REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BHAGYAVATHI Vs. A SATYANARAYANA	February 3, 1992
A GEETA Vs. MOGALI RAMANJANEYULU CHETTY	April 15, 1992
A L S KUMAR Vs. A P INDUSTRIAL CORPORATION LTD	September 5, 1992
A NARAYANAPPA Vs. STATE OF A P	February 10, 1992
A P CO OPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LTD Vs. A P CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK EMPLOYEES ASSOCIATION	July 8, 1992
A P INDUSTRIAL INFRASTRUCTURE CORP Vs. CH VIJAYA LAKSHMI	December 4, 1992
A S BHATTI Vs. UNION OF INDIA	September 16, 1992
A SALEEM Vs. S VASANTAKUMARI	December 24, 1992
A SANTHANNA Vs. G NAGABHUSHANAM	August 7, 1992
A SATYANARAYANA RAO Vs. KRISHNA KANTH	August 12, 1992
A SATYANARAYANA RAO Vs. KRISHNAKANTH	December 21, 1992
A SIMHADRI Vs. SUPT CENTRAL PRISON	September 23, 1992
A SUDHARSANA REDDY Vs. R T O	February 10, 1992
A SUGREEVA Vs. STATE OF A P	October 30, 1992
A V REDDY KADIAM Vs. SHANTI T PRIYADARSHINI	March 10, 1992
A VENKATA SWAMY Vs. STATE CENTRAL BUREAU OF INVESTIGATION	March 20, 1992
A VENKATESWARA RAO Vs. Y VENKATARAMANA REDDY	November 20, 1992
A.S. BHATTI Vs. UNION OF INDIA, MINISTRY OF HOME AFFAIRS	November 16, 1992
ABDUL RAHEEM Vs. SRINIVASA DYEING WORKS	April 24, 1992
ADDURU DASARATHA RAMI REDDY Vs. VAMIREDDY VISHNU MINOR	April 20, 1992
ADITYA CONSTRUCTIONS Vs. SECRETARY H M A AND U D DEPT	March 21, 1992
AGARWAL INDUSTRIES PER PROP AGARWAL INDUSTRIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 15, 1992
AGARWAL TRADERS Vs. MAGNA HARD TEMP LTD	August 14, 1992
AGRIMMCOR PVT LTD Vs. UNION OF INDIA	April 30, 1992
AKBAR QUADRI Vs. K SINGARAJU	October 19, 1992
AKHIL BHARAT KRISHI GOSEVA SANGH Vs. STATE	March 13, 1992
AKULA MANGAYAMMA Vs. S CHANDRAMMA DIED	July 3, 1992
AMARCHAND Vs. STATE OF ANDHRA PRADESH	August 11, 1992
AMBATI RAMAIAH Vs. REVENUE DIVISIONAL OFFICER, GUNTUR	March 30, 1992
AMENA BIGNA Vs. AGENT TO THE GOVERNMENT DISTRICT COLLECTOR KHAMMAM	March 25, 1992
ANASURI SIMHADRI Vs. SUPERINTENDENT CENTRAL PRISON RAJAHMUNDRY	September 23, 1992
ANDHRA BANK SULTAN BAZAR HYDERABAD Vs. MANNEY INDUSTRIES	July 13, 1992
ANDHRA CEMENT CO LTD Vs. STATE OF ANDHRA PRADESH	November 21, 1992
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD Vs. CHALASANI VIJAYA LAKSHMI	December 4, 1992
ANDHRA PRADESH R T C Vs. PALLAM VASUDEVA REDDY AND ORS	January 20, 1992
ANDHRA PRADESH STATE ELECTRICITY BOARD ENGINEERS CO OP HOUSING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	March 11, 1992
ANDUGULA KRISHNAKUMARI Vs. PONUKUMATI VENKATA RAMANA	October 22, 1992
ANIL KUMAR AGARWAL Vs. STATE OF ANDHRA PRADESH	February 11, 1992
ANISETTI BHAGYAVATHI Vs. ANDALURI SATYANARAYANA	February 3, 1992
ANNAPURNA INSECTICIDES INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES	February 21, 1992
ARISETTY SATYANARAYANA MURTY SUGARS AND INDUSTRIES Vs. SUB COLLECTOR	September 18, 1992
ARVIND KUMAR Vs. UNION OF INDIA	July 20, 1992
AS CHANDRAS Vs. UNION OF INDIA	April 17, 1992
ASHOK GOVIND HARDIKAR Vs. D LAKSHMINARAYANA RAO REGIONAL MANAGER	August 4, 1992
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT Vs. S SAMBASIVA VARAPRASADARAO	November 25, 1992
ASSISTANT CONSERVATOR OF FOREST LOGGING VIGILANCE IN CHARGE FLYING Vs. FATHIMUNNISA BEGUM	August 19, 1992
ATHIEST SOCIETY OF INDIA NALGONDA DISTRICT BRANCH Vs. GOVT OF ANDHRA PRADESH	August 4, 1992
AYYALA RAMBABU Vs. STATE OF A P	July 17, 1992
AZHAR ALAM Vs. COMMISSIONER OF POLICE HYDERABAD	January 1, 1992
B KOMARAIAH Vs. SINGARENI COLLERIES CJQ LTD	March 31, 1992
B LALITA DEVI Vs. SPECIAL COURT LAND GRABBING	December 15, 1992
B MALLAIAH Vs. ELECTRONICS CORPORATION OF INDIA LIMITED	April 6, 1992
B MANMADHA RAO Vs. RAJA R R K RANGA RAO	July 30, 1992
B MOHIDDIN JILANI Vs. L I C OF INDIA	January 31, 1992
B MUKALINGAM Vs. VUPPALA VENKATA SATYANARAYANA	September 15, 1992
B R ANDEWAR Vs. LINGARI NARSIMHA	February 14, 1992
B RAJAM Vs. D SATTAMMA	November 30, 1992
B RAMACHANDRA REDDY Vs. UNION OF INDIA	February 27, 1992
B SHANKARAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	September 14, 1992
B SINGH Vs. L A O	October 27, 1992
B SRINIVASA RAO Vs. MANAGING DIRECTOR ECIL HYD	March 26, 1992
B VENKATA RAO Vs. DISTRICT COLLECTER VISAKHAPATNAM	April 24, 1992
B VENKATA RAO Vs. DISTRICT COLLECTOR VISAKHAPATNAM	April 25, 1992
B. RAMA RAO Vs. FOOD CORPORATION OF INDIA	September 6, 1992
B. VEERABHADRAIAH Vs. HIGH COURT OF A.P.	February 21, 1992
BABBURI KRISHNA RAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES DAIRY GOVERNMENT OF ANDHRA PRADESH HYDERABAD	October 30, 1992
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX	June 16, 1992
BALAJI KALAMANDIR Vs. ENTERTAINMENT TAX OFFICER	April 7, 1992
BALBIR SINGH NAYYAR Vs. CANARA BANK	September 15, 1992
BAR COUNCIL OF A P Vs. GOVERNMENT OF ANDHRA PRADESH	July 17, 1992
BAR COUNCIL OF ANDHRA PRADESH Vs. STATE	March 17, 1992
BARLA GANGA REDDY Vs. STATE OF ANDHRA PRADESH	November 18, 1992
BELEY NARASIMHA RAO Vs. PEDDINTAMMAVARI TEMPLE	March 25, 1992
BENEDICT S O SUSAINATHAN Vs. PRASHANT CINEMA AIR COOLED	February 3, 1992
BH RAMA Vs. BH NAGA RAJU	July 24, 1992
BHADRACHALAM PAPER BOARDS LIMITED Vs. UNION OF INDIA	October 21, 1992
BHUPATHI BULLIABBAI Vs. STATE OF ANDHRA PRADESH	February 20, 1992
BODDA KRISHNA RAO Vs. TOMPA RAMANAMMA	January 22, 1992
BRAHMATANTRA SWATANTRA PARAKAL MUTT MYSORE Vs. DEPUTY COMMISSIONER OF ENDOWMENTS	April 30, 1992
BUSINESS MANAGER ANDHRA PRINTERS LIMITED Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT	August 4, 1992
C BUCHAIAH SHETTY Vs. REGIONAL TRANSPORT OFFICER MAHABOOBNAGAR	March 31, 1992
C MEENA Vs. C SURESH KUMAR	December 29, 1992
C PANDURANGA MURTHY Vs. V BABU RAO	April 24, 1992
C R MUDALIAR Vs. GOVERNMENT OF ANDHRA PRADESH	March 25, 1992
C SRINIVASULU Vs. EXECUTIVE OFFICER TTD	April 13, 1992
C SRINIVASULU REDDY Vs. VENKATESWARA UNIVERSITY	April 15, 1992
C V L SUBRAHMANYAM Vs. K VENKATESHWARLU	February 28, 1992
C V V REDDY Vs. TEAM LEADER ARMY TEAM BHARAT DYNAMICS LIMITED	April 15, 1992
CENTRAL WINES Vs. GOVT OF A P	February 7, 1992
CH NARASIMHA RAO Vs. COMMISSIONER OF FISHERIES	February 19, 1992
CH SURYANARAYANA MURTHY Vs. GOVT OF ANDHRA PRADESH	December 1, 1992
CHALASANI ANJANEYULU HUF Vs. COMMISSIONER OF INCOME TAX	September 28, 1992
CHALLARAM AND CO Vs. PRAGALLAPATI ADI KUMAR	November 24, 1992
CHAMUDUGUNTA RAGHAVA REDDY Vs. LAND ACQUISITION OFFICER	February 25, 1992
CHANDRAKANTH H SHAH Vs. UNION OF INDIA	April 7, 1992
CHENCHU DASARI CHINNA GUNDU Vs. STATE OF A P	November 4, 1992
CHIKKAM SATYANARAYANA Vs. SAMISETTI SUBBA RAO	January 21, 1992
CHINTAPALLI ATCHAIAH Vs. P GOPALA KRISHNA REDDY	February 21, 1992
CHIRRA PULLA REDDY Vs. STATE OF ANDHRA PRADESH	June 19, 1992
COMMISSIONER ANDH PRA CHARITABLE AND RELIGIOUS INSTITUTIONS AND Vs. VIJENDRA KUMAR	October 27, 1992
COMMISSIONER OF INCOME TAX Vs. G SESHAGIRI RAO	September 9, 1992
COMMISSIONER OF INCOME TAX Vs. KAZIAMUNNISA BEGUM	August 26, 1992
COMMISSIONER OF INCOME TAX Vs. M A MOIS	August 27, 1992
COMMISSIONER OF INCOME TAX Vs. B R CONSTRUCTIONS	June 19, 1992
COMMISSIONER OF INCOME TAX1 Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	February 11, 1992
COMMISSIONER OF INCOME TAX1 Vs. SPONGE IRON INDIA LIMITED	October 30, 1992
COMMISSIONER OF WEALTH TAX Vs. NAWAB FAZALYAR JUNG	September 7, 1992
CONSTRUCTIONAL ENGINEERS AND BUILDERS Vs. COMMISSIONER OF COMMERCIAL TAXES	September 28, 1992
CORAMANDEL RUBBER TRADERS VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	September 17, 1992
D NEELIMA Vs. DEAN OF P G STUDIES	February 12, 1992
D RAMANA RAJU Vs. Y GOWRAMMA	August 11, 1992
D SRIDEVI Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY	September 14, 1992
D V JAGADESHWARA RAO Vs. G NARSAMMA	November 13, 1992
D. LAKSHMINARAYANA RAO Vs. A.P. STATE WAREHOUSING CORPORATION AND OTHERS	April 1, 1992
DAMERA SESHAGIRI RAO Vs. GOVT OF A P	February 12, 1992
DATLA KRISHNAM RAJU Vs. EXCISE SUB INSPECTOR KOWTALAM	February 20, 1992
DECCAN ENGINEERS Vs. THE STATE OF ANDHRA PRADESH	August 25, 1992
DELUXE BAR Vs. EXCISE SUPERINTENDENT	March 6, 1992
DENZYL WINSTON FERRIES Vs. ABDUL JALEEL	January 21, 1992
DETERGENTS INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT ANANTHPUR A P AND P CHANDRA	September 13, 1992
DHABBETY UPPALAIAH Vs. STATE OF ANDHRA PRADESH	November 17, 1992
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. DISTRICT CO OPERATIVE CENTRAL BANK LTD	August 11, 1992
DWARAKA PERSHAD BADARI PERSHAD Vs. STATE OF ANDHRA PRADESH	February 19, 1992
DYNAMATIC FORGENGS INDIA LIMITED Vs. NAGARJUNA INVESTMENT TRUSTS LIMITED	September 1, 1992
E KRISHNA Vs. DIRECTOR GENERAL INDIAN COUNCIL OF MEDICAL RESEARCH	April 13, 1992
EAST INDIA COMMERCIAL COMPANY LIMITED Vs. APPELLATE AUTHORITY	December 18, 1992
EGA VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 14, 1992
EXCISE SUPERINTENDENT HYDERABAD DISTRICT HYDERABAD Vs. VIJAY KRISHNA WINES PVT LTD	July 2, 1992
EXECUTIVE ENGINEER I G Vs. C RAGHAVA REDDY	December 16, 1992
FATEH MAIDAN CLUB Vs. COMMERCIAL TAX OFFICER	March 4, 1992
FOOD CORPORATION OF INDIA Vs. M RAMACHANDRA RAO	December 12, 1992
FOOD INSPECTOR Vs. M PANDARINATH	September 24, 1992
FOOD INSPECTOR NALGONDA Vs. JAGINI SURESH	April 7, 1992
G CHINNA RAMALINGAIAH Vs. PEDDA SUNKANNA GOUD	September 8, 1992
G DAVID Vs. SARAMMA	November 16, 1992
G H ALI MOHAMMAD AND CO Vs. DISTRICT ASSISTANT SOCIAL WELFARE OFFICER L A D VISAKHAPATNAM	February 12, 1992
G JAYAPAL REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	October 1, 1992
G L N ACHARYULU Vs. S B H	December 18, 1992
G LAXMI Vs. GOVERNMENT OF ANDHRA PRADESH	November 4, 1992
G M JEELANI Vs. SHANSWAR KULSUM	October 17, 1992
G MURALI KRISHNA Vs. P MAHALAKSHMI	September 5, 1992
G NAGASAINA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 8, 1992
G PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	January 1, 1992
G RAMACHANDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 28, 1992
G RAMI REDDY Vs. REGIONAL TRANSPORT OFFICER KURNOOL	February 11, 1992
G RATNAM Vs. UNION OF INDIA REP	August 4, 1992
G SATYANARAYANA Vs. J S DEVASTHANAM	September 18, 1992
G SHIVA KUMARI Vs. MOHAMMAD NASIM	March 13, 1992
G SRIRAMAIAH Vs. K VENKATA REDDY	October 14, 1992
G SURYA KUMARI Vs. M R O	September 23, 1992
G THIMMA REDDY Vs. SPECIAL TAHSILDAR L R	October 13, 1992
G USHAIAH Vs. DISTRICT COLLECTOR CO OPERATION MEDAK DT	January 31, 1992
G V M REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION TIRUPATHI	November 6, 1992
G VENKATAKRISHNAIAH AND BRORS Vs. STATE O ANDHRA PRADESH	September 30, 1992
G VENKATARAMARAO Vs. STATE OF ANDHRA PRADESH	January 28, 1992
G VENUGOPAL Vs. STATE OF ANDHRA PRADESH	October 30, 1992
G. MADDIKERAPPA Vs. DISTRICT JUDGE	February 28, 1992
GADDALA NARAYANA Vs. STATE OF ANDHRA PRADESH	December 3, 1992
GADDAM NAGI REDDY Vs. SPECIAL DEPUTY COLLECTOR	July 22, 1992
GADDE SUBBA RAP Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1992
GADDE TIRUPATHAIAH Vs. AMBADIPUDI SUNDARA RAMAIAH	January 23, 1992
GANDIKOTA PEDDANNA Vs. MUVVAJA SURAIAH	January 24, 1992
GANESHLAL Vs. NAJAMUNNISA BEGUM	November 21, 1992
GANGARAPU USHAIAH Vs. DISTRICT COLLECTORCO OPERATION MEDAK DISTRICT	January 31, 1992
GANGAVARAPU VENKATA NARASA REDDY Vs. LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR LAND ACQUISITION	August 6, 1992
GEHOHE E MIRAN SHAH Vs. SECRETARY HOME DEPARTMENT GOVERNMENT OF ANDHRA PRADESH	July 9, 1992
GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. ANJALI KANDE	January 21, 1992
GOLUGURI VENKAYAMMA Vs. STATE OF ANDHRA PRADESH	October 19, 1992
GOPU JAYAPAL REDDY Vs. GOVERNMENT OF A P	October 1, 1992
GOUTHAM TELEVISION CENTRE Vs. APEX AGENCIES	October 30, 1992
GOVERNMENT OF A P Vs. STATE BANK OF HYDERABAD	July 21, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. HEH THE NIZAM VIII OF HYDERABAD	September 29, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. CH SATYANARAYANA RAJU	July 1, 1992
GOVERNMENT OF ANDHRA PRADESH Vs. C KONDAPI	April 16, 1992
GOVT OF A P Vs. B METTU RAMA REDDY	March 31, 1992
GOVT OF A P Vs. Y V SUBBA RAO	November 16, 1992
GOVT OF ANDHRA PRADESH Vs. R CHANDRASEKHARA REDDY	March 5, 1992
GREATER ALWAL ALLIED SERVICE ASSOCIATION Vs. ALWAL MUNICIPALITY	February 3, 1992
GUMMACDI RAMULU Vs. GADEY SRINIVASA RAO	January 27, 1992
GUNTUR WEAVERS COOPERATIVE PRODUCTION SALE SOCIETY LIMITED Vs. ASSISTANT DIRECTOR OF HANDLOOMS and TEXTILES GUNTUR	July 6, 1992
GURUDEV SIDDHA PEETH Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 1992
H Y JADHAV Vs. COMMISSIONER OF COMMERCIAL TAXES, KARNATAKA, GANDH	September 7, 1992
HARIJAN HUTS ASSOCIATION Vs. GOPAL INANI	August 10, 1992
HOTEL ANNAPOORNA KAMATAKA STATE CHARITIES Vs. T T D	January 28, 1992
HUSSAIN KHAN Vs. YADAVALLI CHOULTRY TRUST KOTHAPETA	September 15, 1992
HYDERABAD and SECUNDERABAD COCONUT MERCHANTS ASSN Vs. DIRECTOR OF MARKETING	August 19, 1992
HYDERABAD SHEET METAL AND ALLIED INDUSTRIES Vs. INDUSTRIAL PACKAGES	November 26, 1992
I V RAMANA Vs. K SANYASI NAIDU	July 8, 1992
I VENKATA RAMANA MURTHY Vs. T SANYASI NAIDU	September 1, 1992
INDIA LEAF SPRING MANUFACTURING COMPANY PRIVATE LIMITED Vs. APPELLATE AUTHORITY	November 10, 1992
INDIAN BANK Vs. P VENKATA SATYAVATHI	December 16, 1992
INDIAN TOBACCO SUPPLIERS PVT LTD Vs. ANDREW CHALMERS INDIA LTD	September 14, 1992
J NARASIMHA MURTHY Vs. DISTRICT TREASURY OFFICER	March 4, 1992
J NARSIMLU Vs. DISTRICT COLLECTOR MAHABUBNAGAR	April 20, 1992
J PHILIPS Vs. LABOUR COURT	November 13, 1992
J S RAGHUPATHI RAO Vs. P RAMADEVI	November 20, 1992
J VFINKATA RAMANA MURTHY IN RE Vs. J VFINKATA RAMANA MURTHY IN RE	August 7, 1992
JAISWAL and SONS TARAPET VIJAYAWADA Vs. COMMISSIONER OF COMMERCIAL TAXES A P HYDERABAD	February 12, 1992
JAJIMOGGALA DALI BABU Vs. STATE OF ANDHRA PRADESH	September 25, 1992
JAKKUVA SEETHAYYA ALIAS BUDDAYYA Vs. INSPECTOR OF POLICE PARVATHIPURAM TALUK P S	March 16, 1992
JAMUNA RANI Vs. S KRISHNA KUMAR	September 18, 1992
JANYAVULA RAMBABU Vs. STATE	April 1, 1992
JAVID AHMED Vs. SYED AZMATHULLA HUSSAINI	September 23, 1992
JAYANTHI AMARESWARI Vs. JAYANTHI SUNDARA LAKSHMI	July 27, 1992
JILLELLAMUDI DHANALAKSHMI Vs. UNION BANK OF INDIA	February 14, 1992
JONNALA CHINNA KISTAIAH Vs. A RAMESH	December 2, 1992
JONNALA VENKATARAMI REDDY Vs. SIRIVENI BASIVI REDDY	July 26, 1992
JOSE SABESTIAN Vs. COMPUTER MAINTENANCE CORPORATION LIMITED	June 16, 1992
JUBILEE HILLS CO OPERATIVE HOUSE BUILDING SOCIETY LTD Vs. DISTRICT COLLECTOR CO OPERATION CUM ELECTION AUTHORITY	February 27, 1992
JUBLEE HILLS INTERNATIONAL CENTRE Vs. COMMERCIAL TAX OFFICER	February 14, 1992
JYOTHI KRISHNA ENGINEERS Vs. STATE BANK OF HYDERABAD REP	November 27, 1992
K ANJANEYULU Vs. STATE OF A P	November 5, 1992
K ANJANEYULU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	October 13, 1992
K AUDISESHA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	October 13, 1992
K C ANNAIAH Vs. MARGADARSI CHIT FUND P LTD	March 3, 1992
K C P LIMITED Vs. STATE OF ANDHRA PRADESH	September 29, 1992
K DASARATHARAMAIAH Vs. STATE OF ANDHRA PRADESH	January 1, 1992
K DAYANAND Vs. DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 1, 1992
K DAYANAND RAO Vs. STATE OF ANDHRA PRADESH	July 23, 1992
K DURGA DEVI Vs. COMMISSIONER OF COLLEGIATE EDUCATION A P	April 9, 1992
K EBRAHIM and CO Vs. I VENKATACHALAMAYYA	September 23, 1992
K GAJENDRA NAIDU Vs. STATE OF ANDHRA PRADESH	July 22, 1992
K GANGADHAR Vs. A A P G A	April 30, 1992
K HARA GOPAL Vs. K VENKATA RAMA KUMAR	December 29, 1992
K KAMALA Vs. KENDRIYA VIDYALAYA SANGATHAN	August 5, 1992
K LAKSHMANA RAO AND Vs. GULAM HABEEB KHAN	October 13, 1992
K MAHADEVAN Vs. Y VENKATESH	October 30, 1992
K MALLA REDDY Vs. LAND ACQUISITION OFFICER	August 21, 1992
K NAGARAJA GUPTA Vs. DEPUTY COMMERCIAL TAX OFFICER	March 19, 1992
K NAGESWARA RAO Vs. V VENKATESWARA RAO	January 1, 1992
K NARAYANA PRAKASH Vs. B CHENGA REDDY	February 17, 1992
K PAMANNA Vs. STATE TRANSPORT AND APPELLATE TRIBUNAL A P HYDERABAD	March 10, 1992
K R PENTAIAH Vs. MANDABAD HARIJANA ABHIVRUDHI SANGAM	March 19, 1992
K RAJ REDDY Vs. STATE OF ANDHRA PRADESH	July 31, 1992
K RAMA RAO Vs. NELLIMARLA JUTE MILLS	July 13, 1992
K RAMA RAO Vs. COLLECTOR E G	September 21, 1992
K RAMESH BABU Vs. STATE BANK OF INDIA	March 20, 1992
K SREERAMULU Vs. P SURYANARAYANA	June 6, 1992
K SUBBA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 24, 1992
K SUBBANNA Vs. HIGH COURT FOR ANDHRA PRADESH	March 21, 1992
K SUDHEERA Vs. MANAGEMENT OF URBAN DEV CREDIT BANK	June 16, 1992
K V N KOTESWARA RAO Vs. P V KRISHNA PRASAD	October 17, 1992
K VENKATARAMANA REDDY Vs. K VENKATARAMI REDDY	February 14, 1992
K YESHODA BAI Vs. K SHANKARA RAO	October 23, 1992
K. SANJEEVA RAO Vs. GOVT. OF INDIA	November 6, 1992
K. SATYANARAYANA AND ANOTHER Vs. UNIVERSITY OF HYDERABAD	September 5, 1992
K.V.R. KRISHNA RAO Vs. BHARAT DYNAMICS LTD.	September 15, 1992
KAKANI GROUNDNUT AND OIL MILL Vs. COMMERCIAL TAX OFFICER GUDIVADA	February 13, 1992
KALLETI CHENGAIAH Vs. DIRECTOR OF SETTLEMENT	March 20, 1992
KAMALA BAI Vs. DHANANJAY S NAIK	October 16, 1992
KANCHERLA GUNNESWAR RAO Vs. NIDADAVOLU MUNICIPALITY	January 23, 1992
KANNEGOLLA NAGHABHUSHANAM Vs. LAND ACQUISITION OFFICER	December 4, 1992
KAPITAN DISTILLERIES Vs. STATE OF ANDHRA PRADESH	March 6, 1992
KARNAM NARASINGA RAO Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION	February 20, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA	December 4, 1992
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA	July 24, 1992
KEDIA VANASPATHI LTD Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	September 29, 1992
KIRLAMPUDI SUGAR MILLS LTD Vs. STATE OF ANDHRA PRADESH	January 31, 1992
KOHINOOR BUILDERS Vs. GOVERNMENT OF ANDHRA PRADESH	December 28, 1992
KOLLA SIVARAMKRISHNAIAH Vs. STATE OF A P	June 22, 1992
KOLLIPARA SREERAMULU Vs. PENURAUDI SURYANARAYANA	June 29, 1992
KOMATI BASAVAMMA Vs. NARINDI MAHALAKSHMAIAH	February 14, 1992
KONAKALLA RAMA RAO Vs. YARLAGADDA VENKATA SUBBAMMA	March 17, 1992
KONAKALLA RAMA RAO Vs. YARLAGADDA VENKATA SUBBAMMA	May 17, 1992
KOTHAMASTI LAKSHMAIAH Vs. KOTHAMASU SATYANARAYANA	January 24, 1992
KRANTH SANGRAM PARISHATH Vs. N JANARDHAN REDDY	September 18, 1992
KRISHNA AND COMPANY Vs. GOVT OF ANDHRA PRADESH	March 17, 1992
KRISHNA BOTTLERS VIJAYAWADA PVT LIMITED Vs. MADHU MARKETING AGENCIES	October 23, 1992
KRISHNA DIST ADDE WORKING RICE AND FLOUR MILLS WELFARE ASSOCIATION VIJAYAWADA Vs. STATE OF A P	December 30, 1992
KRISHNA MEDICAL STORES Vs. INCOME TAX OFFICER	February 25, 1992
KUNA MANIKYAM PANDU Vs. GOVERNMENT OF ANDHRA PRADESH	September 8, 1992
KUNDAVARAPU KONDAIAH ERRA KONDAIAH Vs. STATE OF ANDHRA PRADESH	December 22, 1992
KUNISETTI GANGI REDDY Vs. KUKKUTESWARA SWAMY TEMPLE	August 8, 1992
KURRA DASARATHA RAMAIAH Vs. STATE OF ANDHRA PRADESH	February 4, 1992
KURRA KOTESWARA RAO VIJAYAWADA AND Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY GUNTUR	February 21, 1992
L A O Vs. SYED WALIUDDIN	July 14, 1992
L A O Vs. CH S PRABHAKARAM	October 12, 1992
L I C OF INDIA Vs. M VENUGOPAL	December 18, 1992
L PRATHAP REDDY Vs. HIGH COURT OF ANDHRA PRADESH	March 24, 1992
L SURYAPRAKASA RAO Vs. DT SOCIAL WELFARE OFFICER and L A O	March 23, 1992
LABELA DHARMA SAHU Vs. COMMISSIONER FOR CIVIL SUPPLIES	September 28, 1992
LACHAMMA Vs. BUCHAMMA	February 25, 1992
LAND ACQUISITION OFFICER Vs. MAREPALLI SAVITRAMMA	February 3, 1992
LAND ACQUISITION OFFICER Vs. CH UMAMAHESWARA RAO	June 15, 1992
LAND ACQUISITION OFFICER Vs. A. MURIKAYYA AND OTHERS	February 13, 1992
LAND ACQUISITION OFFICER AND SUB COLLECTOR VIJAYAWADA AND Vs. CHIGURUPATI UMAMAHESWARA RAO	June 15, 1992
LAND ACQUISITION OFFICER SUB COLLECTOR VIJAYAWADA Vs. HINDUSTAN COMMERCIAL AND TRANSPORT CO P LTD	February 18, 1992
LANKA SURYAPRAKASH RAO Vs. GADIGATLA VENKARAMANNA CHOWDARY	October 1, 1992
LAXAMA REDDY Vs. STATE OF ANDHRA PRADESH	April 23, 1992
LINGADHARI KOYA Vs. UNION OF INDIA	August 10, 1992
LLOYD SALES CORPORATION Vs. STATE OF ANDHRA PRADESH	January 21, 1992
LOKAYUKTA FOR ANDHRA PRADESH HYDERABAD Vs. B SESHADRI	July 22, 1992
M A SAMI KHAN Vs. DISTRICT COLLECTOR HYDERABAD	March 26, 1992
M ANANDA MOHAN Vs. CORESPONDENT V T JUNIOR COLLEGE	March 31, 1992
M ANJAIAH Vs. K VENKATESWARLU DIED	February 3, 1992
M BALAKRISHNA Vs. SADANAPALLI MARIAMMA	February 21, 1992
M BHIMASEKHARA RAO Vs. STATE VISAKHAPATNAM	November 20, 1992
M BHOOPAL REDDY Vs. STATE OF ANDHRA PRADESH	September 11, 1992
M CHAKRAVARTHI Vs. STATE OF A P	January 1, 1992
M CHANDRAIAH Vs. COMMISSIONER L R and URBAN LAND CEILING	October 13, 1992
M CHANDRASEKHARA REDDY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	December 31, 1992
M DAYANAND REDDY Vs. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LTD	March 21, 1992
M GEORGE CHOUDARY Vs. COMMISSIONER OF ENDOWMENTS A P	April 22, 1992
M GIDDAIAH Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION	March 27, 1992
M GIRISH KUMAR Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND RECORDS	June 26, 1992
M MARY Vs. A P RESIDENTIAL SCHOOL FOR GIRLS	September 18, 1992
M MUNISWAMY Vs. STATE	November 17, 1992
M PRAKASH RAO Vs. A P STATE TRADING CORPN LTD	December 21, 1992
M R O PULIVENDLA Vs. D BRAHMANANDAREDDI	March 26, 1992
M RAM MOHAN RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	March 21, 1992
M S JAYALAKSHMI AGRO CHEMICALS TANUKU Vs. UNION OF INDIA	March 21, 1992
M SHAKUNTALA Vs. M SHIVARAJ	April 13, 1992
M SHAKUNTALA Vs. M SHIVARAJ	April 21, 1992
M SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH	March 9, 1992
M SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH	September 28, 1992
M SIVARAMAIAH Vs. SUPERINTENDING ENGINEER	August 25, 1992
M SRIRAMULU Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 9, 1992
M SUBBAMMA Vs. M VENKATESWARLU	March 3, 1992
M THAHA Vs. DIRECTOR GENERAL NIRD	January 28, 1992
M THAHA Vs. NATIONAL INSTITUTE OF RURAL DEVELOPMENT	April 24, 1992
M V P RAMARAO IN RE Vs. M V P RAMARAO IN RE	December 15, 1992
M V RAGHAVULU Vs. A P FOREST DEVELOPMENT CORPORATION LTD	March 5, 1992
M VENKATESWARA RAO Vs. M VENKATESWARLU	October 13, 1992
M.V. RATNAM Vs. STATE BANK OF INDIA AND OTHERS	September 3, 1992
MACHINENI VENKATRAO Vs. STATE OF A P	October 16, 1992
MADDINA SUBBAMMA Vs. MADDINA VENKATESWARLU AND STATE	March 3, 1992
MAHAVIR PERSHAD Vs. GULAM DARAS KHAN	June 23, 1992
MANAGEMENT OF GLAXO INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	February 28, 1992
MANDA KADAIAH Vs. STATE OF ANDHRA PRADESH	November 5, 1992
MANDAL REVENUE OFFICER Vs. JAGANNADHAS WAMYVARI TEMPLE	March 26, 1992
MANDALA SAMBAIAH Vs. STATE OF A P	March 21, 1992
MANUFACTURING COMPANY LIMITED HYDERABAD Vs. DINESH GUPTA	October 20, 1992
MAQBOOL KHAN Vs. SHABJADI KHATOON	February 7, 1992
MATHA GAVARAYYA Vs. DISTRICT COLLECTOR E G DIST	September 9, 1992
MESSRS CENTRAL WINES Vs. GOVERNMENT OF ANDHRA PRADESH	February 7, 1992
METROPOLITAN SESSIONS JUDGE VIJAYAWADA Vs. BOLEM SRINIVASA RAO ALIAS SREENU	June 16, 1992
MIR LIYAQAT ALI Vs. MOHAMMAD YOUSUF	September 25, 1992
MIR NAIMATHULLA Vs. DIRECTOR GENERAL	April 9, 1992
MIR QUDRATH ALI KHAN Vs. MUZAFFAR ALI KHAN	November 30, 1992
MOHAMMAD AFZAL Vs. COMMON WEALTH HOTEL P LTD	December 24, 1992
MOHAMMAD IBRAHIM Vs. STATE OF ANDHRA PRADESH	September 25, 1992
MOHAMMED ALLAUDDIN Vs. ASIYA FATIMA STATE OF A P	September 14, 1992
MOHAMMED LAYAK AHMED ALI Vs. DISTRICT COLLECTOR KARUNNAGAR DIST	February 3, 1992
MOHD YOUSUF Vs. STATE OF ANDHRA PRADESH	September 12, 1992
MOHD YOUSUF ALIAS HAWA KHAN Vs. STATE OF ANDHRA PRADESH	October 20, 1992
MOHD. JALEEL PASHA Vs. STATE OF ANDHRA PRADESH	September 5, 1992
MORASA ANJAIAH Vs. KONDRAGUNTE VENKATESWARLU DIED	February 3, 1992
MUNICIPALITY Vs. MUNICIPALITY	February 3, 1992
MURADANA BHASKARARAO Vs. STATE OF A P	September 30, 1992
MYSORE BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH	February 28, 1992
MYTHILI EDUCATION SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	March 19, 1992
N C S RAJ Vs. CHAIRMAN INDUSTRIAL TRIBUNAL CUM LABOUR COURT AT WARANGAL	January 1, 1992
N JAYARAJU Vs. K C PENCHALAIAH	July 1, 1992
N KAMALAMBA Vs. M RAMAIAH	August 3, 1992
N LATCHANNA Vs. M SRIRAMULU	August 7, 1992
N MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH	March 10, 1992
N RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	April 16, 1992
N RAMACHANDRA REDDY G S VEERARAGHAVA REDDY Vs. K RAGHUNATHA REDDY	January 1, 1992
N RAMAKRISHNA Vs. SPORTS AUTHORITY OF ANDHRA PRADESH	December 30, 1992
N VENKATESWARA RAO Vs. DEPUTY COMMISSIONER OF LABOUR	August 5, 1992
N Y KRISHNAIAH Vs. SUB INSPECTOR OF POLICE	February 17, 1992
NAGARAL RAMULU Vs. KRISHNARNMA	February 27, 1992
NAGULAPALLI SATYANARAYANA ALIAS SATYAM Vs. STATE OF A P	November 5, 1992
NALGONDA TELUGU BAPTIST CHURCHES S S F ASSOCIATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	July 2, 1992
NALLA YAKOOB S O BALA GATTAIAH Vs. GOVERNMENT OF ANDHRA PRADESH REVENUE UC II DEPARTMENT	April 20, 1992
NANDYAL CO OP SPINNING MILLS LTD Vs. K V MOHAN RAO VISAKHAPATNAM	October 12, 1992
NATIONAL CARBON COMPANY Vs. LABOUR COURT, HYDERABAD	August 18, 1992
NATIONAL INSURANCE COMPANY Vs. MOHAMMAD MUJATABA KHAN	October 14, 1992
NAVIN CHANDRA Vs. PREMA BAI PITTI	July 20, 1992
NAZINI BEGUM Vs. MIR BARKAT ALI KHAN FORMERLY PRINCE MUKKARRAM JAH BAHADUR	August 19, 1992
NEW HARYANA TRANSPORT COMPANY CALCUTTA Vs. HANUTMAL JAIN	October 12, 1992
NEW INDIA ASSURANCE COMPANY LIMITED Vs. J G M V COTTON TRADERS	July 13, 1992
NIZAMABAD CORN PRODUCTS P LTD Vs. YASUDEV DALIA	August 28, 1992
NUTAN J PATEL Vs. S V PRASAD	July 1, 1992
OFFICIAL LIQUIDATOR HIGH COURT OF A P Vs. CH RATNAKAR RAO	June 16, 1992
P ANJA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	October 1, 1992
P BALARAJU Vs. FOREST RANGE OFFICER	September 25, 1992
P BALRAJ Vs. A POCHAIAH	January 24, 1992
P DHANAMMA Vs. M SIVA RAM PRASAD	December 18, 1992
P G TILAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	December 28, 1992
P HARI HARA PRASAD Vs. GOVT OF A P	March 31, 1992
P KANAKARAJARATNAM Vs. DEPUTY I G RPF	September 5, 1992
P KARNUDU Vs. V K BANGALA RAJU	November 25, 1992
P KODANDARAMI REDDY Vs. NAGARJUNA INVESTMENT TRUST LTD	August 7, 1992
P LALA SHERIFF Vs. LICENSING OFFICER CUM REGIONAL TRANSPORT OFFICER	June 17, 1992
P MURUGESA REDDY Vs. A SUBBAMMA	December 30, 1992
P NAGESWARA RAO Vs. A SUBRAHMANYAM	June 26, 1992
P NARAYANA RAO Vs. K VENU KUMARI	February 6, 1992
P RAM REDDY Vs. SHIPPING CORPORATION OF INDIA LTD	August 19, 1992
P RAMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH	December 2, 1992
P RAMA MURTHY Vs. S T A TRIBUNAL	March 10, 1992
P RAMA RAO Vs. SRIKAKULAM MUNICIPALITY	June 23, 1992
P RAMADEVI Vs. GOVT OF A P	April 30, 1992
P RAMADEVI Vs. GOVERNMENT OF ANDHRA PRADESH	December 24, 1992
P RAMAIAH Vs. M MALLESHAM	November 17, 1992
P RAMNARAYANA Vs. COMMISSIONER OF PANCHAYAT RAJ RURAL DEVELOPMENT CUM ELECTION AUTHORITY	March 24, 1992
P RAMULU Vs. STATE OF ANDHRA PRADESH	August 4, 1992
P S RAO Vs. STATE OF ANDHRA PRADESH	October 30, 1992
P S SEETHA LAKSHMI Vs. CHAIRMAN VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	April 1, 1992
P SRINIVASA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD DIVISIONAL ENGINEER	April 13, 1992
P SUDERSHAN REDDY Vs. STATE OF ANDHRA PRADESH	August 28, 1992
P SYAMALA Vs. S V PRASAD	December 1, 1992
P SYAMALA Vs. SECRETARY TO GOVERNMENT ANDHRA PRADESH	December 1, 1992
P V K SATYANARAYANA Vs. GOVT OF ANDHRA PRADESH	April 27, 1992
P VENKATESWARLU Vs. POTHINA CHENCHAIAH	July 31, 1992
P.S.V.P. VITTAL Vs. RAO PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED	December 28, 1992
PADMALAYA Vs. A V KRISHNA RAO	March 6, 1992
PADMAVATHI OIL and GENERAL MERCHANT Vs. COMMISSIONER OF CIVIL SUPPLIES	January 28, 1992
PALLAPU SREENIVASA RAO Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES ANDHRA PRADESH VIJAYAWADA	July 23, 1992
PALUKUR LABOUR CONTRACT CO OPERATIVE SOCIETY Vs. DIRECTOR OF MINES AND GEOLOGY HYDERABAD	April 20, 1992
PAN MERCHANTS WHOLESALE COMMISSION AGENTS ASSON Vs. M R O	August 14, 1992
PANINEEYA LAW COLLEGE Vs. SECRETARY TO GOVERNMENT	September 29, 1992
PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED Vs. STATE OF A P	September 9, 1992
PARAMOUNT PRESS Vs. E S I CORPORATION REP	December 2, 1992
PATEL DESAI AND CO AND MEERA INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 24, 1992
PEOPLES SHOE CO Vs. A KAMESWARAMMA	April 21, 1992
PILLI KAMARAJ Vs. SAJJA CHANDRAMOULI	January 21, 1992
POLISETTI SURYANARAYANAMURTY Vs. STATE OF A P	September 21, 1992
PONUGOTI KONDA REDDY Vs. PONUGOTI LAXMINARASA REDDY	March 24, 1992
PORT and DOCK EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA	April 16, 1992
POTLA NARASAIAH Vs. GUDURI KRISHNA REDDY	January 22, 1992
PRAGATHI NAGAR WELFARE ASSNO Vs. M C H	April 30, 1992
PRINCES AND CO Vs. GOVERNMENT OF A P	February 12, 1992
PROCTER AND GAMBLE INDIA LIMITED Vs. UNION OF INDIA	December 22, 1992
PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED Vs. PROGRESSIVE CONSTRUCTIONS PRIVATE LIMITED	December 28, 1992
PROGRESSIVE DEMOCRATIC STUDENTS UNION Vs. STATE OF ANDHRA PRADESH	September 8, 1992
PROJECT DIRECTOR R and B Vs. HAABIA ADVERTISING I P LTD	October 13, 1992
PUBLIC PROSECUTOR H C OF A P Vs. POTHULA NARSIMHA RAO	November 30, 1992
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. TELUGU VENKATAPURAM RAMULU	December 14, 1992
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. DASARI MOHAN	November 9, 1992
PUBLIC VIGILANCE Vs. GOVERNMENT OF ANDHRA PRADESH	March 12, 1992
PULTIYA AUDIYYA Vs. STATE OF ANDHRA PRADESH	October 22, 1992
PURNA BAI Vs. RANCHHODDAS	April 30, 1992
PUSKURU KISHORE RAO Vs. N JANARDHANA REDDY	February 19, 1992
QAMAR BEGUM Vs. PYATA SRINIVASA RAO	January 1, 1992
R HANMAN SINGH Vs. R D O	August 6, 1992
R RAMA RAO Vs. V VENKATESWARLU and BROS	August 25, 1992
R UMA DEVI Vs. PRINCIPAL KURNOOL MEDICAL COLLEGE KURNOOL	September 28, 1992
R VENAIAH Vs. CHAIRMAN	November 11, 1992
R.P. CHANDRASEKHAR AND OTHERS Vs. TIRUMALA TIRPATHI DEVASTHANAMS	July 27, 1992
RACHAMALIA SURESH KUMAR Vs. STATE OF ANDHRA PRADESH	October 16, 1992
RAFEEQ AHMED Vs. STATE OF A P	September 16, 1992
RAJARAM VENKATESH Vs. STATE OF ANDHRA PRADESH	September 21, 1992
RAMESH KUMAR KHURANA Vs. G M TELEPHONE	June 24, 1992
RANA RATNA RAO Vs. STATE OF ANDHRA PRADESH	January 23, 1992
RASALA SURYA PRAKASARAO Vs. RASALA VENKATESWARARAO	February 21, 1992
RASALA SURYA PRAKASARAO AND OTHERS Vs. RASALA VENKATESWARRARAO AND OTHERS	February 24, 1992
REVENUE DIVISIONAL OFFICER Vs. MANOHAR READY	February 18, 1992
REVENUE DIVISIONAL OFFICER GADWAL Vs. RAJA J RAMESWARA RAO	April 13, 1992
RICHARD SAMSON SHERRAT Vs. STATE OF ANDHRA PRADESH	March 12, 1992
ROMINI SUSAN KURIAN Vs. STATE OF ANDHRA PRADESH	March 12, 1992
RUMANA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH	March 6, 1992
S ANJI REDDY Vs. DIVISIONAL PANCHAYAT OFFICER NARASARAOPET	July 1, 1992
S ASHRAF BI Vs. SHAIK MADAR SAB	August 7, 1992
S B DWARAKANATH Vs. R DILIP KUMAR	September 29, 1992
S B S PARAKAL MUTT Vs. DEPUTY COMMISSIONER ENDOWMENTS	April 30, 1992
S D RAJA BABU CHOWDARY Vs. INSPECTOR OF POLICE	September 9, 1992
S K KHUDDUS Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE WAREHOUSING CORPORATION	February 14, 1992
S KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	August 8, 1992
S KUMAR Vs. SUPER HOTEL	March 21, 1992
S L BALAKRISHNA Vs. STATE OF ANDHRA PRADESH	October 28, 1992
S MALLESAM Vs. REGISTRAR RAILWAY CLAIMS TRIBUNAL	April 21, 1992
S PARTHA Vs. MESSRS NATIONAL THERMAL POWER CORPORATION LIMITED	December 15, 1992
S PRASADA RAJU Vs. STATE OF ANDHRA PRADESH	April 23, 1992
S RAMA RAO DIED PER L RS Vs. G KAMALAMMA	November 2, 1992
S RAMADAS Vs. SUBORDINATE JUDGE	July 9, 1992
S RAMU Vs. T T D	March 9, 1992
S SARAT BABU CHOWDARY Vs. INSPECTOR OF POLICE	September 9, 1992
S SEETHARAMAMMA Vs. K KRISHNAVENI	January 23, 1992
S VANAJA Vs. SECRETARY STATE TRANSPORT AUTHORITY	March 10, 1992
S VIVEKANAND SAGAR Vs. DADI BEE	October 20, 1992
S. SEETHARAMAMMA Vs. KOBAGAPU KRISHNAVENI	January 3, 1992
S.V.S. RAMAKRISHNARAO Vs. THE GOVERNMENT OF A.P.	March 26, 1992
SAKALA VEERA BHADRAIAH AND CO Vs. STATE OF ANDHRA PRADESH	January 22, 1992
SAKAMURI SIVARAMBABU Vs. PRASAD SUNJAN RAJU	February 17, 1992
SALEHA BEGUM Vs. STATE OF ANDHRA PRADESH	September 15, 1992
SARADA BAI Vs. SHAKUNTALA BAI	June 16, 1992
SARVA REDDY Vs. SPECIAL DEPUTY COLLECTOR L A UNIT	August 18, 1992
SATYANARAYANA GENERAL TRADERS Vs. STATE	August 26, 1992
SAYED MOHAMMAD ALI HUSSAINI Vs. STATE OF ANDHRA PRADESH	August 21, 1992
SHAFITHULLA BAIG Vs. STATE OF A P	November 11, 1992
SHAH RAMANLAL RITESH KUMAR Vs. SHAH RAMANLAL RITESH KUMAR	February 14, 1992
SHAIK DAVOOD SAHEB Vs. YEZZU RAMA MURTHY	February 27, 1992
SHAIK HABEEB Vs. GOVERNMENT OF ANDHRA PRADESH	March 11, 1992
SHYAM SUPREME TYPE INSTITUTE RAJAHMUNDRY Vs. STATE BANK OF INDIA	September 21, 1992
SIDAGAM SITARATNAM Vs. SIDAGAM SURYANARAYANA	November 11, 1992
SIDDAREDDY Vs. SUB COLLECTOR GUDUR NELLORE DIST	August 20, 1992
SIDDEMEETTI KRISHNA MURTY Vs. COMMISSIONER OF SURVEY SETTLEMENTS	April 24, 1992
SINGARENI COLLERIES CO LTD Vs. J UMASHANKAR RAO	February 26, 1992
SIVA NAGAYYA Vs. AHMED KHAN	May 19, 1992
SIVA NAGAYYA Vs. AHMED KHAN	June 19, 1992
SMITH KLIMS BEECHAN CONSUMER BRANDS LTD Vs. ASSTT COLLECTOR OF CENTRAL EXCISE	December 24, 1992
SPECIAL DEPUTY COLLECTOR Vs. DENSIN P LTD	December 28, 1992
SPECIAL DEPUTY COLLECTOR Vs. E JAGGA REDDY D B	February 27, 1992
SPECIAL DEPUTY COLLECTOR Vs. G SESHAGIRI RAO	March 16, 1992
SPECIAL DEPUTY COLLECTOR Vs. B CHANDRA REDDY	March 3, 1992
SPECIAL DEPUTY COLLECTOR Vs. P BASAVESWARA RAO	February 6, 1992
SPECIAL DEPUTY COLLECTOR L A Vs. TEKUMALLAVARAHA NARASIMHAM	March 4, 1992
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SSP KURNOOL Vs. D RAMAN A REDDY	March 31, 1992
SPECIAL DY COLLECTOR Vs. T PEDDA RAM REDDY	March 31, 1992
SPECIAL TAHSILDAR AND LAND ACQUISITION OFFICER Vs. DANDU SARASWATAMMA	March 27, 1992
SPL OFFICER URBAN LAND CEILING Vs. P RAMANAMMA	November 4, 1992
SR Y PHILOMENA Vs. PRL SECRETARY TO GOVERNMENT	August 10, 1992
SRI GOWRI TRADERS Vs. STATE OF ANDHRA PRADESH	February 4, 1992
SRI SRINIVASAATRE Vs. COMMISSIONER OF COMMERCIAL TAXES	February 24, 1992
STATE BANK OF INDIA Vs. PRAVEEN TANNERIES	April 30, 1992
STATE BANK OF INDIA Vs. M/S PRAVEEN TANNERIES & OTHERS	April 13, 1992
STATE OF A P Vs. B SATHAIAH	November 5, 1992
STATE OF ANDHRA PRADESH Vs. RAGHUNADHA RAO	November 25, 1992
STATE OF ANDHRA PRADESH Vs. GAYATHRI ELECTRONICS	August 24, 1992
STATE OF ANDHRA PRADESH Vs. LAXMI DALL OIL MILL	September 4, 1992
STATE OF ANDHRA PRADESH Vs. KUMARASWAMY OIL TRADING COMPANY	September 7, 1992
STATE OF ANDHRA PRADESH Vs. J K AND COMPANY	September 8, 1992
STATE OF ANDHRA PRADESH Vs. SRI VALLABH GLASS WORKS LIMITED	September 8, 1992
STATE OF ANDHRA PRADESH Vs. KOMALLA KRISHNAIAH	February 21, 1992
STATE OF ANDHRA PRADESH Vs. KALAPPA	February 26, 1992
STATE OF ANDHRA PRADESH Vs. BINNY LIMITED	February 13, 1992
STATE OF KARNATAKA Vs. BEGEES FOODS (P) LIMITED	July 1, 1992
SUB COLLECTOR AND LAND ACQUISITION OFFICER Vs. N MAHABOOB SAHEB	February 5, 1992
SULAXMI BAI Vs. KARRE SRIDHAR	November 11, 1992
SUNITA PRASHANTI Vs. AP UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA	November 3, 1992
SUPERINTENDING ENGINEER Vs. B SUBBA REDDY	December 23, 1992
SYED AMJAD AHMED Vs. STATE OF ANDHRA PRADESH	October 23, 1992
SYED ANWAR Vs. EMPLOYEES OF ANDHRA PRADESH DAIRY DEV CO OP FEDERATION LTD	December 30, 1992
SYED HYDRIE Vs. UNION OF INDIA	February 27, 1992
SYED JALALUDDIN Vs. GOVERNMENT OF ANDHRA PRADESH	March 11, 1992
SYED RASOOL AND SONS Vs. AILDAS AND COMPANY	September 30, 1992
T DEVENDER Vs. STATE OF ANDHRA PRADESH	August 19, 1992
T GOVERDHAN Vs. STATE OF ANDHRA PRADESH	October 29, 1992
T K KODANDARAM Vs. STATE OF ANDHRA PRADESH	November 27, 1992
T K KODANDARAM Vs. IV ADDL JUDICIAL MAGISTRATE OF I CLASS NELLORE	March 27, 1992
T LAKSHMI ESWARAMMA Vs. JUNIOR TELECOM OFFICER	April 27, 1992
T M OBULESU Vs. STATE OF ANDHRA PRADESH	August 3, 1992
T N KHAINBATI Vs. APPELLATE AUTHORITY UNDER URBAN LAND CEILING and REGULATION ACT	June 26, 1992
T SUNIL KUMAR Vs. S G EDULGRI AND SONS	December 2, 1992
T T ABBAS ALI Vs. T GOVINDARAJULU	January 21, 1992
T V SRINIVASACHARYULU Vs. T T D	December 23, 1992
T VENKAT RAM REDDY Vs. D GOPALAKRISHNAM RAJU	November 23, 1992
T VENKATA RANI PRASAD REDDY Vs. SRI SATYAM MEDICAL CROPN RAJAHMUNDRY	November 21, 1992
T. RAMAMURTHY Vs. VICE	July 17, 1992
TADI VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 4, 1992
TADIKONDA RAMULU Vs. STATE OF ANDHRA PRADESH	March 19, 1992
TAHSILDAR LA MANGALAGIRI TQ GUNTUR DIST Vs. BOMMU ANJI REDDY	February 13, 1992
TANUGULA YELLAIAH Vs. BOMMAKANTI SAMBAIAH	August 11, 1992
TARLUPADU COLLEGE OF EDUCATION Vs. NAGARJUNA UNIVERSITY REP	December 16, 1992
TEAM LEADER ARMY TEAM B D L Vs. MAJOR C V V REDDY	October 23, 1992
THANDAVA CO OPERATIVE SUGARS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD	February 20, 1992
THE COASTAL CHEMICALS LIMITED Vs. THE COMMERCIAL TAX OFFICER	February 7, 1992
THEATRE SANGAMESH Vs. ENTERTAINMENT TAX DEPUTY COMMISSIONER KURNOOL	April 24, 1992
THIRUMALAREDDY THAMASAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	April 6, 1992
THUMALLAPALLY KOTI REDDY Vs. STATE OF ANDHRA PRADESH	November 25, 1992
TIRUNAM GURAPPA Vs. NAIDU RAMANA REDDY	March 12, 1992
TRANSPORT CORPORATION OF INDIA LTD Vs. SPECIAL TAHSILDAR LAND REFORMS	March 25, 1992
TRANSPORT CORPORATION OF INDIA LTD Vs. SPL TAHSILDAR LAND REFORMS KURAOOL	March 23, 1992
TRINMURTHY CONSTRUCTIONS Vs. VIJAYA LAKSHMI GADGIL	August 18, 1992
TULSI CO OP HOUSING SOCIETY Vs. STATE OF ANDHRA PRADESH	November 21, 1992
TVASANTHA LAKSHMI Vs. Y RAVINDRA NAIK PRINCIPAL APSWR SCHOOL B KOTHAKOTA CHITTOOR	March 20, 1992
UNION ROAD WAYS P LTD Vs. SHAH RAMANLAL SATESH KUMAR	February 14, 1992
UPPU PANDAIAH Vs. MANDAL REVENUE OFFICER SYDAPURAM	February 10, 1992
UTTAMDOSS Vs. GOVERNMENT OF ANDHRA PRADESH	April 29, 1992
V BHARATA RAO Vs. REVENUE DIVISIONAL OFFICER GUNTUR	March 30, 1992
V BHASKARA RAO Vs. C MADHAVA RAO	December 18, 1992
V CHANDRAMOULI Vs. A P S E B	February 11, 1992
V H VADDERA LABOUR CONTRACT CO OP SOCIETY Vs. DIRECTOR OF MINES AND GEOLOGY	August 14, 1992
V RAMA DEVI Vs. L NIRMALA DEVI	July 28, 1992
V RAMAKRISHNA Vs. N SAROJINI	April 21, 1992
V SAMBASIVA RAO Vs. LABOUR COURT	December 23, 1992
V SHANKAR REDDY Vs. STATE OF ANDHRA PRADESH	April 3, 1992
V SUBBA RAO Vs. DEPUTY GENERAL MANAGER CANARA BANK HYDERABAD CIRCLE HYDERABAD	March 31, 1992
V SUBBARAYUDU Vs. G M ANDHRA PRADESH STATE ROAD TRANS CORPN	April 30, 1992
V SURYANARAYANA Vs. SITARAMA CHIT FUND CO	September 24, 1992
V VENKATARAMA NARSAIAH Vs. DIRECTOR OF CENSUS A P	February 27, 1992
VADDE ANJANAMMA Vs. CHENNAKESAVULU	January 22, 1992
VADLA BALAIAH Vs. K RAGHAVENDER REDDY	March 6, 1992
VADLAMUDI ANNAPURNAMMA Vs. STATE OF ANDHRA PRADESH	April 23, 1992
VANDANA CYLINDERS P LTD Vs. STATE BANK OF INDIA	February 3, 1992
VANTHALA RAMA RAO ALIAS RAMU Vs. INSPECTOR OF POLICE MAREDUMILLI	September 28, 1992
VENKATAGIRI GRAM PANCHAYAT TAX PAYERS ASSOCIATION Vs. DISTRICT COLLECTOR	March 25, 1992
VHA VENKATA RAJU Vs. STATE OF ANDHRA PRADESH	December 24, 1992
VIJAYA BANK ONGOLE BRANCH REP Vs. THOTTEMPUDI RAMAIAH CHOWDARY	July 21, 1992
VIJAYA LAXMI Vs. A JANARDHAN AND STATE OF ANDHRA PRADESH	October 1, 1992
VISHWA SHANTI ENTERPRISES Vs. PREMIER REFRIGERATION and ELECTRICALS	March 21, 1992
VITTAL Vs. GOVERNMENT OF ANDHRA PRADESH	February 25, 1992
VIYYAPU BHASKARA RAO Vs. THE CHIEF MECHANICAL ENGINEER	August 13, 1992
VYNETESWARA SWAMYVARI TEMPLE PONNANGI Vs. KODE BRAHMAN S O BUTCHAIAH MALE	November 3, 1992
WEST GODAVARI K DAYANAND Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	April 1, 1992
Y GANGANAIDU Vs. M SURKANTAM	February 14, 1992
Y JAYARAMANNA Vs. CEMENT CORPORATION OF INDIA	February 14, 1992
Y PRIDHVI KUMAR Vs. GERENAL MANAGER TELECOM DISTRICT HYDERABAD	February 27, 1992
Y SATYANARAYANA Vs. Y VENKATA LAKSHMI	April 20, 1992
Y SUDHAKAR REDDY Vs. VENKATESHWARA UNIVERSITY	April 10, 1992
Y V K MOORTHY Vs. STATE OF ANDHRA PRADESH	December 14, 1992
Y VENKATARAMI REDDY Vs. R T A GUNTUR	November 2, 1992
Y VENKATESWARA RAO Vs. MAHEE HANDLOOMS PVT LIMITED	July 21, 1992
YAVALLI APPARAO Vs. COLLECTOR PT WINGH WEST GODAVARI ELURU	October 23, 1992
YERABARLA VENKATESHWARA RAO Vs. YELUGATI ESWARA REDDY	January 23, 1992
ZEHRA BEGUM Vs. ADMINISTRATOR	April 13, 1992

Year 1992 of HIGH COURT OF ANDHRA PRADESH

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