATE ROAD TRANSPORT CORPORATION	July 16, 1998
B HARI BABU Vs. DISTRICT JUDGE KURNOOL	August 18, 1998
B KISTAIAH Vs. GOVERNMENT OF INDIA	July 6, 1998
B KRISHNA MURTHY RAO Vs. C S SAKUNTHALAMMA	November 20, 1998
B L ANAND Vs. JAFFAR HUSSAIN	August 7, 1998
B LAKSHMAIAH Vs. VEERAMALLI NAGESH	December 11, 1998
B N K JAIN Vs. LABOUR COURT HYDERABAD	September 16, 1998
B NAGESWARA RAO Vs. DISTRICT JUDGE WEST GODAVARI	December 18, 1998
B NARAYANA Vs. REGIONAL TRANSPORT OFFICER	January 20, 1998
B PAPA RAO Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION	March 18, 1998
B PARAMESWARAN Vs. STATE	December 28, 1998
B R ASSOCIATES Vs. COMMISSIONER OF INCOME TAX	July 21, 1998
B R BAPUJI Vs. UNIVERSITY OF HYDERABAD	December 11, 1998
B RAMANAIAH Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY CO OPERATION NELLORE	April 9, 1998
B RAMULU Vs. E N SETTY	February 20, 1998
B S SANTHA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH	July 9, 1998
B SATYANARAYANA Vs. TIRUMALA TIRUPATHI DEVASTHANAM	December 10, 1998
B SIVA SANKER RAO Vs. HIGH COURT OF ANDHRA PRADESH	July 23, 1998
B SREELAXMI Vs. B T GURUMURTHY	November 19, 1998
B SUDHAKAR REDDY Vs. ENGINEER IN CHIEF PUBLIC HEALTH GOVT OF ANDHRA PRADESH	October 14, 1998
B VENKATA PRASHANT Vs. GOVERNMENT OF ANDHRA PRADESH	February 16, 1998
B YASHODABAI Vs. REGISTRAR OF CO OP SOCIETIES GOVT OF ANDHRA PRADESH HYDERABAD	August 6, 1998
BADSHAH RESTAURANT Vs. COMMISSIONER OF POLICE HYDERABAD	April 20, 1998
BAJAJ ORGANICS LIMITED Vs. SPROLAC LABORATORIES (P) LTD.	July 23, 1998
BAKARAM JANGAIAH Vs. GUNDE LAXMAMMA	July 24, 1998
BAL RAJ P Vs. STATE OF ANDHRA PRADESH	April 29, 1998
BAL REDDY T Vs. R R SUDARSHAN RAO	November 16, 1998
BALAKRISHNA V Vs. H M T LTD	December 22, 1998
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT	December 30, 1998
BANDI NAGARAJU Vs. MANDAL REVENUE OFFICER GARLADINNE MANDAL ANANTAPUR DISTRICT	December 13, 1998
BANGURU RAMATHULASAMMA Vs. YEDEM MASTHAN REDDY	August 10, 1998
BANK OF INDIA SC ST WELFARE ORGANISATION Vs. ZONAL MANAGER BANK OF INDIA ZONAL OFFICE A P ZONE HYDERABAD	July 22, 1998
BARFI BAI Vs. SAVITRI BAI	June 26, 1998
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH	October 11, 1998
BEAGARI PENTAIAH Vs. STATE OF ANDHRA PRADESH	September 1, 1998
BETHI RAMSWAMY Vs. MADALA SEETHARAMAIAH	September 8, 1998
BHAGAVANDAS LAHOTI Vs. GOVERNMENT OF ANDHRA PRADESH	February 19, 1998
BHAGYA LAKSHMI COOPERATIVE HOUSING SOCIETY LIMITED Vs. SUB REGISTRAR BOWENPALLI SECUNDERABAD CANTONMENT	August 27, 1998
BHAGYANAGAR KHADI SAMITHI HYDERABAD Vs. S B CHITNIS DIED	August 28, 1998
BHARAT METALS, CHIRALA, PRAKASAM DIST. Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER, (DS), CHIRALA AND ANOTHER	July 6, 1998
BHASKARA HOUSING P LTD Vs. APSEB HYDERABAD	November 3, 1998
BHEEMA OIL MILLS Vs. STATE OF ANDHRA PRADESH	November 23, 1998
BHEERAVOLU MADAN MOHAN REDDY Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER POLANCHA KHAMMAM DIST	July 10, 1998
BHUPATHI M A Vs. M KOTESWARA MUDALI	January 28, 1998
BHUPINDER INVESTMENT COMPANY P LIMITED Vs. MIDLAND INDUSTRIES LIMITED	August 7, 1998
BOLISETTI VENKATARATHANAMMA DIED Vs. N VENKATESWARA RAO	October 20, 1998
BOMPADA CHANDRASEKHAR Vs. STATE OF ANDHRA PRADESH	December 16, 1998
BONGU RAMULU Vs. GUDUR NARENDER REDDY	April 15, 1998
BOPPANA SATYA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD	July 23, 1998
BUCHIRAIU D Vs. D BANGARAMMA	December 30, 1998
BULASALA SUBBARAVAMMA DIED PER LRS Vs. SAPARAM VENKATA SUBBAMMA	July 21, 1998
C A MUTHU KRISHNAN Vs. M RAJYALAKSHMI	July 9, 1998
C BALA VARADA REDDY Vs. DISTRICT REGISTRAR	August 7, 1998
C H SIVA PRASAD Vs. STATE OF ANDHRA PRADESH	August 13, 1998
C HANUMANTHA RAO Vs. M PREM SUDHAKAR RAO	January 21, 1998
C MANIYAMMA Vs. JUNIOR CIVIL JUDGE NARAYANAPET DIST MAHABOOBNAGAR	July 27, 1998
C PATTABHIRAMA SASTRY Vs. BANK OF BARODA BOMBAY	August 10, 1998
C RAMESH CHANDER Vs. C A HANUMANTHA RAO	December 18, 1998
C S R ESTATES Vs. H U D A	November 2, 1998
C SUBBA RAO Vs. GOVT OF INDIA	January 2, 1998
C V NANA RAO Vs. SECRETARY TO GOVERNMENT L A AND J GOVT OF ANDHRA PRADESH	August 18, 1998
C V S NAGESWARA KUMAR Vs. INDIAN OVERSEAS BANK MADRAS	February 4, 1998
C VENKATESULU ALIAS VENKATESU Vs. STATE OF ANDHRA PRADESH	February 20, 1998
CANARA BANK AND INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. BOPANNA OILS LTD	February 23, 1998
CH ESWARI LAXMI BAI Vs. VICE CHAIRMAN AND MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	December 23, 1998
CH JAGANNATHA REDDY Vs. UNION OF INDIA	March 25, 1998
CH JAGANNATHA REDDY Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISHKHAPATNAM	March 25, 1998
CH RAJENDRA Vs. GOVERNMENT OF ANDHRA PRADESH	October 23, 1998
CH RAMARAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 16, 1998
CH SANGAIAH Vs. M SOWBHAGYAMMA	November 5, 1998
CH SATYANARAYANA Vs. SEETHARAMA SWAMY PRABHUVU VARU KHAMMAM DIST	August 5, 1998
CH V RAGHAVACHARYULU Vs. J VISWANADHAM DIED PER L R	February 2, 1998
CHAITANYA GRAMEENA BANK MORISPET TENALI Vs. S V L NARAYANA	December 31, 1998
CHAKRAVARTHULA VENKATA RAGHAVACHARYULU Vs. JEENU VISWANADHAM	February 2, 1998
CHALLA RAJENDRA PRASAD Vs. ASIAN COFFEE LIMITED	October 16, 1998
CHANDI RANGANAYAKULU ENGINEERING COLLEGE Vs. GOVT A P	December 18, 1998
CHANDRA MOULI REDDY Vs. MEMBER SECRETARY APSEB VIDYUT SOUDHA HYD	March 18, 1998
CHANDRA MOULI REDDY Y Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 18, 1998
CHENOY G Y MRS Vs. COMMISSIONER OF INCOME TAX	April 22, 1998
CHEPURI KRISHNAMURTHY Vs. STATE	April 29, 1998
CHIEF ENGINEER ROADS AND BUILDINGS ERRAMANZIL HYD Vs. R K ENGINEERS HYD	June 16, 1998
CHIEF GENERAL MANAGER CUM DISPLINARY AUTHORITY STATE BANK OF INDIA Vs. S YESUDAS	October 7, 1998
CHIEF SECRETARY TO GOVERNMENT OFA P GAD Vs. P K JAIN	September 3, 1998
CHIEF SECURITY COMMISSIONER RPF SC RAILWAY SECUNDERABAD Vs. VAHEEDUNNISA	August 12, 1998
CHIGURIPATI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH	December 21, 1998
CHILUKURI RAMARAO Vs. GOVT OF ANDHRA PRADESH	April 16, 1998
CHINTA RANGA PRASAD Vs. ASST DIRECTOR OF MINES AND GEOLOGY RAJAHMUNDRY	October 13, 1998
CHIPPAGRI MINERALS AND CHEMICALS Vs. K MENAKETHARA REDDY DY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH	October 28, 1998
CHOWK MOSQUE NANDYAL Vs. P V H MAQBAL BASHA	November 20, 1998
CLOUTH GUMMIWERKE AKTIENGESELLSCHAFT Vs. COMMISSIONER OF INCOME TAX	October 16, 1998
COLOR COATS SULTAN BAZAR HYDERABAD Vs. VENKATARAMANA HOTELS LTD	February 11, 1998
COMMIONER OF INCONE TAX Vs. MUMTAZ YARUD DOWLA WA0F	August 3, 1998
COMMISSIONER ENDOWMENTS DEPARTMENT Vs. VITTAL RAO	October 21, 1998
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD Vs. R SIDDAPPA	June 11, 1998
COMMISSIONER OF INCOM TAX AP II HYD Vs. MUMTAZ YARUD DOWLA WAQF HYD	April 21, 1998
COMMISSIONER OF INCOME TAX Vs. MAHINDRA NISSAN ALLYWIN LIMITED	April 20, 1998
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA	April 30, 1998
COMMISSIONER OF INCOME TAX Vs. PARKE DAVIS INDIA LTD	June 18, 1998
COMMISSIONER OF INCOME TAX Vs. KOYO SEIKO CO LIMITED	February 19, 1998
COMMISSIONER OF INCOME TAX Vs. VIJAYALAKSHMI MINERAL AND TRADING CO	March 30, 1998
COMMISSIONER OF INCOME TAX Vs. RASSI CEMENT LIMITED	April 9, 1998
COMMISSIONER OF INCOME TAX Vs. GOGINENI TOBACCO LIMITED	October 16, 1998
COMMISSIONER OF INCOME TAX Vs. COROMANDAL FERTILIZERS	October 21, 1998
COMMISSIONER OF INCOME TAX Vs. BELLIEN MICHAEL ANDRESMANT	October 8, 1998
COMMISSIONER OF INCOME TAX Vs. D JAGADISHWAR	October 7, 1998
COMMISSIONER OF INCOME TAX Vs. BHOORATNAM AND CO	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION	September 21, 1998
COMMISSIONER OF INCOME TAX Vs. YAMUNA DIGITAL ELECTRONICS P LIMITED	August 17, 1998
COMMISSIONER OF INCOME TAX Vs. NAVBHARAT ENTERPRISES P LIMITED	August 20, 1998
COMMISSIONER OF INCOME TAX Vs. RAMDAS MOTOR TRANSPORT	August 27, 1998
COMMISSIONER OF INCOME TAX Vs. A P SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION	August 27, 1998
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH LIGHTINGS LIMITED	August 24, 1998
COMMISSIONER OF INCOME TAX Vs. A M CONSTRUCTIONS	August 26, 1998
COMMISSIONER OF INCOME TAX A P Vs. MAHINDRA NISSAN ALLYWIN LTD	April 29, 1998
COMMISSIONER OF INCOME TAX A P I Vs. AGARWAL ENTERPRISES	September 14, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. BAKELITE HYLAM LTD	October 6, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. NOVAPAN INDIA LTD	October 5, 1998
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. T T D CO OP STORES LTD	March 27, 1998
COMMISSIONER OF INCOME TAX A P II HYD Vs. P B JAI SING	September 23, 1998
COMMISSIONER OF INCOME TAX A P II HYDERABAD Vs. DHANPAL JAGADISHWAR	October 7, 1998
COMMISSIONER OF INCOME TAX AP III HYDERABAD Vs. DURGA TOBACCO COMPANY AMARAVATHI ROAD GUNTUR	June 29, 1998
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. NEW SRINIVASA CONSTRUCTION COMPANY	August 5, 1998
COMMISSIONER OF INCOME TAX VIJAYAWADA Vs. VIJAYALAKSHMI MINERAL AND TRADING CO MADRAS	March 13, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. ATTILI NARAYANA RAO VISAKHAPATNAM	April 2, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. SARASWATHI TALKIES JAGGAIAHPET	July 24, 1998
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. CIRCAR ENTERPRISES	July 22, 1998
COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH Vs. ANDHRA NATIONAL TEXTILES WORKERS UNION	July 14, 1998
COMMISSIONER OF POLICE A P HYD Vs. SADRUDDIN H JAVERI	October 13, 1998
COMMISSIONER OF WEALTH TAX Vs. A V REDDY TRUST B V HARISH REDDY	October 6, 1998
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF SAHEBZADI ANWAR BEGUM TRUST HYDERABAD	August 7, 1998
COMMISSIONER OF WEALTH TAX Vs. SB NASEEMA BEGUM	March 5, 1998
COMMISSIONER OF WEALTH TAX A P HYDERABAD Vs. NAWAB FAZAL YAR JUNG HYD	March 11, 1998
CONTROLLER OF ESTATE DUTY Vs. VIJAYENDRA REDDY S	April 9, 1998
CONTROLLER OF ESTATE DUTY A P HYDERABAD Vs. S VIJEYENDRA REDDY HYDERABAD	April 9, 1998
COROMANDAL DISTRIBUTORS P LTD Vs. COMMERCIAL TAX OFFICER SURYABAGH CIRCLE VISAKHAPATNAM	December 24, 1998
COROMANDAL FERTILISERS LIMITED Vs. STATE OF ANDHRA PRADESH	October 13, 1998
COROMANDAL FERTILISERS LIMITED SEC BAD Vs. STATE OF ANDHRA PRADESH	October 30, 1998
CSR ESTATES FLAT OWNERS WELFARE ASSOCIATION KOTHAPET RR DIST Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY SECUNDERABAD	November 2, 1998
CUMMINS DIESEL SALES AND SERVICE INDIA LTD Vs. HINDUSTAN SHIPYARD LTD	March 17, 1998
D GOPAL KRISHAN RAO Vs. DISTRICT COLLECTOR GOVERNMENT OF ANDHRA PRADESH ADILABAD	June 23, 1998
D LAKSHMAMMA Vs. KATHI CHINNA NARASAPPA ALIAS CHINNUDU	September 25, 1998
D RAMULU Vs. STATE OF ANDHRA PRADESH	December 31, 1998
D RAVIKANTH Vs. BAPATLA ENGINEERING COLLEGE	January 20, 1998
D REDYA NAIK Vs. STATE OF ANDHRA PRADESH DEPARTMENT OF REVENUE SECRETARIAT BUILDING SAIFABAD HYDERABAD	September 24, 1998
D S N V PRASAD BABU Vs. UNION OF INDIA	January 2, 1998
D SREEDHAR Vs. KAKATIYA UNIVERSITY	September 25, 1998
D SREERAMULU Vs. STATE OF ANDHRA PRADESH	March 27, 1998
D SRINIVASULU REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAM	October 20, 1998
DAMODHAR RAO T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 9, 1998
DECENT SAW MILL Vs. DIVISIONAL FOREST OFFICER	March 20, 1998
DEFENCE COLONY RESIDENT WELFARE ASSOCIATION Vs. DISTRICT COLLECTOR RANGA REDDY DIST	September 7, 1998
DELTA ACQUA FEEDS Vs. COMMERCIAL TAX OFFICER	March 26, 1998
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMISETTY KOTESWAR RAO	February 18, 1998
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD Vs. TRANSPORT COMMISSIONER A P HYD	April 2, 1998
DESETTI ESWARI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	July 13, 1998
DEVINENI DURGAMBA Vs. RAJ KUMAR FINANCIERS VIJAYAWADA	June 26, 1998
DHANALAKSHMI KANYAKA PARAMESWARI RICE MILL Vs. COMMERCIAL TAX OFFICER CHILAKALURIPETA GUNTUR DIST	December 16, 1998
DHANANJAY WAGHRAY DECD Vs. CONTROLLER OF ESTATE DUTY	April 30, 1998
DHANANJAY WAGHRAY DIED A P MANJULA WAGHRAY Vs. CONTROLLER OF ESTATE DUTY HYD	April 13, 1998
DHANYAMRAJU JAGANNADHA RAO Vs. THUMMALA SURYAKRISHNA MURTHY	April 17, 1998
DIDDI RAMBABU Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL RAMANTHAPUR	May 1, 1998
DIRECTOR GENERAL OF MINES SAFETY DHANBAD Vs. MOSALI ASHOK CHANDER REDDY	July 17, 1998
DISTRICT COLLECTOR CHAIRMAN DIST SCHEDULED CASTE SERVICE CO OP Vs. U SHANKAR	August 5, 1998
DIVISIONAL ENGINEER TELECOMMUNICATIONS PALASA SRIKAKULAM Vs. I SANKARA RAO	June 26, 1998
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED ONGOLE Vs. TUMU GURAVA REDDY	August 24, 1998
DODDA PULLA REDDY Vs. STATE	December 17, 1998
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH	July 21, 1998
DODDIGUNTA FISHERMAN CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH	July 1, 1998
DOKALA BUCHIRAJU Vs. DOKALA BANGARAMMA DIED	December 13, 1998
DOMMETI LAKSHMI VASUNDHARA DIED Vs. STATE OF ANDHRA PRADESH	July 29, 1998
DONA THIMMARAYA SWAMY TEMPLE VITTALAMPALLI VILLAGE ANANTHAPUR Vs. PULAGURLA THIMMAPPA	August 28, 1998
DT COLLECTOR KRISHNA Vs. Y V RAMA RAO	September 22, 1998
DUVVALU IIAIAH Vs. DUVVALA RAMAIAH	August 20, 1998
E BHAGWAN DAS Vs. DILIP KUMAR	March 12, 1998
E KRISHNA REDDY Vs. FISHERIES DEVELOPMENT OFFICER EXTENSION BUCHIREDDYPALEM NELLORE DISTRICT	October 21, 1998
E VENUGOPAL CHETTY Vs. DIST COLLECTOR CHITTOOR	November 19, 1998
ECIL OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1998
EDDU MALLAIAH Vs. EDDU BALAIAH	September 14, 1998
EESARAPU PYDIRAJU Vs. STATE OF A P	April 28, 1998
EHSAN AHMED KHAN Vs. OSMANIA UNIVERSITY	September 4, 1998
ELECTRO FLAME LIMITED Vs. MITTAL IRON FOUNDRY PRIVATE LIMITED	February 9, 1998
EMMANUEL K Vs. N SUNANDA	February 23, 1998
EMPLOYEE S STATE INSURANCE CORPORATION HYDERABAD Vs. RAVI ENGINEERING WORKS NANDYAL KURNOOL DISTRICT	January 19, 1998
ESWARA LAMINATES P LTD Vs. SINGARENI COLLIERIES COMPANY LTD	March 31, 1998
ESWARA RAO G Vs. G SOMASEKHAR	March 18, 1998
ESWARAIAH Vs. S A GAFFOOR	June 10, 1998
EXECUTIVE CLUB FORMED Vs. STATE OF ANDHRA PRADESH	August 10, 1998
EXECUTIVE ENGINEER R AND B CHITTOOR Vs. C RAMANJULU	February 26, 1998
EXECUTIVE OFFICER VENKATESWARA SWAMY DEVASTHANAM DWARAKA TIRUMALA WEST GODAVARI DIST Vs. METLAPALLI SESHALAKSHMI SRINIVAS	February 16, 1998
FAIZUDDIN MOHA Vs. STATE	November 18, 1998
FIBEX INC Vs. A B K PUBLICATIONS LTD	September 7, 1998
FOOD CORPORATION OF INDIA Vs. STATE OF A P	August 24, 1998
FOOD CORPORATION OF INDIA Vs. PRIYADARSHINI JATTU WORKERS LABOUR CONTRACT CO OP SOCIETY DOURLESWARAM	July 23, 1998
FOREST RANGE OFFICER GANDHARI NIZAMABAD DIST Vs. K RAJU	July 17, 1998
FOREST RANGE OFFICER LANKAPALLI KHAMMAM DISTRICT Vs. M V RAMANA	November 6, 1998
G AMRUTHA RAO Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY	October 23, 1998
G ASHOK Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE	June 13, 1998
G B BROS AND KONDA RAJAGOPALA CHETTY BEEDI FACTORY P LTD Vs. INCOME TAX OFFICER	January 2, 1998
G DAVID RAJU Vs. CHAIRMAN A P S E B HYDERABAD	December 17, 1998
G GURUNADHA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD	October 16, 1998
G HARI PADMA Vs. G SRIDHAR	September 4, 1998
G JAGAN Vs. REGIONAL TRANSPORT OFFICER KARIMNAGAR	December 10, 1998
G JYOTHI RANI Vs. GOVERNMENT OF ANDHRA PRADESH	July 8, 1998
G KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH	August 24, 1998
G LAXMINARASAMMA Vs. DIRECTOR A P ENGG RESEARCH LABS HIMAYATHSAGAR HYDERABAD	July 29, 1998
G M URUJ Vs. ANWAR HUSSAIN	March 31, 1998
G MUTYALU Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	October 26, 1998
G OM PRAKASH Vs. V R KARANNA CHIEF PERSONAL MANAGER VAZIR SULTAN TOBACCO CO LTD	April 6, 1998
G PADMAVATHI Vs. G BALRAJ	November 11, 1998
G PEDDABBA NAIDU Vs. SECRETARY TO GOVT EDUCATION DEPT GOVT OF ANDHRA PRADESH HYDERABAD	October 28, 1998
G PURUSHOTHAM Vs. REGISTRAR ANGR AGRICULTURAL UNIVERSITY RAJENDRANAGAR HYDERABAD	August 26, 1998
G R DESAI Vs. REGISTRAR OF COMAPNIES OF ANDHRA PRADESH KOTI HYD	July 22, 1998
G RAJA RAO Vs. UNION OF INDIA	March 25, 1998
G RAMULU Vs. DEPORT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GADWAL DEPOT	December 23, 1998
G S SRIKANTH MD TALAVADI ROCK AND MINERAL PRODUCTS MADRAS AND Vs. LAKSHMI FINANCIERS	August 3, 1998
G SIVA PRASADA REDDY AND COMPANY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL OF ANDHRA PRADESH AND KARNATAKA BANGALORE	November 3, 1998
G SRINIVAS Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NALGONDA DIST	January 27, 1998
G SUDHAKAR Vs. L I C OF INDIA DIVISIONAL OFFICE SAIFABAD HYDERABAD	November 3, 1998
G V CHITTI ABBAI AND G PADMA LAKSHMI Vs. G V CHITTI ABBAI AND G PADMA LAKSHMI	September 9, 1998
G V N KAMESWARA RAO Vs. DEBTS RECOVERY TRIBUNAL BANGALORE	April 2, 1998
G V S LINGAM Vs. STATE OF ANDHRA PRADESH	November 2, 1998
G VENKATARAMANAIAH Vs. SILLAKOLLU VENKATESWARLU	September 25, 1998
G YANGANTIAH Vs. DEPOT MANAGER ANANTAPUR	December 8, 1998
GAJJELA RAJAIAH Vs. SUB COLLECTOR CUM LAND ACQUISITION OFFICER ASIFABAD ADILABAD	December 7, 1998
GANNE VENKATA NARAYANA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 1998
GANTASALA ESWARA RAO Vs. GUNDIMI SOMASCKHAR	March 18, 1998
GAVARAIAH N Vs. SPECIAL CATEGORY DY REGISTRAR	April 6, 1998
GAYAM ESWARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 1998
GENERAL MANAGER NABARD Vs. INDUSTRIAL TRIBUNAL	August 10, 1998
GORINTA SEETHARAMA RAJU Vs. SPL TAHSILDAR AND LAND ACQUISITION JANGAREDDIGUDAM W G DIST	November 13, 1998
GOVARDHAN P Vs. P ANANDAM	November 5, 1998
GOVERDHANLAL PITTI Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD	December 29, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D. SHIVA PRASAD	March 12, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. K ANANTHA REDDY	August 17, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. Y NAGESWAR RAO	August 26, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. J SRIDEVI	October 22, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D KANAKAMMA	July 17, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. D SIVA PRASAD	July 1, 1998
GOVERNMENT OF ANDHRA PRADESH Vs. J B EDUCATIONAL SOCIETY HYDERABAD	April 28, 1998
GOVT OF ANDHRA PRADESH Vs. DINDE KANAKAMMA	June 17, 1998
GOVT OF ANDHRA PRADESH Vs. MOHAMMAD MOINUDDIN HUSSAN	July 17, 1998
GOVT OF ANDHRA PRADESH Vs. DISPLACED RYOTS ASSOCIATION OF POTHUNURI VEERA BRAHMANDRA RESERVIOR PWV TGP	October 20, 1998
GRANDHI VENKATA CHITTI ABBAI Vs. STATE	September 9, 1998
GUARDIAN PAPERS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	November 19, 1998
GUBBALA NAGESWARA RAO Vs. STATE	March 27, 1998
GUIRAM LALOI Vs. MIR AZAM ALI	July 1, 1998
GUJULA RAMU Vs. STATE	October 28, 1998
GULLIPALLI SRINIVAS Vs. GULLIPALLI PYDITHALLI	April 20, 1998
GUNTUKA NARAYANA SURYAM Vs. STATE OF A P	December 7, 1998
GURU KULA MITRA Vs. STATE OF ANDHRA PRADESH	March 2, 1998
GUTHULA SATYAMMA Vs. RUDRARAJU VENKATARAJU	August 18, 1998
GUTTA SEKHARA NAIDU Vs. STATE OF ANDHRA PRADESH	November 25, 1998
HASAN BIN MUBARAK Vs. CHIEF JUDGE CITY CIVIL COURT HYD	April 7, 1998
HONY CORRESPONDENT SAVITHRI KANYA UNNATHA PATHA SALA HYD Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH HYD	August 4, 1998
HYD HEAVY MACHINING INDUSTRY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 23, 1998
HYDERABAD DECCAN CIGARETTES FACTORY Vs. COMMISSIONER OF INCOME TAX A P	September 24, 1998
HYDERABAD HEAVY MACHINING INDUSTRY HYDERABAD Vs. A P S E B	October 23, 1998
HYDERABAD WIRE AND ALLIED PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	December 15, 1998
HYMAVATHI A Vs. N SRIKRISHNAMURTHY	January 21, 1998
I D L CHEMICALS LTD Vs. K VISWANADHAM	February 24, 1998
I V R CONSTRUCTIONS LIMITED Vs. SUKDEVRAJ SHARMA AND BROS	September 11, 1998
IBIZA INDUSTRIES LIMITED Vs. UNION OF INDIA	August 21, 1998
IBRAHIM ALI KHAN Vs. REGISTRAR OF CO OP SOCIETIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD	November 2, 1998
ILLURU SUBBANNA Vs. GOKULU CHINNA SANJEEVA RAYUDU	September 10, 1998
INBASAGARAN K Vs. GOVERNMENT OF INDIA	February 20, 1998
INDIAN OVVER SEAS BANK LAKADIKAPOOL BRANCH Vs. G RAMULU	December 11, 1998
INDWELL CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX	March 12, 1998
IQBAL HUSSAIN Vs. P BHARATHI BAI	March 5, 1998
IROTHU MOHAN RAI Vs. AKOJU VANAJAKSHI	November 20, 1998
ITC BHADRACHALAM PAPERBOARDS LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH	October 6, 1998
ITC LIMITED SECUNDERABAD Vs. STATE OF ANDHRA PRADESH	November 12, 1998
J MANEMMA Vs. P MUNASWARNI	July 28, 1998
J MOSES Vs. GOVERNMENT OF ANDHRA PRADESH	April 10, 1998
J RAJYALAKSHMI Vs. LAND AQUISITION OFFICER HUDA HYD	September 4, 1998
J RAMESHWAR RAO Vs. NARSING RAO	June 15, 1998
J SAMEERANA Vs. ANDHRA PRADESH STATE COUNCIL FOR HIGHER EDUCATION	February 20, 1998
J SIVA SANKARA RAO Vs. PRL SECRETARY TO GOVT TRANSPORT ROADS AND BUILDINGS ROAD II I DEPT HYDERABAD	January 22, 1998
J VENKAT REDDY Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NARKATPALLY	October 28, 1998
JAGADAMBA PEARLS DEALER Vs. AIRPORT AUTHORITY OF INDIA NATIONAL AIRPORTS DIVISION CHENNAI	July 29, 1998
JAGAJEEVAN PANIGRAHI Vs. GELALA SOMAYYA	February 18, 1998
JAGAN MOHAN REDDY Vs. S PADMAVATHI	March 10, 1998
JAGANNADHA RAO D Vs. T S MURTHY	April 7, 1998
JAGATI THIMMARAJU Vs. UPPULURI BRAHMANNA	March 19, 1998
JAJJARA VENKATESWARLU ALIAS KOTHULODU Vs. STATE OF ANDHRA PRADESH	February 5, 1998
JALADI SITA RAMA KOTESWARA RAO Vs. GOVT OF ANDHRA PRADESH	September 8, 1998
JALAIAH A Vs. A C T O	August 27, 1998
JAMMALA RAMULU Vs. JAMMALA RAJAIAH	June 12, 1998
JAMUNABAI Vs. SHARADABAI	June 24, 1998
JANAKIRAMA VEDDARA LABOUR CONTRACT CO OP SOCIETY Vs. EXECUTIVE ENGINEER	March 10, 1998
JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD Vs. VIJAY KUMAR	March 23, 1998
JAYANTHI DETERGENTS PRIVATE LIMITED Vs. SECRETARY COMPANY LAW BOARD GOVT OF INDIA	September 24, 1998
JITENDRAKUMAR AGARWAL Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 27, 1998
JUTHGE CHANDRA PRASAD Vs. STATE	August 19, 1998
K APSARA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD	March 11, 1998
K BABU Vs. SEETHARAMA SWAMY PRABHUVU VARU	November 2, 1998
K CHINNA RAJANNA Vs. VICE CHANCELLOR OSMANIA UNIVERSITY HYDERABAD	March 31, 1998
K CHOKKA RAO Vs. A VEERABHADRA RAO	November 13, 1998
K DEVENDER REDDY Vs. SINGARENI COLLIERIES COMPANY LTD	October 12, 1998
K DEVENDER REDDY ADV Vs. SINGARENI COLLERIES CO LTD	September 12, 1998
K DURGA RANI Vs. APPROPRIATE AUTHORITY IT DEPT BANGALORE	February 2, 1998
K ESWARA DUTT Vs. CHAIRMAN FOOD CORPORATION OF INDIA NEW DELHI	April 16, 1998
K G JAGANNATH Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P	September 7, 1998
K JAGADISH Vs. SINGARENI COLLERIES COMPANY LIMITED	July 28, 1998
K JAGANNADHAM Vs. J NARASIMHA	September 9, 1998
K K VISHWANATHA RAJU Vs. STATE OF A P	March 23, 1998
K KATAIAH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	September 17, 1998
K KOTESWARARAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION	August 4, 1998
K L NARASIMHA RAO Vs. DISTRICT COLLECTOR	March 3, 1998
K LAXMAN Vs. DEPUTY CHIEF TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD	July 23, 1998
K MALLESHAM Vs. STATE OF ANDHRA PRADESH	August 10, 1998
K MANOHAR RAO Vs. GOVT OF ANDHRA PRADESH	December 8, 1998
K NARSA REDDY Vs. DT COLLECTOR ADILABAD	January 20, 1998
K PANNIR SELVAM Vs. MMTC LIMITED	April 9, 1998
K PRABHAKAR REDDY Vs. STATE OF ANDHRA PRADESH	February 4, 1998
K PRAKASH RAO Vs. NATIONAL THERMAL POWER CORPORATION LTD	June 12, 1998
K PRASAD Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	June 24, 1998
K PUSHPA LEELA Vs. BAR COUNCIL OF STATE OF ANDHRA PRADESHAND ANOTHER	July 24, 1998
K RAJAIAH Vs. STATE OF ANDHRA PRADESH	September 9, 1998
K RAJASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH	July 13, 1998
K RAMANAMMA Vs. GOVT OF ANDHRA PRADESH	March 9, 1998
K RAMULU Vs. K NARSIMULU	July 17, 1998
K RANGA REDDY Vs. CH KANAKAMMA	January 21, 1998
K S CHALAM Vs. BANK OF INDIA	February 3, 1998
K S RAMACHANDRA RAO Vs. M MOHANA RAO	October 9, 1998
K S S N SARMA Vs. STATE BANK OF INDIA	August 3, 1998
K SAROJAMMA Vs. G C RAMAIAH	December 16, 1998
K SASIKALA Vs. LIFE INSURANCE CORPORATION OF INDIA BELLAMPALLI DILABAD DISTRICT	August 18, 1998
K SATYANARAYANA Vs. K MAVULLU	December 30, 1998
K SATYANARAYANA MURTHY Vs. SECRETARY REGIONAL TRANPORT AUTHORITY EAST GODAVARI DIST	October 29, 1998
K SATYANARAYANA MURTHY Vs. SYNDICATE BANK MANIPAL KARNATAKA STATE	April 6, 1998
K SUBBA REDDY Vs. GENERAL MANAGER PERSONNEL ANDHRA BANK CENTRAL OFFICE HYDERABAD	September 10, 1998
K SUKHENDER REDDY Vs. STATE OF ANDHRA PRADESH	February 10, 1998
K SUKUMARI Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD	November 12, 1998
K TIRUMALA RAO Vs. CHAIRMAN ELECTRONICS CORPORATION OF INDIA ECIL POST HYD	April 27, 1998
K V REDDY Vs. ASSISTANT COMMISSIONER OF INCOME TAX HYD	April 1, 1998
K VENKATA RAO Vs. SUNKARA VENKATA RAO	August 21, 1998
K VENKATA RAO Vs. S VENKATA RAO	September 14, 1998
K VENKATESWARA RAO Vs. T SESHACHALAPATHI	February 19, 1998
K VIDYASAGAR Vs. ASSISTANT COMMISSIONER OF PROHIBITION AND EXCISE RANGAREDDY DISTRICT	July 15, 1998
K YADAGIRI Vs. K BAL REDDY	November 13, 1998
KAHEEDA MOIN Vs. MOHAMMAD IQBAL ALI	September 11, 1998
KAILASHI BAI Vs. JOINT SECRETARY GOVT OF INDIA MINISTRY OF FINANCE DEPT OF REVENUE B WING NEW DELHI	September 23, 1998
KAKARA SREE LAKSHMI Vs. MANAGER REGISTERED EDUCATIONAL SOCIETY OF SISTERS OF ST JOSEPH OF ANNECY INDIA WALTIAR VISAKHAPATNAM	July 23, 1998
KAKATIYA FINANCE NALGONDA Vs. NALAMALA LINGAIAH	March 12, 1998
KAKUMANU SUDERSHAN RAO Vs. CHIEF COMMISSIONER OF INCOME TAX	June 12, 1998
KALIGOTLA VENKATA SIVARAMA KRISHNA Vs. KALIGOTLA SEETA MAHALAKSHMI	July 17, 1998
KALLA YADAGIRI Vs. KOTHA BAL REDDY	November 13, 1998
KALVA NARSA REDDY Vs. COLLECTOR and DISTT MAGISTRATE ADILABAD DISTRICT	January 20, 1998
KAMALA GINNING AND OIL MILL ADILABAD Vs. STATE OF ANDHRA PRADESH	March 24, 1998
KAMALESH KUMAR TEWARI Vs. STATE OF A P	March 17, 1998
KAMARUDJAMA MD Vs. E RAMESH	December 31, 1998
KAMESWARAMMA K Vs. K BALARAMAYYA	July 14, 1998
KAMINENI SATISH BABU Vs. BRIG 30 INF BDE MUKHYALAYA	February 27, 1998
KANAKADURGA BINNY RICE MILL RAJAMPET WARANGAL DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD	June 24, 1998
KANTAMANI SEETA RAMACHANDRA RAO Vs. MEESANA MOHANA RAO	October 9, 1998
KANTHAM NARASIMHA REDDY Vs. PURAN BUCHAIAH	November 6, 1998
KANUKOLANU VIMALA Vs. S LAKSHMANA RAO	April 29, 1998
KARANAMVENKATARAMANAPPA Vs. STATE OF A P	February 2, 1998
KARRA BUCHI BABU Vs. STATE OF ANDHRA PRADESH EDUCATION DEPT HYD	December 29, 1998
KASARLA NARAYANA REDDY Vs. DISTRICT REVENUE OFFICER NALGONDA	March 10, 1998
KATASANI RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 2, 1998
KATHAPALLI SURYANARAYANA Vs. BANDIKATLA ANJANEYULU	September 7, 1998
KAUSALYA DEVI Vs. A P S E BOARD HYD	July 22, 1998
KESAVULU NAIDU M Vs. G NARASIMHULU NAIDU	September 8, 1998
KHADER MOHIDDIN Vs. CENTRAL BANK OF INDIA BOMBAY	November 2, 1998
KHAIR MOHAMMAD KHAN Vs. S ERAMANI	March 27, 1998
KHAZA MOINUDDIN Vs. GAYATRI IRON COMPANY VIJAYAWADA	July 23, 1998
KILLAMSETTI NARAYANA RAO Vs. AJANTHA REAL ESTATE SRIKAKULAM	November 23, 1998
KISHANDAS Vs. COMMISSIONER OF WEALTH TAX	August 31, 1998
KL HI-TECH SECURE PRINT LIMITED Vs. COMMERCIAL TAX OFFICER INTELLIGENCE NO IV ENFORECEMENT WING	February 17, 1998
KODALI NAGESWARA RAO Vs. KONERU VENU	August 19, 1998
KODAM GANGARAM Vs. STATE OF ANDHRA PRADESH	December 17, 1998
KODAPALLI SATYANARAYANA Vs. KONDAPALLI MAVULLU	December 13, 1998
KOKKANOORU PAPANNA Vs. DISTRICT FOREST OFFICER CHITTOOR WEST CHITTOOR DISTRICT	February 16, 1998
KOLA EMMANUEL Vs. NALLIPOGU SUNANDA	February 23, 1998
KOLA JAGANNADHA REDDY Vs. HARSHITHA POLYMERS (P) LTD.	November 13, 1998
KOLASANI NAGA KOTESWARI ALIAS YELAVARTHI NAGAKOTESWARI Vs. K RAJASEKHAR	February 2, 1998
KOLLERI CONSTRUCTIONS HYD Vs. NECTAR LABORATORIES LTD	August 18, 1998
KOLLURI BHASKARA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES GULDIVADE KRISHNA DIST	April 24, 1998
KOLLURI SURYANARAYANA MURTHY CHOULTRY Vs. KOLLURI LAKSHMANA RAO	July 23, 1998
KONDA LAKSHMANA BAPUJI Vs. GOVERNMENT OF AP HYDERABAD	October 27, 1998
KONDADASU RANGA RAO Vs. BATCHU NAGA VENKATA SATYANARAYANA	September 17, 1998
KONDAPALLI LAXMAN RAO Vs. STATE OF ANDHRA PRADESH	December 31, 1998
KONDAPALLI SATYANARAYANA Vs. KONDAPALLI MAYULLU	December 30, 1998
KORABOINA LAKSHMI Vs. MALKAPURAM ANASUYA	August 21, 1998
KORUPROLU MURALI VENKATA SREENIVAS Vs. GOVT OF A P HOME DEPARTMENT	March 5, 1998
KOTHA DASS GOUD Vs. RETURNING OFFICER	February 12, 1998
KOTTU ACHARAO Vs. JOINT COLLECTOR AND ADDITIONAL DISTRICT MAGISTRATE	December 15, 1998
KRISHNA DISTRICT HUMAN WELFARE DEVELOPMENT SOCIETY SEETHARAMPURAM Vs. GOVT OF ANDHRA PRADESH	November 19, 1998
KRISHNA MOHAN ENTERPRISES Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM	October 23, 1998
KRISHNA PASU AAHAR BHANUPURI Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P	January 29, 1998
KRISHNAMA NAIDU S Vs. M D OF THE NATIONAL CO OPERATIVE BANK LTD	November 26, 1998
KROVIDI KAMESWARAMMA Vs. KUDAPA BALARAMAYYA	July 14, 1998
KUDUPUDI LAKSHMI VEERA VENKATARATHNAM Vs. KUDIPUDI SRI KRISHNA VARA PRASAD	November 24, 1998
KUMMARI RAMANNA Vs. STATE OF A P	March 12, 1998
KUNAPURAJU RANGARAJU Vs. GOVT OF ANDHRA PRADESH	March 5, 1998
KURNOOL DIST RICE MILLERS ASSOCIATION Vs. AGRICULTURAL MARKET COMMITTEE AMTAKUR	January 22, 1998
KUSUM INGOTS AND ALLOYS LTD Vs. STATE OF A P	January 19, 1998
KVSS PRASADA RAO Vs. GODAVARI BAI	January 29, 1998
L A O Vs. P SARANGA PANI	January 27, 1998
L A O Vs. M R BHASKARWAR	August 28, 1998
L PRAMMA DIED Vs. KALAKONDA SHANKER	September 9, 1998
L RAJA KRISHNA REDDY Vs. SATWIK DRUGS LIMITED	June 29, 1998
LAKSHMI K Vs. M ANASUYA	August 21, 1998
LAND ACQUISITION OFFICER Vs. K SUSEELA	January 21, 1998
LAND ACQUISITION OFFICER CUM SPECIAL DEPUTY COLLECTOR Vs. ANNAM REDDI MUSILITHALLI	December 31, 1998
LAND ACQUISITION OFFICER SAIFABAD Vs. MADHUKAR RAMBHAV BHASKARWAR	August 28, 1998
LAND ACQUISITION OFFICER TENALI Vs. KANNEGANTI SUSEELA	January 21, 1998
LANKA SATYANARAYANA Vs. GENERAL MANAGER AND DISCIPLINARY AUTHORITY FERTILISER CORP OF INDIA LIMITED	September 21, 1998
LAXMI STARCH LIMITED NACHARAM HYD Vs. COMMERCIAL TAX OFFICER NACHARAM HYD	August 17, 1998
LEPROSY MISSION Vs. NALLAMILLI VEERA VENKATA SATYANARAYANA REDDY	February 10, 1998
LIQUORS INDIA LIMITED Vs. GOVT OF ANDHRA PRADESH	February 20, 1998
LLOYDS FINANCE LTD Vs. KITTI STEELS LTD	August 10, 1998
LOKAM RAMACHANDRA RAO Vs. BANK OF BARODA	December 10, 1998
M A FAIZ KHAN Vs. MUNICIPAL CORPORATION OF HYDERABAD	February 20, 1998
M A GAFOOR Vs. MOHAMMAD JANI	June 29, 1998
M A HALEEM Vs. UNION OF INDIA	March 11, 1998
M A RAHMAN AND CO Vs. COMMISSIONER OF INCOME TAX	September 25, 1998
M ANAND RAO Vs. GOLCONDA GRAMEEN BANK DILSUKHNAGAR HYDERABAD	March 20, 1998
M CHANDRASEKHAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	February 16, 1998
M D K HOTEL ENTERPRISES PVT LTD Vs. GURUMUKHADAS A MANGHANAMI	August 4, 1998
M ESWARAIAH Vs. STATE OF ANDHRA PRADESH FOOD INSPECTOR CUDDAPAH	November 25, 1998
M GANGADHARA RAO Vs. BAPURAO NAIDU REVENUE DIVISIONAL OFFICER AMALAPURAM E G DISTRICT	September 2, 1998
M GIRISH REDDY Vs. LOKAYUKTA OF ANDHRA PRADESH	September 24, 1998
M HARI SHANKARA NARAYANA Vs. ADDANKI SRIVARAMAKRISHNAIAH	April 22, 1998
M KESAVULU NAIDU Vs. DISTRICT REGISTRAR BALAJI DISTRICT BALAJI COLONY TIRUPATHI CHITTOOR DISTRICT	August 7, 1998
M KHAMAR PASHA Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH HYDERABAD	July 10, 1998
M KRISHNA RAO Vs. UNION OF INDIA	October 16, 1998
M MANMADHA RAO Vs. SECRETARY MIN OF WELFARE GOVT OF INDIA NEW DELHI	April 24, 1998
M MOHAN RAO AND OHTERS Vs. REVENUE DIVISIONAL OFFICER	July 31, 1998
M N CHAITANIYA Vs. N T R UNIVERSITY OF HEALTH SCIENCES A P AT VIJAYAWADA	December 16, 1998
M NARASINGA RAO Vs. DISTRICT COOPERATIVE CENTRAL BANK LIMITED	March 11, 1998
M PERAIAH Vs. COMMISSIONER OF PROHIBITION AND EXCISE GOVT OF ANDHRA PRADESH HYDERABAD	March 6, 1998
M R APPA RAO Vs. DIRECTOR OF SETTLEMENTS GOVT OF ANDHRA PRADESH	November 4, 1998
M R JAYASREEL Vs. SECRETARY STATE BOARD OF TECHNICAL EDUCATION AND TRAINING A P	March 12, 1998
M RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH EDUCATION DEPARTMENT HYDERABAD	August 3, 1998
M RAJA REDDY Vs. REVENUE DIVISIONAL OFFICER	September 23, 1998
M RAJAIAH Vs. STATE BANK OF INDIA	January 1, 1998
M RAJENDER Vs. STATE OF ANDHRA PRADESH	January 1, 1998
M RAMA RAO Vs. ASST TRAFFIC MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD	April 2, 1998
M RAVI KUMAR Vs. INDIAN BANK	January 28, 1998
M RAVI TIRUCHY TAMILNADU Vs. TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI CHITTOOR DISTRICT	November 24, 1998
M RAVINDRA BABU LAB ASSISTANT QUALITY CONTROL T T D Vs. STATE OF A P	August 7, 1998
M S KHAN Vs. KARRI APPA RAO	March 17, 1998
M S MURTHY Vs. GOLD STONE EXPORTS PRIVATE LIMITED	November 10, 1998
M SATYANARAYANA REDDY Vs. REVENUE DIVISIONAL OFFICER KURNOOL	December 30, 1998
M SIREESHA Vs. COMMISSIONER KENDRIYA VIDALAYA SANGATHAN NEW DELHI	July 14, 1998
M SRIKANTH Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SANGAREDDY	March 12, 1998
M SRINIVAS Vs. CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD	September 25, 1998
M SRINIVAS Vs. STATE OF ANDHRA PRADESH	October 12, 1998
M SUBBA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	August 24, 1998
M SUNDAR RAJU Vs. MANGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 1, 1998
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH HYD	April 13, 1998
M V RAMKUMAR RATNAM Vs. GOVT OF ANDHRA PRADESH DEPT OF HIGHER EDN HYD	November 5, 1998
M V S PATRUDU Vs. STATE OF ANDHRA PRADESH	December 18, 1998
M V SRINIVASA PRASAD Vs. STATE OF A P	October 26, 1998
M V V SATYANARAYANA Vs. UNION OF INDIA	September 2, 1998
M V V SATYANARAYANA Vs. UNION OF INDIA	July 30, 1998
M VEMANARAYANA Vs. SAKKU BAI	May 1, 1998
M VENKATA RAMANA Vs. COLLECTOR AND DISTRICT REGISTER HYDERABAD DIST	March 23, 1998
M VENKATESWAR REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 24, 1998
M VENKATESWARA RAO Vs. C T O	September 9, 1998
M VENKATESWARA RAO Vs. SINGARENI COLLIERIES CO LTD	March 25, 1998
M VIJAYALAKSHMI Vs. M V S R PRASAD	March 12, 1998
M. IQBAL AND COMPANY Vs. SOMESWARA CEMENTS CHEMICALS LIMITED	October 13, 1998
MACHERLA RAVI KUMAR Vs. INDIAN BANK WARANGAL	January 28, 1998
MADAMANCHI SREENIVASA RAO Vs. STATE OF ANDHRA PRADESH	November 24, 1998
MADEPALLI VENKATA DURGA PRASADA RAO Vs. RAMESWARA SWAMY VARI TEMPLE KAIKALURU	December 29, 1998
MADUPURU KESAVULU NAIDU DIED Vs. GOTTIPATI NARASIMHULU NAIDU	September 8, 1998
MAHENDAR TIWARI Vs. GOVERNMENT OF ANDHRA PRADESH	September 22, 1998
MAHMOODA BEGUM Vs. BADRUNNISA BEGUM	October 23, 1998
MAJLLS E SHURA DASTI PARCHA B H S WAKF COMMITTEE Vs. A P WAKF BOARD	July 28, 1998
MALLAIAH E Vs. E BALAIAH	September 14, 1998
MALLESH A Vs. G PANDU	June 23, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. K SANTHA KUMAR	April 21, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. M B PANNA RAO	August 17, 1998
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. N SHANKARAIAH	December 21, 1998
MANUJUSNA KADAM Vs. GOVT OF ANDHRA PRADESH	February 16, 1998
MANYAM PARAMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH DEPARTMENT OF LAND ACQUISITION HYDERABAD	November 13, 1998
MAZHER SHAHEED Vs. KHAJA MOINUDDIN	July 23, 1998
MC DOWELL and CO LTD Vs. COMMISSIONER OF EXCISE	January 23, 1998
MEDIKONDA RAMA SWARAJYALAKSHMI Vs. POSINA SATHYANARAYANA	November 2, 1998
MEDWIN HOSPITAL Vs. STATE OF ANDHRA PRADESH	July 22, 1998
MEDWIN HOSPITALS Vs. STATE OF ANDHRA PRADESH	July 21, 1998
MEHMOOD HAYATH Vs. GOVERNMENT OF ANDHRA PRADESH	February 13, 1998
MENTA MASTAN RAO Vs. GOVT OF ANDHRA PRADESH	August 19, 1998
MIDAKANTI NAGABHUSHANA REDDY Vs. MIDAKANTI YELLAIAH	October 28, 1998
MINERALS AND METALS TRADING CORP OF INDIA Vs. STATE OF ANDHRA PRADESH	March 18, 1998
MIR KHADER ALI Vs. QUAZI MOHAMMAD ABDUL BASITH QURESHI	September 8, 1998
MIRZA HAMEED ALI BAIG ALIAS HAMEED Vs. STATE OF ANDHRA PRADESH	March 26, 1998
MITTAKOLA VENKATA RAMA RAO Vs. SARPANCH GRAMPANCHAYATH MAHABOOBABAD POST WARANGAL DIST	October 9, 1998
MOHAMMAD HUSSAIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 19, 1998
MOHAMMAD IQBAL Vs. N PRABHAKAR	April 3, 1998
MOHAMMAD IQBAL AHMED Vs. HIGH COURT OF ANDHRA PRADESH	August 31, 1998
MOHAMMAD JAMAL Vs. MOHAMMAD SHARFUDDIN	August 27, 1998
MOHAMMAD KAMARUDJAMA MANDAL REVENUE OFFICER HANUMAKONDA Vs. ELABOINA RAMESH	December 31, 1998
MOHAMMAD OMER SIDDIQUE Vs. ANDHRA PRADESH STATE HAJ COMMITTEE	March 20, 1998
MOHAN RAO M Vs. R D O	July 31, 1998
MOHD JAMAL Vs. MOHD SHARIFUDDIN	April 3, 1998
MOHMED ABDULLAH DIED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYD	July 10, 1998
MOLABANTI CHINNAMMAI Vs. DISTRICT COLLECTOR NELLORE	November 13, 1998
MOSHIN ALI KHAN Vs. STATE OF ANDHRA PRADESH	October 13, 1998
MOVVA ANJAMMA Vs. ABHINENI ANASUYA	November 25, 1998
MOYYA GABRIEL DHANARAJU Vs. V VENKATA KANTHARAO	August 6, 1998
MURALI DAMODAR KANURI Vs. DAPPU LAXMAIAH	January 2, 1998
MURTHY CHOULTRY K S Vs. K LAKSHMANA RAO	July 23, 1998
MUSTI NARSIMLU Vs. C MALLA REDDY	June 15, 1998
N ANIL KRISHNA Vs. PRINCIPAL DAY VIVEK VARDHANI COLLEGE OF ARTS COMMERCE AND SCIENCE HYDERABAD	February 10, 1998
N APALANARASAMMA Vs. N APPA RAO	November 16, 1998
N B RAMESH Vs. B KRISHNA REDDY	April 10, 1998
N BABJI Vs. N SARADA	January 20, 1998
N C L INDUSTRIES LTD Vs. STATE OF A P	October 20, 1998
N H V SUBBA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYD	April 16, 1998
N KOMURRAIAH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS WARANGAL	February 4, 1998
N LAXMAN Vs. SHANUKHA COTTON TRADERS	July 21, 1998
N P SUBRAHMANYAM Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	October 27, 1998
N PRASHANTHA Vs. UNION OF INDIA NEW DELHI	November 16, 1998
N RAGHUMA REDDY DIED Vs. STATE OF ANDHRA PRADESH	June 29, 1998
N S RAMAKRISHNA MURTHY Vs. B SUBBA RAO	December 29, 1998
N SATYANARAYANA Vs. K KRISHNA RAO	July 30, 1998
N SITAYYA and CO Vs. M RAMAKOTAIAH	September 8, 1998
N SREEKUMARI V NADIPALLI VENKATA Vs. NAGENDRA PRAKASH	September 6, 1998
N SURYANARAYANA Vs. BOOREDDI CHINA VENKATARAMANA CAMP CLERK OFFICE OF SUPERINTENDENT OF POLICE RURAL VISAKHAPATNAM	October 27, 1998
N SURYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	September 2, 1998
N VENKATA RAO Vs. DISTRICT TELECOM MANAGER KARIMNAGAR	April 3, 1998
N WILLIAMS Vs. H PASHA	September 21, 1998
N YADAGIRI GOUD Vs. DEPUTY DIRECTOR MINES AND GEOLOGY GOVT OF ANDHRA PRADESH WARANGAL	April 9, 1998
N. SUBRAMANYAM Vs. CHAIRMAN, VISAKHAPATNAM PORT TRUST	January 19, 1998
N.C.C. FINANCE LTD. Vs. T.M.T. (INDIA) LTD.	November 10, 1998
NADHIPARWALA AJAYSINGH Vs. COMMISSIONER OF POLICE TWIN CITIES HYDERABAD	March 12, 1998
NADIKATLA NARAYANA SWAMY Vs. STATE OF ANDHRA PRADESH	April 10, 1998
NAGA KOTESWARI K Vs. K RAJASEKHAR	February 2, 1998
NAGALLA MUKHALINGAM Vs. STATE OF A P	October 28, 1998
NAGARAJ M Vs. SUPERINTENDENT OF POLICE ANANTHAPUR	September 18, 1998
NAGARJUNA FINANCE LTD Vs. KANOSIKA LABORATORIES LIMITED	June 15, 1998
NAGARJUNA GRAMEENA BANK Vs. NAGARJUNA GRAMEENA BANK OFFICERS ASSOCIATION	November 26, 1998
NAGARJUNA UNIVERSITY Vs. ST ANTHONY EDUCATIONAL SOCIETY	March 10, 1998
NAGESH Vs. STATE OF ANDHRA PRADESH	December 9, 1998
NALLA SARADA Vs. NALLA BABAJI	December 7, 1998
NALLABILLI SATYANARAYANA Vs. KINTHALI KRISHNA RAO	July 30, 1998
NALLAM RAMAKRISHAN MURTHY Vs. BOGGAVARAPU SUBBA RAO	December 29, 1998
NAMUDURI ATCHYUTARAMAIAH Vs. OSURI GANGADHARAM	September 25, 1998
NANDIPATI SITAYYA AND CO Vs. MANNAVA RAMAKOTAIAH	September 8, 1998
NAOZAR CHENOY Vs. COMMISSIONER OF INCOME TAX	April 22, 1998
NARASAMMA Vs. HABEEBJAN	April 16, 1998
NARASIMHA RAO K L Vs. DISTRICT COLLECTOR and CHAIRMAN DIST S C CO OPERATIVE SOCIETY LTD	March 3, 1998
NARAYANASWAMY P Vs. G PANNALAL SOWCAR	March 27, 1998
NAVA BHARATH AGRICULTURAL AND COMMERCIAL CORPORATION VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYD	May 1, 1998
NAVAL KISHORE SOMANI Vs. POONAM SOMANI	July 29, 1998
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPORATION HYD	July 13, 1998
NAVAYUGA EXPORTS LTD Vs. A P MINERAL DEVELOPMENT CORPN LIMITED	April 24, 1998
NAZEEMUDDIN Vs. STATE OF ANDHRA PRADESH	December 24, 1998
NEELAM MADHUSUDHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 27, 1998
NEELAM WILLIAMS Vs. HARUN PASHA	September 1, 1998
NEELAPALA SURYANARAYANA Vs. UNION BANK OF INDIA	April 2, 1998
NEERUPAKA RAMA KRISHNA Vs. DIRECTOR OF SETTLEMENTS	November 18, 1998
NETTAIALIGALLA TIMMAPPA ALIAS GUDDENNA Vs. STATE OF A P	November 10, 1998
NEW INDIA ASSURANCE CO LTD Vs. VOIKA MARRUBAI	November 11, 1998
NEW INDIA ASSURANCE CO LTD Vs. BODA HARI SINGH	April 24, 1998
NEW INDIA ASSURANCE CO LTD Vs. THIPPAMMA	June 25, 1998
NEW INDIA ASSURANCE COMPANY LIMITED Vs. B HARI SINGH	April 24, 1998
NEW INDIA ASSURANCE COMPANY LTD Vs. PESALA KISHORE KUMAR	November 13, 1998
NIMMAGADDA RAVI Vs. STATE OF ANDHRA PRADESH	January 20, 1998
NIMMAKAYALA CHINNA MUNI REDDY Vs. STATE OF ANDHRA PRADESH	December 31, 1998
NIZAM SUGARS OFFICERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	November 2, 1998
NOOKALA GAVARAIAH Vs. SPECIAL CATEGORY DEPUTY REGISTRAR	April 6, 1998
ORIENTAL INSURANCE COMPANY LIMITED Vs. G NAGAMANI	October 6, 1998
ORIENTAL INSURANCE COMPANY LIMITED HINDUPUR Vs. A ANJANEYULU SUPERVISOR CO OPERATIVE CENTRAL BANK PENUKONDA	June 26, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. GOLAGANI NAGAMANI	October 6, 1998
ORIENTAL INSURANCE COMPANY LTD Vs. SUTHARI LINGAIAH	October 15, 1998
OTUKURE GANESH Vs. STATE OF ANDHRA PRADESH	February 4, 1998
P ANURADHA REDDYAND ANR Vs. P KALPANA	April 30, 1998
P CHINNAYYA Vs. NITESH NARAYAN	July 17, 1998
P DAYARATNAM Vs. KODAVALIVARIPALEM GRAM PANCHAYAT PARCHUR MANDAL PRAKASAM DIST	July 6, 1998
P DHANALAKSHMI Vs. P RAMACHANDRA RAO	April 30, 1998
P G ANANTASAYANAM Vs. MIRIYALA SATHIRAJU	February 27, 1998
P GANGAMMA Vs. VASUDHA MISRA	January 2, 1998
P HANUMANTHA RAO Vs. KAKI VENKATA RAO	June 29, 1998
P JAGANNATH REDDY Vs. G VIJAYA	March 6, 1998
P KANTHI KUMARI Vs. STATE OF ANDHRA PRADESH	September 11, 1998
P KIRAN MANI BALA Vs. VENKATESWARA I M S	February 2, 1998
P LINGAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	October 27, 1998
P MANIKYALA RAO Vs. LABOUR COURT	March 17, 1998
P NARAYANA RAO Vs. ANDHRA PRADESH STATE MEAT AND POULTRY DEVELOPMENT CORPORATION LIMITED HYDERABAD	October 6, 1998
P NEERAJA Vs. UNION OF INDIA	February 18, 1998
P PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 3, 1998
P R SUBAS CHANDRAN Vs. GOVERNMENT OF ANDHRA PRADESH	September 10, 1998
P RAJAIAH Vs. VEERA SHAIVA VIDYAVARDHAK SANGH YADGIR	June 24, 1998
P RAVINDER REDDY Vs. NCC FINANCE LTD	January 19, 1998
P S RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING HYD	July 21, 1998
P USHA RANI Vs. PRINCIPAL PRASANNA GAJANANA JR COLLEGE FOR GIRLS SHAMSHEER GUNJ HYD	November 13, 1998
P USHA RANI Vs. GOVERNMENT OF ANDHRA PRADESH	November 13, 1998
P V KRISHNA Vs. COMMISSIONER FOR TENDERS HYD	September 11, 1998
P V PRABHAKARA RAO Vs. ENFORCEMENT DIRECTORATE	March 11, 1998
P V RAJGOPAL Vs. UNION OF INDIA	April 21, 1998
P V SURENDER BABU Vs. PROHIBITION AND EXCISE SUPERINTENDENT CHITTOOR	September 2, 1998
P VEERANNA Vs. REGIONAL TRANSPORT OFFICER AND SECRETARY REGIONAL TRANSPORT AUTHORITY WARANGAL DIST	December 15, 1998
P VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPARTMENT HYDERABAD	December 1, 1998
P VENKATA RAMANA RAYULU Vs. HIGH COURT OF ANDHRA PRADESH HYD	November 20, 1998
P. JANARDHANA REDDY Vs. SECRETARY TO GOVERNMENT	February 20, 1998
P. USHA RADHEY MOHAN Vs. M.V. RAMU, MANAGER (PERSONNEL) CMC, HYD.	January 1, 1998
PALCVALA SURYANARAYANA Vs. MOSA KAMARAJU	June 15, 1998
PARAMMA L DIED Vs. K SHANKER	September 9, 1998
PARAMOUNT CO OP HOUSING SOCIETY Vs. PADMINI CO OP HOUSING SOCIETY	November 20, 1998
PARUCHURI VASU Vs. GENERAL MANAGER 7 STAR BUILDINGS VIJAYAWADA	February 11, 1998
PASALA SURYACHANDRA RAO Vs. VATTI VENKATA RANGA PARDHASARADHI	August 4, 1998
PASUPULA SRINIVASULU Vs. STATE OF ANDHRA PRADESH	September 18, 1998
PATAMATA SESHAGIRI RAO Vs. PAMIDIMUKKALA SREE RAMACHANDRA	December 3, 1998
PATHIPAKA GOVARDHAN Vs. PATHIPAKA ANANDAM	November 5, 1998
PATHIVADA NARAYANSWAMY Vs. GAULOCHA PANNALAL AND KENGUVA APPALANARASAIAH	March 27, 1998
PATTA DHANALAKSHMI Vs. PATTA RAMACHANDRA RAO	April 30, 1998
PAVAN KUMAR Vs. K GOPALAKRISHNA	February 17, 1998
PEELA POTHI NAIDU Vs. STATE OF ANDHRA PRADESH	June 23, 1998
PENDIKATTA KIRAN MANI BALA Vs. VENKATESWARA INSTITUTE OF MEDICAL SCIENCES T T D TRIUPATHI	May 2, 1998
PENTAKOTA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH	December 11, 1998
PENUGONDA RAJESWARI Vs. JALADI ANASUYAMMA	March 20, 1998
PESCO ENGINEER VIJAYAWADA Vs. UNION OF INDIA S C RAILWAY EAST SECUNDERABAD	November 10, 1998
PFIMEX PHARMACEUTICALS LIMITED Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED	August 31, 1998
PILLI LAKSHMANA RAO Vs. EXECUTIVE OFFICER	February 16, 1998
PILLI NAGESWARA RAO Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	November 24, 1998
PINJARI HUSSAIN SAB ALIAS HUSSAINAPPA Vs. STATE OF ANDHRA PRADESH	October 28, 1998
POCHAMMA Vs. MIRZA DAWOOD BAIG	April 10, 1998
POLIMETLA MADHAVARAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 1, 1998
POLIMETLA MADHAVARAO Vs. GOVT OF A P	August 28, 1998
POLSANI JAGANNATH REDDY Vs. GURRAM VIJAYA	March 6, 1998
PONDUR MILK PRODUCERS CO OPERATIVE SOCIETY Vs. AUTHORITY UNDER MINIMUM WAGES ACT AND ASSISTANT COMMISSIONER OF LABOUR ONGOLE	December 28, 1998
POTHANNA G Vs. DIVISIONAL FOREST OFFICER	April 29, 1998
PRADEEP MINERALS AND GRANITES P LIMITED Vs. STATE OF ANDHRA PRADESH	April 24, 1998
PRAJAY ENGINEERS SYNDICATE LIMITED Vs. STATE	February 24, 1998
PRAKASH ROAD LINES P LIMITED Vs. H M T BEARING LIMITED HYDERABAD	July 16, 1998
PRAMILA C Vs. STATE BANK OF HYDERABAD	July 3, 1998
PRIYANKA OVERSEAS LTD Vs. COMMR CIVIL SUPPLIES	February 27, 1998
PROF M V NAYUDU RETD Vs. SECRETARY TO GOVT OF ANDHRA PRADESH MA AND UD DEPT HYD	May 1, 1998
PROMPT PACKAGING PVT. LIMITED Vs. STATE OF ANDHRA PRADESH	August 3, 1998
PUBLIC PROSECUTOR HIGH COURT HYDERABAD Vs. PURUSHOTTAM REDDY	March 23, 1998
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MADIKONDA BUJANGA RAO	November 25, 1998
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. THUMMALA JANARDHANA RAO	August 6, 1998
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. SIVARAJ ALIAS SURAJ	April 27, 1998
PULLA CO OPERATIVE RURAL BANK LIMITED PULLA WEST GODAVARI DISTRICT Vs. BONAM RAM MOHAN RAO	November 12, 1998
PULUSU PERIREDDY Vs. GOVT OF ANDHRA PRADESH PANCHAYAT RAJ DEPT HYD	December 31, 1998
PURUSHOTHAMPALLI GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH INDUSTRIES AND COMMERCE DEPT SECRETARIAT HYDERABAD	December 7, 1998
PUSHPA TRADING COMPANY Vs. BOORGU JAGADESHWARAIAH AND SONS	July 24, 1998
PUTTAGUNTA PASI Vs. COMMISSIONER OF POLICE	February 4, 1998
PYBOINA RAVINDRA KUMAR ALIAS RAVI Vs. STATE OF ANDHRA PRADESH	November 13, 1998
R ADVAIAH Vs. UNION OF INDIA MINISTRY OF FINANCE NEW DELHI	December 30, 1998
R ANJANEYULU Vs. R V RAMANAMMA	February 27, 1998
R DURGA PRASAD Vs. UNION OF INDIA	January 29, 1998
R DURGA PRASAD Vs. D G P	September 22, 1998
R FAKRUDDIN Vs. A P S E B HYDERABAD	August 18, 1998
R KHEMKA Vs. DECCAN ENTERPRISES PRIVATE LIMITED SECUNDERABAD	December 2, 1998
R KRISHAN KUMAR Vs. CONVENOR EAMCET 1998 JNT UNIVERSITY HYDERABAD	August 17, 1998
R MALLESU Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM REGION	October 26, 1998
R NAGARAJAN Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD CENTRAL UNIVERSITY HYD	July 22, 1998
R NAGARAJU Vs. MANAGING DIRECTOR A P STATE WARE HOUSING CORPN HYD	March 30, 1998
R NAGENDRA RAO Vs. COMMISSIONER AND DIRECTOR OF SCHOOL EDUCATION	March 20, 1998
R S MANYAM Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	October 8, 1998
R SURYA KUMARI Vs. STATE OF ANDHRA PRADESH	June 29, 1998
RAASI CEMENT LTD Vs. STATE OF A P	July 10, 1998
RADHA BAI Vs. YASODA BAI	July 29, 1998
RADHAKRISHNA VEGETABLE OIL PRODUCTS CO Vs. COLLECTOR OF CENTRAL EXCISE	April 28, 1998
RAGHU RAM BABU K Vs. DIRECTOR GENERAL OF RAILWAY PROTECTION FORCE	June 22, 1998
RAGHUNATH COTTON AND OIL PRODUCTS LIMITED Vs. RAMARAO COTTON COMPANY	November 4, 1998
RAJASHREE OILS AND EXTRACTIONS Vs. DEPUTY COMMISSIONER CT KURNOOL	June 18, 1998
RAJASTHAN STATE ELECTRICITY BOARD Vs. DAYAL WOOD WORK	February 18, 1998
RAJESHWAR A Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 1, 1998
RAJESWARI P Vs. J ANASUYAMMA	March 20, 1998
RAJKUMAR Vs. GANESH RAI	October 9, 1998
RAMAKRISHNA CINE STUDIO Vs. COMMISSIONER OF INCOME TAX	February 2, 1998
RAMAKRISHNA ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH	August 20, 1998
RAMANA M V Vs. COLLECTOR and DT REGISTRAR	March 23, 1998
RAMANADH POULTRY FARMS PEDDAKAPARTHY VILLAGE Vs. ACTO CTCP METLAKUNTA	December 23, 1998
RAMANAIAH B Vs. DISTRICT COLLECTOR NELLORE	April 9, 1998
RAMANNA Vs. STATE OF ANDHRA PRADESH	March 12, 1998
RAMASWAMY B Vs. M SEETHARAMAIAH	September 8, 1998
RAMBABU D Vs. PRINCIPAL HYDERABAD PUBLIC SCHOOL	May 1, 1998
RAMDAS AND CO Vs. KITTI STEELS LTD	September 1, 1998
RAMESH M Vs. EXECUTIVE OFFICER SRI DURGA MALLESWARA SWAMY VARI DEVASTHANAM	July 1, 1998
RAMLAL AGARWAL Vs. RAMPRATAP	July 23, 1998
RANA PRATAP SINGH Vs. LAND ACQUISITION OFFICER	August 18, 1998
RANGA RAO K Vs. B N V SATYANARAYANA	September 17, 1998
RANGARAJU K Vs. GOVERNMENT OF ANDHRA PRADESH	March 5, 1998
RASA CONSTRUCTIONS ENGINEERS AND CONTRACTORS KARIMNAGAR Vs. EXECUTION ENGINEER RANDB	July 23, 1998
RASHEED ULLA KHAN Vs. SECRETARY TO GOVERNMENT	April 24, 1998
RAVILLA DORASWAMY NAIDU Vs. AARL RANGAIAH NAIDU	June 19, 1998
RAVULAPALLI YOGAMMA Vs. THELLAMEKALA VENKATA RATNAM	April 27, 1998
RAYALA SEEMA ENTERPRISES Vs. STATE OF ANDHRA PRADESH	July 3, 1998
RAZIA BEGUM Vs. CIRCLE INSPECTOR OF POLICE ASIFNAGAR POLICE STATION HYDERABAD	September 3, 1998
REDDI VARAMAIAH Vs. PEREDDI NAGI REDDI	December 24, 1998
REDDIVARI GANGIREDDY Vs. JOINT HINDU FAMILY OF ANDEPPAGARI JAYARAMIREDDY AND HIS SON	November 20, 1998
REFERRING OFFICER THE I ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. BONDA VENKATA REDDY alias GANAPATHIREDDY alias CHIRANJEEVI	February 17, 1998
REGIONAL DIRECTOR E S I CORPORATION Vs. CHERMAS EXTENSION	July 13, 1998
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B V RAMANA	August 17, 1998
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION GUNTUR Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD	August 26, 1998
REGULA BRUHASPATHI RAO Vs. STATE OF A P	July 5, 1998
REGULA BRUHASPATHI RAO1 Vs. STATE OF A P	July 15, 1998
REVENUE DIVISIONAL OFFICER LAO NALGONDA Vs. SANKAPALLI PADMANABHA REDDY	November 19, 1998
REVU DURGA PRASAD Vs. DIRECTOR GENERAL OF POLICE	September 22, 1998
RUPPU GANNEMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 27, 1998
S ANWAR BASHA Vs. STATE OF ANDHRA PRADESH	April 2, 1998
S B C B LTD Vs. STATE OF ANDHRA PRADESH	August 4, 1998
S B PRABHAKAR ENVIRONMENTAL ENGINEER A P POLLUTION CONTROL BOARD Vs. STATE OF ANDHRA PRADESH	July 1, 1998
S E NAGESH Vs. NATIONAL THERMAL POWER CORPORATION LIMITED	April 7, 1998
S HEMACHALAM Vs. DISTRICT COLLECTOR CHITTOOR	September 24, 1998
S JAGANNADHA REDDY Vs. K RUKMINI DIED PER L RS	June 15, 1998
S JANARDHAN RAO Vs. DIRECTOR GENERAL ACB OF ANDHRA PRADESH	November 9, 1998
S JANARDHAN REDDY Vs. PRINCIPAL SECRETARY HIGHER EDUCATION HYDERABAD	November 2, 1998
S KRISHAMA NAIDDU Vs. MANAGING DIRECTOR OF THE NATIONAL CO OPERATIVE BANK LTD	November 26, 1998
S KRISHNAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	June 26, 1998
S L REDDI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 22, 1998
S MANI Vs. SINGARENI COLLIERIES CO LTD	July 1, 1998
S NANDA GOPAL Vs. STATE OF ANDHRA PRADESH	October 15, 1998
S P B V D SABHA ELEMENTARY AND HIGH SCHOOL UPPARAPALLI Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION CUDDAPAH	April 30, 1998
S P S OMKARNATH Vs. STATE OF ANDHRA PRADESH	July 21, 1998
S PULLAMMA Vs. SECRETARY TO GOVERNMENT	April 17, 1998
S RADHAKRISHNA VENKATA MOHANA RAO Vs. EXECUTIVE OFFICER CHINAPANDRAKA GRAM PANCHAYAT CHINAPANDRAKA VILLAGE KRUTHIVENNU MANDAL KRISHNA DISTRICT	January 1, 1998
S RAJAMMA Vs. P A YUSUF	September 16, 1998
S S JANARDHAN RAO Vs. ANDHRA UNIVERSITY	October 26, 1998
S SHIVARAJ REDDY Vs. SUPERINTENDING ENGINEER ROADS AND BUILDINGS RURAL CIRCLE HYD	August 11, 1998
S SHYAMPRASAD RAO Vs. UNION GOVT OF INDIA	September 23, 1998
S SRINIVASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	July 1, 1998
S SURYANARAYANA Vs. DIST CO OP OFFICER VISAKHAPATNAM	August 4, 1998
S V BAL REDDY Vs. STATE OF ANDHRA PRADESH	March 19, 1998
S V U TEACHERS ASSOCIATION Vs. S V UNIVERSITY	July 3, 1998
S VIJAYALAKSHMI Vs. S BHEEM REDDY	March 16, 1998
SABLE WEGHIRE AND COMPANY LTD Vs. A P FOREST DEVELOPMENT CORPORATION LTD	January 23, 1998
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY	March 4, 1998
SAINT JOSEPH EDUCATION SOCIETY Vs. KRISHNADEVARAYA UNIVERSITY	March 11, 1998
SAJANA GRANITES Vs. SAI ENTERPRISES	September 22, 1998
SALLA GOVINDU Vs. STATE OF ANDHRA PRADESH	November 5, 1998
SAMALA JAYARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 23, 1998
SAMEERA KUMAR DEV S V Vs. O GOURI SHANKAR	August 12, 1998
SAMPATLAL RAMLAL KIMTEE DIED Vs. ANANTH VIJAY SHRIDHAR NAIK	November 6, 1998
SANDAMMA Vs. STATE OF ANDHRA PRADESH	July 16, 1998
SANE GROUP OF COMPANIES HYDERABAD Vs. CHANDRA RAJA KUMARI PRESIDENT AP MAHILA SAMAKHYA HYDERABAD	December 29, 1998
SANJAY KUMAR AGARWAL Vs. T V N PRASAD	March 19, 1998
SANTHI ASHRAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD	February 22, 1998
SANTI SEETHARAMAYYA Vs. SANTI YEGNA NARYANA MURTHY	August 7, 1998
SARANJEET KOUR ALIAS M SONU Vs. DIRECTOR GENERAL OF POLICE A P HYDERABAD	September 18, 1998
SARATHI INSTITUTE OF ENGINEERING AND TECHNOLOGY HYD Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	April 28, 1998
SARDAR AMARJEET SINGH Vs. NANDU BAI	August 18, 1998
SARWOTHAM ISPAT LTD Vs. GOVERNMENT OF INDIA	June 16, 1998
SATHI JAGANNADHA REDDY Vs. KOVVURI RUKMINI	June 15, 1998
SATYA RAO B Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 23, 1998
SATYAM CONSTRUCTIONS LIMITED Vs. GOVT OF ANDHRA PRADESH	October 16, 1998
SATYAMMA G Vs. R VENKATARAJU	August 18, 1998
SATYANARAYANA CH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	September 1, 1998
SATYANARAYANA SINGH Vs. Y MANIAMMA	December 15, 1998
SATYANARAYANA TALKIES Vs. COMMISSIONER NARASARAOPET MUNICIPALITY	July 31, 1998
SATYANARAYANA V Vs. GOVERNMENT OF ANDHRA PRADESH	March 20, 1998
SATYANARAYANA V Vs. STATE OF ANDHRA PRADESH	October 30, 1998
SAVITRI BAI Vs. OM PRAKASH GUPTA	October 13, 1998
SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF DEFENCE NEW DELHI AND Vs. INDIRA DEVI	August 21, 1998
SECUNDERABAD HEALTH CARE Vs. SECUNDERABAD HOSPITALS	July 21, 1998
SELECTION COMMITTEE ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION SRIKAKULAM Vs. CH V N SATYANARAYANA	July 27, 1998
SEW CONSTRUCTIONS LIMITED Vs. SUPERINTENDING ENGINEER SRBC CIRCLE NO 2 NANDYAL KURNOOL DIST A P	July 6, 1998
SHAHEBZADI MALLIKA JEHAN BEGUM Vs. MUNICIPAL CORPORATION OF HYD	August 5, 1998
SHAIK AZEEM Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY HYDERABAD LAND CEILING OFFICE HYDERABAD	November 16, 1998
SHAIK LAL BEE Vs. GOVERNMENT OF ANDHRA PRADESH	April 27, 1998
SHAIK MAHABOOB Vs. STATE OF A P	April 16, 1998
SHAIK MAHABOOB ALIAS GORA Vs. STATE OF ANDHRA PRADESH	April 16, 1998
SHAIK RAMJAN Vs. STATE	December 22, 1998
SHAKTHI LPG LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 29, 1998
SHANKARA NARAYANA M H Vs. A SIVARAMAKRISHNAIAH	April 22, 1998
SHANTA DEVI Vs. RAMLAL AGARWAL	February 14, 1998
SHANTA DEVI AND ORS. Vs. SRI RAMLAL AGARWAL	February 4, 1998
SHANTI ALLOYS PVT LTD Vs. COMMISSIONER OF C EX	December 20, 1998
SHIRDI SAI LAW COLLEGE Vs. BAR COUNCIL OF INDIA	January 23, 1998
SICON LIMITED BOMBAY Vs. PANDURANGA POULTRIES PRIVATE LIMITED HYDERABAD	August 11, 1998
SIMPLEX CASTINGS LIMITED Vs. UNION OF INDIA	August 21, 1998
SIMS COLLEGE OF PHYSIOTHERAPY GUNTUR Vs. UNIVERSITY OF HEALTH SCIENCES	February 12, 1998
SINGARENI COLLIERIES COMPANY LIMITED Vs. STATE OF BANK OF HYDERABAD	February 18, 1998
SITANI TEXTILES AND FABRICS P LIMITED Vs. ASST COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	August 10, 1998
SIVARAMA KRISHNA K V Vs. K SEETA MAHALAKSHMI	July 17, 1998
SOCIETY FOR PRESERVATION OF ENVIRONMENT and QUALITY OF LIFE Vs. INDUSTRIES DEPT A P	May 1, 1998
SOHAN ENGINEERING CONSTRUCTIONS Vs. COMMISSIONER OF COMMERCIAL TAXES STATE OF A P NAMPALLY HYDERABAD	April 28, 1998
SOM DISTILLERIES AND BREWERIES LIMITED Vs. GOVT OF ANDHRA PRADESH	March 17, 1998
SONA EXPORTS Vs. DIRECTOR OF MINES AND GEOLOGY	July 1, 1998
SOUTHERN AGENCIES Vs. A P EMPLOYEES STATE INSURANCE CORPORATION	March 17, 1998
SOUTHERN SECURITY AND DETECTIVE BUREAU Vs. COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH	February 16, 1998
SPECIAL DEPUTY COLLECTOR L A O ANAKAPALLI Vs. PADALA VENKATA RAMANA	December 31, 1998
SPECIAL DEPUTY COLLECTOR LAO Vs. P V RAMANA	December 31, 1998
SPECIAL OFFICER URBAN LAND CEILINGS NAMPALLY HYDERABAD Vs. M VIJAYALAKSHMI	October 28, 1998
SREE JAGANNATH STEELS LIMITED Vs. THE GLOBE DETECTIVE AGENCIES PRIVATE LIMITED	July 23, 1998
SREENADHA REDDY G Vs. GOVERNMENT OF ANDHRA PRADESH	August 11, 1998
SRI LAKSHMINARAYANA CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH	August 7, 1998
SRI MANCHAM VENKATESWARA RAO AND NARAYANA MURTHY Vs. COMMERCIAL TAX OFFICER	September 9, 1998
SRI VASAVI COLD RETREADS PVT LTD Vs. COMMERCIAL TAX OFFICER	June 16, 1998
SRIMANTHULA CHINNA SATHAIAH Vs. STATE OF ANDHRA PRADESH	March 11, 1998
SRINIVAS G Vs. G PYDITHALLI	April 20, 1998
SRINIVASA POULTERY AND CATTLE FEED PRIVATE LIMITED VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	December 16, 1998
SRINIVASAN Vs. HONBLE UPA LOKAYUKTA OF ANDHRA PRADESH	September 15, 1998
SRINIVASULU Vs. GOVERNMENT OF ANDHRA PRADESH	October 13, 1998
SRIRAM MILLS Vs. UNION OF INDIA	April 9, 1998
STATE Vs. M BHUJANGA RAO	November 25, 1998
STATE BANK OF INDIA Vs. RAM DAS	March 12, 1998
STATE BANK OF INDIA Vs. M RAJAIAH	May 1, 1998
STATE BANK OF INDIA Vs. FISHING FALCONS LIMITED AND ANOTHER	December 10, 1998
STATE OF A P Vs. FERRO CERAMICS P LTD	June 9, 1998
STATE OF A P Vs. BHOORATNAM AND CO	February 9, 1998
STATE OF A P Vs. ASSOCIATED CEMENT CO LIMITED	August 31, 1998
STATE OF A P Vs. AMARA RAJA BATTERIES	August 18, 1998
STATE OF ANDHRA PRADESH Vs. HIGH PALYMER ENTERPRISES	September 1, 1998
STATE OF ANDHRA PRADESH Vs. PRAKASH KUMAR SAHU	October 22, 1998
STATE OF ANDHRA PRADESH Vs. USHA BRECO LTD	September 16, 1998
STATE OF ANDHRA PRADESH Vs. GOLTEX LABORATORIES P LTD	September 15, 1998
STATE OF ANDHRA PRADESH Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED	October 6, 1998
STATE OF ANDHRA PRADESH Vs. GOLD STAR ENGINEERING ENTERPRISES	December 29, 1998
STATE OF ANDHRA PRADESH Vs. HYDERABAD CHEMICALS SUPPLIES LIMITED	February 2, 1998
STATE OF ANDHRA PRADESH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA P LTD	February 2, 1998
STATE OF ANDHRA PRADESH Vs. COLORAMA PRINTERS PRIVATE LTD	March 24, 1998
STATE OF ANDHRA PRADESH Vs. S P STEELS	April 27, 1998
STATE OF ANDHRA PRADESH Vs. BIO TECH PHARMA	October 7, 1998
STATE OF ANDHRA PRADESH Vs. P. AMBAJI RAO RICE MILL	April 20, 1998
STATE OF ANDHRA PRADESH Vs. JAGADEESH COTTON TRADERS	December 16, 1998
STATE OF ANDHRA PRADESH Vs. RAPTAKOS BRETT & CO. LIMITED	December 1, 1998
STATE OF ANDHRA PRADESH Vs. RAGHAVENDRA SEVA SANGHAM	December 16, 1998
STEEL EXECUTIVES ASSOCIATION Vs. RASHTRIYA ISPAT NIGAM LIMITED	April 21, 1998
SUB REGISTRAR NALGONDA DIST Vs. AMARANAINI CHINA VENKAT RAO	February 3, 1998
SUBBA RAO Y V Vs. COMMISSIONER OF INCOME TAX	September 22, 1998
SUBBSHREE TRADING ENTERPRISES LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	March 26, 1998
SUDERSHANAM S Vs. M R O	June 22, 1998
SUDHABATHULA RADHAKRISHNA VENKATA MOHAN RAO Vs. EXECUTIVE OFFICER	January 20, 1998
SUGUI BAI ALIAS SHAKUNTALA BAI Vs. RAFAT ALI	January 2, 1998
SUNDER SINGH Vs. MUNICIPAL CORPORATION OF HYDERABAD	August 27, 1998
SUPERINTENDENT CENTRAL PRISON CHENCHALGUDA HYDERABAD Vs. C NARSIMHULU	December 2, 1998
SUPERINTENDENT PROHIBITION AND EXCISE BHIMAVARAM ELURU W G Vs. KRISHNA WINES	September 4, 1998
SUPERINTENDING ENGINEER Vs. I C KOTI REDDY	November 11, 1998
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY	November 5, 1998
SUPERINTENDING ENGINEER N S CANALS CIRCLE PELLUR ONGOLE Vs. IDAMKANTI CHINNA KOTI REDDY	November 11, 1998
SURESH KUMAR AGARWAL Vs. COLLECTOR CUSTOMS MADRAS	April 23, 1998
SURYANARAYANA K Vs. B ANJANEYULU	September 7, 1998
SURYANARAYANA N Vs. UNION BANK OF INDIA	April 22, 1998
SURYANARAYANA P Vs. M KAMARAJU	June 15, 1998
SUSHEELA DEVI Vs. STATE OF ANDHRA PRADESH	June 29, 1998
SUSHEELA DEVI Vs. STATE OF A P	July 29, 1998
SUSHRUTHA EDUCATIONAL ACADEMY SOCIETY Vs. RACHEL CHATTERJEE	September 8, 1998
SYAMALA RAO M Vs. COMMISSIONER OF INCOME TAX	April 29, 1998
SYED ABDUR RAZZACK Vs. CHAIRMAN ANDHRA PRADESH STATE WAKF BOARD HYDERABAD	March 16, 1998
SYED FAIZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD	December 29, 1998
SYED RAHAMTULLAH KHADRI Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 1998
SYED SHA MUSEBULLA ALVI Vs. SECRETARY GENERAL ADMINISTRATIVE DEPARTMENT SECRETARIAT HYDERABAD	December 29, 1998
T APPALA NARASIMHA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH	March 17, 1998
T C I FINANCE LIMITED Vs. S VENKATESWARA RAO	February 26, 1998
T C LAKSHMINARAYANA Vs. TIRUMALA TIRUPATI DEVASTHANAMS CHITTOOR DIST	April 27, 1998
T DAMODHAR RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	December 19, 1998
T K SRINIVASULU Vs. STATE OF ANDHRA PRADESH	November 18, 1998
T KAILASAM Vs. STATE BANK OF HYDERABAD	March 6, 1998
T NARAYANA Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD	April 24, 1998
T OBULA REDDY Vs. M SALAMMA	March 6, 1998
T R NARASIMHULU Vs. STATE OF ANDHRA PRADESH	August 21, 1998
T RAGHUNATHA REDDY Vs. STATE OF ANDHRA PRADESH	October 6, 1998
T S PRAKASH RAO Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	March 24, 1998
T SAKUNTALA Vs. B SATYA MURTHY	October 13, 1998
T SAKUNTALA Vs. B SATYA MURTHY	October 30, 1998
T SAROJAMMA ALIAS SAROJA BAI Vs. MOHAMMAD KHALEELUR RAHIMAN	February 11, 1998
T SRINIVASA RAO Vs. STATE AND KOROOR VYSYA BANK	July 21, 1998
T SRINIVASA RAO Vs. STATE OF A P	July 21, 1998
T SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	June 23, 1998
T SUKENDER REDDY Vs. M SURENDER REDDY	April 27, 1998
T SURENDRANATH BABU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 2, 1998
T TARANATH Vs. STATE OF A P	July 23, 1998
T TIRUMALA REDDY SE APSEB CUDDAPAH Vs. APSEB ENGINEERS ASSOCIATION HYD	June 30, 1998
T V CHOWDARY Vs. RIATA INDUSTRIAL CORPORATION	February 27, 1998
T VENKAESHWARLU Vs. STATE OF ANDHRA PRADESH	July 27, 1998
T VENKATAPATHI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD	December 10, 1998
TALLA BAL REDDY Vs. RAM RAJ SUDARSHAN RAO	November 16, 1998
TAMMANA RAMESH BABU Vs. ALLAH BUX	March 3, 1998
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BHIMAVARAM	January 23, 1998
TAMMINEEDI SUBBA RAO Vs. DEPUTY REGISTRAR OF COOP SOCIETIES BHIMAVARAM	June 23, 1998
TANSEEM FATIMA Vs. JOINT COMMISSIONER OF POLICE CRIMES AND SIT HYDERABAD	July 15, 1998
TANUKU VEERA VENKATA SATYANARAYANA SARMA Vs. AKULA RAJA RAO	August 4, 1998
TATA SSL LIMITED Vs. SHAKTHI CONCRETE INDUSTRIES LIMITED	December 10, 1998
TCI FINANCE LIMITED Vs. DEPUTY TRANSPORT COMMISSIONER VIJAYAWADA	September 2, 1998
TERRY GOLD INDIA LIMITED HYD Vs. TCI FINANCE LIMITED SECBAD	September 22, 1998
THAKUR BAHADUR SINGH Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 1998
THATHADI APPALA NAIDU Vs. INSPECTOR OF POLICE GAGAPATHINAGARAM CIRCLE VIZIANAGARAM DISTRICT	November 20, 1998
THERESA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT	September 22, 1998
THOTA PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH	March 4, 1998
THOTA PANDURANGA RAO Vs. STATE OF A P	March 24, 1998
TIRUMALA COFFEE AND TEA VENDORS ASSOCIATION Vs. TTD TIRUPATHI	October 7, 1998
TIRUMALA MERCHANTS WELFARE ASSOCIATION Vs. STATE OF ANDHRA PRADESH	September 10, 1998
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF PROHIBITION AND EXCISE HYDERABAD	January 28, 1998
TRICHY DISTILLERIES AND CHEMICALS LIMITED Vs. RELIANCE CELLULOSE PRODUCTS LTD	March 26, 1998
TROPICAL AGRO SYSTEMS INDIA LIMITED Vs. COMMISSIONER AND DIRECTOR OF AGRICULTURE GOVT OF ANDHRA PRADESH	August 28, 1998
TRUST ASSOCIATION OF CONVENTION OF BAPTIST CHURCHES OF NORTHERN Vs. STATE OF ANDHRA PRADESH	July 1, 1998
TWIN CITY JEWELLERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	September 2, 1998
U SHANKAR Vs. NIMS	November 18, 1998
U SHANKER Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES PANJAGUTTA HYD	November 18, 1998
UMA DEVI Vs. SHAIK HUSSAIN	November 20, 1998
UMA SRIDHAR HIRE FINANCE (P) LTD. AND OTHERS Vs. ABC	September 21, 1998
UMAMAHESWARA RAO S Vs. BANK OF INDIA	November 4, 1998
UNI METAL ALLOYS LTD Vs. APSEB HYDERABAD	October 23, 1998
UNION BANK OF INDIA Vs. V SAROJINI DEVI	January 21, 1998
UNION BANK OF INDIA ELURU Vs. VEGUNTA SAROJINI DEVI	January 21, 1998
UNION OF INDIA Vs. BOLLA VEERABHADRAM DIED	April 6, 1998
UNION OF INDIA Vs. V S RAVINDRA REDDY	August 4, 1998
UNION OF INDIA Vs. V RAMANA REDDY	October 16, 1998
UNION OF INDIA ALL INDIA RADIO HYDERABAD Vs. KWALITY CONSTURCTION ENGINEER	July 21, 1998
UNION OF INDIA DEPT OF AUTOMIC ENERGY NEW DELHI Vs. G P M RAO	April 10, 1998
UNION OF INDIA DEPT OF TELECOMMUNICATIONS NEW DELHI Vs. SECRETARY REVENUE DEPT CTII GOVT OF ANDHRA PRADESH	December 18, 1998
UNITED CONSTRUCTION COMPANY Vs. NATIONAL THERMAL POWER CORPORATION	July 13, 1998
UNITED INDIA INSURANCE CO LTD Vs. D SURYAKANTHAM	November 16, 1998
UNITED INDIA INSURANCE CO LTD Vs. LATEEFUNNISA BEGUM	October 21, 1998
UNITED INDIA INSURANCE CO LTD Vs. SALAMMAL	September 25, 1998
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M RAMULU	June 30, 1998
UNITED INDIA INSURANCE COMPANY LIMITED VISAKHAPATNAM Vs. DODDI SURYAKANTHAM	November 16, 1998
UNITY WIRE INDUSTRIES SECBAD Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	December 15, 1998
UNNAMATLA APPA RAO Vs. TADEPALLIGUDEM MUNICIPALITY	February 2, 1998
UPPUTURI VENKAIAH Vs. TIRUMALASETTI KOTAIAH	June 30, 1998
URVASHI BAR & RESTAURANT Vs. THE DY. COMMERCIAL TAX OFFICER	April 29, 1998
USHA RANI G Vs. JOINT SUB REGISTRAR 1	September 23, 1998
USHA REDHEY MOHAN P Vs. M V RAMU	March 16, 1998
USHODAYA ENTERPRISES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD	March 24, 1998
USHODAYA ENTERPRISES LIMITED Vs. STATE OF ANDHRA PRADESH	January 2, 1998
V B C INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 3, 1998
V BALAKRISHNA Vs. GENERAL MANAGER MTH DIVISION HMT LTD	December 22, 1998
V BALI REDDY Vs. DIVISIONAL ENGINEER APSEB OPERATION NANDYAL	November 16, 1998
V BULLESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 2, 1998
V GOPALAKRISHNAIAH Vs. DISTRICT CO OPERATIVE CENTRAL BANK KAKINADA E G DISTRICT	September 10, 1998
V GOPALAM Vs. ACHARYA N G RANGA AGRICULTURAL UNIVERSITY RAJENDRANAGAR	August 7, 1998
V K ABDUL JABBAR SAHIB SON Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P FOREST DEVELOPMENT CORPN HYDERABAD	January 23, 1998
V K BRAMHANANDAM ACHARY Vs. STATE OF A P	August 12, 1998
V R KARANNA Vs. G OM PRAKASH	September 16, 1998
V RAJA RAO Vs. DIRECTOR OF MARKETING	April 30, 1998
V RAMA MURTHY Vs. HINDUSTAN PETROLEUM CORPORATION LTD	July 23, 1998
V RAMANA REDDY Vs. UNION OF INDIA	July 24, 1998
V SHANKER Vs. N PANDARINATH	August 7, 1998
V SIVA PRASAD Vs. A KURMINAIDU	June 19, 1998
V SUBBARMMA Vs. KONIKI CHENGAMA NAIDU	March 25, 1998
V SUNDARA RAO Vs. NAGARJUNA UNIVERSITY GUNTUR	December 29, 1998
V V RAGHAVA REDDY Vs. GOVT OF ANDHRA PRADESH	October 27, 1998
V V RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	June 25, 1998
V V V RAMARAJU Vs. KORADA MALLESWARA RAO	December 10, 1998
V VENGAMA NAIDU Vs. BUGGA MUTT	October 8, 1998
V VIJAY KUMAR Vs. COMMERCIAL TAX OFFICER II ADONI KURNOOL DISTRICT	December 16, 1998
V VINOD RAO Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD	November 27, 1998
V.G. SECURITIES LIMITED Vs. VIJAY GROWTH FINANCIAL SERVICES LTD	August 12, 1998
VADDE RAJESWARAMMA Vs. V L NARASIMHA CHARYULU	February 10, 1998
VADDE SANPANGI SRINIVAULU Vs. BECCANI LAKSHMI REDDY	February 24, 1998
VADDI GOVINDA RAJULU DIED Vs. KASPA VENKATA RAMANAMURTHY	November 11, 1998
VALISETTI TIRUMALA PURNACHANDRA RAO Vs. SYNDICATE BANK	March 11, 1998
VALLABHANENI SUBBA RAO Vs. COLLECTOR HYDERABAD DIST	December 18, 1998
VALLURI VASUDEVA SIVA PRASAD Vs. ALLURI KURMINAIDU	June 19, 1998
VALLURI VEERABHADRA RAO Vs. LAND ACQUISITION OFFICER AND SPL DY COLLECTOR E G DIST	February 13, 1998
VANTECH INDUSTRY LTD., IN RE Vs. ABC	November 11, 1998
VARADACHARY AND COMPANY HYDERABAD Vs. SUPERINITEDING ENGINEER OPERATIONS A P S E B MAHABUBNAGAR	October 16, 1998
VARALAKSHMI Vs. C HANUMANTHA REDDY	June 25, 1998
VASAMSETTY SATYANARAYANA Vs. STATE OF A P	October 30, 1998
VASU P Vs. GENERAL MANAGER TELECOM DIST	February 11, 1998
VATSAVAYI VENKATA SURYANARAYANA RAJU DIED Vs. METTA VEERABHADRA RAO	November 2, 1998
VEERABHADRA RAO V Vs. L A O	February 13, 1998
VEERABHADRA RAO W Vs. NEDUNGUDI BANK LTD	October 6, 1998
VEERAGOUNI RAMBABU DIED Vs. THUMATI SEETHARAMACHARY	October 22, 1998
VEERLA VENKAIAH Vs. STATE OF ANDHRA PRADESH	November 9, 1998
VEMPARALA VYAGHRI SEETARAMA SASTRY Vs. STATE OF ANDHRA PRADESH	April 20, 1998
VEMPATI BALAJI Vs. D VIJAYA GOPALA REDDI	August 5, 1998
VEMULA SHANKER Vs. NAKOD PANDARINATH	August 7, 1998
VENKAFESHWARA KIRANA AND GENERAL STORES Vs. DISTRICT COLLECTOR	October 26, 1998
VENKAIAH U Vs. T KOTAIAH	June 30, 1998
VENKATA SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH	March 20, 1998
VENKATARAMANA RICE AND GENERAL MERCHANTS Vs. GOVERNMENT OF ANDHRA PRADESH	September 25, 1998
VENKATESHWARA MINERALS BOLLARAM MEDAK DIST Vs. A P S E B HYDERABAD	December 14, 1998
VENKATESWARA RICE MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 27, 1998
VENKATESWARA RICE MILLS UPPAL Vs. SUPERINTENDING ENGINEER OPERATION RURAL CIRCLE APSEB HYD	March 27, 1998
VENKATESWARA TEXTILES TRADERS AND PRINTERS Vs. CANARA BANK	March 2, 1998
VENKATESWARA UNIVERSITY TEACHERS ASSOCIATION TIRUPATI AND Vs. VENKATESWARA UNIVERSITY TIRUPATI	July 3, 1998
VENKATESWARLU Y Vs. V NARAYANA	August 17, 1998
VERIREDDY NARSIMHA REDDY Vs. UNION OF INDIA	February 11, 1998
VIBGYAR INK CHEM PRIVATE LIMITED Vs. SAFE PACK POLYMERS LIMITED	April 13, 1998
VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD Vs. B DASARATH KUMAR	April 20, 1998
VIJAYALAKSHMI Vs. HARI HARA GINNING AND PRESSING PVT LTD	August 7, 1998
VIKAS JALAN Vs. NUCON INDUSTRIES PRIVATE LIMITED SOMAJIGUDA HYDERABAD	August 20, 1998
VIKAS JALAN Vs. STATE OF A P	July 23, 1998
VIMAL S TOMPE Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH	June 29, 1998
VINAYAKA STEELS LTD Vs. A P S E B HYDERABAD	December 16, 1998
VIRAJ CONSTRUCTIONS Vs. P PANDU	October 14, 1998
VISAKHA SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM	November 4, 1998
VISHNU CEMENTS LTD Vs. A P S E B VIDYUT SOUDHA SOMAJIGUDA HYD	November 27, 1998
VISHNU SPINNERS TAMILNADU Vs. BHAGYALAKSHMI COMMERCIAL CORPORATION	July 17, 1998
VORUGANTI CHINNA GOPAIAH Vs. GODAVARI FERTILIZERS AND CHEMICALS	November 20, 1998
VUPPALA NAGALINGAM AND SONS SURYAPET Vs. COMMISSIONER OF INCOME TAX A P HYD	October 14, 1998
WARANGAL MUNICIPAL CORPORATION Vs. A P S E B	March 3, 1998
WATER USERS ASSOCIATION PEDDACHERUVU MADDULAPARVA VILLAGE Vs. DISTRICT COLLECTOR KRISHNA DISTRICT	August 26, 1998
WIMCO LIMITED Vs. COMMERCIAL TAX OFFICER	February 26, 1998
XL TELECOM LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE HYDERABAD	February 2, 1998
Y C RAJWAS Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS SINGARENI COLLERIES COMPANY LTD	February 18, 1998
Y C SESHAIAH Vs. GOVERNMENT OF ANDHRA	October 21, 1998
Y NARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	March 17, 1998
Y SOMAIAH Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHREERABAD HYDERABAD	January 28, 1998
Y SRINIVASULU REDDY Vs. TIRUMALA TIRUPATHI DEVASTHANAM TIRUPATHI CHITTOOR DISTRICT	October 27, 1998
Y V N DURGA PRASAD Vs. COMMISSIONER OF ENDOWMENTS	July 27, 1998
Y VENKAT REDDY Vs. COURT OF DISTRICT MUNSIF ATMAKUR	July 3, 1998
YAHYA BIN SALEH Vs. STATE	September 18, 1998
YAMPARALA VENKATESWARLU Vs. SHAIK KHATUMBI	August 12, 1998
YELAMANCHALI NAGESWARI Vs. YELAMANCHALI VENKATA PRASADA RAO	June 19, 1998
YENAMALAKUDURU GRAM PANCHAYAT Vs. GOVT OF ANDHRA PRADESH	March 4, 1998
YETTLAPALLE SIDDA REDDY Vs. KONA VENKATRAMANA	February 15, 1998
YOGAMMA R Vs. T V RATNAM	April 27, 1998
ZAFU JAVEED Vs. V NARASIMHA REDDY	October 27, 1998
ZAHEER BIN SALEH Vs. MOHAN AND MOHAN FINANCERS	August 31, 1998
ZILLA GRANDHALAYA SAMSTHA EMPLOYEE S ASSOCIATION CHITTOR DIST Vs. SECRETARY EDUCATION DEPT GOVT OF ANDHRA PRADESH HYD	April 1, 1998

Year 1998 of HIGH COURT OF ANDHRA PRADESH

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address