A BABU RAO Vs. STATE OF ANDHRA PRADESH
|
August 16, 1995 |
A DAVID RAJU Vs. EXECUTIVE ENGINEER DISTRICT SCHEDULED CASTES SERVICE CO OPERATIVE SOCIETY LIMITED VIZIANAGARAM
|
November 9, 1995 |
A DAVID RAJU Vs. EXECUTIVE ENGINEER DISTRICT SCHEDULED CASTES SERVICES CO OPERATIVE SOCIETY LIMITED VIZIANAGARAM
|
November 29, 1995 |
A GANESH Vs. A GAYATRI
|
December 6, 1995 |
A GOVLNDALAH Vs. V VENKATAMMA DIED
|
August 14, 1995 |
A HAMPAYYA Vs. SECRETARY AGRL MARKET COMMITTEE GOOTI
|
December 6, 1995 |
A HEMALATHA Vs. CONVENOR DEO DIST SELECTION COMMITTEE
|
November 24, 1995 |
A HYMAVATL DIED Vs. N BASAVA SUBRAHMANYAM
|
July 11, 1995 |
A KALYANI Vs. ANDHRA PRADESH STATE COUNCIL OF HIGHER EDUCATION
|
March 14, 1995 |
A MADHAVA RAO Vs. P RUKMINL BAL
|
August 8, 1995 |
A NAGENDRAMMA Vs. G SESHAGIRI RAO
|
June 15, 1995 |
A NEELIMA Vs. JOINT COLLECTOR KURNOOL
|
December 22, 1995 |
A P HOUSING BOARD Vs. M RANGA RAO
|
August 7, 1995 |
A P S E EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
|
July 21, 1995 |
A P S R T C Vs. V MALLESH
|
April 13, 1995 |
A P STATE B C WELFARE ASSOCIATION Vs. ANDHRA PRADESH STATE B C WELFARE DEPT
|
April 7, 1995 |
A P TREASURIES SUBORDINATE SERVICES ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 15, 1995 |
A P TREASURIES SUBORDINATE SERVICES ASSOCIATION HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 14, 1995 |
A PRABHAKARAN Vs. VICE CHANCELLOR UNIVERSITY OF HYDERABAD
|
July 5, 1995 |
A RADHIKA THIRUMALAI Vs. GENERAL MANAGER HAL
|
July 21, 1995 |
A RAMATARAKAMMA Vs. B A VARA PRASADA RAO
|
February 2, 1995 |
A SANYASI RAJU Vs. BRANCH MANAGER STATE BANK IF INDIA
|
December 22, 1995 |
A SESHAPATHI Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 27, 1995 |
A SREENU Vs. ANDHRA PRADESH STATE HOUSING CORPORATION LIMITED HIMAYATHNAGAR HYDERABAD
|
November 8, 1995 |
A VASANTH RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 23, 1995 |
ABDUL KHAYOOM Vs. M R O
|
October 24, 1995 |
ACCOUNTANT GENERAL AANDE HYDERABAD Vs. S SRINIVASULU
|
November 21, 1995 |
ADAPA GOVERDHANA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
December 28, 1995 |
ADAPA SANTHARAM PETITIONERS Vs. SAIT NATHMAL MANIK CHAND
|
September 11, 1995 |
ADIL AHMED KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 17, 1995 |
ADINARAYANA M Vs. M CHINTANNA DIED
|
April 13, 1995 |
ADONI COTTON MILLS Vs. CHIEF ENGINEER ELECTRICITY SOUTH ZONE ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 18, 1995 |
ADVERTISING CLUB HYDERABAD Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 6, 1995 |
AFCONS PAULING I LTD Vs. C T O
|
March 31, 1995 |
AFZALUDDIN S K Vs. STATE OF ANDHRA PRADESH
|
March 21, 1995 |
AGARWAL M Vs. R N GUPTA
|
July 7, 1995 |
AGR FINANCE AND CHIT FUNDS (P) LIMITED Vs. ABC
|
December 20, 1995 |
AGRICULTURAL MARKET COMMITTEE Vs. M R K CHOWDARY
|
September 15, 1995 |
AIDED UPPER PRIMARY SCHOOL KAMINAIDUPETA JALUMURU MANDAL SRIKAKULAM DISTRICT REP Vs. GOVERNMENT OF A P
|
August 7, 1995 |
ALAGARAVENKAIAH Vs. SURI PRAKASAM
|
September 6, 1995 |
AMALI ENGLISH MEDIUM HIGH SCHOOL Vs. V V L SUVARCHALA
|
September 15, 1995 |
AMINA BEE Vs. DALAZAK NAZIR AHMED KHAN
|
September 11, 1995 |
ANAB E SHAHI WINES AND DISTILLERIES PRIVATE LIMITED Vs. APPELLATE DEPUTY COMMISSIONER SECUNDERABAD DIVISION NAMPALLY HYDERABAD
|
March 21, 1995 |
ANAM PREMKUMAR REDDY Vs. INDIA FRUITS LIMITED
|
September 2, 1995 |
ANDE SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 17, 1995 |
ANDHRA BANK Vs. STATION HOUSE OFFICER PATTABHIPURAM CRIME POLICE STATION GUNTUR
|
August 8, 1995 |
ANDHRA COTTON MILLS LTD Vs. LAKSHMI GANESH COTTON GINNING MILL
|
September 5, 1995 |
ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED Vs. V NAGESWARA RAO
|
November 29, 1995 |
ANDHRA PRADESH POWER DIPLOMA ENGINEER S ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 7, 1995 |
ANDHRA PRADESH STATE AGRO INDUSTRIES DEVEIOPMENT CORPN LTD Vs. G SUBBA RAO
|
September 11, 1995 |
ANDHRA PRADESH STATE BACKWARD CLASS WELFARE ASSOCIATION REGISTERED AND Vs. STATE OF ANDHRA PRADESH BACKWARD CLASSES WELFARE P 2 DEPARTMENT
|
April 7, 1995 |
ANDHRA PRADESH STATE ELECTRICITY EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR GOVERNMENT OF ANDHRA PRADESH
|
July 21, 1995 |
ANDHRA PRADESH STATE FINANCIAL CORPN Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
|
April 21, 1995 |
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. ELECTROTHERMIC P LIMITED
|
December 18, 1995 |
ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
|
October 26, 1995 |
ANDHRA PRADESH STATE ROAD TRANS Vs. K. CHANDRA REDDY
|
December 11, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K CHANDRA REDDY
|
December 12, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE
|
April 14, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SALVARAJ VIJAYA
|
February 17, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B SREENIVASULU
|
August 24, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EMPLOYEES UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VICE CHAIRMAN AND MANAGING DIRECTOR
|
June 26, 1995 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONEMPLOYEES UNION Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
June 28, 1995 |
ANGARA PANDITHACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 8, 1995 |
ANIL BABU M Vs. DIRECTORATE GENERAL RESETTLEMENT
|
November 8, 1995 |
ANJILAMMA Vs. LABOUR COURT III HYDERABAD
|
August 3, 1995 |
ANNAMDEVULA SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
August 11, 1995 |
ANTHONY AMMAL Vs. UNION OF INDIA NEW DELHI
|
December 28, 1995 |
ANWARUL ULOOM JUNIOR COLLEGE Vs. STATE OF ANDHRA PRADESH
|
December 29, 1995 |
APPA REDDY K Vs. ELECTION OFFICER
|
November 3, 1995 |
APPALASWAMY E Vs. A APPALASWAMY
|
October 11, 1995 |
APPARAO D Vs. D RAMA MOHANARAO
|
August 1, 1995 |
APSRTC Vs. K CHANDRA REDDY
|
December 11, 1995 |
APSRTC CUDDAPAH DEPOT Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR
|
July 7, 1995 |
APSRTC REP Vs. V MALLESH
|
August 30, 1995 |
ARKA VASANTH RAO Vs. GOVT OF ANDHRA PRADESH
|
March 23, 1995 |
ARL NAGESWARA RAO Vs. DISTRICT COLLECTOR ONGOLE
|
July 26, 1995 |
ARSHAD Vs. STATE OF ANDHRA PRADESH
|
December 8, 1995 |
ASHOK UGLE Vs. SYNDICATE BANK
|
August 1, 1995 |
ASSISTANT GENERAL MANAGER OSD Vs. MAHALAKSHML LEGAL AND TAX CONSULTANCY SERVICES
|
August 8, 1995 |
ASSISTANT GENERAL MANAGER OSD TELECOM DISTRICT LABBIPET VIJAYAWADA Vs. MAHALAKSHMI LEGAL AND TAX CONSULTANCY SERVICES VIJAYAWADA
|
August 23, 1995 |
ASSOCIATION REGISTRATION NO 822 Vs. GOVERNMENT OF INDIA
|
August 7, 1995 |
AURIC ENGINEERING PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
|
October 9, 1995 |
AVANTL BUSINESS MACHINES P LTD Vs. STATE OF ANDHRA PRADESH
|
March 21, 1995 |
AZAMATHULLA KHAN MD Vs. STATE OF ANDHRA PRADESH
|
October 28, 1995 |
AZAMJAHI MILLS Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
December 29, 1995 |
B A NAGESWARA RAO Vs. BANKING SERVICE RECRUITMENT BOARD
|
March 20, 1995 |
B DESHMUKH Vs. CHAIRMAN AND MANAGING DIRECTOR ELECTRONIC CORP OF INDIA LTD
|
December 14, 1995 |
B GEETHANJALI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 23, 1995 |
B GOVINDA REDDY Vs. ANDHRA PRADESH STATE IRRIGATION DEV CORP
|
September 6, 1995 |
B ISSAC PRABHAKAR and E LOKENDRANATH Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 30, 1995 |
B JAYA BABU Vs. REGIONAL MANAGAR GR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 9, 1995 |
B KHASIM Vs. B KHADERAIAH
|
August 17, 1995 |
B LINGA REDDY Vs. R D O
|
March 9, 1995 |
B MAHESWARAMMA Vs. M RAMASUBBAMMA
|
August 14, 1995 |
B MARY JALAJA Vs. S VASANTHA VANI
|
October 16, 1995 |
B METTUBANDI Vs. T LAKSHMAMMA
|
January 17, 1995 |
B MOHAN KRISHNA Vs. UNION OF INDIA
|
January 27, 1995 |
B NAGA REDDY Vs. MATTAM PARVATAIAH
|
October 18, 1995 |
B NARASIMHA REDDY Vs. R D O
|
September 6, 1995 |
B NARAYANA Vs. B RAJAIAH
|
December 15, 1995 |
B NOOKAMBA Vs. B DURGAMBA
|
August 14, 1995 |
B NOORULLA KHAN Vs. GOVERNMENT OF INDIA
|
December 27, 1995 |
B PRAKASH RAO Vs. DISTRICT EDUCATIONAL OFFICER KURNOOL
|
November 20, 1995 |
B PREMANAND Vs. UNION OF INDIA
|
August 17, 1995 |
B RAJA GOPAL Vs. GENERAL MANAGER NIZAM SUGAR FACTORY LTD
|
November 14, 1995 |
B RAMA RAO Vs. GENERAL MANAGER DISTRICT CO OP CENTRAL BANK LTD
|
November 6, 1995 |
B RAMAKRISHNA REDDY Vs. S B S Y M DEGREE COLLEGE
|
September 27, 1995 |
B RANGA RAO Vs. G VENKATA KRISHNA RAO
|
April 14, 1995 |
B S APPA RAO Vs. SECRETARY AND CORRESPONDENT PORT TRUST EDUCATION SOCIETY VISAKHAPATNAM
|
December 29, 1995 |
B S SHANKAR RAO Vs. CHAIRMAN CUM MANAGING DIRECTOR MINERAL
|
November 29, 1995 |
B SANJEEVA REDDY Vs. ASSISTANT DIRECTOR OF MINES and GEOLOGY KURNOOL
|
September 29, 1995 |
B SANJEEVA REDDY Vs. GOVERNMENT OF A P
|
September 14, 1995 |
B SATYANARAYANA Vs. INSPECTOR OF VIGILANCE CELL
|
December 19, 1995 |
B SEENAIAH Vs. HEALTH UNIVERSITY VIJAYAWADA
|
March 20, 1995 |
B SRINIVASA RAO Vs. CONVENOR MBA MCA CET 95 and HEAD OF THE DEPT OF CHEMISTRY NAGARJUNA UNIVERSITY
|
October 28, 1995 |
B V JOSHI Vs. STATE OF ANDHRA PRADESH
|
September 19, 1995 |
B VEERASWAMY Vs. LARGE SIZED CO OPERATIVE SOCIETY GAVARAVARAM
|
February 16, 1995 |
B VENKAMMA Vs. D NARLSI REDDY
|
September 14, 1995 |
B VENKAMMA Vs. B KOMARAMMA
|
September 12, 1995 |
B VENKATAKRISHNAIAH Vs. DIRECTOR OF SCHOOL EDUCATION GOVT OF ANDHRA PRADESH HYDERABAD
|
September 21, 1995 |
B VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 20, 1995 |
B VENKATRAMAIAH Vs. STATE OF A P
|
April 11, 1995 |
BABURAO C Vs. R KRISHNA
|
November 16, 1995 |
BAKKA VENKAMMA Vs. DEEPA NARISI REDDY
|
September 14, 1995 |
BALAIAH C Vs. T T D
|
December 7, 1995 |
BALAJI AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
September 13, 1995 |
BALAJI AGENCIES & INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
January 31, 1995 |
BALAJI TRADING COMPANY Vs. E UNGAYYA and CO
|
September 26, 1995 |
BALATHRIPURA SUNDARI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
November 2, 1995 |
BANAVATH LALU Vs. STATE
|
October 28, 1995 |
BANDARU NAYANI BABU Vs. RAJA CHINTALAPATI RAMAKRISHNA RAJA BAHADUR
|
August 16, 1995 |
BANK OF INDIA Vs. BANK OF INDIA OFFICERS ASSOCIATION A P UNIT
|
August 9, 1995 |
BANK OF INDIA Vs. PRESIDING OFFICER
|
March 12, 1995 |
BANU PRASAD CH Vs. P SUBBA RAO
|
December 4, 1995 |
BATTARUSETTI CHENNA KESAVARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 20, 1995 |
BATTU NANDAM ANANDAM Vs. STATE OF A P
|
September 15, 1995 |
BETHALA SAMAYYA Vs. STATE OF A P
|
September 1, 1995 |
BHADRACHALAM PAPOR BOARDS LTD Vs. UNION OF INDIA
|
November 13, 1995 |
BHAGL BAL Vs. SWASTIK ROLLER FLOUR MILLS
|
December 4, 1995 |
BHAKTAVASTHALAM Vs. C VIMALAMMA
|
March 31, 1995 |
BHAKTIMALA BEEDI FACTORY Vs. COMMISSIONER OF INCOME TAX
|
December 29, 1995 |
BHANUMATHI T Vs. R HANUMANTHA RAO
|
November 27, 1995 |
BHARAT HEAVY PLATES AND VESSELS LTD Vs. BALAJI CATERING SERVICES
|
September 1, 1995 |
BHASKAR FERTILIZERS Vs. DINKAL AGRO CHEMICALS P LIMITED
|
December 4, 1995 |
BHASKARA REDDY C Vs. DT COLLECTOR CHLTTOOR
|
August 3, 1995 |
BHONAGIRI SAIDAMMA Vs. SECRETARY GOVT OF ANDHRA PRADESH REVENUE FFO DEPARTMENT IV SECRETARIAT HYDERABAD
|
February 16, 1995 |
BHOOTATI KONDA MURUGADU Vs. STATE OF ANDHRA PRADESH
|
December 20, 1995 |
BHORUKA STEELS LIMITED Vs. SURESH AND SURESH WIRES P LIMITED
|
December 14, 1995 |
BHUPATHIRAJU VENKATA RAMARAJU Vs. BHUPATHIRAJU RAMAKRISHNAMRAJU
|
December 11, 1995 |
BIKKASANI SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 24, 1995 |
BILLA LINGA REDDY Vs. REVENUE DIVISIONAL OFFICER
|
March 9, 1995 |
BIO CHEMICAL AND SYNTHETIC PRODUCTS LTD Vs. SOMAIAH
|
August 22, 1995 |
BISHANLAL AHUJA Vs. COMMISSIONER OF WEALTH TAX
|
July 5, 1995 |
BISHANLAL AHUJA Vs. COMMISSIONER OF WEALTH TAX
|
March 5, 1995 |
BIZARI VENEER & SAW MILLS (P) LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 13, 1995 |
BOARD OF GOVERNORS HYD PUBLIC SCHOOL Vs. P RAJENDER
|
March 22, 1995 |
BODEPUDI SEENU ALIAS SREENIVASA RAO Vs. STATE
|
March 15, 1995 |
BOGALA NARASIMHA REDDY Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
April 3, 1995 |
BOGESWARA RAO P Vs. P VENKATA RAO DIED
|
March 24, 1995 |
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
|
December 15, 1995 |
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
|
December 1, 1995 |
BOLLAVARAM KONDA REDDY Vs. STATE OF A P
|
December 5, 1995 |
BOLLI VENKAMMA Vs. BOLLI KOMARAMMA
|
September 12, 1995 |
BONTHU ARJUNA RAO Vs. STATE OF ANDHRA PRADESH
|
December 8, 1995 |
BUJA BUJA NELLORE GRAM PANCHAYAT Vs. SPECIAL COLLECTOR TELUGU GANGA PROJECT NELLORE
|
November 17, 1995 |
C CHANDRAVATHI Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LIMITED
|
August 8, 1995 |
C CHEMANCHAIAH Vs. DISTRICT COLLECTOR CHITTOOR CHITTOOR DISTRICT THE MANDAL REVENUE OFFICER BUCHINAIDU KANDRIGA MANDAL CHITTOOR DISTRICT
|
November 24, 1995 |
C J AYODHYA RAMI SINGH Vs. B VENKATAMUNI
|
June 19, 1995 |
C NAGARATHNAMMA Vs. DISTRICT PANCHAYAT OFFICER CHITTOOR
|
June 19, 1995 |
C R KODANDA RAMAN Vs. CHIEF GENERAL MANAGER
|
November 29, 1995 |
C RAJAIAH Vs. GENERAL MANAGER NATIONAL TEXTILE CORPORATION APKKANDM
|
August 14, 1995 |
C SADANANDAM Vs. BOARD OF MANAGEMENT SRI VENKATESWARA UNIVERSITY TIRUPATI
|
December 27, 1995 |
C SUBBARAYUDU Vs. STATE OF A P
|
October 11, 1995 |
CANARA BANK BHLMAVARAM BRANCH Vs. DEVI METAL INDUSTRIES
|
April 24, 1995 |
CANTORANENT BOARD SECUNDERABAD Vs. G VENKAT RAM REDDY
|
December 14, 1995 |
CENTRAL BANK EXECUTOR AND TRUSTEE COMPANY LIMITED Vs. MAGNA HARD TEMP LIMITED
|
November 23, 1995 |
CENTRAL BANK OF INDIA AND ANOTHER Vs. MUPPIDI PRABHAKAR
|
August 2, 1995 |
CENTRAL WAREHOUSING Vs. O ROSAIAH
|
March 10, 1995 |
CH GAYATHRI Vs. T NARAYYA
|
February 17, 1995 |
CH PAPA NAIDU Vs. STATE OF ANDHRA PRADESH
|
December 6, 1995 |
CH PAPANNA Vs. PERSONNEL MANAGER, STATE BANK OF INDIA
|
September 27, 1995 |
CH S R A SWAMY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 18, 1995 |
CH SATYANARAYANA Vs. CH KLSTAMRNA
|
September 21, 1995 |
CH V SUBHAMMA Vs. CH NARAIAH
|
November 28, 1995 |
CH VIDYASAGAR RAO Vs. KOMIREDDY RAMULU
|
December 8, 1995 |
CHADALAVADA GAYATHRI Vs. TALLPANENI NARAYYA
|
February 7, 1995 |
CHAIRMAN AND MANAGING DIRECTOR H M T LIMITED HYDERABAD Vs. T NAGESWARA RAO
|
February 23, 1995 |
CHAIRMAN ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. B SUKKAMMA
|
August 9, 1995 |
CHANDA LAKSHMINARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 12, 1995 |
CHANDRAIAHGARI ANANTHAREDDI Vs. STATE OF ANDHRA PRADESH
|
November 15, 1995 |
CHANDRAPALAKA PRABHAKAR Vs. CHANDRAPALKA SADANANDAM
|
July 20, 1995 |
CHANNALA RAM REDDY Vs. STATE OF ANDHRA PRADESH
REP
|
December 12, 1995 |
CHEBOLU JAGANNADHA RAO AND Vs. COLLECTOR AND DISTRICT MAGISTRATE VISAKHAPATNAM
|
February 3, 1995 |
CHEPANA APPALA NAIDU Vs. CHEPANA PEDDA APPALA SWAMY
|
October 31, 1995 |
CHIEF ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. K NAGAHEMA
|
September 15, 1995 |
CHIEF RATIONING OFFICER Vs. JAWAHAR BROTHERS GRAIN MERCHANTS AND COMMISSION AGENT
|
September 4, 1995 |
CHINA NARASAPPA Vs. VENKATA REDDY
|
December 7, 1995 |
CHINNAPPA U Vs. COTTON CORPORATION OF INDIA
|
August 3, 1995 |
CHINTA NARASIMHA Vs. DISTRICT COLLECTOR GUNTUR
|
November 13, 1995 |
CISCONS CONSULTING ENGINEERS AND CONTRACTORS Vs. VIJAYAWADA MUNICIPAL CORPORATION
|
July 28, 1995 |
COASTAL PAPERS LTD Vs. GOVERNMENT OF INDIA
|
December 28, 1995 |
COMMISSIONER MUNICIPALITY TIRUPATI Vs. M SRINIVASULU
|
August 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. WARANGAL DISTRICT DEVELOPMENT FUND COUNCIL
|
August 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. OM TRADING COMPANY
|
August 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. D RANI
|
August 9, 1995 |
COMMISSIONER OF INCOME TAX Vs. UNITED HOUSING CORPORATION
|
August 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. S R M T STAFF ASSOCIATION
|
July 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABORATORIES P LIMITED
|
July 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. ABHIRAMI COTTON MILLS P LIMITED
|
July 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. CORAMANDEL FERTILISERS LIMITED
|
August 8, 1995 |
COMMISSIONER OF INCOME TAX Vs. TELANGANA SPINNING AND WEAVING MILLS LIMITED
|
July 20, 1995 |
COMMISSIONER OF INCOME TAX Vs. MAJJIDUNNISA BEGUM
|
July 17, 1995 |
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
|
July 11, 1995 |
COMMISSIONER OF INCOME TAX Vs. MINERVA TALKIES
|
July 11, 1995 |
COMMISSIONER OF INCOME TAX Vs. BANDARU SUBBA RAO
|
July 12, 1995 |
COMMISSIONER OF INCOME TAX Vs. BHARAT TELEVISION PRIVATE LIMITED
|
July 5, 1995 |
COMMISSIONER OF INCOME TAX Vs. TIRUMALA BRICKS AND TILES FACTORY
|
July 3, 1995 |
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO PVT LIMITED
|
July 4, 1995 |
COMMISSIONER OF INCOME TAX Vs. MOGHUL DURBAR
|
February 7, 1995 |
COMMISSIONER OF INCOME TAX Vs. D H JOSHI
|
February 2, 1995 |
COMMISSIONER OF INCOME TAX Vs. INTRAVEN PHARMACEUTICALS P LIMITED
|
February 7, 1995 |
COMMISSIONER OF INCOME TAX Vs. BEEHIVE ENGINEERING CO AND ALLIED INDUSTRIES P LIMITED
|
February 13, 1995 |
COMMISSIONER OF INCOME TAX Vs. DEXAN PHARMACEUTICALS PRIVATE LIMITED AND INSTRUMENT TECHNIQUES PRIVATE LIMITED
|
January 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. B MURALI MOHAN RAO
|
January 30, 1995 |
COMMISSIONER OF INCOME TAX Vs. M SEETHA DEVI
|
February 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. AMPRO FOOD PRODUCTS
|
February 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO PRIVATE LIMITED
|
March 4, 1995 |
COMMISSIONER OF INCOME TAX Vs. BHARAT TELEVISION PRIVATE LIMITED
|
March 5, 1995 |
COMMISSIONER OF INCOME TAX Vs. B CHINNAIAH
|
March 8, 1995 |
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
|
March 11, 1995 |
COMMISSIONER OF INCOME TAX Vs. TELANGANA SPINNING AND WEAVING MILLS LIMITED
|
March 20, 1995 |
COMMISSIONER OF INCOME TAX Vs. BAKELITE HYLAM LIMITED
|
April 25, 1995 |
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABS P LIMITED
|
April 26, 1995 |
COMMISSIONER OF INCOME TAX Vs. J AND J DECHANE LABORATORIES P LIMITED
|
March 27, 1995 |
COMMISSIONER OF INCOME TAX Vs. S R M T STAFF ASSOCIATION
|
March 28, 1995 |
COMMISSIONER OF INCOME TAX Vs. LAKSHMINARAYANA TRADING CO
|
March 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUPER DRILLERS
|
March 23, 1995 |
COMMISSIONER OF INCOME TAX Vs. SUDESH KUMARI SONI
|
March 22, 1995 |
COMMISSIONER OF INCOME TAX Vs. VIDYUT STEEL LIMITED
|
March 21, 1995 |
COMMISSIONER OF INCOME TAX Vs. VIJAYA FAMILY TRUST
|
March 30, 1995 |
COMMISSIONER OF INCOME TAX Vs. A NAGESHWARA RAO HUF AND ANNAPURNA PICTURES P LIMITED
|
November 24, 1995 |
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED
|
November 10, 1995 |
COMMISSIONER OF INCOME TAX Vs. NOVAPAN INDIA LIMITED
|
November 14, 1995 |
COMMISSIONER OF INCOME TAX Vs. LOHIYA TRADING CO
|
November 14, 1995 |
COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA LIMITED
|
November 1, 1995 |
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
November 1, 1995 |
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HATCHERY P LIMITED
|
November 3, 1995 |
COMMISSIONER OF INCOME TAX Vs. PADMA S ACHARYA DECD SMT
|
September 18, 1995 |
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. B MURALI MOHAN RAO
|
January 13, 1995 |
COMMISSIONER OF PROHIBITION AND EXCISE A P Vs. CENTURY WINES
|
August 14, 1995 |
COMMISSIONER OF PROVIDENT FUND Vs. V S V RAMESH
|
July 13, 1995 |
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUST
|
February 13, 1995 |
COMMISSIONER OF WEALTH TAX Vs. N B ATAULLA KHAN
|
March 27, 1995 |
COMMISSIONER OF WEALTH TAX Vs. P BABUL REDDY
|
June 22, 1995 |
COMMISSIONER OF WEALTH TAX Vs. RAHAMATHUNNISSA BEGUM MRS
|
October 19, 1995 |
COMMISSIONER OF WEALTH TAX Vs. H E H THE NIZAMS TRUST
|
November 9, 1995 |
COMMISSIONER TIRUPATL MUNICIPALITY Vs. M SRLNLVASULU
|
August 24, 1995 |
CONSTRUCTIONAL ENGINEERS AND BUILDERS Vs. STATE OF ANDHRA PRADESH
|
October 26, 1995 |
CONVENOR EAMCET 92 A U COLLEGE OF ENGINEERING Vs. JASMEET SINGH SIDDU
|
August 22, 1995 |
CORAMANDAL MARKETING INDIA PRIVATE LIMITED Vs. ANDHRA PRADESH LIGHTING LIMITED
|
July 14, 1995 |
COROMANDEL FISHERIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 2, 1995 |
COROMANDEL LUBRICANTS Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
|
October 13, 1995 |
CORROCOAT INDUSTRIES Vs. STATE LEVEL COMMITTEE
|
April 16, 1995 |
CORROMANDAL PHARMACEUTICALS LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
|
November 4, 1995 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. V I OOMMEN
|
October 26, 1995 |
CRIPS THERAPEUTICS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
November 15, 1995 |
D AND H SECHERON ELECTRODES P LIMITED Vs. VOLTARE ELECTRODES P LIMITED
|
December 29, 1995 |
D GANGADHAR Vs. CH CHAKKARA REDDY
|
July 5, 1995 |
D JAYARAM Vs. DISTRICT COLLECTOR PANCHAYAT
|
March 20, 1995 |
D K B ESWARI Vs. PAY AND ACCOUNTS OFFICER P A O EXHIBITION GROUNDS NAMPALLY HYDERABAD
|
February 28, 1995 |
D LAKSHMANA RAO Vs. D KAMALA BAI
|
November 3, 1995 |
D MARKONDA NAIDU AGRICULTURIST Vs. JOINT COLLECTOR CHITTOOR CHITTOOR DISTRICT
|
December 20, 1995 |
D RAMABRAHMAM Vs. CHAIRMAN CENTRAL RECRUITMENT BOARD
|
December 27, 1995 |
D SHANKER Vs. ANANTA LAXMI
|
January 16, 1995 |
D SRINIVASULU REDDY Vs. TIRUMALA TIRUPATI DEVASTHANAM
|
October 20, 1995 |
D SUBHASH CHANDRA BOSE BABU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
|
August 28, 1995 |
D SUBRAMANYAM Vs. A V G KRISHNA MURTHY
|
December 22, 1995 |
D SURYANARAYANA MURTY Vs. STATE BANK OF HYDERABAD
|
June 29, 1995 |
D V V SATYA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 16, 1995 |
D V V SATYA PRASAD Vs. GOVERNMENT OF A P
|
November 14, 1995 |
D VARUDHINI Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTANAMS TIRUPATHI
|
September 15, 1995 |
D VENKATA NARSAIAH Vs. SINGARENI COLLIERIES CO LTD
|
January 25, 1995 |
D VENKATA RUSHI REDDY Vs. DIVISIONAL PANCHAYAT OFFICER ANANTAPUR
|
September 27, 1995 |
DANAVATH BICHYA Vs. DIST COLLECTOR
|
November 13, 1995 |
DANIEL PADMA RAO Vs. HEROLD EARNEST LAWRENCE DAVEY
|
February 10, 1995 |
DANTULURI VIJAYA LAKSHMI Vs. SPECIAL COURT UNDER THE A P LAND GRABBING PROHIBITION ACT HYDERABAD
|
December 21, 1995 |
DASIKA INDUSTRIAL CHEMICALS PVT. LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 29, 1995 |
DECCAN LEATHERS LIMITED Vs. STATE OF ANDHRA PRADESH
|
January 23, 1995 |
DEEN DAYAL Vs. M SAMBAIAH
|
July 13, 1995 |
DEEPAK TRANSPORT AGENCY HYDERABAD Vs. COMMISSIONER M C H HYD
|
December 15, 1995 |
DELTA PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
|
January 27, 1995 |
DEPOT MANAGER A P S RT C ASIFABAD Vs. E N REDDI
|
December 7, 1995 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N RAMULU
|
November 6, 1995 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
September 18, 1995 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. D S RAO
|
October 18, 1995 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL CUM ADDITIONAL LABOUR COURT
|
June 26, 1995 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P GANGARAJULU
|
September 11, 1995 |
DEVALLA MAHADEV Vs. GATTU NARMADABAI
|
December 19, 1995 |
DHANALAKSHMI TRADERS TUNI Vs. STATE OF A P
|
June 13, 1995 |
DIDDE RAJU Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT VISAKHAPATNAM
|
December 22, 1995 |
DIRECTOR OF AGRICULTURE A P Vs. COMMISSIONER OF CIVIL SUPPLIES APPEAL
|
August 28, 1995 |
DISTRICT and SESSIONS JUDGE Vs. T MADHAVA RAO
|
December 1, 1995 |
DISTRICT EDUCATIONAL OFFICER ONGOLE Vs. B V RAMANA
|
November 3, 1995 |
DISTRICT MEDICAL AND HEALTH OFFICER KHAMMAM Vs. BODDUPALLI VENU
|
August 1, 1995 |
DIVISIONAL FOREST OFFICER Vs. PRL SUB JUDGE TIRUPATI
|
September 22, 1995 |
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. RAJAN S S
|
September 27, 1995 |
DREDGING CORPORATION OF INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 6, 1995 |
DUDEKULA KHABALA SAHEB ALIAS KHABALA Vs. STATE OF ANDHRA PRADESH
|
October 11, 1995 |
DURGA TRADING COMPANY Vs. THE COMMERCIAL TAX OFFICER
|
February 8, 1995 |
DURGAPPA J Vs. INDUSTRIAL TRIBUNAL
|
November 13, 1995 |
E ABSHALOM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT GODAVARIKHANI KARIMNAGAR DISTRICT
|
September 19, 1995 |
E ATCHANNA Vs. VISAKHAPATNAM DOCK LABOUR BOARD
|
April 27, 1995 |
E I D PARRY INDIA LIMITED MADRAS Vs. STATE OF A P
|
October 25, 1995 |
E MURUGAIAH Vs. C EKAMBARA REDDY
|
October 18, 1995 |
E RAMESH KUMAR Vs. ADMINISTRATIVE OFFICER II PANDGA NATIONAL REMOTE SENSING AGENCY BALANAGAR COMPLEX HYD
|
December 14, 1995 |
E S JANARDHAN Vs. EXECUTIVE OFFICER CONTONMENT BOARD SECUNDERABAD
|
November 15, 1995 |
E UDDANDA RAMAIAH Vs. V R S and Y R N COLLEGE
|
June 13, 1995 |
EGGSMI SRINIVASA REDDI Vs. STATE OF ANDHRA PRADESH
|
August 30, 1995 |
ELECTRONICS CORPN OF INDIA LTD Vs. HONBLE LABOUR COURT ILL HYD
|
June 19, 1995 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. SCIENTIFIC FERTILIZER CO PVT LTD
|
November 2, 1995 |
ERAMANI S Vs. KHAIR MOHD KHAN
|
February 24, 1995 |
ESTATE OFFICER HUDA Vs. T GANGAMMA
|
December 15, 1995 |
ESWARAMMA Vs. G PEDDATHIPPESWAMY
|
December 12, 1995 |
ESWARAMMA P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 20, 1995 |
EXECUTIVE COMMITTEE Vs. D DHANESWARA RAO
|
September 25, 1995 |
EXECUTIVE DIRECTOR DISTRICT SCHEDULED CASTE SERVICE CO OPERATIVE SOCIETY LTD Vs. AUTHORITY UNDER THE A P SHOPS and ESTT ACT and THE DY COMMISSIONER OF LABOUR GUNTUR
|
November 29, 1995 |
EXECUTIVE ENGINEER PWD R and B Vs. P YELLAIAH
|
September 29, 1995 |
EXECUTIVE OFFICER TOORANGI GROUP TEMPLES Vs. GOPAL INANI
|
September 28, 1995 |
FALCON LABORATORIES Vs. DIRECTOR DRUG CONTROL ADMINISTRATION
|
October 16, 1995 |
FISHERMEN CO OPERATIVE SOCIETY Vs. COMMISSIONER OF FISHERIES A P
|
February 10, 1995 |
G C NAGARAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MANAGING DIRECTOR
|
September 12, 1995 |
G GANGI REDDY Vs. CUSTODIAN OF SRI SWAMY HATHIRAMJEE MUTT
|
April 19, 1995 |
G GURUCHARANAM Vs. R VENKAT RAO
|
August 24, 1995 |
G HANUMANTHA RAO Vs. REGIONAL TRANSPORT AUTHORITY
|
July 27, 1995 |
G KONDALA RAO Vs. REGISTRAR SRI VENKATESWARA UNIVERSITY TIRUPATHI AND ANOTHER
|
June 14, 1995 |
G LAKSHMANAN Vs. EXECUTIVE OFFICER TIRUMALATIRUPATI DEVASTHANAMS
|
November 23, 1995 |
G M MITTAL STAINLESS STEELS LIMITED Vs. NAGARJUNA INVESTMENTS TRUST LIMITED
|
March 10, 1995 |
G MURALI DHAR Vs. CHAIRMAN
|
November 17, 1995 |
G NARASIMHULU CHETTI Vs. S PANDURANGAIAH CHETTI
|
July 11, 1995 |
G PRAKASHA RAO Vs. D E O KURNOOL
|
October 13, 1995 |
G RAJAMMA Vs. DISTRICT COLLECTOR CHITTOOR
|
March 24, 1995 |
G RAMA RAO Vs. BIDDIKA BOORA SUNDARI SUNDARAMMA
|
November 13, 1995 |
G SAMUDRALU Vs. P SATYAVATHL
|
July 28, 1995 |
G SARANGAPANI Vs. H KANAKAIAH
|
July 27, 1995 |
G SATYANARAYANA Vs. PRL DIRECTOR IN CHARGE NISIET
|
December 21, 1995 |
G SIVA KUMAR Vs. STATE ELECTION COMMISSIONER
|
December 5, 1995 |
G SOMI REDDY Vs. G SUJATHA
|
December 21, 1995 |
G SRIRAMAMURTHY Vs. M NARASAIAH
|
September 12, 1995 |
G SUDERSHAN REDDY Vs. JEEVAN LATHA SRIVASTHAVA
|
September 4, 1995 |
G SUJATHA Vs. K V NARASAIAH
|
January 25, 1995 |
G SURYANARAYANA Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST
|
November 28, 1995 |
G VEERRAJU Vs. CHANDRAKANTHAM
|
September 4, 1995 |
G VENKATA NARASAIAH Vs. G LAKSHMI KANTALAH DIED
|
July 21, 1995 |
GADDAM BRAHMAMA ALIAS CHINNA Vs. STATE
|
December 8, 1995 |
GAJUWAKA GRAM PANCHAYAT Vs. M V SURYANARAYANA
|
April 18, 1995 |
GANDAM SUJATHA Vs. KATHIRISETTI VENKATA NARASAIAH
|
January 25, 1995 |
GANESH TRADERS Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER
|
December 11, 1995 |
GANJI KRISHNA RAO Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1995 |
GANTA RAMA RAO Vs. BIDDIKA ALIAS BOORA SUNDARIALIAS SUNDARAMMA
|
November 13, 1995 |
GANTI V R Vs. COMMISSIONER OF INCOME TAX
|
March 13, 1995 |
GENERAL INSURANCE CORPORATION OF INDIA BOMBAY Vs. G SHOBHA RANI
|
August 24, 1995 |
GEOLOGICAL SURVEY OF INDIA EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
|
August 7, 1995 |
GHANTA DHANANJAYA RAO Vs. BANK OF INDIA
|
February 24, 1995 |
GHOUSE MOHIUDDIN Vs. L BHASKAR REDDY
|
April 14, 1995 |
GIRRAJMAL BEEDI WALE Vs. ANDHRA PRADESH BEEDI WORKERS UNION
|
August 22, 1995 |
GODUPALLE POTHULAPPA Vs. STATE OF ANDHRA PRADESH
|
March 6, 1995 |
GOLKONDA ENGINEERING ENTERPRISES LIMITED Vs. GINNI VYAPPAAR LIMITED
|
December 22, 1995 |
GOLLA MALYADRI Vs. STATE OF ANDHRA PRADESH
|
December 14, 1995 |
GOODHEALTH AGRO TECH LIMITED Vs. COMMERCIAL TAX OFFICER
|
November 27, 1995 |
GOPAL INANI Vs. SECRETARY TO GOVT REVALUE DC ILL DEPARTMENT
|
August 7, 1995 |
GOPALA KRISHNA MURTHY V Vs. REGISTRAR ADMINISTRATION HIGH COURT OF ANDHRA PRADESH
|
November 2, 1995 |
GOPALA RAO R Vs. B PRAKASA RAO
|
December 27, 1995 |
GOPALAKRISHNA KALAMANDIR Vs. ASSISTANT COMMISSIONER OF LABOUR KHAMMAM
|
November 8, 1995 |
GOPI CHAND TELEVISION Vs. DIRECTOR DOORDARSHAN KENDRA HYDERABAD
|
March 31, 1995 |
GORRELA VEERRAJU Vs. VELUGUBANTLA CHANDRAKANTHAM
|
September 4, 1995 |
GOVERNMENT OF A P Vs. T G L GROUNDNUT CORPORATION
|
April 28, 1995 |
GOVERNMENT OF ANDHRA PRADESH Vs. G KONDALA RAO DLED PER LRS
|
July 14, 1995 |
GOVERNMENT OF ANDHRA PRADESH Vs. S FAKRUDDIN
|
July 10, 1995 |
GOVERNMENT OF ANDHRA PRADESH Vs. A P HLGH COURT JUNIOR OFFICERS ASSOCIATION
|
October 25, 1995 |
GOVERNMENT OF ANDHRA PRADESH Vs. A B C INDIA LTD
|
December 4, 1995 |
GOVERNMENT OF ANDHRA PRADESH Vs. V SATYAM RAO
|
December 8, 1995 |
GOVERNMENT OF INDIA Vs. S BRAHMANANDA REDDY
|
November 22, 1995 |
GOVERNMENT OF INDIA Vs. KUL HIND ALL INDIA
|
July 3, 1995 |
GOVINDA REDDY Vs. VARALAKSHMAMMA
|
August 16, 1995 |
GOVT OF A P Vs. CHATRATI MALLIKARJUNA RAO
|
September 21, 1995 |
GRANDHI KAMARAJ Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 26, 1995 |
GREAT EASTERN SHIPPING COMPANY LIMITED Vs. FOOD CORPORATION OF INDIA
|
July 13, 1995 |
GUDA LINGAIAH Vs. STATE OF ANDHRA PRADESH
|
June 14, 1995 |
GUDLA BALAKRISHNA REDDY Vs. SPECIAL COURT UNDER AP LAND GRABBING PROHIBITION ACT
|
December 21, 1995 |
GUJARAT FISHERIES DEVELOPMENT CORPORATION LTD. Vs. OCEAN PRODUCTS AND SHIPPING LTD.
|
December 14, 1995 |
GUNDLA RAJESHWAR Vs. CHIEF SECRETARY GOVT OF A P SECRETARIAT HYDERABAD
|
November 2, 1995 |
H C NARASIMHAIAH Vs. T G VASANTHA GUPTA
|
December 18, 1995 |
H L MALHOTRA Vs. STATE OF ANDHRA PRADESH
|
September 22, 1995 |
H M T LIMITED Vs. M CHANDRASEKHAR
|
November 28, 1995 |
H.B.L. AIRCRAFT BATTERIES LTD. AND OTHERS Vs. H.B.L. LTD.
|
November 27, 1995 |
HALLMARK TOBACCO COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
|
November 21, 1995 |
HAMIDA HABIB JEELANI ALIAS HAMIDA BEGUM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1995 |
HANUMANTHA RAYUDU Vs. DISTRICT REVENUE OFFICER ANANTAPUR
|
November 17, 1995 |
HARAYANA STEEL INDUSTRIES SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 21, 1995 |
HARISCHANDRA REDDY P Vs. N I R D
|
June 13, 1995 |
HARYANA TELECOM LIMITED Vs. ALUMINIUM INDUSTRIES LIMITED
|
April 4, 1995 |
HASMUKH CHAMPAKLAL MEHTA Vs. ADDITIONAL CHIEF JUDGE
|
September 28, 1995 |
HEMADRI CEMENTS PRIVATE LIMITED Vs. WALCHANDNAGAR INDUSTRIES LIMITED
|
August 1, 1995 |
HIFCO CONSUMER CREDIT LIMITED Vs. MIDLAND INDUSTRIES LIMITED
|
December 27, 1995 |
HINDUSTAN AERONAUTICS LTD Vs. M SATAIAH
|
November 8, 1995 |
HINDUSTAN AERONAUTICS OFFICERS ASSOCIATION Vs. GENERAL MANAGER HINDUSTAN AERONAUTICS LTD
|
June 30, 1995 |
HINDUSTAN CABLES, LTD., HYDERABAD (REPRESENTED BY ITS MANAGING DIRECTOR) Vs. LABOUR COURT, HYDERABAD, AND ANOTHER
|
November 13, 1995 |
HINDUSTAN PETROLEUM CORP LTD Vs. V D SWAMI and CO LTD
|
August 25, 1995 |
HINDUSTAN PETROLEUM CORPN LTD Vs. TOTARAM MURALILAL and SONS
|
September 18, 1995 |
HIS HOLINESS SRI DEVENDRADOSS Vs. SARJUDOSS
|
July 11, 1995 |
HOTEL BANJARA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 7, 1995 |
HOTEL PRIYA REP Vs. A P STATE FINACE CORPORATION
|
December 12, 1995 |
HURMATHUNNISA BEGUM Vs. SHAMIM FATIMA SULTANA
|
September 26, 1995 |
HYDERABAD INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 11, 1995 |
HYDERABAD RACE CLUB Vs. MANDAL REVENUE OFFICER
|
October 11, 1995 |
HYDERABAD STEEL TUBES PRIVATE LIMITED Vs. AKTAR BEGUM
|
August 31, 1995 |
HYDERABAD TOOLS P LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
|
April 26, 1995 |
I PARADESAMMA Vs. G YESU
|
March 24, 1995 |
I T C CLASSIC FINANCE AND SERVICES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 7, 1995 |
I T C LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 16, 1995 |
I T C LTD Vs. NON PENSIONERS ASSOCIATION
|
December 14, 1995 |
I V KRISHNA MURTHY Vs. BOARD OF DIRECTORS A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
|
October 25, 1995 |
I VASANTHA Vs. I SRINIVASA PRASAD
|
August 7, 1995 |
IBRAHIM MOHD Vs. SECRETARY TO GOVERNMENT OF INDIA
|
November 24, 1995 |
IBRAHIMPATNAM TALUK VYAVASAYA COOLIE SANGAM Vs. K SURESH REDDY
|
January 6, 1995 |
III ADDITIONAL SESSIONS JUDGE GUNTUR REFERRING OFFICER Vs. GANTELA VIJAYAVARDHAN RAO
|
November 2, 1995 |
IKKALA KANAKAMMA Vs. STATE OF ANDHRA PRADESH
|
November 13, 1995 |
INCOME TAX OFFICER Vs. GADAMSETTY NAGAMAIAH CHETTY
|
December 5, 1995 |
INDIAN ASSOCIATION OF LAWYERS Vs. STATE OF ANDHRA PRADESH
|
October 31, 1995 |
INDIAN OVERSEAS BANK Vs. D RAJASEKHAR RAO
|
November 2, 1995 |
INDIAN TOBACCO COMPANY LIMITED Vs. DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS
|
March 16, 1995 |
INSPECTOR GENERAL OF POLICE Vs. LNK S C SHARMA
|
November 30, 1995 |
INVESTIGATION and SECURITY SERVICES I PVT LTD Vs. COMMISSIONER OF LABOUR GOVT OF ANDHRA PRADESH HYDERABAD
|
November 17, 1995 |
INVESTIGATION and SECURITY SERVICES INDIA PVT LTD Vs. COMMISSIONER OF LABOUR
|
September 17, 1995 |
ISUKAPALLI DAKSHINAMURTHY Vs. S H O INAVILLI POLICE STATION
|
December 22, 1995 |
ITC AGRO TECH LIMITED Vs. REGISTRAR OF COMPANIES
|
December 14, 1995 |
IZZAT SULTANA SMT Vs. SABLR BLN YASRAB
|
September 28, 1995 |
J ANANDA RAO DIED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 20, 1995 |
J GOPALAN Vs. GENERAL MANAGER WORKS HINDUSTAN CABLES LIMITED
|
October 24, 1995 |
J KRISHNA MURTHY Vs. D R GARG
|
June 13, 1995 |
J NAGESWARA RAO Vs. EXECUTIVE OFFICER GRAM PGNCHAYAT
|
June 29, 1995 |
J PRAKASH Vs. REGISTRAR NAGARJUNA UNIVERSITY
|
July 6, 1995 |
J RAMACHANDRA RAO Vs. A P STATE CIVIL SUPPLIES CORPORATION LIMITED SOMAJIGUDA HYDERABAD
|
November 9, 1995 |
JADDA VEERASWAMY Vs. STATE OF A P
|
August 24, 1995 |
JAGANNATHA SWAMY VARU Vs. V VENUGOPALANAIDU
|
July 3, 1995 |
JAGNANDAN MALLIK Vs. ACCOMMODATION CONTROLLER
|
February 8, 1995 |
JAKKULA CHIMA MALLAIAH Vs. STATE OF ANDHRA PRADESH
|
August 21, 1995 |
JALAI HUSSAINI Vs. SYED QUADRATHULLA HUSSAINI
|
December 19, 1995 |
JAMALUDDIN DECCANI M M Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 10, 1995 |
JAMI ADINARAYANA Vs. JAMI APPALANARASAMMA
|
November 6, 1995 |
JANAKIRAM K P Vs. K SUGUNA BAI
|
March 22, 1995 |
JANDHYALA LAKSHMINARASIMHA SASTRY Vs. KADIYALA KOTISWAMY DIED
|
May 30, 1995 |
JAWAHAR BROTHERS Vs. CHIEF RATIONING OFFICER
|
July 26, 1995 |
JAYA SALOME Vs. TELUGU UNIVERSITY
|
May 30, 1995 |
JAYAKRLSHNA Vs. SUREKHA
|
July 4, 1995 |
JITENDRA PALNITKER Vs. STATE OF ANDHRA PRADESH
|
July 25, 1995 |
JUGAL KISHORE AGARWAL Vs. SYED GHOUSE
|
March 21, 1995 |
JULEKHA BEE Vs. O BALI REDDY
|
November 29, 1995 |
K APPA REDDY S O RAMACHANDRA REDDY Vs. ELECTION OFFICER RAJAHMUNDRY E G DIST
|
September 21, 1995 |
K ASHOK RAO Vs. STATE OF A P
|
March 24, 1995 |
K BOOSAIAH Vs. STATE OF ANDHRA PRADESH
|
December 19, 1995 |
K CHALAPATI RAO Vs. STATE BANK OF INDIA BOMBAY
|
March 16, 1995 |
K DHARMA RAO Vs. DEPUTY REGISTRAR OF CO OP SOCIEIICS BHEEMAVARAM
|
January 28, 1995 |
K G KANNABHIRAN ADVOCATE HYDERABAD Vs. CHIEF SECRETARY GOVT OF A P
|
July 27, 1995 |
K G KANNABIRAN Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
August 14, 1995 |
K GOPI CHAND Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 17, 1995 |
K KASAMMA Vs. STATE OF ANDHRA PRADESH
|
December 19, 1995 |
K KRISHNA RAO Vs. K S K V PRASADA RAO
|
August 24, 1995 |
K KRISHNAN Vs. T T DEVASTHANAMS
|
April 26, 1995 |
K KUSUMA KUMARI Vs. G SURYA BHAGAWAN
|
September 13, 1995 |
K MEHARBABA Vs. DISTRICT COLLECTOR KAKINADA
|
August 16, 1995 |
K MUNI REDDY Vs. MANDAL REVENUE OFFICER TIRUPATI
|
September 22, 1995 |
K N SRIVATSAVA DR Vs. UNIVERSITY OF HYDERABAD
|
November 10, 1995 |
K N SUDHA RAMANA Vs. UNIVERSITY OF HEALTH SCIENCES
|
June 16, 1995 |
K NAGABHUSHANAM Vs. N RAMAMOHAN RAO
|
July 17, 1995 |
K NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 25, 1995 |
K NAMRATHA SEN Vs. UNIVERSITY OF HEALTH SCIENCES
|
October 28, 1995 |
K P NARAYANA REDDY ALIAS POLICE NARAYANA REDDY Vs. ALLA NAGI REDDY
|
September 13, 1995 |
K PEDDA JANGAIAH Vs. MANDAL REVENUE OFFICER MOINABAD MANDAL RANGA REDDY DISTRICT
|
July 27, 1995 |
K PRABHAKAR Vs. LABOUR COURT ANANTAPUR
|
November 28, 1995 |
K PRABHAVATHI Vs. DEPUTY DM MANAGER SYNDICATE BANK
|
July 31, 1995 |
K RADHAKRISHNA NAIDU Vs. DIRECTOR OF CIVIL SUPPLIES HYDERABAD
|
November 16, 1995 |
K RAMACHANDRA RAO and CO Vs. K SANTHA KUMARI
|
July 14, 1995 |
K RAMACHANDRA REDDY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
|
August 8, 1995 |
K RAMALINGA REDDY Vs. T N SESHAN CHIEF ELECTION COMMISSIONER
|
November 17, 1995 |
K RAMANJANEYULU Vs. STAGE 2 OFFICER
|
December 28, 1995 |
K RAMI REDDY Vs. P RAMI REDDY
|
April 5, 1995 |
K RATNAGIRESWARA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 31, 1995 |
K S CH S V PRASAD Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD
|
January 16, 1995 |
K S S N SARMA Vs. CHIEF GENERAL MANAGER STATE BANK IF INDIA
|
March 2, 1995 |
K S SANTHA LAKSHMI Vs. SATYA SAI INSTITUTE OF HIGHER LEARNING ANANTAPUR
|
December 11, 1995 |
K S SUDHAKARAN Vs. S NARASIMHA REDDY
|
November 13, 1995 |
K SAI REDDY Vs. DEPUTY EXECUTIVE ENGINEER IRRIGATION AND COMMAND AREA DEVELOPMENT NAMPALLY HYDERABAD
|
March 20, 1995 |
K SARADA DEVI Vs. S SIVARAMARAJU
|
February 3, 1995 |
K SATHIBABU Vs. V SIMHACHALAM
|
April 21, 1995 |
K SATYANARAYANA Vs. COMMISSIONER OF PROHIBITION and EXCISE
|
December 11, 1995 |
K SEETHARAMA PRASAD Vs. ANDHRA BANK LIMITED
|
February 6, 1995 |
K SHESHA CHARI Vs. MANDAL REVENUE OFFICER ANANTAPUR DIST
|
November 1, 1995 |
K SITARAMA RAJU Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
|
August 14, 1995 |
K SRIDHAR REDDY Vs. GOVERNMENT OF A P
|
August 9, 1995 |
K SUBRAMANYAM REDDY DR Vs. VENKATESWARA UNIVERSITY
|
July 19, 1995 |
K SUBRAMANYESWARA RAO Vs. DISTRICT COLLECTOR VISAKHAPATNAM
|
October 18, 1995 |
K SUDHANAGARAJ Vs. CHIEF MANAGER ANDHRA BANK
|
November 23, 1995 |
K SURYANARAYANA Vs. P SESHAGIRI RAO
|
April 28, 1995 |
K SWARNA KUMARI Vs. M B CHOWDARY
|
August 3, 1995 |
K UNNIKRISHNAN Vs. STATE BANK OF HYDERABAD
|
March 16, 1995 |
K UPENDER REDDY Vs. N SREENIVASA REDDY
|
November 22, 1995 |
K V DURGA PRASAD Vs. DURGAMALLESWARA SWAMI VARI DEVASTHANAM VIJAYAWADA
|
November 16, 1995 |
K V MALLIKARJUNA RAO Vs. DEPARTMENT OF HOME
|
March 29, 1995 |
K V NAGARAJA RAO Vs. GIRIJAN COOPERATIVE CORPORATION LTD
|
December 5, 1995 |
K V RAGHAVAMMA Vs. S RAGHAVARAJU
|
September 21, 1995 |
K V RAMKRISHNAIAH Vs. GENERAL MANAGER P SINGARENI COLLIERIES COMPANY LIMITED
|
January 28, 1995 |
K V UMA MAHESWARA RAO Vs. GANDAM SUJATHA
|
November 7, 1995 |
K VEERALAH AND SONS Vs. SWASTIK BOOK DEPOT
|
September 12, 1995 |
K VENKATA RAO Vs. K KRISHNAM RAJU
|
August 1, 1995 |
K VENKATA SUBBAIAH Vs. G BRAHMAM REDDY
|
October 13, 1995 |
K VENKATESHWARA RAO Vs. SUB INSPECTOR OF POLICE MELLAHERUVU
|
April 20, 1995 |
K VENKATESWARA RAO Vs. G GOURAMMA
|
August 25, 1995 |
K VENKATESWARLU Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 14, 1995 |
K VENKATESWARLU Vs. NAGARJUNA GRAMEENA BANK
|
February 14, 1995 |
K VIJAYA BHASKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 5, 1995 |
K VIJAYA KUMAR Vs. TRANSPORT COMMISSIONER GOVT OF A P HYDERABAD
|
September 12, 1995 |
KADAPAGUNTA SWAMINATHA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 17, 1995 |
KAKARLA KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX
|
February 17, 1995 |
KALTHURI MALLIKARJUNA Vs. STATE OF ANDHRA PRADESH
|
March 1, 1995 |
KALWA MANOHAR Vs. STATE OF A P
|
December 18, 1995 |
KAMALA BAI MARDA Vs. R V RAJAIAH
|
November 28, 1995 |
KAMINENI SANTHAKUMARI Vs. STATE BANK OF INDIA
|
December 29, 1995 |
KANAKA DURGA WINES Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 21, 1995 |
KANAKADURGA WINES Vs. PROHIBITION and EXCISE SUPERINTENDENT
|
November 29, 1995 |
KANCHERLA SARADHA DEVI Vs. SARIPELLA SIVARAMARAJU
|
February 3, 1995 |
KANNAYYALAL K H ARJANI Vs. JUDICIAL I CLASS MAGISTRATE NALGONDA
|
December 1, 1995 |
KASETTY AMPAIAH Vs. PEDDA ALPURAMMA
|
October 20, 1995 |
KASHMIR HOUSE Vs. STATE OF ANDHRA PRADESH
|
March 2, 1995 |
KATHI DANIEL Vs. CHIEF OF THE ARMY STAFF
|
November 6, 1995 |
KEDARL PEDA ACHALAH Vs. G JAYABALAMMA
|
September 1, 1995 |
KHAJA QUTUBUDDIN SHAREEF Vs. M SATYANARAYANA
|
September 13, 1995 |
KODI SATYANARAYANA Vs. COMMISSIONER OF PROHIBITION and EXCISE HYDERABAD
|
November 2, 1995 |
KOLLURU KOTESWARA RAO Vs. STATE OF A P
|
December 5, 1995 |
KOMMUVENKATRATNAM Vs. STATE OF A P
|
December 12, 1995 |
KOMPALLY ASHOK Vs. STATE OF ANDHRA PRADESH
|
March 20, 1995 |
KONIJETI MALLAIAH AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH
|
September 13, 1995 |
KOPAROWTHU KRISHNA RAO Vs. KARLAPUDI SATYA KRISHNA VARA PRASADA RAO
|
August 24, 1995 |
KOTE MALLAIAH Vs. ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
November 15, 1995 |
KRISHNA KRUPAL R Vs. CH VENKATESWARA RAO
|
February 7, 1995 |
KRISHNAM RAJU M Vs. ELECTRONICS CORPORATION OF INDIA LTD
|
February 13, 1995 |
KRISHNAVENI CONSTRUCTIONS Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ DARSI
|
April 20, 1995 |
KUM K MADHURI Vs. UNIVERSITY OF HEALTH SCIENCE GUNADALA VIJAYAWADA
|
February 9, 1995 |
L A O R Vs. M NARAYANA
|
December 26, 1995 |
L NAGAPATHARAJU Vs. L GANGAMMA
|
August 24, 1995 |
L NARAYANA Vs. VISAKHAPATNAM DOCK LABOUR BOARD
|
April 27, 1995 |
L S AND CO REP Vs. STATE OF ANDHRA PRADESH
|
August 18, 1995 |
L SANKARA NAIDU Vs. DISTRICT COLLECTOR CHITTOOR
|
February 21, 1995 |
L SRIPAL REDDY Vs. STATE OF A P
|
April 18, 1995 |
L VEERANJANEYULU Vs. GENERAL MANAGER TELECOM DEPARTMENT
|
March 6, 1995 |
LAKSHMI GANESH COTTON GINNING MILL Vs. ANDHRA COTTON MILLS LTD
|
September 5, 1995 |
LAKSHMI RICE MILL Vs. B VENKATARAMAIAH
|
January 30, 1995 |
LALITHA BAI Vs. UNION OF INDIA
|
November 28, 1995 |
LALITHAMMAY Vs. SPECIAL TAHSLLDAR L R
|
March 20, 1995 |
LAND ACQUISITION OFFICER AND DY DIRECTOR OF SOCIAL WELFARE NIZAMBAD Vs. G NARAYANA RAO
|
August 30, 1995 |
LAND ACQUISITION OFFICER COLLECTOR VIJAYAWADA Vs. SHEIK BAHILEEM
|
March 31, 1995 |
LAND ACQUISITION OFFICER CUM REVENUE DIVISIONAL OFFICER KAMAREDDY Vs. DOMAKONDA PEDDA BALAWA
|
August 3, 1995 |
LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER HUZURNAGAR Vs. KOTA VENKAIAH
|
September 2, 1995 |
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. CH UMAMAHESWARA RAO
|
April 14, 1995 |
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. SHAIK BAHILEEM
|
January 31, 1995 |
LAND ACQUISITION OFFICER VIJAYA WADA Vs. SHAIK BAHILEEM
|
March 21, 1995 |
LAXMAIAH Y Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 20, 1995 |
LAXMI STARCH LIMITED NACHARAM Vs. STATE OF A P
|
September 21, 1995 |
LAXMI STARCH LIMITED NACHARAM HYDERABAD Vs. STATE OF A P
|
September 25, 1995 |
LAXMI STARCH LTD Vs. STATE OF ANDHRA PRADESH
|
November 15, 1995 |
LIFE INSURANCE CORPORATION CO OPERATIVE HOUSING SOCIETY Vs. M A JABBAR
|
February 2, 1995 |
LINGA REDDY M Vs. D GANGI REDDY
|
April 13, 1995 |
LOYALA ACADEMY JUNIOR COLLEGE SECUNDERABAD Vs. STATE OF ANDHRA PRADESH
|
July 3, 1995 |
LUCKY WINES P LTD Vs. M C H
|
March 27, 1995 |
M A BASITH Vs. STATE BANK OF HYDERABAD REGIONAL
|
November 9, 1995 |
M A BASITH Vs. STATE BANK OF HYDERABAD
|
November 1, 1995 |
M A RASHEED Vs. STATE OF ANDHRA PRADESH
|
October 31, 1995 |
M A WAHEED Vs. STATE
|
October 27, 1995 |
M A YOUSUF SHARIFF Vs. A P S E B HYDERABAD
|
December 4, 1995 |
M APPA RAO Vs. VISAKHAPATNAM DOCK LABOUR BOARD
|
April 27, 1995 |
M C DOWELL AND CO LTD Vs. STATE OF ANDHRA PRADESH
|
April 28, 1995 |
M CHANDRASEKHAR WORKING AS HELPER H M T LIMITED BALANAGAR Vs. GOVERNMENT OF INDIA
|
September 4, 1995 |
M JAFFAR SAHEB Vs. INCOME TAX APPELLATE TRIBUNAL
|
April 4, 1995 |
M KHADERVALI Vs. S HAYAT
|
November 14, 1995 |
M KOTAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 8, 1995 |
M MOHAN REDDY Vs. JAIRAJ D BHALE RAO
|
November 15, 1995 |
M MURALI MOHAN DAS Vs. GOVERNMENT OF INDIA MINISTRY OF PETROLEUM and NATURAL GAS
|
October 12, 1995 |
M NAGENDER RAO Vs. B M LAKSHMIAH
|
September 29, 1995 |
M NARASAIAH Vs. BASAPPA
|
July 28, 1995 |
M PRAKASA RAO Vs. M PREM GOWRI DEVI
|
September 21, 1995 |
M PREMANANDAM Vs. REGIONAL MANAGER STATE BANK OF INDIA REGIONAL OFFICE VIJAYAWADA
|
October 27, 1995 |
M R SESHAGIRI RAO Vs. STATE BANK IF INDIA
|
September 22, 1995 |
M RAJAIAH DR Vs. EXECUTIVE OFFICER T T D
|
May 24, 1995 |
M RAMA KRISHNA REDDY Vs. N PRABHAKAR REDDY
|
August 17, 1995 |
M RAMAKRISHNA SASTRY Vs. M SEETARAMASWAMY
|
August 14, 1995 |
M RANGA MOHAN Vs. ELECTORAL APPELLATE OFFICER
|
July 14, 1995 |
M RANGANATHAM Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
June 22, 1995 |
M S SHYAM Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
August 17, 1995 |
M SAILAJA Vs. M SAILAJA
|
March 23, 1995 |
M SAILAJA Vs. STATE
|
March 23, 1995 |
M SAMBASIVA RAO Vs. K RAMA RAO
|
September 7, 1995 |
M SAMUEL Vs. RAMESH KUMAR
|
November 20, 1995 |
M SESHIREDDY Vs. V SUBBA REDDY
|
November 13, 1995 |
M SHIV RAJ Vs. IX METROPOLITAN MAGISTRATE HYDERABAD
|
March 15, 1995 |
M SUBBAIAH DR Vs. COMMISSIONER TRIBAL WELFARE DEPT
|
July 12, 1995 |
M SUBRAHMANYESWARA RAO Vs. DM MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 14, 1995 |
M V KALIDAS Vs. HINDUSTAN SHIPYARD LIMITED
|
November 23, 1995 |
M V R SASTRY Vs. GOVERNMENT OF INDIA
|
April 28, 1995 |
M V S PRASADA RAU Vs. K MANGAMMA
|
December 11, 1995 |
M V SUBBARAO Vs. N KOTESWARA RAO
|
June 16, 1995 |
M VENKATA RAO Vs. L A O
|
December 11, 1995 |
M VENKATA SUBBAIAH Vs. K CHANCHU OBAIAH
|
July 11, 1995 |
M VENKATASWAMY MANDADI Vs. S MUNEMMA
|
July 31, 1995 |
M YADAIAH Vs. STATE OF ANDHRA PRADESH
|
October 18, 1995 |
MACHILIPATNAM MUNICIPALITY Vs. I LAKSHMIKANTHAMMA
|
July 28, 1995 |
MADANAMMA SMT Vs. SINGARENI COLLIERIES CO LTD
|
September 2, 1995 |
MADDU TATHA Vs. UTTARAVILLI NAGAMANI
|
February 10, 1995 |
MADDULANAGASIROMDNI Vs. MADDULA NAGASIROMDNIVS SUBORDINATE JUDGE KOWUR
|
March 31, 1995 |
MAHABOOB ALI Vs. HYDERABAD ALLWYN LTD
|
March 6, 1995 |
MAHABOOBNAGAR CITIZENS COUNCIL Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MAHABOOBNAGAR
|
December 28, 1995 |
MAHARAJAN Vs. SUB INSPECTOR PROHIBITION and EXCISE
|
November 1, 1995 |
MAHATMA GANDHI HOUSING COLONY DEVELOPMENT SOCIETY CHIRALA Vs. DISTRICT COLLECTOR
|
March 16, 1995 |
MAIZE BEEDAR AGRICULTURE RESEARCH STATION Vs. SILAR BEE
|
October 17, 1995 |
MAJOR MIMA GYALTSEN ARTILLERY CENTRE GOLCONDA HYDERABAD Vs. COMMANDING OFFICER DY COMMANDANT ARTILLERY CENTRE GOLCONDA
|
November 28, 1995 |
MAJOR THAKUR SINGH KAUNDAL Vs. MILITARY SECRETARY
|
July 25, 1995 |
MALIREDDY VEERA VENKATA PADMAVATHI Vs. CENTRAL BANK OF INDIA
|
July 31, 1995 |
MALLA GOVINDARAJULU ALIAS GOVU Vs. STATE OF ANDHRA PRADESH
|
April 21, 1995 |
MALLAIAH T Vs. G NARSAIAH
|
December 21, 1995 |
MALLARAM GOVINDAMMA Vs. DISTRICT COLLECTOR CHITTOOR
|
December 7, 1995 |
MANAGEMENT OF HINDUSTAN CABLES LIMITED Vs. LABOUR COURT HYDERABAD
|
November 13, 1995 |
MANAGING DIRECTOR A P S R T C HYD Vs. GEW SHAPURJI IRANI
|
December 12, 1995 |
MANAGING DIRECTOR A P S R T C MUSHIRABAD HYDERABAD Vs. GEW SHAPURJI IRANI
|
December 25, 1995 |
MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. L LEELAVATHI
|
July 25, 1995 |
MANAGING DIRECTOR NAGARJUNA CO OP SUGARS LTD Vs. MANAGING DIRECTOR NAGARJUNA CO OPERATIVE SUGARS LTD
|
March 24, 1995 |
MANAGING DIRECTOR STATE BANK OF TRAVANCORE Vs. K S PRASAD
|
September 14, 1995 |
MANAGING DIRECTOR THE NAGARJUNA CO OPERATIVE SUGARS LIMITED Vs. T K MOHAN RAO RETD CHIEF ENGINEER
|
March 24, 1995 |
MANAGING DIRECTOR, ANDHRA PRADESH STATE ROAD TRANS Vs. LAGHSHETTY LEELAVATHI
|
July 5, 1995 |
MANALI INDUSTRIES Vs. SIDDI VINAYAK SYNTHETICS P LTD
|
December 4, 1995 |
MANEX NU FOODS Vs. STATE BANK OF INDIA
|
July 11, 1995 |
MANGAMMA P Vs. WORKMENS CO OPERATIVE HOUSING SOCIETY LTD
|
September 25, 1995 |
MANORAMA R KAMDAR Vs. JASHODA BEN
|
December 6, 1995 |
MARKAZ CONSTRUCTIONS Vs. SUGRA HUMAYUN MIRZA WAKF
|
December 26, 1995 |
MASTER KARTIK Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 21, 1995 |
MATHANGI SATYANARAYANA Vs. STATE
|
December 14, 1995 |
MAYURI GRANITES Vs. VENKATESWARA GRANITES
|
July 20, 1995 |
MCDOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
|
March 7, 1995 |
MD AZAMATIIULLA KHAN Vs. STATE OF ANDHRA PRADESH
|
September 28, 1995 |
MDHALAKSHMI LEGAL AND TAX CONSULTANCY SERVICES Vs. ASSISTANT GENERAL MANAGER TELECOM
|
April 19, 1995 |
MEESA VARALAKSHMI Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
December 1, 1995 |
MEKAPATHULA LINGAREDDY Vs. DURGEMPUDI GANGIREDDY
|
April 13, 1995 |
MERUVA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 13, 1995 |
MICA TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 28, 1995 |
MICRO RAJ ELECTRONICS P LTD Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
October 17, 1995 |
MIRZA MAHBOOB BAIG Vs. D VENKATNARASIMHA REDDY
|
November 6, 1995 |
MISHRA DHATU NIGAM LIMITED KANCHANBAGH HYDERABAD Vs. INDUSTRIAL TRIBUNAL A P HYDERABAD
|
September 25, 1995 |
MOHAMMAD IMTHIAZUDDIN Vs. E BALAVEERA RAGHAVAIAH
|
December 21, 1995 |
MOHAMMAD MOHEINUDDIN FAROOQUI Vs. MOHAMMAD ABDUL HAMEED
|
March 27, 1995 |
MOHAMMAD MOINUDDIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION HYDERABAD
|
June 13, 1995 |
MOHAMMAD NAZEERUDDIN Vs. DISTRICT COLLECTOR R R DIST
|
August 21, 1995 |
MOHD AFZAL KHAN Vs. DISTRICT COLLECTOR HYD
|
December 14, 1995 |
MOHD MOHEINUDDIN FAROOQUI Vs. MOHD ABDUL HAMEED
|
March 7, 1995 |
MOHD. MOINUDDIN Vs. COMMISSIONER FOR WORKMENS COMPENSATION, HYDERABAD
|
May 13, 1995 |
MOHSIN S MEHDI Vs. STATE OF ANDHRA PRADESH
|
September 29, 1995 |
MSC CONSTRUCTION CO PRIVATE LIMITED HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
June 19, 1995 |
MUNICIPAL COMMISSIONER RAJENDRANAGAR MUNICIPALITY Vs. D SUSHEELA
|
August 2, 1995 |
MUNICIPAL CORPORATION OF VLSAKHAPATNAM Vs. B LALTTADEVI
|
March 13, 1995 |
MURALI KRISHNA V Vs. SERVEL TRADERS
|
August 4, 1995 |
MUSINI LEELA PRASAD Vs. MUSINI BHAVANI
|
January 20, 1995 |
MUSTI RAMA SESHAGIRI RAO Vs. STATE BANK OF INDIA
|
September 22, 1995 |
MUTHYALRAO CO OP HOUSING SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 7, 1995 |
N BALA RAJU Vs. TAX RECOVERY OFFICER
|
November 15, 1995 |
N CHANDRA SEKHAR Vs. DISTRICT JUDGE ELURU WEST GODAVARI DISTRICT
|
March 23, 1995 |
N KOTI RAMULU Vs. VICE CHAIRMAN AND MANAGING DIRECTOR A P S I D C LIMITED HYDERABAD
|
November 22, 1995 |
N R B BEARING LTD Vs. STATE GOVT OF ANDHRA PRADESH
|
September 20, 1995 |
N RAJA REDDY Vs. VICE CHAIRMAN AND M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYD
|
October 17, 1995 |
N RAMESH REDDY Vs. G RANGARAO
|
December 13, 1995 |
N RAMU Vs. TRANSPORT COMMISSIONER
|
August 16, 1995 |
N SRINIVASULU Vs. UNION PUBLIC SERVICE COMMISSION
|
January 27, 1995 |
N SUBBA LAKSHAMMA Vs. S SUBBA RAML REDDY
|
September 22, 1995 |
N T RAMA RAO Vs. H E THE GOVERNOR OF ANDHRA PRADESH
|
December 22, 1995 |
N V NARASIMHAREDDY Vs. SATPAL SINGH
|
July 11, 1995 |
N V NARAYANA Vs. A P NUTRITION COUNCIL
|
November 24, 1995 |
N VENKATANARAYANAMMA Vs. N RAMANNA
|
October 11, 1995 |
N VENUGOPALA RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 19, 1995 |
NAGA BHIXAM ALIAS BHIXAPATHI Vs. STATE OF ANDHRA PRADESH
|
November 6, 1995 |
NAGARJUNA GRAMEENA BANK Vs. M F BRUCE
|
September 27, 1995 |
NAGARJUNA GRAMEENA BANK REP Vs. M P BRUCE
|
January 1, 1995 |
NAGESWARA RAO P Vs. I A O
|
July 21, 1995 |
NAGESWARA RAO V Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1995 |
NAGULU S K COAL DEPOT Vs. SYNDICATE BANK
|
March 22, 1995 |
NAMBURI GURU GOPAL Vs. UNION OF INDIA
|
November 15, 1995 |
NANDLAL RAMESWARDAS Vs. STATE OF ANDHRA PRADESH
|
November 14, 1995 |
NANDYAL CO OP SPINNING MILLS LTD Vs. K V MOHAN RAO
|
November 4, 1995 |
NARASAIAH Vs. P NARASIMHA REDDY DEAD PER L RS
|
March 22, 1995 |
NARAYAN REDDY Y Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 7, 1995 |
NARENDRANATH P Vs. COMMISSIONER OF INCOME TAX
|
November 22, 1995 |
NARSLNGH SINGH Vs. URMILA BAL
|
July 14, 1995 |
NASREEN JAHAN BEGUM Vs. SYED MOHAMMAD ALAMDER ALI ABEDI
|
July 26, 1995 |
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. S PARTHA
|
August 2, 1995 |
NATURAL RESOURCES DEVELOPMENT CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERBAD
|
March 1, 1995 |
NAVAL KISHOR KAUSHIK Vs. RASHTRIYA SANSKRIT VIDYAPEETHA
|
December 18, 1995 |
NAVARA JOGACHARI Vs. STATE OF ANDHRA PRADESH
|
August 22, 1995 |
NAVODAYA TRADERS Vs. COMMISSIONER COMMERCIAL TAXES ANDHRA PRADESH
|
August 31, 1995 |
NAZIR AHMED ANSARI Vs. LATEEF BI
|
October 19, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMMAYYA M SHANKAR WORKMAN
|
September 26, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KOTAM APPA RAO
|
January 10, 1995 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. G LAKSHMI
|
January 17, 1995 |
NIDHI CLEARING and FORWARDING CO Vs. ASSOCIATED CEMENT COMPANIES LTD
|
December 18, 1995 |
NIZAM SUGARS LTD Vs. G VEERASWAMY
|
December 15, 1995 |
NIZAM SUGARS WORKERS UNION Vs. DEPUTY COMMISSIONER OF LABOUR
|
April 25, 1995 |
NOORIA ARABIA ORIENTAL HIGH SCHOOL CORRESPONDENT SECRETARY SYED MOHD NASIRUDDIN JEELANI HYDERABAD Vs. DIRECTOR OF SCHOOL EDUCATION A P HYDERABAD
|
December 20, 1995 |
NOVOPAN INDIA LIMITED; IN RE G V K HOTELS LIMITED Vs. STATE
|
September 29, 1995 |
NUNNA VENKATESWARLU ALIAS VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 16, 1995 |
OFFICIAL LIQUIDATOR Vs. T J SWAMY
|
January 23, 1995 |
OONA GOWRI SHANKARA RAO Vs. OONA RAJESWARI
|
November 15, 1995 |
ORIENTAL FIRE AND GENERAL Vs. K. HANUMANTHA RAO
|
November 1, 1995 |
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. K HANUMANTHA RAO
|
December 12, 1995 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. BONDILI SITHARAM SINGH
|
January 10, 1995 |
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD Vs. K HANUMANTHA RAO
|
December 28, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. M BULLEMMA
|
December 20, 1995 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. G SAIBABA
|
February 24, 1995 |
ORIENTAL SELECT GRANITES P LTD Vs. DIRECTOR OF MINES and GEOLOGY
|
December 14, 1995 |
P A O EMPLOYEES JOINT ACTION COMMITTEE Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 11, 1995 |
P A T C LIMITED Vs. DEPUTY TRANSPORT COMMISSIONER AND SECRETARY R T A CHITTOOR
|
March 28, 1995 |
P ASHOK KUMAR Vs. EXECUTIVE ENGINEER A P STATE INDUSTRIAL DEVP CORPN DIVISION KARIMNAGAR
|
November 28, 1995 |
P BUCCHI REDDY Vs. WARANGAL DIST CO OP CENTRAL BANK LTD
|
November 21, 1995 |
P CHANDRESEKHAR REDDY Vs. VENKATESWARA UNIVERSITY
|
November 27, 1995 |
P CHCNNAIAH Vs. DEPUTY EXECUTIVE ENGINEER R R DIST
|
September 22, 1995 |
P CHENNAIAH Vs. DEPUTY EXECUTIVE ENGINEER
|
September 22, 1995 |
P J W LABOUR CONTRACT CO OP SOCIETY Vs. F C I
|
March 21, 1995 |
P LAKSHMINARAYANA SASTRY Vs. STATE OF A P
|
November 10, 1995 |
P LALITHA KUMARI Vs. BOARD OF INTERMEDIATE EDUCATION A P HYDERABAD
|
January 31, 1995 |
P LALITHA KUMARI Vs. BOARD OF INTERMEDIATE EDUCATION
|
July 31, 1995 |
P MANI BHUSHAN RAO Vs. CUSTODIAN IN CHARGE TIRUPATI
|
December 4, 1995 |
P P JOHN Vs. ZONAL MANAGER SOUTH CENTRAL ZONE LIC OF INDIA SAIFABAD HYDERABAD
|
July 26, 1995 |
P RAJANNA Vs. K LALITHA REDDI ALIAS CHINNAMMA DEVI
|
October 10, 1995 |
P RAJU Vs. MANAGING DIRECTOR CHITTOOR CO OPERATIVE SUGARS LTD
|
September 15, 1995 |
P RAJYA LAKSHMI Vs. P V SANKARA PRASAD
|
January 16, 1995 |
P RAMA KRISHNA Vs. COMMISSIONER LAND REFORMS AND URBAN LAND CEILINGS HYDERABAD
|
July 4, 1995 |
P RAMA RAO Vs. UNION OF INDIA
|
December 4, 1995 |
P RAMESH Vs. STATE OF ANDHRA PRADESH
|
June 28, 1995 |
P SAMBAIAH Vs. GOVERNMENT OF A P
|
September 5, 1995 |
P SANTHI SREE Vs. COMMISSIONER OF ENDOWMENTS A P
|
November 23, 1995 |
P SATYAM Vs. APPOINTMENT COMMITTEE OF A P CC A D BANK LTD
|
September 1, 1995 |
P SESHAGIRI RAO Vs. ANDHRA UNIVERSITY
|
November 8, 1995 |
P SESHAMA NAIDU Vs. P SANJEEVA NAIDU
|
October 13, 1995 |
P SREE RAMULU NAIDU Vs. VENKATESWARA UNIVERSITY TIRUPATHI
|
November 27, 1995 |
P SRINIVASA RAO Vs. VICE CHANCELLOR S K UNIVERSITY
|
August 2, 1995 |
P SUBBI REDDY Vs. P CHINNA REDDEMMA
|
October 17, 1995 |
P SWARUPA AND Vs. STATE OF ANDHRA PRADESH
|
October 20, 1995 |
P THIPPANNA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTHAPUR
|
February 1, 1995 |
P V SATYANARAYANA RAJU Vs. K JANAKIRAMA RAJU
|
September 14, 1995 |
P VAGESWARI Vs. VENKATESWARA TALKIES
|
March 24, 1995 |
P VAZARAM Vs. P V RAGHAVULU
|
November 8, 1995 |
P VIJAYALAKSHMI Vs. DISTRICT CO OP CENTRAL BANK LTD
|
December 14, 1995 |
PABBATHI REDDY SUDARSHAN REDDY Vs. PABBATHI REDDY SASHIREKHAMMA
|
October 10, 1995 |
PACHARI ESWARAMMA Vs. A.P.S.R.T.C.
|
December 20, 1995 |
PADMA RAO S DR Vs. RADHU RAM DIED
|
February 17, 1995 |
PADMAKLRAN RAO Vs. B VENKATARAMANA RAO
|
August 16, 1995 |
PALLA KASIVISWANADHAM Vs. STATE REP
|
September 22, 1995 |
PALLEPU VENKATI Vs. STATE OF ANDHRA PRADESH
|
October 10, 1995 |
PANDIAN GRAPHITES INDIA LIMITED Vs. LOVVURI LAKSHMI
|
December 14, 1995 |
PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
|
July 27, 1995 |
PAPPALA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
|
January 25, 1995 |
PAPPALA VENKATARAMANA Vs. STATE OF ANDHRA PRADESH
|
March 21, 1995 |
PARCHURI RAJYA LAKSHMI Vs. PARCHURI VISWA SANKARA PRASAD
|
March 8, 1995 |
PARCHURI RAJYA LAKSHMIR Vs. PARCHURI VISWA SANKARA PRASAD
|
January 16, 1995 |
PARIKI SUBBIREDDY Vs. PARIKI CHINNA REDDEMMA
|
October 17, 1995 |
PARUSURAM T Vs. G KRISHNA KUMAR
|
October 11, 1995 |
PARVATHI Vs. COMMISSIONER OF POLICE
|
September 15, 1995 |
PARVATI PARAMESWARA CABLES Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 9, 1995 |
PARVEEN SULTANA Vs. SULTAN UL ULOOM EDUCATION SOCIETY
|
December 1, 1995 |
PATEL and CO Vs. R D O
|
February 28, 1995 |
PERCEPT ADVERTISING Vs. SECUNDERABAD HEALTH CARE LIMITED
|
December 29, 1995 |
PERNA RAMA MURTHY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1995 |
PILLI VITAL Vs. STATE OF ANDHRA PRADESH
|
April 6, 1995 |
POCHAMMALA YELLAPPA Vs. STATE OF ANDHRA PRADESH
|
April 13, 1995 |
PONTHALA VENKATARAMANA Vs. RATAKONDA NARAYANA
|
November 20, 1995 |
PRAGA TOOLS LIMITED HYDERABAD Vs. CHAIRMAN CUM PRESIDING OFFICER ADDL INDUSTRIAL TRIBUNAL HYDERABAD
|
July 17, 1995 |
PRAKASH RATHODE Vs. ASIFABAD ADILABAD DISTRICT
|
February 8, 1995 |
PRAKASH TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 3, 1995 |
PRAMOD KUMAR SHARMA Vs. UPENDER KUMAR AGARWAL
|
February 2, 1995 |
PRASAD AND CO Vs. SUPERINTENDING ENGINEER
|
July 5, 1995 |
PRATIBHA PACKAGINGS Vs. COMMERCIAL TAX OFFICER TARNAKA CIRCLE SECUNDERABAD
|
December 21, 1995 |
PRIMARY AGRICULTURAL CO OP SOCIETY Vs. B MALLA REDDY
|
October 19, 1995 |
PRIYADARSHINI CEMENT LIMITED Vs. SRINIVASA RAO JAYANTHI
|
June 26, 1995 |
PROCTOR and GAMBLE INDIA LIMITED Vs. UNION OF INDIA MINISTRY OF COMMERCE
|
December 19, 1995 |
PROGRESSIVE ALUMINIUM LIMITED Vs. REGISTRAR OF COMPANIES
|
December 6, 1995 |
PRON MAGNATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1995 |
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. KAKADA YANAM
|
July 28, 1995 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SALVAJI HANMANTHA RAO
|
December 1, 1995 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. J C NARAYANA REDDY
|
October 19, 1995 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. GALETI RAMANA
|
November 9, 1995 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. KUNDAVARAM CHANDRACHARI
|
October 28, 1995 |
PURAN LAL Vs. D SUJATHA
|
April 19, 1995 |
PUTCHALA GUNESHWARA RAO Vs. AIRPORT DIRECTOR HYDERABAD
|
December 4, 1995 |
PUTTA SRINIVASA RAO SREENU Vs. STATE OF A P
|
August 2, 1995 |
QAMAR SULTANA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
|
March 10, 1995 |
QAZI MOHAMMED ABDUL BASITH QURESHI Vs. GOVERNMENT OF A P
|
October 31, 1995 |
QUINN INDIA LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 23, 1995 |
R B BHARATHA CHARYULU Vs. R B ALIVELU MANGA THAYARU
|
July 3, 1995 |
R HARINDRA NATH Vs. GOVERNMENT OF ANDHRA PRADESH LAW DEPARTMENT HYDERABAD
|
August 11, 1995 |
R N NARSING RAO Vs. T K KODANDARAM
|
October 11, 1995 |
R PARTHASARATHI Vs. A P STATE ELECTRICITY BOARD
|
March 1, 1995 |
R RAMACHANDRA RAO Vs. GENERAL MANAGER OPERATIONS TELECOM HYDERABAD
|
November 20, 1995 |
R SAIBABA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
June 23, 1995 |
R SRIDHAR Vs. CONVENOR EAMCET 1995 J N T U HYDERABAD
|
September 13, 1995 |
R SUBRAHMANYAM REDDY Vs. STATE OF A P
|
October 27, 1995 |
R VENKAT ALIAS GOLLA VENKAT Vs. STATE OF ANDHRA PRADESH
|
August 9, 1995 |
R VENKAT GOLLA VENKAT Vs. STATE OF A P
|
August 9, 1995 |
R VENKATESHWARA RAO Vs. T USHA RAVI
|
October 10, 1995 |
R YADAGIRI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYD
|
December 1, 1995 |
RADHIKA THIRUMALAI A Vs. HINDUSTAN AERONAUTICS LIMITED
|
July 21, 1995 |
RAGHAVENDRA FILMS Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 7, 1995 |
RAHIM KHAN Vs. MASJID MANAGING COMMITTEE
|
August 25, 1995 |
RAJ TRADING CORPORATION Vs. STATE OF ANDHRA PRADESH
|
November 23, 1995 |
RAJANI T Vs. SUPT OF POLICE NALGONDA
|
September 15, 1995 |
RAJAPPA KAWATI Vs. G HANUMANTHA RAO
|
November 27, 1995 |
RAJENDRA PRASAD Vs. RAJA RATAN GOPAL SAINCHAR
|
October 12, 1995 |
RAJENDRANAGAR MUNICIPALITY Vs. B V PERRAJU
|
April 14, 1995 |
RAJINI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 28, 1995 |
RAMA FINANCE CORPORALION Vs. P THIMMAREDDY
|
November 23, 1995 |
RAMACHANDRA REDDY V Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 7, 1995 |
RAMALINGAIAH SETTY Y Vs. B SATHYA MURTHY
|
November 11, 1995 |
RAMAMOHANA RAO T Vs. RAGATI RAMARAJU
|
August 1, 1995 |
RAMANJANEYA GROUNDNUT FACTORY Vs. C T O KADIRI
|
November 10, 1995 |
RAMNIVAS BUNG Vs. STATE OF A P
|
November 24, 1995 |
RAMNIVAS SARDA Vs. STATE OF A P
|
October 30, 1995 |
RAMNIVAS SARDA Vs. STATE OF A P
|
October 13, 1995 |
RANJANA GRANITES P LTD Vs. STATE OF ANDHRA PRADESH
|
August 4, 1995 |
RAVULA SARANGAM Vs. STATE OF ANDHRA PRADESH
|
June 21, 1995 |
RAWOOF PATEL Vs. STATE
|
November 20, 1995 |
REGIONAL MANAGER CENTRAL BANK OF INDIA Vs. M PRABHAKAR
|
August 2, 1995 |
REGISTRAR HIGH COURT Vs. B SANJEEVALAH
|
June 6, 1995 |
REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA KRISHNA Vs. K VASAVI RAO
|
March 10, 1995 |
REGURI SAMPATH REDDY AND Vs. STATE OF ANDHRA PRADESH
|
October 19, 1995 |
REVENUE DIVISIONAL OFFICER Vs. V VENKATA RAO
|
November 2, 1995 |
REVURI PRAKASH REDDY Vs. M OMKAR
|
October 12, 1995 |
RIKKALA KANAKAMMA Vs. STATE OF A P
|
November 13, 1995 |
RITESH OIL INDUSTRIES Vs. COMMERCIAL TAX OFFICER
|
October 24, 1995 |
S A JOHN Vs. DIVISIONAL MANAGER APSRTC MACHERLA
|
January 17, 1995 |
S B V SATYANARAYANA RAO Vs. A VENKATESHWAR RAO
|
August 3, 1995 |
S FAKRUDDIN Vs. GOVT OF ANDHRA PRADESH
|
June 26, 1995 |
S J G M HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF ANDHRA PRADESH
|
July 14, 1995 |
S KAREEMULLA Vs. PROHIBITION AND EXCISE SUB INSPECTOR
|
November 1, 1995 |
S KURMINAIDU Vs. STATE OF A P
|
June 27, 1995 |
S P MUNASWAMY SETTY Vs. DIRECTOR MARKET COMMITTEE A P HYDERABAD
|
February 6, 1995 |
S RADHAKRISHNA MURTHY Vs. A P STATE ELECTRICITY BOARD
|
June 13, 1995 |
S SAYANNA Vs. P SUDERSAN
|
July 11, 1995 |
S UDAYABHASKARA RAO Vs. V V KANAKA DURGA RAO
|
April 25, 1995 |
S V SATHYANARAYANA Vs. OSMANIA UNIVERSITY
|
December 22, 1995 |
S V SUBBA RAO Vs. P V V JAGANNADHA RAO
|
June 13, 1995 |
S VENKATA SUBBA RAO Vs. G PUNNARAO
|
January 3, 1995 |
S VENUGOPAL REDDY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 27, 1995 |
SAGAR INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
October 13, 1995 |
SAHIRA BANU Vs. SHAIK BASHEER AHMAD
|
July 26, 1995 |
SAIYANARAYANA Vs. UNIVERSITY OF HEALTH SCIENCES
|
December 20, 1995 |
SALAAM M BAVAZIER Vs. MOHAMMAD AZGARUDDIN
|
April 24, 1995 |
SAMATHA Vs. STATE OF ANDHRA PRADESH
|
April 28, 1995 |
SAMBA SIVA RAO P Vs. REGISTRAR ANDHRA PRADESH HIGH COURT HYDERABAD
|
November 23, 1995 |
SAMUDRAPU SOMALAPPADU Vs. NELLIMERLA JUTE MILLS COMPANY LIMITED
|
September 28, 1995 |
SANAGALA YAGNA SREE Vs. STATE OF ANDHRA PRADESH
|
September 6, 1995 |
SANDHYA RANI YAMPARALA Vs. BOARD OF INTERMEDIATE EDUCATION
|
September 14, 1995 |
SARANGI RAMACHANDRAIAH Vs. NAGARJUNA GRAMEENA BANK KHAMMAM
|
September 12, 1995 |
SARASWATHI BOILING PLANT Vs. A P STATE FINANCIAL CORPORATION NALGONDA
|
November 29, 1995 |
SARASWATI BAI Vs. ACHARYA VED BHUSHAN
|
December 12, 1995 |
SARATH PRABHAKAR Vs. STATE BOARD OF TECHNICAL EDUCATION
|
December 28, 1995 |
SATHAIAH Vs. SAVITHRI BAI
|
June 13, 1995 |
SATISH CHANDRA MODI Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1995 |
SATYAYUG PARTY Vs. GOVT OF ANDHRA PRADESH
|
October 16, 1995 |
SAVITRI BAI Vs. OM PRAKASH GUPTA
|
October 11, 1995 |
SAVOY SOLVENT OIL EXTRACTION LTD Vs. INDIAN OVERSEAS BANK
|
September 14, 1995 |
SAVOY SOLVENT OIL EXTRACTION LTD Vs. INDIAN BANK
|
September 2, 1995 |
SCHOLARS AND TEACHERS ACTION COMMITTEE (STAC), AND Vs. ANDHRA UNIVERSITY REPRESENTED BY ITS REGISTRAR, VI
|
May 6, 1995 |
SECRETARY TO GOVT OF A P Vs. MAHMOOD AHMED
|
November 28, 1995 |
SEETARAMA GENERAL STORES AGENCIES Vs. K S SIVARAMAIYER
|
July 18, 1995 |
SESH MAHAL Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 26, 1995 |
SESHAN T N Vs. ADMK
|
November 8, 1995 |
SESHAN T N C E C Vs. M KARUNANIDHI
|
August 22, 1995 |
SEVELLA YADAIAH Vs. P V G RADHA KRISHNA MURTHY
|
December 14, 1995 |
SHAH RAICHAND CHAGGAN RAJ AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1995 |
SHAIK AHMED Vs. STATE OF ANDHRA PRADESH
|
November 4, 1995 |
SHAIK KHADERVALI Vs. REGIONAL ADMISSION COMMITTEE
|
December 5, 1995 |
SHAIK KHASSIM PRESIDENT CONSUMERS WELFARE ASSOCIATION BITRAGUNTA NELLORE Vs. SARPANCH VISWNATHRAOPET GRAM PANCHAYAT
|
November 4, 1995 |
SHAIK NABI Vs. N PARIJATHA
|
August 31, 1995 |
SHAIK PEDA ADAM Vs. SHAIK ADAM
|
November 13, 1995 |
SHAIK SAIDULU Vs. STATE OF ANDHRA PRADESH
|
March 15, 1995 |
SHAMRAJ MOORJANI Vs. SECRETARY GOVT OF INDIA
|
December 13, 1995 |
SHAW WALLACE and COMPANY Vs. STATE OF ANDHRA PRADESH
|
July 13, 1995 |
SHAW WALLACE AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER MARKET STREET CIRCLE SECUNDERABAD
|
July 10, 1995 |
SHIVA GANGA COTTON GINNING PRESSING MILL Vs. MUDITA DEVI
|
February 8, 1995 |
SHIVA SHANKARA RICE MILLS NARASARAOPET GUNTUR Vs. COMMERCIAL TAX OFFICER NARASARAOPET GUNTUR DIST
|
February 20, 1995 |
SHIVARAM CHOWDARY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 5, 1995 |
SHRIHARI T Vs. HANEEF BROS
|
October 12, 1995 |
SIKHAKOLLI VENKATA SUBBA RAO Vs. GRANDHI PUNNARAO
|
January 3, 1995 |
SILAR BEE Vs. MAIZE BEEDAR AGRICULTURE RESEARCH STATION AMBERPET
|
August 17, 1995 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. P MOGILAIAH
|
September 20, 1995 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. ANWAR BASHA
|
October 26, 1995 |
SIRPUR PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
|
August 22, 1995 |
SIVASHANKAR GRANITES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE WARANGAL
|
October 24, 1995 |
SK KHASIM BEE Vs. STATE ELECTION COMMISSIONER
|
December 19, 1995 |
SNIGDHA COMPUTERS P LIMITED Vs. A P TECHNOLOGY LIMITED
|
September 28, 1995 |
SONA WINES Vs. THE STATE OF ANDHRA PRADESH
|
March 22, 1995 |
SOUTH EASTERN CARRIERS P LTD Vs. MOHAMMAD SARVAR
|
October 16, 1995 |
SPECIAL DEPUTY COLLECTOR LA Vs. N GOPALAKRISHNAIAH
|
September 6, 1995 |
SPL DEPUTY COLLECTOR LA Vs. K LAXMA REDDY
|
September 25, 1995 |
SPONGE IRON INDIA LTD Vs. B V RADHAKRLSHNA
|
September 29, 1995 |
SRI RAMAKRISHNA CHITRA MANDIR Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
October 11, 1995 |
SRIKANTH SPINNERS Vs. STATE BANK OF INDIA
|
June 15, 1995 |
SRINIVAS ALIAS SEENU Vs. STATE
|
December 13, 1995 |
SRINIVASA RAO KUMBHARI Vs. STATE OF ANDHRA PRADESH
|
April 14, 1995 |
SRIRAM RAJESHAM Vs. STATE RESPONDENT /COMPLAINANT
|
August 9, 1995 |
SRIRAMA REDDY V Vs. V APPALA RAJU
|
October 24, 1995 |
STATE BANK OF INDIA Vs. DEBTS RECOVERY TRIBUNAL
|
July 24, 1995 |
STATE OF A P Vs. TE JAVATH HANJARYA
|
December 14, 1995 |
STATE OF ANDHRA PRADESH Vs. PALLAVI POTTERIES
|
December 13, 1995 |
STATE OF ANDHRA PRADESH Vs. RASI CEMENT LIMITED
|
October 19, 1995 |
STATE OF ANDHRA PRADESH Vs. DURGA RICE AND OIL MILL CONTRACTORS COMPANY
|
October 11, 1995 |
STATE OF ANDHRA PRADESH Vs. K SATYANARAYANA
|
October 10, 1995 |
STATE OF ANDHRA PRADESH Vs. P L RAJU AND COMPANY
|
July 21, 1995 |
STATE OF ANDHRA PRADESH Vs. NARSING INDUSTRIES
|
July 4, 1995 |
STATE OF ANDHRA PRADESH Vs. BHARAT DYNAMICS LIMITED
|
August 17, 1995 |
STATE OF ANDHRA PRADESH Vs. HOTEL GANESH
|
April 5, 1995 |
STATE OF ANDHRA PRADESH Vs. VEGIREDDY VENKATAREDDI and CO
|
February 8, 1995 |
STATE OF ANDHRA PRADESH Vs. ORIENT GENERAL INDUSTRIES LTD
|
February 2, 1995 |
STATE OF ANDHRA PRADESH Vs. GURUNANAK ENGINEERING CORPORATION
|
February 2, 1995 |
STATE OF ANDHRA PRADESH Vs. BUYWELL CORPORATION
|
January 27, 1995 |
STATE OF ANDHRA PRADESH Vs. JANANTI OIL MILLS PRIVATE LIMITED
|
January 31, 1995 |
STATE OF ANDHRA PRADESH Vs. PALLAVI POTTERIES LTD
|
February 1, 1995 |
STATE OF ANDHRA PRADESH Vs. UNITED AGENCIES
|
January 31, 1995 |
STATE OF ANDHRA PRADESH Vs. VISWA TYPE INSTITUTE
|
February 2, 1995 |
STATE OF ANDHRA PRADESH Vs. SRI JAYARAM AUTO AND CYCLES
|
January 27, 1995 |
SUBBA LAKSHMI Vs. HONBLE LABOUR COURT III HYDERABAD
|
November 29, 1995 |
SUBBA RAO V Vs. INDIAN BANK
|
October 31, 1995 |
SUBBA REDDY Y Vs. COMMISSIONER OF ENDOWMENTS
|
December 27, 1995 |
SUDHAKAR OIL TRADERS Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
June 21, 1995 |
SUGRA HUMAYUN MIRZA Vs. GOVERNMENT OF A P
|
July 24, 1995 |
SUGUNA V Vs. S V PRASAD
|
October 17, 1995 |
SUJANA CONSTRUCTIONS Vs. MARUTHI CONSTRUCTIONS
|
September 26, 1995 |
SUJANA INDUSTRIES LIMITED HYDERABAD Vs. COLLECTOR CUSTOMS SPECIAL INVESTIGATION AND INTELLIGENCE BRANCH BOMBAY
|
September 29, 1995 |
SUKHDEV PERSHAD DIED Vs. B KISHANLAL
|
October 27, 1995 |
SUNKARA SURI BABU Vs. STATE OF ANDHRA PRADESH
|
September 14, 1995 |
SUNKOJI LAXMANA CHARY Vs. STATE OF ANDHRA PRADESH
|
February 16, 1995 |
SUNSIP LIMITED REP Vs. PRESIDING OFFICER ADDITIONAL LABOUR COURT HYDERABAD
|
July 4, 1995 |
SUPERINTENDING ENGINEER Vs. INTERNATIONAL CONSTRUCTIONS CO
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July 21, 1995 |
SUPERINTENDING ENGINEER APSEB CIRCLE WARANGAL Vs. J NAGESH KUMAR
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April 28, 1995 |
SURAMALLA RAMULU Vs. STATE OF ANDHRA PRADESH
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June 16, 1995 |
SURYA AND CO Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER
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July 4, 1995 |
SURYA PRAKASH Vs. MOHAMMAD YOUNOUS
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October 10, 1995 |
SURYA PRAKASH AND ORS. Vs. MD. YOUNUS AND ORS.
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October 20, 1995 |
SURYAPRAKASH T Vs. SINGARENI COLLIERIES CO LTD
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July 26, 1995 |
SWAPNA BAR and RESTAURANT Vs. PROHIBITION and EXCISE SUPERINTENDENT
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April 4, 1995 |
SWAROOPA Vs. STATE OF ANDHRA PRADESH
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August 11, 1995 |
SYED AHMED Vs. CHIEF MANAGER and DISCIPLINARY AUTHORITY CORPORATION BANK
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February 23, 1995 |
SYED MAHMOOD Vs. MANIK CHANDRA
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July 11, 1995 |
SYED MOHD NASIRUDDIN JEELANI Vs. DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH AT HYDERABAD
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September 28, 1995 |
SYED RAHIQ RAHEERN Vs. CONVENOR COMMON ENTRANCE MBA EXAMINATION 1995
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December 28, 1995 |
T NARSING RANI Vs. KISHEN RAO
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July 7, 1995 |
T PAPAIAH Vs. LA O R D O
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December 29, 1995 |
T PARIMALA PRASAD Vs. GENERAL SECRETARY YMCA OF GREATER HYDERABAD
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October 31, 1995 |
T RAJENDER SINGH Vs. MAYA DEVI ALIAS GAYATRI
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November 28, 1995 |
T S RAMESH CHANDRA Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY HYDERABAD
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February 8, 1995 |
T SRIDHAR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
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March 1, 1995 |
T SRINIVASA RAO Vs. AIR INDIA BUILDING NARIMAN POINT BOMBAY
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September 1, 1995 |
T SURYA PRAKASH Vs. CHAIRMAN AND MANAGING DIRECTOR SINGARENI COLLIERIES COMPANY LIMITED HYDERABAD
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July 26, 1995 |
T SURYANARAYANA Vs. ANDHRA PRADESH
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April 27, 1995 |
T VENKATA KRISHNAMACHARYULU Vs. P KISHORE REDDY
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September 5, 1995 |
T VENKATAIAH Vs. DIRECTOR GENERAL OF SCHOOL EDUCATION GOVT OF A P HYDERABAD
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December 20, 1995 |
T VENKATESWARA RAO Vs. T S SATYANARAYANA
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September 25, 1995 |
T YADAGIRL Vs. BHAGYAWATHI
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October 10, 1995 |
TABLETS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
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June 16, 1995 |
TADAKAMADLA MALLAIAH AND ORS. Vs. GADEGONI NARSAIAH AND ORS.
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December 21, 1995 |
TADIKONDA KOTESWARA RAO Vs. VALLAVARAPU VENKATESWARARAO
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August 9, 1995 |
TALAPROLU BAPANAIAH ENGLISH MEDIUM HIGH SCHOOL VIJAYAWADA Vs. P GOPALA KRISHNA
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November 20, 1995 |
TANUKUTALUKA RICE MILLERS AND DEALERS ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
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September 18, 1995 |
TCS KOSGI GROUP Vs. PROHIBITION AND EXCISE SUPERINTENDENT
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November 17, 1995 |
TELANGANA BONE MILL and FERTILISER CO Vs. STATE OF ANDHRA PRADESH
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January 23, 1995 |
THAMMANENI DIBBA REDDY Vs. STATE OF ANDHRA PRADESH
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November 13, 1995 |
THAMMANENI DIBBA REDDY Vs. STATE OF ANDHRA PRADESH
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November 30, 1995 |
THANGAMMA MATHEW Vs. M V NARASIMHA RAO
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September 18, 1995 |
THIPPANI RAJALINGAM Vs. SINGARENI COLLIERIES COMPANY LTD
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December 20, 1995 |
THONDEPU PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
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March 18, 1995 |
THONDEPU PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
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July 18, 1995 |
THULASI ALIAS THULJA BAI Vs. LAXMAN RAO
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August 16, 1995 |
TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR Vs. CHAIRMAN CUM PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT ANANTAPUR
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July 18, 1995 |
TODDY CO OP SOCIETY Vs. ASSISTANT COMMISSIONER OF PROHIBITION and EXCISE
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December 28, 1995 |
TOTASRI RAJANI Vs. SUPERINTENDENT OF POLICE NALGONDA
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September 15, 1995 |
TRANSWORLD SHIPPING SERVICES PVT LIMITED VISAKHAPATNAM Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM
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September 20, 1995 |
U RAMAKRLSHNA Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES
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November 29, 1995 |
UDAY KUMAR CRUSHINGS Vs. A P POLLUTION CONTROL BOARD
|
December 11, 1995 |
UMA SANKARA HANDLOOM WEAVERS CO OPERATIVE PRODUCTION and SALES SOCIETY LTD Vs. GOVT OF ANDHRA PRADESH
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December 26, 1995 |
UNION OF INDIA Vs. MOHAN ENTERPRISES
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September 19, 1995 |
UNION OF INDIA Vs. B VISWANATH
|
September 15, 1995 |
UNION OF INDIA Vs. P KAMESWAR RAO CONTRACTOR HYDERABAD
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July 20, 1995 |
UNION OF INDIA Vs. A S BHATTI
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September 15, 1995 |
UNION OF INDIA Vs. B VISWANATH
|
June 15, 1995 |
UNITED COMMERCIAL BANK Vs. K ARUNA KUMARI
|
August 17, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. LYDIA PREMVARDHAN
|
February 24, 1995 |
UNITED NEWS OF INDIA Vs. T S BHAGAVANULU
|
September 29, 1995 |
V ANJANI KUMAR Vs. STATE OF A P
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October 31, 1995 |
V C RAJAN Vs. PRESIDING OFFICER OF GENERAL COURT MARTIAL SECUNDERABAD
|
August 30, 1995 |
V G T URBAN DEVELOPMENT AUTHORITY Vs. M RANGA RAO
|
September 5, 1995 |
V GOPAL REDDY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
December 20, 1995 |
V JOHN Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
September 4, 1995 |
V K FERRO ALLOYS INDUSTRIES PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
August 22, 1995 |
V LOKACHARYULU Vs. COMMISSIONER OF ENDOWMENTS DEPARTMENT HYDERABAD
|
November 20, 1995 |
V MOHAN KUMAR Vs. SECRETARY A P RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
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September 7, 1995 |
V S T INDUSTRIES CANTEEN WORKERS UNION Vs. VAZIR SULTAN TOBACCO CO LTD
|
October 30, 1995 |
V SATTAMMA Vs. MAIZE BREEDER and HEAD AGRICULTURAL RESEARCH STATION PATELNAGAR AMBERPET HYDERABAD
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December 1, 1995 |
V SATYAM REDDY Vs. UNION OF INDIA
|
September 12, 1995 |
V V PROJECTS AND INVESTMENTS PRIVATE LIMITED Vs. XXIST CENTURY CONSTRUCTIONS PRIVATE LIMITED
|
December 29, 1995 |
V VEERCRAGHAVULU Vs. GODAVARI METRO! ROLLING MILLS
|
March 20, 1995 |
V VENKATAREDDY Vs. K MANGAMMA
|
June 4, 1995 |
V VENKATESWARA RAO Vs. DT COLLECTOR AND ELECTION AUTHORITY KHAMMAM DT
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September 7, 1995 |
V VENKATESWARA RAO Vs. PROHIBITION AND EXCISE INSPECTOR, VIJAYAWADA
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October 20, 1995 |
V. RAJESHAM Vs. CHAIRMAN, INDUSTRIAL TRIBUNAL
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July 7, 1995 |
VADDE LABOUR CONTRACT CO OPERATIVE SOCIETY LTD Vs. SECRETARY TO GOVERNMENT INDUSTRIES AND COMMERCE DEPARTMENT
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April 21, 1995 |
VADDE NARAYANA REDDY Vs. MANDAL REVENUE OFFICER NARPALA
|
January 17, 1995 |
VADDI VEERAIAH Vs. AGENT TO GOVERNMENT KHAMMAM
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August 16, 1995 |
VALASA PADMA Vs. STATE OF ANDHRA PRADESH
|
March 1, 1995 |
VANGALA NARASIMHACHARYULU Vs. STATE OF ANDHRA PRADESH
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February 9, 1995 |
VANI MARINES P LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1995 |
VANKA RAJULU Vs. SINGUPALLI SOMUNAIDU
|
November 17, 1995 |
VASANT RAO Vs. FAROOQ ALI
|
June 27, 1995 |
VASTHRALA SUBBA RAO BUDABUKKALA SUBBA RAO Vs. STATE
|
December 14, 1995 |
VEERA RAJU V CH Vs. COMMISSIONER OF WEALTH TAX
|
February 2, 1995 |
VEGI JAGADESH KUMAR Vs. V RADHIKA
|
October 9, 1995 |
VELAGAPUDI RAMAKRISHNA SIDDHARTHA ENGINEERING COLLEGE NON TEACHING STAFF ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
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August 31, 1995 |
VELAGAPUDI VENKATESWARA RAO Vs. DISTRICT COLLECTOR AND ELECTION AUTHORITY
|
September 7, 1995 |
VELLAMPALLI NARSAMMA Vs. SUB INSPECTOR OF EXCISE NELLORE
|
September 13, 1995 |
VENIGANDLA SRINIVAS Vs. GOVT OF A P
|
September 14, 1995 |
VENKAKKA CHOUDARY Y Vs. D LAKSHMINARAYANA
|
March 31, 1995 |
VENKATARAMANA WINES WARANGAL Vs. EXCISE SUPERINTENDENT WARANGAL
|
July 17, 1995 |
VENKATESWARA AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
|
October 11, 1995 |
VENKATESWARA INDUSTRIAL TRAINING CENTRE Vs. GOVT OF A P
|
November 27, 1995 |
VENKATESWARA OIL MILLS Vs. CHAIRMAN STATE LEVEL COMMITTEE
|
March 20, 1995 |
VENKATRAMA OIL INDUSTRIES CO LTD Vs. UNION OF INDIA
|
September 29, 1995 |
VENNA PADDA KASIREDDY ALIAS KASI REDDY Vs. YERUVA RAMI REDDY
|
April 20, 1995 |
VETTIKUTI NAYDAMMA Vs. MUPPARAJU MADHUSUDHANA RAO
|
March 18, 1995 |
VIADISETTI BALARAMULU Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT WARANGAL
|
December 28, 1995 |
VICE CHAIRMEN and M D ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. G ANJAMMA
|
October 13, 1995 |
VIDYA NAGAR HOUSING CO OPERATIVE SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
February 24, 1995 |
VIDYA SMT Vs. ANIL KUMAR LAKOTIA
|
October 16, 1995 |
VIDYARANYA EDUCATION SOCIETY KOPPOLU PRAKASAM DISTRICT Vs. DIRECTOR OF SCHOOL EDUCATION ANDHRA PRADESH
|
March 6, 1995 |
VIJAYA ALUMINIUM INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
October 26, 1995 |
VIJAYA GEETHA Y Vs. STATE OF ANDHRA PRADESH
|
March 1, 1995 |
VIJAYA LAXMI Vs. V VIJAYA KUMAR
|
July 3, 1995 |
VIJAYA MAHAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 23, 1995 |
VIJAYACVADA URBAN ZILLA WEAKER SECTION AND ECONOMICALLY BACKWARD CLASSES SOCIETY REP Vs. DHULIPALLA KISHORE KUMAR
|
August 11, 1995 |
VIJAYALAKSHMI JAYARAM Vs. M R PARASURAM
|
April 13, 1995 |
VIJAYALAKSHMI OIL COMPANY Vs. JOINT COLLECTOR
|
August 18, 1995 |
VINAY METAL PRINTERS P LTD Vs. STATE
|
August 1, 1995 |
VINEET ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
September 4, 1995 |
VIZIANAGARAM CENTRAL CONSUMERS COOPERATIVE STORES LTD Vs. GOVERNMENT OF ANDHRA PRADESH REP
|
November 6, 1995 |
VOLETI SRIRAMA REDDY DIED Vs. VOLETI APPALA RAJU
|
October 24, 1995 |
VOTLAS LIMITED ALLWYN UNIT Vs. UNION OF INDIA
|
April 28, 1995 |
VST INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
|
November 21, 1995 |
WALCHANDNAGAR INDUSTRIES LTD Vs. STATE OF ANDHRA PRADESH
|
June 14, 1995 |
WING COMMANDER S S CHAWLA Vs. MANAGING DIRECTOR INDIAN AIRLINES AIRLINES HOUSE NEW DELHI
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April 28, 1995 |
Y GANGULAMMA Vs. LABOUR COURT
|
December 27, 1995 |
Y LULITHAMMA Vs. SPECIAL TAHSILCLAR LAND REFONIIS KUMOOL
|
March 18, 1995 |
Y NARASIMHULU Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
November 10, 1995 |
Y R SHETTI Vs. A P S R T C
|
November 27, 1995 |
Y RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 10, 1995 |
Y SUNKANNA Vs. PRESIDENT GRAMA SWARAJYA SANGHAM KURNOOL KURNOOL DISTRICT A P
|
October 31, 1995 |
YAMSANI JANAMMA Vs. YAMSANI VEERESHAM
|
July 20, 1995 |
YARLAGADDA VENKANNA CHOUDARY (DEAD) & ANOTHER Vs. DAGGGUBATI LAKSHMINARAYANA (DEAD) AND ORS.
|
March 31, 1995 |
YERRAM SATYANARAYANA Vs. DEPUTY COMMISSIONER ENDOWMENTS
|
October 27, 1995 |
YERRANCHANI RAMAPPA REDDY Vs. MANDAL REVENUE OFFICER
|
April 26, 1995 |
YETURU BHAKTAVATSALA REDDY Vs. AMMANA BROLU SREENIVASULU REDDY
|
March 22, 1995 |
ZEENATHUNNISA Vs. MOHAMMAD ABBAS
|
December 15, 1995 |