REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A APPARAO Vs. K AMMORU	November 17, 1997
A B K PRASAD Vs. STATE OF ANDHRA PRADESH	March 13, 1997
A BHOOSANRAO Vs. PURUSHOTHAMDAS PANTANI	March 17, 1997
A CITIZEN Vs. DISTRICT COLLECTOR R R DIST	October 17, 1997
A GOVERDHAN REDDY Vs. SUPERINTENDENT OF POLICE ALLAHABAD	August 22, 1997
A JAGADISHWARI Vs. A BIKSHAPATHY	September 23, 1997
A JANARDHAN Vs. C M C LTD	April 11, 1997
A KSHEERA SAGAR Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD	May 2, 1997
A L N PRASAD Vs. STATE OF A P MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT TI DEPARTMENT	April 7, 1997
A N SARASWATHI Vs. G MUNIKRISHNA REDDY	March 13, 1997
A NAGARATHNAM Vs. COMMISSIONER S S AND LAND RECORDS	January 29, 1997
A NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH	March 11, 1997
A NARAYANA Vs. STATE ELECTION COMMISSIONER	March 31, 1997
A P ARRACK CONTRACTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	July 22, 1997
A P GAS POWER CORPORATION LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER	September 9, 1997
A P HIGH COURT JUNIOR OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	January 30, 1997
A P INDUSTRIAL INFRASTRUCTURE CORPN Vs. MOHAMMAD MUSTAQ AHMED	April 2, 1997
A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. MD MUSTAQ AHMED	April 2, 1997
A P JUDICIAL EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 1997
A P JUDICIAL EMPLOYEES ASSOCIATION Vs. SECRETARY FINANCE AND PLANNING DEPARTMENT GOVT OF ANDHRA PRADESH	October 27, 1997
A P MINERAL DEVELOPMENT CORPORATION LTD Vs. TRIMEX MINERALS PRIVATE LIMITED CHENNAI	November 21, 1997
A P PAPER MILLS LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT HYDERABAD	April 10, 1997
A P PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	April 29, 1997
A P S R T C NATIONAL MAZDOOR UNION Vs. A P S R T C MANAGING DIRECTOR HYDERABAD	June 16, 1997
A P S R T C NATIONAL MAZDOOR UNION Vs. A P S R T C MANAGING DIRECTOR HYDERABAD	July 3, 1997
A P SAMPOORNA MADYA NISHEDA SAMITHI Vs. STATE OF ANDHRA PRADESH	May 6, 1997
A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. CHANDANA INDUSTRIES	July 21, 1997
A PYDIKONDA Vs. CHIEF MECHANICAL ENGINEER VISHAKHAPATNAM PORT TRUST	April 19, 1997
A RAJAMALLU Vs. A HANUMANTHU	November 14, 1997
A RAMAKRISHNA RAJU Vs. TIRUMALA TIRUPATHI DEVASTHANAMS	July 1, 1997
A RANGA RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA VIJAYAWADA DIST	December 5, 1997
A SADANAND Vs. Y M PAI DY GENERAL MANAGER SYNDICATE BANK HYD	September 4, 1997
A SIMHACHALAM Vs. B PYDAYYA	November 13, 1997
A SOMALINGAM Vs. GOVERNMENT OF ANDHRA PRADESH	September 16, 1997
A SUDARSHAN Vs. H M T LIMITED HYDERABAD	October 14, 1997
A SUDERSHAN Vs. MANNEN SHABIR	February 19, 1997
A SUDHAKARA BABU Vs. M D A P STATE SEEDS DEVELOPMENT CORPN LTD	July 3, 1997
A SURAMMA Vs. P KOMALO	September 23, 1997
A SURESH BABU Vs. APSEB HYDERABAD	November 3, 1997
A V RAMA MURTHY Vs. REGIONAL TRANSPORT MANAGER A P S R T C RAJAHMUNDRY	March 4, 1997
A VENKATA RAJA GOPAL Vs. CHAIRMAN DIST SELECTION COMMITTEE	March 19, 1997
A VIJAYA KUMAR Vs. Y M C A	November 4, 1997
ACCOUNTANT GENERAL OF A P Vs. S OBUL REDDI	February 5, 1997
ACHANTA VENKATA RAMANA MURTHY Vs. COMMISSIONER RAJAHMUNDRY MUNICIPAL CORPORATION	September 2, 1997
ADAPA BABY SAROJINI Vs. RAVULAPATI CHANDRASEKHAR	February 20, 1997
ADAPA BABYSAROJINI Vs. RAVULAPATI CHANDRASCKHAR	February 28, 1997
ADITYA MASS COMMUNICATED PVT LTD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 7, 1997
ADVOCATE GENERAL ANDHRA PRADESH HYD Vs. B SUGUNAKAR REDDY	November 25, 1997
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. S N A NAZARETH	November 7, 1997
ADVOCATE GENERAL HIGH COURT OFA P HYD Vs. EXECUTIVE ENGINEER RANDB PITHAPURAM E G DIST	October 16, 1997
ADVOCATE GENERAL OF ANDHRA PRADESH HYD Vs. CHENNAMSETTY CHAKRAPANI GUNTUR	April 30, 1997
AGRICULTURAL MARKET COMMITTEE SHANKARPALLY Vs. GRAM PANCHAYAT SHANKARPALLY	March 25, 1997
AHMAD HUSSAIN Vs. GHOUSIA BEGUM	September 1, 1997
AHMED Vs. UNION BANK OF INDIA BOMBAY	April 19, 1997
AIMS COLLEGE OF PHYSIOTHERAPHY GUNTUR Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	April 9, 1997
AJ STEELS HYD Vs. STATE OF A P	April 17, 1997
AKKARAYOYINA APPARAO Vs. KORAD AMMORU	November 17, 1997
AKKARAYOYINA APPARAO Vs. KORAD AMMORU	November 7, 1997
AKKINEPALLY YADAGIRI Vs. MITTA ANANTHAREDDY DIED	April 11, 1997
AKSHYA LINGAM P Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 1997
AKULA SOMARAJU Vs. REVENUE DIVISIONAL OFFICER RAJAHMUNDRY	July 25, 1997
ALETI JAGADISHWARI Vs. ALETI BIKSHAPATHY	September 23, 1997
ALHARI NARAYANASWAMY Vs. COMMISSIONER ENDOWMENTS DEPARTMENT	March 4, 1997
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DEVARAKONDA EDUCATIONAL SOCIETY	May 2, 1997
ALLA BAKSH Vs. STATE OF ANDHRA PRADESH	July 17, 1997
ALLI BHASKAR Vs. STATE OF ANDHRA PRADESH	July 2, 1997
ALLWYN WATCH DIVISION CONTRACT CASUAL AND HOUSEKEEPING WORKERS UNION Vs. ALLWYN WATCHES LIMITED	July 31, 1997
AMAN MALLIKARJUNA RAO Vs. CHUKKAPALLI VEERA RAGHAVAYYI	July 15, 1997
AMBATI RAMAKUMAR Vs. A V CHALAMAPPA SETTY	September 4, 1997
AMINA BEE DIED Vs. AISHA KHATOON	December 3, 1997
AMMANNA BABU Vs. DIRECTOR GENERAL WALAMTARI HYDERABAD	September 25, 1997
ANAPU GANDHI Vs. LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER RAJAHMUNDRY	September 17, 1997
ANDHRA BANK Vs. I NARAYANA	September 25, 1997
ANDHRA BANK OFFICERS UNION Vs. ANDHRA BANK	July 15, 1997
ANDHRA NATIONAL TEXTILE WORKERS UNION Vs. COMMISSIONER OF LABOUR	December 31, 1997
ANDHRA PRADESH FOODS REP Vs. S SAMUEL	February 11, 1997
ANDHRA PRADESH PAPER MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS GUNTUR	April 10, 1997
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. V B C FOODS P LTD	April 1, 1997
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. RAMA SPINNERS PRIVATE LIMITED	March 18, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	March 20, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. J RAMESH VARMA	January 29, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CH VENKATESWARA RAO	September 16, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL	November 6, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD Vs. CHALLA VENKATESH RAO	September 16, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. N R NAGAPPAIAH	December 15, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD Vs. N NARASIMHA	March 12, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYDERABAD Vs. ADITYA MASS COMMUNICATIONS PRIVATE LIMITED SOMAJIGUDA	September 4, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NATIONAL MAZDOOR UNION SANGAREDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 6, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE Vs. SHAIK ANEELA BEGUM	November 25, 1997
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONREP Vs. B SUBRAHMANYAM	March 26, 1997
ANIL KUMAR K Vs. GOVERNMENT OF ANDHRA PRADESH	April 19, 1997
ANJAIAH A Vs. STATE BANK OF INDIA	November 18, 1997
ANJUMAN E ISLAMIAH KURNOOL Vs. STATE OF ANDHRA PRADESH	January 29, 1997
ANNAM VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 19, 1997
ANNANPURNA CONSUMERS CO OPERATIVE STORES LIMITED Vs. SECRETARY TO GOVERNMENT FOOD AND AGRL DEPT HYD	December 2, 1997
ANNAPURNA G V V S C Vs. SPECIAL TAHSILDAR L A	August 27, 1997
ANNAPURNA ORGANICS PVT LTD Vs. STATE OF A P MEDAK DIST	April 1, 1997
ANNIE KOSHY Vs. STATE OF ANDHRA PRADESH	December 29, 1997
ANUKONDA MAHALAXMI Vs. STATE OF ANDHRA PRADESH	November 4, 1997
ANWAR JOHN BEGUM Vs. AGRICULTURAL MARKET COMMITTEE	February 18, 1997
APPA RAO K V Vs. STATE BANK IF INDIA	September 8, 1997
APPALASWAMY B DIED Vs. R ANNAPURNAMA	February 21, 1997
APSRTC MUSHEERABAD Vs. THANDAVA KRISHNA	July 16, 1997
ARIF SPINNING MILLS Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION APSEB SAROORNAGAR	March 31, 1997
ARITAKULA SRINIVASA Vs. A SATYANARAYANA alias NAGABABU	November 4, 1997
ARULSAMY SEBASTIAN Vs. SECRETARY TO GOVERNMENT POLITICAL GENERAL ADMINISTRATION HYDERABAD	August 30, 1997
ARWAPALLY SRINIVASA RAO Vs. ARWAPALLY VENKATESHWAR RAO	February 25, 1997
ASSISTANT COLLECTOR and L A O Vs. PANDU RANGAIAH	April 10, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIJAYA FINANCE	February 28, 1997
ASSISTANT COMMISSIONER OF INCOME TAX Vs. YERRA NAGABHUSHANAM	March 19, 1997
ASSISTANT INSPECTOR OF FACTORIES HYD Vs. NARESH GUPTA	March 6, 1997
ASSOCIATION OF PESTICIDES MANUFACTURERS ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH	August 28, 1997
ASST COMMISSIONER ENDOWMENTS RAJAHMUNDRY Vs. YELLAPU NARASAIAH ANNASATRAM	April 28, 1997
ATHOTA ANJAIAH Vs. STATE BANK OF INDIA KANDUKUR	November 18, 1997
AVADURTHI RAJAMALLA Vs. AVARDURTHI HANUMANTHU	November 14, 1997
AYESHA BEGUM Vs. VENKATASWAMY	March 19, 1997
AZARAIAH C Vs. JUDGE FAMILY COURT	August 18, 1997
B BALAKISHAN REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	December 4, 1997
B BALARAJ Vs. REGIONAL MANAGER APSRTC LTD	March 26, 1997
B BHAGY CALAKSHMI Vs. REGISTRAR PADMAVATHI MAHILA VISWAVIDYALAMA TIMPATHI CHITTOR DISTRICT A P	August 22, 1997
B BRAHMAYYA Vs. P R KRISHNA MURTHY	March 4, 1997
B CHANDRA REDDY Vs. B AMARAVATAMMA	June 12, 1997
B CHANDRASEKHAR Vs. GOVT OF A P SECRETARIAT HYDERABAD	August 13, 1997
B CHANDRASEKHAR REDDY Vs. JOINT COLLECTOR ANANTAPUR	March 20, 1997
B ERANNA Vs. GOVERNMENT OF ANDHRA PRADESH	January 18, 1997
B GOVINDA REDDY Vs. R D O	September 1, 1997
B KRISHNAMURTHY Vs. GOVT OF A P	August 8, 1997
B LAKSHMI Vs. TRISHUL COAL SERVICES AND TRANSPORTERS	February 12, 1997
B LAXMI NARASIMHA RAO Vs. COMMISSIONER OF EXCISE AND PROHIBITION A P HYD	November 11, 1997
B MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH	July 28, 1997
B MALLAMMA Vs. V T V RANGA CHARY	September 2, 1997
B NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	September 18, 1997
B PRASADA RAO Vs. P VENKAIAH	March 5, 1997
B PRATHAPA RAJU Vs. PRINCIPAL SECRETARY HEALTH HOUSING AND MUNICIPAL ADMINISTRATION DEPARTMENT GOVT OF A P HYDERABAD	August 12, 1997
B RAJENDRA PRASAD Vs. K RAMACHANDRA RAO	October 13, 1997
B RAMACHANDRAIAH Vs. L C OBULESU	March 28, 1997
B RAMESH Vs. K VENKATESWARA RAO	December 22, 1997
B SREERAM REDDY Vs. EXCISE SUPERINTENDENT GUNTUR	September 12, 1997
B SRIDHAR Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY RAIL NILAYAM SECUNDERABAD	May 20, 1997
B SRIHARI PRASAD Vs. AVET CHEMICALS P LIMITED	October 13, 1997
B SRINIVASA RAO Vs. COMMISSIONER OF POLICE AND ADDL DISTRICT MAGISTRATE VISAKHAPATNAM	August 6, 1997
B SRIRAMULU Vs. AUTHORISED OFFICER CUM SUB DIVISIONAL FOREST OFFICER	December 8, 1997
B SUDARSHAN REDDY Vs. JOINT COLLECTOR R R DIST HYDERABAD	October 14, 1997
B SURESH Vs. DISTRICT COLLECTOR NIZAMABAD	April 19, 1997
B UDAYA BHASKARA RAO Vs. EXECUTIVE ENGINEER	July 1, 1997
B VEERA NAGESWARA RAO Vs. B RAMA DEVI	September 10, 1997
B VEERABHADRA RAO Vs. STATE OF ANDHRA PRADESH	September 30, 1997
B VENKATESWARLU Vs. SUPERINTENDENT OF EXCISE	September 23, 1997
B VIJAYA KUMAR Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF ANDHRA PRADESH	February 6, 1997
BABA EDUCATIONAL ASSOCIATION BADVEL Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION SAIFABAD HYDERABAD	March 29, 1997
BADANA MOHANA RAO Vs. STATE OF A P	February 11, 1997
BADANABOYINA VEERA NAGESWARA RAO Vs. BADANABOYINA RAMA DEVI	September 10, 1997
BADDAM BALREDDY Vs. SULTAN SALAHUDDIN OWAISI	January 18, 1997
BAHAGYAH BAI Vs. M R O GOLCONDA R R DIST	January 24, 1997
BALAGANI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 21, 1997
BALAIAH G Vs. G RAMCHANDER	September 8, 1997
BALAJI DHAL AND FLOUR MILL TENALI Vs. APSEB HYD	February 26, 1997
BALAJI PADDY AND RICE MERCHANT Vs. STATE OF ANDHRA PRADESH	February 27, 1997
BALAKA BABURAO Vs. BALAKA RAMANAMMA	April 25, 1997
BALARAM M Vs. N S P VARDHANAMMA	May 2, 1997
BALBIR THOMAS Vs. CENTRE FOR CELLULAR AND MOLECULAR BIOLOGY HYDERABAD	January 27, 1997
BALLA LAXMAIAH Vs. SPECIAL DY COLLECTOR L A INDUSTRIES DOMALGUDA HYDERABAD	August 21, 1997
BANDAR PANCHAYAT SAMITHI SCHOOL TEACHERS EMPLOYEES COOP CREDIT SOCIETY LTD Vs. GOVT OF A P	September 30, 1997
BANDARU NAGESHWARA RAO and KOYA Vs. NEELAM VENKATESWARA RAO and THEENU	September 30, 1997
BANDARU NAGESWARA RAO KOYA Vs. NEELAM VENKATESWARA RAO T SREENU	September 13, 1997
BANDI NARSAIAH DIED Vs. VIRABATHINI MALLESHAM	April 1, 1997
BASAVAYYA V Vs. M VENKAYYA DIED PER L RS	September 9, 1997
BASIVIREDDI K CH Vs. STATE OF ANDHRA PRADESH	March 31, 1997
BH PRASADA REDDY Vs. BH BUTCHL REDDY	August 20, 1997
BH RAMACHANDRA RAJU Vs. L A O	June 10, 1997
BHAGWAN PREMCHANDANI Vs. STATE OF ANDHRA PRADESH	November 4, 1997
BHAGYANAGAR DRILLING COMPANY SECUNDERABAD Vs. SINGARENI COLLERIES CO LTD	October 20, 1997
BHANU CONSTRUCTIONS CO LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 24, 1997
BHARAT ENTERPRISES Vs. JOCIL LTD	July 28, 1997
BHARAT HEAVY ELECTRICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	April 1, 1997
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. B H P V CANTEEN EMPLOYEES UNION	January 17, 1997
BHARAT METAL BOX CO Vs. CEGAT MADRAS	April 15, 1997
BHARATHI P Vs. STATE OF ANDHRA PRADESH	December 30, 1997
BHARATIA PULVERISERS P LTD Vs. SUB REGISTRAR OF ASSURANCE	September 10, 1997
BHARATIA PULVERISERS PRIVATE LIMITED KOMMUGUDA ASIFABAD MANDAL Vs. SUB REGISTRAR OF ASSURANCES ASIFABAD ADILABAD	November 10, 1997
BHARATIYA JANATHA YUVA MORCHA STATE GENERAL SECRETARY Vs. CHIEF SECRETARY A P STATE GOVT SECRETARIAT HYD	December 31, 1997
BHAVANI SANKASAMMA Vs. LAND ACQUISITION OFFICER AND MANDAL REVENUE OFFICER TIRUPATHI URBAN	November 4, 1997
BHEEMINENI RAJAMMA Vs. G KRISHNAMA NAIDU	September 29, 1997
BHIMAVARAPU PRASADA REDDY Vs. BHIMAVARAPU BUTCHI REDDY	August 20, 1997
BHOJA REDDY Vs. COMMISSIONER OF INCOME TAX	November 18, 1997
BIBIJAN Vs. CHINTAKRIDI NARASIMHAM and SONS	March 18, 1997
BIG MOSQUE Vs. J YELLAMANDA	June 10, 1997
BODASINGI RAMARAO Vs. DUVVADA PARASURAM CHOWDARY	March 27, 1997
BODDEDA VENKATA RAMANA Vs. ANAKAPALLI MUNICIPALITY COMMISSIONER ANAKAPALLI VISAKHAPATNAM DISTRICT	September 4, 1997
BODDU RAJULAMMA Vs. SECRETARY REGIONAL TRANSPORT SRIKAKULAM	April 23, 1997
BOINI GANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH RANDB DEPARTMENT HYD	February 21, 1997
BOMBAY GLASS BLOWING INDUSTRIES Vs. BIO VACCINES PRIVATE LIMITED	November 25, 1997
BONAM MARK Vs. STATE OF A P	July 31, 1997
BOOCHAPALLI SUBBAYYA Vs. STATE	January 28, 1997
BOVAIAH Vs. DISTRICT COOPERATIVE CENTRAL BANK LTD	September 24, 1997
BRAMARAMBA R Vs. R VENKATESWARLU	September 1, 1997
BUPAI T Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY	July 16, 1997
BURRA RAMESH Vs. KOPPISETTI VENKATESWARA RAO	December 22, 1997
C A SATTAR Vs. L C AYUB	September 26, 1997
C AMEER SAHEB Vs. APSRTC MUSHIRABAD	March 12, 1997
C BALAKRISHNA Vs. STATE OF ANDHRA PRADESH	November 14, 1997
C DAYAKAR REDDY Vs. DISTRICT COLLECTOR CUM CHAIRMAN THE WATERSHED DEV COMMITTEE MAHABOOBNAGAR	November 14, 1997
C E COOPER Vs. MUNICIPAL COMMISSIONER OF HYDERABAD	March 25, 1997
C M BALARAMAN Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD	September 16, 1997
C MASTAN REDDY Vs. VICE CHANCELLOR A P AGRL UNIVERSITY RAJENDRANAGAR HYDERABAD	April 10, 1997
C RAJA REDDY Vs. APSRTC MUSHEERABAD HYDERABAD	April 19, 1997
C RAMA MURTHY Vs. S LALITHA	September 16, 1997
C RAMAKRISHNA Vs. K HARL PRASAD	March 20, 1997
C RANGAPPA Vs. REGISTRAR PADMAVATHI MAHILA VISWAVIDYALAYAM TIRUPATHI	August 28, 1997
C SADHAINANDAM Vs. RAMA MURTHY	April 30, 1997
C V R M JUNIOR COLLEGE CHITTOOR DIST Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION HYD	March 28, 1997
C. SIVA REDDY Vs. EXECUTIVE ENGINEER	March 26, 1997
CAPT B S DEMAGRY Vs. VIF AIRWAYS LTD	December 31, 1997
CEMENT AGENCIES VIJAYAWADA Vs. VIJAYA BABU	March 18, 1997
CENTENARY METHODIST CHURCH Vs. M MANOHAR	April 19, 1997
CENTRAL BOARD OF SECONDARY EDUCATION Vs. SUCHITRA PURKAIT	September 11, 1997
CH K PRASAD Vs. K APPA RAO	December 3, 1997
CH LAKSHMINARAYANA Vs. PRL SUBORDINATE JUDGE	September 29, 1997
CH MAHALAKSHMI NAIDU Vs. D V NOOKARAJU	April 23, 1997
CH RAMAKRISHNA Vs. NALGONDA DISTRICT CO OPERATIVE CENTRAL BANK LIMITED	August 21, 1997
CH RAMASWAMY Vs. GOVERNMENT OF A P	January 30, 1997
CH RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	January 13, 1997
CH SAMBAIAH Vs. MARUPAKA PARIJATHAM	December 29, 1997
CH SARATH CHANDRA BOSE Vs. HINDUSTAN MACHINE TOOLS LIMITED HYDERABAD	November 21, 1997
CH SATYANARAYANA RAO Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI	February 27, 1997
CH SIDDAIAH Vs. STATE OF ANDHRA PRADESH	January 30, 1997
CH SIVARAM Vs. TALUK JUNIOR COLLEGE	July 12, 1997
CH SUBRAHMANYAM Vs. STATE OF A P	July 7, 1997
CH SUBRAHMANYAM Vs. S T A	April 25, 1997
CH SURYAPRAKASA RAO Vs. M VENKATESWARA RAO	March 12, 1997
CH V SUBBAIAH Vs. AGRICULTURAL MARKET COMMITTEE	March 18, 1997
CH VENKAT RAMANA REDDY Vs. SECRETARY CUM CORRESPONDENT VIVEKAVARDHINI COLLEGE DAY JAMBAGH HYDERABAD	August 30, 1997
CH VENKATA RAO Vs. R D O	October 1, 1997
CHADALAVADA VENKATA NARAYANA PRASAD Vs. STATE OF ANDHRA PRADESH	November 3, 1997
CHAGANTI LAKSHMI RAJYAN Vs. KOLLA RAMA RAO	December 22, 1997
CHAIRMAN AND MANAGING DIRECTOR RASTRIYA PARIYOJNA NIRMAN NIGAM LIMITED NEW DELHI Vs. RAMBACHANE SINGH VISAKHAPATNAM	June 12, 1997
CHAIRMAN L I C OF INDIA BOMBAY Vs. KALANGI SAMUEL PRABHAKER	May 2, 1997
CHAIRMAN ONGC Vs. R R NAIDU	September 3, 1997
CHAKRAVARTHY and CO Vs. COMMISSIONER OF CIVIL SUPPLIES	September 26, 1997
CHALLA SANYASINAIDU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	December 12, 1997
CHALLA VENKATA SUBBAYYA Vs. UNION BANK OF INDIA	August 4, 1997
CHAMPALAL BHANDARI Vs. MAYADEVI	September 12, 1997
CHANDRA PLASTIC INDUSTRIES Vs. PARASMAL JAIN	October 14, 1997
CHANDRA RAJAKUMARI Vs. COMMISSIONER OF POLICE HYDERABAD	October 27, 1997
CHANDRA SEKHARA RAO K Vs. DEPUTY COMMR OF EXCISE	September 23, 1997
CHANNEL BASAVA MAHASWGMY H H J Vs. COMMISSIONER OF ENDOWMENTS	January 17, 1997
CHEEMAKURTHI SREEKRISHNA MOHAN RAO Vs. NARAGAMI NAGABHUSHANAM	April 1, 1997
CHEKKA KRISHNA PRASAD Vs. KOTHA APPA RAO	December 3, 1997
CHEMENTECNO SRL Vs. INDI FINORCIL PRIVATE LIMITED HYD	December 29, 1997
CHERUKURI RAMULAMMA RAMU Vs. STATE OF ANDHRA PRADESH	March 3, 1997
CHIEF GENERAL MANAGER SBI Vs. P CHANDRA SEKHAR	March 28, 1997
CHINNA GANGAPPA Vs. B SANJEEVA REDDY	February 3, 1997
CHINTAKRINDI VENKATESWARLU Vs. HEAD CONSTABLE	April 19, 1997
CHINTALA RADHA MADHAVA RAO Vs. GOVT OF ANDHRA PRADESH	August 6, 1997
CHIRAQDALVI MOHAMMAD ABDUL AZEEM AHMED Vs. STATE OF ANDHRA PRADESH	July 21, 1997
CHITTA KISHORE Vs. UNION OF INDIA	August 26, 1997
CHITTI K Vs. SPECIAL DEPUTY COLLECTOR LA	January 24, 1997
CHITTOOR DIST NGOS CO OP HOUSE BULDGS SOCIETY LTD Vs. COMMISSIONER FOR CO OP and REGISTRAR OF CO OP SOCIETIES A P HYDERABAD	August 21, 1997
CHITTOOR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED Vs. JYOTHI TRADING CO	July 25, 1997
CHODA DHARAMPAL REDDY Vs. REVENUE DIVISIONAL OFFICER NALGONDA DISTRICT	October 17, 1997
CHODAVARAM CO OPERATIVE SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH AGRICULTURE AND COOPERATION DEPARTMENT	January 22, 1997
CHOTA LAL Vs. BHOLARAM AGARWAL	March 13, 1997
CHOWDARY and CO Vs. APPANA MAHA SADA SIVA SURYANARAYANA RAO ALIAS SURYANARAYANARAO	December 8, 1997
CHOWDHARY G R R Vs. STATE TRANSPORT AUTHORITY	October 1, 1997
CHRISTINE HODEN INDIA PVT LTD Vs. STATE OF ANDHRA PRADESH	February 13, 1997
CHUNNU BAI Vs. K RAMULU	August 26, 1997
COL V J BALREDDY Vs. ANDHRA BANK REP	August 27, 1997
COMMISSIONER OF INCOME TAX Vs. K C RANGAIAH AND CO	September 23, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDEL AGRO PRODUCTS OIL LIMITED	September 18, 1997
COMMISSIONER OF INCOME TAX Vs. RODA MISTRY	November 20, 1997
COMMISSIONER OF INCOME TAX Vs. PROGRESSIVE ENGINEERING CO	November 19, 1997
COMMISSIONER OF INCOME TAX Vs. MARGADARSI CHIT FUND P LIMITED	March 13, 1997
COMMISSIONER OF INCOME TAX Vs. COROMANDAL CEMENTS LIMITED	February 26, 1997
COMMISSIONER OF INCOME TAX Vs. G ARUN KUMAR	June 19, 1997
COMMISSIONER OF INCOME TAX Vs. RADHIKA RICE MILLS	June 24, 1997
COMMISSIONER OF INCOME TAX Vs. RAASI CEMENT LIMITED	July 7, 1997
COMMISSIONER OF INCOME TAX Vs. ELEMECH INDUSTRIAL CONSTRUCTIONS	July 9, 1997
COMMISSIONER OF INCOME TAX Vs. KLAYMAN PORCELAINS LIMITED	July 9, 1997
COMMISSIONER OF INCOME TAX1 Vs. PARACHURI SIVA LAKSHMI	June 26, 1997
COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS Vs. K P RANGASWAMY	September 25, 1997
COMMISSIONER OF WEALTH TAX Vs. NAGESWARA RAO A	December 10, 1997
COMMISSIONER OF WEALTH TAX Vs. A NAGESWARA RAO	December 19, 1997
COMMISSIONER RAJAMUNDRY MUNICIPALITY Vs. P VENKATA RAO	September 17, 1997
CONCRETE PRODUCTS AND CONSTRUCTIONS COMPANY MADRAS Vs. UNION OF INDIA	September 4, 1997
CONFEDERATION OF A P CONSUMER ORGANISATIONS CAPCO LAKDIKAPOOL HYD Vs. GOVT OF A P	August 13, 1997
COROMANDAL FERTILISERS LIMITED REP Vs. P VENKATARAMI REDDY	October 17, 1997
COROMANDAL FERTILISERS LTD Vs. P VENKATARAMI REDDI	June 16, 1997
CROSS OBJECTIONS SPECIAL DEPUTY COLLECTOR LA ANANTHAPUR Vs. KAKARLA YERRAPPA alias YERRI SWAMY	April 30, 1997
CUSTODIAN CUM DEPUTY COMMISSIONER OF ENDOWMENTS SWAMY Vs. COLLECTOR CHITTOOR DISTRICT	April 24, 1997
D ASWATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	November 12, 1997
D DURGAMMA Vs. D GANGISETTI	September 18, 1997
D JOGANNA Vs. U CHAYADEVI	August 19, 1997
D K YADAV Vs. GROUP COMMANDANT C I S F	November 1, 1997
D KONDAIAH Vs. G RAMA SUBBAIAH	July 17, 1997
D LLAIAH Vs. D RAMAIAH	August 20, 1997
D NARASIMHA RAO Vs. Y PEDA VENKAIAH	September 18, 1997
D PATTABHI RAMAIAH Vs. D LAKSHMI PRASANNA	September 3, 1997
D RAJESH BABU Vs. NIMS	October 21, 1997
D S RAMI REDDY Vs. MADRAS MOTOR FINANCE GUARANTEE CO LTD	August 29, 1997
D S VARMA Vs. GURUJU VEERA RAGHAVA RAO	August 12, 1997
D SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH	January 29, 1997
D SUNDARA RAMAIAH Vs. NEW INDIA ASSURANCE CO LTD	August 11, 1997
D VENKATESHWARA RAO Vs. COLLECTOR NIZAMABAD	October 22, 1997
D VIMALA Vs. CANARA BANK METTUGUDA SECUNDERABAD	June 23, 1997
D VISWESWARA RAO Vs. R SATYANARAYANA	September 25, 1997
D. SATYAVATHI Vs. S. APPA RAO	December 10, 1997
DADDANALA SATYAVATHI Vs. S APPA RAO	December 10, 1997
DANDE VENKATA SWAMY Vs. GUMMIDI SATYANARAYANA	February 18, 1997
DANDU CHAKRAVARTHI Vs. STATE	June 30, 1997
DASARI DURGAMMA Vs. DASARI GANGISETTI	September 18, 1997
DASHWATH JAGRAM Vs. STATE OF ANDHRA PRADESH	February 11, 1997
DATLA SUBHADRAYAMMA Vs. GOLUSU NARAYANA MURTHY	March 28, 1997
DAVINDER KAUR Vs. SMALL SCALE INDUSTRIES DEVELOPMENT BANK OF INDIA	December 22, 1997
DAYANAND G Vs. CHIEF CONSERVATOR OF FORESTS	January 21, 1997
DEEPAK GALVANISING AND ENGINEERING INDUSTRIES PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	September 10, 1997
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. I V S REDDI	July 17, 1997
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P JAGADESWARA RAO	February 27, 1997
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. I T C LIMITED	November 24, 1997
DEPUTY CHIEF ENGINEER Vs. S NAGESWARA RAO	June 10, 1997
DEVADI RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 18, 1997
DEVARAKONDA EDL SOCIETY Vs. ALL INDIA COUNCIL TECHNICAL EDUCATION	April 1, 1997
DEVARAKONDA RAJESH BABU Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES	October 21, 1997
DEVARAPATHI PATTABHI RAMAIAH Vs. DARUHIRI LAKSHMI PRESANNA	September 3, 1997
DEVI PRASAD STEELS PVT LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	July 29, 1997
DHANALAKSHMI SAW MILL GODAVARI KHANI Vs. DIVISIONAL FOREST OFFICER KARIMNAGAR EAST AT KARIMNAGAR	February 7, 1997
DHANALAXMI ENGINEERING CO Vs. JAYA SAKTHI TEXTILES PVT LTD	July 17, 1997
DHANUM KUMARI K Vs. K V VARA PRASAD	August 22, 1997
DHARMAPAL REDDY C Vs. R D O	October 17, 1997
DILIP KUMAR Vs. K SHANKAR	October 1, 1997
DISTRICT CO OPERATIVE CENTRAL BANK LIMITED WEST GODAVARI ELURU Vs. STATE OF ANDHRA PRADESH	June 25, 1997
DISTRICT COLLECTOR RANGAREDDY Vs. K NARASLNG RAO	June 18, 1997
DISTRICT JUDGE ELURU Vs. N CHANDRASEKHAR	March 19, 1997
DITTAKAVI RAMACHANDRA RAO Vs. PADAMATA BULLAIAH	March 17, 1997
DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY VIJAYAWADA AND Vs. LABOUR ENFORCEMENT OFFICER CENTRAL RAJAHMUNDRY	October 13, 1997
DIVVELA VISWESWARA RAO Vs. RAYAPUDI SATYANARAYANA	September 25, 1997
DOKKA JOGANNA Vs. UPADRASTA CHAYADEVI	August 19, 1997
DORAI K Vs. UNION OF INDIA	October 20, 1997
DRONAVAJJULA VIDYAMBA Vs. VALLABHAJOSYULA LAKSHMI VENKAYAMMA	September 27, 1997
DUDEKULA VANNUR Vs. MARKAPUR MUNICIPALITY	October 28, 1997
DUNCANS INDUSTRIES LIMITED Vs. UNION OF INDIA	February 11, 1997
E A A CHARLES Vs. A P ADMINISTRATIVE TRIBUNAL	December 31, 1997
E B VEERA RAGHAVAIAH Vs. MOHAMMAD IMTHIAZUDDIN	March 25, 1997
E NOOKARATNAM NELLORE Vs. COLLECTOR AND DISTRICT MAGISTRATE NELLORE	June 11, 1997
E RAMESH Vs. N RAJA REDDY	February 11, 1997
E S I CORPN Vs. M D TAILORS	December 5, 1997
E SUBRAHMANYAM Vs. A P S F C	August 13, 1997
E VENKATA RANGA REDDY Vs. COMMISSIONER OF URBAN LAND CEILINGS	March 25, 1997
E VENKATESWARLU Vs. Y SURYANARAYANA C I OF POLICE	October 16, 1997
EDDU BALAIAH Vs. EDDU MALLAIAH	September 9, 1997
EDITOR EENADU Vs. S H O AKKANNAPALLE P S	November 13, 1997
EDLA ANJAIAH Vs. PURUMALLA MALLESHAM	July 1, 1997
EDUPUGANTI BALA VEERA RAGHAVAIAH Vs. MOHD IMTHIAZUDDIN	March 25, 1997
EDWARD THOMAS Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR	April 25, 1997
EJAZ Vs. GOVERNMENT OF ANDHRA PRADESH	September 10, 1997
EMPLOYEES OF THE SRI VANI VILAS UPPER PRIMARY SCHOOL HYDERABAD Vs. DISTRICT EDUCATION OFFICER SECUNDERABAD	August 19, 1997
EMPLOYEES STATE ISURANCE CORPORATION Vs. MOHAMMAD KABEER	December 3, 1997
EMPLOYEES STATES INSURANCE CORPORATION Vs. M O TAILORS HYDERABAD	December 5, 1997
ERASANI VENKATA RANGA REDDY Vs. COMMISSIONER OF URBAN LAND CEILINGS HYD	March 25, 1997
ESWARA KUMARS TRADERS Vs. B VENKATADRI NAIDU	July 9, 1997
ETKUR SUBRAHMANYAM Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	August 13, 1997
EURAVARAM LEENAKARA REDDY Vs. E RAGHUNATHA REDDY	July 25, 1997
FAKHRUDDIN SHARAFALI AMPANWALA Vs. STATE	August 4, 1997
FARAHAT ALI DIED Vs. SAJID ALI	October 1, 1997
FIBREFAB CONSULTANTS AND ENGINEERS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD	March 17, 1997
FOOD CORPORATION OF INDIA Vs. STATE OF ANDHRA PRADESH	April 13, 1997
FOOD CORPORATION OF INDIA Vs. A PRAHALADA RAO	November 18, 1997
FUTHOTA INNAIAH Vs. PUBLIC PROSECUTOR	March 5, 1997
G ABDUL RAHIMAN KHAN Vs. DHARMAPURI DIST CO OPERATIVE SUGAR MILLS	March 11, 1997
G B LINGAM Vs. VITTA MURALIKRISHNA MURTHY	February 20, 1997
G BALI REDDY Vs. REGIONAL TRANSPORT OFFICER	August 12, 1997
G CHAYA DEVI Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NALGONDA REGION NALGONDA DIST	August 28, 1997
G DEVENDRANATH Vs. EXECUTIVE OFFICER SECUNDERABAD CANTONMENT BOARD	June 13, 1997
G JYOTHI Vs. COMMISSIONER and CHIEF ADMINISTRATOR KENDRIYA VIDYALAYA SANGHATHAN NEW DELHI	February 10, 1997
G KONDAIARAYUDU Vs. MARVEL ORGANICS	August 12, 1997
G KOTESWARA RAO Vs. CHAITANYA GRAMEENA BANK TENALI GUNTUR DIST	October 31, 1997
G KRISHNA RAO Vs. LALIT KUMAR MEHTA	August 5, 1997
G L MODI Vs. XEDD FINANCE AND INVESTMENTS PVT LTD	December 22, 1997
G LAKSHMI Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYD	November 28, 1997
G LAXMAN Vs. MANAGING DIRECTOR HYDERABAD METROPOLITAN WATER SUPPLY and SEWERAGE BOARD HMWSSB HYDERABAD	September 8, 1997
G MALAKONDA REDDY Vs. ANDHRA BANK OFFICER UNION	October 13, 1997
G NAGESHWAR RAO Vs. DIRECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD	June 30, 1997
G R REDDY Vs. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI	October 21, 1997
G RAJENDRANATH GOUD HYDERABAD Vs. COMMISSIONER ENDOWMENT DEPARTMENT TILAK ROAD HYDERABAD	January 28, 1997
G RAMESH Vs. JANARDHAN NAIDU	September 3, 1997
G RAVI KUMAR Vs. S RAVINDRANATH	July 28, 1997
G S DRUGS AND PHARMACEUTICALS Vs. COMMERCIAL TAX OFFICER M G ROAD CIRCLE SECUNDERABAD	February 14, 1997
G SAGAR Vs. BOARD OF MANAGEMENT J N T U	June 11, 1997
G SARAMMA Vs. MOHAMMAD JABBAR SHARIF	January 20, 1997
G SAROJINI Vs. K SRI RAMAMURTHY	August 6, 1997
G SATYANARAYANA Vs. INCOME TAX OFFICER	March 25, 1997
G SHANKAR Vs. SPECIAL CADRE DEPUTY REGISTRAR DISTRICT CO OPERATIVE OFFICER ADILABAD	October 1, 1997
G SHANKAR REDDY Vs. PROHIBITION and EXCISE SUPERINTENDENT	June 18, 1997
G SHYAM Vs. STATE OF A P HYD	March 29, 1997
G SITARAMAMMA Vs. SPECIAL DEPUTY COLLECTOR INDUSTRIES AND LAND ACQUISITION OFFICER R R DISTRICT HIMAYATNAGAR HYDERABAD	August 12, 1997
G SRINIVAS Vs. UNION OF INDIA DEPARTMENT OF SPACE BANGALORE	January 28, 1997
G SUBBA RAO Vs. RASMI DIE CASTINGS LIMITED	March 29, 1997
G SURYA PRABHAVATHI Vs. NEKKANTI SUBRAHMANYESWARA RAO	August 27, 1997
G V K INDUSTRIES LIMITED Vs. INCOME TAX OFFICER	May 2, 1997
G V K RAMA RAO Vs. BAKELITE HYLAM EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY	March 25, 1997
G V NARASIMHAM Vs. GOVERNMENT OF ANDHRA PRADESH	August 30, 1997
G V PRATAP REDDY Vs. STATE OF ANDHRA PRADESH	February 13, 1997
G V RAMA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 20, 1997
G V SEKHARA RAO Vs. REGISTRAR A U WALTAIR	October 1, 1997
G V V SATYANARAYANA Vs. G MUNESWARA RAO	July 16, 1997
G VANDAN Vs. SECRETARY MEDICAL and HEALTH DEPARTMENT GOVERNMENT OF A P HYDERABAD	July 29, 1997
G VENKATANARAYANA Vs. STATE OF ANDHRA PRADESH	September 18, 1997
G YADAIAH Vs. STATE OF ANDHRA PRADESH	January 29, 1997
G. MURALI MOHAN Vs. DISTRICT JUDGE, CUDDAPAH AND ANR.	July 11, 1997
GAMPA VENKATA SATYA SURYANARAYANA Vs. DISTRICT EDUCATIONAL OFFICER VIJAYANAGARAM DISTRICT	March 20, 1997
GANDE VENKATESWARA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	April 11, 1997
GANGA BISHAN FRUIT CO GADDIANNARAM Vs. GOVERNMENT OF ANDHRA PRADESH AGRICULTURAL AND COOPERATION MARKETING DEPARTMENT HYD	April 17, 1997
GANGIREDDY VENKATESWARA RAO Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO GUNTUR	November 24, 1997
GARWARE CAPITAL MARKETS LIMITED Vs. JAISWAL GRANITES LIMITED	July 13, 1997
GAS AUTHORITY OF INDIA LTD Vs. COMPETENT AUTHORITY	March 11, 1997
GATLAMEEDI POTHANNA Vs. DIVISIONAL FOREST OFFICER NIRMAL ADILABAD DIST	April 29, 1997
GATTAMANENI PRAMEELA Vs. AVULA HYMAVATHI	June 16, 1997
GAYATHRI DEVI Vs. STATE OF ANDHRA PRADESH	March 5, 1997
GEC ALSTHOM INDIA LIMITED Vs. COMMERCIAL TAX OFFICER	March 17, 1997
GEDDAMMA G Vs. GOVERNMENT OF ANDHRA PRADESH	June 11, 1997
GEMINI DISTILLERIES P LIMITED SATAMRAI VILLAGE R R DIST Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE EXCISE DEPT	September 12, 1997
GENERAL MANAGER CENTRAL ORGANISATION RAILWAY ELECTRIFICATION Vs. M VENKA REDDY	August 30, 1997
GIDUTHURI JAGANNAYAKULU Vs. STATE OF A P	April 11, 1997
GIRDHARI LAL RATHI Vs. P T V RAMANUJACHARI	January 20, 1997
GOMATHI Vs. M C H	November 12, 1997
GONGULA VENKATESWARA RAO Vs. S H O VISSANNAPETA P S	August 7, 1997
GOPAL SHANKAR Vs. SECRETARY STA	March 31, 1997
GOPALA RAO B Vs. GOVERNMENT OF ANDHRA PRADESH	March 5, 1997
GOPINATHA RAO Vs. V NARAYANA	April 19, 1997
GORLE MALLESH Vs. DISTRICT COLLECTOR R R DIST	December 18, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. KHAJABANU SMT	December 26, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. T RAMA MURTHY REDDY	August 5, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. UNIVERSAL CHRISTIAN COLLEGE OF EDUCATION	August 1, 1997
GOVERNMENT OF ANDHRA PRADESH Vs. CH RAMLINGA REDDY	April 3, 1997
GOVERNMENT OF INDIA Vs. INDIAN CHURCH OF CHRIST EVANGELISTIC ASSOCIATION	September 17, 1997
GOVLNDARAJULU V Vs. T R BRABHMARAO	August 6, 1997
GOVT OF ANDHRA PRADESH Vs. KHAJABANU	November 26, 1997
GOVT OF ANDHRA PRADESH FINANCE HYD Vs. RAMALINGA REDDY	April 3, 1997
GRAM PANCHAYAT Vs. REGIONAL MANAGER A P S R T C NELLORE	March 27, 1997
GRAM PANCHAYAT COMMITTEE POTHARAM V MALLIAL MANDAL KARIMNAGAR Vs. GADDAM LINGAIAH	September 22, 1997
GRAM PANCHAYAT MADDUR Vs. STATE OF ANDHRA PRADESH	September 19, 1997
GRAM PANCHAYAT OF TELUGURAOPALEM Vs. KAKULESWARASWAMIVARI TEMPLE	February 6, 1997
GUBBULA VENUGOPALASWAMY ALIAS VENU Vs. STATE OF ANDHRA PRADESH	September 8, 1997
GUDEPU SAILOO Vs. GOVERNMENT OF ANDHRA PRADESH	September 1, 1997
GUNDA RAMANA MURTHY Vs. GOVT OF A P	July 24, 1997
GUNNAM VEERA VENKATA SATYA CHANDRA ANNAPURNA Vs. SPECIAL TAHSILDAR LAND ACQUISITION JANGAREDDIGUDEM	August 27, 1997
GUNTURU ZILLA GRUHA PARISRAMALA SANGHAM RICE MILL Vs. GOVERNMENT OF ANDHRA PRADESH	July 17, 1997
GUSIDI SANKAR RAO CHINAGADILI MANDAL VISAKHAPATNAM DISTRICT Vs. COMMISSIONER ENDOWMENTS DEPARTMENT HYDERABAD	December 5, 1997
H H JAGADGURU CHANNA BASAVA MAHASWAMY MATADHIPATHI Vs. COMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD	January 17, 1997
H L AGGARWAL Vs. RAKESH AGGARWAL	August 2, 1997
HANUMANTHA RAO K Vs. PRL SUB JUDGE	March 28, 1997
HARI ICE INDUSTRIES Vs. ASSISTANT ACCOUNTS OFFICER ELECTRICITY REVENUE OFFICE APSEB PALAKOL	January 28, 1997
HARI SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH	December 15, 1997
HARIJAN CO OP LABOUR CONTRACT SOCIETY LIMITED Vs. MUNICIPAL COMMISSIONER NARASARAOPET MUNICIPALITY GUNTUR	September 17, 1997
HASMATH BEE Vs. KHATIJA	September 16, 1997
HASSAN ALI KHAN Vs. REGIONAL PASSPORT OFFICER HYDERABAD	August 18, 1997
HEMALATA K Vs. SPECIAL DEPUTY COLLECTOR LA	August 29, 1997
HEMALATHA SUGNADHI Vs. APPELLATE AUTHORITY UNDER SECTION 47 A STAMP ACT PRINCIPAL SUB JUDGE RANGA REDDY	February 5, 1997
HIND METAL INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 24, 1997
HIND REROLLING INDUSTRIES HYDERABAD Vs. SUPERINTENDING ENGINEER A P S E B HYDERABAD	March 21, 1997
HINDUSTAN CABLES LTD Vs. GOVT OF A P	October 7, 1997
HINDUSTAN SHIPYARD LIMITED VISAKHAPATNAM Vs. SUSARLA NAGABHUSHANA RAO	October 21, 1997
HINDUSTAN STEEL CONSTRUCTION LIMITED Vs. UNION OF INDIA	December 18, 1997
HINDUSTHAN SHIPYARD LTD Vs. S NAGABHUSHANA RAO	October 21, 1997
HOTEL VENUS INTERNATIONAL KHAMMAM Vs. STATE OF ANDHRA PRADESH	July 6, 1997
HYDER MOHIUDDIN Vs. LIFE INSURANCE CORPORATION OF INDIA	December 9, 1997
HYDERABAD RACE CLUB HYD Vs. COMMERCIAL TAX OFFICER BETTING TAX OFFICER HYD	March 21, 1997
I ADDITIONAL SESSIONS JUDGE EAST GODAVARY Vs. STATE	January 28, 1997
I KRISHNAIAH Vs. PRINCIPAL COLLEGE OF VETERINARY SCIENCE	April 22, 1997
I SUDHIR REDDY Vs. STATE OF ANDHRA PRADESH	September 25, 1997
I V N RAJU Vs. STATE OF ANDHRA PRADESH	October 13, 1997
I V R CONSTRUCTIONS LIMITED; E SUDHIR REDDY; SHYAM PRASAD REDDY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME-TAX	September 11, 1997
I VENKATESWARLU Vs. REGISTRAR ADMN HIGH COURT OF A P HYD	November 4, 1997
ILLA LAKSHMI R O RAJAHMUNDRY Vs. STATION HOUSE OFFICER RAJAHMUNDRY E G DISTRICT	September 29, 1997
INCOME TAX OFFICER Vs. K A SIDDIQUE	February 25, 1997
INDIA FRUITS P LIMITED Vs. COMMISSIONER OF INCOME TAX INVESTIGATION	July 1, 1997
INDIA LEAF SPRING KAMGAR UNION Vs. COMMISSIONER OF LABOUR	August 28, 1997
INDIAN BANKS ASSOCIATION Vs. WORKMEN OF SYNDICATE BANK	March 28, 1997
INDIAN OIL CORPORATION LTD Vs. KAREM ZAHEER YAR JUNG	April 9, 1997
INDIAN OVERSEAS BANK Vs. KANDIMALLA NARSAIAH	March 25, 1997
INDIAN POTASH LIMITED SECUNDERABAD Vs. ASSISTANT DIRECTOR OF AGRICULTURE KURNOOL DIST	October 15, 1997
INDIAN WINE CORPORATION CHIKKADPALLY HYDERABAD Vs. STATE OF A P	August 8, 1997
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX HYD Vs. G SUBBA RAO	March 14, 1997
INSURANCE CORPORATION EMPLOYEES CONGRESS HYDERABAD Vs. UNION OF INDIA	December 29, 1997
ISLAMIA ARABIC COLLEGE Vs. BALARAM SINGH	April 4, 1997
J B EDUCATION SOCIETY BANJARA HILLS HYD Vs. GOVT OF ANDHRA PRADESH	December 4, 1997
J B RAJU Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT HYD	January 18, 1997
J DURGESWAR REDDY Vs. STATE OF A P	March 18, 1997
J JAGANNATH REDDY Vs. L LAXMI DEVI SMT	December 26, 1997
J KANAKA DURGA Vs. SINGARENI COLLIERIES WOMENS DEGREE COLLEGE	July 8, 1997
J KARUNAKARA RAO Vs. COMMISSIONER OF TENDERS HYDERABAD	October 28, 1997
J KRISHNA REDDY Vs. J CHITTEMMA	December 22, 1997
J PRAKASH Vs. STATE	August 18, 1997
J R MUNDRA Vs. STATE OF A P	December 12, 1997
J SRIRANGANAYAKULU Vs. S PULLA REDDY	August 14, 1997
J SRIRANGANAYAKULU Vs. B SUBBALAKSHMI	June 23, 1997
J V SARMA Vs. SPECIAL COURT UNDER APLG P ACT	April 9, 1997
JADAPROLU SHANKARAIAH Vs. ASSISTANT COMMISSIONER OF PROHIBITION AND EXCISE NELLORE DISTRICT	March 11, 1997
JAGADESH BABU N Vs. GEETA BAI	May 2, 1997
JAGGAVARAPU KRISHNA REDDY Vs. JAGGARVARAPU CHITTEMMA	December 22, 1997
JAJU and CO Vs. SHANTA DEVI DHOOT	September 18, 1997
JAKKU RAMAKANTHAM Vs. STATE OF ANDHRA PRADESH	September 10, 1997
JAMEDAR BHAVANI SINGH Vs. BUDATHI BALAIH	November 27, 1997
JAMSHEED HUSSAIN Vs. AZEEZ HUSSAIN	December 3, 1997
JATTI VENKATESWARA RAO Vs. COMMISSIONER OF POLICE VIJAYAWADA URBAN	April 24, 1997
JAYAMMA K Vs. J LAKSHMAMMA	March 3, 1997
JESES AND MARY EDUCATIONAL SOCIETY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION NEW DELHI	October 16, 1997
JOGAYAMMA M Vs. STATE OF ANDHRA PRADESH	August 6, 1997
JSN CHOWDHURY Vs. GOVERNMENT OF ANDHRA PRADESH	September 19, 1997
JUPUDI SRIRANGANAYAKULU Vs. BONAGIRI SUBBALAKSHMI	June 23, 1997
K A HASSAN Vs. STATE OF ANDHRA PRADESH	December 8, 1997
K ANIL KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT	April 19, 1997
K ANJANEYULU Vs. DIVISIONAL MANAGER APSRTC CUDDAPAH	February 3, 1997
K ASHOK KUMAR Vs. M V RAMANAIAH COMMISSIONER OF MUNICIPALITY TANDUR	July 17, 1997
K B RAGHUNADHA RAO Vs. L I C OF INDIA MACHILIPATNAM	March 20, 1997
K C REDDY Vs. HINDUSTAN CABLES LTD	July 10, 1997
K C VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION CE II DEPARTMENT HYDERABAD	June 10, 1997
K CHANDRAMMA Vs. LABOUR COURT I HYDERABAD	April 17, 1997
K DEVARAJULU Vs. DEPUTY EXECUTIVE OFFICER	December 8, 1997
K GANGA RAJU Vs. GRAM PANCHAYAT BOARD	April 19, 1997
K GIRIJA KUMARI Vs. G RAJENDRANATH	April 19, 1997
K GUNDACCHAR Vs. STATE OF ANDHRA PRADESH	November 28, 1997
K HANUMANTHA RAO Vs. PRL SUB JUDGE VIJAYAWADA	March 28, 1997
K JAYALAKSHMI Vs. S R SONWALKAR GENERAL MANAGER PROJECTS SINGARENI COLLIERIES COMPANY LIMITED	March 27, 1997
K JHOTHI PRASAD Vs. UNITED INDIA INSURANCE COMPANY LIMITED	December 22, 1997
K KESAPPA Vs. STATE OF A P	July 8, 1997
K KULANDA REDDY Vs. K C VENKAIA REDDY	August 1, 1997
K M KRISHNAIAH Vs. T T D	July 21, 1997
K MANIKYAM Vs. K RAMAKRISHNA	April 9, 1997
K MANJULA Vs. CHIEF SECRETARY TO THE GOVERNMENT OF ANDHRA PRADESH	December 26, 1997
K MOHAN LAL Vs. STATE OF ANDHRA PRADESH	April 1, 1997
K MURALIDHAR RAO Vs. STATE OF ANDHRA PRADESH	July 30, 1997
K N SUBBALAKSHMI Vs. M SUBBAMMA	October 1, 1997
K NARASIMHAM Vs. REFERRING OFFICER RDO	June 24, 1997
K NARAYANA Vs. STATE OF ANDHRA PRADESH	March 27, 1997
K NARAYANA RAO Vs. PRINCIPAL SECRETARY REVENUE DEPT GOVT OF A P HYDERABAD	February 14, 1997
K NARAYANA RAO Vs. A NARASLMHA RAO	February 20, 1997
K NARAYANA REDDY Vs. MANAGING DIRECTOR A P CO OP CENTRAL AGRL DEVELOPMENT BANK LTD	February 11, 1997
K NIRMALA Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 1997
K P STEELS LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE HYDERABAD	October 27, 1997
K PAPESHWAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 10, 1997
K PEDDA NAGI REDDY Vs. BOYA RAMA LAXMAMMA	August 5, 1997
K PRATAP REDDY Vs. UNION OF INDIA	March 21, 1997
K PURUSHOTHAM CHOWDARY Vs. BALAJI FINANCE CORPN	December 4, 1997
K R BHASKARA BABU Vs. CAPT SATISH SHARMA MINISTER FOR PETROLEUM AND NATURAL GAS GOVT OF INDIA	July 17, 1997
K RADHAKRISHNA REDDY Vs. GOVERNMENT OF A P	August 14, 1997
K RAGHUPATHI RAO Vs. STATE OF A P	January 17, 1997
K RAJESH BABU Vs. SUPERINTENDENT OF POLICE SPL B	October 14, 1997
K RAM MOHAN Vs. MOGAL AHMED BALG	August 5, 1997
K RAM REDDY Vs. STATE OF A P	November 4, 1997
K RAM REDDY Vs. STATE OF ANDHRA PRADESH	November 24, 1997
K RAM REDDY Vs. K KANTHA REDDY	June 24, 1997
K RAMA BRAHMAM Vs. CENTRAL BOARD OF FILM CERTIFICATION	September 16, 1997
K RAMA RAO Vs. EXECUTIVE OFFICER SRI VARAHALAKSHMI NARASIMHA SWAMI DEVASTHANAM	June 18, 1997
K RAMAKRISHNA RAO Vs. K LALITHA KUMARI	March 28, 1997
K RAMAMOHAN REDDY Vs. CHIEF SECRETARY TO GOVT GOVT OF A P HYDERABAD	August 28, 1997
K RAMULU Vs. COMMISSIONER FOR CO OPERATION	November 27, 1997
K RANGAPPA Vs. SPECIAL DEPUTY COLLECTOR LA	July 2, 1997
K RAVI KIRAN Vs. UNIVERSITY COLLEGE OF ENGINEERING HYD	March 20, 1997
K SADANANDAM Vs. ANDHRA PRADESH STATE CO OPERATIVE BANK LTD	April 22, 1997
K SAIBABA Vs. CHAIRMAN LOCAL MANAGING COMMITTEE A E C SCHOOL HEAVY WATER PROJECT COLONY MANUGURU	August 26, 1997
K SAJJAN SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 18, 1997
K SAMBASIVA RAO Vs. K VENKATESWARLU	March 19, 1997
K SATTAIAH Vs. REGIONAL MANAGER APSRTC KARIMNAGAR	November 12, 1997
K SEETHA LAKSHMI Vs. ANDHRA UNIVERSITY VISAKHAPATNAM	April 29, 1997
K SEETHAMMA Vs. N NAGESWARA RAO	August 5, 1997
K SEETHARAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 5, 1997
K SHANKAR Vs. H H SAJID JHOMES	November 27, 1997
K SITARAMA RAO Vs. D USHA SUNDARI	August 4, 1997
K SOMARAJU Vs. CH L SATYANARAYANA	December 27, 1997
K SRIHARI Vs. N KANCHIVARADARAJAN	October 14, 1997
K SRINIVAS Vs. STATE OF ANDHRA PRADESH	June 16, 1997
K SRINIVASA REDDY Vs. SECRETARY TO GOVERNMENT GOVT OF INDAI	September 9, 1997
K SRISAILAM Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD	October 16, 1997
K SUJATHA Vs. GOVERNMENT OF ANDHRA PRADESH	April 9, 1997
K SURYAPRAKASH Vs. ASSISTANT SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD SOUTH	September 30, 1997
K SWAMINARAYANA Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH	September 11, 1997
K UMAPATHY Vs. SUPERINTENDENT CENTRAL JAIL CUDDAPAH	January 28, 1997
K V NARAYANA RAO BARKATPURA HYDERABAD Vs. B VIJAYA LAKSHMI BARKATPURA HYDERABAD	August 6, 1997
K V R SHARMA Vs. LOCAL MANAGER UCO BANK BANGALORE	May 2, 1997
K V SHAH Vs. G CHINNAIAH	June 16, 1997
K V SRIMANNARAYANA Vs. REGISTRAR HIGH COURT OF A P	April 28, 1997
K V SUBBA RAO Vs. A P STATE ELECTRICITY BOARD	February 14, 1997
K V SUSEELA Vs. STATE	September 1, 1997
K VARALAXMAMMA Vs. KESAV MEMORIAL EDUCATIONAL SOCIETY	July 30, 1997
K VARALAXMAMMA Vs. KESAV MEMORIAL EDUCATIONAL SOCIETY HYDERABAD	July 13, 1997
K VENKAT RAM REDDY Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY	April 22, 1997
K VENKATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 1997
K VENKATA SYAMAPPA Vs. DISTRICT COLLECTOR ANANTHAPUR	September 23, 1997
K VENKATESWARA RAO Vs. PRIMARY AGRICULTURAL CO OP CREDIT SOCIETY DENDUKURU	September 17, 1997
K VENKATESWARLU Vs. K SEETHARAMAIAH	July 22, 1997
K VENKATESWARLU Vs. ASSISTANT DIRECTOR HANDLOOMS and TEXTILES	August 30, 1997
K VENKATTASHYAMAPPA Vs. DISTRICT COLLECTOR ANANTAPUR	November 17, 1997
K VIJAYALAKSHMI Vs. M V SEETHA DEVI DIED	July 8, 1997
K YESUPADAM Vs. S L OF POLICE	August 6, 1997
K. CHANDRAKANT NAVARATAN Vs. SHARADA BAI	November 13, 1997
KADALI MOHANARAO Vs. STATE	December 10, 1997
KADAVAKOLLU RAMULU Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF COOPERATIVE SOCIETIES A P HYDERABAD	November 27, 1997
KADIMSETTI SOMARAJU Vs. CHEKKA LAKSHMI SATYANARAYANA	December 27, 1997
KADIYALA BALA GANGADHAR JOSHI Vs. STATE OF ANDHRA PRADESH	December 26, 1997
KAKI SREERAMULU Vs. STATE OF A P	November 10, 1997
KALASAGARAM REGD SECUNDERABAD CULTURAL ASSOCIATION Vs. STATE OF ANDHRA PRADESH	December 30, 1997
KALASAGARAM SECUNDERABAD CULTURAL ASSOCIATION Vs. STATE OF ANDHRA PRADESH	September 25, 1997
KALELKER SURGICALS PVT LTD Vs. DIRECTOR OF FAMILY WELFARE GOVT OF A P D M AND H S SULTAN BAZAR HYDERABAD	March 25, 1997
KALIDINDI RAMA RAJU Vs. MAELIRAJU SATYAKALA	July 9, 1997
KALLAM CHINA BASIVIREDDI AND ORS. Vs. STATE OF ANDHRA PRADESH, KRISHNA DISTRICT	March 31, 1997
KALLAM SPINNING MILLS LIMITED Vs. COMMERCIAL TAX OFFICER LALAPET GUNTUR	July 8, 1997
KALYANI INDUSTRIES GOLAPUR V HANAMKONDA MANDAL WARANGAL DIST Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE WARANGAL DIST	September 29, 1997
KAMALA R Vs. UNITED INDIA INSURANCE CO LTD	August 19, 1997
KAMMA BAPUJI Vs. STATION HOUSE OFFICER BRAHAMASAMUDRAM	November 14, 1997
KANAKADURGA M Vs. B KAMESWARI	August 13, 1997
KANAKADURGA PADDY AND PROCESSING I C S LIMITED Vs. COMMISSIONER C T GOVERNMENT OF ANDHRA PRADESH	September 22, 1997
KANBHAMPATI SRIHARI Vs. NALLAMALLI KANCHIVARADHARANJAN	October 14, 1997
KANDRATI SUBBOJI Vs. GOVERNMENT OF ANDHRA PRADESH	December 29, 1997
KARANAM VENKATESWARLU Vs. PRINCIPAL SECRETARY MUNICIPAL ADMN and URBAN DEVELOPMENT HYD	February 3, 1997
KARRI TULESAMMA Vs. POYYA MOSHEN	July 22, 1997
KARUNA AGARWAL Vs. BHAGWAT BAI MONTESSORI SCHOOL PATEL MARKET CHARKAMAN HYDERABAD	September 16, 1997
KASARAM JAYAMMA Vs. JAJALA LAKSHAMMA	March 17, 1997
KATAKAM VENKATESWARLU Vs. ASST DIRECTOR HANDLOOMS AND TEXTILES GUNTUR	August 13, 1997
KATHI LOKAYYA Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ AND RURAL DEVELOPMENT PTS IV DEPARTMENT HYD	April 15, 1997
KATTA LATHA Vs. DISTRICT COLLECTOR	November 6, 1997
KEDAR BHATIA Vs. LINGARKAR PANDURANGA RAO	December 8, 1997
KEDARMAL AGARWAL Vs. STATE OF ANDHRA PRADESH	August 26, 1997
KEROSENE HAWKERS WELFARE ASSOCIATION GENERAL SECRETARY P BHASKAR Vs. DISTRICT COLLECTOR WARANGAL DISTRICT	September 24, 1997
KHADER SHERIFF Vs. STATE OF ANDHRA PRADESH	September 19, 1997
KHODAY INDIA LIMITED BANGALORE KARNATAKA Vs. PALAIR CO OPERATIVE SUGARS LTD	August 13, 1997
KIFAYATH ALI KHAN Vs. K S KRISHNA SHARMA	August 1, 1997
KILAMBI VIJAYALAKSHMI Vs. M.V. SEETHA DEVI	July 8, 1997
KISHAN BODHANKAR Vs. M A HAMEED	February 28, 1997
KODAMANCHILI GEORGE Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMINISTRATION ANDHRA PRADESH HYDERABAD	December 18, 1997
KOLA PRABHAKARA RAO Vs. K KANTHAMMA	November 24, 1997
KOLAWANI SAMBASIVA RAO Vs. S V R M COLLEGE NAGARAM GUNTUR	April 2, 1997
KOLLI VENKATA APPARAO Vs. STATE BANK OF INDIA	September 8, 1997
KOLLIPARA TODDY TAPPERS CO OP SOCIETY LTD Vs. PROHIBITION and EXCISE SUPERINTENDENT	November 10, 1997
KOMMINENI SANJEEVA RAO Vs. S I OF POLICE	February 18, 1997
KOMMIREDDY RAJU Vs. STATE OF A P	August 6, 1997
KONA RAMU Vs. PAYAKARAOPETA PRIMARY AGRL CO OPERATIVE CREDIT SOCIETY LTD	June 27, 1997
KONDAIAH M Vs. STATE OF ANDHRA PRADESH	January 31, 1997
KONDAMMA Vs. V RAJAMMA	March 17, 1997
KOPPULA SUBBA RAO Vs. STATE OF ANDHRA PRADESH	February 24, 1997
KORATALA SINGARAMMA Vs. STATE OF ANDHRA PRADESH	August 14, 1997
KORLA SURANNA DIED Vs. TUMMALAPALLI GANGAMMA	April 1, 1997
KOSURI CHANDANA DHANUM KUMARI Vs. KOSURI VENKATA VARA PRASAD	August 22, 1997
KOTA APPA RAO and NALLA Vs. STATE OF A P	September 30, 1997
KOTA SAMBASIVA RAO Vs. KOTA VENKATESWARLU	March 19, 1997
KOTESHWARI LACE INDUSTRIES Vs. MADASU PARASURAM	February 24, 1997
KOTESWARA RAO P Vs. M HEMALATHA DEVI	October 27, 1997
KOTHARI INDUSTRIAL CORPORATION UNIT ADONI SPINNING AND WEAVING CO Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 DEPUTY COMMISSIONER OF LABOUR KURNOOL	September 12, 1997
KOTHARI PRODUCTS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	July 8, 1997
KOTIPALLI SATYANANDA RAO Vs. GOVERNMENT OF A P	October 28, 1997
KOYYA VEERAJU Vs. MANDAL REVENUE OFFICER GOLLAPROLU E G DIST	April 19, 1997
KOYYA VENKATA RAO Vs. VISAKHAPATNAM PORT TRUST	August 18, 1997
KRISHNA D S Vs. DIGVIJAY INDUSTRIES	April 1, 1997
KRISHNA KUMARI Y Vs. DISTRICT COLLECTOR	December 10, 1997
KRISHNA MOHAN RAO CH S Vs. N NAGABHUSHANAM	April 1, 1997
KRISHNA MURTHY U Vs. GOVERNMENT OF ANDHRA PRADESH	July 29, 1997
KRISHNA RAO R V Vs. SECRETARY REVENUE GOVERNMENT OF ANDHRA PRADESH	June 26, 1997
KRISHNA RAO V Vs. D BABU RAO	March 26, 1997
KUMAR EMBROIDERY WORKS Vs. P V KASI VISWANATH	August 5, 1997
KUNDURU SEETHAMMA Vs. NAMANA NAGESWARA RAO	August 5, 1997
KWALITY CONSTRUCTION ENGINEERS Vs. CENTRAL UNIVERSITY OF HYDERABAD	November 25, 1997
L A O Vs. T BHASKAR	August 1, 1997
L I C OF INDIA Vs. K SAMUEL PRABHAKAR	May 5, 1997
L PRAKASH KUMAR Vs. UNIVERSITY OF HEALTH SCIENCES	July 25, 1997
L RAMAKRISHNA REDDY Vs. DIRECTOR OF SETTLEMENTS	January 28, 1997
L SUDHAKARA REDDY Vs. G R SUBBAMMA	September 16, 1997
LAKSHMANNA Vs. CHINNA GOVINDAPPAGARI CHENDRAYUDU	December 29, 1997
LAKSHMI RAJYAM CH Vs. K RAMA RAO	December 22, 1997
LAKSHMI SRINIVASA WINES Vs. COMMISSIONER OF PROHIBITION AND EXCISE A P HYD	September 24, 1997
LAKSHMINARAYANA Vs. JOINT COLLECTOR	November 21, 1997
LALITHA Vs. STATE OF A P	December 8, 1997
LAND ACQUISITION OFFICER Vs. LAL NAIK	August 5, 1997
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. P NARASIMHULU NAIDU	November 14, 1997
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR LA MUNICIPALITY Vs. B APPALANARASAYYA	August 8, 1997
LAXMAIAH S DIED Vs. V VENKATESWARA RAO DIED	September 16, 1997
LAXMI BAI Vs. K KOMARAIAH	November 17, 1997
LAXMI BAI Vs. YASHODA BAI	January 17, 1997
LAXMI TOURING TALKIES PENUBALLI KHAMMAM DIST Vs. GOVERNMENT OF ANDHRA PRADESH	December 17, 1997
LAXMINARAYANA Vs. JOINT COLLECTOR KHAMMAM	November 21, 1997
LINGAIAH KISTAIAH CHENNAIAH Vs. CH VENKATESHAM	June 26, 1997
LINGAM GOVINDARAO Vs. STATE OF ANDHRA PRADESH	October 1, 1997
LINGISETTY SREENU Vs. STATE INSPECTOR OF POLICE TENALI	April 25, 1997
LINK WELL ELECTRONIC LTD Vs. A P ELECTRONICS DEVELOPMENT CORPORATION LTD	February 13, 1997
LITTLE FLOWER HIGH SCHOOL CHIRAG ALI LANE HYDERABAD Vs. GOVERNMENT PLEADER OF A P	January 27, 1997
LOKAYYA K Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 1997
LOTTALA BANGARAMMA Vs. M ANDHRA BOSU	December 29, 1997
LOTUS CONSTRUCTIONS Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 1997
LUCAS INDIAN SERVICE LIMITED Vs. STATE OF ANDHRA PRADESH	July 29, 1997
M A AZIZ Vs. ANDHRA PRADESH STATE WAKF BOARD	July 24, 1997
M A NAYEEM FAROOQUI Vs. STATE OF ANDHRA PRADESH	November 11, 1997
M ANJANEYULU Vs. K LAKSHMI	November 18, 1997
M BALAKRISHNA REDDY Vs. DIRECTOR C B I HYDERABAD	October 1, 1997
M BALARAJAN Vs. M NARASAMMA	June 24, 1997
M BASHA Vs. STATE	July 2, 1997
M BHEEMAVVA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	September 12, 1997
M CH OBULA REDDY Vs. DISTRICT COLLECTOR	December 30, 1997
M CHANDRA OBULA REDDY Vs. DISTRICT COLLECTOR CUDDAPAH DIST	December 13, 1997
M CHINNA RAO Vs. VISAKHAPATNAM STEEL PROJECT	August 29, 1997
M HASAN Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 1997
M J RAJU Vs. ELECTRONICS CORPORATION OF INDIA LTD	January 27, 1997
M JANAKIRAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 30, 1997
M KOTESWARA RAO Vs. SENIOR MANAGER GHAT ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 17, 1997
M KUNJA SAMPATHAMMA Vs. STATION HOUSE OFFICER CHIRALA P S	July 25, 1997
M L KANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 1, 1997
M L SUDERSHAN RAO Vs. SECUNDERABAD CANTONMENT BOARD	November 12, 1997
M MAHENDER SHAH Vs. TIRUCHY FLOUR MILLS	February 3, 1997
M MAHENDRA SHAH Vs. HINDUSTAN LEVER LIMITED	February 3, 1997
M MANI Vs. STATE OF A P	July 11, 1997
M MOHAN BABU Vs. STATE OF ANDHRA PRADESH	October 1, 1997
M MOHAN REDDY Vs. T DAMODAR DASS NALGONDA	October 15, 1997
M N RANGA RAO Vs. EXCISE SUPERINTENDENT	January 22, 1997
M NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 1997
M NARAYANA Vs. M SURYAKANTHAM	August 22, 1997
M NARSIMHA CHARY Vs. GOVERNMENT OF ANDHRA PRADESH HYD	March 19, 1997
M PRABHAVATHAMMA Vs. H ANWAR KHAN	March 4, 1997
M RAJAIAH Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 25, 1997
M RAJENDER ALIAS RAJU Vs. STATE OF ANDHRA PRADESH	December 19, 1997
M RAJENDRA BABU Vs. MANAGING DIRECTOR A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LTD	November 26, 1997
M RAMAKRISHNA Vs. NAYUDU SURYANARAYANA	November 25, 1997
M RAMU Vs. M GOPALAMURTHY	December 15, 1997
M RANGA REDDY Vs. N INDRASENA REDDY	June 9, 1997
M S KAMESWARA RAO Vs. N SATYANARAYANAMMA	April 2, 1997
M S VIJAYALAXMI Vs. CORRESPONDENT SURABHI BALAVIHAR HIGH SCHOOL	July 2, 1997
M SADASIVA NARAYANA Vs. STATE OF ANDHRA PRADESH	January 31, 1997
M SADHIQUNNISA BEGUM Vs. DIVISIONAL FOREST OFFICER SOUTH DIVISION WARANGAL	November 26, 1997
M SADIQ VALI Vs. P LAKSHMAMMA	November 19, 1997
M SAI REDDY Vs. L BALAIAH	October 17, 1997
M SAMBAIAH Vs. UNION OF INDIA	August 1, 1997
M SAMBASIVA RAO Vs. OSMANIA UNIVERSITY	January 28, 1997
M SANGAIAH Vs. PATEL ESWARAPPA	June 30, 1997
M SHASHIKALA Vs. COLLECTOR CIVIL SUPPLIES	January 28, 1997
M SUBHAS REDDY Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	March 17, 1997
M USANAMMA Vs. PRL SECRETARY TO GOVERNMENT	July 1, 1997
M V RAMANA REDDY DR Vs. ELECTION COMMISSION OF INDIA	September 16, 1997
M V RAVI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY	June 23, 1997
M V REDDY Vs. M R O CHILLAKURU MANDAL NELLORE DIST	October 21, 1997
M VEERABHADRA RAO Vs. ELECTION TRIBUNAL CUM SUBORDINATE JUDGE	June 18, 1997
M VENKANNA Vs. DISTRICT COLLECTOR LAND ACQUISITION KHAMMAM	September 2, 1997
M VENKATA RAO Vs. K ALIVELU MANGATAYARAMMA	April 9, 1997
M VENKATA SIVA NAGI REDDY Vs. OSMANIA UNIVERSITY HYD	March 29, 1997
M VENKATRAMI REDDY Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES ANANTHAPUR	August 21, 1997
M YANADAIAH Vs. COMMISSIONER OF SURVEY SETTLEMENT AND LAND RECORDS	June 12, 1997
MADHAVAN NAYAR Vs. BATHINA HANUMANTHA RAO	September 17, 1997
MADHU MOHAN Vs. MARGADARSI CHIT FUND PRIVATE LIMITED HYDERABAD	October 31, 1997
MAHAMOODA BEGUM Vs. PRINCIPAL SECRETARY REVENUE DEPARTMENT HYD	April 22, 1997
MAHBOOB BI SAHED Vs. SHAIK ABDUL RAZACK SAHED	October 29, 1997
MAHESHWAR RAO P Vs. PRESIDING OFFICER LABOUR COURT	January 17, 1997
MAHIPALA VENKANNA Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1997
MALAKALA RAMU ALIAS RAMAM Vs. MAMMIDI GOPALAMURTHY	December 15, 1997
MALAKONDAIAH S Vs. S MALAKONDAIAH	December 30, 1997
MALAYALA RAJESWARA RAO Vs. BASMAKAR RAO SPL COLLECTOR LA	July 21, 1997
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL I HYD	September 25, 1997
MANAGEMENT OF SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL 1 HYDERABAD	December 18, 1997
MANAGER UNITED INDIA INSURANCE CO LTD Vs. G YELLAMMA	February 7, 1997
MANDHADI RAMACHANDRA REDDY Vs. GOPUMAREDDY RAM REDDY	June 27, 1997
MANIKYAMBA M Vs. M NAGESWARARAO	August 22, 1997
MANNAM ANJAMMA Vs. N NAGESWARA RAO	November 10, 1997
MANNEM CHANDRA SHEKHAR RAO Vs. GOVERNMENT OF A P	September 25, 1997
MANSHUKLAL and COMPANY WARANGAL Vs. COMMERCIAL TAX OFFICER FORT ROAD WARANGAL	April 15, 1997
MANSOOR SAADI Vs. COMMISSIONER OF POLICE	February 18, 1997
MAQDOOM ALI MOHD Vs. DISTRICT COLLECTOR MAHABOOBNAGAR	December 3, 1997
MARGADARSI BOREWELLS Vs. SINGARENI COLLERIES CO LTD	February 14, 1997
MARIAMMA NINAN Vs. K K NINAN	February 17, 1997
MARSHALL CORPORATION LIMITED Vs. UNION OF INDIA	September 19, 1997
MARUTHI LIME MANUFACTURING INDUSTRIAL CO OPERATIVE SOCIETY Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT	April 1, 1997
MARUTHI STEELS P LTD Vs. GOVERNMENT OF A P	February 16, 1997
MARUTHI STEELS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	February 6, 1997
MASIMUKKULA NARAYANA Vs. MASIMUKKULA SURYAKANTHAM	August 22, 1997
MATTER TAKEN UP AS SUOMOTO ON THE NEWS ITEM PUBLISHED IN DECCAN Vs. PRINCIPAL MANPOWER DEVELOPMENT COLLEGE MAREDPALLY SECUNDERABAD	September 11, 1997
MC DOWELL AND CO LTD Vs. COMMISSIONER OF EXCISE AP	November 27, 1997
MC DOWELL and COMPANY LTD Vs. GOVERNMENT OF ANDHRA PRADESH	April 22, 1997
MD GULAM HUSSAIN Vs. SK MAHBOOB ALI	June 10, 1997
MD TAZUDDIN Vs. MANAGING DIRECTOR COOPERATIVE ELECTRIC SUPPLY SOCIETY LIMITED KARIMNAGAR DISTRICT	February 20, 1997
MEDIKOTI SATYANARAYANA Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION PADERU	December 15, 1997
MEKA KONDAIAH Vs. STATE OF ANDHRA PRADESH ENDOWMENTS DEPARTMENT HYD	January 31, 1997
MEKA NAGESWARA RAO Vs. DEPUTY COMMISSIONER OF EXCISE	September 23, 1997
MEKALA KOTESWARARAO ALIAS KOTESU Vs. STATE OF A P	July 8, 1997
MENAKA TRAVELS PVT LTD Vs. SANDEEP G S N	March 3, 1997
MISHRA DHATHU NIGAM LIMITED Vs. STATE	January 20, 1997
MODABOYINA THIMMANNA Vs. VANGANURU PEDDA ANKAMMA	June 25, 1997
MODERN SERVICE STATION HYD Vs. GOVERNMENT OF ANDHRA PRADESH	October 16, 1997
MOGANTI SRIHARI RAO Vs. COMMISSIONER OF POLICE DISI MAGISTRATE VISAKHAPATNAM	April 10, 1997
MOGANTI SRIHARI RAO Vs. COMMISSIONER OF POLICE	April 14, 1997
MOHA NAIDU Vs. AJAY GUPTA	October 1, 1997
MOHAMMAD ABDUL AZEEZ Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	May 1, 1997
MOHAMMAD ABDUL AZEEZ AMER SYED NAYEEMULLAH Vs. INSPECTOR OF POLICE	September 11, 1997
MOHAMMAD ALIUDDIN AHMED Vs. GENERAL MANAGER NALGONDA RANGA REDDY CO OP MILK PRODUCERS UNION LIMITED MOTHER DIARY HAYATHNAGAR HYDERABAD	September 15, 1997
MOHAMMAD CHAND PASHA Vs. A P FOODS	August 18, 1997
MOHAMMAD MAHMOOD Vs. DISTRICT and SESSIONS JUDGE NALGONDA	May 1, 1997
MOHAMMAD NASEERUDDIN Vs. SECRETARY R T A	August 6, 1997
MOHAMMAD SULAIMAN Vs. ANDHRA PRADESH WAKF BOARD	July 21, 1997
MOHAMMED SULAIMAN Vs. A P WAKF BOARD	July 21, 1997
MOHAMMED SULTAN Vs. NAWAZUNNISA	February 25, 1997
MOHD ABDUL AZIZ HYDERABAD Vs. STATION HOUSE OFFICER MIRCHOWK POLICE STATION HYDERABAD	February 18, 1997
MOHD ABDUL HAMEED Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT HYDERABAD	August 13, 1997
MOHD IBRAHIM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	September 1, 1997
MOHD IBRAHIM Vs. SECRETARY TO THE GOVERNMENT OF INDIA MINISTRY OF DEFENCE NEW DELHI	March 6, 1997
MOHD NASEERUDDIN KHAN Vs. SABIHA NASEER	November 10, 1997
MOTAMARRI SURYA KAMESWARA RAO Vs. NAMBURU SATYANARAYANAMMA DIED	April 2, 1997
MUKKA NARASIMHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ and RURAL DEVELOPMENT DEPARTMENT HYD	April 15, 1997
MUKUTLA LALITA Vs. COMMISSIONER OF INCOME TAX	April 1, 1997
MUNNANGI SUBBA RAO Vs. DIRECTOR GENERAL AERONAUTICAL DEVELOPMENT AGENCY MINISTRY OF DEFENCE GOVT OF INDIA VIMANAPURA POST BANGALORE	August 8, 1997
MUNNI BEGUM Vs. KHADER ALI	August 8, 1997
MURALI KRISHNA S Vs. COMNR OF POLICE CUM DISTRICT MAGISTRATE	October 29, 1997
MURALI MOHAN G Vs. DISTRICT JUDGE CUDDAPAH	June 11, 1997
MURALI P Vs. MANAGEMENT OF HINDUSTAN MACHINE TOOLS LIMITED	February 6, 1997
MURARI Vs. T RAMMOHAN RAO	July 14, 1997
MURTHY V S R Vs. ENGINEER IN CHIEF	October 15, 1997
MUSHINI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH ENERGY and FOREST DEPARTMENT HYD	February 27, 1997
MUSUNURI ANJANEYULU Vs. KOONA LAKSHMI	November 18, 1997
MUTHAMMA U Vs. SPECIAL TRIBUNAL UNDER A P L G P ACT	July 11, 1997
MUTHARAJU SATYANARAYAN Vs. GOVERNMENT OF ANDHRA PRADESH	April 17, 1997
MUTYLA VEERRAJU Vs. C N REDDI	March 13, 1997
N ANANDA RAO Vs. P NAGA ANJESWARA RAO	March 28, 1997
N ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH	October 14, 1997
N B VEERABHADRA PRASAD Vs. V V SATYANARAYANA	December 16, 1997
N PATTABHIRAMA RAO Vs. M K VISWANATHAPPA	September 3, 1997
N RAJI REDDY Vs. P ENKAMMA	March 12, 1997
N RAMANA KUMARI Vs. DEPUTY COMMISSIONER OF ENDOWMENTS	September 24, 1997
N SANJEEVAIAH Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY	October 24, 1997
N SANTHOSHI Vs. STATION HOUSE OFFICER	July 4, 1997
N SARADA MANI Vs. G ALEXANDER	October 21, 1997
N SESHAM NAIDU Vs. STATE	December 9, 1997
N SUBHAS BABU Vs. GOVERNMENT OF ANDHRA PRADESH	March 14, 1997
N SUBRAMANYAM Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST	January 19, 1997
N SURYA KUMARI Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY	March 26, 1997
N T V SWAMY Vs. ANDHRA BANK EMPLOYEES CO OPERATIVE BANK LTD	October 23, 1997
N V CHOWDARY Vs. STATE OF ANDHRA PRADESH	September 24, 1997
N VARADO RAJULA REDDY Vs. GOVT OF ANDHRA PRADESH	February 5, 1997
N VENKATALAKSHMAMMA Vs. STATE OF A P	October 31, 1997
N VENKATESAN Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI	September 1, 1997
N VITTAL RAO Vs. N RAJA RAO	September 4, 1997
NAGABHUSHANA RAO S Vs. HINDUSTAN SHIPYARD LTD	July 7, 1997
NAGABHUSHANA RAO V Vs. STATE OF ANDHRA PRADESH	October 14, 1997
NAGAM GANGADHAR Vs. STATE	August 18, 1997
NAGARATNAMMA TEXTILES LTD Vs. C T O	July 8, 1997
NAGESWARA RAO Vs. SECRETARY AND STATE TRANSPORT AUTHORITY HYD	March 18, 1997
NAGESWARA RAO R Vs. T V LAKSHMI NARAYANA	October 17, 1997
NAGI REDDY P Vs. GOVERNMENT OF ANDHRA PRADESH	February 26, 1997
NAGUMOTHU SRIHARINATH Vs. NAGUMOTHU VANI	August 6, 1997
NAIDU R R Vs. CHAIRMAN O N G C	July 8, 1997
NALLA DHARMA RAO Vs. COLLECTOR EAST GODAVARI DISTRICT	September 10, 1997
NALLAMALA VENKATESWARA RAO Vs. P PRABHAKAR	December 12, 1997
NALLURI RAMANAMMA Vs. GOVERNMENT OF A P	March 20, 1997
NALLURI RAMANAMMA Vs. GOVT OF A P	March 29, 1997
NALLURU RAVAMMA Vs. NALLURI KOTAIAH	October 28, 1997
NAMBURU BULLI VEERA BHADRA PRASAD Vs. VEGI VENKATA SATYANARAYANA	December 16, 1997
NARA MANOHARA RAO Vs. STATE OF ANDHRA PRADESH	June 23, 1997
NARAHARASETI PATTABHIRAMA RAO Vs. MADDULA KASI VISWANATHA RAO	September 3, 1997
NARASAIAH V Vs. G CHINA SUBBA NAIDU	March 5, 1997
NARASIMHA MURTHY Vs. ADMIRAL SUPERINTENDENT NAVAL DOCK YARD VISAKHAPATNAM	August 20, 1997
NARASU V V L Vs. V SREERAMA MURTHY	October 15, 1997
NARAYAN SINGH T Vs. SHAMEEM	February 27, 1997
NARAYANA RAO and SONS REP Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 1997
NARAYANA REDDY Vs. DIVISIONAL FOREST OFFICER	December 31, 1997
NARAYANA REDDY P Vs. B POTHA REDDY	September 4, 1997
NARENDRA LUTHER Vs. STATE OF ANDHRA PRADESH	October 20, 1997
NATARAJA DETONATOR LTD Vs. COMMISSIONER OF WOMEN DEVELOPMENT AND CHILD WELFARE HYDERABAD	August 26, 1997
NATIONAL CHEMICAL PRODUCTS Vs. COMMISSIONER OF PROHIBITION	March 25, 1997
NATIONAL INDUSTRIAL TRAINING INSTITUTION Vs. U R SIDDESWARAPPA	September 18, 1997
NATIONAL INSTITUTE OF RURAL DEVELOPMENT Vs. K RAMAKRISHNA PRASAD	March 19, 1997
NATIONAL TEXTILES CORPORATION A P K K AND M LIMITED Vs. CHAIRMAN INDUSTRIAL TRIBUNAL	March 20, 1997
NATRAJ THEATRE Vs. DEPUTY COMMISSIONER ENTERTAINMENT TAX	October 24, 1997
NATURE PARK WALKERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH	September 23, 1997
NAVABHARATH EDUCATIONAL COMMITTEE TIRUPATHI Vs. P VENKATESWARLU	May 2, 1997
NAVAYUGA ENGINEERING COMPANY LIMITED Vs. VISAKHAPATNAM PORT TRUST	July 22, 1997
NAVYUGA ENGINEERING COMPANY LIMITED Vs. VISAKHAPATNAM PORT TRUST	March 17, 1997
NELLORE DISTRICT CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER NELLORE MUNICIPALITY	December 11, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S VIJAYALAKSHMI	August 12, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K APPANNA	November 13, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. S V BALAKISHNA	February 17, 1997
NEW INDIA ASSURANCE COMPANY LIMITED Vs. D SATYANARAYANA	June 10, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. DOREDLA SATYANARAYANA	June 10, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. KOTANA APPANNA	November 13, 1997
NEW INDIA ASSURANCE COMPANY LTD Vs. VOIKA MARRUBAI	November 11, 1997
NIMA KAUR Vs. SURJITH SINGH	July 28, 1997
NITESH NARAYAN Vs. UNIVERSITY OF HEALTH SCIENCE	December 11, 1997
NIZAMUDDIN Vs. STATE OF ANDHRA PRADESH	September 12, 1997
NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH Vs. S YERRAM REDDY	September 2, 1997
NOOKA RAJU K Vs. K VISHNUMURTHY	October 21, 1997
NOOKALAMMA TEMPLE Vs. K NANCHARAMMA	April 19, 1997
NUSUMU RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	July 31, 1997
O P JALAN Vs. DECCAN ENTERPRISES PVT LIMITED SECUNDERABAD	December 11, 1997
O V SUBBA REDDY Vs. A P HOUSING BOARD	December 31, 1997
OBULAPURAM VENKAT SUBBA REDDY Vs. ASSISTANT ENGINEER A P HOUSING BOARD	December 31, 1997
OFFICIAL RECEIVER PRAKASHAM DISTRICT Vs. VARRA NAGI REDDY	October 21, 1997
OM PRAKASH AGARWAL Vs. JOINT COLLECTOR ADILABAD	July 8, 1997
OMER BIN SALAM ASKARI Vs. YOUSUF	December 30, 1997
OMER BIN SALAM ASKARI Vs. YOUSUF	December 13, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD WALL AHMED	December 16, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. S BABAIAH	November 11, 1997
ORIENTAL INSURANCE COMPANY LIMITED Vs. WAHEED KHAN	July 23, 1997
ORIENTAL SELECT GRANITES P LIMITED Vs. STATE OF ANDHRA PRADESH	September 13, 1997
OSMANIA UNIVERSITY Vs. R MADHAVI	September 2, 1997
P ANIL Vs. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION	December 22, 1997
P BABAIAH Vs. GOVT OF A P	May 1, 1997
P BAYAMMA Vs. PETETI MARIYADASS	November 24, 1997
P C MOHAN RAO Vs. PRINCIPAL DIRECTOR NATIONAL INSTITUTE OF SMALL INDUSTRY EXTENSION TRAINING HYDERABAD	July 17, 1997
P C SITAMMA Vs. MANDAL REVENUE OFFICER	March 4, 1997
P ESWARA REDDY Vs. SUPERINTENDENT OF POLICE	August 26, 1997
P GOPAL Vs. MANAGING DIRECTOR A P D D C F LTD	September 16, 1997
P INDRA REDDY Vs. STATE OF A P	October 1, 1997
P JAGANNADHAM Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	November 21, 1997
P KATAMA REDDY Vs. REVENUE DIVISIONAL OFFICER ANANTPUR	November 28, 1997
P MAHESWAR RAO Vs. PRESIDING OFFICER LABOUR COURT KRIMNAGAR	September 11, 1997
P N SWAMY LABOUR LIBERATION FRONT MAHABOOBNAGAR Vs. STATION HOUSE OFFICER HYDERABAD	August 22, 1997
P NARAYANA SWAMY Vs. STATION HOUSE OFFICER GADWAL MANDAL MAHABOOBNAGAR DISTRICT	September 30, 1997
P NARSIMHA Vs. A P DAIRY DEVELOPMENT COOPERATIVE FEDERATION LIMITED	November 11, 1997
P NEELAKANTESWARAMMA Vs. UPPARI MUTHAMMA	November 21, 1997
P PEDDA SAIDAIAH Vs. T PADMAVATHI	August 12, 1997
P POTHANNA Vs. SPECIAL DEPUTY COLLECTOR VISAKHAPATNAM	July 1, 1997
P PRABHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 29, 1997
P R KRISHNA REDDY Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY BALANAGAR HYD	November 1, 1997
P RAGHAVAIAH Vs. B PEDA AMMAYYA	September 23, 1997
P RAMAKRISHNA Vs. DT and SESSIONS JUDGE	February 4, 1997
P RAMULU Vs. AGENT TO THE GOVERNMENT	November 25, 1997
P RENUKA Vs. SENIOR DIVISIONAL MANAGER LIC DIVISIONAL OFFICE HYDERABAD DIVISION	November 17, 1997
P ROJAMANI Vs. M R O	October 14, 1997
P S ANJANI Vs. CONVERNOR MBA ADMISSIONS DEPT OF BUSINESS MANAGEMENT OSMANIA UNIVERSITY	December 24, 1997
P S PRASAD Vs. STATE OF ANDHRA PRADESH	December 9, 1997
P S PRASADA RAO Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA DIST	January 22, 1997
P S R SUBRAHMANYAM Vs. COMMISSIONER OF ENDOWMENTS	September 2, 1997
P S S MANYAM Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION TIRUMALA DEPOT	February 24, 1997
P SESHAM RAJU Vs. DISTRICT JUDGE KARIMNAGAR	September 25, 1997
P SESHAMMA Vs. P KRUPASAGAR	January 29, 1997
P SESHAMMA Vs. P KRUPA SAGAR	June 11, 1997
P SOLOMAN SUKUMAR Vs. LATHA MADHURI	August 4, 1997
P SRIDHAR Vs. T SHANKAR	April 30, 1997
P SRILAKSHMI Vs. NIMS	July 11, 1997
P SRINIVASA REDDY Vs. GOVT OF ANDHRA PRADESH	November 21, 1997
P SUJATA Vs. P MOHANA RAO	September 16, 1997
P SUKHADEV Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD	March 20, 1997
P SUMALATHA Vs. GOVERNMENT OF ANDHRA PRADESH	March 29, 1997
P TRIVENI Vs. EXECUTIVE COMMITTEE BAR COUNCIL OF STATE OF ANDHRA PRADESH	July 8, 1997
P V RAMA RAJU Vs. Y V NARSAYYA	April 9, 1997
P V SUBBAIAH Vs. K V PRASAD	September 26, 1997
P V SUBBAIAH Vs. CHAIRMAN AND MANAGING DIRECTOR ELECTRONICS CORPORATION OF INDIA HYDERABAD	December 19, 1997
P V SWAMINATHAN Vs. A P STATE FEDERATION OF CO OP SPINNING MILLS LTD	April 21, 1997
P VAMAN RAO Vs. SECRETARY TO GOVERNMENT	February 7, 1997
P VEERABABU Vs. STATE OF A P	August 13, 1997
P VENKATESHAM Vs. CENTRAL BANK OF INDIA	November 14, 1997
P VENKATESWARLU DIED PER L RS Vs. G B NARAYANA	November 25, 1997
P VIJAYAKUMAR Vs. KAKATIYA INSTITUTE OF TECHNOLOGY AND SCIENCES	March 17, 1997
PADMINI CO OP HOUSING SOCIETY Vs. SIRAJUNNISA BEGUM	April 23, 1997
PADMJA MARKETING ENTERPRISES Vs. V S R MURTHY	March 4, 1997
PAKALA KISHAN Vs. SINGARENI COLLIERIES CO	September 3, 1997
PALAKOLE MUNICIPALITY Vs. B SACHIDANANDA RAO	June 23, 1997
PALLAPOLU NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	August 1, 1997
PALLOTHU PATTABHIRAMAIAH Vs. EXTENSION OFFICER PANCHAYAT SAMITHI GUNTUR	January 17, 1997
PANDI RAMULU Vs. AGENT TO GOVERNMENT E G DISTRICT KAKINADA	November 25, 1997
PANTHANGI BALARAMA VENKATA GANESH1 Vs. STATE OF A P	June 18, 1997
PARAMOUNT CO OP HOUSING SOCIETY LTD Vs. SIRAJUNNISA BEGUM	January 16, 1997
PARTHY SAI SEVA SANGHAM Vs. GOVERNMENT OF ANDHRA PRADESH	April 1, 1997
PARVATEESAM V Vs. HINDUSTAN SHIPYARD LTD	September 15, 1997
PASUMORTI DURGA SRINIVASA MURTHY Vs. SAI AGENCIES	August 14, 1997
PATEL ANGADIA AND CO Vs. A C T O	April 22, 1997
PAYYATI SAVITRI DEVI Vs. MALIREDDY DAMAYANTAMMA	April 21, 1997
PCYYALAMITTA SITARAMANJANEYA VENKATA SIVA SATYANARAYANARAO Vs. STATE OF A P	August 13, 1997
PENTALA RAGHAVAIAH Vs. BOGGAWARAPU PEDA AMMAYYA	September 23, 1997
PENTAPATI VEERABABU Vs. STATE OF ANDHRA PRADESH	August 13, 1997
PENUKOLLU RAMACHANDRA RAO Vs. GOVERNMENT OF A P	September 9, 1997
PERIKA ANJALI Vs. STATE OF A P	September 16, 1997
PERIYASWAMY SANGI Vs. STATE	September 11, 1997
PERLE VENKATESWARLU Vs. GADAMSETTY BADARI NARAYANA	November 25, 1997
PERTECH COMPUTERS Vs. CONTROLLER OF LEGAL METROLOGY	March 13, 1997
PESTONJI D BARIA Vs. GOVERNMENT OF ANDHRA PRADESH	September 23, 1997
PILLI VENKANNA Vs. PILLI NOOKALAMMA	September 10, 1997
PISUPATI VENKATA RAMANAIAH Vs. SHAIK KHASIM PEERA	April 30, 1997
POGIRI LAXMI HAYATHNAGAR Vs. STATE OF ANDHRA PRADESH	May 27, 1997
POKALA POLAIAH Vs. POKALA AVULAIAH	November 11, 1997
POLAIAH P Vs. P AVULAIAH	November 11, 1997
POLAKI ROJAMANI AND ORS. Vs. MANDAL REVENUE OFFICER AND ORS.	October 14, 1997
POLISETTI VENKATA SUBBAIAH Vs. KARRE VENKATA PRASAD AND ORS.	September 26, 1997
PONNURU SHYAMALA REDDY Vs. STATE OF ANDHRA PRADESH	November 11, 1997
POONAMCHAND SISODIA Vs. K VEERAIAH	July 9, 1997
PORT and DOCK CARGO HANDLING WORKERS WELFARE ASSN Vs. DEPUTY TRANSPORT COMMR	March 20, 1997
POTLURI RAMA RAO Vs. GOVT OF A P	November 19, 1997
PRABHAKAR JOSHI Vs. KENDRIYA VIDYALAYA SANGATHAN	August 18, 1997
PRABHULINGAM Vs. Y RAMIAH	July 22, 1997
PRAGATI CHEMICAL INDUSTRIES P LTD Vs. APSSIDC LTD	August 12, 1997
PRANAMI PRESS Vs. VINEDALE DISTILLERIES LIMITED	October 23, 1997
PRAPUL CHANDRA MUKPALKAR Vs. P RAMACHANDRA REDDY	January 24, 1997
PRASAD A L N DR Vs. STATE OF ANDHRA PRADESH	April 7, 1997
PRASAD SINGH PARADESHI Vs. STATE OF A P	February 21, 1997
PRESIDENT GENERAL SECRETARY AMPRO FOOD PRODUCTS PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL HYD	January 24, 1997
PRIMARY AGRL CO OP SOCIETY Vs. NALGONDA DIST CO OPERATIVE CENTRAL BANK	July 29, 1997
PRINCIPAL GOVERNMENT SCHOOL OF MUSIC AND DANCE WARANGAL DIST Vs. A RAMACHANDRA MURTHY	December 10, 1997
PRINCIPAL MAN POWER DEVELOPMENT COLLEGE Vs. PRINCIPAL MAN POWER DEVELOPMENT COLLEGE	November 11, 1997
PRINCIPAL UNIVERSITY OF HYDERABAD CAMPUS SCHOOL P O CENTRAL Vs. G TALPA SAI	June 24, 1997
PRIYANKA WINES Vs. ASSISTANT COMMISSIONER C T INTELLIGENCE ABIDS DIVISION	December 17, 1997
PRODDUTURI SUJATHA Vs. PRODDUTURI MOHONA RAO	September 16, 1997
PROJECT OFFICER I T D A Vs. CH SRINIVAS	August 20, 1997
PROLUGURALLA KOTESWARA RAO Vs. MADDI HEMALATHA DEVI	October 27, 1997
PROVIDENT FUND INSPECTOR GUNTUR Vs. CHIRALA CO OPERATIVE SPINNING MILLS LIMITED	November 12, 1997
PUBLIC PROSECUTOR Vs. YERRA ARJUNA	August 1, 1997
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. PALADUGU VENKATESWARA RAO	August 20, 1997
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. S KRISHNA MURTHI	March 13, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. B RAMAKRISHNA	March 14, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MARIKAL VENKATAIAH	February 25, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. LINGISETTY SREENU	April 25, 1997
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYD Vs. BAKKA SRINIVAS	February 14, 1997
PUBLIC PROSECUTOR HYD Vs. ARAVULA DEVARAJULU DEVUDU	March 14, 1997
PUBLIC PROSECUTOR HYD Vs. TUMMALA JAMES BASU	March 6, 1997
PULLESWARA RAO Vs. REGIONAL TRANSPORT AUTHORITY W G DIST AT ELURU	March 26, 1997
PUNJAB and SIND BANK Vs. HOTEL ASRANI PVT LTD	August 12, 1997
PUNJAB NATIONAL BANK Vs. Y VENKATA KRISHNAIAH	February 13, 1997
PUSHPA LEELA K Vs. GOVERNMENT OF ANDHRA PRADESH	November 3, 1997
PUSHPA LEELA K Vs. GOVERNMENT OF ANDHRA PRADESH	October 17, 1997
PUTCHA SARADAMBA Vs. GOVERNMENT OF ANDHRA PRADESH	September 29, 1997
PUTHOTA INNAIAH Vs. STATE	March 5, 1997
PUTTA MANGAYAMMA Vs. STATE OF ANDHRA PRADESH	September 30, 1997
R BHASKAR REDDY Vs. CHINNI alias CHENGAL REDDY	December 28, 1997
R DEEMUDU Vs. P DEEMUDAMMA	September 24, 1997
R K MAHAPATRA Vs. SECRETARY TO GOVERNMENT	January 20, 1997
R KAMARAJU Vs. R GOVINDARAJULU	March 3, 1997
R KHEMKA Vs. DECCAN ENTERPRISES PVT LIMITED SECUNDERABAD	September 29, 1997
R RADHAKRISHNA MURTHY Vs. A P KHADI AND VILLAGE INDUSTRIES BOARD HYDERABAD	September 1, 1997
R RAMA RAO Vs. A P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LTD	July 25, 1997
R RAMAKRISHNAM RAJU Vs. K RAMAKRISHNAM RAJU	July 10, 1997
R RAMANAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	April 30, 1997
R RAMAYAMMA DIED PER L R Vs. UNITED INDIA INSURANCE CO LTD	February 26, 1997
R RAMJEE NAIK Vs. GOVT OF A P	August 22, 1997
R REDDAIAH CHOUDARY N CHINA MANEMMA Vs. KRISHNA FINANCE CORPORATION MANAGING PARTNER VENKATADRI NAIDU R REDDAIAH CHOUDARY PATCALA CHITTOR DISTRICT	June 16, 1997
R SUDHAKAR Vs. INDIAN IMMUNOLOGICALS HYD	April 22, 1997
R V S S R PAVAN KUMAR Vs. BOARD OF INTERMEDIATE EDUCATION NAMPALLY HYDERABAD	September 9, 1997
R VEERABHADRA RAO Vs. GOVT OF A P SECRETARY FOOD and AGRICULTURE CO OPERATION DEPARTMENT HYDERABAD	August 8, 1997
R VIJAYA PRAKASH Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P STATE CIVIL SUPPLIES CORPORATION LTD	March 20, 1997
R. BALANARASAMMA AND ORS. Vs. K. RAMAKRISHNA REDDY AND ANR.	October 28, 1997
R. KHEMKA Vs. DECCAN ENTERPRISES (P.) LTD	July 29, 1997
RAASI CEMENT LIMITED Vs. COMMERCIAL TAX OFFICER MIRYALAGUDA NALGONDA DISTRICT ANDHRA PRADESH	January 24, 1997
RABIA BEE ALIAS KHAJA BEE Vs. R SUBRAHMANYAM COLLECTOR HYDERABAD	April 4, 1997
RADESHYAM LOYA Vs. GOVT OF A P	April 29, 1997
RAGHAVAIAH D Vs. CHAIRMAN A P S E B HYDERABAD	June 11, 1997
RAGHAVARAPU ANJANEYULU Vs. REBBA VENKATA RAMANAMMA	February 27, 1997
RAGHAYARAPU NAGESWARA RAO Vs. TENNETI VENKATA LAKSHMI NARYANA	October 17, 1997
RAJ KUMAR Vs. G ANASUYA	April 23, 1997
RAJALU S Vs. GOVERNMENT OF ANDHRA PRADESH	August 19, 1997
RAM PARVATHALAH Vs. L YELLAWA	January 29, 1997
RAMA CHOWDARY V Vs. COMMISSIONER OF POLICE	August 29, 1997
RAMA KRISHNA RAO P Vs. P NARASIMHA RAO	March 26, 1997
RAMA KRISHNA T Vs. COMMISSIONER AND DIRECTOR OF MUNICIPAL ADMN	December 18, 1997
RAMA MOHAN REDDY O Vs. MANAGER R C M SCHOOLS	May 2, 1997
RAMA MOHANA RAO V Vs. V PARAMESHWARA RAO	June 23, 1997
RAMA WINES Vs. EXCISE SUPERINTENDENT ADILABAD	September 2, 1997
RAMACHANDRA RAO D Vs. P BULLAIAH	March 17, 1997
RAMACHANDRA RAO P Vs. GOVERNMENT OF ANDHRA PRADESH	September 9, 1997
RAMANUJAM S R Vs. CHIEF SECRETARY TO GOVERNMENT	January 28, 1997
RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	January 30, 1997
RAMESH VENKAT PERUMAL Vs. STATE OF A P	November 10, 1997
RAMNATH OMKARMAL HYDERABAD Vs. CHIEF ENGINEER ELECTRICITY WESTERN ZONE APSEB	May 2, 1997
RAMOJI RAO Vs. V V RAJAM DEPUTY CONSERVATOR OF FORESTS NALGONDA	October 28, 1997
RAMU TOWERS RESIDENTS WELFARE SOCIETY Vs. SUPERINTENDING ENGINEER APSEB MINT COMPOUND HYDERABAD	September 12, 1997
RAO PRAMILA RAO Vs. M B KODANDA RAMAYYA	January 31, 1997
RAO PRAMITA RAO Vs. M B KODANDA RAMAYYA	January 21, 1997
RAPATI RAMAYA AND ANR. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.	February 26, 1997
RASHTRIYA ISPAT NIGAM LTD Vs. STATE OF ANDHRA PRADESH	September 16, 1997
RASTRIYA PARIYOJNA NIRMAN NIGAM LTD Vs. RAMBACHANE SINGH	June 12, 1997
RAVILLA NARAYANA SWAMY NAIDU Vs. GALI RAMASWAMI DIED	July 4, 1997
RAVINDRA SOLVENT OILS LTD Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD	March 20, 1997
RAVURU BABU RAO Vs. GENERAL MANAGER ORIENTAL INSURANCE CO LTD	December 11, 1997
RAYALASEEMA GRAMEENA BANK Vs. R YANADAIAH	March 12, 1997
RAYALASEEMA ROLLER FLOUR MILLS CUDDAPAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUT SOUDHA SOMAJIGUDA HYDERABAD	September 29, 1997
REAL FOOD PRODUCTS P LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	June 27, 1997
RECOGNISED SCHOOLS MANAGEMENTS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	March 19, 1997
REDDI ANJANEYULU Vs. K ANJAMMA	August 29, 1997
REDDI SRIHARI Vs. CONVENOR MCACET 97 ADMISSIONS and PRINCIPAL VISAKHAPATNAM	December 2, 1997
REGIONAL MANAGER APSRTC RANGA REDDY REGION AT I B S GOWLIGUDA HYDERABAD Vs. K VEDANAND	September 11, 1997
REGIONAL MANAGER ORIENTAL FIRE AND GENERAL INSURANCE COMPANY MADRAS Vs. SAVOY SOLVENT OIL EXTRACTIONS LTD	October 14, 1997
RICHARDSON AND CRUDDAS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 24, 1997
ROKKALA SAIMANRAJU Vs. STATE	August 18, 1997
RONGALI DEEMUDU Vs. POTHULA DEEMUDAMMA	September 24, 1997
S BALAKISTAIAH Vs. DISTRICT COLLECTOR MAHABUBNAGER	March 13, 1997
S BASHEER AHMED CHIRALA Vs. STATE	January 24, 1997
S C MALLICK Vs. GOVERNMENT OF INDIA CIVIL AVIATION DEPARTMENT	February 3, 1997
S D A KARIM Vs. ENGINEER IN CHIEF PUBLIC HEALTH DEPARTMENT HYDERABAD	November 26, 1997
S HUSSAIN Vs. SHAH PURCHAND	October 15, 1997
S KANNAN Vs. D V PADMAJA	June 23, 1997
S KIRAN KUMAR Vs. CHIEF MANAGER STATE BANK OF HYDERABAD	December 8, 1997
S KRISHNA MURTHY Vs. INDIAN OVERSEAS BANK MADRAS	July 25, 1997
S M ZAINUL ABEDIN Vs. DIVISIONAL ELECTRICAL ENGINEER EHT LINES I ERRAGADDA	December 17, 1997
S MADAN MOHAN RAO Vs. TATAPARTHY SUBRAHMANYAM MEMORIAL HIGH SCHOOL GOVT AIDED SCHOOL PALEM MAHABUBNAGAR DIST	March 17, 1997
S MOHANA RAO Vs. S H O III TOWN POLICE STATION VISAKHAPATNAM	March 6, 1997
S NAGI REDDY Vs. JOINT SUB REGISTRAR I REGISTRATION AND STAMPS TIRUPATI	November 21, 1997
S PAPI REDDY Vs. RAYALASEEMA FARMERS SERVICE CO OP SOCIETY LIMITED	December 9, 1997
S PRATAP REDDY Vs. BHARAT HEAVY ELECTRICALS LTD	September 24, 1997
S PRATAP REDDY Vs. GOVERNMENT OF A P	March 18, 1997
S RAGHURAMAIAH Vs. GOVT OF ANDHRA PRADESH	October 20, 1997
S RAJAMOULI Vs. SPECIAL SECRETARY TO GOVERNMENT	February 24, 1997
S RAMA RATHNAMMA Vs. G LAVANYAVATHI	September 29, 1997
S RANGA REDDY Vs. LAND ACQUISITION OFFICER	December 9, 1997
S S R N SARMA Vs. REGISTRAR ADMINISTRATION HIGH COURT	June 16, 1997
S SAI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY	September 4, 1997
S SARVAIAH Vs. PRABHAVATHI	April 2, 1997
S SATYAM REDDY Vs. HIGH COURT OF JUDICATURE OF ANDHRA PRADESH HYD	February 13, 1997
S SHIVASANKARA SATYANARAYANA Vs. SECRETARY and CORRESPONDENT VISAKHAPATNAM PORT EDUCATION SOCIETY VISAKHAPATNAM	July 21, 1997
S SRI HARI RAO Vs. L I C OF INDIA	August 20, 1997
S SRIHARI Vs. PRINCIPAL REGIONAL ENGINEERING COLLEGE WARANGAL	November 5, 1997
S SRINIVAS Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	October 28, 1997
S SUDHAKARA GUPTA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHIRABAD HYD	September 19, 1997
S SUNEETHA Vs. ANDHRA UNIVERSITY	February 18, 1997
S SURYANARAYANA Vs. UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA	March 20, 1997
S SURYAPRAKASH RAO Vs. P O FAMILY COURT	November 3, 1997
S TULASI DAS Vs. SECRETARY TO THE PRESIDENT OF INDIA	November 24, 1997
S TULASI DAS Vs. SECRETARY TO THE HONBLE PRESIDENT OF INDIA RASHTRAPATHI BHAVAN NEW DELHI	June 25, 1997
S V BAL REDDY Vs. STATE OF ANDHRA PRADESH	September 16, 1997
S V SUBBAIAH Vs. J MUNI SWAMY	October 14, 1997
S V SUBBAIAH SARMA Vs. K GALIB SAHEB	April 11, 1997
S V SUBBAMMA Vs. ANDHRA PRADESH STATE IRRIGATION DEV CORP LTD	December 29, 1997
S VENKAT REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT VISAKHAPATNAM	August 20, 1997
S VENKAT REDDY Vs. PROHIBITION AND EXCISE SUPERINTENDENT, VISAKHAPATN	August 22, 1997
S VENKATA SUBBAMMA Vs. VICE CHAIRMAN AND MANAGING DIRECTOR APSIDC LTD	December 29, 1997
S VENKATESWARA RAO Vs. K RAMAIAH	September 18, 1997
S VIJAYA Vs. S DHARMARAJU	October 16, 1997
S VISWANATHA REDDY Vs. N VENKATESWARA REDDY	July 8, 1997
SADA NIRMALA Vs. INDRAPAUL SINGH	January 17, 1997
SADRUDDIN JAVERI Vs. GOVERNMENT OF ANDHRA PRADESH	October 17, 1997
SAI AGENCIES PRIVATE LIMITED Vs. CHINTALA RAMA RAO	August 5, 1997
SAI AGENCIES PVT LTD Vs. CH RAMA RAO	August 5, 1997
SAI SEED AGRICULTURAL FARMS Vs. STATE OF ANDHRA PRADESH	July 14, 1997
SAI STAR T V SERVICE SRI KODURI SATYANARAYANA Vs. SECRETARY TO GOVERNMENT MINISTRY OF INFORMATION AND BROAD CASTING GOVT OF INDIA NEW DELHI	September 9, 1997
SAL BABA Y Vs. RAWALMAL NARAYANDAS	January 27, 1997
SAMUEL RAJENDRAM MAISA Vs. K KRISHNA RAO	August 1, 1997
SANAGAVARAPU VENKATA SUBBAIAH SARMA Vs. KARUTHOTA GALIB SALICB	April 11, 1997
SANAMPUDI KRISHNA REDDY Vs. PALLAM REDDY KOLA REDDY DIED	January 30, 1997
SANDELA DAMODAR Vs. STATE OF ANDHRA PRADESH	July 9, 1997
SANGA SANKARAPPA Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH	April 28, 1997
SANGABATHULA BALUSULA RAO Vs. JUJJAVARAPU SUBBAYAMMA	September 12, 1997
SANJEEVI TILES AND BRICK WORKERS INDUSTRIAL COOPERATIVE SOCIETY LTD Vs. EXECUTIVE DIRECTOR EAST GODAVARI DISTRICT SCHEDULED CASTES COOP SOCIETY LTD	March 19, 1997
SARAT KUMAR U Vs. AUTHORISED OFFICER LR	August 28, 1997
SARAWAGI SYNTH CHEM INDIA PVT LTD Vs. SREE ANANTA LAKSHMI TEXTILES PRIVATE LTD	July 23, 1997
SARAYYA Vs. NIZAM SUGAR FACTORY LTD	August 6, 1997
SARDAR PRAHLAD SINGH Vs. SYED ALI MUSA RAZA	February 27, 1997
SATYA SAI PRASAD Vs. DIR NATIONAL REMOTE SENSING AGENCY DEPT OF SPACE GOVT OF INDIA HYDERABAD	September 4, 1997
SATYABHAMA MENON Vs. A MOTIBAI	November 17, 1997
SATYANARAYAN RAO Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL	February 27, 1997
SATYANARAYANA RAO T Vs. T PAPARAO	February 13, 1997
SATYANARAYANA T Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 20, 1997
SAVANI TRANSPORT PVT LTD Vs. D VENKATESWARA RAO	February 12, 1997
SECUNDERABAD CLUB PICKET SECUNDERABAD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYD	October 14, 1997
SEELAMHARI RAO Vs. LIC OF INDIA SAIFABAD HYDERABAD	August 20, 1997
SHAIK AFZAL Vs. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION LTD	March 20, 1997
SHAIK BANDAGI SAHEB Vs. SHAIK NURULLA SAHEB	January 17, 1997
SHAIK GALIB SAHEB Vs. P RADHA KRISHNA	July 24, 1997
SHAIK KHADER BASHA Vs. DEPUTY COMMISSIONER OF EXCISE	September 2, 1997
SHAIK MAHABOOB BASHA Vs. STATE OF ANDHRA PRADESH	August 14, 1997
Shaik Mahboob Basha Vs. State of A.P.	August 17, 1997
SHAIK MOHAMMED Vs. MOHAMMAD MAHMOOD ALI	September 30, 1997
SHAIK QURSHEED Vs. MANAGING DIRECTOR APSRTC HYD	April 15, 1997
SHAIK SATTAR SAHEB Vs. M BANU BEE	January 30, 1997
SHANKARLAL Vs. INCOME TAX OFFICER	December 29, 1997
SHANTA Vs. STATE	February 11, 1997
SHEIK IQBAL Vs. COMMISSIONER KANDUKUR MUNICIPALITY	November 10, 1997
SHOBHA BIDARKAR Vs. REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION	August 5, 1997
SHRIRAM FUEL INJECTION INDUSTRIES BALANAGAR HYDERABAD Vs. ADDL INDUSTRIAL TRIBUNAL CUM ADDL LABOUR COURT HYDERABAD	September 1, 1997
SIDDIREDDY SATYANARAYANA Vs. KADIM PAPA RAO	September 16, 1997
SINGARENI COLLERIES COMPANY LIMITED Vs. KUNAMALLA POCHAIAH	November 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. K POCHAIAH	November 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. T VENKATA RAMAYYA	September 11, 1997
SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL L	June 24, 1997
SITANI ROLLER FLOUR MILLS PRIVATE LIMITED MEDCHAL R R DIST Vs. GOVERNMENT OF INDIA MINISTRY OF FOOD NEW DELHI	October 14, 1997
SIVA PRASAD B Vs. GRAM PANCHAYAT	April 7, 1997
SIVA STONE CRUSHER Vs. REGIONAL VIGILANCE AND ENFORCEMENT OFFICER GUNTUR	June 24, 1997
SOCIETY FOR PRESERVATION OF ENVIRONMENT AND QUALITY OF LIFE HYDERABAD Vs. STATE OF ANDHRA PRADESH	July 15, 1997
SOUTHERN PETROCHEMICALS INDUSTRIES CORPORATION LIMITED Vs. EUROPEAN NAVIGATION INC PIRACUS GREECE	August 4, 1997
SPECIAL DEPUTY COLLECTOR LA HLC Vs. K YERRAPPA	April 30, 1997
SPECIAL DEPUTY COLLECTOR LA UNIT II LMD KARIMNAGAR Vs. N LAXMAIAH	July 21, 1997
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION OFFICER RAILWAYS Vs. K RAM REDDY	November 30, 1997
SPECIAL OFFICER ULC Vs. JYOTHI ART STUDIO	September 11, 1997
SPL DY COLLECTOR L A NUZVID Vs. D KRISHNA MURTHY DIED PER LRS	September 12, 1997
SREENIVASA REDDY V Vs. COMMISSIONER OF EXCISE	September 18, 1997
SREERAM FINANCE CORPORATION ONGOLE Vs. K DEVASHAHAYAM	November 4, 1997
SRIKAKULAM MUNICIPALITY Vs. B RAMAMURTHY	August 13, 1997
SRIKRISHNA KHANDASARI SUGAR MILLS SUKHJEEKA NAGAR NIZAMABAD Vs. SUKHJEEKA INDUSTRIES YELLAREDDY NIZAMABAD DIST DROUPATHI DEVI HYDERABAD	August 11, 1997
SRIMANNARAYANA K V Vs. REGISTRAR ADMINISTRATION HIGH COURT	April 28, 1997
SRINIVASA TRADING CO Vs. STATE OF ANDHRA PRADESH	July 24, 1997
SRIPATHI SRINIVAS Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR REGION	October 28, 1997
STAFF ASSOCIATION BOARD OF INTERMEDIATE EDUCATION HYD Vs. BOARD OF INTERMEDIATE EDUCATION HYD	February 14, 1997
STATE Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH HYD	September 18, 1997
STATE Vs. B M N RAO	August 18, 1997
STATE BANK OF HYDERABAD Vs. ANIL KUMAR SURANA	July 21, 1997
STATE BANK OF INDIA Vs. SARATHI ENGINEERING ENTERPRISES	June 23, 1997
STATE OF ANDHRA PRADESH Vs. T RADHAIAH	July 4, 1997
STATE OF ANDHRA PRADESH Vs. K BAPIRAJU	June 10, 1997
STATE OF ANDHRA PRADESH Vs. V VENKATESWARA RAO	April 9, 1997
STATE OF ANDHRA PRADESH Vs. P SOMASEKHARA RAO	April 3, 1997
STATE OF ANDHRA PRADESH Vs. MEMBERS OF BAR ASSOCIATION	March 28, 1997
STATE OF ANDHRA PRADESH Vs. FAMOUS ENTERPRISES	March 13, 1997
STATE OF ANDHRA PRADESH Vs. G V RAMAN LAXMAN GUNTAKAL	July 10, 1997
STATE OF ANDHRA PRADESH Vs. V VISHWANATH RAO	September 11, 1997
STATE OF ANDHRA PRADESH Vs. SUPER CONSTRUCTIONS	September 9, 1997
STATE OF ANDHRA PRADESH Vs. M SANKARA REDDY	September 17, 1997
STATE OF ANDHRA PRADESH Vs. V PRAKASA RAO	September 26, 1997
STATE OF ANDHRA PRADESH Vs. DURGA WINES INDUSTRIES	October 29, 1997
STATE OF ANDHRA PRADESH Vs. CHEVIREDDI VENKATAKRISHNA REDDY	November 7, 1997
STATE OF ANDHRA PRADESH Vs. T CHANNAREDDY	November 19, 1997
STATE OF ANDHRA PRADESH Vs. J MOOSA AND SONS	December 12, 1997
STATE OF ANDHRA PRADESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED	December 30, 1997
STATE OF ANDHRA PRADESH Vs. MYSORE BREWERIES LIMITED	October 29, 1997
STATE OF ANDHRA PRADESH HYD Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LTD	March 13, 1997
STATE OF ANDHRA PRADESH HYD Vs. J VENKATARATNAM	March 28, 1997
STATE OF ANDHRA PRADESH REVENUE DEPARTMENT HYD Vs. VALLURU VENKATESWARA RAO	April 9, 1997
STEEL EMPLOYEES WELFARE ASSOCIATION REGD Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM	March 20, 1997
STUDENTS OF A P A U Vs. REGISTRAR A P A U	January 21, 1997
SUB DIVISIONAL FOREST OFFICER CHENNUR Vs. VIJAY B GULATI	October 22, 1997
SUB REGISTRAR Vs. M DAMODAR REDDY	March 28, 1997
SUBBA RAO J R V Vs. DISTRICT COLLECTOR	April 3, 1997
SUBBA RAO Y DIED Vs. K V SUBBAIAH DIED	January 28, 1997
SUBEDAR KASHMIRA SINGH Vs. GOVERNMENT OF INDIA	March 18, 1997
SUBHADRAYAMMA D Vs. G NARAYANA MURTHY	March 28, 1997
SUBHENDU SEN VSM Vs. GOVERNMENT OF INDIA	December 19, 1997
SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	July 17, 1997
SUDARSHAN CHEMICAL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH	October 23, 1997
SUGUNAMMA T Vs. CH KANAKAIAH	December 18, 1997
SULTANA BEE Vs. DIRECTOR GENERAL OF POLICE A P HYDERABAD	August 4, 1997
SUMAN SAVINGS AND INVESTMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 1, 1997
SUNDARI DHARMANNA Vs. NARSU BAI	April 25, 1997
SUNIL Vs. ASSISTANT COMMISSIONER OF PROHIBITION and EXCISE	July 14, 1997
SUNITHA TALWAR Vs. VIJAYA BANK	March 19, 1997
SUNKARA LAXMAIAH Vs. VADLAPUDI VENKATESWARA RAO (DIED)	September 16, 1997
SUNKARI MALAKONDAIAH Vs. SREEKARAM MALAKONDAIAH	December 13, 1997
SUPER CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH	July 9, 1997
SUPER THERMAL POWER PROJECT Vs. GOURLSETHL SATYAVATHL	April 1, 1997
SUPERINTENDING ENGINEER Vs. K BAPIRAJU	June 10, 1997
SURABOYINA VIJAYA Vs. SURABOYINA DHARMARAJU	October 16, 1997
SURAJ THEATRE Vs. KAKARLA BHARATHI	August 13, 1997
SURESH GIR Vs. K SAHADEV	September 25, 1997
SURIREDDY PULLAMMA Vs. SECRETARY TO GOVT HOME DEPT SECRETARIAT BUILDINGS HYD	April 7, 1997
SURISETTY PITCHAIAH Vs. STATE OF A P	December 23, 1997
SURYA GENERAL TRADERS Vs. COMMERCIAL TAX OFFICER	March 31, 1997
SURYA RAO V Vs. S SARATHI	September 17, 1997
SURYAMUKHI ENTERPRISES HYDERABAD Vs. A P S E B HYDERABAD	April 7, 1997
SUSARLA NAGBHUSHANA RAO Vs. HINDUSTAN SHIPYARD LIMITED	July 11, 1997
SWAMY T M Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	August 13, 1997
SYDU SRINIVASA RAO Vs. SYDU NARAYANA SWAMY	June 17, 1997
SYED ALLA BAKSH Vs. JOINT COLLECTOR CHITTOOR DIST CHITTOOR	August 12, 1997
SYED ASKARI HUSSAIN JAFFERI Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT	August 19, 1997
SYED FAREES AHMED Vs. SYED ATAULLAH	August 29, 1997
SYED HUSSAIN Vs. DIVISIONAL FOREST OFFICER ADILABAD DIVISION	February 19, 1997
SYED SHAH ABID HUSSAINI Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	March 18, 1997
SYNDICATE BANK Vs. I GURAVAREDDY	December 8, 1997
T BANGARU RAJU Vs. AUTHORISED OFFICER LRT	March 11, 1997
T BHASKAR Vs. T NAGARAJU	December 4, 1997
T BHOPAL REDDY Vs. K R LAKSHMI BAI	November 6, 1997
T DHANARAJ Vs. SUPERINTENDENT OF POLICE MEDAK	March 14, 1997
T GANGADHAR Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE	November 24, 1997
T GHANSHYAM Vs. GOVERNMENT OF ANDHRA PRADESH	November 3, 1997
T JAGANNADHAM DIED PER L R Vs. A RADHAKRISHNA	May 2, 1997
T KAUSALYA Vs. T NARAYANA REDDY	September 16, 1997
T KRISHNA Vs. GOVT OF ANDHRA PRADESH	September 8, 1997
T NAGABHUSHANAM Vs. JOINT COLLECTOR NALGONDA	January 18, 1997
T NARASINGA RAO Vs. DISTRICT COLLECTOR	January 31, 1997
T NARENDRA CHOWDHARY Vs. N M CHOUDHARY	October 14, 1997
T PURSHOTHAM Vs. CIRCLE INSPECTOR OF POLICE	January 22, 1997
T PURSHOTHAM RAO Vs. GOVT OF A P	September 3, 1997
T R P RANGA RAO Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETY VIJAYAWADA	March 4, 1997
T RAMADAS Vs. COLLECTOR AND DISTRICT MAGISTRATE HYD	April 15, 1997
T RAMAKRISHNA PRASAD Vs. CHAIRMAN A P S E B HYDERABAD	March 29, 1997
T RAMESH BABU Vs. UNION BANK OF INDIA CENTRAL OFFICE MUMBAI	September 2, 1997
T RAVINDER SINGH Vs. NATIONAL REMOTE SENSING AGENCY DIRECTOR HYDERABAD	January 17, 1997
T SHUKRA MOHAN Vs. T N G NAIR	January 17, 1997
T SRINIVASULU Vs. DEPUTY GENERAL MANAGER CENTRAL OFFICE ANDHRA BANK HYDERABAD	March 13, 1997
T SYAM SUNDER Vs. GENERAL COURT MARTIAL	July 4, 1997
T VENKATESWARA RAO DIED PER LRS Vs. T S SATYANARAYANA	August 4, 1997
T YADAMMA Vs. ADMINISTRATIVE OFFICER NRSA	February 17, 1997
T YESURATNAM Vs. DIRECTOR OF MINES SAFETY GOVERNMENT OF INDIA	August 22, 1997
TADEPALLIGUDEM MUNICIPALITY Vs. RAMA MANDIRA GRAM SEVA SANGHAM TALLAMUDUNURUPADU	November 13, 1997
TALASILA SANDHYA Vs. ANDHRA PRADESH STATE ROAD TRANS CORPN	October 1, 1997
TATINENI SRINIVAS RAO Vs. STATE OF ANDHRA PRADESH	October 20, 1997
TEHERA SULTANA Vs. A P STATE FINANCIAL CORPORATION	April 3, 1997
TELUGUNADU WORKCHARGED EMPLOYEES Vs. GOVERNMENT OF INDIA	April 23, 1997
THALLAPAKAM ANANTHACHARYULU Vs. THALLAPAKAM VENKATA KRISHNAMACHARYULU	June 9, 1997
THANTHAMA Vs. UNION OF INDIA	November 6, 1997
TINNA OILS and CHEMICALS LTD Vs. VISAKHAPATNAM PORT TRUST	June 30, 1997
TIPARTHI CHANDRA MOULI Vs. GOVERNMENT OF ANDHRA PRADESH	December 11, 1997
TIRUMALA TIRUPATHI DEVASTHANAM CO OPERATION SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH	July 11, 1997
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. GOVT OF ANDHRA PRADESH	December 29, 1997
TUNI MERCHANTS ASSOCIATION Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS HYDERABAD	February 3, 1997
U V R V ANJANEYULU Vs. STATE	August 20, 1997
UMA MAHESWARA FISHERMEN COOPERATIVE SOCIETY LIMITED Vs. DIRECTOR OF FISHERIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD	August 4, 1997
UNION BANK OF INDIA Vs. MADHAVA RAO BROS	July 17, 1997
UNION OF INDIA Vs. L A O and R D O	October 17, 1997
UNION OF INDIA Vs. LAND ACQUISITION OFFICER AND REVENUE DIVL OFFICER TIRUPATHI	October 21, 1997
UNION OF INDIA Vs. K JAGAN MOHAN RAO	June 24, 1997
UNITED STEEL ALLIED INDUSTRIES PRIVATE LIMITED Vs. FAIRGROWTH FINANCIAL SERVICES LIMITED	May 1, 1997
UPENDRALAL WAGHRAY Vs. UNION OF INDIA	April 21, 1997
UPLANCHE MALLIKARJUN Vs. RAT KANTI VIMALA	July 3, 1997
USHA RANI C Vs. STATE OF ANDHRA PRADESH	June 17, 1997
USHODAYA PUBLICATIONS PRIVATE LIMITED Vs. M RAMANAMMA	April 29, 1997
UTUKURI SARAT KUMAR Vs. AUTHORISED OFFICER LAND REFORMS ONGOLE	August 28, 1997
V BHAIRAVA SWAMI Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 1997
V BHASKAR REDDY Vs. MANAGING DIRECTOR	May 20, 1997
V BUCHAIAH Vs. M BIKSHAPATHI	March 26, 1997
V DANAYYA Vs. P APPA RAO	March 20, 1997
V JANGAIAH Vs. V PERAMMA	April 23, 1997
V JAYASHANKAR Vs. STATE	April 10, 1997
V K BRAMHANANDAM ACHARY Vs. STATE OF ANDHRA PRADESH	August 12, 1997
V NIREEKSHANAM BABU Vs. GOVT OF A P	March 18, 1997
V PRAVEEN KUMAR FRUIT CO Vs. HYDERABAD AGRL MARKET COMMITTEE	January 20, 1997
V R CONSTRUCTIONS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 11, 1997
V R JAYAPRADAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYD	February 10, 1997
V RAJAMMA Vs. A RAMI REDDY	July 17, 1997
V RASULU Vs. GENERAL MANAGER STATE BANK OF HYDERABAD HEAD OFFICE HYDERABAD	August 13, 1997
V S MUKTHAR Vs. PRINCIPAL SECRETARY TO GOVT MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT GOVT OF ANDHRA PRADESH HYDERABAD	September 18, 1997
V S N BENARJI ENGINEERS AND CONTRACTORS Vs. STATE	January 16, 1997
V SATYANARAYANA Vs. ANDHRA PRADESH TRAVEL AND TOURISM DEVELOPMENT CORPORATION LIMITED	March 31, 1997
V SITALAKSHMI Vs. REGISTRAR A P UNIVERSITY OF HEALTH SCIENCE VIJAYAWADA	August 14, 1997
V SUNEETHA PRASAD Vs. COMMISSIONER OF INCOME TAX	December 2, 1997
V V R V ANJANEYULU Vs. STATE	August 12, 1997
V V RAMAN Vs. STATE OF A P	March 17, 1997
V VENKAT REDDY Vs. V GOPI REDDY	August 5, 1997
V VENKATESWARA RAO Vs. V VENKATARAMA RAO	June 10, 1997
V VENKATESWARA RAO Vs. S M V M POLYTECHNIC	June 24, 1997
VADRANAM RAMACHANDRAYYA Vs. SHAIK GOUSIYA BEGUM	August 1, 1997
VALLABHANENI RAMA CHOWDARY Vs. GOVT OF ANDHRA PRADESH	October 29, 1997
VALLANKI NARASAIAH Vs. GOTTIPATI CHINA SUBBA NAIDU	March 5, 1997
VALLEM NAGI REDDY Vs. S KRISHNA	December 3, 1997
VANI UPPER PRIMARY SCHOOL Vs. SECRETARY TO GOVT EDUCATION DEPARTMENT HYDERABAD	June 27, 1997
VARIKOPPULA RAJAM Vs. STATE	October 24, 1997
VASUDEVA SHARMA Vs. EXECUTIVE OFFICER T T D TIRUPATI	April 4, 1997
VEDURUMUDI RAMA RAO Vs. CHENNURI VENKAT RAO	June 16, 1997
VEGI VENKATESWARA RAO Vs. VEGI VENKATARAMA RAO	June 10, 1997
VELPUR GRAM PANCHAYAT Vs. ASST DIRECTOR OF MARKETING GUNTUR	August 7, 1997
VENKA GOUD Vs. COMMISSIONER OF EXCISE A P	September 12, 1997
VENKAT RAM REDDY K Vs. HUDA	April 22, 1997
VENKATA RAMA ALLUMINIUM CO Vs. B NARAYANAMMA	July 29, 1997
VENKATACHALAPATHI MILLS LTD Vs. ANDHRA BANK	February 21, 1997
VENKATASHYAMAPPA Vs. DISTRICT COLLECTOR	November 17, 1997
VENUGOPALA CONSTRUCTIONS Vs. INCOME TAX OFFICER	February 13, 1997
VET INDIA PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	July 21, 1997
VIJAY FIRE PROTECTION SYSTEMS LIMITED Vs. VISAKHAPATNAM PORT TRUST	July 23, 1997
VIJAYA TRADERS Vs. V S RAVI I P S	July 4, 1997
VIJAYABHARATHI Y Vs. Y MANIKYAMMA	November 12, 1997
VIJAYASHANTI INSTRUMENTS CORPORATION Vs. DIRECTORATE OF WOMENS DEVELOPMENT AND CHILD WELFARE GOVT OF ANDHRA PRADESH	August 29, 1997
VIJAYAWADA SKIN MERCHANTS ASSOCIATION Vs. STATE OF ANDHRA PRADESH AGRICULTURE and CO OPERATION MAKTG I DEPARTMENT HYD	January 22, 1997
VIKASH BAHETI ALIAS NARSING DAS BAHETI Vs. RAMNIVAS SARDAR	December 17, 1997
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH	September 11, 1997
VINOD CHANDRA Vs. STATE OF ANDHRA PRADESH HYDERABAD	October 27, 1997
VINUKONDA FISHERMEN CO OP SOCIETY LIMITED VINUKONDA Vs. ASST DIRECTOR OF FISHERIES GUNTUR	August 4, 1997
VISAKHA SOCIETY FOR PREVENTION OF CRUELTY OF ANIMALS Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM	November 1, 1997
VISAKHA STEEL COMMUTERS WELFARE ASSOCIATION Vs. TRANSPORT COMMR and SECY VISAKHAPATNAM	March 26, 1997
VISAKHAPATNAM STEEL EMPLOYEES WELFARE ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM	March 20, 1997
VISAKHAPATNAM STEEL PROJECT Vs. P RAMACHANDRA RAO	February 4, 1997
VISHIST FOOD PRODUCTS PVT LTD Vs. A P STATE FINANCIAL CORPN REP	January 27, 1997
VISHNU KUMAR Vs. STATE BANK OF HYDERABAD	March 28, 1997
VIYYAPU DANAYYA Vs. PEETHALA APPARAO	March 20, 1997
VUMMALANENI BASAVAYYA AND ORS. Vs. MYNENI VENKAYYA (DIED) PER L.RS. AND ORS.	September 9, 1997
VUPPALA RAMA MOHANA RAO Vs. VENKINENI PARAMESHWARA RAO	June 23, 1997
WAHEEDA KHATOON Vs. SYED MOHAMMAD AHMED NAQVI	March 12, 1997
WELFARE ASSOCIATION ANANTAPUR S MAHABOOB BASHA Vs. STATE OF ANDHRA PRADESH	January 22, 1997
Y LATCHI RAJU Vs. STATE OF ANDHRA PRADESH	September 30, 1997
Y MUTTANNA Vs. A P S R T C	July 3, 1997
Y PARTHASARATHY Vs. GENERAL MANAGER RAILWAY ELECTRIFICATION ALLAHABAD	March 18, 1997
Y RAMA RAO Vs. VARAHALAKSHMI NARASIMHASWAMI DEVASTHANAM SIMHACHALAM	November 6, 1997
Y VENKATA RAMA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES NUZVID KRISHNA DIST	November 3, 1997
YADABULA LAWRENCE Vs. STATE OF ANDHRA PRADESH	June 26, 1997
YADAMMA T Vs. NATIONAL REMOTE SENSING AGENCY	February 17, 1997
YAMUNANAGAR CO OP HOUSE BUILDING SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	April 30, 1997
YASEEN Vs. STATE BANK OF HYDERABAD	April 23, 1997
YELAMANENI KRISHNA KUMARI Vs. DISTRICT COLLECTOR GUNTUR	December 10, 1997
YERRA VARRE RAMACHANDRAIAH DIED Vs. MAMIDALA RAMBAI ALIAS RAMBAYYAMMA	July 22, 1997
YERRAGUNTLA NAGAIAH ALIAS NAGESWARA RAO Vs. STATE OF A P	December 8, 1997
YOGINI MOHALKAR Vs. STATE OF ANDHRA PRADESH	September 9, 1997
ZAIBUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH	April 28, 1997

Year 1997 of HIGH COURT OF ANDHRA PRADESH

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