|
A ARUNA Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT HYD
|
November 25, 1996 |
|
A BALAJEE Vs. PRESIDING OFFICER LABOUR COURT GODAVARIKHANI
|
April 24, 1996 |
|
A BHARATHI Vs. A RAMA RANI
|
December 6, 1996 |
|
A CHINNA BHUMALAH Vs. A SAILU
|
June 12, 1996 |
|
A DAYASHANKAR Vs. NIZAM SUGAR FACTORY LTD
|
March 4, 1996 |
|
A DEVENDER Vs. K CHANDRAKALA
|
February 15, 1996 |
|
A GANGARAM Vs. DIVISIONAL FOREST OFFICER KARIMNAGAR
|
January 17, 1996 |
|
A HAMPAYYA Vs. MARKET COMMITTEE
|
January 1, 1996 |
|
A HAMPAYYA Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE GOOTI
|
March 26, 1996 |
|
A HANUMANTH REDDY Vs. B JASWANTH SINGH BHATIA
|
November 12, 1996 |
|
A HARI KUMAR REDDY Vs. B SUBBA REDDY
|
October 3, 1996 |
|
A K MINERALS Vs. A RAMACHANDRA
|
August 2, 1996 |
|
A M MAHENDER Vs. STATE OF A P
|
April 13, 1996 |
|
A M MAHENDER Vs. STATE OF A P
|
April 19, 1996 |
|
A M PRASADA SARMA Vs. STATE OF ANDHRA PRADESH
|
October 31, 1996 |
|
A MOHAN REDDY Vs. REGISTRAR ADMINISTRATION HYD
|
June 21, 1996 |
|
A MUNASWAMY NAIDU Vs. J ANANDA
|
March 19, 1996 |
|
A N PANDU Vs. MANAGEMENT OF B H E L
|
December 6, 1996 |
|
A NARENDRA Vs. C KRISHNA YADAV
|
April 3, 1996 |
|
A OMKAR Vs. COMMISSIONER OF POLICE HYDERABAD
|
August 1, 1996 |
|
A P S R T C Vs. K LINGAIAH
|
December 11, 1996 |
|
A P S R T C KARIMNAGAR Vs. N YELLAIAH
|
November 12, 1996 |
|
A P S R T C REP Vs. TIRUPATHI TRANSPORT WORKERS UNION
|
December 3, 1996 |
|
A P TECHNOLOGICAL SERVICES PVT LTD Vs. SNIGDHA COMPUTERS P LTD
|
March 11, 1996 |
|
A PANDURANGAIAH Vs. SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD HYD
|
October 30, 1996 |
|
A R SETHU RAO Vs. D BHEEMESHWARA RAO
|
April 25, 1996 |
|
A RAJA GOPAL Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 9, 1996 |
|
A RAJA REDDY Vs. COLLECTOR and DISTRICT MAGISTRATE ADILABAD
|
October 7, 1996 |
|
A RAMA RANI Vs. SECRETARY A P RESIDENTIAL EDUCATION INSTITUTE APREI
HYD
|
August 7, 1996 |
|
A RAMANA REDDY Vs. STATE OF A P PANCHAYAT RAJ RURAL DEVELOPMENT DEPARTMENT HYD
|
September 27, 1996 |
|
A RANGA REDDY Vs. CO OPERATIVE ELECTRIC SUPPLY SOCIETY KARIMNAGAR DIST
|
September 30, 1996 |
|
A S VENKATESWARA RAO VEERAVALLI VILLAGE BAPULAPADU MANDAL KRISHNA DISTRICT Vs. DISTRICT COLLECTOR KRISHNA DISTRICT AT MACHILIPATNAM
|
November 26, 1996 |
|
A SATYANARAYANA Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 21, 1996 |
|
A SESHURATHAM Vs. A JHANSI LAKSHML BAL
|
August 1, 1996 |
|
A SRINATH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 17, 1996 |
|
A SUBBADRAVALLI TAYARAMMA Vs. N MALLIKARJUNA RAO
|
October 3, 1996 |
|
A SUBBAIAH Vs. ASST COMMISSIONER OF EXCISE NELLORE
|
April 2, 1996 |
|
A SUDERSHAN Vs. APSEB HYD
|
August 23, 1996 |
|
A SURYANARAYANA SASTRY Vs. A P HOME COURTS SECRETARIAT
|
December 31, 1996 |
|
A V N JAGGA RAO DIED Vs. SPECIAL DEPUTY TAHSILDAR INAMS VISAKHAPATNAM
|
August 2, 1996 |
|
A V PAPAYYA SASTRY Vs. STATE OF ANDHRA PRADESH
|
June 4, 1996 |
|
A V S N B SHANKARAN Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES
|
November 29, 1996 |
|
A VENKATA RAMANA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
February 16, 1996 |
|
A VENKATA RAO Vs. DIRECTOR OF INTERMEDIATE EDUCATION HYD
|
December 16, 1996 |
|
A YANADAMMA Vs. G SREENIVASULU REDDY
|
October 9, 1996 |
|
A.A. GOPALAKRISHNAN AND OTHERS Vs. ANDHRA CEMENTS LTD. AND OTHERS
|
March 14, 1996 |
|
ABDUL BASITH MOHD Vs. RAZIA BEGUM
|
June 14, 1996 |
|
ABDUL GAFOOR K Vs. HIGH COURT OF ANDHRA PRADESH
|
April 25, 1996 |
|
ABDUL MAJLD KHAN MOHD Vs. AFSAR KHAN
|
March 29, 1996 |
|
ABDUL SATTAR Vs. SPL DY COLLECTOR LA SINGUR PROJECT MEDAK DIST
|
April 23, 1996 |
|
ACTION COMMITTEE OF EMPLOYEES AND WORKERS OF ANDHRA PRADESH STATE Vs. ANDHRA PRADESH EMPLOYEES WELFARE FUND COMMITTEE
|
June 14, 1996 |
|
ACTION GROUP FOR RESEARCH IN ENVIRONMENT AND EDUCATIONAL DEV SOCIETY Vs. P SAKKU BHAL
|
July 11, 1996 |
|
ADARI SATYANARAYANA Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM
|
August 22, 1996 |
|
ADDITIONAL DIRECTOR GENERAL OF ANTI EVASION MADRAS Vs. NATHMAL BAJAJ
|
October 11, 1996 |
|
ADIREDDY VENKATA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 2, 1996 |
|
ADOPA CHIMA BHUMAIAH Vs. ADOPA SAILU AND OTHERS
|
June 12, 1996 |
|
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. A GOPAL ALIAS GOPALA MENON
|
April 2, 1996 |
|
AFSAR KHAN Vs. COL GOVINDACHARYULA NARSING RAO
|
December 5, 1996 |
|
AGARWAL M Vs. SYED ABDUL RAZACK
|
November 5, 1996 |
|
AGASTI VENKATA SWAMY Vs. STATE SPE CBI
|
February 19, 1996 |
|
AH MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
September 25, 1996 |
|
AHALYA BAI Vs. G SHANKARAIAH
|
February 19, 1996 |
|
AHMAD TRADING COMPANY REP Vs. SHYAM TRADING COMPANY
|
September 17, 1996 |
|
AKBAR ALI Vs. A P HOUSING BOARD
|
April 11, 1996 |
|
AKILESH VASUDEVAN Vs. NAGARJUNA UNIVERSITY GUNTUR
|
October 14, 1996 |
|
AKKULALAH R Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 8, 1996 |
|
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM MADRAS Vs. K GOVINDAN KUTTY
|
January 29, 1996 |
|
ALL MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
September 25, 1996 |
|
ALLA SATYANARAYANA Vs. GOVT OF A P
|
June 21, 1996 |
|
ALLADI SURYANARAYANA Vs. YELLURU MURALINATH REDDY
|
September 20, 1996 |
|
AMBATI OBI REDDY Vs. COMMISSIONER OF SURVEY SETTLEMENT and LAND RECORDS HYDERABAD
|
March 21, 1996 |
|
AMBUGA PETROCHEMICALS LIMITED Vs. A P POLLUTION CONTROL BOARD
|
April 23, 1996 |
|
AMTUAL HAFEEZ Vs. D MOHAMMED IBRAHIM
|
June 6, 1996 |
|
ANANDAM G Vs. WARANGAL MUNICIPAL CORPORATION
|
September 11, 1996 |
|
ANANTHA SAHU Vs. STATE OF A P
|
December 11, 1996 |
|
ANANTHACHARYULU T Vs. PRL SUBORDINATE JUDGE
|
September 25, 1996 |
|
ANDHRA BANK Vs. M BUTCHAYYA CHOWDARY
|
September 3, 1996 |
|
ANDHRA CEMENTS LTD. Vs. ANDHRA CEMENTS LTD.
|
October 28, 1996 |
|
ANDHRA FERRO ALLOYS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
January 31, 1996 |
|
ANDHRA LIGHT CASTINGS Vs. STATE OF ANDHRA PRADESH
|
July 1, 1996 |
|
ANDHRA MECHANICAL and ELECTRICAL INDUSTRIES LTD Vs. ASSISTANT REGIONAL DIRECTOR
|
February 2, 1996 |
|
ANDHRA PRABHA P LTD Vs. EMPLOYEES STATE INSURANCE CORPN
|
February 5, 1996 |
|
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 19, 1996 |
|
ANDHRA PRADESH RAYONS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 6, 1996 |
|
ANDHRA PRADESH RAYONS LIMITED Vs. REVENUE DIVISIONAL OFFICER WARANGAL
|
December 12, 1996 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. KOMAL BISCUITS MANUFACTURING CO P LTD
|
January 18, 1996 |
|
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. NAGARJUNA PAPER MILLS LTD
|
May 1, 1996 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SANJAY KUMAR
|
February 6, 1996 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. T YASODHA
|
November 4, 1996 |
|
ANDREW WERNER Vs. UNION OF INDIA
|
April 25, 1996 |
|
ANDREW WERNER Vs. UNION OF INDIA
|
June 11, 1996 |
|
ANIL KUMAR HARBHAJANKA Vs. ARUN KUMAR HARBHAJANKA
|
March 27, 1996 |
|
ANITA AIDINYANTZ Vs. KEN R GNANAKAN
|
November 21, 1996 |
|
ANJANEYULU CH Vs. A HARIPRASAD
|
April 2, 1996 |
|
ANJANEYULU K Vs. STATE BANK IF INDIA
|
October 30, 1996 |
|
ANNAM JEWELLERS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
March 15, 1996 |
|
ANNAPURNA PANIGRAHI Vs. PRINCIPAL KENDRIYA VIDYALAYA SECUNDERABAD
|
April 15, 1996 |
|
ANONYMOUS LETTER Vs. COMMISSIONER OF POLICE
|
December 26, 1996 |
|
APOLLO HOSPITAL EDUCATIONAL AND RESEARCH FOUNDATION AND ASSOCIATE OF APOLLO HOSPITAL GROUP Vs. OSMANIA UNIVERSITY
|
August 30, 1996 |
|
APPA RAO B Vs. M PEDDY REDDY
|
October 3, 1996 |
|
APPALANAIDU Y B Vs. Y RA|U
|
September 20, 1996 |
|
APSRTC Vs. B RANGA RAO
|
April 10, 1996 |
|
APSRTC Vs. PRESIDING OFFICER LABOUR COURT I HYD
|
November 26, 1996 |
|
APSRTC HYD Vs. K SAMPATH REDDI
|
July 9, 1996 |
|
APSRTC KARMIKA PARISHATH UNION Vs. APSRTC REP
|
January 24, 1996 |
|
ARSHAD Vs. STATE OF A P
|
April 24, 1996 |
|
ARUMUGAM VI JAYAN Vs. STATE
|
July 16, 1996 |
|
ARYA PEDDAKKA Vs. JANGITI BALA THIMMAIAH
|
September 23, 1996 |
|
ARYA VYSYA SANGAM Vs. SETTLEMENT OFFICER
|
February 14, 1996 |
|
ASIA PACIFIC INVESTMENT TRUST LTD Vs. ASSISTANT COMMISSIONER OF EXCISE AND PROHIBITION
|
June 6, 1996 |
|
ASIA PACIFIC INVESTMENTS TRUST LIMITED Vs. AC EXCISE AND PROHIBITION HYDERABAD
|
June 17, 1996 |
|
ASIAN BARRELS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE APPEALS
|
June 27, 1996 |
|
ASIAN BEARINGS AND TOOLS CORPORATION Vs. COASTAL CHEMICALS LIMITED
|
January 23, 1996 |
|
ASLAM KHAN Vs. Y BHASKARA RAO
|
September 24, 1996 |
|
ASSISTANT COMMISSIONER OF INCOME TAX INVESTIGATION Vs. THIRUMAL AGENCIES VIZIANAGARM
|
December 11, 1996 |
|
ASSISTANT DIRECTOR D AND E Vs. NATHMAL BAJAJ
|
October 11, 1996 |
|
ASSISTANT DIRECTOR ENFORCEMENT DIRECTORATE FERA MINISTRY OF Vs. M A WAJID
|
June 19, 1996 |
|
ASSOCIATED CEMENT COMPANIES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
August 28, 1996 |
|
ATLURI VENKATESWARA REDDY Vs. VANGA SUBBA REDDY
|
November 5, 1996 |
|
AVULA PARVATHAMMA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
January 30, 1996 |
|
AVULA VENKATA RAO Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
|
September 24, 1996 |
|
AYODHYANAGAR COOPERATIVE HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 4, 1996 |
|
AZAM SHARLEF Vs. R D O
|
December 31, 1996 |
|
AZEM MOHD Vs. GUSTA BAL
|
July 26, 1996 |
|
B ASHOK Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
June 25, 1996 |
|
B BALARAJ Vs. MANAGEMENT OF FEDERAL SPORTS
|
January 24, 1996 |
|
B BHAVANNAROYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM
|
February 8, 1996 |
|
B CHINNAKKAGARI BEESSAMMA Vs. CH THIMMAKKA
|
August 26, 1996 |
|
B CO OP RURAL BANK LTD Vs. D S SUBRAHMANYAM
|
November 18, 1996 |
|
B GIRIBABU Vs. DISTRICT COLLECTOR GUNTUR
|
March 12, 1996 |
|
B LAKSHMI KANTHAMMA Vs. SUPERINTENDENT OF POLICE CHITTOOR
|
August 5, 1996 |
|
B MOHAN RAO Vs. UNIVERSITY OF HEALTH SCIENCES
|
September 20, 1996 |
|
B N GUNTA Vs. PULL GOPAL REDDY
|
February 20, 1996 |
|
B NARASIMHDU Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
February 16, 1996 |
|
B P L LTD Vs. STATE OF ANDHRA PRADESH
|
June 6, 1996 |
|
B PANDURANGA RAO Vs. UNION OF INDIA
|
March 15, 1996 |
|
B R AMBEDKAR EDUCATION SOCIETY Vs. REVENUE DIVISIONAL OFFICER HYD
|
August 20, 1996 |
|
B R NALDU Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY U L C
|
October 4, 1996 |
|
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETING DEVLOPMENT FEDERATIOH OF INDIA LTD
|
December 18, 1996 |
|
B R RASHTRAPAL Vs. MANAGING DIRECTOR TRIBAL CO OPERATIVE MARKETINGDEVELOPMENT
FEDERATION OF INDIA LIMITED
|
December 19, 1996 |
|
B RADHAKRISHNA Vs. MOHAMMAD ABDUL GHANI
|
June 10, 1996 |
|
B RAJU Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 19, 1996 |
|
B RAMASUBBA REDDY Vs. R
|
December 9, 1996 |
|
B RAMESH SHETTY Vs. A P STATE FINANCE CORPORATION
|
September 3, 1996 |
|
B RAMULAMMA Vs. INSPECTOR GENERAL OF PRISONS AND DIRECTOR OF CORRECTIONAL SERVICES
|
November 5, 1996 |
|
B SAMBASIVA REDDY Vs. KAYAGURLA KONDANNA
|
August 8, 1996 |
|
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
|
October 28, 1996 |
|
B SRINIVASA RAO Vs. NATIONAL STOCK EXCHANGE OF INDIA LIMITED
|
November 18, 1996 |
|
B SRIRAMULU Vs. CH PRABHAKARA RAO
|
October 15, 1996 |
|
B SUBHASH REDDY Vs. K SATYANARAYANA REDDY
|
February 22, 1996 |
|
B V RAMNARAYAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA HYDERABAD
|
October 17, 1996 |
|
B V SUBBA REDDY Vs. CHIEF ENGINEER HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
December 31, 1996 |
|
B VENKATESWARA RAO Vs. REVENUE DIVISIONAL OFFICER
|
June 25, 1996 |
|
B VIJAYA REDDY Vs. COMMISSIONER OF LAND REFORMS AND URBAN LAND CEILING
|
July 5, 1996 |
|
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY TIRUPATHI
|
August 14, 1996 |
|
B VIJENDER REDDY Vs. VENKATESWARA UNIVERSITY
|
December 12, 1996 |
|
B VISHNU JANARDHAN Vs. B SUPRAJA MINOR
|
August 23, 1996 |
|
B Y BHORIWALA Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS
|
April 5, 1996 |
|
B YELLALAH Vs. EX OFFICLO SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1996 |
|
BABA CONTAINER MFRS Vs. ADDITIONAL COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
|
August 13, 1996 |
|
BABA FINANCE CORPORATION Vs. MOHD NAYEEM
|
November 26, 1996 |
|
BABIAMMAL R B Vs. W S SAVITHRI
|
July 23, 1996 |
|
BABU RAO R Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 11, 1996 |
|
BADNAYINA BHEEMANNA Vs. STATE OF ANDHRA PRADESH
|
January 25, 1996 |
|
BALAJI FLOUR MILLS CHITTOOR Vs. SUPERINTENDING ENGINEER
|
December 12, 1996 |
|
BALAJI INDUSTRIAL AND AGRICULTURAL CASTINGS Vs. COMMERCIAL TAX OFFICER
|
January 16, 1996 |
|
BALASUDARSHAN B Vs. REGISTRAR M HIGH COURT
|
September 23, 1996 |
|
BALOROJ K Vs. B MALLAIAH
|
March 1, 1996 |
|
BALRAM ARGIDDA Vs. A CHANDRAMMA
|
August 22, 1996 |
|
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD
|
February 19, 1996 |
|
BANDA SRIRAMULU Vs. CHAIRMAN and MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LTD
|
February 9, 1996 |
|
BANDI SUBHASH REDDY Vs. K. SATYANARAYANA REDDY
|
February 22, 1996 |
|
BANK OF BARODA GUNTUR Vs. SHAIK SARDAR SAHEB
|
June 11, 1996 |
|
BAPANAIAH M Vs. Y MALLESWARAM
|
September 20, 1996 |
|
BARIUM CHEMICALS LTD Vs. STATE OF ANDHRA PRADESH
|
June 21, 1996 |
|
BASHEEROODIN Vs. MOHAMMAD MINHORZODDIN
|
November 27, 1996 |
|
BEVERA APPALANAIDU Vs. YELAGADA RAJU
|
September 20, 1996 |
|
BH V RAMARAJU Vs. BH RAMAKRISHNAMRAJU
|
December 11, 1996 |
|
BHAGYA LAKSHMI CASHEW PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER ICHAPURAM SRIKAKULAM DIST
|
July 1, 1996 |
|
BHANU ENTERPRISES Vs. THE SECRETARY, SALES TAX APPELLATE TRIBUNAL
|
July 9, 1996 |
|
BHANUMATHI K Vs. GUNTUR MUNICIPAL COUNCIL
|
November 15, 1996 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMERCIAL TAX OFFICER
|
February 23, 1996 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 23, 1996 |
|
BHARAT STEEL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
November 21, 1996 |
|
BHASKARA REDDY V Vs. B NARENDRA KUMAR
|
September 25, 1996 |
|
BHASKARARAO K Vs. A SIVANAGENDRAMMA
|
November 11, 1996 |
|
BHAVANI COMMISSION AND GENERAL MERCHANT AND Vs. STATE OF ANDHRA PRADESH
|
March 18, 1996 |
|
BHEEMAIAH Vs. GOVT OF ANDHRA PRADESH
|
April 3, 1996 |
|
BHIKYA BALU Vs. STATE OF A P
|
November 5, 1996 |
|
BHUSHAIAH G Vs. SUPERINTENDING ENGINEER
|
June 12, 1996 |
|
BHUSHANAM J Vs. JOINT COLLECTOR
|
December 11, 1996 |
|
BIJAY KUMAR SHARMA Vs. INSPECTOR GENERAL OF POLICE
|
March 25, 1996 |
|
BILLA MANEMMA Vs. STATE OF ANDHRA PRADESH
|
April 12, 1996 |
|
BINNY LIMITED Vs. NIZAM SUGARS LIMITED
|
October 1, 1996 |
|
BIOLOGICAL E LIMITED Vs. STATE OF A P
|
October 11, 1996 |
|
BOARD OF INTERMEDIATE EDUCATION A P Vs. P LALITHA KUMARI
|
August 8, 1996 |
|
BOBBA VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 4, 1996 |
|
BOC INDIA LIMITED Vs. M C H
|
January 16, 1996 |
|
BOC INDIA LTD Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
January 17, 1996 |
|
BODDAPATI VENKATRAMAIAH A 1 Vs. STATE OF ANDHRA PRADESH
|
April 11, 1996 |
|
BOINI DURGAIAH Vs. DISTRICT COLLECTOR KARIMNAGAR
|
July 9, 1996 |
|
BOLISETTI BHAVANNARAYANA @ VENKATA BHAVANNARAYANA Vs. KOMMURU VULLAKKI CLOTH MERCHANT FIRM, REP BY PARTNER KOMMURU VULLAKKI
|
February 8, 1996 |
|
BOLLEDDULA PEDA KOTAIAH Vs. DIST COLLECTOR GUNTUR DIST
|
March 15, 1996 |
|
BONGU VENKATESWARA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI DIST
|
September 13, 1996 |
|
BOTUKAM NARSAIAH Vs. STATE OF ANDHRA PRADESH
REP
|
December 26, 1996 |
|
BPL LIMITED Vs. STATE OF A P
|
June 6, 1996 |
|
BRAHMALAH CH Vs. S SUBHA
|
September 23, 1996 |
|
BRAHMAM P Vs. G SWAMINAIDU
|
June 5, 1996 |
|
BRAHMANNA V C Vs. STATE OF ANDHRA PRADESH
|
September 2, 1996 |
|
BUCHAMMA N Vs. AUTHORISED OFFICER LR
|
February 16, 1996 |
|
C CHANDRAYUDU Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
|
December 9, 1996 |
|
C JAYASREE Vs. COMMISSIONER
|
April 18, 1996 |
|
C KRISHNA YADAV Vs. ALE NARENDRA
|
January 23, 1996 |
|
C MALLA REDDY Vs. SHIVA GOUD
|
June 7, 1996 |
|
C N SHETTY Vs. HILLOCK HOTELS PRIVATE LIMITED
|
January 22, 1996 |
|
C N VITTAL RAO Vs. SRIHARI
|
February 9, 1996 |
|
C N VITTAL RAO SECUNDERABAD Vs. SRIHARI HYDERABAD
|
February 19, 1996 |
|
C OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 21, 1996 |
|
C PRABHAKAR SARMA Vs. STATE OF ANDHRA PRADESH
|
April 16, 1996 |
|
C R RAJAGOPALAN DR Vs. DIRECTOR NIMS
|
September 6, 1996 |
|
C SATHIRAJU AND SONS Vs. STATE OF ANDHRA PRADESH
|
July 1, 1996 |
|
C SIVA PRASAD Vs. VICE CHAIRMAN and MANAGING DIRECTOR
|
February 16, 1996 |
|
C SURESH PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 9, 1996 |
|
C T THRIPURASUNDARI Vs. ASIMUNNISA BEGUM
|
July 9, 1996 |
|
C V SIVA PRASAD Vs. REGISTRAR OF COMPANIES
|
August 30, 1996 |
|
C VIDYALANKAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1996 |
|
CANARA BANK Vs. DISTRICT REGISTRAR and COLLECTOR
|
September 27, 1996 |
|
CANARA BANK OFFICERS CONGRESS Vs. GOVERNMENT OF INDIA
|
February 26, 1996 |
|
CARGO BOAT AND STEEL BARG OWNERS WELFARE ASSOCIATION KAKINADA Vs. STATE OF ANDHRA PRADESH
|
July 25, 1996 |
|
CATHOLIC SYRIAN BANK LTD Vs. JAGANNATHA CONSTRUCTION LTD
|
February 14, 1996 |
|
CENTRAL BUREAU OF INVESTIGATION SPE HYDERABAD Vs. P MUTHURAMAN
|
March 13, 1996 |
|
CENTRAL GOVERNMENT Vs. VIZAG TRAWLER WORKERS UNION
|
August 2, 1996 |
|
CENTRAL WARE HOUSING CORPORATION Vs. REVENUE DIVISIONAL OFFICER NIZAMABAD
|
August 26, 1996 |
|
CENTRAL WAREHOUSING CORPORATION REP Vs. G RAMESH
|
August 12, 1996 |
|
CH GHANA PRASUNAMBA Vs. COMMISSIONER OF CIVIL SUPPLIES HYDERABAD
|
April 25, 1996 |
|
CH HARIPRASAD Vs. DEPOT MANAGER APSRTC
|
March 19, 1996 |
|
CH PAPANNA Vs. PERSONNEL MANAGER SBI
|
September 27, 1996 |
|
CH PEDAAPPALASWAMY Vs. CH APPALANAIDU
|
April 2, 1996 |
|
CH RAJASEKHARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 15, 1996 |
|
CH SESHAIAH Vs. COMMISSIONER OF SURVEY SETTLEMENTS and LAND RECORDS
|
February 16, 1996 |
|
CH SINGAIAH Vs. B LAKSHMAMMA
|
August 23, 1996 |
|
CH V RANGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 29, 1996 |
|
CH V SUBRAHMANYA BABU Vs. CH LAKSHMANA DAS
|
February 8, 1996 |
|
CH YASHODA DEVI Vs. B DAYAKAR REDDY
|
August 19, 1996 |
|
CH. VENKATA SUBRAHMANYA BABU Vs. CHANSHNI LAKSHMANA DAS
|
February 8, 1996 |
|
CHAIRMAN AND M D INDIAN AIR LINES LTD Vs. INDIAN AIRLINES TECHNICAL ASSISTANTS UNION
|
June 12, 1996 |
|
CHAIRMAN UNIVERSITY OF HEALTH SCIENCES Vs. K TULASIRAM
|
June 11, 1996 |
|
CHAKRADHARA RAO D Vs. P KOTESWARA RAO
|
March 6, 1996 |
|
CHALAMALASETTY SATYENDRA KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 2, 1996 |
|
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH
|
February 28, 1996 |
|
CHAMPATLAL Vs. STATE OF ANDHRA PRADESH REP
|
February 20, 1996 |
|
CHANDRALA KRISHNA MURTHY Vs. MANDAL REVENUE OFFICER AND MANDAVALI MANDAL KRISHNA DISTRICT
|
July 3, 1996 |
|
CHANDRASEKHAR K Vs. J N T U
|
February 26, 1996 |
|
CHANDRASEKHAR REDDY D N Vs. REGISTRAR M HIGH COURT
|
October 9, 1996 |
|
CHANGALA JAYA SANKARA RAO Vs. STATE OF A P
|
March 6, 1996 |
|
CHARMINAR NONWOVENS LTD Vs. COMMR OF CUS AND C EX
|
December 18, 1996 |
|
CHENCHURAMI REDDY D Vs. STATE OF ANDHRA PRADESH
|
December 11, 1996 |
|
CHENGAL RAO S Vs. P PARAMASIVAPPA
|
June 18, 1996 |
|
CHENNAKESAVA RAO S Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 21, 1996 |
|
CHIEF MANAGER Vs. K SUDHA NAGARAJ
|
April 1, 1996 |
|
CHIEF POSTMASTER GENERAL Vs. MIRZA JAFFER ALL
|
August 5, 1996 |
|
CHILLAPALLIKANAKAIAH Vs. V DISTRICT COLLECTOR WEST GODAVARI
|
June 11, 1996 |
|
CHINTA OBULA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
November 21, 1996 |
|
CHITRANI CINEMA Vs. DEPUTY COMMERCIAL TAX OFFICER
|
February 19, 1996 |
|
CHITTOOR BUS STAND SHOPKEEPERS ASSOCIATION Vs. MUNICIPAL COMMISSIONER CHITTOOR DIST
|
September 17, 1996 |
|
CHLTTOOR DT CO OP MILK PRODUCERS UNION LTD Vs. C RAJAMMA
|
February 20, 1996 |
|
CHOICE ENTERPRISES CHITTOOR Vs. DIRECTOR OF MINES AND GEOLOGY GOVT OF A P HYD
|
December 12, 1996 |
|
CHORUMALA KAMALA Vs. SAMANTHAPUDL INDIRA
|
March 22, 1996 |
|
CHOUDHARY K V R Vs. INSPECTOR OF POLICE
|
June 27, 1996 |
|
CITIZENS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
|
January 23, 1996 |
|
COMMERCIAL CORPORATION VIJAYAWADA Vs. STATE OF A P
|
July 3, 1996 |
|
COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD AND ADDITIONAL SPECIAL DEPUTY COLLECTOR Vs. R YADAGIRI
|
July 25, 1996 |
|
COMMISSIONER OF GIFT TAX Vs. K V RAJYALAKSHMI
|
September 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. INDOCEAN ENGINEER PRIVATE LIMITED
|
September 10, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PANDURANGA ENGINEERING CO
|
September 18, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED
|
September 25, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA MOTOR AND ENGINEERING WORKS
|
October 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. J NARAYANA MURTHY
|
October 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ADONI AGRICULTURAL MARKET COMMITTEE
|
July 31, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRADERS
|
July 12, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM
|
July 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
|
August 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. NANDANAM CONSTRUCTIONS
|
September 2, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT
|
September 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM P LIMITED
|
August 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHIVA SHANKER BORE WELLS
|
August 29, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SURYA BHAGAWAN VASTRALAYAM
|
August 28, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED
|
August 9, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENT LONGMAN P LIMITED
|
August 8, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. A P PAPER MILLS
|
August 5, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TIMBER DEPOT
|
January 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. SHAHZADI BEGUM
|
March 22, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA SUGARS LIMITED
|
March 4, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. VANDER C C MALEN
|
November 13, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. PRASAD FILM LABORATORIES PRIVATE LIMITED
|
November 14, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. ORIENTAL T MARITIME
|
December 19, 1996 |
|
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI OIL FIRM
|
December 27, 1996 |
|
COMMISSIONER OF INCOME TAX1 Vs. RAYALASEEMA MILLS LIMITED
|
December 13, 1996 |
|
COMMISSIONER OF INCOME TAX1 Vs. PANDARI LAXMAIAH
|
February 7, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. M A R RAJKUMAR
|
October 4, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. N BALAKRISHNA
|
October 11, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. OOLIA KULSUM
|
November 7, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. ANWAR BEGUM
|
November 7, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. SB AMINA MIRZA FUND
|
November 7, 1996 |
|
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUST
|
November 7, 1996 |
|
CONSTABLE S G Vs. UNION OF INDIA
|
November 2, 1996 |
|
CONVENOR J N T UNIVERSITY HYD Vs. C SWARNALATHA
|
June 25, 1996 |
|
CONVENOR OF MBA MCA CETOF 1995 Vs. U KIRAN RAJU
|
April 9, 1996 |
|
CROSS OBJECTIONS NAKKALAPU ANNAPURNAMMA Vs. NAKKALAPU NARENDRA KUMAR
|
September 18, 1996 |
|
D APPA RAO Vs. D SWARNALATHA
|
August 5, 1996 |
|
D BALAJI Vs. REGISTRAR KAKATIYA UNIVERSITY WARANGAL
|
October 10, 1996 |
|
D BEEM RAO Vs. DISTRICT COLLECTOR ADLLABAD
|
July 11, 1996 |
|
D DURGAMBA Vs. RAJ KUMAR FINANCIERS
|
November 29, 1996 |
|
D HANUMANTHA RAO Vs. STATE BANK OF INDIA BOMBAY
|
December 9, 1996 |
|
D K B ESWARI Vs. PAY AND ACCOUNTS OFFICER HYDERABAD
|
February 28, 1996 |
|
D K VISWESWARAMMA Vs. SENIOR INSPECTOR SALE OFFICER SYNDICATE FARMERS SERVICE CO OPERATIVE SOCIETY LTD
|
March 21, 1996 |
|
D KRISHNA RAO Vs. K V NAYAK
|
June 11, 1996 |
|
D MUTYALU Vs. G KANAKAM
|
February 1, 1996 |
|
D PANDURANGA JOSHI Vs. KONERU SESHAGIRI RAO
|
February 27, 1996 |
|
D PERI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 11, 1996 |
|
D PRABHAKARA SARMA DR Vs. STATE OF ANDHRA PRADESH
|
March 21, 1996 |
|
D PRABHAKARREDDY Vs. DISTRICT COLLECTOR KURNOOL
|
December 11, 1996 |
|
D PULLA RAO Vs. V BASAVAIAH CHOWDARY
|
March 22, 1996 |
|
D RAMACHANDRA RAO Vs. B VENKATA RAMANA
|
August 12, 1996 |
|
D S P RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
February 26, 1996 |
|
D S RAJU Vs. GOVT OF ANDHRA PRADESH
|
June 25, 1996 |
|
D SATYANARAYANA Vs. SECRETARY TOGOVT LEGISLATURE DEPT
|
November 8, 1996 |
|
D SWARNALATHA Vs. I S RASOOL SAHEB
|
October 7, 1996 |
|
D U V N V RAJU Vs. DEPOT MANAGER
|
June 28, 1996 |
|
D V N SATYANARAYANA Vs. NAMBURI VENKATA NARAYANA
|
December 10, 1996 |
|
D V SUBRAMANYA SARMA Vs. STATE BANK OF INDIA
|
November 20, 1996 |
|
D V VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 5, 1996 |
|
D VENKAIAH Vs. STATE OF A P
|
July 2, 1996 |
|
D VENKATA RAJU Vs. STATE OF ANDHRA PRADESH
|
September 18, 1996 |
|
D VENKATA RAJU Vs. STATE OF A P
|
September 13, 1996 |
|
D YELLAIAH Vs. R R DIST
|
September 18, 1996 |
|
DABBUGOTTU ITHAIAH Vs. STATE OF ANDHRA PRADESH
|
December 18, 1996 |
|
DAGGUBATI CHENCHURAMAIAH MEMORIAL DEGREE COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 2, 1996 |
|
DANDA ANKAMMA Vs. RAVIPATI VENKAIAH
|
July 31, 1996 |
|
DAR UL SALAM EDUCATION TRUST AT DAR UL SALAM HYD Vs. GOVT OF A P EDUCATION DEPARTMENT
|
December 4, 1996 |
|
DASARADHARAM S DIED PER LRS Vs. S YOGANANDAM
|
January 22, 1996 |
|
DASARI ESWARARAO Vs. STATE OF A P
|
July 15, 1996 |
|
DAYANAND BHAVAN SAMITHI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
|
April 9, 1996 |
|
DECCAN TRADERS Vs. STATE OF ANDHRA PRADESH
|
June 20, 1996 |
|
DEFENCE ESTATES OFFICER Vs. V SURESH BABU
|
June 6, 1996 |
|
DEITY SHRI KESAVA JANARDHANA Vs. VENUGOPALA SWAMY VARLU
|
January 17, 1996 |
|
DEITY SHRI KESAVA JANARDHANA AND VENUGOPALA SWAMY VARLU REPRESENTED BY ITS EXECUTIVE OFFICER, YEDITHA AND ANOTHER Vs. A. PULLARAO AND OTHERS
|
January 17, 1996 |
|
DEPOT MANAGER A P S R T C BHIMAVARAM WEST GODAVARI DISTRICT Vs. LABOUR COURT GUNTUR
|
August 1, 1996 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. A KRISHNA MRUNALINI
|
October 30, 1996 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMAD ISMAIL
|
October 18, 1996 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K GANGADHAR
|
December 4, 1996 |
|
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S G MOINUDDIN
|
December 23, 1996 |
|
DEPOT MANAGER APSRT Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
November 1, 1996 |
|
DEPOT MANAGER APSRTC GUNTAKAL DEPOT Vs. LABOUR COURT ANANTAPUR
|
November 12, 1996 |
|
DEPOT MANAGER APSRTC HYD Vs. G DURGAIAH
|
September 23, 1996 |
|
DEPOT MANAGER APSRTC KHAMMAM Vs. RAMA RAMULU alias RAMA RAO
|
October 30, 1996 |
|
DEPOT MANAGER APSRTC MEDAK DISTRICT Vs. LABOUR COURT HYD
|
November 13, 1996 |
|
DEPOT MANAGER APSRTC SATHUPALLI DEPOT Vs. ALVALA KRISHNA MRUNALINI
|
October 13, 1996 |
|
DEPOT MANAGER, APSRTC, SATHUPALLI DEPOT AND ANOTHER Vs. ALVALA KRISHNA MRUNALINI AND OTHERS
|
October 30, 1996 |
|
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS HYD Vs. BODDULA MALLESHAM
|
November 19, 1996 |
|
DEPUTY COMMISSIONER Vs. SHOBALAL
|
March 12, 1996 |
|
DEVARAKONDA RAJESH BABU AND Vs. NIZAM INSTITUTE OF MEDICAL SCIENCES HYDERABAD
|
January 31, 1996 |
|
DEVIREDDY AMARENDER REDDY Vs. PALE PURUSHOTHAM RAO
|
November 26, 1996 |
|
DHAN INDUSTRIES Vs. SUPERINTENDING ENGINEER
|
July 23, 1996 |
|
DHANALAXMI STEEL RE ROLLING MILLS Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1996 |
|
DHANALAXMI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
June 26, 1996 |
|
DHANLAKSHMI Vs. SK RAHMATH
|
March 27, 1996 |
|
DHANRAJ SINGH Vs. GOVT OF A P
|
November 26, 1996 |
|
DHARMARAO P Vs. M D APTTDC LTD
|
March 19, 1996 |
|
DIGUMARTHI SUBBA RAO Vs. Y SAMBASIVA VENKATA SUBBA RAO
|
February 2, 1996 |
|
DINSHAW N CHENOY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 26, 1996 |
|
DIRECTOR CENTRAL COUNCIL FOR RESEARCH IN UNANI MEDICINE Vs. MOHAMMAD ABDUL WAHEED
|
November 8, 1996 |
|
DIRECTOR PERSONNEL SINGARENI COLLIERIES COMPANY LTD Vs. T V RAMA SUDARSHANA
|
June 21, 1996 |
|
DISTRICT AND SESSIONS JUDGE Vs. EXECUTIVE ENGINEER
|
August 28, 1996 |
|
DISTRICT COLLECTOR, NELLORE AND ANOTHER Vs. ODURU CHENGA REDDY
|
February 12, 1996 |
|
DIVISIONAL ELECTRICAL ENGINEER W GODAVARI DIST Vs. Y GOPALAM
|
July 26, 1996 |
|
DIVISIONAL FOREST OFFICER KHAMMAM Vs. KUNJA MUTHAIAH
|
July 19, 1996 |
|
DIVISIONAL MANAGER APSRTC W GODAVARIDIST Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYD
|
October 7, 1996 |
|
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. ZARINA BEE
|
August 22, 1996 |
|
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. T ANJANAMMA
|
June 19, 1996 |
|
DM ENGINEER OPERATIONS ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. SHALK MOHAMMED
|
April 8, 1996 |
|
DONTHULA RAJALINGAM Vs. VANGALA VENKATA RAMA CHARY
|
September 30, 1996 |
|
DUGGIREDDY VENKATA REDDY Vs. DISTRICT JUDGE ONGOLE
|
January 18, 1996 |
|
DULCIE M ROBB Vs. MURID HYDER
|
July 10, 1996 |
|
DURGA MAHESH Vs. STATE OF ANDHRA PRADESH
|
June 19, 1996 |
|
DURGARAM PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 1, 1996 |
|
DUVASI RAMULU Vs. STATE OF ANDHRA PRADESH
|
April 12, 1996 |
|
E ANJANAPPA Vs. STATE OF A P
|
June 25, 1996 |
|
E CHANDRAIAH Vs. DIVISIONAL MANAGER APSRTC
|
June 7, 1996 |
|
E PHANI MADHAV Vs. GOVERNMENT OF ANDHRA PRADESH EDUCATION DEPARTMENT
|
November 8, 1996 |
|
E RAMESH KUMAR Vs. ADMINISLRATIVE OFFICER II PANDGA NATIONAL REMOTE SENSING AGENCY
|
January 1, 1996 |
|
E V RAMANAMMA Vs. E A V SUBRAMANYAM
|
February 6, 1996 |
|
E VITTAL Vs. APPROPRIATE AUTHORITY
|
June 17, 1996 |
|
EHAMMA R Vs. PEDDA JEEYANGAR MUTT
|
July 26, 1996 |
|
EMPLOYEES STATE INSURANCE CORPORATION HYD Vs. SCIENTIFIC FERTILIZER COMPANY PRIVATE LIMITED GUNTUR
|
November 2, 1996 |
|
ERANNA H K Vs. CHAIRMAN AND MANAGING DIRECTOR NATIONAL TEXTILES CORPN LTD
|
February 2, 1996 |
|
EX HAVALDAR BHM DVR MT SUJAN SINGH YADAV Vs. COMMANDANT ARTILLERY CENTRE HYD
|
April 24, 1996 |
|
EXECUTIVE OFFICER KARIMNAGAR DIST Vs. ASST COMMISSIONER OF ENDOWMENTS
|
November 26, 1996 |
|
FAIZUDDIN MOHD Vs. G RAMAKRISHNA REDDY
|
July 16, 1996 |
|
FIDELITY FINANCE LTD Vs. M CHANDRASEKHAR
|
July 22, 1996 |
|
G ANURADHA Vs. G NARAYANA RAO
|
September 26, 1996 |
|
G CHANDRA REDDY Vs. SPECIAL DEPUTY COLLECTOR GENERAL LAND ACQUISITION HYDERABAD
|
June 18, 1996 |
|
G GANGI REDDY Vs. DEPOT MANAGER
|
December 18, 1996 |
|
G GOLLA REDDY Vs. M ADINARAYANA REDDY
|
April 19, 1996 |
|
G JYOTI Vs. A P STATE ROAD TRANSPORT CORPORATION MUSHIRABAD
|
September 20, 1996 |
|
G K ANJANEYA GUPTA Vs. PUTTAPPA
|
December 4, 1996 |
|
G KANAKALAH Vs. G SANTHAMMA
|
March 22, 1996 |
|
G KODANDAM Vs. STATE OF A P
|
February 16, 1996 |
|
G KRISHNA RAO Vs. STATE OF A P
|
January 23, 1996 |
|
G LAXMAMMA Vs. R ANJAIAH
|
March 15, 1996 |
|
G LAXMAMMA Vs. NARASIMHA
|
October 30, 1996 |
|
G NAGARAJA Vs. STATE
|
July 16, 1996 |
|
G NAGARAJU Vs. REGIONAL MANAGER APSRTC TIRUPATI
|
September 27, 1996 |
|
G PHALGUNA RAO Vs. VIJAYA VISAKHA DIST COOP MILK PRODUCERS UNION LTD
|
November 29, 1996 |
|
G PICHESWARA RAO Vs. SUB INSPECTOR OF POLICE
|
August 22, 1996 |
|
G POTHURAJU Vs. M S PRABHAKAR RAO
|
September 4, 1996 |
|
G RAJA KUMARI Vs. B KRISHNA RAO
|
August 9, 1996 |
|
G RAJYALAKSHMI Vs. PRESIDING OFFICER AND ELECTION OFFICER
|
July 8, 1996 |
|
G RAMAKOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 31, 1996 |
|
G RAMAKRISHNA RAJU Vs. REGIONAL MANAGER APSRTC WEST GODAVARI DISTRICT
|
December 18, 1996 |
|
G RAVINDER MUDIRAJ Vs. INSPECTOR C C S D D POLICE STATION
|
November 7, 1996 |
|
G S R PRASAD MACHILIPATNAM KRISHNA DISTRICT Vs. DEPOT MANAGER A P S R T C AAVANIGADDA KRISHNA DISTRICT
|
December 18, 1996 |
|
G SATYANARAYANA Vs. SABIR BEGUM
|
September 27, 1996 |
|
G SATYANARAYANA REDDY Vs. STATE OF A P
|
July 11, 1996 |
|
G SHANKARLINGAM Vs. STATE BANK OF HYDERABAD
|
December 9, 1996 |
|
G SUBAS REDDY Vs. STATE OF ANDHRA PRADESH
|
October 14, 1996 |
|
G SUGUNAMMA Vs. V KOTESWARA RAO
|
December 12, 1996 |
|
G V NARASLMHAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 27, 1996 |
|
G V S RAJU Vs. DEPOT MANAGER A P S R T C RAJAMPET DEPOT CUDDAPAH DIST
|
August 6, 1996 |
|
G VENKATESWARA RAJU Vs. K JAISEELA
|
September 30, 1996 |
|
GADAMMA Vs. AUTHORISING OFFICER and SPL TAHSILDAR LAND REFORMS HYD
|
August 13, 1996 |
|
GAJULA VENKATESWARA RAO Vs. STATE OF A P
|
August 2, 1996 |
|
GAMIDI BASAVAIAH Vs. LAKKARAJU KAMALA DEVI
|
January 29, 1996 |
|
GANGA RAO T Vs. CHAIRMAN KARIMNAGAR DIST CO OPERATIVE CENTRAL BANK LTD
|
March 12, 1996 |
|
GANGARAM Vs. STATE ELECTION COMMISSION
|
August 29, 1996 |
|
GANGAREDDY M Vs. STATE OF ANDHRA PRADESH
|
June 14, 1996 |
|
GANNON DUNKERLEY Vs. STATE OF ANDHRA PRADESH
|
December 6, 1996 |
|
GARLA SHESHAMMA Vs. PRESIDING OFFICER MANDAL PARISHAD GUDLURU PRAKASAM DISTRICT
|
October 14, 1996 |
|
GARWARE CAPITAL MARKETS LIMITED Vs. JAISWAL GRANITES LIMITED
|
December 23, 1996 |
|
GAS AUTHORITY OF INDIA LIMITED NEW DELHI Vs. COMPETENT AUTHORITY AND SPECIAL DEPUTY COLLECTOR GAS AUTHORITY OF INDIA LTD
|
December 18, 1996 |
|
GATTUDUDDENAPALLI LARGE SIZED CO OP CREDIT SOCIETY LTD Vs. D NARAYANA REDDY
|
October 16, 1996 |
|
GENERAL INDUSTRIAL SOCIETY LIMITED Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISHAKHAPATNAM
|
January 16, 1996 |
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GENERAL MANAGER DISTRICT CENTRAL CO OPERATIVE BANK LTD Vs. S VASUDEVA REDDY
|
May 7, 1996 |
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GERA MANJULA Vs. DIRECTOR OF SCHOOL EDUCATION GOVT OF A P
|
September 18, 1996 |
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GHOUSIA SULTANA ALIAS GHOUSIA BEGUM AND Vs. MOHAMMAD GHOUSE BAIG
|
February 12, 1996 |
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GHULAM HUSSALN DLED Vs. D RAJ KUMAR
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November 28, 1996 |
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GHULAM JEELANI Vs. GHULAM SOFL
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August 7, 1996 |
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GIMPEX LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 27, 1996 |
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GIMPEX LIMITED Vs. INDIAN BARYTES AND CHEMICALS LTD
|
July 11, 1996 |
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GODAVARI METAL ROLLING MILLS Vs. D S V A PRAKASH
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December 27, 1996 |
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GODAVARI OIL DISTRIBUTORS Vs. JOINT COLLECTOR
|
November 18, 1996 |
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GOLDEN BAR AND RESTAURANT Vs. C T O
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March 29, 1996 |
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GOLLA BHAVANI LAXMI DEVI Vs. STATE OF A P
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December 9, 1996 |
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GOPI BAR Vs. COMMERCIAL TAX OFFICER PALAKOL
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December 12, 1996 |
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GOTTIPATI NARASIMHULU NAIDU Vs. DEVINENI GANGI NAIDU
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February 22, 1996 |
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GOTTIPULLA VENKATA APPARAO Vs. SPECIAL DEPUTY COLLECTOR
|
February 2, 1996 |
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GOVERDHAN UPADHYAN Vs. A KAMESWARA RAO DIED
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August 16, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. G V K GIRLS HIGH SCHOOL
|
August 6, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. E KUMAR
|
August 1, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. TODDY TAPPERS CO OPERATIVE SOCIETY
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September 27, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. K A ANSARI
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October 3, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. M UMAMAHESWARA RAO
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April 3, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. N VENKATAIAH
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March 26, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. VIJAYA PRAKASH VIDYA MANDIR
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February 29, 1996 |
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GOVERNMENT OF ANDHRA PRADESH Vs. B CH KESAVA RAO
|
June 11, 1996 |
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GOVT OF A P Vs. K SIVANANDA REDDY
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April 25, 1996 |
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GOVT OF A P Vs. NAGANABOINA VENKATAIAH
|
April 26, 1996 |
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GOVT OF A P Vs. SHARADA TIMBER DEPOT
|
April 16, 1996 |
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GOVT OF A P Vs. K C P LIMITED REP
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July 22, 1996 |
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GOVT OF ANDHRA PRADESH Vs. M E N PATRUDU
|
January 25, 1996 |
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GRAM PANCHAYAT GUNTUR Vs. GOVERNMENT OF A P
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December 12, 1996 |
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GRANDHI PADMANABHAM Vs. NAGULAKONDA VENKATA MADHUSUDHANA RAO
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April 23, 1996 |
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GUDIPATI RADHAKRISHNA MURTHY Vs. DISTRICT EDUCATIONAL OFFICER, GODAVARI DIST.. ELURU AND OTHERS
|
March 12, 1996 |
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GUJARAT STEEL TUBES LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 27, 1996 |
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GUJULA SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 11, 1996 |
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GUNAVANTI Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
|
October 16, 1996 |
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GUNNAM VENKATA SUBBA RAO Vs. COMMISSIONER PALAKOL MUNICIPALITY PALAKOL
|
December 24, 1996 |
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GUNTURCITY BUS OPERATORS ASSOCIATION Vs. TRANSPORT COMMISSIONER
|
September 9, 1996 |
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GURAVA REDDY T Vs. COMMISSIONER OF ENDOWMENTS
|
March 6, 1996 |
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H E H NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
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November 21, 1996 |
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H H SRI DEVENDRADOSS Vs. SARJUDOSS
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December 20, 1996 |
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H L AGARWAL Vs. RAKESH AGARWAL
|
August 29, 1996 |
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H M T EMP CO OP HOUSEBLDG SO LTD Vs. GOVT OF A P
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September 17, 1996 |
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H SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
|
July 9, 1996 |
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HABEEB KHAN Vs. VALASULA DEVI
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April 25, 1996 |
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HAMARA TRANSPORT Vs. V U D A
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September 27, 1996 |
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HARICHANDRA PRASAD M Vs. CH KRISHNAMURTHY
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August 19, 1996 |
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HARIJAN SAVARAMMA Vs. MA NAYEEM
|
August 14, 1996 |
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HARSHA TRANSPORT Vs. STATE
|
March 13, 1996 |
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HARSHARANJIT SINGH Vs. BOARD OF DIRECTORS RASHTRIYA CHEMICALS and FERTILIZERS LTD
|
April 26, 1996 |
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HASEEN BANU Vs. SYED HABEEB SAYEEDUDDLN
|
April 25, 1996 |
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HEALTH UNIVERSITY NON TEACHING EMPLOYEES UNION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH HYD
|
October 9, 1996 |
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HEH THE NIZAMS JEWELLERY TRUST Vs. ASSISTANT COMMR OF WEALTH TAX
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November 21, 1996 |
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HIGH COURT OF ANDHRA PRADESH Vs. G NARASA REDDY
|
March 29, 1996 |
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HINDUSTAN CABLES LTD Vs. GOVT OF A P SECRETARY REVENUE DEPARTMENT HYDERABAD
|
October 7, 1996 |
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HINDUSTAN CORPORATION HYDERBAD PRIVATE LIMITED Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
|
June 6, 1996 |
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HINDUSTAN PETROLEUM CORPN LTD Vs. KHWAJA ASADULLAH BAIG
|
March 15, 1996 |
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HINDUSTAN SHIPYARD LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 23, 1996 |
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HIRANAND Vs. T M KAMBATI
|
July 30, 1996 |
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HITECH INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
December 27, 1996 |
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HLMABINDU CHEMICALS P LTD Vs. JOINT COLLECTOR E G
|
July 5, 1996 |
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HON BLE SECRETARY AND CORRESPONDENT BADRUKA COLLEGE OF COMMERCE AND Vs. STATE OF ANDHRA PRADESH
|
December 5, 1996 |
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HYDERABAD FRUIT COMMISSION AGENTS MERCHANTS TRADERS ASSN Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 1996 |
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HYDERABAD RACE CLUB Vs. ESI CORPORATION
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September 4, 1996 |
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HYDERABAD STOCK EXCHANGE LTD Vs. UNION OF INDIA
|
May 9, 1996 |
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I B RAJENDRA PRASAD Vs. DIRECTOR OF TRIBAL WELFARE
|
February 22, 1996 |
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I T C LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
|
June 4, 1996 |
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I V S REDDY Vs. DEPOT MANAGER APSRTC ALLAGADDA DEPOT
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June 25, 1996 |
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IBRAHIMPATNAM TALUK VYAVASAYA COOLIE SANGAM Vs. K SURESH REDDY
|
January 16, 1996 |
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IDL CHEMICALS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 12, 1996 |
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INDIAN BANK Vs. K RAJENDER PRASAD
|
April 18, 1996 |
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INDIAN HOTELS COMPANY LIMITED REP Vs. COMMISSIONER OF POLICE
|
February 9, 1996 |
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INDIAN OIL CORPORATION LTD Vs. SENIOR SPECIAL REVENUE INSPECTOR NALA VISAKHAPATNAM
|
September 19, 1996 |
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INDIAN POTASH LIMITED SECUNDERABAD Vs. ASSISTANT DIRECTOR OF AGRICULTURE KURNOOL DIST
|
October 15, 1996 |
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INDIRA S Vs. N VENKATARAMANA
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April 25, 1996 |
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INDO NATIONAL LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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November 28, 1996 |
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INDUKURI VENKAYYA Vs. DANDU KAMALA KUMARL
|
July 23, 1996 |
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INTEZAMI COMMITTEE MAZID E OSMANIA Vs. A P STATE WAKF BOARD
|
April 3, 1996 |
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IOL LIMITED FORMERLY KNOWN AS INDIAN OXYGEN LTD Vs. MANDAL REVENUE OFFICER HYD
|
September 11, 1996 |
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IQBAL KAUR KWATRA Vs. DIRECTOR GENERAL OF POLICE RAJASTHAN STATE JAIPUR
|
April 2, 1996 |
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ISHWAR DASS Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE NEW DELHI
|
December 23, 1996 |
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ITHANABOYINA KONDAYYA Vs. YERRABOTHULA PEDA VENKAYYA
|
October 15, 1996 |
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J GOPALAN Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
February 29, 1996 |
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J L N SASTRY Vs. A P V N SARMA
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October 15, 1996 |
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J LAKSHMINARAYANA Vs. DISTRICT COLLECTOR
|
August 29, 1996 |
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J MURALI Vs. GOVERNMENT OF A P
|
November 4, 1996 |
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J PADMA Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
October 29, 1996 |
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J PRABHUDAS Vs. A S NAGABHUSHANAM
|
July 24, 1996 |
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J RAGHU RICE MILLS Vs. CHIEF ENGINEER ELECTRICITY
|
October 18, 1996 |
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J RAMA RAO VS A PS RT C Vs. A PS RT C
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March 18, 1996 |
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J SITAMMA Vs. STATE OF A P
|
April 8, 1996 |
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J UPPENDRA REDDY Vs. A P S E B
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July 31, 1996 |
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JAGADESWAR S Vs. LOK AYUKTA OF ANDHRA PRADESH
|
August 22, 1996 |
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JAGADLSWARA T Vs. MANAGER THE MADANAPALLL SPLNNLNQ MILLS
|
September 4, 1996 |
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JAGANNADHAM N Vs. V MANGAMMA
|
November 19, 1996 |
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JAGANNATHA SWAMY VARU Vs. V VENUGOPALANAIDU
|
July 19, 1996 |
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JANDHYALA LAKSHMINARASIMHA SASTRY Vs. KADIYALA KOTISWAMY
|
May 30, 1996 |
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JANGAON RICE AND OIL MILLERS ASSOCIATION Vs. SENIOR REGIONAL MANAGER FCI
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July 1, 1996 |
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JAVERL S H Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 18, 1996 |
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JAYANTHI BHANDARY S Vs. SYNDICATE BANK
|
February 16, 1996 |
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JEYPORE SUGAR CO LTD Vs. PAMERLA SURYARAO
|
April 10, 1996 |
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JOHN ABRAHAM MEMORIAL BETHANY HOME Vs. ALL CONCERNED
|
February 5, 1996 |
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JOINT COLLECTOR KURNOOL Vs. A NEELIMA
|
February 28, 1996 |
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JOSE K K Vs. DISTRICT REGISTRAR
|
December 4, 1996 |
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JUPALLY VEERASWAMY Vs. JUPALLY SHANTAMMA
|
April 8, 1996 |
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JUSTICE S OBUL REDDI Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
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August 23, 1996 |
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K ABDUL GAFFOOR Vs. HIGH COURT OF A P
|
April 24, 1996 |
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K B V NAGABHUSHANA GUPTA Vs. R VENKATESWARA RAO
|
April 23, 1996 |
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K BHADRAIAH Vs. DEPOT MANAGER APSRTC BUS DEPOT WARANGAL
|
April 12, 1996 |
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K C HIGH SCHOOL KORTHAREDDYPALEM GUNTUR Vs. GOVT OF ANDHRA PRADESH EDUCATION DEPARTMENT SECRETARIAT SAIFABAD HYDERABAD
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December 31, 1996 |
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K C JAYA KUMAR Vs. STATE
|
June 21, 1996 |
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K CHINNA KESHAVULU Vs. SYNDICATE BANK DY GENERAL MANAGER HYDERABAD
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December 31, 1996 |
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K G BHASKARAN Vs. ELECTRONIC CORPORATION OF INDIA LTD
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February 22, 1996 |
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K GANAPATHY SASTRY Vs. DY GENERAL MANAGER ANDHRA BANK HYDERABAD
|
March 7, 1996 |
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K KOMURAIAH Vs. G SAHDHYA RANI
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March 12, 1996 |
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K KRISHNAIAH Vs. DT COLLECTOR NELLORE
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December 24, 1996 |
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K LINGAVVA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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October 15, 1996 |
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K MAHENDER REDDY Vs. V SHIVAKUMAR
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September 27, 1996 |
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K MALLIKARJUNA RAO DIED Vs. STATE OF ANDHRA PRADESH
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March 6, 1996 |
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K MASAIAH APSRTC MAHABUBNAGER DEPOT MAHABUBNAGAR Vs. DEPOT MANAGER MAHABUBNAGAR BUS DEPOT APSRTC
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August 28, 1996 |
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K MOHAN RAO Vs. ASSISTANT G M STATE BANK IF INDIA
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April 19, 1996 |
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K MOTHILAL Vs. MOHAMMAD JAHIRUDDIN
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December 31, 1996 |
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K MUNEMMA Vs. J VEERABHADRAIAH
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August 22, 1996 |
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K N V M TAYARU Vs. S TAT
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February 20, 1996 |
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K NAGARAJU Vs. SENIOR MANAGER A P S R T C WEST GODAVARI DIST
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October 29, 1996 |
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K NARASLMHAREDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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July 8, 1996 |
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K NARAYANA REDTIY Vs. K PULLA REDDI
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February 12, 1996 |
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K NARAYANASWAML NALDU Vs. STATE OF ANDHRA PRADESH
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July 17, 1996 |
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K NARSING Vs. SPECIAL COURT UNDERA P LAND GRABBING PROHIBITION ACT
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April 24, 1996 |
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K PADMINI Vs. DIRECTOR
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June 4, 1996 |
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K PANDU RANGASWAMY Vs. COMMISSIONER SURVEY SETTLEMENT AND LAND RECORDS
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June 17, 1996 |
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K PRABHAKARA LAXMI Vs. S A P ARTS AND SCIENCE COLLEGE
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October 18, 1996 |
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K PRAMEELA SMT Vs. M ANNAPURNAMMA
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June 5, 1996 |
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K PREM SINGH RATHORE Vs. P RAMASWAMY and RANJEEV R ACHARYA HYDERABAD
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May 17, 1996 |
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K PREM SINGH RATHORE Vs. RETURNING OFFICER MAHARAJGUNJ ASSEMBLY CONSTITUENCY HYD
|
May 7, 1996 |
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K PURUSHOTHAMA RAO Vs. WORKS MANAGER APSRTC KARIMNAGAR
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August 14, 1996 |
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K PUSHPALATHA Vs. ELECTION OFFICER NELLIPAKA GRAM PANCHAYAT
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April 9, 1996 |
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K PUSHPALEELA Vs. GOVERNMENT OF ANDHRA PRADESH
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December 27, 1996 |
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K R CHALAPATHI Vs. T SATYANARAYANAIAH
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October 19, 1996 |
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K R CHALAPATHI Vs. T SATYANARAYANAIAH
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October 9, 1996 |
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K R KUMAR Vs. DT CO OPERATIVE CENTRAL BANK LTD
|
October 9, 1996 |
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K RACHAMMA SMT Vs. BIMAL BAI
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March 19, 1996 |
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K RAJESHAM Vs. DEPOT MANAGER APSRTC KORATLA
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August 21, 1996 |
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K RAJESWARAMMA Vs. CH SHANKARALAH
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September 24, 1996 |
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K RAM REDDY Vs. STATE OF A P
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September 17, 1996 |
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K RAMAKOTESWARA RAO Vs. T LEELAVATHL
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June 11, 1996 |
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K RAMALINGAM Vs. G KALAVATI
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September 3, 1996 |
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K RAMAMURTHY Vs. E O PANCHAYAT RAJ
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March 6, 1996 |
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K RAMANA Vs. STATION HOUSE OFFICER
|
October 4, 1996 |
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K RAMANAIAH Vs. DEPOT MANAGER APSRTC KANIGIRI
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July 22, 1996 |
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K S MOHAN KUMAR Vs. HINDUSTAN SHIPYARD LTD
|
August 1, 1996 |
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K S V CHARIE Vs. STATE BANK OF INDIA MAIN BRANCH KAKINADA EAST GODAVARI DISTRICT
|
June 21, 1996 |
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K SAL SRIDEVI Vs. A NARASIMHA RAJU
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October 31, 1996 |
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K SANTHA KUMARI Vs. KRISHNADAVE RAYA UNIVERSITY
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November 15, 1996 |
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K SARASWATHI Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY
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October 11, 1996 |
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K SARASWATHI RAO Vs. A P FOREST DEVELOPMENT CORPORATION LTD
|
October 14, 1996 |
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K SATHAIAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
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August 20, 1996 |
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K SATYANARAYANA Vs. INCOME TAX APPELLATE TRIBUNAL
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March 26, 1996 |
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K SATYANARAYANAMMA Vs. S R RAMAKRISHNA RAJU
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September 24, 1996 |
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K SEETHARAMALAH Vs. K PUNNALAH
|
February 13, 1996 |
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K SOMESWARA KUMAR Vs. HIGH COURT OF ANDHRA PRADESH
|
March 19, 1996 |
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K SREENIVASACHARY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
August 8, 1996 |
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K SREENIVASULU NAIDU Vs. DISTRICT COLLECTOR CHITTOOR
|
September 28, 1996 |
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K SRI RAMACHANDRA MURTHY RAJU Vs. STATE OF ANDHRA PRADESH
|
September 2, 1996 |
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K SRINIVASA RAO Vs. CONVENER EAMCET 95 J N T U HYDERABAD
|
July 9, 1996 |
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K SRLNIVAS Vs. BOARD OT INTERMEDIATE EDUCATION
|
June 27, 1996 |
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K SUBBARAO Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES AND EX OFFICIO JOINT REGISTRAR
|
March 8, 1996 |
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K SUBBARAO Vs. REGIONAL DY DIRECTOR OF FISHERIES AND EX OFFICIAL JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 18, 1996 |
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K SUDARSHANA CHARI Vs. G SAIDULU
|
September 18, 1996 |
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K SURYANARAYANA Vs. K GOPALUDU
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December 24, 1996 |
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K SYAMALA SMT Vs. COLLECTOR and DISTRICT MAGISTRATE KAKINADA
|
September 23, 1996 |
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K TATA BABU Vs. BOARD OF MANAGEMENT HYDERABAD DIST CO OPERATIVE CENTRAL BANK LTD
|
January 31, 1996 |
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K TULASIRAM Vs. SECRETARY HYD
|
November 8, 1996 |
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K V R CHOUDHARY Vs. INSPECTOR OF POLICE PANJAGUTTA POLICE STATION
|
June 27, 1996 |
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K V S PRASAD Vs. VICE CHANCELLOR NAGARJUNA UNIVERSITY
|
March 25, 1996 |
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K V SREENIVASA RAO Vs. SPECIAL COURT UNDER A P LAND GRABBING PROHIBITION ACT 1982
|
October 7, 1996 |
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K VEDANAND Vs. REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 30, 1996 |
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K VENKATA RAMANA REDDY Vs. SECRETARY
|
June 21, 1996 |
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K VENKATRAMA NAIDU Vs. STATE OF ANDHRA PRADESH
|
June 18, 1996 |
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K VENKETESWAML Vs. SAKUNTHALAMMA
|
April 8, 1996 |
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K VENUGOPALA RAJU Vs. STATE OF ANDHRA PRADESH
|
August 7, 1996 |
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K VIJAYA BHASKAR REDDY Vs. ELECTION COMMISSION NEW DELHI
|
March 25, 1996 |
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K YELLAREDDY Vs. REGISTRAR AP AT
|
July 3, 1996 |
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K YERUKULAMMA SMT Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
|
July 10, 1996 |
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KAILAS RAVI SHANKER Vs. PAUL CHANDRAKANT
|
October 10, 1996 |
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KALAGARA HARI BABU Vs. E KRISHNA RAO
|
July 18, 1996 |
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KALAM M A Vs. REGISTRAR MANAGEMENT HIGH COURT OF ANDHRA PRADESH
|
April 1, 1996 |
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KALAVAKURU WASHERMAN CO OPERATIVE SOCIETY LTD Vs. DISTRICT COLLECTOR PRAKASAM DIST
|
October 7, 1996 |
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KALPANA THEATRE Vs. THE ENTERTAINMENT TAX OFFICER
|
July 1, 1996 |
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KALYANAPU RAMAYYA Vs. YADAVALLI SIVARAMAKRISHNA SARMA
|
December 20, 1996 |
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KAMALA BAI Vs. E RAJESWARI
|
December 31, 1996 |
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KAMALABAI S NAIK Vs. DHANANJAY S NAIK
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July 19, 1996 |
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KAMALAMMA Vs. MANAGEMENT OF NURSING INDUSTRIES
|
February 2, 1996 |
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KANAKA DURGAMMA U Vs. D SURYANARAYANA RAJU
|
September 10, 1996 |
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KANAKADURGA MANURE WORKS Vs. STATE OF ANDHRA PRADESH
|
June 25, 1996 |
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KANCHIPATI RAMU NAIDU Vs. SRINIVAS CLOTH EMPORIUM
|
April 1, 1996 |
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KANDUKUR TALUKA NON TRADING HIRE WORK RICE MILLERS ASSOCIATION KANDUKUR PRAKASAM Vs. JOINT COLLECTOR PRAKASAM DISTRICT ONGOLE
|
November 5, 1996 |
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KANNEGANTI ANJANEYULU Vs. STATE BANK OF INDIA, REP BY ITS BRANCH MANAGER
|
October 30, 1996 |
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KANURU AND NADIPALLI FISHERMEN CO OPERATIVE SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD
|
August 7, 1996 |
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KARANAM BALA RAMA KRISHNA MURTHY Vs. GOTTIPATI HANUMANTHA RAO
|
April 15, 1996 |
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KAREEMUDDIN KHAN MOHD Vs. SYED AZAM
|
August 6, 1996 |
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KARRI POTHU RAJU Vs. NATIONAL THERMAL POWER CORPORATION LTD
|
November 27, 1996 |
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KARRI SATYANARAYANA Vs. PICHIKA VEERRAJU
|
January 18, 1996 |
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KATAKAM RAMESH Vs. STATE OF A P
|
April 23, 1996 |
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KATROTHU CHAKRU Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
December 14, 1996 |
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KATROTHU CHAKRU IBRAHIMPATNAM POST Vs. UNIVERSITY OF HEALTH SCIENCES A P VIJAYAWADA
|
December 4, 1996 |
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KEELU PAPA RAO Vs. SECRETARY BOARD OF INTERMEDIATE EDUCATION ANDHRA PRADESH
|
March 15, 1996 |
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KESAVA JANARDHANA Vs. A PULLARAO
|
January 17, 1996 |
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KHADER NAWAZ KHAN Vs. HABIB KHATOON
|
January 25, 1996 |
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KHAMARUNNISSA Vs. FAZAL HUSSAIN
|
September 3, 1996 |
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KHEM CHAND Vs. STATE OF A P
|
October 11, 1996 |
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KHEM CHAND Vs. STATE OF A P
|
October 18, 1996 |
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KHEMDAS MUTT Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 17, 1996 |
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KHODAY INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 12, 1996 |
|
KISTNA CEMENTS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 16, 1996 |
|
KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI
|
June 25, 1996 |
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KODIGUDLA KANAKA RAJU Vs. KODIGUDLA DURGA BHAVANI
|
June 6, 1996 |
|
KOLA KESHAVA REDDY Vs. KOLA ANANTHA LAKSHMI
|
April 18, 1996 |
|
KOLLAPARA RAMA RAO Vs. COMMISSIONER OF ENQUIRY SETTLEMENTS AND LAND RECORDS A P HYDERABAD
|
June 28, 1996 |
|
KOLLU NAGAMANI Vs. STATE OF A P
|
August 27, 1996 |
|
KOLLU VENKATESHWARLU Vs. GOVT OF A P
|
April 25, 1996 |
|
KONASANI VENKATA SUBBARAO Vs. GRAM PANCHAYAT MADICHERLA
|
August 20, 1996 |
|
KONDAKKAGIRI KESAVA REDDY Vs. STATE OF A P
|
December 29, 1996 |
|
KONDLAPUDI MALLA REDDY Vs. PULLAMREDDY BALARAMA REDDY
|
September 3, 1996 |
|
KONERI ANJANEYULU Vs. APSRTC MUSHEERABAD HYD
|
October 15, 1996 |
|
KONIDALA JAYA BHARATI Vs. A CHOKKALINGAM
|
September 23, 1996 |
|
KORAN ATCHUTA RAMAIAH Vs. SENIOR DIVISIONAL MANAGER RAJAHMUNDRY
|
August 26, 1996 |
|
KOTA SUBBA REDDY Vs. STATE OF A P
|
April 8, 1996 |
|
KOTHA KOTA RAMPRASAD Vs. DISTRICT REGISTRAR SRIKAKULAM
|
July 3, 1996 |
|
KRANTI PARCEL SERVICE Vs. STATE
|
September 3, 1996 |
|
KRISHNA CHITRA MANDIR Vs. ENTERTAINMENT TAX OFFICER
|
November 29, 1996 |
|
KRISHNA DIKSHITULU M Vs. MEDICAL APPEAL TRIBUNAL
|
September 27, 1996 |
|
KRISHNA MURTHY N Vs. E C I L
|
April 8, 1996 |
|
KRISHNA MURTHY RAJU P Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
February 7, 1996 |
|
KRISHNA RAO AND ANOTHER ETC. Vs. STATE OF A. P. AND ANOTHER
|
January 23, 1996 |
|
KRISHNA RICE MILLS Vs. STATE OF ANDHRA PRADESH
|
August 7, 1996 |
|
KRISHNA VARA PRASAD V V Vs. S SURYA RAO
|
September 24, 1996 |
|
KRISHNAIAH R Vs. UNION OF INDIA
|
September 11, 1996 |
|
KUGLER HOSPITAL GUNTUR Vs. ASSISTANT COMMISSIONER OF LABOUR GUNTUR
|
October 14, 1996 |
|
KUNDARAPU PAVITRA DEVI Vs. DISTRICT COLLECTOR AND DIST MAGISTRATE KARIMNAGAR
|
April 24, 1996 |
|
KUNJAM OOLANNA DORA Vs. S H O DEVIPATNAM POLICE STATION
|
January 17, 1996 |
|
KUPPUSWAMY NAIDU M Vs. P N SUBBARAYULU
|
October 18, 1996 |
|
KURAPATI SUBHADRAMMA Vs. GOVT POLYTECHNIC FOR WOMEN STAFF HOUSE BUILDING COOPERATIVE SOCIETY
|
February 19, 1996 |
|
KUSHAL RAO Vs. SHYAM RAO
|
October 10, 1996 |
|
KUZMINAYAKA MOTHILAL Vs. MOHD JAHIRUDDIN
|
December 31, 1996 |
|
L C OBULESU Vs. A P MEDICAL COUNCIL
|
August 26, 1996 |
|
L RAMAMOHAN Vs. REGISTRAR U H S
|
October 18, 1996 |
|
L SRINIVASULU REDDY Vs. L RAMALAKSHUMMA
|
April 8, 1996 |
|
L TRINATHARAO Vs. GOVT OF A P
|
July 18, 1996 |
|
L.C.K. CEMENTS LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
July 4, 1996 |
|
LAKSHMI GANESH MODERN RAW Vs. STATE OF ANDHRA PRADESH
|
June 26, 1996 |
|
LAND ACQUISITION OFFICER Vs. J SHADRAIK
|
January 29, 1996 |
|
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. VAGU VEERRAJU
|
July 9, 1996 |
|
LARGE SIZED CO OPERATIVE CREDIT SOCIETY Vs. LABOUR COURT
|
October 8, 1996 |
|
LAVANYA DUTT M Vs. J N T U
|
July 9, 1996 |
|
LAXMI GANAPATHI PADDY BOILED INDUSTRIES Vs. A P STATE ELECTRICITY BOARD
|
November 21, 1996 |
|
LIGHT WELL ELECTRICALS Vs. DEPUTY COMMISSIONER OF POLICE TRAFFIC
|
June 24, 1996 |
|
LLNGAIAH A Vs. P SATHYA BABU
|
November 19, 1996 |
|
LT COLONEL A K SINHA Vs. GOVERNMENT OF INDIA
|
June 21, 1996 |
|
M A MUNEEM Vs. LIC EMPLOYEES COOPERATIVE HOUSING BUILDING SOCIETY LTD
|
February 28, 1996 |
|
M A NASEEB KHAN Vs. GOVERNMENT OF A P
|
October 18, 1996 |
|
M A QUDDUS Vs. INCOME TAX OFFICER
|
September 24, 1996 |
|
M A RASHEED PATEL Vs. STATE OF A P
|
October 3, 1996 |
|
M A WAHEED Vs. A P STATE ROAD TRANSPORT CORPORATION
|
June 7, 1996 |
|
M C H SECUNDERABAD Vs. M BALATRIPURA SUNDARI
|
March 27, 1996 |
|
M CHANDRA RAO Vs. REGISTRAR A P AGRICULTURAL UNIVERSITY HYD
|
November 12, 1996 |
|
M D ARIFUDDIN Vs. DISTRICT CO OPERATIVE OFFICER KHAMMAM
|
September 25, 1996 |
|
M G J KUMAR Vs. MANAGING DIRECTOR APSRTC
|
July 8, 1996 |
|
M G MURTHAZA Vs. BHARAT HEAVY ELECTRICALS LTD
|
April 9, 1996 |
|
M GHANLAVADHANI Vs. B VENKATESWARA RAO
|
November 29, 1996 |
|
M JAGAN MOHAN RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P
|
December 3, 1996 |
|
M KRUPAKAR Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA
|
November 27, 1996 |
|
M KUMARASWAMY REDDY Vs. DIRECTOR OF MEDICAL EDUCATION A P HYDERABAD
|
July 16, 1996 |
|
M M PLASTO PACKS P LIMITED Vs. M M POLY PACKS P LIMITED
|
June 17, 1996 |
|
M MUNASWAML NALDU Vs. K NAGAMANL
|
August 26, 1996 |
|
M NAGARAJU Vs. SHAIK MAHABOOB SAB
|
September 11, 1996 |
|
M NAGESWAR RAO Vs. GOVT OF A P HOUSING DEPARTMENT HYD
|
December 24, 1996 |
|
M NARASIMHULU Vs. M LAXMAMMA
|
August 1, 1996 |
|
M NARAYANA REDDY Vs. P BOJJANNA
|
April 5, 1996 |
|
M NARESH KUMAR REDDY Vs. N RAMAMMA
|
August 1, 1996 |
|
M NATHANIEL Vs. NEW INDIA ASSURANCE CO LTD
|
November 26, 1996 |
|
M NAVANEETHA SMT Vs. MANDAL REVENUE OFFICER KODANGAL
|
February 15, 1996 |
|
M PRABHAKAR Vs. REGISTRAR AND SECRETARY EXECUTIVE COUNCIL OSMANIA UNIVERSITY HYDERABAD
|
September 4, 1996 |
|
M PRASADARAO DIED PER LR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 18, 1996 |
|
M PRATAP REDDY AND SONS Vs. DIRECTOR OF CIVIL SUPPLIES
|
December 10, 1996 |
|
M R S SRINIVAS Vs. UNION OF INDIA
|
August 6, 1996 |
|
M RACHOTAIAH Vs. ASSISTANT
COMMISSIONER ENDOWMENTS DEPARTMENT
|
September 27, 1996 |
|
M RAJA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 14, 1996 |
|
M RAMA KRISHNA REDDY Vs. P SITALATHA
|
October 12, 1996 |
|
M RANGAMMA Vs. ANR V GOVT OF ANDHRA PRADESH
|
April 22, 1996 |
|
M REDDAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 17, 1996 |
|
M S REDDY Vs. T T D
|
October 18, 1996 |
|
M S S PRAKASAM Vs. COLLECTOR AND DT ELECTION AUTHORITY
|
December 3, 1996 |
|
M SANJEEVA REDDY Vs. STATE CONVENOR CET 1995
|
November 14, 1996 |
|
M SATHI RAJU Vs. DIVISIONAL ELECTRICAL ENGINEER APSEB RAJAHMUNDRY
|
July 5, 1996 |
|
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
June 25, 1996 |
|
M SRIDHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
March 14, 1996 |
|
M SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 15, 1996 |
|
M SUDARSANAM Vs. T T D
|
September 12, 1996 |
|
M SUDHAKAR Vs. UNIVERSITY OF HYDERABAD REGISTRAR CENTRAL UNIVERSITY HYDERABAD
|
April 10, 1996 |
|
M SWAMY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR
|
August 13, 1996 |
|
M T KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 11, 1996 |
|
M V RAVI PRASAD Vs. DIRECTOR NATIONAL REMOTE SENSING AGENCY
|
October 18, 1996 |
|
M V SUBBA LAXMI AND P SEETHARAMAIAH Vs. STATE
|
July 15, 1996 |
|
M VEERA RAGHAVAIAH Vs. P SINGA RAO
|
December 13, 1996 |
|
M VEERANJANEYULU Vs. S SEETHARAMAIAH
|
December 11, 1996 |
|
M VENKATA RAMANA NAIDU Vs. MANDAL REVENUE OFFICER
|
November 28, 1996 |
|
M VENKATAPRASAD Vs. DISTRICT COLLECTOR
GUNTUR
|
December 31, 1996 |
|
M VENKATESWDRLU Vs. M BALARAMAIAH
|
October 11, 1996 |
|
M YESHWANTH KUMAR Vs. E O S GRAM PANCHAYAT
|
December 17, 1996 |
|
M. SUBRAHMANYAM REDDY AND ORS. Vs. EXECUTIVE OFFICER, TIRUMALA TIRUPATHI DEVASTHANANS
|
October 18, 1996 |
|
MABU SAHEB Vs. V KRISHNA MURTHY
|
September 13, 1996 |
|
MACHINENI KISHAN RAO Vs. UNION OF INDIA
|
December 13, 1996 |
|
MADHUSUDANA REDDY N Vs. DIRECTOR TELUGU ACADEMY
|
June 14, 1996 |
|
MAHABALESWARAPPA AND SONS BELLARY AND Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
August 13, 1996 |
|
MAHABUBNAGAR CITIZENS COUNCIL REGD SOCIETY Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MAHABUBNAGER
|
August 27, 1996 |
|
MAHENDRA APEX CORP LTD Vs. JAFRULLA
|
September 4, 1996 |
|
MAHENDRA KUMAR Vs. REAL FAB AUTONAGAR
|
April 10, 1996 |
|
MAHENDRA KUMAR GOYAL Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES
|
October 29, 1996 |
|
MAHENDRA KUMAR GOYAL Vs. EX. OFFICIO JOINT SECRETARY AND ADDL. COMMISSIONER OF CIVIL SUPPLIES, A.P. AND ANR.
|
October 29, 1996 |
|
MAHESH ENTERPRISES Vs. STATE OF A P
|
August 13, 1996 |
|
MAHESHWARI ENGINEERING ENTERPRISES Vs. ANDHRA PRADESH ELECTRICITY BOARD
|
November 11, 1996 |
|
MAHESWARI JEWELLERY MART Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIJAYAWADA
|
June 4, 1996 |
|
MAJJI DHARMA RAO Vs. GOUTU SYAMASUNDAR SIVAJI
|
January 22, 1996 |
|
MAJLIS BACHAO TAHREEK Vs. STATE ELECTION COMMISSION SECUNDERABAD
|
July 16, 1996 |
|
MAJOR MOHD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
MALA PARKAL Vs. SHAIK HAIDER
|
October 1, 1996 |
|
MALAN BEE Vs. STATION HOUSE OFFICER BIBINAGAR
|
August 5, 1996 |
|
MALLIKARJUNA SHARMA Vs. GOVERNMENT OF A P
|
April 10, 1996 |
|
MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. M PRASADA RAO
|
November 4, 1996 |
|
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. K PAULDAS
|
December 12, 1996 |
|
MANAGING DIRECTOR A P STATE CONSTRUCTION CORPORATION LTD Vs. LABOUR COURT HYDERABAD
|
October 10, 1996 |
|
MANAGING DIRECTOR METRO WATER SUPPLY and SEWERAGE BOARD1 Vs. C KAMALAMMA
|
February 6, 1996 |
|
MANAGING DIRECTOR NON CONVENTIONAL ENERGY DEV CORP OF A P LTD Vs. G TIRUPATHI RDB
|
July 16, 1996 |
|
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR ONGOLE
|
September 11, 1996 |
|
MANCHIKANTI PARIJATAVALLI Vs. DISTRICT COLLECTOR, ONGOLE
|
September 1, 1996 |
|
MANDAVA LAXMANA RAO Vs. PRIMARY AGRICULTURAL CO OPERATIVE SOCIETY WARANGAL DISTRICT
|
August 2, 1996 |
|
MANDLAPPA Vs. M R O
|
August 20, 1996 |
|
MANDUVA SRINIVASA RAO Vs. SAJANA GRANITES MADRAS
|
February 28, 1996 |
|
MANGALAGIRI VENKATACHALAPATHI RAO Vs. MANAGING DIRECTOR APSFC HYD
|
July 12, 1996 |
|
MANNAM SUBBARAO Vs. GORANTLA CHINA VEERAIAH
|
March 11, 1996 |
|
MANOJ KUMAR P Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 12, 1996 |
|
MANTENA SATYANARAYANA RAJU Vs. VEMURI VENKATA SUBBA RAO
|
July 26, 1996 |
|
MANUKONDA MANGAMMA Vs. CHEELI ROSAMMA
|
December 19, 1996 |
|
MASTER A SRIDHAR Vs. A ADIVARALAXML
|
April 17, 1996 |
|
MC DOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER NACHARAM CIRCLE HYDERABAD
|
March 14, 1996 |
|
MEDAVATI RAMA KRISHNA REDDY Vs. PEDDADA SITALATHA
|
November 12, 1996 |
|
MEDIA COMMUNICATIONS Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 6, 1996 |
|
MEESA VARALAKSHMI Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
September 23, 1996 |
|
METHAPALLI NARASIMHACHARI Vs. STATE OF A P
|
November 22, 1996 |
|
METTU NARESH KUMAR REDDY Vs. NELLORE RAMAMMA
|
August 1, 1996 |
|
MIR BARKAT ALI KHAN BAHADUR Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
|
April 3, 1996 |
|
MIR TAHER AH KHAN Vs. CHAIRMAN HOUSING BOARD
|
February 23, 1996 |
|
MIRZA GHANI BAIG Vs. STATE OF ANDHRA PRADESH
|
October 17, 1996 |
|
MIRZA MAHBOOB BAIG Vs. D V NARASIMHA REDDY
|
August 16, 1996 |
|
MIYAW KHAN Vs. MANOHARLAL
|
December 6, 1996 |
|
MODERN LEATHER STORES Vs. STATE OF ANDHRA PRADESH
|
July 9, 1996 |
|
MODERN NUTRITION COMPANY Vs. AGRICULTURAL MARKET COMMITTEE
|
October 1, 1996 |
|
MOHAMMAD AHSANUDDIN HUSSAIN Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1996 |
|
MOHAMMAD FAIZUDDIN Vs. AHMED BIN HUSSAIN
|
October 11, 1996 |
|
MOHAMMAD SALAUDDIN Vs. STATE OF ANDHRA PRADESH
|
August 29, 1996 |
|
MOHAMMAD SHAHERYAR KHAN Vs. HUMAIRA KHAN
|
July 24, 1996 |
|
MOHAMMAD USMAN Vs. MOHAMMAD ANWAR BAIGH
|
February 14, 1996 |
|
MOHAMMED AFZAL KHAN Vs. DISTRICT COLLECTOR HYDERABAD
|
March 29, 1996 |
|
MOHAMMED BAIG Vs. ISMAIL BEGH
|
November 5, 1996 |
|
MOHAMMED BIN NASAR Vs. STATE OF ANDHRA PRADESH
|
August 6, 1996 |
|
MOHAN RAJ JHAWAR Vs. UNION OF INDIA
|
April 23, 1996 |
|
MOHD ABBAS SHAFI Vs. SUB REGISTRAR
|
March 25, 1996 |
|
MOHD ALI Vs. COMMISSIONER OF CO OPERATION AND REGISTRAR OF CO OPERATIVE SOCIETES A P HYDERABAD
|
March 15, 1996 |
|
MOHD AZAM Vs. GEETA BAI
|
July 26, 1996 |
|
MOHD MURTHUZA ALL Vs. ZAREEN TAJ BEGUM
|
December 17, 1996 |
|
MOHD SYEDUDDIN ALIAS PAPPU Vs. STATE OF A P
|
November 21, 1996 |
|
MONDI AMMANNA Vs. MONDI APPEYYA
|
September 6, 1996 |
|
MOQBOOL AHMED MOHD Vs. DEPUTY COMMISSIONER OF POLICE
|
July 11, 1996 |
|
MOTOR GENERAL FINANCE LTD Vs. MANAGER CENTRAL BANK OF INDIA
|
November 13, 1996 |
|
MOTOR GENERAL FINANCE LTD Vs. DISTRICT JUDGE KHAMMAM
|
November 13, 1996 |
|
MUDDASANI VENKATA REDDY Vs. STATE
|
February 22, 1996 |
|
MUDUNURI SURYANARAYANARAJU Vs. KORUKONDA APPARAO
|
October 15, 1996 |
|
MUKHYA PRANASWAML Vs. T U REGHAVENDRA RAO
|
September 3, 1996 |
|
MULJI MEHTA AND SONS Vs. C MOHAN KRISHNA
|
July 23, 1996 |
|
MULLA RAHIM SAHEB Vs. ANDHRA PRADESH STATE WAKF BOARD
|
December 31, 1996 |
|
MULLAPUDI RAMAKRISHNA Vs. STATE OF ANDHRA PRADESH
|
October 3, 1996 |
|
MULTIMETALS LIMITED Vs. SURYATRONICS PRIVATE LIMITED
|
June 5, 1996 |
|
MUMTAZ BEGUM Vs. AHMED KHAN
|
March 6, 1996 |
|
MUNAKALA RAJANNA Vs. FOOD CORPORATION OF INDIA
|
September 10, 1996 |
|
MUNICIPAL CORPORATION OF HYDERABAD Vs. MIRZA YASEEN ALI BAIG
|
February 26, 1996 |
|
MUNICIPAL SHOPPING COMPLEX MERCHANTS WELFARE ASSOCIATION Vs. COMMISSIONER VISAKHAPATNAM
|
July 8, 1996 |
|
MURAL! KRISHNA BINNY MODERN RICE MILL Vs. C T O
|
March 8, 1996 |
|
MURALI KRISHNA BINNY MODERN RICE MILL Vs. COMMERCIAL TAX OFFICER
|
March 8, 1996 |
|
MURALI KRISHNA INDUSTRY Vs. F C I
|
September 13, 1996 |
|
MURALIDHAR N Vs. AUTHORISED OFFICER LRT
|
April 2, 1996 |
|
MURALL PRAKASH RAO V Vs. DISTRICT AND SESSIONS JUDGE
|
August 1, 1996 |
|
MUSLIM MINORITY FRONT Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 1996 |
|
N A ANSARI I A S RETD Vs. GOVERNMENT OF A P
|
August 7, 1996 |
|
N CHINNAIAH Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 19, 1996 |
|
N G GUNANI Vs. UNION OF INDIA
|
April 10, 1996 |
|
N KISHAN RAO Vs. STATE OF A P
|
July 7, 1996 |
|
N KISHAN RAO Vs. STATE OF ANDHRA PRADESH
|
July 23, 1996 |
|
N KISHAN RAO Vs. STATE OF A P
|
July 30, 1996 |
|
N MADHU KIRAN Vs. SECRETARY A P STATE COUNCIL OF HIGHER EDUCATION HYDERABAD
|
December 6, 1996 |
|
N MOHAN PATNAIK Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 12, 1996 |
|
N N C K RAJU Vs. GOVERNMENT OF A P
|
November 19, 1996 |
|
N NAGABHUSHANAM DR Vs. M VASUDEVA REDDY
|
August 8, 1996 |
|
N NARASIMHA PRATAP Vs. N AUDILAKSHMI
|
September 19, 1996 |
|
N NARASIMHARAO Vs. N NEELAMMA
|
March 12, 1996 |
|
N NARAYANA REDDY Vs. STATE OF A P
|
April 12, 1996 |
|
N PATTABHI RAMAIAH Vs. N KRISHNA MOHAN RAO
|
December 16, 1996 |
|
N RAGHOTHAM RAO DIED Vs. M C H
|
November 14, 1996 |
|
N RAMA DEVI Vs. DISTRICT COLLECTOR KRISHNA
|
August 19, 1996 |
|
N S REDDY Vs. T V REDDY
|
July 10, 1996 |
|
N S S SARMA Vs. P VENKATESWARA RAO DIED
|
November 26, 1996 |
|
N S SREENIVASAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HYD
|
February 7, 1996 |
|
N SANYASI NAIDU Vs. M A N SOCIETY OF ARTS AND SCIENCES
|
December 20, 1996 |
|
N SIVARAMA CHANDRASEKHARA RAO Vs. STATE OF ANDHRA PRADESH
|
June 19, 1996 |
|
N SRINIVASA RAO Vs. SECRETARY and CORRESPONDENT S P M H COLLEGE MACHILIPATNAM D KRISHNA
|
April 23, 1996 |
|
N SURYANARAYANA Vs. M C H
|
June 7, 1996 |
|
N SUSHEELA NAIDU Vs. INCOME TAX OFFICER
|
December 4, 1996 |
|
N TRIVEDI Vs. T BALAJI RAO
|
September 12, 1996 |
|
N VEERRAJU Vs. KANCHI KAMDKSHAMMAVARI TEMPLE
|
November 12, 1996 |
|
N VENKATA RATNAM Vs. N LAKSHMI
|
October 8, 1996 |
|
N VENKATA SIVARAM PRASAD Vs. RAJESWARI CONSTRUCTIONS
|
April 26, 1996 |
|
N VENKATARAMA NAIDU Vs. GOVT OF ANDHRA PRADESH
|
February 16, 1996 |
|
N VENKATARAO Vs. SELECTION COMMITTEE APSRTC ONGOLE PRAKASAM DISTRICT
|
October 31, 1996 |
|
N VIJAYA Vs. K SATYAVATHI
|
March 18, 1996 |
|
NAGAKRISHNA FILAMENTS P LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 13, 1996 |
|
NAGAMALLA SUDHAKAR Vs. STATE POLICE RAMADUGU KARIMNAGAR
|
November 15, 1996 |
|
NAGARJUNA RICE and FLOUR MILL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
September 17, 1996 |
|
NAGARJUNA SAGAR INDUSTRIAL ENGINEERING COMPLEX Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 11, 1996 |
|
NAGENDER TRIVEDI Vs. T BALAJI RAO
|
November 15, 1996 |
|
NAGISETTY LAKSHMIKUMARI Vs. STATE OF ANDHRA PRADESH MUNICIPAL ADMINISTRATION
DEPARTMENT
|
August 2, 1996 |
|
NAGULONCHA KRISHNA Vs. STATE OF ANDHRA PRADESH
|
December 19, 1996 |
|
NAGURU P Vs. S KRISHNAMA RAJU
|
October 8, 1996 |
|
NAKKA KUMAR VANKATASWAMY EDDAIAH Vs. GOVT OF ANDHRA PRADESH
|
September 12, 1996 |
|
NALANDA TOBACCO CO P LIMITED Vs. SUPDT CENTRAL EXCISE AND CUSTOMS HYDERABAD
|
July 12, 1996 |
|
NALLAM VEERA SATYANANDAM Vs. STATE OF ANDHRA PRADESH
|
April 26, 1996 |
|
NALLAPAREDDY JANARDHANA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 15, 1996 |
|
NAMBURU RAMANAMMA Vs. POLAVARAPU SAROJAMMA
|
August 6, 1996 |
|
NANDLAL SOHNI Vs. GENERAL MANAGER P S APPELLATE AUTHORITY SYNDICATE BANK MANIPAL KARNATAKA STATE
|
December 5, 1996 |
|
NARA GOUD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
|
March 26, 1996 |
|
NARASAMMA T V Vs. S V M SRINIVASAN
|
July 25, 1996 |
|
NARASIMHA T S Vs. L RAMASEETHAMMA
|
July 25, 1996 |
|
NARAYANA SWAMI P Vs. S I OF POLICE
|
August 27, 1996 |
|
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMISSIONER OF LABOUR GOVT OF A P
|
July 12, 1996 |
|
NAROTTAM RAM Vs. CONCILIATION OFFICER and JOINT COMMR OF LABOUR VISAKHAPATNAM STEEL PLANT
|
April 8, 1996 |
|
NARSAIAH V Vs. DISTRICT COLLECTOR NIZAMABAD
|
March 18, 1996 |
|
NATIONAL ASSOCIATION OF SOFTWARE AND SERVICE COMPANIES Vs. STATE OF A P REVENUE SECRETARIAT HYD
|
December 12, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. CHINNAKARASAMMA
|
June 25, 1996 |
|
NATIONAL INSURANCE CO LTD Vs. B VENKATAMMA
|
October 18, 1996 |
|
NAV CHROME LIMITED Vs. STATE
|
December 30, 1996 |
|
NAWAB MEER AZEEZUDDIN ALI KHAN Vs. DEDDALA REDDAPPA NAIDU
|
June 28, 1996 |
|
NAWAB MIR BARKAT ALI KHAN Vs. COMMISSIONER OF WEALTH TAX
|
October 4, 1996 |
|
NAWAB MOHD KABIRUDDIN KHAN Vs. M KRISHNA RAO
|
September 6, 1996 |
|
NAYDAMMA V DIED Vs. M MADHUSUDHANA RAO
|
March 18, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. P RAMULAMMA
|
February 12, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. SALAPURIAPPA
|
February 23, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. KESAVAM RAMAMURTHY
|
April 10, 1996 |
|
NEW INDIA ASSURANCE CO LTD Vs. DARRYL WELCOME
|
April 10, 1996 |
|
NEW INDIA ASSURANCE COMPANY Vs. MARNI RAMANA
|
January 23, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K RAMAMURTHY
|
April 10, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P PRABHAVATHI
|
June 19, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GANGAIAH
|
August 21, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVULA RAMULU
|
August 7, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K NAGAMANI
|
November 5, 1996 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. T SLVARAMLREDDY
|
November 26, 1996 |
|
NIKESH Vs. MALATHI BAI
|
August 9, 1996 |
|
NIMMARAJU SAMBASADASIVA SARMA Vs. POTHARAJU VENKATESWARA RAO (DIED) AND OTHERS
|
November 26, 1996 |
|
O G SANKAR Vs. S V S KUMAR DEV
|
August 30, 1996 |
|
O RAMA MOHAN REDDY Vs. SECRETARY
|
August 30, 1996 |
|
O SHEELA HARRY Vs. CAPT MOHD MIRZA
|
February 2, 1996 |
|
OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. T J SWAMY
|
January 23, 1996 |
|
OFFICIAL RECEIVER Vs. G PRABHAVATHI
|
June 20, 1996 |
|
OIL COUNTRY TUBULAR LTD Vs. OIL and NATURAL GAS CORPORATION LTD
|
July 30, 1996 |
|
OIL COUNTRY TUBULAR LTD Vs. OIL AND NATURAL GAS COMMISSION
|
August 2, 1996 |
|
OM PRAKASH GUPTA Vs. STATE OF ANDHRA PRADESH
|
December 30, 1996 |
|
OM REFRIGERATION AND ELECTRICALS Vs. STATE OF ANDHRA PRADESH
|
September 4, 1996 |
|
ONTIPULI POTHURAJU Vs. MANDAL REVENUE OFFICER
|
August 6, 1996 |
|
ORIENTAL ENTERPRISES GUNTUR Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
|
April 9, 1996 |
|
ORIENTAL FIRE and GENERAL INSURANCE CO LTD Vs. K MALLAIAH
|
August 5, 1996 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. THOLODA SANNAMMA
|
September 2, 1996 |
|
ORIENTAL FIRE and GENERAL INSURANCE COMPANY LTD Vs. RAVULAPALLI SUBBAMMA
|
February 5, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. K HANUMANTHA RAO
|
February 6, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. K RAMANNA
|
December 16, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. C BASAPPA
|
November 26, 1996 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. M LAKSHMAIAH
|
December 5, 1996 |
|
OSMANIA UNIVERSITY Vs. MOHAMMAD RAHMAT ALI HUMAYUN
|
June 20, 1996 |
|
OSMANIA UNIVERSITY Vs. S NOWRATAN DAS
|
September 2, 1996 |
|
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN
|
October 29, 1996 |
|
OSMANIA UNIVERSITY Vs. SYED ASGHAR HUSSAIN
|
October 9, 1996 |
|
OSMANLA UNIVERSITY Vs. N VENKATA RAO
|
July 8, 1996 |
|
P APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 25, 1996 |
|
P B VENKATASWAMY Vs. V V NAGALAKSHMI REDDY
|
November 20, 1996 |
|
P CH JOGI RAJU Vs. STATE BANK OF INDIA
|
April 26, 1996 |
|
P DHARMA RAJU Vs. SECRETARY
|
August 8, 1996 |
|
P GOPI S APPALA SWAMY Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
|
December 16, 1996 |
|
P GOVARDHAN REDDY Vs. STATE OF A P REP
|
April 15, 1996 |
|
P GUNESHWARA RAO Vs. AIRPORT DIRECTOR HYD
|
December 4, 1996 |
|
P I RAJU Vs. STATE OF ANDHRA PRADESH
|
August 9, 1996 |
|
P JEEVAN Vs. CHIEF SECRETARY TO GOVT OF A P HYD
|
November 22, 1996 |
|
P KAREEM SAHEB Vs. RAHEEMUNNISA
|
December 17, 1996 |
|
P L RAJU COMPANY Vs. STATE OF A P
|
August 9, 1996 |
|
P LAKSHMI NARAYANA RADDY Vs. P MYSURA REDDY
|
April 23, 1996 |
|
P MANJULA Vs. CONTROLLER OF EXAMINATIONS AND IN CHARGE INTERMEDIATE BOARD
|
March 1, 1996 |
|
P MANOJ KUMAR Vs. GOVT OF A P HYD
|
December 9, 1996 |
|
P NAGAMALLESWARA RAO Vs. APSRTC HYD
|
August 6, 1996 |
|
P PEDDA NAGI REDDY Vs. G PULLAIAH SETTY
|
September 26, 1996 |
|
P PENCHALAMMA Vs. STATE OF ANDHRA PRADESH
|
September 4, 1996 |
|
P PRABHAKAR RAO Vs. PUNJAB NATIONAL BANK
|
May 6, 1996 |
|
P RAGHU RAM Vs. COLLECTOR R R DIST
|
January 16, 1996 |
|
P RAJESWARA PRASAD Vs. PRINCIPAL SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
June 4, 1996 |
|
P RAM REDDY Vs. COMMISSIONER URBAN LAND CEILINGS HYDERABAD
|
February 20, 1996 |
|
P RAMA RAO Vs. CONTROLLING AUTHORITY
|
March 29, 1996 |
|
P RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH INDUSTRIES and COMMERCE DEPARTMENT HYD
|
June 19, 1996 |
|
P REHANA BEGUM Vs. JOINT TRANSPORT COMMISSIONER and SECRETARY
|
October 14, 1996 |
|
P RUKMANGADHA CHETTY Vs. PUBLIC FINANCE CORPORATION
|
June 19, 1996 |
|
P SAMBRAJYAM Vs. T SAMBASIVA RAO
|
September 3, 1996 |
|
P SARASWATHI Vs. RAJANA APPALANAIDU
|
February 2, 1996 |
|
P SATYANARAYANA Vs. P LAKSHMANASWAMY
|
August 23, 1996 |
|
P SEETHAMMA Vs. P RAMAKRISHNA REDDY
|
December 11, 1996 |
|
P SEETHARAMAIAH Vs. STATE
|
July 19, 1996 |
|
P SRINIVAS ALIAS SREENU Vs. STATE OF A P
|
June 5, 1996 |
|
P SRINIVAS RAO Vs. SUPERINTENDING ENGINEER
|
April 8, 1996 |
|
P SRINIVASA RAO Vs. DISTRICT TELECOM MANAGER
|
March 12, 1996 |
|
P SUJATHAMMA Vs. G M SIVA PRASAD
|
September 30, 1996 |
|
P V SARMA Vs. SECRETARY G A D HYD
|
December 27, 1996 |
|
P VEERASWAMY Vs. G S PRAKASARAO
|
June 4, 1996 |
|
P VENKATACHALAPATHI Vs. G JAYARAMALAH
|
August 2, 1996 |
|
P VIDYASAGAR Vs. ANDHRA PRADESH STATE SEEDS CORPORATION LTD
|
September 25, 1996 |
|
P VINAY KUMAR Vs. ELECTRONICS CORPORATION OF INDIA LIMITED HYDERABAD
|
October 7, 1996 |
|
P Y R HOSPITALS P LTD Vs. A P STATE FINANCIAL CORPORATION HYD
|
November 14, 1996 |
|
P YAGNARAYANA Vs. STATE TRANSPORT HYDERABAD
|
September 3, 1996 |
|
PADIGI NARASIMHA Vs. STATE
|
March 6, 1996 |
|
PADMA RAJU P Vs. SPECIAL DEPUTY COLLECTOR LA
|
July 8, 1996 |
|
PADMAVATHAMMA Vs. B PARTHASARATHI
|
August 7, 1996 |
|
PADMAVATHI COMMERCIAL CORPN Vs. C T O
|
April 9, 1996 |
|
PADMAVATHI CONSTRUCTIONS Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
|
July 5, 1996 |
|
PALAKALURI VAIDYANATHAN Vs. GANGABHRAMARAMBA SAMETA CHANDRASEKHARA SWAMIVARI TEMPLE
|
December 4, 1996 |
|
PALAPATI PEDDA MALAKONDAIAH Vs. STATE OF ANDHRA PRADESH
|
December 18, 1996 |
|
PALASANI SATYANARAYANA MURTHY Vs. COLLECTOR AND DIST MAGISTRATE
|
September 23, 1996 |
|
PALLAVA GRANITES INDUSTRIES INDIA P LTD Vs. GOVT OF A P
|
November 11, 1996 |
|
PALLAVI TRADERS Vs. PETRO LUBES
|
October 11, 1996 |
|
PALLEM DENIEL VICTOR ALIAS VICTOR HANTER Vs. STATE OF A P
|
November 12, 1996 |
|
PANCHAITI AKHARA BARA UDDSIN NIRMAN Vs. STATE OF ANDHRA PRADESH
|
November 12, 1996 |
|
PANCHEREDDI RAMU Vs. DISTRICT JUDGE SRIKAKULAM DISTRICT
|
October 4, 1996 |
|
PANDIPOTU VODDE NARAYANA ALIAS
SIDDULAGALLA VODDE NARAYANA Vs. STATE OF A P
|
April 26, 1996 |
|
PAPPU GOVINDA LAKSHMI Vs. PAPPU KRISHNA
|
October 9, 1996 |
|
PARASA CHENDRA SEKHAR Vs. CHIEF GENERAL MANAGER LOCAL HEAD OFFICE STATE BANK OF INDIA HYDERABAD
|
August 8, 1996 |
|
PARESH KUMAR Vs. BALDEVDAS
|
November 22, 1996 |
|
PARUCHURI VENKATA NARAYANA Vs. STATE OF A P
|
July 18, 1996 |
|
PARVATHAMMA Vs. Y TULSIRAM
|
December 11, 1996 |
|
PARVATHI COMBINES Vs. VISAKHAPATNAM MUNICIPAL COUNCIL
|
June 6, 1996 |
|
PASUPULA TAPPERS CO OP Vs. PROHIBITION and EXCISE SUPTD KURNOOL DIST
|
March 29, 1996 |
|
PAVAN AGRO INDUSTRIES Vs. THE COMMERCIAL TAX OFFICER
|
June 27, 1996 |
|
PEESA JAYALAKSHMI Vs. PRL SECY HOME DEPT GOVT OF A P HYDERABAD
|
November 6, 1996 |
|
PICTURE PALACE NIZAMABAD Vs. ENTERTAINMENT TAX OFFICER NIZAMABAD
|
June 18, 1996 |
|
PILLI YETESWARI Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 19, 1996 |
|
PODDAR PROJECTS LIMITED Vs. KRISHNA METAL INDUSTRIES PRIVATE LIMITED
|
January 18, 1996 |
|
POGAKULA LAXMIREDDY Vs. PRINICIPAL SECRETARY TO GOVT OF ANDHRA PRADESH REVENUE DEPARTMENT SECRETARIAT HYDERABAD
|
February 26, 1996 |
|
POLAM VEERABHADRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 22, 1996 |
|
POLAMPALLI KRISHNA MURTHY Vs. DISTRICT PANCHAYAT OFFICER
|
July 5, 1996 |
|
POLLE SRINIVASA RAO Vs. I C H VENKATARAMANA
|
September 11, 1996 |
|
POLUSANI SAHADEVA RAO Vs. STATE OF A P
|
June 14, 1996 |
|
POLYPRINT PRIVATE LIMITED Vs. CANARA BANK
|
July 30, 1996 |
|
POORNA ELECTRICAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
July 18, 1996 |
|
POORNIMA ENTERPRISES Vs. NAGARJUNA FINANCE LTD
|
December 3, 1996 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH
|
December 18, 1996 |
|
PRAKASH SINGH Vs. COMMISSIONER OF POLICE A P HYDERABAD
|
March 22, 1996 |
|
PRASAD V P Vs. HIGH COURT OF ANDHRA PRADESH
|
December 31, 1996 |
|
PRAVEEN KUMAR FRUIT COMPANY Vs. HYD AGRL MARKET COMMITTEE
|
December 23, 1996 |
|
PREMA Vs. L A O
|
August 2, 1996 |
|
PRESIDENT BUCHIREDDIPALEM Vs. D SIVA SUBRAHMANYAM
|
November 18, 1996 |
|
PRIYASWAMY NATTAR Vs. STATE
|
December 5, 1996 |
|
PSG INDUSTRIAL INSTITUTE Vs. R RANDHIR SINGH
|
December 24, 1996 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. MOHAMMAD HOSHAN
|
April 18, 1996 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. VELDEND JAYA PRAKASH
|
July 2, 1996 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. CHADARAM SRINIVASA RAO SREENU
|
July 31, 1996 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. JANGILI NIRMALA
|
September 3, 1996 |
|
PURUSHOTAM REDDY VUPPUNUTHALA Vs. GURRAM YADAGIRI REDDY
|
July 16, 1996 |
|
PUSHPA RAJ S Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 24, 1996 |
|
QURAAN SOCIETY Vs. UNION OF INDIA
|
April 5, 1996 |
|
R BALANARASAMMA Vs. K RAMAKRISHNA REDDY
|
October 28, 1996 |
|
R DWARAKANATH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 30, 1996 |
|
R KANAKAMMA Vs. DISTRICT COLLECTOR NELLORE DISTRICT
|
January 18, 1996 |
|
R LAKSHMINARSU Vs. A SREENLVASULU
|
November 5, 1996 |
|
R N REDDY Vs. S V H COLLEGE OF ENGINEERING
|
October 14, 1996 |
|
R PRASAD Vs. EXECUTIVE DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION CUDDAPAH ZONE
|
April 23, 1996 |
|
R RAMACHANDRAN Vs. YERAM SESHA REDDY
|
December 16, 1996 |
|
R RAMESH Vs. STATE OF A F
|
July 9, 1996 |
|
R ROMAIAL Vs. M NARASIMHA RAO
|
November 7, 1996 |
|
R S PRABHAKARA RAO Vs. H M T LIMITED
|
June 4, 1996 |
|
R S SUNDARA RAJU Vs. TIRUMALA FINANCE AND
INVESTMENTS KAKINADA
|
December 23, 1996 |
|
R SATYA BAI LATE Vs. FT VENKAT RAO
|
June 19, 1996 |
|
R SRIRAMULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 11, 1996 |
|
R SUBBA RAYUDU Vs. VEENAISHM COLLECTOR CHAIRMAN DISTT CUDDAPAH
|
December 9, 1996 |
|
R SUNIFHA Vs. R SURESH
|
July 22, 1996 |
|
R SUNITHA Vs. R SURESH
|
July 12, 1996 |
|
R V SHIVA KUMAR Vs. JNTU A P
|
July 30, 1996 |
|
R VEERRAJU Vs. P BABURAO
|
July 9, 1996 |
|
R VENKATA NAGESHWARA RAO Vs. DIRECTOR OF TECHNICAL EDUCATION HYD
|
December 4, 1996 |
|
R VENKATESWARA RAJU Vs. COURT OF THE SUBORDINATE JUDGE NARSAPUR
|
October 10, 1996 |
|
R VIDYADHAR Vs. NATIONAL TEXTILE CORPORATION
|
November 21, 1996 |
|
R Y SARMA Vs. STATE OF A P
|
September 10, 1996 |
|
RAGHUNATH COTTON AND OIL PRODUCT LTD Vs. DIRECTOR OF MARKETING A P HYDERABAD
|
October 29, 1996 |
|
RAGHURAMIREDDI S Vs. T CHANDRASEKHAR REDDY
|
April 8, 1996 |
|
RAJ KUMAR DEEN DIED PER LRS Vs. A S DIN
|
September 3, 1996 |
|
RAJ KUMAR SHARMA DIED Vs. J SATYANARAYANA AND SONS
|
November 26, 1996 |
|
RAJA RATAN GOPAL SAINCHAR DIED PER L RS Vs. RAJENDRA PRASAD
|
August 21, 1996 |
|
RAJANNA M Vs. F C I
|
September 10, 1996 |
|
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH
|
December 19, 1996 |
|
RAJASEKHAR V Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 13, 1996 |
|
RAJENDRA SHANKER CHOUDHARY Vs. SHAM MOHAN SRIVASTAVA
|
March 15, 1996 |
|
RAJESH KUMAR Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
April 24, 1996 |
|
RAJETL KANCHAYYA Vs. B BHASKARAMMA
|
August 22, 1996 |
|
RAJULAGARI ELLAMMA Vs. PEDDA JEEYANGAR MUTT TIRUPATI
|
July 26, 1996 |
|
RAJYALAKSHMI COTTON and GINNING MILLS Vs. NATIONAL INSURANCE CO LTD
|
November 15, 1996 |
|
RAKESH GUPTA Vs. HYDERABAD STOCK EXCHANGE LIMITED
|
May 9, 1996 |
|
RAMA KRISHNA RAO Y Vs. M S SASTRY DIED PER LRS
|
August 28, 1996 |
|
RAMADASU KRISHNA MURTHY Vs. K VIJAYALAXMI
|
September 10, 1996 |
|
RAMAKANTA SARMA V Vs. ADARSHA VIDYA SAMITHI
|
April 1, 1996 |
|
RAMAKRISHNA V A Vs. BANK OF MAHARASHTRA
|
March 12, 1996 |
|
RAMALA RAMAIAH Vs. MOOSTIALA NARASIMHA RAO
|
November 7, 1996 |
|
RAMALINGESWARA MODEM RICE MILL Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY
|
March 29, 1996 |
|
RAMANARAYANA GUPTA Vs. GOVT OF A P
|
March 15, 1996 |
|
RAMRAJ KALAMANDIR REP Vs. A P STATE ELECTRICITY BOARD
|
November 15, 1996 |
|
RANGA COTTON GINNING MILLS Vs. G RATNA KUMARI
|
November 6, 1996 |
|
RANGALAH S Vs. COLLECTOR MEDAK
|
April 24, 1996 |
|
RAOULA RAMA KRISHNA Vs. SHAIK MAHBOOB BASHA
|
August 20, 1996 |
|
RASHTREEYA ISPAT NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 6, 1996 |
|
RASHTRIYA ISPAT NIGAM LIMITED VISAKHAPATNAM Vs. A P REVENUE DEPARTMENT HYD
|
September 11, 1996 |
|
RATHOD HARI RAM Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 1, 1996 |
|
RATLOVAT CHANDI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 4, 1996 |
|
RATNAM T V Vs. DEPUTY COMMISSIONER OF ENDOWMENTS
|
October 4, 1996 |
|
RAVI MOHAN T R Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE
|
November 30, 1996 |
|
RAVI T Vs. T LAKSHML DEVI
|
July 17, 1996 |
|
RAVI TRADERS Vs. YOURS ONLY
|
June 14, 1996 |
|
RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYD
|
August 26, 1996 |
|
RAYALASEEMA MILLS GINNING and PRESSING UNIT I ADONI Vs. SENIOR ACCOUNTS OFFICER OPERATION
|
August 13, 1996 |
|
RAYALASEEMA ROLLER FLOUR MILLS P LIMITED Vs. SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA NAMPALLY HYDERABAD
|
November 11, 1996 |
|
REDDI DEMUDU Vs. K DEMUDAMMA
|
April 18, 1996 |
|
REGIONAL ADMISSION COMMITTEE Vs. SHAIK MOINUDDIN
|
June 18, 1996 |
|
REGIONAL DIRECTOR ESI CORPORATION Vs. K F PESTONJI
|
July 13, 1996 |
|
REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION GUNTUR Vs. G GEORGE MOSES
|
July 3, 1996 |
|
REGIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K RAMACHARYULU
|
June 19, 1996 |
|
REGIONAL PASSPORT OFFICER Vs. D NAGENDRA KUMAR
|
June 14, 1996 |
|
REGISTRAR OSMANIA UNIVERSITY Vs. MADINA EDUCATIONAL SOCIETY
|
March 25, 1996 |
|
REGISTRAR OSMANLA UNIVERSITY Vs. V RAJA SATYANARAYANA
|
July 11, 1996 |
|
REVINDER KUMAR Vs. STATE OF A P
|
September 27, 1996 |
|
RITZ HOTELS HYD LTD Vs. STATE OF ANDHRA PRADESH
|
December 31, 1996 |
|
RUTHOMMA T Vs. S BALA KOTAIAH
|
September 23, 1996 |
|
S A ARULAIAH Vs. GOVERNMENT OF A P
|
April 12, 1996 |
|
S BALAYYA AND CO Vs. VASIREDDY TOBACCOS GUNTUR
|
August 6, 1996 |
|
S CHENNAKESAVA RAO Vs. A P STATE ROAD TRANSPORT CORPORATION HYD
|
June 21, 1996 |
|
S DAMODAR REDDY Vs. STATE OF ANDHRA PRADESH
|
February 26, 1996 |
|
S DASHMANTHA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 22, 1996 |
|
S ELISHA Vs. WORLD MISSIONARY EVANGELISM OF INDIA
|
December 16, 1996 |
|
S JAGANMOHANREDDY Vs. PROHIBITION AND EXCISE INSPECTOR TANDUR STATION
|
April 5, 1996 |
|
S K SARAWAGI and CO P LTD Vs. R B SETH SREERAM DURGA PRASAD
|
March 25, 1996 |
|
S K SARAWAGI and CO P LTD Vs. DOCK LABOUR BOARD
|
December 31, 1996 |
|
S M SHAH HAROONI Vs. STATE OF A P
|
December 11, 1996 |
|
S MADHAVA REDDY Vs. STATE OF A P
|
February 26, 1996 |
|
S NAGULAL RAO Vs. M JAYARAMAIAH
|
February 6, 1996 |
|
S NAGULAL RAO Vs. MEDAM JAYARAMIAH
|
February 16, 1996 |
|
S NARASINGAM Vs. STATE OF A P
|
October 10, 1996 |
|
S P VENKANNA BABU Vs. VARALAKSHMI FIN CORP
|
September 11, 1996 |
|
S PULLA REDDY Vs. DEPOT MANAGER APSRTC CUDDAPAH DIST
|
September 4, 1996 |
|
S RADHIKA SAMEENA Vs. S H O HABEEBNAGAR POLICE STATION HYDERABAD
|
September 6, 1996 |
|
S SAMUEL Vs. STATE OF ANDHRA PRADESH
|
December 31, 1996 |
|
S SHAKUNTALA Vs. ADDITIONAL COMMISSIONER MCH
|
February 28, 1996 |
|
S SREEDEVI Vs. A P AGRICULTURAL UNIVERSITY
|
February 19, 1996 |
|
S SUDERSHAN REDDY Vs. APSRTC MUSHEERABAD HYD
|
August 20, 1996 |
|
S SULAKSHNA BAI Vs. STATE OF ANDHRA PRADESH
|
April 18, 1996 |
|
S V CONTRACTORS Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 1, 1996 |
|
S V SURESWARA SARMA Vs. M KOTA MUVALAYYA
|
June 4, 1996 |
|
S VENKAT REDDY Vs. TRANSPORT COMMISSIONER
|
November 14, 1996 |
|
S VENKATESWAR RAO Vs. STATE OF ANDHRA PRADESH
|
September 24, 1996 |
|
S VENKATESWARA RAO Vs. M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 15, 1996 |
|
S YESUDAS Vs. CHIEF GENERAL MANAGER CUM DISCIPLINARY AUTHORITY SBI HYDERABAD
|
February 28, 1996 |
|
SABBA VENKATESHWARA RAO Vs. STATE OF A P
|
June 11, 1996 |
|
SAGGAM SUDHARANI Vs. REVENUE DIVISIONAL OFFICER NELLORE DIST
|
June 28, 1996 |
|
SAI TRADING COMPANY Vs. BINJU SANA EXTRACTIONS LTD
|
August 7, 1996 |
|
SALADA SANKARA RAO Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH FINANCE AND PLANNING DEPARTMENT SECRETARIAT HYD
|
December 26, 1996 |
|
SAMBASIVA RAO G Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 30, 1996 |
|
SAMINA VENKATA SURESWARA SARMA Vs. MEESALA KOTA MUVULLAYYA
|
June 4, 1996 |
|
SAMIULLAHKHAN Vs. LABOUR COURT GODAVARIKHANI
|
July 10, 1996 |
|
SAMPAT PATALIA Vs. GHULAM FAYAZUDDIN
|
February 7, 1996 |
|
SANASAPURI PEDDA SAMBAMURTHI1 Vs. K RAMA RAO
|
November 1, 1996 |
|
SANDHYA T Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
October 1, 1996 |
|
SANGAMESHWARA SWAMY TEMPLE Vs. PRL DISTRICT MUNSIF
|
December 27, 1996 |
|
SARASWATHI NAGAR RESIDENTS WELFARE SOCIETY Vs. ARJUNDAS
|
November 11, 1996 |
|
SARDAR BEDI TEJA SINGH Vs. CENTRAL GURUDWARA COMMITTEE HYDERABAD
|
November 14, 1996 |
|
SARDAR INDER SINGH SOKKI Vs. COMMISSIONER OF POLICE HYDERABAD CITY
|
August 30, 1996 |
|
SARPANCH POLAKALA GRAM PANCHAYAT Vs. DISTRICT COLLECTOR CHITTOOR
|
August 14, 1996 |
|
SARVA REDDY AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR
|
March 21, 1996 |
|
SARVARAYA TEXTILES LIMITED Vs. COMMERCIAL TAX OFFICER KAKINADA
|
October 10, 1996 |
|
SARVOTHAM ISPAT LTD Vs. A PS E BOARD
|
February 8, 1996 |
|
SATISH and CO Vs. S R TRADERS
|
November 28, 1996 |
|
SATYANARAYANA FISHERMEN CO OP SOCIETY Vs. DIRECTOR OF FISHERIES A P HYDERABAD
|
August 7, 1996 |
|
SATYANARAYANA V Vs. Y VLJAYALAKSHML
|
July 17, 1996 |
|
SATYANARAYANA Y Vs. STATE OF ANDHRA PRADESH
|
March 6, 1996 |
|
SCHOLARS AND TEACHERS ACTION COMMITTEE Vs. ANDHRA UNIVERSITY
|
May 6, 1996 |
|
SECRETARY Vs. KHAJA MUMIN
|
September 6, 1996 |
|
SECRETARY A P S W RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY Vs. CH RAMA DEVI
|
February 8, 1996 |
|
SECRETARY TO STATE LEGISLATURE ASSEMBLY BUILDINGS HYDERABAD Vs. K JAGANNADHARAO
|
November 8, 1996 |
|
SECUNDERABAD CLUB Vs. STATE OF ANDHRA PRADESH
|
April 5, 1996 |
|
SEETHAYAMMA CH Vs. L A O
|
December 31, 1996 |
|
SENIOR DM MANAGER LIC OF INDIA Vs. K ATCHUTA RAMAIAH
|
November 30, 1996 |
|
SEW CONSTRUCTIONS LIMITED Vs. COMMERCIAL TAX OFFICER
|
February 14, 1996 |
|
SHAIK ABDUL HAMEED Vs. CHIRALA MUNICIPALITY
|
August 28, 1996 |
|
SHAIK AHAMED BASHA Vs. STATE TRANSPORT AUTHORITY
|
April 15, 1996 |
|
SHAIK AHMAD ALI SHAH Vs. DM MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 12, 1996 |
|
SHAIK JAMAL BASHA Vs. GOVERNMENT OF INDIA NEW DELHI
|
July 4, 1996 |
|
SHAIK MAHABOOB BASHA Vs. DIVISIONAL MANAGER A P S R T C ONGOLE
|
July 10, 1996 |
|
SHAIK OMER BIN ALI UMODI Vs. SYED YOUSUF ALI
|
November 20, 1996 |
|
SHAIK RAHLMA BEGUM Vs. K NARAYANAMMA
|
September 24, 1996 |
|
SHAIK SHAMSHAD Vs. STATE OF A P
|
August 1, 1996 |
|
SHAKAMURI APPARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 1, 1996 |
|
SHAKUNTALA BAI Vs. MANIAMMA
|
February 20, 1996 |
|
SHALIMAR CHEMICAL WORKS LTD Vs. AGRICULTURAL MARKET COMMITTEE
|
April 18, 1996 |
|
SHAMRAD MOORJANI Vs. STATE OF A P
|
July 3, 1996 |
|
SHANTIMOY MANDAL Vs. CONCILIATION OFFICER AND JOINT COMMISSIONER OF LABOUR GOVERNMENT OF ANDHRA PRADESH
|
June 17, 1996 |
|
SHARADA VIDYA MANDIR EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 22, 1996 |
|
SHATRANAJI AND NASAR H W CO OP PRODUCTIONS AND SALES SOCIETY LTD Vs. DIRECTOR OF HANDLOOMS AND TEXTILES HYD
|
November 8, 1996 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 27, 1996 |
|
SHEELA RANI Vs. STATE OF ANDHRA PRADESH
|
June 18, 1996 |
|
SHIVA ENCLAVE WELFARE SOCIETY Vs. R D O
|
December 9, 1996 |
|
SHIVA SHAKTHI CONSTRUCTIONS P LTD Vs. SUPERINTENDING ENGINEER
|
October 7, 1996 |
|
SHIVRAJ BANG Vs. STATE OF ANDHRA PRADESH
|
January 18, 1996 |
|
SHREEJI TRADERS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE HYDERABAD
|
August 1, 1996 |
|
SIDHVI CONSTRUCTIONS INDIA P LIMITED Vs. REGISTRAR OF COMPANIES
|
September 18, 1996 |
|
SINGAM RAMA SUBBA REDDY Vs. STATE OF A P
|
September 3, 1996 |
|
SINGARENI COLLIERIES CO LTD Vs. KASIPETA RAYAPOSHAM
|
June 13, 1996 |
|
SINGARENI COLLIERIES COMPANY Vs. SIRIPOOR PAPER LIMITED HYDERABAD
|
January 31, 1996 |
|
SINGARENI COLLIERIES COMPANY LIMITED Vs. M RAMU
|
February 26, 1996 |
|
SINGARENI COLLIERIES COMPANY LIMITED Vs. UNION OF INDIA
|
December 23, 1996 |
|
SINGARENI COLLIERIES COMPANY LTD Vs. P V D RAMA KOTESWARA RAO
|
September 24, 1996 |
|
SINGIRI SUJATHA Vs. GOVERNMENT OF A P SECRETARY SOCIAL WELFARE DEPARTMENT HYDERABAD
|
March 21, 1996 |
|
SIRAJUDDIN ALI Vs. MUJTABA ALI
|
February 26, 1996 |
|
SIRAJUDDIN ALI Vs. MUJTABA ALI
|
February 20, 1996 |
|
SIRI ENGINEERING CONTRACTORS VIJAYAWADA Vs. UNION OF LNDIA SOUTH CENTRAL RAILWAY
|
December 31, 1996 |
|
SIVAKOTI DASARADHARAM Vs. SIVAKOTI YOGANANDAM
|
January 22, 1996 |
|
SIVARATRI VENKATAIAH Vs. STATE OF A P
|
December 10, 1996 |
|
SIVARATRI VENKATAIAH AND ORS. Vs. STATE OF A.P.
|
December 10, 1996 |
|
SK ABDUL KAREEM Vs. STATE OF ANDHRA PRADESH
|
July 11, 1996 |
|
SODE PENTAIAH Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR KHAMMAM
|
September 25, 1996 |
|
SODE RAJAIAH Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
|
June 7, 1996 |
|
SOMESWARA RAO K Vs. G SANYASI SETTY
|
October 30, 1996 |
|
SONA OPTICS Vs. SHYAM SUNDERBHARGAVA
|
September 17, 1996 |
|
SOUTHERN TRADES CORPORATION SERVICING
STATION Vs. SUPERINTENDING ENGINEER
|
July 16, 1996 |
|
SOVEREIGN LIQUOR DISTRIBUTORS Vs. STATE EXCISE SUPERINTENDENT
|
August 8, 1996 |
|
SPECIAL DEPUTY COLLECTOR Vs. G NAGABHUSHANAM
|
February 23, 1996 |
|
SPECIAL DEPUTY COLLECTOR L A CUM LOC UNIT POCHAMPADU Vs. CHAKALI LINGA
|
February 2, 1996 |
|
SPECIAL DEPUTY COLLECTOR LA Vs. CH SHETTY
|
October 4, 1996 |
|
SPS PHARMA LIMITED Vs. STATE
|
November 18, 1996 |
|
SREE KUMAR AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
July 3, 1996 |
|
SREEDHAR FINANCE Vs. J LINGAYYA
|
February 22, 1996 |
|
SRI KAMADHENU KHADI AND VILLAGE INDUSTRIES WELFARE SOCIETY Vs. COMMERCIAL TAX OFFICER
|
July 15, 1996 |
|
SRI RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LTD. Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD, HYD. AND ORS.
|
August 20, 1996 |
|
SRI VENKATESWARA HYBRID SEEDS CO Vs. STATE OF A P
|
November 18, 1996 |
|
SRIKANTH TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
July 8, 1996 |
|
SRINIVAS KUMAR MOWLE Vs. CHANDRA SHEKHAR MOWLE
|
March 25, 1996 |
|
SRINIVASA METAL STORES Vs. CH JOGESWARARAO
|
December 26, 1996 |
|
SRINIVASA SAGO MANUFACTURING COMPANY KAKINDA Vs. AGRICULTURAL MARKET COMMITTEE KAKINADA
|
September 17, 1996 |
|
SRINIVASA TRADERS Vs. COMMERCIAL TAX OFFICER JADCHERLA MAHABOOBNAGAR DISTRICT
|
February 2, 1996 |
|
SRINIVASULU REDDY Y Vs. N POLA REDDY
|
April 15, 1996 |
|
SRIPATHL SUSHEELA Vs. K V R RAJESWARL DEVI
|
April 23, 1996 |
|
SRLDHAR T Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 19, 1996 |
|
SRLNIVASA TRADERS Vs. COMMERCIAL TAX OFFICER
|
February 2, 1996 |
|
SRLNLVASA SAGO MANUFACTURING CO Vs. AGRICULTURAL MARKET COMMITTEE
|
September 17, 1996 |
|
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF A P
|
February 19, 1996 |
|
ST ALPHONSAS EDUCATIONAL SOCIETY Vs. DIRECTOR OF SCHOOL EDUCATION, GOVERNMENT OF ANDHRA
|
February 9, 1996 |
|
STAR IRON SCRAP MART Vs. UNION GOVERNMENT OF INDIA
|
December 20, 1996 |
|
STATE Vs. REGULAGADDA ANANDARAO
|
April 12, 1996 |
|
STATE BANK OF HYDERABAD Vs. ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
July 3, 1996 |
|
STATE BANK OF HYDERABAD BEGUMPET BRANCH HYDERABAD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
July 3, 1996 |
|
STATE BANK OF INDIA BOMBAY Vs. P CH JOGI RAJU
|
October 7, 1996 |
|
STATE OF A P Vs. T T LIMITED HYD
|
July 12, 1996 |
|
STATE OF A P Vs. FOOD CORPORATION OF INDIA
|
July 26, 1996 |
|
STATE OF A P HYD Vs. VENKATESWARA TRADING COMPANY CHEGUNTA
|
July 18, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED
|
July 18, 1996 |
|
STATE OF ANDHRA PRADESH Vs. INDIAN DAIRY CORPORATION
|
July 15, 1996 |
|
STATE OF ANDHRA PRADESH Vs. VBC EXPORTS LIMITED
|
July 10, 1996 |
|
STATE OF ANDHRA PRADESH Vs. MANOHARA TRADING COMPANY
|
July 11, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH MINING CORPORATION
|
July 11, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ANANDMAL SURAJMAL SETHIA
|
August 1, 1996 |
|
STATE OF ANDHRA PRADESH Vs. VENKATESWARA BAR AND RESTAURANT
|
August 9, 1996 |
|
STATE OF ANDHRA PRADESH Vs. APEX AGENCIES
|
August 9, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION
|
August 13, 1996 |
|
STATE OF ANDHRA PRADESH Vs. P V KRISHNA REDDY
|
August 14, 1996 |
|
STATE OF ANDHRA PRADESH Vs. C MURALI MOHAN
|
September 4, 1996 |
|
STATE OF ANDHRA PRADESH Vs. G ANANTHAIAH
|
November 12, 1996 |
|
STATE OF ANDHRA PRADESH Vs. STENCILS AND STENCILS LIMITED
|
October 9, 1996 |
|
STATE OF ANDHRA PRADESH Vs. A GOPAL MENON
|
July 5, 1996 |
|
STATE OF ANDHRA PRADESH Vs. PATEL TIMBER COMPANY
|
July 1, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SHIVAJI MILITARY HOTEL WARANGAL
|
June 27, 1996 |
|
STATE OF ANDHRA PRADESH Vs. AJANTA COOL DRINKS
|
June 27, 1996 |
|
STATE OF ANDHRA PRADESH Vs. T SIDDIAH NAIDU and CO CHITTOOR
|
June 26, 1996 |
|
STATE OF ANDHRA PRADESH Vs. K G SRINIVASULU
|
June 26, 1996 |
|
STATE OF ANDHRA PRADESH Vs. UNION OF INDIA
|
June 19, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SAHNEY STEEL AND PRESS WORKS LIMITED
|
June 20, 1996 |
|
STATE OF ANDHRA PRADESH Vs. FOOD CORPORATION OF INDIA
|
June 24, 1996 |
|
STATE OF ANDHRA PRADESH Vs. G M ANJAIAH
|
May 9, 1996 |
|
STATE OF ANDHRA PRADESH Vs. K SEETHARAMAIAH
|
February 16, 1996 |
|
STATE OF ANDHRA PRADESH Vs. P PEDA CHINNAYYA
|
February 7, 1996 |
|
STATE OF ANDHRA PRADESH Vs. S RAMULU
|
March 25, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SALES TAX APPELLATE TRIBUNAL
|
April 2, 1996 |
|
STATE OF ANDHRA PRADESH Vs. NATIONAL COUNCIL FOR THE CHURCH AND SOCIAL ACTION KURNOOL
|
April 3, 1996 |
|
STATE OF ANDHRA PRADESH Vs. IN RE
|
April 3, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ASKIN FABS
|
December 18, 1996 |
|
STATE OF ANDHRA PRADESH Vs. ROYAL COLD STORAGE LIMITED
|
December 17, 1996 |
|
STATE OF ANDHRA PRADESH Vs. TUBE TOOLS and HARDWARE MART
|
November 20, 1996 |
|
STATE OF ANDHRA PRADESH Vs. K ASHOK RAO
|
December 4, 1996 |
|
STATE OF ANDHRA PRADESH Vs. IDL CHEMICALS LTD.
|
July 9, 1996 |
|
STATE OF ANDHRA PRADESH Vs. MEDA SEEDS AND OIL COMPANY
|
July 1, 1996 |
|
STATE OF ANDHRA PRADESH Vs. TEXMACO LIMITED
|
June 6, 1996 |
|
STATE OF ANDHRA PRADESH Vs. PRIYADARSHINI CEMENTS
|
June 6, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SRINIVASA FANCY STORES
|
June 13, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SERVAL INDUSTRIES
|
June 24, 1996 |
|
STATE OF ANDHRA PRADESH Vs. K. RANGAPPA NAIDU
|
June 26, 1996 |
|
STATE OF ANDHRA PRADESH Vs. KINGS PAPER MARX
|
June 27, 1996 |
|
STATE OF ANDHRA PRADESH Vs. UNITY WIRE INDUSTRIES
|
July 3, 1996 |
|
STATE OF ANDHRA PRADESH Vs. A.P. DAIRY DEVELOPMENT COOP. FEDERATION LTD.
|
July 16, 1996 |
|
STATE OF ANDHRA PRADESH Vs. MAYUR FOAM INDUSTRIES
|
September 19, 1996 |
|
STATE OF ANDHRA PRADESH Vs. PANDURANGA RICE MILL CONTRACTORS CO.
|
August 1, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SCHLUBARGAR SEACO INC
|
November 7, 1996 |
|
STATE OF ANDHRA PRADESH Vs. SRUNGARAPU VEERAIAH SETTY VENKATARAMANAIAH SETTY
|
July 9, 1996 |
|
STIBENE CHEMICALS LIMITED Vs. ADDL. COMMISSIONER & JOINT COMMISSIONER OF COMMERCIAL TAXES
|
February 22, 1996 |
|
SUDERSHAN T Vs. LABOUR COURT GODAVARIKHANJ
|
September 4, 1996 |
|
SUJANA GRANITES Vs. MANDAVA RAMBABU
|
September 18, 1996 |
|
SUMATHI REDDY N Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 30, 1996 |
|
SUMITRA PHARMACEUTICALS AND CHEMICALS LIMITED Vs. STATE
|
June 14, 1996 |
|
SUNDARAMMA DIED Vs. HARIJAN YELLAIAH
|
October 21, 1996 |
|
SUPERINTENDING ENGINEER Vs. PROGRESSIVE ENGINEERING CO
|
August 9, 1996 |
|
SUPERINTENDING ENGINEER Vs. P RADHAKRLSHNA MURTHY
|
March 6, 1996 |
|
SUPERINTENDING ENGINEER OPERATION CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. S VEERALAH
|
July 23, 1996 |
|
SUPERINTENDING ENGINEER OPERATION CIRCLE APSE BOARD WARANGAL Vs. D KONDALA RAO
|
June 18, 1996 |
|
SUR REDDY Vs. SPECIAL DEPUTY COLLECTOR LA MEDAK
|
August 27, 1996 |
|
SURANA COMMERCIAL CO Vs. FOOD CORPORATION OF INDIA
|
March 21, 1996 |
|
SURAPANENI RAM PRASAD Vs. V RAMESH CHANDRA BAU
|
December 6, 1996 |
|
SURYA RAO T Vs. G RAMAKRLSHNA RAO
|
August 22, 1996 |
|
SURYA SANKARAM K Vs. J ESWARAMMA
|
December 4, 1996 |
|
SURYALATHA SPINNING MILLS LTD Vs. UNION OF INDIA
|
February 20, 1996 |
|
SURYANARAYANA T Vs. P CHIRANJEEVI
|
January 25, 1996 |
|
SUVARNA CEMENTS LTD Vs. SINGARENI COLLERIES CO LTD
|
November 22, 1996 |
|
SWAMI HATHIRAMJI MUTT Vs. A KRISHNAIAH
|
July 9, 1996 |
|
SWAMY TAJKIES Vs. SUB REGISTRAR OF ASSURANCES E G DIST
|
July 11, 1996 |
|
SWAPNA SUNDARI Vs. GOVT OF ANDHRA PRADESH
|
July 16, 1996 |
|
SWASTIK COATERS PVT LTD Vs. DEEPAK BROTHERS
|
December 26, 1996 |
|
SYAMALAMMA Y Vs. KAMALAMMA
|
September 9, 1996 |
|
SYED ALI Vs. SYED ABDUL RAHMAN
|
October 7, 1996 |
|
SYED AZMATHULLAH Vs. BAHADUR ALI
|
September 20, 1996 |
|
SYED FAREES AHMED Vs. SAMEENA MISBAH
|
August 14, 1996 |
|
SYED HAMID HUSSAINI Vs. A P STATE WAKF BOARD HYD
|
November 19, 1996 |
|
SYED MOHAMMED YAHYA QUADRL Vs. DISTRICT COLLECTOR NALGONDA
|
April 15, 1996 |
|
SYED RIAZUDDIN HUSSAIN Vs. K RAMULU
|
March 4, 1996 |
|
SYED SAFIULLAH QADRI Vs. STATE OF ANDHRA PRADESH
|
September 4, 1996 |
|
SYED WAHEED HUSSAIN Vs. GOVT OF A P HYDERABAD
|
September 18, 1996 |
|
SYED YADULLAH Vs. MALEKA BANU
|
September 18, 1996 |
|
SYEDA SHAHAZORE Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 26, 1996 |
|
T ANJANEYULU Vs. D T NAIK
|
August 9, 1996 |
|
T B SINGH Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI
|
July 10, 1996 |
|
T CHANDRA SEKHAR Vs. CHAIRMAN
|
July 23, 1996 |
|
T DATTU Vs. DIVISIONAL ELECTRICALENGINEER
APSEB
|
March 25, 1996 |
|
T DORASWAMY REDDY Vs. K KODANDA NAIDU
|
December 6, 1996 |
|
T INNA REDDY Vs. DISTRICT EDUCATIONAL OFFICER
|
June 26, 1996 |
|
T JAYARAMULU Vs. LABOUR COURT ANANTAPUR
|
November 2, 1996 |
|
T R RAVI MOHAN Vs. REGISTRAR AND CHAIRMAN SELECTION COMMITTEE A P UNIVERSITY OF HEALTH SCIENCES
|
October 30, 1996 |
|
T RAMALAXMI Vs. MANAGING DIRECTOR BHRAT HEAVY PLATES AND VESSELS LTD
|
August 14, 1996 |
|
T RANGASWAMY Vs. TIRUMALA TIRUPATI DEVASTHANAMS
|
March 11, 1996 |
|
T SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH
|
April 3, 1996 |
|
T SATYAVEDA KUMARI Vs. GOVERNMENT OF A P
|
July 24, 1996 |
|
T SHIVALINGAM Vs. DISTRICT EDUCATIONAL OFFICER WARANGAL
|
April 26, 1996 |
|
T SUBBAIAH Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
|
October 14, 1996 |
|
T SURYA RAO Vs. GOVT OF A P
|
September 25, 1996 |
|
T TATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 23, 1996 |
|
T VEERABHADRA RAO Vs. B VENUGOPALA RAO
|
October 9, 1996 |
|
TADI ADINARAYANA REDDY Vs. UNION OF INDIA
|
December 4, 1996 |
|
TADI ADINARAYANA REDDY Vs. UNION OF INDIA
|
November 21, 1996 |
|
TALLAPAKAM K RAGHAVAN Vs. STATE OF ANDHRA PRADESH
|
December 17, 1996 |
|
TAMMANA SURYANARAYANA Vs. PARACHURI CHIRANJEEVI
|
January 25, 1996 |
|
TARAKAPRABHU PUBLISHERS PVT LIMITED Vs. STATE OF A P
|
July 19, 1996 |
|
TATA CONSULTANCY SERVICES Vs. STATE OF ANDHRA PRADESH
|
December 12, 1996 |
|
TATA SARVESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR
|
December 31, 1996 |
|
TATA SUBBARAO Vs. GRAM PANCHAYAT PODILI EXECUTIVE OFFICER PODILI PRAKASAM DISTRICT
|
August 26, 1996 |
|
TEJ PRAKASH S DANGI Vs. COROMANDAL PHARMACEUTICALS LIMITED
|
August 20, 1996 |
|
TEJ PRAKASH S DANGI Vs. CORAMANDAL PHARMACEUTICALS LIMITED
|
October 10, 1996 |
|
TELANGANA SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONERC S APPEALS
|
November 18, 1996 |
|
TELUGU SOLIPURAM NARASIMHA Vs. LEGISETTY RAMASEETHAMMA
|
July 25, 1996 |
|
TENSIL GLASS WORKS PVT LTD Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
August 9, 1996 |
|
THANGIRALA KALYANI Vs. STATE
|
March 29, 1996 |
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THANI POLAIAH Vs. ASSISTANT COMMISSIONER OF ENDOWMENTS NELLORE
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October 1, 1996 |
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THAVASI MURUGESH ALIAS ILA Vs. STATE OF U P
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June 20, 1996 |
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THE MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. KOTHAPALLE PAULDAS AND ORS.
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December 12, 1996 |
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THIRUVEEDHI NAGENDRA RAO Vs. DISTRICT COLLECTOR PRAKASAM DIST AT ONGOLE
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October 1, 1996 |
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THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER
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July 2, 1996 |
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THIRVEN STEELS PRIVATE LIMITED Vs. SUPERINTENDING ENGINEER OPERATION CIRCLE A P STATE ELECTRICITY BOARD CUDDAPAH
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June 2, 1996 |
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THRIMURTHY STEEL INDUSTRIES Vs. A P S E B HYD
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July 8, 1996 |
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TIRUMALA TIRUPATI DEVASTHANAMS TIRUPATI Vs. S PARTHASARATHY
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September 12, 1996 |
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TODDY TAPPERS CO OP SOCIETY Vs. DISTRICT COLLECTOR
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July 5, 1996 |
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TODDY TAPPERS CO OP SOCIETY KARIMNAGAR Vs. PROHIBITION and EXCISE SUPERINTENDENT
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April 12, 1996 |
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TODDY TAPPERS CO OP SOCIETY R R DIST Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE EX II DEPARTMENT
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September 27, 1996 |
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TODDY TAPPERS CO OPERATIVE SOCIETY KUKATPALLY Vs. GOVERNMENT OF A P
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September 10, 1996 |
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TOOMU SURYA RAO Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
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September 25, 1996 |
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TRADE LINKS CORPORATION Vs. NALANDA TOBACCO COMPANY PRIVATE LIMITED
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November 27, 1996 |
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TRIVEDI MANIKCHAND Vs. STATE OF A P
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October 10, 1996 |
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TTD COMMITTEE Vs. M RAMA MURTHY
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February 13, 1996 |
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TUKARAM Vs. BHEEM RAO
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August 20, 1996 |
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TURLAPATI PADMAVATHI Vs. DHARANIKANTI RAMKUMAR
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September 24, 1996 |
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UNION OF INDIA Vs. STATE OF ANDHRA PRADESH
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March 18, 1996 |
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UNION OF INDIA Vs. CHANDRA BHANGIRJI
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April 4, 1996 |
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UNION OF INDIA Vs. RAKESH PRASAD TIWARI
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June 25, 1996 |
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UNION OF INDIA Vs. M SUJATHAAND
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December 16, 1996 |
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UNITED INDIA INSURANCE CO LTD Vs. P DURGA RAO
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September 27, 1996 |
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UNITED INDIA INSURANCE COMPANY Vs. BALU SWAMY SARASWATHI
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October 3, 1996 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. GOPARAJU KOTAMMA
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January 24, 1996 |
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UNIVERSAL PESTOCHEM INDUSTRIES (INDIA) PVT. LIMITED Vs. COMMERCIAL TAX OFFICER
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July 4, 1996 |
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UPOHAR INTERNATIONAL PVT LTD Vs. STATE OF A P
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October 17, 1996 |
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UPPALA DHANALAXMI Vs. SENIOR DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED VIJAYAWADA
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December 31, 1996 |
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UPPUNUTHI PRAKASHAM Vs. STATE OF ANDHRA PRADESH
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November 26, 1996 |
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V ANJAIAH Vs. GOVERNMENT OF A P
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April 4, 1996 |
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V CHANDRA KUMARI Vs. A NARASLMHA RAO
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December 31, 1996 |
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V KRISHNA RAO Vs. UNIVERSITY GRANTS COMMISSION DIRECTOR GENERAL KRISHI BHAVAN NEW DELHI
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July 26, 1996 |
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V MURALI BABU Vs. REGISTRAR MANAGEMENT HIGH COURT HYD
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September 20, 1996 |
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V NAGARATHNAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
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July 3, 1996 |
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V NAGESWAR RAO Vs. OSMANIA UNIVERSITY HYD
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December 18, 1996 |
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V NANDALAL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
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October 28, 1996 |
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V R REDDY Vs. INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LTD
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July 16, 1996 |
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V RAJULU Vs. SUPERINTENDENT OF POLICE VISAKHAPATNAM
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July 16, 1996 |
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V RAMESH Vs. CONVENOR EAMCET 1995 JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
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November 20, 1996 |
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V RAMESH CHANDRA BABU Vs. GOVT OF A P
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September 18, 1996 |
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V SATYANARAYANA Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
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July 2, 1996 |
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V V RAMA RAO Vs. UNION OF INDIA
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December 23, 1996 |
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V V S S VARA PRASADA RAO PATNAIK Vs. CO OP CENTRAL BANK LTD
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February 27, 1996 |
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V V S STRAW BOARD P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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April 1, 1996 |
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V VEERABHADRALCH Vs. V SESHAMMA
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February 5, 1996 |
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V VENKATA RAO Vs. S V REDDY POOR EDUCATIONAL INSTITUTIONS SOCIETY JAYANTHI
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December 20, 1996 |
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V VIJAYA KUMAR ASSISTANT ENGINEER A P S R T C SPECIAL CONSTRUCTION DIVISION VIJAYAWADA Vs. A P S R T C
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January 23, 1996 |
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V.K. INDUSTRIES Vs. THE JOINT COMMISSIONER
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October 17, 1996 |
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VADDI SRINIVAS Vs. STATE OF A P
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August 18, 1996 |
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VADDI SRINIVAS Vs. STATE OF A P
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August 8, 1996 |
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VADLAMUDI GANGARAJU Vs. COMMISSIONER SURVEY AND SETTLEMENTS AND LAND RECORDS
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July 2, 1996 |
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VAJRA CHEMICAL PRIVATE LIMITED Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
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May 8, 1996 |
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VAKATI LAVAKISHORE Vs. STATE OF ANDHRA PRADESH
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April 4, 1996 |
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VARADACHARY AND CO CHARTERED ACCOUNTANTS HYDERABAD Vs. INSTITUTE OF CHARTERED ACCOUNTANTS NEW DELHI
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July 25, 1996 |
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VARDALLY BUCHI RAMULU Vs. RAMREDDY DAMODHAR REDDY
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October 1, 1996 |
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VARKALA YADAIAH Vs. STATE OF A P
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June 26, 1996 |
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VASANT RAO ANKILKAR Vs. NALINI BAI JOSHI
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July 5, 1996 |
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VASANT RAO ANKLLKAR Vs. NALLNL BAL JOSHL
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June 13, 1996 |
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VASANTHI Vs. JAYA PRAKASHA RAO
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August 8, 1996 |
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VASLSHTA ENGLISH MEDIUM SCHOOL Vs. BASINLKONDA GRAM PANCHAYAT
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April 3, 1996 |
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VAZIR SULTAN TOBACCO COMPANY LTD Vs. VST INDUSTRIES CANTEEN WORKERS UNION
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November 27, 1996 |
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VEENA B CHAUDHARI Vs. CONVENOR CENTRALISED ADMISSION COMMITTEE
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January 29, 1996 |
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VEENA NOBLE DASS Vs. PADMAVATHI MAHILA VISWAVIDYALAYA
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April 23, 1996 |
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VELAGAPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH LABOUR EMPLOYMENT and TEACHING EDUCATION EC 2 DEPARTMENT
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April 19, 1996 |
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VELPULA SUNDARA RAO Vs. PERSON IN CHARGE PENUGANCHIPROLU PRIMARY AGRICULTURE CO OPERATIVE SOCIETY
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October 15, 1996 |
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VEMULAKONDA ANJANEYULU Vs. STATE OF ANDHRA PRADESH
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June 21, 1996 |
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VENKAIAH Vs. STATE OF A P
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July 18, 1996 |
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VENKATA RAGHU SANKARA SAI SURANGANI Vs. INSPECTOR OF POLICE MADRAS
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June 14, 1996 |
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VENKATA RAMANAIAH K Vs. P RUKMINAMMA
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November 27, 1996 |
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VENKATARATNAM Y Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
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September 17, 1996 |
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VENKATESWARA CONSTRUCTIONS VISAKHAPATNAM Vs. BOARD OF TRUSTEES OF VISAKHAPATNAM PORT TRUST CHAIRMAN VISAKHAPATNAM
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July 16, 1996 |
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VENKATESWARA HYBRID SEEDS CO Vs. STATE OF ANDHRA PRADESH
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November 18, 1996 |
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VENKATESWARA OIL CO Vs. G JALAJA REDDI
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December 16, 1996 |
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VENKATESWARA OIL COMPANY Vs. G JALAJA REDDY
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October 18, 1996 |
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VENNAPUSA CHENNA REDDY Vs. SANEPALLI SUBBIREDDI
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September 12, 1996 |
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VENUGOPALA RICE MILL Vs. ASSISTANT DIVISIONAL ENGINEER ELECTRICAL OPERATION
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August 21, 1996 |
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VICE CHAIRMAN and MANAGING DIRECTOR A P S R T C HYDERABAD Vs. N RAGAREDDI EX CONDUCTOR ALUMPUR VEMULAWADA KARIMNGAR DISTRICT
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January 19, 1996 |
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VIJAYA ASSOCIATES Vs. DISTRICT COLLECTOR RANGA REDDY DISTRICT HYDERABAD
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August 5, 1996 |
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VIJAYA SHANKAR AGARWAL Vs. STATION HOUSE OFFICER BEGUMBAZAR P S
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June 12, 1996 |
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VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE HYD
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October 19, 1996 |
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VIJAYAKUMAR Vs. DIRECTOR OF TRIBAL WELFARE, HYDERABAD
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October 18, 1996 |
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VIJAYALAKSHMI DHALL AND FLOUR MILL TALLADA Vs. DIST COLLECTOR PANCHAYAT WING KHAMMAM
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August 7, 1996 |
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VIJAYALAKSHMI OIL MILLS Vs. STATE OF ANDHRA PRADESH
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July 8, 1996 |
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VIJAYAWADA VANASPATHI MERCHANTS ASSN Vs. COMMISSIONER OF CIVIL SUPPLIES GOVERNMENT OF ANDHRA PRADESH
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March 15, 1996 |
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VINAYAKA AGRO PRODUCTS Vs. INSPECTOR OF POLICE
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May 6, 1996 |
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VINOD KUMAR Vs. GOVT OF INDIA MINISTRY OF HOME AFFAIRS NEW DELHI
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December 13, 1996 |
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VIRAT CRANE INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
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February 22, 1996 |
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VISAKHA AGRO CHEMICALS P LTD Vs. FERTILISER INSPECTOR CUM ASSISTANT DIRECTOR OF AGRICULTURE REGULAR VIZAG
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December 18, 1996 |
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VISAKHAPATNAM PORT TRUST Vs. Y APPALANAIDU
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October 17, 1996 |
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VISHNU CEMENTS LTD Vs. A P STATE ELECTRICITY BOARD HYD
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December 31, 1996 |
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VISWESWARA COAL DEPOT Vs. STATE OF ANDHRA PRADESH
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September 6, 1996 |
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VLNOD KUMAR ASAWA Vs. SUMLTA ASAWA
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October 1, 1996 |
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VOOCHA PITCHAYYA Vs. GADE VENKATESWARA RAO
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June 5, 1996 |
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W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE HYDERABAD
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January 6, 1996 |
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W S V SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE
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December 6, 1996 |
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W.S.V. SATYANARAYANA Vs. DIRECTOR OF TRIBAL WELFARE, A.P. AT HYDERABAD
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January 16, 1996 |
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WAHED BEGUM AND ANOTHER Vs. MOHD. BIN SAYEED, AND ANOTHER
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January 18, 1996 |
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WESTERN INDIA GUNNIES PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
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July 2, 1996 |
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WINFIELD AGRO SERVICES PRIVATE LIMITED Vs. HINDUSTAN ANTIPESTS PRIVATE LIMITED
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January 25, 1996 |
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WINFIELD AGRO SERVICES PRIVATE LIMITED AND Vs. STATE
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January 25, 1996 |
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Y KONDA REDDY Vs. STATE OF ANDHRA PRADESH
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October 21, 1996 |
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Y KONDA REDDY Vs. STATE OF A P
|
October 31, 1996 |
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Y RAJESWARI Vs. DISTRICT JUDGE NELLORE
|
July 12, 1996 |
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Y RAMBABU Vs. UNIVERSITY OF HEALTH SCIENCES REGISTRAR VIJAYAWADA
|
July 31, 1996 |
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Y S VIVEKANANDA REDDY AND Vs. GOVT OF ANDHRA PRADESH
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March 4, 1996 |
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Y SIVAJI Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
|
April 30, 1996 |
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Y SUBBA RAO Vs. STATE
|
March 11, 1996 |
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Y SYAMALAMMA Vs. KAMALAMMA
|
September 18, 1996 |
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Y VENKATACHALAPATHI Vs. Y VENKATRAMANAMMA
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August 13, 1996 |
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YANDRAPU VENKATARAMANA Vs. YANDRAPU SURYA PRABHAVATHI
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April 15, 1996 |
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YELLAPU SATYANARAYANA Vs. YELLAPU VIJAYALAKSHMI
|
July 17, 1996 |
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YELUGUBANTI GANIRAJU Vs. STATE
|
April 9, 1996 |
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YERRAIAHGARI VENKATACHALAPATHI Vs. YERRAIAHGARI VENKATARAMANAMMA
|
August 13, 1996 |
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YOUTH WELFARE FEDERATION Vs. UNION OF INDIA
|
October 9, 1996 |
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YUSUF QURESHI Vs. M A RAFAT
|
July 16, 1996 |
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YUSUF QURESHI Vs. MOULANA MOHAMMAD JAMALUDDIN DECCANI
|
January 17, 1996 |
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ZONAL MANAGER FCI Vs. D VENKATA RAO
|
October 30, 1996 |
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ZUARI CREFIN LTD Vs. ASSISTANT COMMISSIONER OF POLICE
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December 27, 1996 |