REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AMARENDERNATH Vs. SARASWATHI GRAMEENA BANK	February 17, 1993
A B RAMULU DIED Vs. B YADIGIR REDDY DIED	March 17, 1993
A BAL REDDY Vs. SARASWATHI	November 30, 1993
A BHEEMANNA Vs. ELECTION COMMISSION OF INDIA	March 2, 1993
A C RAMANATHAM NAIDU Vs. B SUBBARAMI REDDY	November 4, 1993
A DASAKUMAR Vs. A SUNANDA	February 26, 1993
A JALAIAH Vs. P CHANDRASEKHAR RAO	April 13, 1993
A JOSEPHINE Vs. GOVERNMENT OF ANDHRA PRADESH	June 16, 1993
A KOTAIAH Vs. V KASIVISWANADHAM	July 3, 1993
A M M KRISHNA Vs. II ADDL J F C M	February 3, 1993
A MALLA REDDY Vs. DEPARTMENT OF TELECOMMUNICATIONS HYDERABAD	October 12, 1993
A P S CS CO OP FINANCE CORP Vs. T NIRANJANA RAO	October 6, 1993
A P S R T C Vs. N MANIKYAM	October 7, 1993
A PARVATHI Vs. P CHANTI alias CHINNAMMAYI	April 12, 1993
A RAMACHANDRA NAIDU Vs. CHITTOOR DISTRICT CENTRAL CO OPERATIVE STORES LIMITED	September 27, 1993
A RAVINDRA Vs. P JANARDHAN REDDY	June 16, 1993
A SEETHIFRAMAYYA Vs. BH GOPALAKRISHNA MURTHY	December 24, 1993
A SWAPNA Vs. CONVENOR EAMCET	April 16, 1993
A UMAPATHY Vs. STATE OF A P	April 17, 1993
A VEERABHADRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	October 28, 1993
A VENKATESWARA RAO Vs. MD SULEMAN	April 29, 1993
A YEGNESWARUDU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 19, 1993
A. AMARENDERNATH Vs. CHAIRMAN, DISCIPLINARY AUTHORITY, SARASWATHI GRAMEENA BANK	February 17, 1993
ABDUL LATIF SAHIB Vs. SHAIK DASTAGIR SAHIB	August 12, 1993
ACME TILES and BUILDING PRODUCTS Vs. B SUDARSHAN	September 17, 1993
ADAPA BHOGI RAJU Vs. S G RAMAYYA	October 8, 1993
ADAPA MOHANA MURALI KRISHNA Vs. 2 ADDITIONAL JUDICIAL MAGISTRATE OF 1ST CLASS KRISHNA MACHILIPATNAM	March 3, 1993
ADAPA VENKATESWRA RAO Vs. MOHAMMAD SULEMAN	April 29, 1993
ADDEPALLI SETTIBABU Vs. STATE OF ANDHRA PRADESH	August 26, 1993
ADDEPALLI VENKATA LAXMI Vs. AYINAMPUDI NARASIMHA RAO	September 22, 1993
ADDITIONAL DISTRICT and SESSIONS JUDGE SRIKAKULAM Vs. BADDI VENKATA NARASAYYA	August 5, 1993
ADVOCATE GENERAL Vs. INSPECTOR OF POLICE	November 19, 1993
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. ASHOK KUMAR	November 19, 1993
AHMED BIN SALAM Vs. STATE OF A P	February 10, 1993
AKULA SATYAVATHI Vs. P N VASANTHA	November 4, 1993
ALAKUNTA NARSIMLOO Vs. STATE OF ANDHRA PRADESH	November 17, 1993
AMALI ENGLISH MEDIUM HIGH SCHOOL ECT Vs. GOVERNMENT OF ANDHRA PRADESH	July 30, 1993
ANDHRA CEMENTS LTD Vs. NAGARJUNA INVESTMENT TRUST LTD	April 7, 1993
ANDHRA PRADESH SCHEDULED CASTES CO OPERATIVE FINANCE CORPORATION Vs. TUNGALA NIRANJANA RAO	October 6, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P APPAMMA	October 7, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. AZIZUNNISA BEGUM	August 30, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. G ROOPAVATHI	April 9, 1993
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL LABOUR COURT	February 12, 1993
ANDHRA SINTERS LTD Vs. P F INSPECTOR	April 7, 1993
ANIL KUMAR T Vs. STATE OF ANDHRA PRADESH	December 10, 1993
ANISETTI SIVAPRASADA RAO ALIAS SIVAYYA Vs. STATE OF ANDHRA PRADESH	June 28, 1993
ANJUMAN E TAHARI Vs. SHAH NAWAZ BEGUM	March 2, 1993
ANNA KOTAYYA and VENKATA SUBBARAO Vs. ATCHUTA PRABHAKARA BABU	July 16, 1993
ANNAPOORNA FERTILISERS AND GENERAL STORES Vs. ARUNODAYA FERTILISERS AND GENERAL STORES	June 29, 1993
APPU RAMANI Vs. STATE	February 23, 1993
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VED PRAKASH	April 17, 1993
B A SREENIVAS Vs. CHIEF SECRETARY GOVT OF A P HYDERABAD	February 2, 1993
B CHAYADEVI Vs. B PRABHAKAR REDDY	February 17, 1993
B HANUMANTHA REDDY Vs. R LAKSHMAMMA	November 11, 1993
B JANARDHAN GUPTA DIED Vs. B PADMANABHA GUPTA	February 4, 1993
B KESHAVULU NAIDU Vs. L BHASKAR NAIDU	April 19, 1993
B KISHANLAL KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH	February 25, 1993
B N VIJAYA RAGHAVA RAO Vs. UNION OF INDIA	November 3, 1993
B P JANGAIAH Vs. JOINT COLLECTOR R R DIST	April 30, 1993
B RAMENDER REDDY Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT	April 27, 1993
B SATYANARAYANA Vs. JOINT COLLECTOR C S	September 16, 1993
BADI GURAVAIAH Vs. STATE OF ANDHRA PRADESH	July 14, 1993
BAJJI PRABHAKAR Vs. UNIVERSITY OF HEALTH SCIENCES	September 7, 1993
BAJRANG INDUSTRIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE VIZIANAGARAM DISTRICT	June 29, 1993
BALACHANDRA REDDY P Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 27, 1993
BALIGERA BHEEMUDU ALIAS BHEEMAIAN Vs. STATE OF ANDHRA PRADESH	January 29, 1993
BARTHU SRINIVASA RAO Vs. STATE	October 8, 1993
BASANI VENKATRAMA NAIDU Vs. GOVERNMENT OF A P	March 31, 1993
BATHALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH	July 13, 1993
BELLANA KANNAM NAIDU Vs. STATE OF ANDHRA PRADESH	June 29, 1993
BENNAYYA K Vs. P SARASWATHI	December 16, 1993
BEST INDIA TOBACCO CO Vs. A P WAKF BOARD	July 8, 1993
BHAGYANAGAR METALS LIMITED Vs. COMMERCIAL TAX OFFICER RAMGOPALPET CIRCLE SECUNDERABAD	October 27, 1993
BHAGYANAGAR METALS LTD. Vs. THE C.T.O.	October 7, 1993
BHAGYANAGAR ROAD LINES LIQUID TRANSPORTERS HYDERABAD Vs. A P STATE CIVIL SUPPLIES CORPORATION HYDERABAD	December 8, 1993
BHASKAR FINANCE AND COMMERCIAL SYNDICATE Vs. B LAKSHMINARAYANA REDDY	July 21, 1993
BHEL STAFF AND WORKERS UNION HYDERABAD Vs. BHEL CORPORATE R AND D DIVISION HYDERABAD	April 28, 1993
BODDU MURALI Vs. STATE	January 30, 1993
BOJJA RAJU Vs. UNITED INDIA INSURANCE COMPANY LTD	April 23, 1993
BOLLAPU RAJASEKHARA REDDY Vs. STATE OF ANDHRA PRADESH	February 4, 1993
BONTHA VEERAIAH DAVID RAJU Vs. BONTHA LAKSHMI	August 23, 1993
BRANCH MANAGER STATE BANK OF HYDERABAD Vs. GADIRAJU RAMA BHASKARA VISWANADHA RAJU	April 27, 1993
C ANANTHA KISHAN Vs. K RAMESH KUMAR	April 6, 1993
C R MUNIRATHANAM REDDI Vs. KRISHNAMMA	June 17, 1993
C RAMACHANDRA REDDY Vs. S ASWARTHANARAYANA	March 23, 1993
C RAMAKRISHNA Vs. VISWANADHAM SURYA PRAKASA RAO	July 5, 1993
C S BAID Vs. ENFORCEMENT OFFICER EMPLOYMENT PROVIDENT FUND SRIKAKULAM	August 2, 1993
C W C WINES PVT LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VIJAYAWADA	April 2, 1993
CENTRAL WAREHOUSING CORPORATION CONSTRUCTION CELL Vs. P DEVENDRA RAJU	December 10, 1993
CH BALA SUBBARAYUDU Vs. STATE OF ANDHRA PRADESH	November 18, 1993
CH BRAHMAIAH Vs. T GANGANNA	April 28, 1993
CH MADHUSUDHAN REDDY Vs. R	February 26, 1993
CH RAJAMMA Vs. P V REDDY	March 1, 1993
CH SAMBASIVA RAO Vs. CH VIJAYALAKSHMI	September 13, 1993
CH SEETHAMMA Vs. K MALAKONDA REDDY	July 21, 1993
CH V TULASI PADMA JYOTHI Vs. A V V SATYANARAYANA DAS	April 26, 1993
CHAKINAM VENKATESAM Vs. GOVT OF A P	March 15, 1993
CHANDRABHANGIRIJI Vs. STATE OF ANDHRA PRADESH	November 12, 1993
CHENI CHENCHAIAH Vs. SHAIK ALI SAHEB	March 9, 1993
CHERUKURI VENKAT RAJU Vs. PARASA REDDY	June 17, 1993
CHERUKUVADA RADHAKRISHNA MURTHY Vs. KHANDAVALLI BABJI	June 17, 1993
CHINNA RAMANATHAN NAIDU Vs. SUBBARAMI REDDY	November 4, 1993
CHINTA THIRUPATHAIAH Vs. E BHADRAIAH	April 23, 1993
CHINTALAPUDI SATHIRAJU Vs. CHINTALAPUDI LAKSHMI	August 27, 1993
CHITTI PRASADA RAO Vs. CHITTI ASIRIPOLAMMA	January 19, 1993
CHODIMELLA GRAM PANCHAYAT Vs. COLLECTOR P T WING WEST GODAVARI ELURU	November 3, 1993
COMMISSIONER OF INCOME TAX Vs. KRISHNA MOHAN CONSTRUCTIONS	February 2, 1993
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	March 12, 1993
COMMISSIONER OF INCOME TAX Vs. LATE BEGUM NOOR BANU ALLADIN	April 21, 1993
COMMISSIONER OF INCOME TAX Vs. VED PRAKASH DR	April 17, 1993
COMMISSIONER OF INCOME TAX DEPUTY COMMISSIONER OF INCOME TAX Vs. BINJUSARIA METAL BOX CO P LIMITED SURANA STEELS P LIMITED	December 31, 1993
COMMR OF CIVIL SUPPLIES HYDERABAD Vs. LAHALA DHARMA SAHU	October 28, 1993
CYRUS INVESTMENT P LIMITED HYDERABAD Vs. MOHAMMAD FAREEDUDDIN KHAN	September 21, 1993
D ARVIND KUMAR Vs. UMI HANI BEGUM	March 19, 1993
D K RAO Vs. GOVERNMENT OF INDIA	September 7, 1993
D KRISHNA MURTHY Vs. C RAMANA	February 10, 1993
D L SATYANARAYANA Vs. K RADHA KRISHNAIAH	December 13, 1993
D NEELIMA Vs. DEAN OF P G STUDIES A P AGRICULTURAL UNIVERSITY HYDERABAD	February 12, 1993
D PERI REDDY Vs. GOVERNMENT OF A P	April 2, 1993
D RATNASUNDARI DEVI Vs. COMMISSIONER OF URBAN LAND CEILING	March 9, 1993
D V KRISHNA MURTHY Vs. P VISWANATH	March 15, 1993
DAGGUPATI JAYALAKSHMI Vs. STATE	June 23, 1993
DARAVATH KISHEN Vs. STATE	January 1, 1993
DASARATHABHAI RAMNIK SHAH Vs. STATE OF ANDHRA PRADESH	April 29, 1993
DEALWELL ENGINEERING WORKS Vs. V V CHOUDARY	March 10, 1993
DENA BANK HYDERABAD Vs. INDUSTRIAL TIMES	March 26, 1993
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. V CHANDRA REDDY	March 30, 1993
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ANANTAPUR	December 27, 1993
DEVARAJU V Vs. SIVAPPA	June 14, 1993
DIRECTOR COMPANY SECRETARY I C I INDIA LIMITED Vs. INSPECTOR LEGAL METROLOGY WARANGAL	March 9, 1993
DISTRICT COLLECTOR VIZIANAGARAM Vs. APPIKONDA RAJENDRAKUMAR	April 9, 1993
DITTAKAVI VENKATA SURYANARAYANA CHARYULU and VENKATA SATYANARAYANA Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD	July 8, 1993
DODDI NAGULU Vs. DODDI MUTYALAMMA	February 17, 1993
DOLA ALIAS KUMMARI VENKATA RAO Vs. STATE	March 10, 1993
DURGA CONSTRUCTION Vs. STATE OF ANDHRA PRADESH	November 12, 1993
E S I CORPORATION Vs. AMINA BEE	February 8, 1993
EAST GODAVARI DIVISION ANDHRA PRADESH STATE ROAD TRANSPORT Vs. EAST GODAVARI DIVISION ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KAKINADA	January 30, 1993
EMPLOYEES ASSOCIATION Vs. CHENNA KESHAVA SWAMY TEMPLE	March 16, 1993
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. DECCAN INDUSTRIAL SECURITY SERVICES SECUNDERABAD	March 16, 1993
ERA REDDY K Vs. K BAL REDDY	December 16, 1993
EXCISE GUNTUR GUNTUR DIST Vs. B VENKATA REDDY	October 25, 1993
FARZANA BEGUM AND OTHERS Vs. A.P. ELECTRICITY BOARD, KHAIRTABAD	December 15, 1993
FERRO ALLOYS CORPORATION LIMITED SHREERAMNAGAR AND Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	February 12, 1993
FOOD CORPORATION OF INDIA Vs. M V KRISHNA REDDY	December 24, 1993
FOOD INSPECTOR BHIMAVARAM MUNICIPALITY Vs. KOPOURAVARI VENKATESWARULU	September 16, 1993
FOOD INSPECTOR GUNTUR Vs. BAVIRISETTY HANUMANTHA RAO	August 18, 1993
FOOD INSPECTOR RAYADURG MUNICIPALITY RAYADURG REP Vs. K HANUMANTHAIAH SHETTY	February 12, 1993
FOTOLITE COLOUR LABS Vs. AVER FOTO PRINT SYSTEM	March 22, 1993
G BALAKRISHNA Vs. M JAGANNADHA SASTRY	February 16, 1993
G CHINNAIAH Vs. DISTRICT COLLECTOR	April 13, 1993
G MALLIKHARJUNA and SONS Vs. G GANGADHARA RAO	August 2, 1993
G PADMA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 23, 1993
G SURAPA RAJU Vs. T MOHANA RAO	July 2, 1993
G VENKATA KRISHNAIAH Vs. A RAMAIAH	February 26, 1993
G YADI REDDY Vs. BROOKE BOND INDIA LIMITED	November 11, 1993
G. NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH	December 10, 1993
GAIGOLUPADU SANNAKARU RYOTU SANGHAM Vs. REVENUE DIVISIONAL OFFICER L A O	April 7, 1993
GANDHI SMARAKA SAMITHI NARASARAOPET Vs. KANURI JAGADISH PRASAD	August 17, 1993
GHOUSHIA BEE Vs. RAJAN BEE	November 26, 1993
GOLKONDA REAL ESTATE AND FIN CORP Vs. CH S R SOMAYAJULU	July 14, 1993
GOPAL DAS B SHAH Vs. SHYAMSUNDER AGARWAL	August 18, 1993
GOPALA KRISHNA M Vs. N G VEERABHADRASWAMY	October 29, 1993
GOPALAKRISHNA JUTE MILLS Vs. N SATYA RAO	July 5, 1993
GOPIBANDHU SAHU Vs. STATE OF ANDHRA PRADESH	August 13, 1993
GOVERNMENT OF A P Vs. M VENKAT REDDY	December 3, 1993
GOVERNMENT OF A P Vs. L A O M R O HANAMKONDA	July 30, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. B KOTESWARA RAO	July 14, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. SATHAIAH	April 7, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. N VENKATESWARA RAO	December 28, 1993
GOVERNMENT OF ANDHRA PRADESH Vs. N V CHOUDARY	October 8, 1993
GOVERNMENT OF INDIA Vs. SUKHLAL SINGARENI COLLIERIES COMPANY LIMITED	August 18, 1993
GOVT POLYTECHNIC FOR WOMEN STAFF CO OP SOCIETY KAKINADA Vs. KUMARI KURAPATI SUBHADRAMMA	October 1, 1993
GUDUCHUTLU LALAIAH Vs. LAND ACQUISITION OFFICER SPL TAHSILDAR L A MANUGURU	November 9, 1993
GUNDALA RAMA MURTHY Vs. DISTRICT COLLECTOR VIZIANAGARAM	December 28, 1993
GUNTUBOYINA GANGULU Vs. STATE OF ANDHRA PRADESH	August 11, 1993
HEMALATHA J Vs. S NAGENDER	October 6, 1993
HINDTEX ENGINEERING P LTD Vs. ANDHRA CO OPERATIVE SPINNING MILLS	December 24, 1993
HYDERABAD POLMERS P LTD Vs. B RAJANI	October 1, 1993
HYDERABAD URBAN DEVELOPMENT AUTHORITY Vs. RAGHUNANDAN	September 10, 1993
I NAGAIAH Vs. RAJAKAMAL TRANSPORT	July 3, 1993
IMPLEX AGENCIES Vs. DISTRICT COLLECTOR CHITTOOR	December 20, 1993
INDIA FRUITS LTD Vs. MANTRAD P LTD	July 16, 1993
INDIAN ASSOCIATION OF LAWYERS ANDHRA PRADESH CHAPTER Vs. PRINCIPAL SECRETARY HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH	September 6, 1993
INDIAN BANK Vs. STATE OF ANDHRA PRADESH	March 9, 1993
INDIAN OIL CORPORATION BANDUR ROAD VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	April 15, 1993
IRRINKI NARAYANASWAMY Vs. MIRYALA SEETHARAMAYYA	April 9, 1993
ITC BHADRACHALAM PAPER BOARDS LTD Vs. INDUSTRIAL TRIBUNAL	June 23, 1993
J G KAMAT LEGAL MANAGER CADBURY INDIA LIMITED BOMBAY Vs. STATE OF ANDHRA PRADESH	February 3, 1993
J RAMACHANDER RAO Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	October 8, 1993
J SURYAKANTHAM Vs. R SATHIYYAMMA	October 12, 1993
JAGRITI Vs. STATE	December 31, 1993
JALAL and SONS Vs. SITA BAI	February 26, 1993
JAMPA PYDIRAJU Vs. STATE OF ANDHRA PRADESH	June 16, 1993
JOSEPH THUMMA Vs. DISTRICT EDUCATIONAL OFFICER MACHILIPATNAM KRISHNA DISTRICT	October 11, 1993
K ANJAMMA Vs. CHANCHAL DANAIAH	February 17, 1993
K APPA RAO Vs. SARKAR CHEMICALS PVT LIMITED	July 21, 1993
K BABU RAO Vs. K MAHALAKSHMI	February 23, 1993
K BADRINARAYANA Vs. K LAKSHMIDEVAMMA	August 18, 1993
K BAPINEEDU Vs. K ANITHA	March 10, 1993
K CHANDRASEKHAR Vs. THAKUR CONSTRUCTION COMPANY HYDERABAD	February 10, 1993
K G PAPU Vs. GOVERNMENT OF ANDHRA PRADESH	April 16, 1993
K K MAHESHWARI Vs. ROCKHARD BUILDING MATERIALS LTD	July 23, 1993
K K MAHESHWARI Vs. ROCKHARD BUILDING MATERIALS LTD	December 27, 1993
K KAMALADEVI Vs. KAMMALA KUMARA SEKHAR	February 11, 1993
K KAMALADEVI Vs. KAMMALA KUMARA SEKHAR	February 18, 1993
K KAMESWARA RAO Vs. S B H	July 28, 1993
K KUSUMAMBA Vs. CH V SUBBAIAH	April 7, 1993
K LAKSHMA REDDY Vs. PRINCIPAL I T I	September 13, 1993
K MURALIDHAR REDDY Vs. SPECIAL DEPUTY COLLECTOR L A UNIT GADWAL	April 27, 1993
K MYTHILI RANI Vs. STATE	April 27, 1993
K N VENKATARAMA CHETTY Vs. V LAKSHMIRAM CHETTY	September 10, 1993
K NARASIMHA NAIDU Vs. K KONDADU	February 8, 1993
K PANDURANGA RAO NAIDU Vs. KANTETI JAGADESWARI	April 4, 1993
K PARSHURAM Vs. G SATYAVATHI	April 27, 1993
K PRAKASH RAO Vs. SINGARENI COLLERIES COMPANY LIMITED	November 15, 1993
K SAMBASIVA RAO Vs. K NAGABHUSHANAM	August 27, 1993
K SEETHARAMAIAH Vs. J SURYA PRAKASA RAO	April 26, 1993
K SRIRANI SMT Vs. K MADHAVA RAO	October 5, 1993
K SUBBAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	November 18, 1993
K V L KAMESWARI Vs. ANDHRA UNIVERSITY	December 17, 1993
K V RAMA REDDY Vs. M VISWANATHAM	July 15, 1993
K V SUBBA RAO Vs. K SAROJINI	February 18, 1993
K V SUBBARAO Vs. K SAROJINI	February 2, 1993
K VASANTHA Vs. G APPAIAH	December 3, 1993
K VEERAIAH Vs. GRAM PANCHAYAT OF ANGIREKULAPADU	February 4, 1993
K VEERASWAMY DIED PER L RS Vs. G NAGARATHNAMMA DIED PER L RS	March 11, 1993
K VENKATAPPA DEAD Vs. SPECIAL TAHSILDAR LR	March 4, 1993
K VENKATARATNAM Vs. CHAIRMAN A P HOUSING BOARD HYDERABAD	January 19, 1993
K VENKATESWARA RAO Vs. M VENKATESWARA RAO	April 22, 1993
KALAIGNAR KARUNANIDHI SILK HANDLOOM WEAVERS CO OPERATIVE Vs. SHA GANESHMAL BHANDARI TRADING IN THE NAME OF SHA VEERAJI UTTAM CHAND DIED	July 23, 1993
KALYANA RAMA RAO V Vs. N A B A R D	March 2, 1993
KALYANI MODERN RICE MILL Vs. STATE	February 11, 1993
KANTA BAI ASAWA Vs. KRANTI SWAROOP MACHINE TOOLS PVT LTD	June 29, 1993
KANTAMSETTI BENNAYYA Vs. PANDI SARASWATHI	December 16, 1993
KATEPALLI GANGA PRASAD Vs. STATE OF ANDHRA PRADESH	February 9, 1993
KATTA YESURATNAM Vs. COMMISSIONER LAND REVENUE A P HYDERABAD	September 20, 1993
KCP LIMITED SUGAR FACTORY VUYYURU Vs. LABOUR COURT	June 21, 1993
KEDARISETTI SURYANARAYANA Vs. KEDARISETTI VENKATARAJU	March 16, 1993
KHAIRULLAH Vs. ANITA	December 24, 1993
KHAJA MOINUDDIN Vs. GAYATRI IRON COMPANY	February 26, 1993
KISHAN BAHADUR Vs. STATE OF ANDHRA PRADESH	July 28, 1993
KOHDAY ENGINEERING LTD Vs. BHARAT DYNAMICS LTD	March 19, 1993
KOLAPALLI RAJESWARA RAO Vs. DY REGISTRAR OF CO OP SOCIETIES MACHILIPATNAM	September 24, 1993
KOLIPAKA PRABHAVATI Vs. SHAIK BABA	September 29, 1993
KOLLA VEERASWAMY DIED PER L RS Vs. GONDESI NAGARA THEEMMA	March 11, 1993
KOMALLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH	September 4, 1993
KOTHAKONDA ODIAH Vs. ACHUTUNI BHUJANGA RAO	September 28, 1993
KOTLA VIJAYABHASKARA REDDY Vs. RANUKA CHOUDARY	November 2, 1993
KOTTI BRAHMA RAO Vs. STATE OF ANDHRA PRADESH	February 10, 1993
KRISHNA SAMUDRAM V Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	January 30, 1993
KUCHIPUDI BAPINEEDU Vs. KOMMAREDDI ANITHA	March 10, 1993
KUNDRAPU NARASIMHA NAIDU Vs. KUNDRAPU KONDADU	February 8, 1993
L CHANDRASEKHARA SARMA Vs. J VIMALA KUMARI	March 4, 1993
L VENKATARAMANAMMA Vs. MOHD ISHAQ CHAPOSH	April 2, 1993
L VENKATESWARA RAO Vs. SINGARENI COLLIERIES CO LTD	June 25, 1993
LALITHAMMA Vs. TAHSILDAR LAO	April 8, 1993
LAN ESEDA STEELS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 22, 1993
LAND ACQUISITION OFFICER Vs. GOURAMMA	September 8, 1993
LAND ACQUISITION OFFICER and SPECIAL DEPUTY COLLECTOR REHABILITATION CUM LAND ACQUISITION UNIT S R S P POCHAMPAD Vs. MUNPALLI POSHETTYAND	August 27, 1993
LAXMI Vs. NAKKA NARAYAN GOUD	October 4, 1993
LAXMI STARCH LIMITED Vs. UNION OF INDIA	April 29, 1993
LIFE INSURANCE CORPORATION OF INDIA Vs. YERRA LAXMAMMA	August 27, 1993
LINGAIAH Vs. STATE OF ANDHRA PRADESH	December 2, 1993
LUCKY WINES PRIVATE LTD. Vs. STATE OF ANDHRA PRADESH	November 16, 1993
M ALIMELU Vs. OSMANIA MEDICAL COLLEGE	April 27, 1993
M AMMANNARAJU Vs. B SEETARATNAM	September 22, 1993
M BHASKARA SETTY Vs. N VENKATAIAH	July 30, 1993
M CHINA VENKATARAREDDY Vs. STATE OF A P	March 19, 1993
M DASARATH Vs. K OMPRAKASH	August 13, 1993
M H KOTESWARA RAO Vs. DISTRICT COLLECTOR GUNTUR	February 26, 1993
M HANUMANNA Vs. DT COLLECTOR ANANTHAPUR	April 8, 1993
M HARIHARA PRASAD Vs. N NAGESWARA RAO	August 20, 1993
M HEMASUNDARA KOTESWARA RAO Vs. DISTRICT COLLECTOR	February 26, 1993
M JAYANTH KUMAR REDDY ALIAS JAYANTH Vs. STATE OF ANDHRA PRADESH	June 22, 1993
M KISHORE KUMAR Vs. MOHAMMAD AKBAR SIDDIQUI	July 23, 1993
M KUPPUSWAMY NAIDU Vs. PARAKALA MUTT	February 12, 1993
M LAKSHMINARAYANA Vs. M JAGANNADHA REDDY DIED PER L R	July 21, 1993
M MALLAREDDY Vs. UNION OF INDIA	April 29, 1993
M MANIKYAM Vs. STATE	April 27, 1993
M N MOHAMMAD MIRZA Vs. B SUBHAN SAHEB	July 6, 1993
M NARASIMHULU Vs. EXCISE SUPERINTENDENT	August 10, 1993
M PRABHAKARA RAO Vs. ANNE HEMALATHA	September 8, 1993
M R APPA RAO Vs. DIRECTOR OF SETTLEMENTS	January 30, 1993
M R NAIDU Vs. PRESIDING OFFICER LABOUR COURT ANANTAPUR	October 12, 1993
M RAJI REDDY Vs. SUPERINTENDING ENGINEER APSEB WARANGAL	October 14, 1993
M RAMA NAIDU Vs. B SRINIVASULU NAIDU	April 13, 1993
M RATNA Vs. KOTTIBOYINA NAVANEETAM	April 23, 1993
M SEETHARAMAMMA Vs. T PEDA KONDAYYA	March 11, 1993
M SIVA REDDY Vs. SUPERINTENDENT OF POLICE	April 6, 1993
M SURYANARAYANA Vs. K RAMAMOHAN RAO	December 3, 1993
M V S BHASKAR Vs. GUTHA BALAJI NAIDU	August 17, 1993
M VARADARAJULU CHETTI Vs. C SELVARAJ	February 2, 1993
M VENKAIAH Vs. SPECIAL DEPUTY COLLECTOR L A	September 24, 1993
M. CHENNA BASAMMA AND ANOTHER Vs. M.V. BHADRAIAH AND OTHERS	August 20, 1993
M/S. KOTHAPALLI SREERAMULU & CO. Vs. THE KRISHNA GUR AND KHANDASARI SUGARS	August 24, 1993
MADANA GOPALA KRISHANA Vs. NARNI GNASA VEERABHADRASWAMY	October 29, 1993
MADDURI MALA KONDAIAH Vs. STATE	August 12, 1993
MAHABOOB BASHA Vs. STATE STATION HOUSE OFFICER II TOWN P S HINDUPUR	July 15, 1993
MAHAVEER BANGLES Vs. COMMERCIAL TAX OFFICER TARAPET VIJAYAWADA	July 13, 1993
MAJOR K S V S RAGHAVA RAO Vs. B VENU	June 24, 1993
MALINI RAO Vs. HOTEL DWARAKA	December 2, 1993
MANAGING DIRECTOR, SRI GOPALAKRISHNA JUTE MILLS LTD., BOBBILI Vs. N. SATYA RAO AND ANR.	July 5, 1993
MANDALA BHADRAIAH Vs. STATE OF ANDHRA PRADESH	November 10, 1993
MANGAMMA DIED Vs. M B SUBBARAMAPPA NAYANIMVARU	June 23, 1993
MARGERETAMMA Vs. SECRETARY EDUCATION DEPT	July 28, 1993
MARTHI NARASHIMHASASTRY Vs. D SRILAXMI PADMA	June 18, 1993
MATADIN GARWAL Vs. SYED ABDUL RAZACK	September 30, 1993
MATCHUMARI CHINA VENKATAREDDY Vs. STATE OF ANDHRA PRADESH	March 19, 1993
MEELA ANTHAIAH Vs. MEELA VAJRAMMA	July 15, 1993
MILAP CARRIERS TRANSPORT CONTRS AND COMMISSIONS AGENTS Vs. NATIONAL INSURANCE COMPANY LIMITED HYDERABAD	August 26, 1993
MIR JAFFER ALI Vs. SYED RABBANI	September 4, 1993
MIRZA RASHEED ALL SAFAVI Vs. G BHASKAR RAO	April 13, 1993
MODGI KRISHNA Vs. MODGI KRISHNA BAI	July 27, 1993
MOHAMMAD SAFDAR SHAREEF DIED PER L RS Vs. MOHAMMED ALI DIED PER L RS	March 3, 1993
MOHAMMAD SALEHA Vs. MOHAMMAD YUNUS	December 17, 1993
MOHAMMAD YOUSUF ALI Vs. GHOUSIA BEGUM	August 20, 1993
MOHAN BREWERIES & DISTILLERIES LTD. Vs. THE COMMERCIAL TAX OFFICER	March 4, 1993
MOHAN LAI Vs. SUB INSPECTOR OF POLICE TRAFFIC COMPOUNDING BOOTH CONTROL ROOM HYDERABAD	June 18, 1993
MOHD BHASHEER Vs. PASHA NIZAMUDDIN	February 9, 1993
MOHD TAJUDDIN Vs. D NAGA SURYA PRAKASA RAO	February 12, 1993
MOKKAPATI HARIHARA PRASAD Vs. NELAKUDITI NAGESWARA RAO	August 20, 1993
MONTEY APPALARAJU Vs. KOTTETI TALUPULAMMA ALIAS TALLAMMA	March 19, 1993
MUFFAKHAM JAH Vs. PRINCE MUKARRAM JAH	July 2, 1993
MUMMANENI SRINIVASA RAO Vs. MOHD ISMAIL C I OF POLICE HABEEBNAGAR P S HYDERABAD	September 21, 1993
MUMTAZ ALI KHAN Vs. RUPENDER PERSHAD	July 9, 1993
MUPPALA MAHESWARA RAJU Vs. STATE OF ANDHRA PRADESH	June 22, 1993
MURUGAN GRANITES Vs. RATHNA MINERAL ENTERPRISES	February 23, 1993
MUSLIM EDUCATION SOCIETY KARIMNAGAR Vs. AWAZ BIN MUSALLAM	July 16, 1993
N B BHIKSHU Vs. STATE OF ANDHRA PRADESH	March 30, 1993
N D GANDHI Vs. S C RLY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LTD	April 8, 1993
N DHARMAIAH Vs. K VEERAIAH	November 22, 1993
N H LAMANI Vs. CENTRAL GOVERNMENT	June 21, 1993
N JAMAL Vs. N SRINIVASA RAO	April 5, 1993
N KHADERVALI SAHEB Vs. N GUDU SAHIB	June 29, 1993
N NARSINGA RAO Vs. SPL OFFICER and COMPETENT AUTHORITY URBAN LAND CEILINGS HYD	August 26, 1993
N RAMAKRISHNA REDDY Vs. N DWARAKA SINGH	February 15, 1993
N SARASWATHAMMA DIED PER L R Vs. SUB COLLECTOR	September 15, 1993
N SIVA PRASADA REDDY Vs. STATE OF ANDHRA PRADESH	March 31, 1993
N SUDERSHAN REDDY Vs. KANNAMMA DECEAED	October 8, 1993
N V SURYANARAYANA Vs. A P KHADI BOARD	July 12, 1993
N VENKAIAH Vs. SANGAMESWARA SWARRIY TEMPLE	February 26, 1993
N VENKATARAMANNA Vs. M NARASIMHAM DIED PER L RS	August 18, 1993
N VENKATESHWARLU Vs. P PULLAMMA	August 12, 1993
N. HANUMANTHA RAO Vs. GOVT. OF ANDHRA PRADESH	December 20, 1993
NALGONDA CO OPERATIVE MARKETING SOCIETY LTD Vs. LABOUR COURT HYDERABAD	March 18, 1993
NALLA VENKATESHWARLU Vs. PORISE PULLAMMA	August 12, 1993
NANDIPATI VEERAIAH Vs. SHAIK DARGA MAQBUL	February 4, 1993
NANISETTI PANDURANGA VITTAL Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Y R P UNIT YELESWARAM	April 7, 1993
NARASINGOJU SHANMUKHA CHARY Vs. NIRMA SAMPATH KUMAR	September 17, 1993
NASPURI DHARMAIAH AND ANOTHER Vs. KOTA VEERAIAH	November 22, 1993
NEMURI SAYANNA Vs. NEMURI SRIHARI	February 2, 1993
NETYAM VENKATARAMANNA Vs. MAHANKALI NARASIMHAN DIED	August 18, 1993
NEW DWARAKA LUNCH HOME Vs. STATE OF ANDHRA PRADESH	February 9, 1993
NEW INDIA ASSURANCE CO LTD Vs. B CHANDRAKALA	April 17, 1993
NEW INDIA ASSURANCE CO LTD Vs. K TIRUPATHAIAH	April 28, 1993
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MOHAMMAD KHAJA MOINUDDIN	January 27, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. RAGHURAMI REDDY	April 29, 1993
NEW INDIA ASSURANCE COMPANY LTD Vs. PUDI SUBBALAXMI	October 1, 1993
NILAGIRI ICE FACTORY Vs. DISTRICT INDUSTRIES CENTRE	August 23, 1993
NILGIRI TEA EMPORIUM Vs. GOVERNMENT OF A.P.	August 17, 1993
NIRMALA Y Vs. M LAKSHMI KANTHAM	September 9, 1993
NURANI JAMAL Vs. NARAM SRINIVASA RAO	April 5, 1993
O BHASKARA RAO Vs. A SAIBABU	April 16, 1993
O RAMACHANDRA REDDI Vs. DIRECTOR D R D L	January 29, 1993
O SUNDARA RAMI REDDY Vs. ANDHRA PRADESH CO OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED	August 10, 1993
OFFICIAL LIQUIDATOR Vs. KOLLI VENGAIAH NAIDU	October 5, 1993
OFFICIAL LIQUIDATOR Vs. K KRISHNA KUMAR	October 5, 1993
OFFICIAL LIQUIDATOR, HIGH COURT OF ANDHRA PRADESH Vs. SYED STRAJUDDEEN	October 8, 1993
OFFICIAL LIQUIDATOR, HIGH COURT OF ANDHRA PRADESH Vs. SYED SIRAJUDDEEN	October 12, 1993
OMKAR STONE CRUSHER Vs. DIRECTOR OF MINES AND GEOLOGY	April 9, 1993
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. N RAJU	October 14, 1993
ORIENTAL INSURANCE CO LTD Vs. TALLA SHANKAR	October 1, 1993
ORIENTAL INSURANCE COMPANY LIMITED Vs. P MARIYAMMA	November 4, 1993
P BULLIYYA Vs. D PEDA VEERAJU DIED	February 2, 1993
P C KAKAR Vs. COMMANDANT MILITARY HOSPITAL TRIMALGIRI	December 27, 1993
P CHANDRA SEKHAR REDDY Vs. VAKA RACHAIAH	February 16, 1993
P GANGI REDDY Vs. P SUBBA REDDY	November 4, 1993
P HANUMANTHA RAO Vs. CHIEF RATIONING OFFICER	August 11, 1993
P KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH	September 30, 1993
P LAKSHMI NARASIMHAIAH Vs. K SATYANARAYANA	April 15, 1993
P M SESHU Vs. P N SASTRY	April 29, 1993
P NEDUMARAN Vs. UNION OF INDIA	June 14, 1993
P P P INDUSTRIES Vs. COMMISSIONER OF INDUSTRIES	August 13, 1993
P P RANGANAYAKI Vs. P P GOVINDACHARY	October 29, 1993
P PRAKASH CHAND Vs. V V RAMA RAO AND CO AND STATE	July 19, 1993
P RAJULU GOUD Vs. P JEEVAN KUMAR	July 21, 1993
P RAM REDDY Vs. L A O HUDA	April 19, 1993
P RAMAKRISHNA RAO Vs. OSMANIA MEDICAL COLLEGE	April 19, 1993
P RAMASWAMI Vs. K SURYA PRAKASA RAO	February 10, 1993
P RAMESH BABU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	December 21, 1993
P SADASIVA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	April 7, 1993
P SESHACHALAM Vs. EXECUTIVE OFFICER	June 30, 1993
P SREEDHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	February 23, 1993
P SREERAMA CHANDRA MURTHY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	January 30, 1993
P VENKATA NARASAIAH Vs. STATE OF ANDHRA PRADESH	April 29, 1993
P VENKATESWARA RAO Vs. GOVT OF A P	December 23, 1993
P VENKATESWARLU Vs. B KOTAMMA	June 15, 1993
P YELLAIAH Vs. EXECUTIVE ENGINEER PWD RANDB NATIONAL HIGHWAY SURYAPET DIVISION	April 5, 1993
P.P. RANGANAYAKI Vs. P.P. GOVINDACHARY	October 11, 1993
PAGADALA NARASIMHAM Vs. COMMISSIONER AND SPECIAL OFFICER NELLORE MUNICIPALITY NELLORE	July 21, 1993
PALLAMREDDY MASTHAN REDDY Vs. NELLORE FINANCE CORPORATION	February 26, 1993
PAN MERCHANTS WHOLESALE COMMISSION AGENTS ASSOCIATION HYDERABAD Vs. MANDAL REVENUE OFFICER MUSHEERABAD HYDERABAD	January 1, 1993
PARIMI MEHAR SESHU Vs. PARIMI NAGESWARA SASTRY	April 29, 1993
PARO FOOD PRODUCTS Vs. HYDERABAD METROPOLITAN WATER SUPPLY and SEWERAGE BOARD	October 25, 1993
PATHIVADA RAMASWAMI Vs. KORDA SURYA PRAKASA RAO	February 10, 1993
PATTAN SARDAR KHAN Vs. PATTAN RASOOL KHAN	November 29, 1993
PAWAN KUMAR SINGH Vs. UNION OF INDIA	July 13, 1993
PEDDIREDDY VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	March 2, 1993
PEESAPATI VENKATARAMANA BHASHYAKACHARYULU Vs. LAND ACQUISITION OFFICER BHIMAVARAM	April 20, 1993
POOSAPATI VIJAYA RAMA GAJAPATHI RAJU Vs. ARID VIZIANAGARAM MUNICIPALITY	July 21, 1993
POTHINENI VENKATESWARLU Vs. BODEMPUDI KOTAMMA	June 15, 1993
PRABHAT TALKIES Vs. THE ENTERTAINMENT TAX OFFICER	July 20, 1993
PROVIDENT FUND INSPECTOR ANANTAPUR Vs. ANDHRA CO OPERATIVE SPINNING MILLS LIMITED	August 10, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MUNGI BASI REDDY	November 4, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BANDI BALAIAH	July 30, 1993
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. SHAIK MEERA VALLI	April 23, 1993
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. GODISE DEVAIAH	August 25, 1993
PUBLIC WELFARE ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH	September 20, 1993
PUJARI VENKATASUBBAIAH Vs. MADDULETI NARASIMHA SWAMI TEMPLE	August 6, 1993
QAZI MAHBOOB SUBHANI Vs. STATE OF ANDHRA PRADESH	March 11, 1993
R B SUBRAHMANYAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	September 13, 1993
R KRISHNA RAO DIED PER L RS Vs. P ANANDA RAO	March 12, 1993
R M TRIVEDI and SONS Vs. SHEEBA COMPUTERS PVT LTD	June 17, 1993
R PAYANI Vs. STATE REPR	July 2, 1993
R RAMA RAO Vs. T KAMAIAH	March 4, 1993
R SAKUNTALA Vs. V JAGANNADHA RAO	November 4, 1993
R SHANKARAIAH Vs. GOVT OF A P	September 10, 1993
R VENKATARAMANA Vs. K VENKATESWARA RAO PATNAIK	March 19, 1993
RAJAHEEL WINE MERCHANTS Vs. COMMISSIONER OF EXCISE	April 29, 1993
RAJDHANI BAR AND RESTAURANT Vs. GOVERNMENT OF ANDHRA PRADESH	December 29, 1993
RAM MOHAN RAO S Vs. DISTRICT CO OPERATIVE OFFICER	October 29, 1993
RAMAIAH SETTY Y Vs. LAKSHMAMMA	October 1, 1993
RAMMOHAN RAO Vs. CHIEF COMMISSIONER OF INCOME TAX A P HYD	December 13, 1993
RASHEEDULLA KHAN Vs. BHAGAWATHI BAI	April 6, 1993
RAYALASEEMA ALKALIES AND ALLIED CHEMICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 4, 1993
RAYIPALLI PARAMESU Vs. STATE OF ANDHRA PRADESH	July 6, 1993
S ANJANEYULU Vs. S V RAMANA GUPTA	August 11, 1993
S B KRISHNAVENI Vs. E AHOBALA RAO	April 23, 1993
S BABURAO Vs. V SURYANARAYANA	June 18, 1993
S HANUMANTHA RAO Vs. F C I	January 21, 1993
S HARI NATH Vs. STATE OF ANDHRA PRADESH	October 10, 1993
S K MOHAMMED Vs. MOHD MAHAMOOD	February 16, 1993
S M MUSTAFA Vs. H M SESHAGIRI RAO	July 3, 1993
S MOSES Vs. KATURI SEETA RAM DAS	October 14, 1993
S NAGIREDDY Vs. SPL DY COLLECTOR L A SRISAILAM PROJECT KURNOOL	March 18, 1993
S R S RAO Vs. PRESIDENT K I and P DEPTT S D E CO OP C SOCY LTD	September 15, 1993
S R TRADERS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES IV	March 11, 1993
S RAMA GOPAL Vs. M C H	August 12, 1993
S SANTHANAM Vs. STATE OF ANDHRA PRADESH	October 15, 1993
S SESHAIAH Vs. STATE OF ANDHRA PRADESH	December 27, 1993
S SURYA RAO Vs. L A O	April 7, 1993
S V CEMENT LTD Vs. R	April 21, 1993
S V G RATNA GUPTA Vs. STATE OF ANDHRA PRADESH	June 15, 1993
S V KRISHNA REDDY Vs. S MARIAM BEE	July 26, 1993
SAGAR GENERAL INDUSTRIES HYDERABAD Vs. FOOD CORPORATION OF INDIA HYDERABAD	November 16, 1993
SAILADA CHINATHALLI Vs. ORIENTAL INSURANCE COMPANY LIMITED	September 10, 1993
SAKINALA HARINATH Vs. STATE OF A P	October 26, 1993
SAMMETA RAMA SUBBA RAO Vs. PRESIDENT KAIKALURU IRRIGATION AND POWER DEPARTMENT SUB DIVISIONAL EMPLOYEES CO OP CREDIT SOCIETY LIMITED	September 15, 1993
SANGHI INDUSTRIES LTD Vs. SANGHI INDUSTRIES LTD	November 16, 1993
SANJEEVAYYA NAGAR CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. S MALAREDDY ALIAS PARVATHALU	June 18, 1993
SATYAVANI Vs. ANDHRA PRADESH POLLUTION CONTROL BOARD	April 6, 1993
SAVALA LAKSHMI Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH HYDERABAD	December 31, 1993
SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI Vs. KANWALJIT SINGH	July 9, 1993
SECUNDERABAD BUNKS KIOSKS OWNERS ASSOCIATION Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD	October 13, 1993
SENIOR REGIONAL MANAGER FCI Vs. G V V N HANUMANTHA RAO	April 26, 1993
SHA PEERCHAND Vs. J V SUBRAMANYA JYOSYULU	November 29, 1993
SHAHEEN ZAINAB Vs. GOVERNMENT OF ANDHRA PRADESH	July 19, 1993
SHAIK BAVA BUDAIN Vs. SHAIK JAINAB BEE	October 14, 1993
SHAIK MASTANAMMA Vs. K GOPALAIAH	October 6, 1993
SHAIK RAJ MOHAMMED Vs. SHAIK AMEENA BEE	February 23, 1993
SHAIKHUSSAIN Vs. KARIMUNNISA	September 22, 1993
SHAMALA DEVI Vs. ASSISTANT COLLECLOR CUM L A O R R DISTRICT	June 15, 1993
SHANKAR RAO Vs. STATE OF ANDHRA PRADESH	June 16, 1993
SIYADRI DEMULLU Vs. STATE OF ANDHRA PRADESH	July 13, 1993
SNEHALAYA PRODUCTIONS HYDERABAD Vs. ADVITIYA COMMUNICATIONS	August 12, 1993
SOCIETY OF ST ANNS Vs. SECRETARY TO GOVERNMENT EDN	July 13, 1993
SOUTHERN STEELS LIMITED Vs. UNION OF INDIA	October 28, 1993
SPECIAL DEPUTY COLLECTOR Vs. KALAGA LAKSHMI KUMARI	March 23, 1993
SPECIAL DEPUTY COLLECTOR L A Vs. M J SWAMY	March 26, 1993
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION M C H UNIT II HYDERABAD Vs. B ANANTH	March 5, 1993
SPL TAHSILDAR L A Vs. D VENKAMMA	August 20, 1993
SPL. DY. COLLECTOR (LA) Vs. VEGU SREERAMA MURTHY ETC. ETC.	February 22, 1993
SR Y PHILOMENA Vs. ST ANNS CONVENT	January 21, 1993
SRIKRISHNA TEXTILES Vs. HARIPRIYA TEXTORIUM	April 22, 1993
SRINIVASA PAPER and BOARD MILLS P LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 22, 1993
SRIRAMULA RAMACHANDRAM Vs. SRIRAMULA BHOODAMMA	August 17, 1993
ST ANTHONYS EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	October 8, 1993
STATE Vs. KAKANI ATCHAMMA	February 25, 1993
STATE Vs. JONNALAGADDA NARAYANA	March 12, 1993
STATE BANK OF HYDERABAD Vs. ADVATH SAKRU	March 3, 1993
STATE BANK OF HYDERABAD Vs. JYOTHI KRISHNA ENGINEERS	February 23, 1993
STATE BANK OF HYDERABAD AND Vs. ADVATH SAKRU	March 26, 1993
STATE BANK OF HYDERABAD HYDERABAD Vs. JYOTHI KRISHNA ENGINEERS	February 3, 1993
STATE BANK OF HYDERABAD MIRYALAGUDA BRANCH Vs. ADVATH SAKRU	March 6, 1993
STATE BANK OF INDIA Vs. ANUP SINGH SUNDERLAL FIRM	March 3, 1993
STATE BANK OF INDIA Vs. UNION OF INDIA	March 12, 1993
STATE BANK OF INDIA Vs. K KOTAIAH NAIDU	March 23, 1993
STATE BANK OF INDIA Vs. M/S ANUP SINGH SUNDER LAL AND OTHERS	March 22, 1993
STATE BANK OF INDIA REP BY ITS BRANCH MANAGER Vs. UNIION OF INDIA REP BY GENERAL MANAGER, NORTHERN RLYS	March 22, 1993
STATE OF A P Vs. K PAPA RAO	March 12, 1993
STATE OF A P Vs. K PAPA RAO	March 3, 1993
STATE OF A.P. AND ANOTHER Vs. INTERNATIONAL CONSTRUCTION COMPANY AND OTHERS	August 30, 1993
STATE OF ANDHRA PRADESH Vs. N SIVA REDDY	February 4, 1993
STATE OF ANDHRA PRADESH Vs. S RAGHURAMA REDDY	January 27, 1993
STATE OF ANDHRA PRADESH Vs. VENKATESH FOUNDRY	June 14, 1993
STATE OF ANDHRA PRADESH Vs. P LAKSHMU REDDY	October 14, 1993
SUBRAHMANYESWARA COCONUT CO Vs. BHARATHI TRANSPORT CORPORATION	March 22, 1993
SUPERINTENDENT OF POLICE Vs. D RAMI REDDY	March 22, 1993
SUPERINTENDING ENGINEER Vs. KEHAR SINGH	February 25, 1993
SUPPLY AND SEWERAGE BOARD Vs. SUPPLY AND SEWERAGE BOARD	October 25, 1993
SURAM RAMAKKA Vs. DIST COLLECTOR KARIMNAGAR	April 6, 1993
SWAGATH MIRYALAGUDA Vs. EXCISE SUPERINTENDENT NALGONDA DISTRICT	October 5, 1993
SWAMIDAS RAVI PRASAD RAO Vs. T KASTURIBAI	September 24, 1993
SYED G ALLABAKSHU Vs. D CHENCHI REDDI	September 4, 1993
SYED HUSSAIN Vs. P W D R and B	January 22, 1993
SYED ISMAIL AHMED Vs. MOHD MUSLINUDDIN	October 5, 1993
SYED MEERA Vs. GOVERNMENT OF ANDHRA PRADESH	February 10, 1993
SYED NAZEERUDDIN Vs. GHOUSIA BEGUM	February 17, 1993
SYED SAHEB Vs. MUDE DEVULI	March 27, 1993
T B R EXPORTS MADRAS KAKINADA Vs. STATE OF ANDHRA PRADESH	February 3, 1993
T CHANDRAKALA Vs. T VENKATESH	October 11, 1993
T CHANDRASEKHAR RAO Vs. G VASRAM	August 5, 1993
T DEVENDER Vs. ASSOCIATE DIRECTOR RESEARCH R A R S PALEM	October 29, 1993
T GANGAIAH Vs. M R O URBAN	February 2, 1993
T KRISHNA REDDY Vs. JOINT COLLECTOR CHITTOOR	June 21, 1993
T L PRAKASH RAMA RAO Vs. DISTRICT COLLECTOR ANANTAPUR	June 21, 1993
T MAHESH Vs. S PULLAIAH	June 18, 1993
T SUBBARAMI REDDY Vs. D R RAMASWAMY REDDY	April 29, 1993
T VEERA RAGHAVAIAH Vs. NATIONAL INSURANCE CO LTD	February 2, 1993
T VEERA SWAMY Vs. T RAM CHANDER	February 17, 1993
T VENKATA RATNAM Vs. COMMISSIONER ENDOWMENTS DEPARTMENT VIJAYAWADA	December 31, 1993
TAHSILDAR L A O Vs. V VENKATAPPA RAO	March 26, 1993
TAMARIND MERCHANTS ASSN Vs. RAGHAVAIAH SON and CO	March 26, 1993
TAPPAKANA VEERA SWAMY Vs. TAPPAKANA RAM CHANDER	February 17, 1993
THE ASST. SECRETARY, AGRICULTURAL MARKET COMMITTEE Vs. RADHA & CO.	August 16, 1993
THE CHIEF ENGINEER, HYDERABAD URBAN DEVELOPMENT AUTHORITY, PAIGAH PALACE Vs. GLOBAL CONSTRUCTIONS	March 3, 1993
THE STATE OF ANDHRA PRADESH Vs. ELECTRO MAGNETIC DEVICES	February 3, 1993
THIRVEN STEELS PVT LTD Vs. SUPTD ENGINEER OPERATION CIRCLE APSEB CUDDAPAH	October 20, 1993
THOTA VEERA RAGHAVAIAH Vs. NATIONAL INSURANCE CO. LTD.	February 2, 1993
ULTRA DRYTECH ENGINEERING PRIVATE LIMITED Vs. NIRAJ PETRO CHEMICALS LIMITED	September 8, 1993
UNION BANK OF INDIA Vs. S RAMA THULASAMMA	April 17, 1993
UNITED INDIA INSURANCE CO Vs. B BHASKAR	April 9, 1993
UNITED INDIA INSURANCE CO Vs. A DHANALAKSHMI	April 30, 1993
UNITED INDIA INSURANCE CO LTD Vs. ODETI MALLU BAI	April 30, 1993
UNITED INDIA INSURANCE CO LTD Vs. GANGADEVULA BHADRAMMA	July 9, 1993
UNITED INDIA INSURANCE CO LTD Vs. P PULLAM RAJU	July 9, 1993
UNITED INDIA INSURANCE CO LTD Vs. C D MUNIRATHNAM REDDI	September 15, 1993
UNITED INDIA INSURANCE COMPANY LIMITED Vs. M SATYAVATHAMMA	April 23, 1993
UNIVERSAL AUTO GARRAGE Vs. CHIKOTI VEERANNA and CO	March 23, 1993
UPPU JHANSI LAKSHMI BAI Vs. J VENKATESWARA RAO	July 20, 1993
USHA RANI KALIKAMAN HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH	April 16, 1993
UTCHALA JAYARAMI REDDY Vs. STATE OF ANDHRA PRADESH	April 6, 1993
V CHANDRASEKHARA REDDY Vs. M KUPPUSWAMY NAIDU	September 10, 1993
V NARAYANA REDDY Vs. EXECUTIVE OFFICER T T DEVASTHANAMS TIRUPATHI	December 30, 1993
V RADHA KRISHNA Vs. R	September 1, 1993
V RATNAKUMARI Vs. K SUBBARAVAMMA	July 21, 1993
V SORNALAMMA Vs. DEPUTY COLLECTOR TRIBAL WELFARE RAMPACHODAVARAM	February 17, 1993
V SUBBA LAXMI Vs. MOTOR AND GENERAL FINANCE LTD	July 2, 1993
V V SATYANARAYANA RAJU Vs. P LAXMIKANTAM	April 2, 1993
V V SUBBA REDDY Vs. COURT OF DT MUNSIF	August 24, 1993
V V TRANS INVESTMENTS P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 31, 1993
V VENKATESWARA RAO Vs. V PADMAVATHI	February 15, 1993
V. PARASURAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	February 3, 1993
V. YERRAIAH Vs. STATE	June 22, 1993
VADALASETTI SAMRAJYAMMA Vs. VADALASETTI NAGAMMA	September 6, 1993
VALIVETI VENKATA SATYA PRASAD SARMA Vs. STATE OF AP	July 8, 1993
VALLABH GLASS WORKS LTD Vs. P ANDALESWARAMMA	August 16, 1993
VALLABHANENI RATNAKUMARI Vs. KATTA SUBBARAVAMMA	July 21, 1993
VANDAVASI KARTHIKEYA ALIAS KRISHNA MURTHY Vs. S KAMALAMMA	July 23, 1993
VELINEDIPURNAM Vs. STATE	November 4, 1993
VEMANA SOMALAMMA Vs. DEPUTY COLLECTOR TRIBAL WELFARE RAMPACHODAVARAM E G DIST	February 17, 1993
VEMULA GOPALA SWAMY Vs. MODUGUMUDI DHANNAIAH	April 2, 1993
VENKATESWARA EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR SRI VENKATESWARA UNIVERSITY TIRUPATHI	October 1, 1993
VENKATESWARA ENGINEERING CONTRACTORS Vs. STATE OF ANDHRA PRADESH	October 6, 1993
VENTRIPADU RAMAIAH Vs. STATE OF ANDHRA PRADESH	January 25, 1993
VIJAYALAXMI PRINTING PRESS Vs. N SHANKAR	March 30, 1993
VISHNUDAS MANGA BHAVANI Vs. V BHASKAR	July 12, 1993
VIVEKANANDA PRINTERS Vs. STATE BANK OF INDIA	March 19, 1993
VONTELA SIRAJ Vs. INDIAN BANK PUNGANUR BRANCH	October 11, 1993
VRUDDHULA KALYANA RAMA RAO Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT BOMBAY	March 2, 1993
VYSYA BANK LTD Vs. B SEETHARAMAIAH	July 21, 1993
Y ANASUYA Vs. GOVERNMENT OF ANDHRA PRADESH	March 3, 1993
Y ANASUYA Vs. GOVERNMENT OF ANDHRA PRADESH	March 26, 1993
Y CHENDRASEKHARA RAO Vs. Y V KAMALA KUMARI	February 2, 1993
Y VEERA RAGHAVAIAH Vs. STATE OF A P	June 17, 1993
Y. VEERA RAGHAVAIAH Vs. STATE OF ANDHRA PRADESH	June 7, 1993
YADAGIRI Vs. STATE OF A P	December 1, 1993
YAZALI VENKATARATNAM Vs. STATE	February 1, 1993
YELAMANCHILI MAHESH BABU Vs. STATE OF ANDHRA PRADESH	August 16, 1993
YELLABOYINA PEDA BRAHMAIAH Vs. B SRINIVASA GOUD	June 28, 1993
YESHPAL ROY Vs. G DINESH KUMAR	July 13, 1993

Year 1993 of HIGH COURT OF ANDHRA PRADESH

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