A KRISHNAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 27, 1991 |
A LAKSHMAMMA DIED Vs. A VENKATARAMA REDDY
|
July 11, 1991 |
A M SHAIK ALI Vs. D S and A CO EMPLOYEES
|
June 12, 1991 |
A NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 26, 1991 |
A P FOREST DEVELOPMENT CORPORATION LTD Vs. K S S NARASIMHA REDDY
|
November 21, 1991 |
A P OIL MILLERS ASSOCIATION Vs. UNION OF INDIA
|
December 27, 1991 |
A RAFEEK Vs. UNION OF INDIA
|
November 21, 1991 |
A RAJI REDDY Vs. DISTRICT COLLECTOR
|
November 8, 1991 |
A SESHAGIRI Vs. LIFE INSURANCE COMPANY OF INDIA
|
November 12, 1991 |
A SUBRAHMANYAM Vs. EXECUTIVE OFFICER TTD
|
December 31, 1991 |
ABDUL RAHMAN Vs. ELECTRONICS CORPORATION OF INDIA LTD
|
November 25, 1991 |
ABDUL RAZAK ALIAS RAJA Vs. SUPERINTENDENT CENTRAL PRISON VISAKAPATNAM
|
August 28, 1991 |
ACHCHA BHOOMANNA Vs. COURT OF DISTRICT MUNSIFF ELECTION COURT ADILABAD
|
June 11, 1991 |
ADE BABU RAO Vs. STATE OF ANDHRA PRADESH
|
September 25, 1991 |
AGARWAL INDUSTRIES LIMITED Vs. UNION OF INDIA
|
February 21, 1991 |
AGRICULTURAL MARKET COMMITTEE HYDERABAD Vs. BAJRANGLAL MANGILAL
|
September 10, 1991 |
AGRICULTURAL MARKET COMMITTEE HYDERABAD Vs. BAJRANGLAL MANGILAL and BROS MALAKPET
|
October 3, 1991 |
AIMALA JAYARAM Vs. STATE OF ANDHRA PRADESH
|
September 12, 1991 |
AJAY CONSTRUCTIONS Vs. KAKATEEYA NAGAR CO OP HOUSING SOCIETY LTD
|
April 23, 1991 |
AJAY CONSTRUCTIONS AND Vs. KAKATEEYA NAGAR CO OPERATIVE HOUSING SOCIETY LIMITED
|
April 22, 1991 |
ALLURI SURYA PRASAD Vs. KALIDINDI VENKATARAJU
|
September 12, 1991 |
ALLWYN EMPLOYEES UNION Vs. HYDERABAD ALLWYN LTD
|
April 26, 1991 |
AMBICA OIL MILL Vs. COMMERCIAL TAX OFFICER HYDERABAD
|
October 4, 1991 |
ANAKAPALH MUNICIPALITY Vs. DIRECTOR AGRICULTURE MARKET COMMITTEE
|
March 13, 1991 |
ANANTA Vs. P GOVINDASWAMY
|
October 30, 1991 |
ANAPU ADINARAYANA Vs. PREMANANDA DAS
|
November 27, 1991 |
ANDHRA BANK Vs. STATE OF ANDHRA PRADESH
|
August 23, 1991 |
ANDHRA BANK CENTRAL OFFICE Vs. INDUSTRIAL TRIBUNAL HYDERABAD
|
December 11, 1991 |
ANDHRA CEMENT COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 5, 1991 |
ANDHRA CEMENT COMPANY LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
April 4, 1991 |
ANDHRA PRADESH RAYONS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 29, 1991 |
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. SHANTI CASTINGS THUMAKUNTA HINDUPUR
|
February 7, 1991 |
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA CEMENTS LIMITED DACHEPALLI
|
July 4, 1991 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GOVERNMENT OF INDIA
|
March 6, 1991 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MJC NAYEEMUDDIN
|
November 8, 1991 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. KOUSER BANI
|
December 3, 1991 |
ANDHRA PRADESH STATE TRADE FEDERATION Vs. COMMISSIONER OF LABOUR
|
March 15, 1991 |
ANJAMURI ZEORGE Vs. GUDALA RAMA NAGESWARA RAO
|
December 19, 1991 |
ANJANEYULU Vs. STATE OF ANDHRA PRADESH
|
February 1, 1991 |
ARUDRA BALA RAMAIAH Vs. DEPUTY COMMISSIONER OF ENDOWMENTS GUNTUR
|
April 18, 1991 |
ARUN SHRIDHAR BONDALE Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 11, 1991 |
ASHOK BIYANI Vs. SHREE MANUFACTURING CO LTD
|
June 24, 1991 |
ASHOK KUMAR KAUL Vs. STATE OF ANDHRA PRADESH JAGARLAMUDI DURGA PRASAD
|
June 11, 1991 |
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. DUNCAN AGRO INDUSTRIES LIMITED
|
September 18, 1991 |
ASSISTANT SECRETARY TO GOVT Vs. A VENKATA RAO
|
February 21, 1991 |
AVADESH ALLOYS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD D B
|
March 5, 1991 |
AYYAPPA MOTORS Vs. DISTRICT VIGILANCE AND ENFORCEMENT OFFICER VIJAYAWADA
|
July 16, 1991 |
AZAM ALI Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 9, 1991 |
B BHASKAR REDDY Vs. STATE OF ANDHRA PRADESH
|
February 20, 1991 |
B CH GOPALA RAO Vs. JOINT COLLECTOR KRISHNA DISTRICT
|
October 29, 1991 |
B G GOPAL Vs. STATE OF ANDHRA PRADESH
|
September 10, 1991 |
B LAKSHMIKANTHA RAO Vs. L A O
|
February 14, 1991 |
B LOKESHWARA RAO Vs. STATE
|
August 12, 1991 |
B NARASAPPA Vs. B GOVINDAPPA
|
August 1, 1991 |
B PADMA Vs. B KONDAIAH
|
November 21, 1991 |
B S N RAJU Vs. ANDDHRA UNIVERSITY WALTAIR
|
December 31, 1991 |
B SESHAGIRI RAO Vs. STATE BANK OF HYDERABAD
|
July 3, 1991 |
B SREENIVASULU Vs. ANANTHAPUR MUNICIPALITY
|
March 11, 1991 |
B YADAIAH Vs. STATE OF ANDHRA PRADESH
|
July 10, 1991 |
BALLANI RANGANAYAKULU Vs. MATTUPALLI NAGESWARA RAO
|
November 18, 1991 |
BANK OF INDIA Vs. K SURYANARAYANA
|
September 5, 1991 |
BANK OF INDIA VIJAYAWADA Vs. KATAMANENI SURYANARAYANA
|
September 5, 1991 |
BARODA COTTON COMPANY Vs. ANDHRA PRADESH STATE FEDERATION OF CO OPERATIVE SPINNING MILLS LIMITED
|
March 6, 1991 |
BEEBIJAN Vs. SUPERINTENDENT OF POLICE
|
October 1, 1991 |
BHAGYANAGAR TRADERS Vs. COMMERCIAL TAX OFFICER CHARMINAR CIRCLE
|
February 11, 1991 |
BHARAT HEAVY PLATE AND VESSELS LTD Vs. STATE OF ANDHRA PRADESH
|
April 26, 1991 |
BHEEMPATI VENKATARAMI REDDY Vs. STATE OF A P
|
October 7, 1991 |
BOGA VENKATA MALLAIAH Vs. SAGAR TEXTILES
|
November 14, 1991 |
BRANCH MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. HARIJANA BABAKKA
|
December 3, 1991 |
C B ANANTAM Vs. COLLECTOR HYDERABAD DISTRICT
|
September 3, 1991 |
C M RAMANTH REDDY Vs. STATE OF ANDHRA PRADESH
|
March 15, 1991 |
C MURALI KRISHNA REDDY Vs. D E O
|
October 11, 1991 |
C S RANGABHATTAR Vs. C CHOODAMANI
|
July 26, 1991 |
CASKEN TEA INDUSTRIES LTD Vs. HUDA
|
September 18, 1991 |
CH ATCHAIAH Vs. P GOPALA KRISHNA REDDY
|
November 12, 1991 |
CH PAPAIAH Vs. DISTRICT COLLECTOR PRAKASAM DIST
|
November 25, 1991 |
CH SURANNA Vs. DISTRICT COLLECTOR
|
April 8, 1991 |
CH VEERA VENKATA PRABHAKAR RAO Vs. PLANT MANAGER KCP LTD
|
February 22, 1991 |
CHADA VENKATARAMA SARMA Vs. BANK OF INDIA KAKINADA
|
October 21, 1991 |
CHAIRMAN and MANAGING DIRECTOR NATIONAL THERMAL POWER CORPORATION LTD Vs. P K RAMAIAH COMPANY CIVIL ENGINEERS and CONTRACTORS HYDERABAD
|
October 31, 1991 |
CHAKATI KISTAIAH Vs. STATE OF A P
|
July 4, 1991 |
CHINTA VENKATA SRINIVASA RAO Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET
|
November 20, 1991 |
CHINTAPATLA ARVIND BABU Vs. K BALAKRISTAMMA ALIAS BHARGAVI
|
December 5, 1991 |
CHUNDRU SRINIVASA RAO Vs. CH VENKATA RAO
|
December 26, 1991 |
COMMISSIONER AND SPL OFFICER ANAKAPALLI MUNICIPALITY Vs. DIRECTOR OF ANDHRA PRADESH AGRICULTURE MARKET COMMITTEES
|
March 13, 1991 |
COMMISSIONER KAKINADA MUNICIPALITY Vs. K VENKATESWARA RAO
|
June 19, 1991 |
COMMISSIONER OF INCOME TAX Vs. DERCO COOLING COILS LIMITED
|
June 28, 1991 |
COMMISSIONER OF INCOME TAX Vs. T N VISWANATHA REDDY MADANA
|
March 5, 1991 |
COMMISSIONER OF INCOME TAX Vs. RAMA BAI
|
April 1, 1991 |
COMMISSIONER OF INCOME TAX Vs. BRINDAVAN HOTEL
|
April 15, 1991 |
COMMISSIONER OF INCOME TAX Vs. RAYALASEEMA PAPERS MILLS LIMITED
|
February 13, 1991 |
COMMISSIONER OF INCOME TAX Vs. AMBER FOODS
|
December 11, 1991 |
COMMISSIONER OF LAND REVENUE Vs. SHAHEEN BEGUM
|
January 18, 1991 |
COROMANDAL FERTILISER LTD Vs. COMMERCIAL TAX OFFICER
|
October 5, 1991 |
COROMANDEL FERTILISERS LIMITED Vs. C T O COMPANY CIRCLE PUNJAGUTTA DIVISION HYDERABAD
|
October 5, 1991 |
COROMANDEL FERTILISERS LIMITED Vs. COMMERCIAL TAX OFFICER OFA PUNJAGUTTA DIVISION HYDERABAD
|
March 12, 1991 |
CRANE BETEL NUT POWER WORKS Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 6, 1991 |
D MADHUSUDHAN REDDY Vs. ELECTION COURT
|
January 16, 1991 |
D MANGAMMA Vs. P MOHAN
|
January 23, 1991 |
D PULLNIAH Vs. EXCISE SUPERINTENDENT KURNOOL KURNOOL DIST
|
February 8, 1991 |
D SYAMALA Vs. M C H
|
February 25, 1991 |
D TIRUMALAMMA Vs. M SUBBAMMA
|
November 5, 1991 |
DALE CORNEGIES EDUCATIONAL SOCIETY KHAMMAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 6, 1991 |
DECCAN ENGINEERS Vs. STATE OF ANDHRA PRADESH
|
March 6, 1991 |
DEPOT MANAGER A P S R T C SURYAPET NALGONDA DISTRICT Vs. MD MASOOD
|
August 22, 1991 |
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMI REDDI RAMA DEVI
|
January 25, 1991 |
DEVINENI VENKATARAMANA Vs. GOVT OF A P
|
December 17, 1991 |
DIRECTOR N R S A HYDERABAD Vs. G REDDAPPA
|
February 14, 1991 |
DIRECTOR NRSA BALANAGAR HYDERABAD Vs. G RGDDAPPA
|
February 13, 1991 |
DIVISIONAL FOREST OFFICER Vs. LAXMAN PRATAP RAY
|
January 16, 1991 |
DIVISIONAL FOREST OFFICER Vs. CO OP LABOUR CONTRACT SOCIETY
|
March 25, 1991 |
DIVISIONAL FOREST OFFICER NANDYAL DIVISION KURNOOL DIST Vs. SANATHAJUTUR NANDYAL TALUK KURNOOL DIST
|
March 25, 1991 |
DIVISIONAL MANAGER THE NEW INDIA ASSURANCE CO LTD Vs. P LAXMINARAYANA
|
December 11, 1991 |
DOGGUPATI TIRUPALAMMA Vs. K M SUBBAMMA
|
November 5, 1991 |
DONOPARTHI NAGESWARA RAO Vs. THUMMALA KANAKAMMA
|
August 21, 1991 |
DONTHI REDDI CHINNA GANGIREDDY Vs. STATE OF ANDHRA PRADESH
|
October 25, 1991 |
E C C PVT LTD Vs. COMMISSIONER OF PTG AND S AND S P DEPT
|
April 1, 1991 |
E I D PARRY INDIA LTD Vs. LABOUR COURT
|
July 19, 1991 |
E S PRAKASH GOUD Vs. SUPERINTEADENT OF POLICE KURNOOL
|
September 12, 1991 |
E THIRAJ Vs. D NARAYANA SWAMY
|
February 25, 1991 |
EID PARRY INDIA LIMITED Vs. LABOUR COURT GUNTUR
|
July 19, 1991 |
EVEREST COMPUTER CARBONS PVT LIMITED Vs. COMMISSIONER OF PRINTING AND STATIONERY AND STORES PURCHASE DEPT OF ANDHRA PRADESH
|
April 1, 1991 |
EXCISE SUPERINTENDENT Vs. VIJAY KRISHNA WINES P LTD
|
July 2, 1991 |
EXCISE SUPERINTENDENT Vs. SHALINI BEER and WINES
|
August 30, 1991 |
EXECUTIVE OFFICER T T D Vs. N S VENUGOPAL
|
July 17, 1991 |
FALCON LABORATORIES VIJAYAWADA Vs. DIRECTOR DRUGS CONTROL ADMINISTRATION HYDERABAD
|
August 30, 1991 |
FERTILISER CORPORATION OF INDIA LIMITED Vs. COMMERCIAL TAX OFFICER OFA PUNJAGUTTA DIVISION HYDERABAD
|
March 12, 1991 |
FOOD INSPECTOR Vs. R SUBBAIAH
|
January 1, 1991 |
G EKAMBARAM NAIDU Vs. P KRISHNAIAH NAIDU
|
April 23, 1991 |
G ISRAIL AND Vs. GOVT OF ANDH PRA
|
September 20, 1991 |
G JAMES Vs. G MURALI KRISHNA
|
June 19, 1991 |
G KISHORE Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1991 |
G KRISHNAM RAJU Vs. K A PARVATHI
|
April 16, 1991 |
G LAKSHMAMMA Vs. GAYARANGA DEY
|
January 21, 1991 |
G MALLIKARJUNA RAO Vs. HIGH COURT OF ANDHRA PRADESH
|
June 18, 1991 |
G MOUNICA Vs. K SUDARSANA RAO
|
July 15, 1991 |
G MUNILAKSHMAMMA Vs. DISTRICT COLLECTOR
|
February 5, 1991 |
G NAGAMANI Vs. G LAKSHMANA RAO
|
June 12, 1991 |
G NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIFE INSURANCE CORPORATION PROSECUTOR, HIGH COURT
|
October 25, 1991 |
G NARAYAN REDDY Vs. P SITHAPATHI ADVOCATE AND SPECIAL PROSECUTOR HYDERABAD
|
June 28, 1991 |
G NEGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1991 |
G PRASADA RAO Vs. P SAROJA
|
April 12, 1991 |
G RAMA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 3, 1991 |
G RAMU Vs. COLLECTOR ANANTHAPUR
|
December 31, 1991 |
G S VEERA RAGHAVA REDDY Vs. RAGHUNATHA REDDY
|
January 1, 1991 |
G SRINIVASA REDDY SECUNDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
January 25, 1991 |
G SRINIVASULU Vs. S H O KANDUKUR
|
August 6, 1991 |
G SUBBAIAH Vs. R SUBBA NAIDU
|
April 10, 1991 |
G TRILOCHANA RAO Vs. A P RESIDENTIAL SCHOOLS FOR B CS
|
July 16, 1991 |
G TRILOCHANA RAO Vs. PRINCIPAL AJ RESIDENTIAL SCHOOL FOR BACKWARD CLASSES SRISAILAM PROJECT KURNOOL
|
September 18, 1991 |
G VENKATA RAMAKRISHNA RAO Vs. GOVERNMENT OF INDIA
|
July 24, 1991 |
GALLA NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 25, 1991 |
GANDHI Vs. STATE GOVERNMENT OF ANDHRA PRADESH
|
October 28, 1991 |
GANNI BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
October 31, 1991 |
GANTA NAGAMANI Vs. GANTA LAKSHMANA RAO
|
June 12, 1991 |
GARAPATI PRASADA RAO Vs. PARNANDI SAROJA
|
April 12, 1991 |
GENERAL MANAGER ANNA TRANSPORT CORPN Vs. S RAMANA
|
December 20, 1991 |
GOCHIPATHULA SAMUDRALU ALIAS SUNDARA RAO Vs. STATE OF ANDHRA PRADESH
|
December 12, 1991 |
GODAVARI FERTILIZERS AND CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 28, 1991 |
GOLDEN VIDEO PARLOUR Vs. SECRETARY REVENUE DEPARTMENT
|
April 11, 1991 |
GOLLA RAMULU Vs. HARI JOSHI DIED PER HIS L RS
|
March 5, 1991 |
GOTTIPATI RAMARAO Vs. SPECIAL CADRE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES APDDCF, A.P. RASHTRA KARSHAKA PARISHAD
|
October 3, 1991 |
GOUSIA JAVED Vs. JAGDISH PERSHAD ASSOCIATES
|
June 27, 1991 |
GOVERNMENT OF A P Vs. J RAGHOTHAMA REDDY
|
February 27, 1991 |
GOVERNMENT OF ANDHRA PRADESH Vs. B SATHAIAH
|
February 5, 1991 |
GOVERNMENT OF ANDHRA PRADESH Vs. S V CONTRACTORS
|
April 1, 1991 |
GOVERNMENT OF ANDHRA PRADESH Vs. ST ANTHONYS EDUCATIONAL SOCIETY
|
April 23, 1991 |
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 12, 1991 |
GUNNA VENKATARATNAM Vs. GUNNA KESAVA RAO
|
January 1, 1991 |
GUNTUR DISTRICT CO OPERATIVE CENTRAL BANK EMPLOYEES ASSOCIATION TENALI Vs. GENERAL MANAGER THE GUNTUR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED TENALI
|
August 16, 1991 |
GUTHIKONDA SRI HARI PRASADA RAO Vs. GUTHIKONDA LAKSHMI RAJYMA
|
July 2, 1991 |
H E H NIZAM FSII OF HYDRABAD Vs. CHIEF SECRETARY TO GOVERNMENT A P
|
July 26, 1991 |
HABEEB AHMED Vs. MUNICIPAL CORPORATION OF HYDERABAD COMMISSIONER HYDERABAD
|
September 10, 1991 |
HAFEEZA BEGUM ALIAS BEGUM AND INAYAL ALI Vs. STATE OF ANDHRA PRADESH
|
July 18, 1991 |
HASAN ALI KHAN Vs. STATE
|
July 5, 1991 |
HINDUSTAN OIL MILLS LTD Vs. SPECIAL DEPUTY COLLECTOR LAND
|
March 26, 1991 |
HOECHEST INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 5, 1991 |
HOLLYWOOD RESTAURANT Vs. V A SESHRAJ
|
October 4, 1991 |
HYDERABAD INDUSTRIES LTD Vs. UNION OF INDIA
|
September 13, 1991 |
INDIAN BANK Vs. SRINIVASA TIMBER DEPOT
|
October 25, 1991 |
INDUSTRIAL OXYGEN COMPANY PVT LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 11, 1991 |
J H VENKATA RAO Vs. N SUBBARAYUDU
|
December 3, 1991 |
J KOTBANDA NAIDU Vs. KANYAKA PARAMESWARI TEMPLE
|
February 1, 1991 |
J SADANANDAM Vs. ELECTION TRIBUNAL
|
June 12, 1991 |
J SESHAIAH Vs. M VENKATESWARLU
|
April 11, 1991 |
J SUJATA Vs. J JAGADISH KRISHNA PRASAD
|
September 2, 1991 |
JAGAM MANDAIAH Vs. SINGATH PADDAIAH
|
November 4, 1991 |
JAGARLAMUDI SUJATA Vs. JAGARLAMUDI JADADISH KRISHNA PRASAD
|
September 2, 1991 |
JAGARLAMUDI SURYA PRASAD Vs. STATE OF ANDHRA PRADESH
|
June 11, 1991 |
JAGARLAMUDI SURYA PRASAD AND ORS Vs. STATE OF ANDHRA PRADESH
|
September 11, 1991 |
JAGDISH ESWAR Vs. MANAGING DIRECTOR AND APPELLATE AUTHORITY STATE BANK OF INDIA CENTIAL OFFICE BOMBAY
|
January 29, 1991 |
JALLA SESHAIAH Vs. MOKA VENKATESWARLU
|
April 11, 1991 |
JALLA SESHAIAH Vs. MOKA VENKATESWARLU
|
April 14, 1991 |
JANNALAGADDA VENUGOPAL Vs. SYNDICATE BANK KAVALI
|
October 22, 1991 |
JASWINDER SINGH BAINS Vs. REGIONAL DIRECTOR INDIAN AIRLINES MADRAS AIR PORT
|
April 26, 1991 |
JEEVANLAL JAIN Vs. C T O
|
June 25, 1991 |
JINKAM SURESH ALIAS ANAND Vs. STATE OF ANDHRA PRADESH
|
October 29, 1991 |
JOINT COLLECTOR RANGAREDDY DIST Vs. K SATHAIAH
|
March 5, 1991 |
JOSHI Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
September 30, 1991 |
JUVVANDAPUDI DATTU Vs. STATE OF AP
|
March 25, 1991 |
K C REDDY INRE Vs. K C REDDY INRE
|
March 13, 1991 |
K GOPAIAH Vs. D VENKATESWAR RAO
|
December 27, 1991 |
K KASAPPA NAIDU Vs. STATE OF ANDHRA PRADESH
|
August 14, 1991 |
K KOMARAIAH Vs. STATE OF A P
|
October 9, 1991 |
K KONDANNA Vs. CHILAKAMMA
|
April 1, 1991 |
K KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
November 8, 1991 |
K LAKSHMIDEVAMMA Vs. DISTRICT COLLECTOR
|
June 12, 1991 |
K LALITHAKUMARI Vs. K RAMAPRSADA RAO
|
August 20, 1991 |
K P SHIVAJI Vs. STATE OF ANDHRA PRADESH
|
September 6, 1991 |
K PANDUMNGA RAO Vs. UNIVERSITY OF HEALTH SCIENCES
|
March 8, 1991 |
K POOLAMMA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
December 20, 1991 |
K RAJA LINGO Vs. DISTRICT COLLECTOR PRESIDENT OF DISTRICT BACKWARD CLASSES SERVICE CO OPERATIVE SOCIETY LTD
|
March 7, 1991 |
K RAJENDER Vs. SUPERINTENDENT OF EXCISE KHAMMAM
|
April 11, 1991 |
K RAM MOHAN RAO Vs. M C H
|
March 5, 1991 |
K RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
|
September 13, 1991 |
K RAMCHANDRA MURTHY Vs. B R IMA RAO
|
April 9, 1991 |
K SANKARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 27, 1991 |
K SREERAMA MURTHY Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
November 25, 1991 |
K SRINIVASULU SETTY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 6, 1991 |
K SRIRAMAMURTHY Vs. COMMISSIONER OF ENDOWMENTS
|
March 6, 1991 |
K SUBBA NAIDU Vs. G SUBBAIAH
|
December 22, 1991 |
K THIRUNAVUKKAVASU CHETTY Vs. SECRETARY S T A
|
December 4, 1991 |
K VENKATANARAYANA Vs. DIVISIONAL FOREST OFFICER ELURU
|
March 28, 1991 |
K VENKATESWARA RAO Vs. SAVERA LABORATORIES LTD
|
March 18, 1991 |
KAANULA SESHAMMA DIED Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
August 8, 1991 |
KALAKONDA RAMA RAO Vs. STATE OF A P
|
October 7, 1991 |
KALAPARISHAD Vs. STATE BANK OF INDIA
|
November 8, 1991 |
KALLURAM Vs. COMMISSIONER OF ENDOWMENTS
|
July 16, 1991 |
KANAKA DURGA PAPER MILLS PVT LIMITED Vs. ANDHRA PRADESH STATE FINANCE CORPORATION
|
September 25, 1991 |
KANDRU TIRUPATHAIAH Vs. MANDAL REVENUE OFFICER AND EXECUTIVE MAGISTRATE PIRANGI PURAM GUNTUR
|
February 20, 1991 |
KAREEMUNNISA BEGUM Vs. V JOGAIAH
|
November 20, 1991 |
KATTA NAGESWARA RAO Vs. REDDI SARASWATHI
|
October 29, 1991 |
KAVATI NAGESH Vs. KAVATI KRISHNAVENI
|
August 8, 1991 |
KODALI KUMARA SWAMY Vs. STATE OF ANDHRA PRADESH
|
April 26, 1991 |
KODATI RAMANA ALIAS VENKATARAMA RAO Vs. STATION HOUSE OFFICER PENPAHAD POLICE STATION
|
October 4, 1991 |
KOLLIPAKA SRINIVASA RAO Vs. STATE
|
October 9, 1991 |
KOMMAREDDY SURYANARAYANA Vs. KANTHAMANI SRINIVASA RAO
|
September 30, 1991 |
KONDA SETHRAMULU Vs. MAHENDRA BAMBOO WORKERS INDUSTRIAL CO OPERATIVE SOCIETY LIMITED EDALAPADU
|
January 22, 1991 |
KOPPALA SANYASI Vs. REVENUE DIVISIONAL OFFICER
|
October 29, 1991 |
KOUSER SULTANA Vs. SYED MUSNTAQ
|
September 12, 1991 |
KUM K PUSHPA LEELA Vs. LABOUR COURT GUNTUR
|
November 28, 1991 |
KUNDURTHI VENKAT RAO Vs. NALLAMOTHU VENKATESWARLU
|
July 8, 1991 |
L NARAYANA REDDY Vs. CANARA BANK
|
March 22, 1991 |
L RANICSH Vs. SUPERINTENDENT CENTRAL PRISON
|
February 4, 1991 |
L. GOTHAM CHAND Vs. DISTRICT JUDGE, CUDDAPAH AND OTHERS
|
September 13, 1991 |
LAKKSTKULA VENKATESHWARLU Vs. SARDAR AJAB SINGH
|
February 25, 1991 |
LALITHA BAI Vs. UNION OF INDIA
|
November 28, 1991 |
LAM JAYA RAO Vs. STATE OF ANDHRA PRADESH
|
September 17, 1991 |
M ABRAHAM BABU Vs. B SAROJINI DEVI
|
June 26, 1991 |
M ANASUYAMMA Vs. CH LAKSHMAMMA
|
January 29, 1991 |
M BANGARU TALLI Vs. COLLECTOR EAST GODAVARI DT KAKINADA
|
September 3, 1991 |
M BHAGWANTH REDDY Vs. AP AGRICULTURAL UNIVERSITY
|
August 28, 1991 |
M CHAKRAVARTHI Vs. STATE
|
August 14, 1991 |
M CHITTI BABU Vs. BHARATIYA VIDYA BHAVAN
|
September 10, 1991 |
M G BROTHERS Vs. REGIONAL TRANSPORT OFFICER KURNOOL
|
December 11, 1991 |
M LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 25, 1991 |
M M BHASKARA RAO Vs. UNION BANK OF INDIA
|
August 20, 1991 |
M MOHAN RAO Vs. T SUBBAIAH
|
December 9, 1991 |
M PENTAMMA Vs. ADDL LABOUR COURT
|
September 18, 1991 |
M PITCHA RAO Vs. N MADHAVA RAO
|
June 20, 1991 |
M RAJ KUMAR Vs. EXCISE SUPERINTENDENT
|
June 21, 1991 |
M RAJKUMAR Vs. EXCISE SUPERINTENDENT HYDERABAD
|
February 14, 1991 |
M RAMACHANDRA RAJU Vs. ACCOUNTANT GENERAL
|
October 4, 1991 |
M RAMAIAH DIED PER L R Vs. RAMALINGESWARASWAMY TEMPLE
|
June 28, 1991 |
M RAMAKRISHNA REDDY Vs. T JAYAMMA
|
September 6, 1991 |
M RAMGOPAL Vs. CHAIRMAN CENTRAL RECRUITMENT BOARD STATE BANK GROUP BOMBAY
|
June 12, 1991 |
M SAMMAMMA Vs. SYED KAJA MAUNUDDIN
|
November 21, 1991 |
M SOMAIAH Vs. STATE OF ANDHRA PRADESH
|
October 8, 1991 |
M SRINIVASULU REDDY Vs. STATE INSPECTOR OF POLICE ANTI CORRUPTION BUREAU NELLORE RANGE NELLORE
|
November 27, 1991 |
M SUBHAN Vs. MAQBUL BEE
|
September 24, 1991 |
M SURYANARAYANA Vs. GRAM PANCHAYAT COMMITTEE
|
June 14, 1991 |
M YADIGIRI GOUD Vs. INSPECTOR OF POLICE AMI CORRUPTION
|
July 2, 1991 |
MADABA RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
September 12, 1991 |
MADDALA VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
July 18, 1991 |
MAJJI NARAYANA RAO Vs. G S SHIVAJI
|
October 9, 1991 |
MAJOR S NAGENDRAN Vs. GOVERNMENT OF INDIA
|
August 30, 1991 |
MALLA RAMARAO Vs. STATE
|
October 3, 1991 |
MANSOOR AH KHAN Vs. TUMSEM FATIMA
|
October 22, 1991 |
MAQBAL BEE Vs. IN RE
|
March 5, 1991 |
MAWUBAL BEE Vs. APSRTC
|
March 5, 1991 |
MC DOWELL and CO LTD Vs. STATE OF ANDHRA PRADESH
|
April 26, 1991 |
MEDIA ANASUYAMMA Vs. CHOPPELA LAKSHMAMMA
|
January 29, 1991 |
MERANGANI RAMA SWAMI AND CO Vs. SRINIVASA GUNNY TRADING COMPANY BHIMAVARAM
|
November 7, 1991 |
MLAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 1, 1991 |
MODEL ALLOYS STEELS PRIVATE LIMITED CHINNABUTAPALLI VILLAGE GANNAVARAM MANDAL KRISHNA DISTRICT Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 5, 1991 |
MOHAMMAD AFZAL Vs. COMMON WEALTH HOTEL
|
March 19, 1991 |
MOHAMMAD ZAFFAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1991 |
MOHAMMED NASEER ALIAS ATTU Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 24, 1991 |
MOHD JAHANGIR Vs. MALLIKHARJUNA CO OP HOUSING
|
February 28, 1991 |
MUGGULA SURYANARAYANA Vs. GRAM PANCHAYAT COMMITTEE BHADRACHALAM
|
June 14, 1991 |
MUKHERA BELAKOTA REDDI Vs. STATE OF ANDHRA PRADESH
|
August 26, 1991 |
MUSHK MAHAL RESIDENTIAL COMPLEX WELFARE ASSOCIATION HYDERABAD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
October 1, 1991 |
MUTYALA TATA RAO Vs. MUTYALA SATYAVATHI
|
August 23, 1991 |
MYLA MALLA REDDI Vs. NATUKULA KOTESWARA RAO
|
November 14, 1991 |
N ANANDA RAO Vs. STATE
|
March 12, 1991 |
N BALA LINGAM Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY
|
December 3, 1991 |
N BALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 24, 1991 |
N CHENCHURAMAIAH Vs. SYED NAWABJAN
|
February 6, 1991 |
N K OBELESU Vs. STATE OF A P
|
November 15, 1991 |
N NARASAIAH Vs. N SITAYYA
|
June 18, 1991 |
N S R KRISHNA PRASAD AND Vs. DIRECTORATE OF ENFORCEMENT LOKNAYAK BHAWAN KHAN MARKET NEW DELHI
|
April 16, 1991 |
N T P C LTD Vs. P K RAMAIAH and CO
|
October 31, 1991 |
NAGIREDDI SIVA Vs. STATE OF ANDHRA PRADESH
|
August 9, 1991 |
NALAJALA NARASAYYA Vs. NALAJALA SITAYYA
|
June 18, 1991 |
NALI BALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 28, 1991 |
NALLA RAMBABU Vs. STATE OF ANDHRA PRADESH
|
June 28, 1991 |
NARASAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 26, 1991 |
NATIONAL INSURANCE COMPANY LIMITED Vs. MOHAMMAD SALEEM KHAN
|
September 9, 1991 |
NEW INDIA ASSURANCE CO LTD Vs. ANGA CHINNABABU
|
November 25, 1991 |
NEW INDIA ASSURANCE CO LTD Vs. CHAKALI RAMAVVA
|
November 22, 1991 |
NEW INDIA ASSURANCE CO LTD Vs. AZIZ BAIG
|
November 21, 1991 |
NEW INDIA ASSURANCE CO LTD Vs. SHAIK ASHABI
|
November 25, 1991 |
NEW INDIA ASSURANCE CO LTD Vs. NANDYALA VENKATAMMA
|
December 16, 1991 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M PEDDA BUCHINARAYANA
|
December 6, 1991 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. K PERIANAYAGAM
|
November 25, 1991 |
NEW INDIA ASSURANCE COMPANY LIMITED BRANCH MANAGER ADONI Vs. BOYA SANGAMMA
|
December 11, 1991 |
NEW JAJI LABOUR SOCIETY Vs. HAJI ABDUL RAHAMAN SAHAB
|
December 17, 1991 |
NIDIGINTI GANGANNA ALIAS CHANNAKKAYALODU Vs. STATE OF ANDHRA PRADESH
|
February 11, 1991 |
NIZAMUDDIN MOHD Vs. MOHAMMAD ABDUL KHADER
|
November 12, 1991 |
NON GOVT RETIRED TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
February 18, 1991 |
NSL LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 9, 1991 |
OFFICIAL LIQUIDATOR Vs. T J SWAMY
|
March 5, 1991 |
OM PRAKASH Vs. P KISHANJI DIED PER L RS
|
March 4, 1991 |
ORIENTAL FIRE AND GENERAL INSURANCE Vs. MAKIREDDI APPALANAIDU
|
January 25, 1991 |
ORIENTAL INSURANCE CO LTD Vs. SAILADA CHINATHALLI
|
November 25, 1991 |
P APPLANAIDU Vs. M R O
|
December 31, 1991 |
P DHANAMMA Vs. M SIVA RAMA PRASAD
|
April 25, 1991 |
P JAYALAKSHMI Vs. V REVICHANDRAN
|
June 18, 1991 |
P JITENDER RAO Vs. EXCISE SUPERINTENDENT KARIMNAGAR
|
March 18, 1991 |
P LAXMINARAYANA Vs. P LALITHAMMA
|
July 16, 1991 |
P M G COLD FORMING PVT LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 14, 1991 |
P RAVINDRANATH REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 30, 1991 |
P SASIDHAR Vs. SUB REGISTRAR
|
October 9, 1991 |
P SIVA KUMAR Vs. K SUBBAIAH
|
June 11, 1991 |
P SURYANARAYANA Vs. UNION BANK OF INDIA
|
March 7, 1991 |
P T V RAMANUJACHARI Vs. GIRIDHARILAL RATHI
|
February 20, 1991 |
P V CHANDER RAO Vs. SINGARENI COLIERIES CO
|
September 6, 1991 |
P VISWESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 16, 1991 |
P YADAMMA Vs. SHANKARLAL
|
December 24, 1991 |
PAIANGEY KISHANJI DIED Vs. OM PRAKASH
|
March 4, 1991 |
PAIDIPATI DHANAMMA Vs. MOUTUPALLI SIVA RAMA PRASAD
|
April 5, 1991 |
PALAKOL CO OPERATIVE SUGARS LIMITED Vs. INCOME TAX OFFICER
|
August 9, 1991 |
PEDDY SATYAAARAYANA Vs. STATE OF A P LABOUR
|
August 20, 1991 |
PHOOLCHAND LALITH KUMAR AND CO Vs. INCOME TAX OFFICER
|
August 13, 1991 |
POLAGANI VENKAIAH Vs. KATTA CHINNAMMA
|
January 28, 1991 |
POLLETI RAGHUNADHA REDDY Vs. LAND ACQUISITION OFFICER CUM SPECIAL TAHSILDAR NELLORE
|
July 26, 1991 |
PONNAVOLU SASIDAR Vs. SUB REGISTRAR HAYATNAGAR
|
October 9, 1991 |
PRABHA ENTERPRISES Vs. DEPUTY COMMERCIAL TAX OFFICER KOTHAPETA GUNTUR
|
July 30, 1991 |
PRAGATHI ENTERPRISES Vs. SRI BALAJI TRADING COMPANY
|
June 11, 1991 |
PROVIDENT FUND INSPECTOR VIJAYAWADA Vs. SIVARAMA KRISHNA INDUSTRIES ENIKEPADU VIJAYAWADA
|
July 17, 1991 |
PUBLIC PROSECUTOR Vs. M PENCHALAIAH
|
August 12, 1991 |
PUBLIC PROSECUTOR Vs. C SUBBA RAO
|
October 5, 1991 |
PUBLIC PROSECUTOR Vs. R PURUSHOTHAM RAO
|
September 13, 1991 |
PUBLIC PROSECUTOR H C OF AP HYDERABAD Vs. PEEKA YESUPADAM
|
September 30, 1991 |
PUBLIC PROSECUTOR HIGH COURT Vs. N SATYANARAYANA
|
October 3, 1991 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GUBBALA KRISHNA
|
October 1, 1991 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BOGEDI VENKATARATNAM alias BUTCHAIAH
|
October 3, 1991 |
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. NAVAKOTI VEERA RAGHAVULU
|
June 11, 1991 |
PUTTA YELLAIAH Vs. STATE OF ANDHRA PRADESH
|
March 26, 1991 |
R BABU RAO Vs. ORIENTAL INSURANCE CO
|
June 16, 1991 |
R DAYANANDA NAIDU Vs. STATE OF ANDHRA PRADESH
|
September 12, 1991 |
R DILIP KUMAR Vs. VICE CHANCELLOR OSMANIA UNIVERSITY
|
June 25, 1991 |
R MOHAN REDDY Vs. G THIRUPATHI REDDY
|
April 18, 1991 |
R SUBBA NAIDU Vs. G SUBBAIAH
|
December 20, 1991 |
R VENKAT REDDY Vs. STATE OF ANDHRA PRADESH
|
April 26, 1991 |
R.V. SHIVKUMAR Vs. THE JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
|
July 26, 1991 |
RADHAMMA Vs. ORIENTAL FIRE AND GENL INS CO LTD
|
November 25, 1991 |
RAGHOTHAMA REDDY J Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1991 |
RAGHUVEER VIDEO VISION PRIVATE LIMITED AMEERPET HYDERABAD Vs. ANDHRA PRADESH ELECTRONICS DEVELOPMENT CORPORATION LIMITED
|
April 4, 1991 |
RAJAH PID NAIK Vs. SPECIAL DY COLLECTOR
|
February 18, 1991 |
RAJANA VENKUNAIDU Vs. MANUGULA KODADU
|
August 9, 1991 |
RAJENDRA MODERN RICE MILL Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 5, 1991 |
RAJESWARA INDUSTRIES Vs. STATE BANK OF HYDERABAD KANMNAGAR BRANCH
|
April 10, 1991 |
RAJESWARI THEATRE Vs. ENTERTAINMENT TAX OFFICER I TANUKU
|
July 3, 1991 |
RAJSEKHAR BABU Vs. DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
|
November 27, 1991 |
RAM KUMAR SONI Vs. G RAVINDRANATH
|
December 5, 1991 |
RAM PRASAD CONSTRUCTION CO Vs. STATE OF ANDHRA PRADESH
|
September 3, 1991 |
RAO VENKATA MANIPATHI RAMA RATNA RAO Vs. SML M RAJYA LAKSHMI
|
October 25, 1991 |
RAVULA POCHAMMA Vs. DISTRICT COLLECTOR KARIMNAGAR
|
November 20, 1991 |
RAYALASEEMA NAVODAYA MINORITIES CHRISTIAN EDUCATIONAL SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 19, 1991 |
RAYALASEEMA NAVODAYA MINORITIES CHRISTIAN EDUCATIONAL SOCY Vs. STATE OF ANDHRA PRADESH
|
August 19, 1991 |
RAYALASEEMA PAPER MILLS LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES KURNOOL
|
November 28, 1991 |
REENA RANKA Vs. UNION OF INDIA
|
January 24, 1991 |
REKHA KUMARI Vs. A P S C CO OPERATIVE FINANCE CORPORATION
|
July 29, 1991 |
REKULAMPATI MOHAN REDDY Vs. GANGAVARAM THIRUPATHI REDDY AND ORS.
|
April 18, 1991 |
RF RASAT and FARHAT CHARITABLE TRUS Vs. SPECIAL DEPUTY COLLECTOR LA
|
February 7, 1991 |
S ACHAYYA Vs. COLLECTOR
|
November 12, 1991 |
S BHOGIRAJU Vs. MANDALA PRAJA PARISHAD
|
September 12, 1991 |
S GOVARDHAN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 22, 1991 |
S M D KIRAN PASHA Vs. SECRETARY TO GOVERNMENT OF ANDHRA
|
June 25, 1991 |
S MD KIRAN PASHA SECRETARY TO GOVERNMENT OF ANDHRA PRADESH Vs. MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT SECRETARIAT BUILDINGS HYDERABAD
|
June 25, 1991 |
S NAGENDRAN Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
|
August 30, 1991 |
S NANDAGOPALCHETTY Vs. UNITED INDIA INSURANCE CO LTD
|
September 3, 1991 |
S NARASIMHA REDDY Vs. PERSONNEL MANAGER SYNDICATE BANK MANIPAL KARNATAKA STATE
|
December 4, 1991 |
S NOOR AHMED Vs. STATE BANK OF INDIA
|
December 3, 1991 |
S OBUL REDDY Vs. ACCOUNTANT GENERAL OF A P HYDERABAD
|
October 4, 1991 |
S PADMA RAO Vs. ELECTRONICS CORPORATION OF INDIA LTD
|
December 31, 1991 |
S RAMAIAH Vs. R D O
|
June 26, 1991 |
S S SUDHAKAR Vs. CONVENOR EAMCET
|
October 10, 1991 |
S SATYAVATI Vs. STATE
|
April 25, 1991 |
S SUMA Vs. JOINT REGISTRAR UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
July 8, 1991 |
S V SUBBA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 9, 1991 |
S VARADHA RAJU Vs. NAVAGHANA SEETA RAM
|
July 29, 1991 |
S. RAMA REDDY, MANAGING DIRECTOR Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 25, 1991 |
SAKAMURI SIVARAM BABU Vs. PARASA SUNJAN RAJU
|
September 24, 1991 |
SAKTHI ENGINEERING CO Vs. STATE OF ANDHRA PRADESH
|
December 23, 1991 |
SAMAYAMANTHULA SRIHARI Vs. COMMERCIAL TAX OFFICER
|
October 21, 1991 |
SANJAY TRADERS BHILAI Vs. MUNSHI DEVI
|
December 30, 1991 |
SANJAYA SALES CORPORATION Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
|
April 22, 1991 |
SANJAYA SALES CORPORATION Vs. DEPUTY CCI AND E
|
April 22, 1991 |
SAPTAGIRI ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
March 20, 1991 |
SARELLA DANIEL Vs. SIMMA KOTESWARA RAO
|
April 3, 1991 |
SAYANNA Vs. LAXMI BAI
|
October 3, 1991 |
SECRETARY TO GOVERNMENT EDUCATION DEPTT GOVT OF ANDHRA PRADESH Vs. SOCIETY FOR ST ANNS MEHDIPATNAM HYDERABAD
|
March 25, 1991 |
SENIOR FOOD INSPECTOR ANANTHAPUR Vs. RAVURU SUBBAIAH
|
August 28, 1991 |
SHAIK AMEER JOHNI Vs. SHAIK JOHN AHMED
|
February 15, 1991 |
SHAIK SHIKINDER Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 13, 1991 |
SHANTI TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 13, 1991 |
SHER MOHAMMAD Vs. ALI KHAN
|
April 22, 1991 |
SHIVADA PILLAY Vs. S V S PRASAD
|
February 28, 1991 |
SHYAM PRASAD REDDY Vs. STATE OF ANDHRA PRADESH
|
March 13, 1991 |
SIDDAVATAM MOHAN REDDY Vs. P CHINNASWAMY
|
November 27, 1991 |
SIKENDER PICTURE PALACE Vs. ASSISTANT COMMERCIAL TAX OFFICER
|
August 14, 1991 |
SIVANGULA RAMAIAH Vs. REVENUE DIVISIONAL OFFICER RDO MIRYALGUDA
|
June 26, 1991 |
SODADASU PEDDIRAJU Vs. STATE
|
July 16, 1991 |
SOMESWARA CEMENTS AND CHEMICALS LIMITED Vs. UNION OF INDIA
|
September 13, 1991 |
SONI Vs. K NAGESWARA RAO
|
January 31, 1991 |
SOONI RUSTAM MEHTA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
|
April 26, 1991 |
SOONI RUSTAM MEHTA Vs. INCOME TAX DEPT
|
April 26, 1991 |
SOUTH CENTRAL RAILWAY Vs. B VEERA RAJU
|
August 2, 1991 |
SPECIAL DEPUTY COLLECTOR INDUSTRIES Vs. BEE MAN BEE
|
January 31, 1991 |
SRI KANAKA DURGA PAPER MILLS PVT LTD Vs. A P STATE FINANCE CORPORATION
|
September 25, 1991 |
SRINIVASA WEAVERS CO OP PRODUCTION AND SALES SOCIETY Vs. A NAGESWARA RAO
|
June 14, 1991 |
SRIRAMAMURTHY Vs. COMMISSIONER OF ENDOWMENTS HYDERABAD
|
March 6, 1991 |
SRIVIZIA CO OP HOUSE BUILDING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF VISAKHAPATNAM
|
November 20, 1991 |
STATE OF ANDHRA PRADESH Vs. VENKATESWARA OIL PRODUCERS
|
December 18, 1991 |
STATE OF ANDHRA PRADESH Vs. N BALAKRISHNA REDDY
|
December 4, 1991 |
STATE OF ANDHRA PRADESH Vs. STATE
|
October 24, 1991 |
STATE OF ANDHRA PRADESH Vs. KAVALI VENKATA RAMANAIAH AND SONS
|
March 11, 1991 |
STATE OF ANDHRA PRADESH Vs. VIJAYA HYBRID SEEDS
|
February 5, 1991 |
STATE OF ANDHRA PRADESH Vs. KOTHURI VENKATESWARLU AND SONS
|
February 5, 1991 |
STATE OF ANDHRA PRADESH Vs. DECCAN ENGINEERING AND REFRIGERATION CO
|
February 5, 1991 |
STATE OF ANDHRA PRADESH Vs. DECCAN LEATHERS LIMITED
|
February 28, 1991 |
STATE OF ANDHRA PRADESH Vs. SUVARNA ENTERPRISES
|
February 28, 1991 |
STATE OF ANDHRA PRADESH Vs. THUNGABHADRA INDUSTRIES LIMITED
|
March 4, 1991 |
STATE OF ANDHRA PRADESH Vs. BALAJI POULTRY AGENCIES
|
March 4, 1991 |
STATE OF ANDHRA PRADESH Vs. SRINIVASA TRADING COMPANY
|
February 11, 1991 |
STATE OF ANDHRA PRADESH Vs. VENKATESWARA TRADING CO
|
February 19, 1991 |
SUDHA INDUSTRIES Vs. IST ADDI DT AND SESSIONS JUDGE
|
September 5, 1991 |
SUJATHA RUBBERS Vs. INCOME TAX OFFICER
|
December 18, 1991 |
SYED HABEEB Vs. CHIEF JUDGE CITY CIVIL COURT
|
April 23, 1991 |
SYED HAFIZ Vs. LICENSING OFFICER
|
December 18, 1991 |
SYED IQBAL HUSSAIN Vs. SYED NASAMUNNISSA BEGUM
|
August 5, 1991 |
SYED SADAQ AH Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 24, 1991 |
T ALI KHAN Vs. LABOUR COURT
|
April 16, 1991 |
T ANANTHAN Vs. P C BENJAMIN
|
June 19, 1991 |
T C RAJAIAH Vs. STATE OF ANDHRA PRADESH
|
October 11, 1991 |
T DEEN DAYAL Vs. STATE OF ANDHRA PRADESH
|
December 19, 1991 |
T DEEN DAYAL Vs. UNION OF INDIA
|
April 24, 1991 |
T DEEN DAYAL Vs. UNION OF INDIA
|
July 5, 1991 |
T J SWAMY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF ANDHRA PRADESH
|
August 19, 1991 |
T LAXMAMMA Vs. T RANGAIAH
|
March 25, 1991 |
T M ASILAMANI Vs. STATE OF ANDHRA PRADESH
|
February 15, 1991 |
T P VARDHANAMMA Vs. STATE OF ANDHRA PRADESH
|
June 17, 1991 |
T PAVANI Vs. VICE CHANCELLOR OS MANIA UNIVERSITY
|
March 27, 1991 |
T RAJA REDDY Vs. LABOUR COURT A P HYDERABAD
|
September 24, 1991 |
T RAVINDRA KUMAR Vs. P CHENGA REDDY
|
August 29, 1991 |
T SUDHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 16, 1991 |
T VASANTHAMMA Vs. PATTAN USMAN SAHEB
|
January 31, 1991 |
T VENKATARATNAM NAIDU Vs. H M T
|
March 26, 1991 |
TAKKALAPALLY LAXMAMMA Vs. TAKKALAPALLY RANGAIAH
|
March 25, 1991 |
TANGALLAPALLI NARSUBAI Vs. M ANASUYA
|
November 28, 1991 |
TCSGUNTAKAL ANANTAPUR DIST Vs. COMMISSIONER OF EXCISE GOVT OF A P
|
September 9, 1991 |
TECHNO PACK LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
February 26, 1991 |
TECHNO PACK PRIVATE LIMITED Vs. UNION OF INDIA
|
August 26, 1991 |
TELANGANA SPINNING AND WEAVING MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 19, 1991 |
TIRUPATHI ROLLER FLOUR MILLS PVT LTD Vs. STATE OF ANDHRA PRADESH
|
August 20, 1991 |
TIRUPATI REAL ESTATE AGENTS Vs. STATE OF ANDHRA PRADESH
|
October 11, 1991 |
TOGURU SUDHAKAR REDDY AND Vs. GOVT OF ANDHRA PRADESH
|
September 16, 1991 |
TULASI ENTERPRISES Vs. ANDHRA PRADESH STATE CONSUMER COMMISSION HYDERABAD
|
March 14, 1991 |
UDAYA GOWRI Vs. A P RAO
|
July 22, 1991 |
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. KALAVALA BABY VEERA RAGHAVAMMA
|
November 15, 1991 |
UNITED INDIA FIRE AND GENL INS CO LTD Vs. PALLAPU SRIDEVI
|
December 30, 1991 |
UNITED INDIA INSURANCE CO AND Vs. SHAIK SAIBAQTULLA
|
October 5, 1991 |
UNITED INDIA INSURANCE CO LTD Vs. U NARASIMHUDU
|
December 26, 1991 |
UNITED INDIA INSURANCE CO LTD Vs. K NARAYANA RAO
|
November 26, 1991 |
UNITED INDIA INSURANCE COMPANY LTD Vs. P PEDDAKKA
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December 10, 1991 |
V GANGAMMA Vs. NEW INDIA ASSURANCE CO
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December 19, 1991 |
V HARISCHANDRA REDDY Vs. UNION OF INDIA
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September 25, 1991 |
V K SRINIVASAN Vs. DIST COLLECTOR CHITTOOR
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December 10, 1991 |
V KISHORE KUMAR Vs. STATE OF ANDHRA PRADESH
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June 25, 1991 |
V LAKSHMINARAYANA Vs. INSPECTOR OF POLICE
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March 11, 1991 |
V PENTAYYA Vs. JOINT MANAGER FOOD CORPORATION OF INDIA
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December 27, 1991 |
V PENTAYYA Vs. JOINT MANAGER FOOD CORPORATION OF INDIA PO RTC COMPLEX VISAKHAPATNAM
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December 29, 1991 |
V RAMBABU Vs. MERAKAMODIDAM PRAJA PARISHAD
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July 24, 1991 |
V SATYANARAYANA Vs. B BALAKRSHORE
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December 24, 1991 |
V SHYAMALA Vs. L KALAVATHI
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October 23, 1991 |
V VENKATARAMAYYA Vs. B VENKATESWARA RAO
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July 2, 1991 |
VALLURI NARAYANA MURTHY Vs. SANGITA VENKATA REDDY
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September 12, 1991 |
VARRE SATYAVATI Vs. VARRE VENKATESWAR RAO
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June 18, 1991 |
VASAVI COLLEGE OF ENGINEERING Vs. A SURYANARAYANA
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July 9, 1991 |
VAVILLAPALLI RAMBABU Vs. MERAKAMODIDAM PRAJAPARISHAD REP. BY ITS PRESIDENT
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July 24, 1991 |
VBC FOODS PRIVATE LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD
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April 10, 1991 |
VEDALA TATACHARYULU Vs. GOVT OF A P
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March 20, 1991 |
VEDALA TATHACHARYULU Vs. GOVT OF ANDHRA PRADESH
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March 6, 1991 |
VEERAJU TALKIES Vs. ENTERTAINMENT TAX OFFICER
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November 15, 1991 |
VEGULLA SATYANARAYANA MURTHY Vs. ALLURI ANNAPURNAMMA
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November 27, 1991 |
VEMURI VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
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July 4, 1991 |
VENKATESWARA TALKIES Vs. ENTERTAINMENT TAX APPELLATE DEPUTY COMMISSIONER KAKINADA
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February 15, 1991 |
VENKATESWARA TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
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December 6, 1991 |
VENKATESWARULU Vs. KRISHNA MURTHY
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November 26, 1991 |
VICE CHANCELLOR OSMANIA UNIVERSITY Vs. T PAVANI
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July 12, 1991 |
VISAKHAPATNAM DOCK LABOUR BOARD AND DOCK WORKERS UNION Vs. VISAKHAPATNAM DOCK LABOUR BOARD
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September 13, 1991 |
VISAKHAPATNAM PORT TRUST VISAKHAPATNAM Vs. BIHAR ALLOY STEELS LIMITED
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February 20, 1991 |
VST INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
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August 19, 1991 |
VUNNAM LAKSHMINARAYANA Vs. STATE INSPECTOR OF POLICE NARASARAOPET
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March 11, 1991 |
W VENKANNA Vs. STATE OF ANDHRA PRADESH
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July 15, 1991 |
Y CHANDRA REDDY Vs. N CHANDRAMOULI NAIDU
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January 21, 1991 |
Y KRISHNA MURTHY Vs. M SIVANNAIDU
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January 1, 1991 |
Y LAXMI Vs. STATE OF ANDHRA PRADESH
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November 11, 1991 |
Y PANDURANGA CHARY Vs. STATE OF A P
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December 21, 1991 |
Y PANDURANGA CHARY Vs. STATE OF ANDHRA PRADESH
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December 12, 1991 |
Y SRINIVAS Vs. OSMANIA UNIVERSITY
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September 18, 1991 |
Y VIJAYAKUMAR Vs. UNION OF INDIA
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February 1, 1991 |
YAKUB SHAREEF Vs. MAQDOOM SHAREEF
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December 17, 1991 |
YENDAIMURI SRIRAMACHANDRA MURTHY Vs. KORUKONDA SURYANARAYANA CHOUDARY
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April 18, 1991 |
ZULAIQA BEE Vs. MOHAMMAD MAHAMOOD KHAN
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June 14, 1991 |