REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A CHANDRA MOULI Vs. NATIONAL INSTITUTE OF SMALL INDUSTRY EXTENSION TRAINING	February 1, 1994
A GOPAL RAO Vs. P VASANTHI	August 12, 1994
A HEMAMALINI Vs. A PANKAJANABHAM	August 12, 1994
A HEMAMALINI Vs. A PANKAJANABHAM	September 12, 1994
A KRISHNA RAO Vs. MOHINI	December 19, 1994
A L N PRASAD Vs. STATE OF A P	September 3, 1994
A P S R T C Vs. GALI ARUNA	August 29, 1994
A P STATE FINANCIAL CORPORATION Vs. COLUMBIA PRODUCTS	March 31, 1994
A P STATE WAKF BOARD Vs. GENERAL MANAGER TELECOMMUNICATIONS	October 7, 1994
A PEDA VEERENDER Vs. LAND ACQUISITION OFFICER R	July 22, 1994
A PRABHAVATHI Vs. P SAMABASIVA RAO	April 23, 1994
A S NARAYANA Vs. COMMERCIAL TAX OFFICER	December 15, 1994
A SRAVANA KUMAR Vs. PUWADA SUVARNALATHA	August 8, 1994
A SREERAMULU Vs. SUPERINTENDING ENGINEER R AND B NELLORE CIRCLE	April 7, 1994
A UMAPATHI Vs. GOVT OF A P	August 3, 1994
A V BALAKRISHNA REDDY Vs. DIST COLLECTOR CHITTOOR	December 21, 1994
A V PRASAD Vs. G K RAMAIAH	December 7, 1994
A V V SATYANARAYANA MURTHY Vs. A P STATE CO OP BANK LTD	January 18, 1994
A VENKATRAMAIAH Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED	June 23, 1994
A. SRINATH AND OTHERS Vs. THE ANDHRA PRADESH, STATE ROAD TRANSPORT CORPORATION AND OTHERS	April 19, 1994
A.P.S.R.T.C., BUS DEPOT, WARANGAL Vs. V. DHARMA REDDY	January 20, 1994
A; AKKULAMMA Vs. G PAPI REDDY	December 9, 1994
ABDUL KHADAR MUNWAR Vs. MOHD IQBAL PASHA AND STATE	November 4, 1994
ABDUL QAIYUM Vs. S SATHAIAH	August 10, 1994
ABDULLAH Vs. JAIKVPESHAWARI	August 16, 1994
ABU TAHER Vs. ABDUL MAJEED	November 30, 1994
ADVOCATE GENERAL A P HYDERABAD Vs. S RAMAKRISHNA REDDY	September 12, 1994
AGANI SYNTHETICS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 1, 1994
AGARWAL INDUSTRIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	January 27, 1994
AHMED MOHIDDIN Vs. STATE BANK OF HYDERABAD	March 22, 1994
ALAMURI LALITHA DEVI Vs. STATE OF ANDHRA PRADESH	August 22, 1994
ALEEM Vs. STATE OF ANDHRA PRADESH	September 2, 1994
ALURU VENKATA RAO Vs. KODALI VENKATA SRI KRISHNA JAGANMOHANA RAO	October 17, 1994
AMEERUDDIN ACADEMY OF GENERAL TECHNICAL PROFESSIONAL EDUCATION SOCIETY Vs. STATE OF A P	November 11, 1994
AMPRO FOOD PRODUCTS LIMITED Vs. STATE OF ANDHRA PRADESH	July 18, 1994
AMRUTHA HOTELS P LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE HYDERABAD	November 23, 1994
ANANDA NAIDU V Vs. VYASARAMAN	November 17, 1994
ANANTHARAO NAIK V Vs. BH RAJAIAH	February 16, 1994
ANCES FATIMA Vs. SECRETARY RAMAKRISHNA	July 6, 1994
ANDHRA BANK Vs. KURNOOL DISTRICT CO OPERATIVE CENTRAL BANK LIMITED	August 10, 1994
ANDHRA CONDUCTORS P LIMITED Vs. STATE OF ANDHRA PRADESH	July 1, 1994
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION TRADE UNION KOTAGUNDAM THERMAL POWER STATION	June 14, 1994
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. B KRISHNAJI RAO	April 23, 1994
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOVERNMENT OF ANDHRA PRADESH	October 19, 1994
ANDHRA PRADESH TAX BAR ASSOCIATION Vs. CENTRAL BOARD OF DIRECT TAXES	April 22, 1994
ANDHRA STEEL CORPORATION LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES	November 21, 1994
ANIL SYNTHETICS P LTD Vs. GOVT OF A P	September 1, 1994
ANNE RAMAKRISHNAIAH CHARITIES AND OTHERS Vs. GOGINENI POORNACHANDR RAO	March 18, 1994
ANTHONYS EDUCATIONAL SOCIETY NARASARAOPET Vs. GOVERNMENT OF ANDHRA PRADESH	February 18, 1994
APSARA ENTERPRISES (P) LTD. Vs. C.T.O.	October 24, 1994
ARCHANA DASARADHI Vs. V SIVAKUMAR	September 12, 1994
ARCHANA DESARADHI Vs. V SIVAKUMAR	April 29, 1994
ASHAPURA MINECHEN LTD Vs. ANDHRA PRADESH MINERAL DEVLP CORP AMEERPET	March 23, 1994
ASHOK LEYLAND LIMITED Vs. COMMISSIONER OF INCOME TAX	April 15, 1994
ASSISTANT COMMISSIONER OF INCOME TAX Vs. POORNA CINE THEATRE P LIMITED	March 8, 1994
ASWANI INDUSTRIES Vs. STATE OF ANDHRA PRADESH	July 12, 1994
ATAVA AKKULAMMA DIED Vs. GAJJELA PAPI REDDY	December 9, 1994
ATTULURI KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH	December 16, 1994
AUDISESHAIAH P Vs. G V KRISHNAIAH DIED PER L RS	September 7, 1994
AVULA VENKATESWARLU Vs. STATE	March 7, 1994
AWARI DEVANNA Vs. DIVISIONAL CO OPERATIVE OFFICER	February 3, 1994
AZAM JAHI MILLS Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	February 14, 1994
B AUDISESHAIAH Vs. P VENKATA SUBBAIAH	February 24, 1994
B JAYALAKSHMI Vs. SELECTION COMMITTEE UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	March 1, 1994
B KHADARAIAH Vs. B SIDDAMMA	September 2, 1994
B KOTESWARA RAO Vs. GENERAL MANAGER PRAKASAM DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD	February 17, 1994
B NARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KARIMNAGAR DEPOT	February 10, 1994
B NARAYANA Vs. ADDITIONAL TRIBUNAL CUM ADDL	March 19, 1994
B NARSIMHA Vs. COMMANDING OFFICER	December 28, 1994
B NOOKARAJU Vs. M S N CHARITIES	February 22, 1994
B PANDURANGA REDDY Vs. UNION OF INDIA	March 31, 1994
B R BAPUJI Vs. N SIVARAMAMURTHY	January 18, 1994
B RAGHAVENDRA RAO Vs. J D GOUD	February 7, 1994
B RAJA RAM MOHAN RAI Vs. GOVT OF A P	August 9, 1994
B SANTAMMA Vs. VENKATESHARA FINANCE CORPORATION VIJAYAWADA	June 15, 1994
B SATYAM Vs. SECRETARY STATE TRANSPORT AUTHORITY ANDHRA PRADESH HYDERABAD	June 23, 1994
B SUDHAKAR Vs. UNION OF INDIA	July 1, 1994
B TAVITAYYA Vs. A VENKATAPATHI RAJU	September 21, 1994
B V K SESHAVATARAM BANGARU MURALIDHAR AND BANGARU MANIKYAM Vs. COMMISSIONER OF INCOME TAX	April 18, 1994
B VASANTHA KUMAR Vs. CHAIRMAN KAKATIYA GRAMEENA BANK WARANGAL DISTRICT	February 25, 1994
B. ANJANEYULU Vs. V.G. RAGHUNATHAN	November 22, 1994
B. HARIKISHAN AND OTHERS Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CO	March 25, 1994
BADRINATH OIL COMPANY Vs. ASST. COMMISSIONER (INT)	October 27, 1994
BALA NAGAIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 28, 1994
BANDARU NAYANI BABU Vs. RAJA CHINTALAPATI RAMAKRISHNA RAJU	August 16, 1994
BANDELA AILAIAH Vs. STATE OF ANDHRA PRADESH	October 7, 1994
BASICHEM INDUSTRIES (P) LTD. AND BASICHEM (DECCAN) (P) LTD. Vs. SALICYCLATES AND CHEMICALS (P) LTD. AND ANOTHER	February 4, 1994
BASWAPURAM Vs. STATE OF A P	September 28, 1994
BATTULA LAKSHMI Vs. BATTULA MALLAIAH alias MAHA LAKSHMUDU	February 9, 1994
BELGEES BEGUM Vs. GOVT OF ANDHRA PRADESH	March 18, 1994
BELLAMKONDA KOTESWARAMMA Vs. D KOTI REDDY	March 11, 1994
BHANU CONSTRUNCTIONS COMPANY LTD Vs. A P STATE ELECTRICITY BOARD	March 1, 1994
BHARAT DYNAMICS LIMITED HYDERABAD Vs. MEHTAB ROY	July 4, 1994
BHARATHAMMA Vs. LABOUR COURT	July 26, 1994
BHASKARA REDDY P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	February 17, 1994
BHAVIRISETTY RAMA PRASAD Vs. PUNYAKOTI GOVINDASWAMY	April 25, 1994
BOLLEDDU SREENU Vs. SUB INSPECTOR OF POLICE JAGGAYYAPETA	June 25, 1994
BOLLINI BHOGESWARA RAO Vs. PALAKURTHI RAMAKRISHNA RAO	June 24, 1994
BOTCHA RAJU Vs. STATE OF AP	June 16, 1994
BOYA CHINNA SUBBARAYUDU Vs. COLLECTOR AND DISTRICT MAGISTRATE KURNOOL	October 17, 1994
BPL LIMITED Vs. STATE OF ANDHRA PRADESH	July 18, 1994
BRAHMAM N Vs. GOVERNMENT OF ANDHRA PRADESH	November 29, 1994
C J RAJU Vs. STATE OF ANDHRA PRADESH	July 28, 1994
C JANARDHANA NAIDU Vs. R VASUDEVA NAIDU	August 24, 1994
C JAYASREE Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	March 29, 1994
C M GANAPATHI Vs. T K GOKULAPALAN	June 22, 1994
C RAMA RAO Vs. DISTRICT COLLECTOR EAST GODAVARI KAKINADA	November 23, 1994
C RAMALINGA REDDY Vs. NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH LIMITED A STATE GOVERNMENT CO REP	March 11, 1994
C W C WINES P LIMITED Vs. STATE OF ANDHRA PRADESH	February 1, 1994
CAPTAIN LATHA SHARMA Vs. BRIG P S CHOUDHURY	November 18, 1994
CAREW PHIPSON LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE SECUNDERABAD	April 19, 1994
CEMENT CORPN OF INDIA Vs. S K JAIN	July 5, 1994
CENTRAL WINES Vs. INCOME TAX OFFICER	December 15, 1994
CH NIRMALA Vs. CH INDIRA DEVI	April 16, 1994
CH PAPANNA Vs. PERSONAL MANAGER SBI	December 22, 1994
CH SREEMANNARAYANA Vs. MANAGING DIRECTOR FOOD CORPN OF INDIA NEW DELHI	June 30, 1994
CH SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH	February 15, 1994
CH VENKATESWAR RAO Vs. DISTRICT EMPLOYMENT OFFICER	September 19, 1994
CH YASHODA DEVI Vs. B DAYAKAR REDDY	August 31, 1994
CHAIRMAN HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. J PRAMEELA	July 22, 1994
CHAKIRI SAIDULU Vs. STATE OF ANDHRA PRADESH	August 4, 1994
CHALASANI SEETHARAMA SWAMY Vs. CHINTAPALLI RAMACHANDRA RAO	June 30, 1994
CHALLA HARI KUMAR Vs. OFFICER ON SPECIAL DUTY CENTRAL COUNCIL OF INDIAN MEDICINE NEW DELHI	October 28, 1994
CHALLA VENKATA SUBBAIAH KRISHNA DISTRICT Vs. AGRICULTURAL MARKET COMMITTEE KRISHNA DISTRICT	July 5, 1994
CHANDRA BABU NAIDU N Vs. CHIEF ELECTION COMMISSIONER	November 24, 1994
CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI Vs. ALLADI P RAJ KUMAR RAJYA SABHA MEMBER HIMAYATNAGAR HYDERABAD	December 4, 1994
CHIEF ELECTION COMMISSIONER OF INDIA Vs. Y RAMAKRISHNUDU	December 19, 1994
CHIEF REGIONAL MANAGER STATE BANK OF INDIA REGIONAL OFFICE Vs. S ESWARA RAO	June 25, 1994
CHILLAKURU CHANDRASEKHARA REDDY Vs. PAMURU VISHNU VINODH REDDY	June 15, 1994
CHITRAM VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	July 7, 1994
CIRCAR ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES	March 1, 1994
COASTAL PAPERS LTD Vs. GOVERNMENT OF INDIA	December 28, 1994
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED	December 29, 1994
COMMISSIONER OF INCOME TAX Vs. SRICHAND T LULLA	February 28, 1994
COMMISSIONER OF INCOME TAX Vs. SUPREME CONSTRUCTIONS CO	March 1, 1994
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED	March 7, 1994
COMMISSIONER OF INCOME TAX Vs. ADONI VANASPATHI MANUFACTURERS	March 16, 1994
COMMISSIONER OF INCOME TAX Vs. ANDHRA COTTON MILLS LIMITED	May 7, 1994
COMMISSIONER OF INCOME TAX Vs. G K KABRA	April 15, 1994
COMMISSIONER OF INCOME TAX Vs. M SATYANARAYANA SASTRY	December 7, 1994
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRANSMISSION LIMITED	October 19, 1994
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED	August 3, 1994
COMMISSIONER OF INCOME TAX Vs. SATISHCHANDRA MODI	September 28, 1994
COMMISSIONER OF INCOME TAX KARNATAKA CENTRAL BANGALORE Vs. VENKATESWARA HATCHERIES PVT LTD	April 7, 1994
COMMISSIONER OF WEALTH TAX Vs. R D SHAH	March 8, 1994
COMMISSIONER OF WEALTH TAX Vs. BARGAH E FATIMA WAKF	November 5, 1994
CONTINENTAL TRANSPORT AGENCY Vs. DEPUTY TRANSPORT COMMISSIONER VISAKHAPATNAM	November 17, 1994
CONVENER EAMCET 93 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING VISAKHAPATNAM Vs. DIVYASH K SHAH	July 20, 1994
D MADHAVAIAH Vs. A P STATE ROAD TRANSPORT CORPORATION	October 31, 1994
D NARAYANASWAMY NAIDU Vs. T T DEVASTHANAMS	October 5, 1994
D RAJAMMA DIED PER L RS Vs. B TIRUPATHAMMA	February 14, 1994
D S R PRASAD Vs. M RAMARAO	July 25, 1994
D THOTHADRI IYYENGAR Vs. GOVERNMENT OF ANDHRA PRADESH	April 8, 1994
D.C.L. FINANCE LTD. Vs. THE COMMERCIAL TAX OFFICER	July 25, 1994
DAKSHINA INDIA ARYA VYSYA S V K D P SAMSTHA Vs. S SUBBARAYUDU	January 8, 1994
DASARI NARAYANA RAO Vs. B V S LAKSHMI	August 22, 1994
DASARI SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH	November 17, 1994
DAYAL TEXTILES LIMITED Vs. STATE OF ANDHRA PRADESH	October 24, 1994
DEEPTHI ENTERPRISES Vs. TAMILNADU AGRO INDUSTRIES CORPORATION LIMITED	October 17, 1994
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION BUS DEPOT KHAMMAM Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	September 22, 1994
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIRMAL Vs. ABDUL SATTAR	December 22, 1994
DESI KEDARI Vs. HUZURABAD CO OPERATIVE MARKETING SOCIETY LIMITED	March 24, 1994
DESU SRINIVASULU Vs. GOVT OF A P	October 31, 1994
DEVARAKONDA MADHUSUDHAN Vs. VICE CHANCELLOR OSMANIA UNIVERSITY	November 11, 1994
DEVARAPALLI SATYANARAYANA Vs. SISTA SANJEEVA RAO	September 7, 1994
DEVI REDDY VENKATA CHELAMA REDDY Vs. GOVT OF A P	August 10, 1994
DEVI WINES Vs. DEPUTY COMMISSIONER OF EXCISE KAKINADA	December 16, 1994
DHANALAKSHMI Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VISAKHAPATNAM	July 8, 1994
DHANAPALA RAVINDRA SETTY Vs. GOVERNMENT OF ANDHRA PRADESH	February 16, 1994
DINESH DALL MILL Vs. THE STATE OF A.P.	June 28, 1994
DIRECTOR INDIAN OIL Vs. G SUDHAKARA RAO	November 29, 1994
DOBELLA LAXMI NARAYANA Vs. S RAVI KUMAR	October 6, 1994
DR. K. SASIDHAR AND OTHERS Vs. THE DISTRICT COLLECTOR, CHITTOR AND ANOTHER	June 13, 1994
DWARAMPUDI VEERARAGHVA REDDY Vs. STATE OF ANDHRA PRADESH	June 20, 1994
E DURVASULU NAIDU Vs. E RANGAIAH NAIDU	August 24, 1994
E SAVARI Vs. EXCISE SUPERINTENDENT KURNOOL	May 24, 1994
E SUMATHAMMA Vs. STATE OF ANDHRA PRADESH	January 29, 1994
E TIRUPALU Vs. EXECUTIVE OFFICER	November 17, 1994
EMJAK INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER	November 15, 1994
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJ KAMAL TRANSPORT	April 29, 1994
EXCISE SUPERINTENDENT Vs. E SAVARI	July 4, 1994
FENO PLAST PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	December 26, 1994
FILMORE SERVICE STATION Vs. JOINT COLLECTOR KRISHNA	November 29, 1994
G ANNAPURNAYYA Vs. K APPALANARSIMHAMURTHY	October 31, 1994
G CHANDRAKANTH Vs. GUNTUR DIST MILK PRODUCERS UNION LIMITED	April 23, 1994
G GNANESHA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL	March 22, 1994
G JOHN PRASADA RAO Vs. JOINT SECRETARY TO GOVERNMENT and DIRECTOR OF WORKS ACCOUNTS	October 28, 1994
G KAILASAPATHI RAO Vs. AKA RAMAIAH PANTHULU	February 28, 1994
G M SATYA SARATH KUMARI Vs. VEERA VENKATA SATYANARAYANA SWAMY VARI DEVASTHANAM ANNAVARAM	March 24, 1994
G PADMA Vs. BAVINENI VIJAYA LAKSHMI	July 21, 1994
G PULLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 21, 1994
G RENUKA Vs. M PAPA RAO	March 31, 1994
G S PAVANA KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	February 2, 1994
G SAMBRAJYAM Vs. P MAHALAKSHMAMMA	December 2, 1994
G SIMHACHALAM Vs. DEPOT MANAGER APSRTC	February 12, 1994
G SIMHACHALAM Vs. DEPOT MANAGER APSRTC JANGAREDDYGUDEM DEPOT WEST GODAVARI DISTRICT	February 21, 1994
G SOLEMN RAJU Vs. A P STATE ELECTRICITY BOARD HYD	November 11, 1994
G SOLMON RAJU Vs. A P STATE ELECTRICITY BOARD	November 8, 1994
G SUDHAKAR Vs. STATE OF A P	September 30, 1994
GADDE NAGABUSHANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	August 17, 1994
GALI MUDDU KRISHNAM NAIDU M L A PUTTUR CHITTOOR DISTRICT Vs. GOVERNMENT OF A P	October 31, 1994
GANESH METAL PROCESSING INDUSTRIES Vs. UNION OF INDIA	September 8, 1994
GANESH TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER SAROORNAGAR HYDERABAD	August 12, 1994
GANGASAMI SRINIVASULU REDDY Vs. STATE OF A P	December 22, 1994
GARIMELLA ANNAPUMAYYA Vs. KOTA APPAL NARASIMHAMURTHY	October 31, 1994
GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL	February 14, 1994
GEORGE JACOB KURUVILLA Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING	November 22, 1994
GIRDHARLAL AND COMPANY Vs. STATE OF ANDHRA PRADESH	November 9, 1994
GOOD YEAR INDIA LIMITED Vs. STATE OF ANDHRA PRADESH	October 20, 1994
GOPAL and CO Vs. K BALARAJAIAH SIDDIRAMULU	January 31, 1994
GORINTA PADMAVATHAMMA Vs. SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER JANGAREDDIGUDEM	November 17, 1994
GOVARDHAN TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	July 12, 1994
GOVERDHAN KACHWAWA Vs. MANGILAL JAIN	October 28, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. A NARAYANA SWAMY	October 18, 1994
GOVERNMENT OF ANDHRA PRADESH Vs. Y S VIVEKANANDA REDDY	September 2, 1994
GOVERNMENT OF INDIA Vs. CAPTAIN H R SINGHA	July 21, 1994
GOVT OF ANDHRA PRADESH Vs. R K RAGALA	January 31, 1994
GUDISE VENKAPPA Vs. STATE OF A P	July 19, 1994
GUMMIDI RAMULU Vs. GADEY SRINIVASA RAO	February 28, 1994
GUNTI YADAGIRI Vs. STATE OF A P	September 14, 1994
GUNTU MALLESWARASWAMI MILL Vs. DISTRICT COLLECTOR AND MAGISTRATE KHAMMAM	September 30, 1994
GUNTUPALLI APPA RAO Vs. STATE OF ANDHRA PRADESH	June 14, 1994
GUNTUPALLI PRAKASA RAO Vs. STATE OF A P	August 16, 1994
GUNTUR JAMAL SAIDA Vs. GOVT OF A P	August 18, 1994
GURURAJ SEEDS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH	October 18, 1994
H E H THE NIZAM VIII OF HYDERABAD PRINCE MUKARRAM JAH BAHADUR Vs. BANQUE INDOSUEZ BANK	February 18, 1994
H N SINGH Vs. UNIVERSITY OF HYDERABAD	June 28, 1994
H SHANKER Vs. STATE OF ANDHRA PRADESH	June 17, 1994
H SURYAPRAKASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 24, 1994
H. MADDULETI Vs. STATE	December 9, 1994
HABEEB SAHEB P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 20, 1994
HABEEBUNNISA BEGUM ALIAS SHAIK SHAHEEN Vs. SURAPANENI BABU RAO	March 11, 1994
HARDHAYANDAS Vs. HIFAZAT HUSSAIN DIED PER L R AIZAZ HUSSAIN	September 21, 1994
HARSHARANJIT SINGH Vs. RASHTRIYA CHEMICALS AND FERTILISERS LIMITED	August 3, 1994
HILTON TOBACCO P LTD Vs. SOUZA CRUZ S A	October 6, 1994
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. N V CHOWDHARY	March 17, 1994
HOTEL MANASASAROVAR Vs. UNION OF INDIA	November 22, 1994
HUSSAIN S M Vs. IX ASSISTANT JUDGE	December 30, 1994
III ACES HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD	September 2, 1994
INCOME TAX OFFICER Vs. ASHOKA BISCUIT WORKS	June 27, 1994
INDIAN AIRLINES TECHNICAL ASSISTANTS UNION HYDERABAD Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN AIRLINES HEAD QUARTERS NEW DELHI	July 5, 1994
INDIAN BARYTES AND CHEMICALS LTD Vs. A P MINERAL DEVELOPMENT CORPORATION LTD	April 29, 1994
INDLA SUBBA REDDY Vs. GOVT OF A P	March 31, 1994
INDO SWING LIMITED NOW MALHOTRA SHAVING PRODUCTS LIMITED Vs. COMMERCIAL TAX OFFICER FEROZGUDA HYDERABAD	January 29, 1994
INDUSTRIAL CREDIT INVESTMENT CORPORATION OF INDIA LIMITED BOMBAY Vs. HYDERABAD DISTRICT CO OPERATIVE CENTRAL BANK LIMITED	June 14, 1994
ITC LIMITED Vs. COMMERCIAL TAX OFFICER GUNTUR	July 22, 1994
J B SANJEEVA RAO Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	November 11, 1994
J BHASKER Vs. CHAIRMAN AGRICULTURE MARKETING COMMITTEE GHANPUR	February 8, 1994
J NAGESWARA RAO Vs. CHAIRMAN CUM MANAGING DIRECTOR VISAKHAPATNAM STEEL PLANT	April 25, 1994
J RAVINDER Vs. REGIONAL MANAGER A P S R T C KARIMNAGAR REGION KARIMNAGAR	July 26, 1994
J V VIJAYABHASKAR Vs. J KESHAVA RAO DIED	January 18, 1994
J YADAMMA Vs. STATE OF ANDHRA PRADESH	July 21, 1994
JAMALUDDIN Vs. MIRZA QUADER BAIG	November 25, 1994
JAMPALA RAM GOPAL Vs. ASSISTANT COMMERCIAL TAX OFFICER AND REGISTERING AUTHORITY	January 29, 1994
JANATHA MODERN RICE MILLS Vs. G SATHYANARAYANA	December 13, 1994
JAVVADHI SESHA RAO Vs. STATE OF ANDHRA PRADESH	August 17, 1994
JAYA P HEMARAJANI Vs. ROSE ELVINA D SOUZA	December 30, 1994
JAYADURGA INDUSTRIES Vs. STATE OF ANDHRA PRADESH	November 21, 1994
JAYANTHIPURAM GRAM Vs. KRISHNA MACHILIPATNAM	July 29, 1994
JILLELA MADHU Vs. STATE OF A P	April 5, 1994
JUBILEE HILLS CO OP HOUSE BUILDING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH	March 15, 1994
JUPUDI VENKATA VIJAYA BHASKAR Vs. JUPUDI KESAVA RAO DIED	January 18, 1994
JUTTUKONDA SATYANARAYANA Vs. CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA NEW DELHI	September 5, 1994
K B NARSAIAH Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL	July 26, 1994
K BALAGOPAL Vs. GOVERNMENT OF ANDHRA PRADESH	March 2, 1994
K C P LIMITED VUYYURU Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS GUNTUR	April 13, 1994
K CHANDRASEKAR Vs. LABOUR ENFORCEMENT OFFICER CENTRAL ATI COMPOUND VIDYANAGAR HYDERABAD	June 24, 1994
K CHINNAPPA REDDY Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE	October 25, 1994
K J PILLAI Vs. GOVT OF A P	October 6, 1994
K KASI ANNAPURNA Vs. ANDHRA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMMISSION HYDERABAD	December 13, 1994
K KRISHNA Vs. SPECIAL COURT UNDER THE A P LAND GRABBING PROHIBITION ACT HYDERABAD	November 4, 1994
K KUMAR RAJU Vs. K UMAMAHESWARI	April 15, 1994
K MAKKAJI Vs. GOVERNMENT OF ANDHRA PRADESH	June 14, 1994
K MUTHYAM REDDY Vs. J GANGA REDDY	July 22, 1994
K N CHANDRASEKHAR Vs. DIVISIONAL MANAGER	April 8, 1994
K NARASIMHA RAO Vs. CONSERVATOR OF FORESTS	April 6, 1994
K NARAYANA RAO Vs. VYSYA BANK LTD	October 28, 1994
K PADMALATHA ADVOCATE Vs. GOVT OF INDIA	March 31, 1994
K RAMAIAH Vs. D V RAMANA	December 6, 1994
K RANGAPPA Vs. DEPUTY COMMR OF EXCISE	July 11, 1994
K RAVINDRA Vs. STATE OF A P	March 18, 1994
K S SASTRY Vs. A P SMALL SCALE INDUSTRIAL DEVELOPMENT CORPN LTD	June 28, 1994
K SAMBAMURTHY Vs. RAMAKRISHNA DEO	October 21, 1994
K SASIDHAR Vs. DISTRICT COLLECTOR	June 30, 1994
K SHANKARAIAH Vs. MEMBER SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUTH SOUDHA HYDERABAD	October 24, 1994
K V T PRASANNA KUMAR Vs. RAYALASEEMA GRAMEENA BANK	September 23, 1994
K VARALAKSHMAMMA Vs. M MASTHANRAO	February 11, 1994
K VINAYAMANI Vs. K SUBRAMANYAM	August 25, 1994
KAKI BUTCHI RAJU SON Vs. STATE OF ANDHRA PRADESH	April 18, 1994
KAKKI NAGESHWAR RAO Vs. STATE OF A P	August 10, 1994
KALAVATI P Vs. DIRECTOR NIMS	November 23, 1994
KALYAN CHAKRAVARTHI Vs. GOVERNMENT OF ANDHRA PRADESH	November 23, 1994
KAMADI BHAVANI Vs. KAMADI LAKSHMANASWAMY LAKSHMANA RAO	March 11, 1994
KANTI NARAMMA Vs. AGENT TO GOVERNMENT	March 3, 1994
KARANAM BALARAMAKRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH	June 28, 1994
KARIMNAGAR MUNICIPALITY REP Vs. AUTHORITY UNDER THE P W ACT AND ASSITANT COMMISSIONOR OF LABOUR	February 22, 1994
KASALA PAPA NAIDU Vs. DISTRICT COLLECTOR CHITTOOR	November 11, 1994
KASU KARTHI SEETHA RAMULU Vs. GOVERNMENT OF ANDHRA PRADESH	February 23, 1994
KATARI SUBBA RAO Vs. KATARI SEETHA MAHALAKSHMI	June 14, 1994
KESARI PRABHAKARA RAO Vs. STATE OF ANDHRA PRADESH	November 29, 1994
KHAJA MANSOOR MOHIUDDIN Vs. FOOD CORPORATION OF INDIA	March 11, 1994
KHAJA MASIHUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH	September 8, 1994
KHAJA QUTHUBULLAH Vs. GOVERNMENT OF ANDHRA PRADESH	July 8, 1994
KOMARAIAH P Vs. A YEGNESWARUDU	August 22, 1994
KOMATI RAJAM Vs. STATE OF ANDHRA PRADESH	March 3, 1994
KONDAPLLI SEETHARAMYYA Vs. GOVERNMENT OF ANDHRA PRADESH	September 12, 1994
KONDAVEETI PRANCHIS Vs. MALLARAPU LURDANIMA	July 1, 1994
KORUPROLU ATCHAYA Vs. BIDESHI RAGHURAM SINGH	June 14, 1994
KOTARU VENKATESHWARLU Vs. GOVERNMENT OF ANDHRA PRADESH	October 7, 1994
KRISHAN REDDY Vs. K RAMULAMMA	July 5, 1994
KRISHNA KUMAR M V Vs. V R LAW COLLEGE NELLORE	February 11, 1994
KRISHNA REDDY Vs. K RAMULAMMA	July 15, 1994
KRISHNA REDDY M V Vs. COMMISSIONERATE OF TENDERS	December 16, 1994
KUNALA SUBBARAO Vs. PADAM NAGARATNAYAMMA	February 7, 1994
KUNDLA BOJJI REDDY Vs. STATE OF ANDHRA PRADESH	November 5, 1994
KUNWAR RANI Vs. COMMISSIONER OF URBAN LAND CEILINGS	October 31, 1994
KURUMALI KOTESWARA RAO Vs. D GANGAMRNA	July 14, 1994
L SAMANTHAKAMANI Vs. COURT OF DISTRICT MUNSIF	February 4, 1994
LAKSHMI AGENCIES Vs. GOVERNMENT OF ANDHRA PRADESH	January 19, 1994
LAKSHMI V J S Vs. K RAMACHANDRA RAO	January 25, 1994
LAL CHAND Vs. A KRISHNA RAO	December 19, 1994
LAND ACQUISITION OFFICER Vs. M VENKULU PER L RS	January 25, 1994
LAND ACQUISITION OFFICER MANDAL REVENUE OFFICER Vs. BHAGWAN RAO	July 4, 1994
LAXMIKANT Vs. VIJAYA KUMAR	August 10, 1994
LELLABONIA SUBBA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO OP SOC	September 6, 1994
LYDIA RENUKA Vs. K SOLOMAN RAJU	March 3, 1994
M BHASKAR Vs. CONVENOR EAMCET 1993 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING VISAKHAPATNAM	January 25, 1994
M CHENCHU RAMI REDDY Vs. GENERAL COURT MARTIAL OF EX ARMY EME CENTRE SECUNDERABAD	April 23, 1994
M JAGDISH Vs. ZONAL MANAGER STATE BANK OF HYDERABAD	September 1, 1994
M M BAIG Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 29, 1994
M M HUSSAIN Vs. LAMINATED PACKAGE P LTD	September 7, 1994
M MESHAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	March 2, 1994
M N PRASAD Vs. BOARD OF DIRECTORS OR RAYALSEEMA GRAMEENA BANK	October 7, 1994
M NARAYANAMMA Vs. JOINT COLLECTOR ANANTAPUR	November 21, 1994
M PEER REDDY Vs. STATE OF ANDHRA PRADESH	July 27, 1994
M PRABHAKAR REDDY Vs. NARSINGOJU VENKATAIAH	February 1, 1994
M PRABHAKAR REDDY Vs. NARSINGOJU VENKATAIAH	February 11, 1994
M RAGHURAM Vs. LABOUR COURT HYDERABAD	March 11, 1994
M S SHAKILA PARVIND Vs. CHIEF SECRETARY TO GOVERNMENT GENERAL ADMINISTRATION DEPARTMENT HYDERABAD	February 18, 1994
M SITARAMA REDDY Vs. INDIAN RAILWAYS	December 30, 1994
M SRINIVAS Vs. UNION OF INDIA	November 22, 1994
M V MANGAPATHY RAO LIBRARIAN HMT WACO EDUCATION SOCIETY HYDERABAD Vs. HMT WACO AND EDUCATION SOCIETY	December 6, 1994
M V NARASIMHACHARYULU Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P	November 11, 1994
M V THIMMA REDDY Vs. SPECIAL TAHSILDAR LAND REFONNS KURNOOL	November 28, 1994
M V THIMMA REDDY Vs. SPECIALTAHSILDAR, LAND REFORMS, KURNOOL	November 8, 1994
M VAMAN RAO Vs. DEPUTY SECRETARY TO GOVERNMENT OF INDIA	December 20, 1994
M VENKATAPPA REDDY Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY	February 17, 1994
M.A. WAHID Vs. COMMISSION AN LICENSING AUTHORITY, INDIAN MEDICINE AND HOMEO DEPTT., HYDERABAD AND ANOTHER	October 18, 1994
MACHA RAJAM Vs. STATE OF ANDHRA PRADESH	December 27, 1994
MADANLAL STEELS LTD Vs. STATE	September 12, 1994
MADDURI PADMAVATHI Vs. CHINTALA ABHAI	April 23, 1994
MADHAVA RAO GANDHE Vs. LAND ACQUISITION OFFICER QULI QUTUBSHAH URBAN DEVELOPMENT AUTHORITY HYDERABAD	September 14, 1994
MADHAVI WINES Vs. EXCISE SUPERINTENDENT ADILABAD	September 29, 1994
MAGANTI SEETHARAVAMMA Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER LAND REFORMS BANDAR	July 14, 1994
MAHALAXMI TRADERS Vs. DISTRICT COLLECTOR KHAMMAM DISTRICT	December 7, 1994
MALLIKARJUNA RAO DIED Vs. MOHD FAKRUDDIN	June 22, 1994
MANAGEMENT OF DOCK LABOUR BOARD VISAKHAPATNAM Vs. INDUSTRIAL TRIBUNAL HYDERABAD	December 7, 1994
MANAGER UNITED INDIA INSURANCE COMPANY HINDUPUR Vs. SHEKAMMA	March 8, 1994
MANAGING DIRECTOR STATE BANK OF INDIA Vs. T GOPALACHARI	October 7, 1994
MANNAVA VENKATESWARLU Vs. STATE OF A P	June 14, 1994
MANNAVARAM CHINA VENKAIAH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES AND DIVISIONAL CO OPERATIVE OFFICER NELLORE	February 22, 1994
MARY SAI KUMARI Vs. REGIONAL MANAGER AND DISCIPLINARY AUTHORITY REGION IV STATE BANK OF INDIA VIJAYAWADA	September 15, 1994
MAVARI SURYA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	September 2, 1994
MD JAHEERUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH	February 11, 1994
MD SALEEM Vs. REVENUE DIVISIONAL OFFICER BODHAN	March 9, 1994
MD SALEEM Vs. REVENUE DM OFFICER BODHAN	March 19, 1994
MD. KHASIM Vs. MD. SHARIFF	April 18, 1994
ME DOWEL and CO LTD Vs. STATE OF ANDHRA PRADESH	December 7, 1994
MIRZA MAHBOOB ALI BAIG ASLAM Vs. UNION OF INDIA	December 8, 1994
MODEPALLI BASAVAIAH Vs. STATE OF A P	February 8, 1994
MOGALI CHANTAMMA Vs. MOGALI BHASKARA RAO	September 2, 1994
MOHAMMAD MAHMOOD Vs. A RAMALAKSHMAN	October 26, 1994
MOHAMMAD NAZEERUDDIN Vs. STATE OF ANDHRA PRADESH	January 18, 1994
MOHAMMAD OSMAN Vs. M C MOOSA	September 26, 1994
MOHAMMAD SHAFIUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD	September 29, 1994
MOHAMMAD SULEMAN Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD A P	February 22, 1994
MOHAMMED DILAWAR SHARIFF Vs. UNION OF INDIA	September 20, 1994
MOHAMMED GHOUSE KHAN Vs. THE DIRECTOR OF HIGHER EDUCATION AND OTHERS	April 1, 1994
MOHD AHMED ALI Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	November 8, 1994
MOHD ISMAIL KHAN TEACHER MANUAL TRAINING INSTRUCTOR ST THOMAS SPG BOYS HIGH SCHOOL SECUNDERABAD Vs. DISTRICT EDUCATIONAL OFFICER HYDERABAD	November 1, 1994
MOHD KHASIM Vs. V RADHA KRISHNA SASTRY	June 14, 1994
MOHD MURTHUZA ALL Vs. ZAREEN TAJ BEGIUN	October 4, 1994
MOHD OSMAN ALI Vs. MOHD KHASIM	November 29, 1994
MOOSA ALI HASHMI S Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 8, 1994
MYSORE BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH	April 4, 1994
N BABU REDDY Vs. DISTRICT COLLECTOR KARIMNAGAR	December 2, 1994
N BAPU REDDY Vs. DISTRICT COLLECTOR PANCHAYAT WING KARIMNAGAR	December 2, 1994
N BRAHMAIAH Vs. GOVT OF A P	March 28, 1994
N CHANDRAYUDU Vs. VENKATESWARA UNIVERSITY TIRUPATI	December 23, 1994
N GURU GOPAL Vs. CHIEF SECRETARY UNION OF INDIA NEW DELHI	November 28, 1994
N JAYA KRISHNA Vs. UNITED INDIA INSURANCE CO LTD	September 30, 1994
N KRISTAPPA Vs. CHIEF ELECTION COMMISSIONER	November 17, 1994
N RAJI REDDY Vs. WARANGAL DISTRICT CO OP CENTRAL BANK LTD	October 17, 1994
N SRI KUMAR Vs. BAPATLA MUNICIPAL COUNCIL	February 18, 1994
N. CHANDRA SEKHAR Vs. THE GOVERNMENT OF ANDHRA PRADESH	February 11, 1994
NADENDLA FRANCIS Vs. STATE OF ANDHRA PRADESH	February 8, 1994
NAGA REDDY NARASA REDDY Vs. STATE OF ANDHRA PRADESH	January 21, 1994
NAKKANNA PCNTAIAH Vs. SPECIAL TAHSILDARL A VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY VISAKHAPALNAM	June 14, 1994
NALLAPA REDDY PRASANNA KUMAR REDDY Vs. STATE OF ANDHRA PRADESH	April 1, 1994
NARASIMHA RAO P Vs. N PANDURANGA RAO	January 21, 1994
NARSOJI RAO Vs. STATE	September 19, 1994
NARSU BAI Vs. STATE	September 19, 1994
NARUMANCHI SUBBA RAO DIED Vs. VALAMURI SANKARA SASTRY	June 15, 1994
NATIONAL AIRPORT AUTHORITY Vs. ALLAH NAWAZ BAIG	February 28, 1994
NATIONAL DAIRY DEVELOPMENT BOARD Vs. COMMERCIAL TAX OFFICER	April 22, 1994
NATIONAL INSURANCE CO LTD Vs. B VEERA SWAMY	September 1, 1994
NATIONAL SUGAR INDUSTRY Vs. NARALA VENKAIAH	April 29, 1994
NAVABHARAT AGRL AND COMMERCIAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES	July 6, 1994
NAZEER SAHEB Vs. STATE OF ANDHRA PRADESH	September 19, 1994
NELLIMARLA JUTE MILLS KARMIKA SANGHAM Vs. STATE OF A P	March 30, 1994
NEW INDIA ASSURANCE CO LTD Vs. MARA CHINNA RAJANNA	March 4, 1994
NEW INDIA ASSURANCE CO LTD Vs. JADDU INNA REDDY	October 7, 1994
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDDI VENKANALLA AKKAMMA	June 24, 1994
NIZAM SUGARS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	August 20, 1994
NON GAZETTED GOVERNMENT EMPLOYEES CO OPERATIVE BUILDING SOCIETY LIMITED VIJAYAWADA Vs. K RADHAKRISHNA MURTHY	February 1, 1994
O P JALAN Vs. DECCAN ENTERPRISES PVT LIMITED	April 28, 1994
O SHEELA HARRY Vs. DISTRICT REVENUE OFFICER	February 11, 1994
OFFICIAL LIQUIDATOR BUSINESS MACHINES I PVT LIMITED Vs. BANK OF INDIA	March 2, 1994
ORIENTAL INSURANCE CO LTD Vs. MOLLOTI PARVATHI	February 25, 1994
OSMANGUNJ EXTENSION CO OP SOCIETY LTD Vs. BHAWARLAL BOHRA	September 22, 1994
P ANASUYAMMA Vs. COMMISSIONER OF LAND REVENUE GOVT OF A P	March 28, 1994
P BHASKARA REDDY Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KAKINADA	February 17, 1994
P CHINNAIAH DIED Vs. SPECIAL TAHSILDAR LA NELLORE	September 6, 1994
P L N SARMA Vs. UNION OF INDIA	November 23, 1994
P N V S V PRASAD Vs. UNION OF INDIA	December 16, 1994
P P MASTANRAO Vs. GOVT OF A P	March 28, 1994
P PRATAPA REDDY Vs. STATE OF A P	September 1, 1994
P R NAIDU Vs. K C RAJAN RAJU	April 28, 1994
P RAJ KUMAR Vs. N KRISHNA	November 11, 1994
P RAVINDRA REDDY Vs. ELECTION COMMISSION	November 29, 1994
P SHANKAR Vs. P VASANTHI	August 12, 1994
P SREERAMA REDDY Vs. COMMISSIONER RAJAHMUNDRY MUNICIPALITY	November 14, 1994
P SUBRAHMANYAM Vs. ASST DE A P S E B	September 23, 1994
PALLANTLA VENKATA RAMANA Vs. JOINT COLLECTOR, VIZIANAGARAM AND OTHERS	June 28, 1994
PARCHURI RAJYA LAKSHMI Vs. PARCHURI VISWA SANKARA PRASAD	December 14, 1994
PARUCHURU NARASIMHA RAO Vs. NUNE PANDU RANGA RAO	January 21, 1994
PASUMARTHY PRABHAKAR RAO Vs. STATE OF UTTAR PRADESH	April 21, 1994
PASUMARTHY PRABHAKAR RAO Vs. STATE OF AP	June 15, 1994
PATEL SUDHAKAR REDDY Vs. REGISTRAR ADMINISTRATION HIGH COURT	September 27, 1994
PERALA GOVINDA RAJULU Vs. CHIEF COMMISSIONER OF INCOME TAX	December 22, 1994
PHILOMENA Y Vs. GOVERNMENT OF ANDHRA PRADESH	February 4, 1994
PIDATHALA RANGA REDDY DIED PER L RS Vs. KURNOOL MUNICIPALITY	August 26, 1994
PINAKINI SEEDS Vs. STATE OF ANDHRA PRADESH	October 25, 1994
PINJARI HUSSAIN SAB Vs. DISTRICT COLLECTOR ANANTAPUR	February 9, 1994
POLICE TRANSPORT ORGANISATION UNIT ASSN Vs. INSPECTOR GENERAL OF POLICE	September 13, 1994
POTLURI BABU RAO Vs. SISTLA NEELAGRIVA SASTRY	October 18, 1994
PRABHU DAYAL AGANWAL Vs. GOVERNMENT OF A P	January 29, 1994
PRAHLAD APTO Vs. STATE OF ANDHRA PRADESH	June 17, 1994
PRAKASH AGENCIES Vs. STATE OF ANDHRA PRADESH	June 20, 1994
PRAKASH MASIH Vs. SHIRIN MASIH	October 19, 1994
PRIVATE POLYTECHNIC MANAGEMENTS ASSN A P HYD Vs. GOVT OF A P	August 10, 1994
PROGRESSIVE PACKAGING PVT LTD Vs. PREMIER SUPPLIERS LTD	December 23, 1994
PUBI SATYANARAYANA ALIAS SATTEYYA Vs. STATE OF ANDHRA PRADESH	March 31, 1994
PUBLIC PROSECUTOR Vs. YELLA MOHANARAO	July 19, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. V M RAMASWAMY	September 5, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. P RAVI	September 16, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NARSU BAI A 2	September 19, 1994
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. PATNANA CHANDRASEKHAR ALIAS UMA	December 21, 1994
PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD Vs. NOOLI HARIPRASAD	August 22, 1994
PULIKANDAM SUBBA REDDY Vs. GORANTAL VEERASWAMY	December 30, 1994
PUTTUR GAS CONSUMERS WELFARE ASSN Vs. H P CORP LTD	January 24, 1994
PUVVADA SIVAJI Vs. ALAMURI MALLIKHARJUNA RAO	June 15, 1994
R ANJANEYULU Vs. V G RAGHUNATHAN	November 22, 1994
R S PRASAD Vs. UNIVERSITY OF HEALTH AND SCIENCES	August 18, 1994
R SHAM SINGH Vs. CONVENOR EAMCET 1993 ANDHRA UNIVERSITY COLLEGE OF ENGINEERING	April 6, 1994
R SIMHADRINAIDU Vs. GOVERNMENT OF ANDHRA PRADESH	December 23, 1994
R V RAMESH Vs. GOVT OF A P	January 1, 1994
RAJ TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	July 6, 1994
RAJENDRA OIL MILL AND REFINERY Vs. STATE OF ANDHRA PRADESH	December 27, 1994
RAJESWARA NAIDU V Vs. TRANSPORT COMMISSIONER	November 7, 1994
RAKESH PRASAD TIWARI Vs. UNION OF INDIA	September 29, 1994
RAMA CHOWDARY V Vs. UNIVERSITY OF HYDERABAD	March 2, 1994
RAMACHANDRA MURTHY Y Vs. NAVEEN KUMAR SARAIYA	October 21, 1994
RAMAKRISHNAIAH A NARAYANA B AND CO Vs. COMMISSIONER OF INCOME TAX	March 9, 1994
RAMANIVAS GUPTA Vs. MALIRAM	October 31, 1994
RAYALASEEMA GRAMEENA BANK Vs. D PATTABHIRAMUDU	July 6, 1994
RECKITT AND COLMAN OF INDIA LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD	March 9, 1994
REVU KRISHNAMURTHY Vs. PONAMANDA VENKATESWARA RAO	March 24, 1994
RISHI PUBLIC SCHOOL HIMAYATNAGAR HYD Vs. UNION OF INDIA	August 30, 1994
ROXY ROLLER FLOUR PVT LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 8, 1994
S ALWARDAS Vs. GOVT OF ANDHRA PRADESH	June 24, 1994
S B H CO OP BANK OFFICERS WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	December 29, 1994
S BHARAT KUMAR Vs. CHIEF ELECTION COMMISSIONER OF INDIA	December 16, 1994
S KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 16, 1994
S MALLAIAH Vs. EISTHER	April 15, 1994
S N A NAZARETH Vs. STATE OF A P REP BY PUBLIC PROSECUTOR	January 24, 1994
S SARALA KUMARI Vs. GOVERNMENT OF INDIA	October 6, 1994
S SHYAMAL RAO Vs. A P STATE IRRIGATION DEVELOPMENT CORPORATION	December 28, 1994
S SUMMAIAH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 4, 1994
S VEERA REDDY Vs. CH CHANDRAIAH	September 13, 1994
S VENKATESWARLU Vs. N V NARASIAH DIED	February 24, 1994
S. MANOHARA CHARY Vs. GIC OF INDIA	February 10, 1994
SADANDND RAO V Vs. SECRETARY TO GOVERNMENT A P H M and F W DEPT	December 20, 1994
SAKINALA HARINATH Vs. GOVERNMENT OF A P	September 8, 1994
SAMANURU VENKATA RAMA RAJU Vs. EXECUTIVE ENGINEER PANCHAYAT RAJ	July 11, 1994
SAMINENI VENKATESWARLU Vs. NAGUBANDI VENKATA NARASIAH DIED	February 24, 1994
SAMRAJYA LAXMI Vs. K GOVINDA RAO	January 25, 1994
SANJAY RURAL ELECTRICAL CO OPERATIVE SOCIETY LTD Vs. G MALLAIAH	July 29, 1994
SANTHOSH WINES Vs. ASSISTANT COMMERCIAL TAX OFFICER KHAIRATABAD CIRCLE HYDERABAD	October 31, 1994
SATYANNA GOUD Vs. EXCISE SUPERINTENDENT MAHBOOBNAGAR	April 21, 1994
SATYNARAYAN AND OTHERS Vs. WAKF BOARD OF ANDHRA PRADESH	June 23, 1994
SECRETARY MINISTRY OF DEFENCE NEW DELHI Vs. MAJOR A HUSSAIN	February 21, 1994
SESHAVATARAM B V K Vs. COMMISSIONER OF INCOME TAX	April 18, 1994
SHAIK DADA SAHEB Vs. SHAIK MASTAN BEE	August 26, 1994
SHAIK MUNEERUDDIN Vs. KARNATAKA POWER CORPORATION LTD	July 26, 1994
SHAIK PAREED SAHEB Vs. JOINT COLLECTOR NELLORE	January 18, 1994
SHAMBHU PRASAD Vs. STATE OF ANDHRA PRADESH	June 17, 1994
SHAMSUNNISA BEGUM1 Vs. G SUBBAN BASHA	June 29, 1994
SHANTA BAI Vs. DISTRICT COLLECTOR	September 7, 1994
SHARIFF IQBAL HUSSAIN AHMED Vs. KOTA VENKATA SUBBAMMA	January 25, 1994
SIDDAPURAM SIVA REDDY ALIAS PYREEDY Vs. STATE OF ANDHRA PRADESH	October 5, 1994
SIDDIVINAYAKA AGRO EXTRACTIONS PVT LTD Vs. GOVERNMENT OF INDIA MINISTRY OF INDUSTRIES NEW DELHI	September 2, 1994
SINDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. OFFICIAL LIQUIDATOR	June 14, 1994
SINGARENI COLLIERIES COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL C HYDERABAD	August 23, 1994
SIRPUR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH	August 5, 1994
SOUJANYA HOTELS PRIVATE LTD Vs. NALLA SATYANARAYANA MURTHY	October 4, 1994
SPARES CORPORATION VISAKHAPATNAM Vs. STATE OF A P	December 15, 1994
SPECIAL DY COLLECTOR L A Vs. P VIDYA SAGAR RAO	September 28, 1994
SREE SHARADA TIMBER DEPOT AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	November 30, 1994
SRIKAKULAM SUBRAHMANYAM Vs. PANDESHWARA JANARDHAN RAO	October 10, 1994
SRIKAKULAM SUBRAMANYAM Vs. PANDESWARA JANARDHANA RAO	October 3, 1994
SRIKANTH SPINNERS Vs. STATE BANK OF INDIA	July 1, 1994
SRINIVASA MINERAL WORKS Vs. STATE OF ANDHRA PRADESH	June 20, 1994
SRIRAM MAHADEV Vs. SRIRAM YADABAI	September 30, 1994
ST ANTHONYS EDUCATIONAL SOCIETY NARASARAOPET Vs. GOVERNMENT OF A P	February 18, 1994
STATE Vs. GOVT OF ANDHRA PRADESH	January 21, 1994
STATE BANK OF HYDERABAD GUNFOUNDRY HYD Vs. V K GADGIL	April 19, 1994
STATE BANK OF HYDERABAD GUNFOUNDRY HYDERABAD REP Vs. V K GADGIL	April 28, 1994
STATE BANK OF HYDERABAD HEAD OFFICE GUNFOUNDRY Vs. INDUSTRIAL TRIBUNAL I CHANDRA VIHAR M J ROAD HYD	September 10, 1994
STATE OF A P Vs. AMPRO FOOD PRODUCTS LIMITED HYDERABAD	July 18, 1994
STATE OF A P Vs. PALAGIRI ACHIREDDY	February 9, 1994
STATE OF A P Vs. FENOPLAST PRIVATE LIMITED SECUNDERABAD	December 27, 1994
STATE OF ANDHRA PRADESH Vs. SOUTHERN STEEL LIMITED	March 2, 1994
STATE OF ANDHRA PRADESH Vs. BUSINESS FORMS LIMITED	March 8, 1994
STATE OF ANDHRA PRADESH Vs. STANDARD PACKINGS	July 12, 1994
STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH	July 12, 1994
STATE OF ANDHRA PRADESH Vs. KEDIA VANASPATI P LIMITED	July 13, 1994
STATE OF ANDHRA PRADESH Vs. DECCAN OPTICAL AND ALLIED INDUSTRIES PVT LIMITED	July 13, 1994
STATE OF ANDHRA PRADESH Vs. V B C FERTILIZERS AND CHEMICALS LIMITED	June 20, 1994
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION LIMITED	April 13, 1994
STATE OF ANDHRA PRADESH Vs. VUTUKURU VENKAIAH J PULLAIAH AND COMPANY	October 18, 1994
STATE OF ANDHRA PRADESH Vs. LOHARU STEEL INDUSTRIES LIMITED	November 1, 1994
STATE OF ANDHRA PRADESH Vs. HINDUSTAN CABLES LIMITED	November 2, 1994
STATE OF ANDHRA PRADESH Vs. D R N TAGORE AND COMPANY	November 2, 1994
STATE OF ANDHRA PRADESH Vs. SUBBA REDDY	November 5, 1994
STATE OF ANDHRA PRADESH Vs. PHIPSON AND CO	November 5, 1994
STATE OF ANDHRA PRADESH Vs. RADIANT ENGINEERING CO	November 7, 1994
STATE OF ANDHRA PRADESH Vs. BLUE STAR LIMITED	November 7, 1994
STATE OF ANDHRA PRADESH Vs. PULP N PACK PVT LIMITED	November 14, 1994
STATE OF ANDHRA PRADESH Vs. COROMANDEL PAINTS AND CHEMICALS LIMITED	November 11, 1994
STATE OF ANDHRA PRADESH Vs. SWAPNA MAHILA CO OPERATIVE SUPER BAZAR	November 14, 1994
STATE OF ANDHRA PRADESH Vs. TOSHIBA ANAND BATTERIES LIMITED	December 21, 1994
STATE OF ANDHRA PRADESH Vs. CHINTAKRINDI KANAKAIAH SONS GROUND NUT OIL & RICE MILL	November 14, 1994
STATE OF ANDHRA PRADESH Vs. SRI DURGA TRACTOR WORKS	November 9, 1994
STATE OF ANDHRA PRADESH Vs. S. LAXMINARAYANA GUPTA	November 4, 1994
STATE OF ANDHRA PRADESH Vs. ASWANI INDUSTRIES	July 12, 1994
STATE OF ANDHRA PRADESH Vs. FENO PLAST PRIVATE LIMITED	December 26, 1994
STATE OF ANDHRA PRADESH Vs. SOUTHERN STEEL LTD.	May 2, 1994
SUKHINDER ANAND Vs. KHAZA VAZIR ALI MINOR	February 8, 1994
SURA CHINNA VEERA REDDY Vs. GOVT OF ANDHRA PRADESH	June 17, 1994
SURESH GIR Vs. K SAHADEV	February 4, 1994
SURI PRAKASHAM Vs. STATE OF ANDHRA PRADESH	October 7, 1994
SYED HUSSAIN Vs. JOINT SECRETARY P W D RAND B GOVT OF A P HYDERABAD	March 1, 1994
SYNDICATE BANK Vs. P BHASKAR	January 29, 1994
T B CH V RAMANAIAH AND SONS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	March 28, 1994
T BALAIAH Vs. ABDUL MAJEED	April 23, 1994
T BATHAIAH Vs. STATE	September 16, 1994
T JANARDHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 24, 1994
T JAYASENA REDDY Vs. REGIONAL MANAGER APSRTC	November 22, 1994
T K KODANDARAM Vs. ELECTION COMMISSION OF INDIA	October 27, 1994
T P PRABHAKAR Vs. FOOD CORPORATION OF INDIA	March 11, 1994
T PARTHASARATHY Vs. COMMERCIAL TAX OFFICER I R R DT SECUNDERABAD	February 18, 1994
T S PRAKASH Vs. XAVIER EMMANUEL	October 25, 1994
T SRIRAMULU Vs. DIWAN EKNATHRAO	October 7, 1994
T. PUNDARIKAM Vs. SUPDT. ENGINEER, OPERATION CIRCLE, APSEB, WARANGAL AND OTHERS	April 27, 1994
T.S. PRAKASH Vs. XAVIER EMMANUEL	December 25, 1994
TADIKONDA PATTABHIRAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	April 5, 1994
TADIPARRU PRIMARY AGRICULTURAL CO OP SOCIETY Vs. A VENKATESWARA RAO PRESIDENT	May 11, 1994
TAHER N KHAMBATI Vs. VINAYAK ENTERPRISES	August 30, 1994
TAHERA BEE Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY	November 11, 1994
TAQIUDDIN HYDER Vs. APPROPRIATE AUTHORITY	October 28, 1994
TELANATLE ANJAIAH Vs. STATE OF ANDHRA PRADESH	February 21, 1994
THADI VENKAIAH Vs. DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 29, 1994
THE STATE OF A.P. Vs. TRIVENI BAR AND RESTAURANT	July 6, 1994
THE STATE OF ANDHRA PRADESH Vs. SAI STEEL TRADERS	July 14, 1994
THERUVAI GOVINDAMMA Vs. THERE CHENCHAIAH	September 14, 1994
U I INSURANCE COMPANY LTD Vs. M T RAMAKKA	April 12, 1994
UBHAYA GODAVARI Vs. STATE OF ANDHRA PRADESH	August 18, 1994
UDDAGIRI CHALAMA RAJU Vs. UDDAGIRI SUBBA RAO	April 7, 1994
UMA JUTE TWINE MILLS Vs. STATE OF ANDHRA PRADESH	November 1, 1994
UNI ADS P LTD Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 14, 1994
UNION BANK OF INDIA Vs. A P UNION BANK EMPLOYEES ASSOCIATION	March 1, 1994
UNION OF INDIA Vs. MOHD SAHEB	June 28, 1994
UNITED INDIA INSURANCE CO LTD Vs. E YADAGIRI GOUD	August 5, 1994
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHAIK ALIMUDDIN	September 22, 1994
UNITED INDIA INSURANCE COMPANY LIMITED KURNOOL Vs. MADIGA THAPPETA RAMAKKA	April 12, 1994
UUNET INDIA LIMITED Vs. I C RAO	December 14, 1994
V APPUKUTTA MENON Vs. UNION OF INDIA	December 23, 1994
V DHARMA REDDY Vs. V DHARMA REDDY	January 20, 1994
V MURALI KRISHNA Vs. SERVEL TRADERS	August 4, 1994
V NARASIMHASWAMY IYANGAR Vs. GOVERNMENT OF ANDHRA PRADESH	June 27, 1994
V POORNACHANDRA RAO Vs. SECRETARY ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	July 8, 1994
V RAJA GOPALAN Vs. VISAKHAPATNAM PORT TRUST	July 22, 1994
V RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 24, 1994
V RAMESH Vs. GOVERNMENT OF ANDHRA PRADESH	August 31, 1994
V VENKATESWARLU Vs. JOINT COLLECTOR CHITTOOR	October 26, 1994
V. SAI BABA Vs. BANK OF BARODA AND OTHERS	April 16, 1994
VALLURI JAGANMOHINI SEETHARAMA LAKSHMI Vs. KOPPARTHI RAMACHANDRA RAO	January 25, 1994
VANIMISATTI ANIL KUMAR Vs. JAYAVARAPU KRISHNA MURTY	April 28, 1994
VEERASIVA SANGHAM Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD	July 14, 1994
VELURI PADMAVATHI Vs. MANEM RAVINDRANATH BENERJEE	April 29, 1994
VEMURI SRI LAKSHMI RANGANAYAKAMMA Vs. CHITTURI SAROJINI	December 14, 1994
VENKATARAMA MEDICAL AND GENERAL STORES Vs. R V LAKSHMANA SWAMY	November 23, 1994
VIBHUTHI BHUSHAN DEO Vs. K S MOHAMMAD	March 23, 1994
VIJAYADURGA RICE MILL Vs. COMMERCIAL TAX OFFICER NARSARAOPET	April 8, 1994
VIJAYALAKSHMI TRADING CO. Vs. STATE OF A.P.	August 5, 1994
VILLURI RAMU Vs. GOVT OF A P	September 8, 1994
VISLAVAIH THAVIRYA Vs. EXCISE SUPERINTENDENT	September 20, 1994
VULSA LAXMINARAYANA Vs. VULSA BHOODAMMA	April 7, 1994
WEST GODAVARI DIST SOCIAL WELFARE DEPT TAILORS ASSOCIATION ELURU Vs. SECRETARY SOCIAL WELFARE DEPT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	July 27, 1994
Y GOWTHAM SIDDARTHA Vs. COMMISSIONER OF POLICE and ADDITIONAL DISTRICT MAGISTRATE VIJAYAWADA	October 4, 1994
Y PHILOMENA PRINCIPAL AND CORRESPONDENT ST ANNS COLLEGE FOR WOMEN Vs. GOVERNMENT OF A P EDUCATION	July 22, 1994
Y PRAMEELA Vs. COMMISSIONER OF INCOME TAX	March 18, 1994
Y RATISH Vs. MANDAL REVENUE OFFICER NELLIMERLA VIZIANAGARAM DISTRICT	July 18, 1994
Y SRINIVASA RAD Vs. STATE OF ANDHRA PRADESH	September 5, 1994
YADAMMA Vs. K MALLESH	June 14, 1994
YARLAGADDA LAKSHMINARAYANA Vs. KANAKA DURGA GAZETTED OFFICERS CO OPERATIVE BUILDING SOCIETY LIMITED	July 25, 1994
ZONAL MANAGER STATE BANK OF HYDERABAD Vs. SAILEELA	July 25, 1994
ZONAL MANAGER STATE BANK OF HYDERABAD Vs. SAILEELA	July 28, 1994

Year 1994 of HIGH COURT OF ANDHRA PRADESH

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