A A BALASUNDARAM Vs. A VIJAYAKUMARI
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September 12, 1990 |
A J D SOUJA Vs. C K GOVIND RAO
|
March 16, 1990 |
A KODANDACHARI Vs. RADHAMMA ALIAS KANTHAMMA
|
February 14, 1990 |
A MURALI Vs. BUSETTY SATYANARAYANA
|
March 26, 1990 |
A NARAYANA RAO and CO ENGINEERS and CONTRACTORS Vs. UNION OF INDIA
|
September 12, 1990 |
A P PAPER MILLS LTD Vs. EDALA BHASKARA RAO
|
June 9, 1990 |
A PENTAIAH Vs. PERSONNEL OFFICER B H E L
|
June 18, 1990 |
A RAMAKOTESWARA RAO Vs. VICE CHANCELLORE NAGARJUNA UNIVERSITY GUNTUR
|
February 13, 1990 |
A SESHAGIRI RAO Vs. GOVERNMENT OF A P
|
November 20, 1990 |
A SESHAGIRI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 21, 1990 |
A SUNDARAMMA Vs. UNION OF INDIA
|
December 19, 1990 |
A. GANGARAM Vs. THE DIVISIONAL FOREST OFFICER, KARIMNAGAR
|
April 26, 1990 |
ABDUL SALEEM Vs. SARWAR TAJUDDIN
|
September 17, 1990 |
ADDA KASIVISWESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 17, 1990 |
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. RACHAPUDI SUBBA RAO
|
November 12, 1990 |
AERONAUTICS EMPLOYEES CO OP HOUSING SOCIETY LIMITED Vs. GOVT OF ANDHRA PRADESH HYDERABAD
|
April 18, 1990 |
AHMED NASIR Vs. STATE OF AP
|
July 12, 1990 |
AKULA NAGALAXMI Vs. AKULA RAVI KUMAR
|
April 16, 1990 |
ALL INDIA MUSLIM ADVOCATES FORUM Vs. OSMAN KHAN BRAHATNANI ALIAS BASHA
|
March 5, 1990 |
ALLIED SALES CORPORATION Vs. AUTHORITY UNDER ANDHRA PRADESH SHOPS AND ESTABLISHMENTS ACT
|
February 27, 1990 |
ALUMINIUM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER TANDUR
|
October 19, 1990 |
AMARNATH GOEL Vs. AMARNATH GOEL
|
June 12, 1990 |
AMARTHALA HEMALATHA Vs. DASARI BALU RAJENDRA VARAPRASAD
|
March 5, 1990 |
AMBADAS Vs. GOVERNMENT OF ANDHRA PRADESH THROUGH SECRETARY, FOOD AND AGRICULTURAL (AGRICULTURE III) DEPARTMENT, HYDERABAD AND OTHERS
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August 20, 1990 |
AMBATIPUDI SATYANARAYANA Vs. THE EXECUTIVE OFFICER, SRI JAGANNADHA SWAMY, SRI ANJANEYS SWAMY & SRI VENKATESWARA SWAMY TEMPLES, LALAPET, GUNTUR TOWN & ORS.
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July 24, 1990 |
ANDBRA BANK OFFICERS UNION Vs. UNION OF INDIA
|
March 9, 1990 |
ANDHRA BANK OFFICERS UNION Vs. UNION OF INDIA
|
March 9, 1990 |
ANDHRA BANK SURYAPET Vs. ANANTNATH GOEL
|
June 12, 1990 |
ANDHRA PRADESH Vs. GOVERNMENT OF AADHRA PRADESH
|
January 28, 1990 |
ANDHRA PRADESH CONCRETE PIPE MANUFACTURING ASSOCIATION Vs. CHIEF ENGINEER RURAL WATER SUPPLY HYDERGUDA
|
September 17, 1990 |
ANDHRA PRADESH STATE ELECTRICITY BOARD VIDYUT SOUDHA Vs. GOWTHAMI SOLVENT OILS
|
April 2, 1990 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
|
September 5, 1990 |
ANDHRA STEEL REROLLING MILLS Vs. REVENUE INSPECTOR
|
September 5, 1990 |
ANDHRA SUGARS LIMITED KOVVUR WG DIST Vs. K SRIRAMAMURTY
|
July 27, 1990 |
ANDHRA SUGARS LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 29, 1990 |
ANUMAKONDA PRASAD Vs. D V V RAMA REDDY
|
November 21, 1990 |
ARAVAPALLI NARAYANA Vs. GRAM PANCHAYAT, KAMAREDDY, REPRESENTED BY THE EX
|
September 5, 1990 |
ARVIND KUMAR MAHAVEER Vs. ARVIND EXPORTS P LIMITED BOMBAY
|
March 7, 1990 |
ASHOK KUMAR RATANCHAND Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1990 |
ASHOK KUMAR RATANCHAND ELURU WEST GODAVARI DISTRICT Vs. COMMISSIONER OF INCOME TAX VISAKHAPATNAM
|
December 27, 1990 |
ASSISTANT DIRECTOR OF MINES AND GEOLOGY Vs. TARAKARAMA LABOUR CONTRACT CO OPERATIVE SOCIETY
|
October 5, 1990 |
AVADESH ALLOYS LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
November 21, 1990 |
AZMATH ALI KHAN Vs. QAMAR BANO
|
March 5, 1990 |
B KOTA MALLAIAH Vs. COMMISSIONER AND REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 18, 1990 |
B KRISHNA Vs. SHAIK DAWOOD
|
April 23, 1990 |
B PEDDABBA NAIDU Vs. SUBRAHINANYAM REDDY
|
March 23, 1990 |
B RAMESH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILING BARKATPURA HYDERABAD
|
March 28, 1990 |
B ROSAIAH Vs. STATE OF ANDHRA PRADESH
|
July 17, 1990 |
B SRINIVAS GOUD EXCISE SUPERINTENDENT Vs. R R DIST
|
October 19, 1990 |
B V SUBRAHMANYAM Vs. B SEETHA
|
February 28, 1990 |
B VENKATAPPAIAH Vs. T CH PANDURANGA RAO
|
November 29, 1990 |
B VENKATRAYUDU IN RE Vs. B VENKATRAYUDU IN RE
|
December 7, 1990 |
B YOUDHISTER Vs. SECRETARY AGRICULTURAL MARKETING COMMITTEE JOGIPET
|
August 8, 1990 |
B. GANGA & OTHERS Vs. LAO., POCHAMPADU
|
October 22, 1990 |
B. KARUNAKAR AND OTHERS Vs. MANDAL REVENUE OFFICER, ANANTAPUR AND OTHERS
|
March 8, 1990 |
B. PEDDABBA NAIDU AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY AND OTHERS
|
November 23, 1990 |
B. RAJA GOWD Vs. STATE THROUGH THE FOOD INSPECTOR NIZAMABAD
|
June 29, 1990 |
B. SARAH PAVANI Vs. CONTROLLER OF EXAMINATIONS, SREE VENKATESVVARA UNIVERSITY, TIRUPATHI
|
January 30, 1990 |
BADIMENI POCHAIAH Vs. GATLA AKKAPALLI
|
March 29, 1990 |
BALINENI SIVANI DEVI Vs. BODDURLA KOMMAIAH
|
March 19, 1990 |
BANALA YASODA DEVI Vs. BILAKANTI VENKATCSWARLU
|
August 23, 1990 |
BANDLAMURI JAGANNADHA RAO Vs. DISTRICT COLLECTOR GUNTUR
|
February 2, 1990 |
BANOTH LAXMAN Vs. STATE OF ANDHRA PRADESH
|
February 20, 1990 |
BARIKI RAJANNA Vs. JAWAHAR LAL NEHRU TECHNOLOGICAL UNIVERSITY
|
March 12, 1990 |
BELLAM SATYANARAYANA Vs. DISTRICT COLLECTOR
|
March 21, 1990 |
BELLAMKONDA VENKATRAYUDU Vs. BELLAMKONDA MAHALAKSHMAMMA
|
September 7, 1990 |
BHARAT PULVARISING MILLS P LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 28, 1990 |
BHASKARA CERAMIC INDUSTRIES Vs. REGIONAL P F COMMISSIONER
|
August 23, 1990 |
BHASKARA CERAMIC INDUSTRIES Vs. REGIONAL P.F. COMMISSIONER A.P. BARKTPARA, HYDERABAD
|
August 28, 1990 |
BIMAL KUMAR NOPANY Vs. REGISTRAR OF COMPANIES
|
February 15, 1990 |
BMF BELTING LIMITED Vs. UNION OF INDIA
|
April 18, 1990 |
BODDEPALLI VENKATA NARASINGA RAO Vs. KILLI LAKSHMANA RAO
|
July 5, 1990 |
C H V V SUBBA RAO Vs. MANAGING DIRECTOR ELECTRONICS COROPORATION OF INDIA LTD
|
April 4, 1990 |
C JHANSI Vs. GENERAL MANAGER INDIAN DRUGS AND PHARMACEUTICALS LTD
|
December 7, 1990 |
C MALLAIAH Vs. DISTRICT COLLECTER KURUOOL
|
March 29, 1990 |
C R ENGINEERING and CONSTRUCTIONS PVT LTD Vs. CHIEF ENGINEER SPL PROJECTS PUBLIC WORKS DEPT BOMBAY
|
October 8, 1990 |
C RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 7, 1990 |
C SIVAKUMAR Vs. STATE OF ANDHRA PRADESH
|
March 19, 1990 |
CABLE HOUSE N 27 B H E L Vs. CHIEF ENGINEER ELECTRICITY HYDERABAD
|
March 20, 1990 |
CANARA BANK Vs. TARAKA PRABHU PUBLISHERS PVT LIMITED
|
July 31, 1990 |
CANARA BANK Vs. Y L SHARMA
|
November 6, 1990 |
CARMEL HIGH SCHOOL Vs. D E O
|
November 16, 1990 |
CEAT LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
|
August 3, 1990 |
CENTRAL BANK OF INDIA Vs. P SARANGAIAH
|
June 12, 1990 |
CH ESHWARAIAH DIED Vs. G SANGHI
|
October 11, 1990 |
CH VEERAMMA IN RE Vs. MAHABOOB SUBHANI
|
December 28, 1990 |
CHAKALA ANJAPPA Vs. BETAPPAGARI ANJANEYA
|
April 26, 1990 |
CHAPPA SATYA RAO Vs. MANAGING DIRECTOR THE ANAKAPALLI RURAL ELECTRIC COOPERATIVE SOCIETY LTD
|
December 26, 1990 |
CHILAKANI NAGESWARA RAO Vs. CHILAKANI RAJAMOHAN RAO
|
March 21, 1990 |
CHIMATA NAGARATHNAMMA Vs. CHIMATA NATHANAIL
|
July 5, 1990 |
CHIMATA NAGARATNAMMA Vs. CHIMATA NATHANIAL
|
April 5, 1990 |
CHINTHAM ANJAMMA Vs. CHINTHAM RAMAMMA
|
March 1, 1990 |
CHINTHAM ANJAMMA AND ANOTHER Vs. CHINTHAM RAMAMMA
|
March 22, 1990 |
CHOKSEY CHEMICALS PVT LTD Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF MINES and GEOLOGY GOVERNMENT OF A P HYDERABAD
|
November 21, 1990 |
CHURCH OF SOUTH INDIA REP. BY ITS ACTING MODERATOR AND ORS. Vs. CHURCH OF MISSIONARY SOCIETY OF KRISHNA GODAVARI DIOCESE IN INDIAN REP. BY ITS TRUSTEES AND ORS.
|
January 13, 1990 |
CITY DRY FISH CO Vs. COMMISSIONER OF INCOME TAX
|
April 26, 1990 |
COMMISSIONER OF CIVIL SUPPLIES GOVT OF AP HYDERABAD Vs. RADHA AUTOMOBILES LAKDI KAPOOL
|
June 5, 1990 |
COMMISSIONER OF INCOME TAX Vs. J KRISHNAMURTHY
|
November 27, 1990 |
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD KHALEEL
|
November 27, 1990 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA PHARMACEUTICALS LIMITED
|
November 28, 1990 |
COMMISSIONER OF INCOME TAX Vs. A P PAPER MILLS
|
November 29, 1990 |
COMMISSIONER OF INCOME TAX Vs. M L AGROPRODUCTS PVT LIMITED
|
December 20, 1990 |
COMMISSIONER OF INCOME TAX Vs. ANJENEYULU K
|
December 20, 1990 |
COROLINE CELLINE FERNANDEZ Vs. A J FERNANDEZ
|
April 19, 1990 |
D ANUPAMA Vs. PRINCIPAL COLLEGE OF ENGINEERING SRI VENKATESHWARA UNIVERSITY TIRUPATHI
|
March 12, 1990 |
D JAGANNADHAM Vs. M KRISHNAVENAMMA
|
February 1, 1990 |
D MANIKYAMALA Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE VISAKHAPATNAM
|
July 24, 1990 |
D NARASIMHA REDDY Vs. APPELLATE COMMISSIONER MUNICIPALITIES
|
October 12, 1990 |
D NARAYAN DAS Vs. K NARASAIAH
|
March 31, 1990 |
D SRINIVASA RAO Vs. GOVT OF ANDHRA PRADESH
|
June 8, 1990 |
D VENKATA RAO Vs. PRINCIPAL D A GOVERNMENT POLYTECHNIC ONGOLE
|
January 16, 1990 |
D Y MOGHE Vs. SINGARENI COLLERIES CO LTD
|
September 21, 1990 |
D. HANIMIREDDY Vs. DISTRICT COLLECTOR, (EXCISE), NALGONDA AND OTHERS
|
March 5, 1990 |
DAR US SALAM EDN TRUST Vs. OSMANIA UNIVERSITY
|
February 7, 1990 |
DARIBOINA RAMESH Vs. STATE OF ANDHRA PRADESH
|
January 17, 1990 |
DASIREDDIGARI PEDDIREDDI Vs. CHENNAMMA
|
April 17, 1990 |
DAYALAL MEGHJI TABACCO PRODUCTS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 14, 1990 |
DELTA PAPER MILLS LIMITED Vs. OIL AND NATURAL GAS COMMISSION
|
December 19, 1990 |
DELUX WINES Vs. STATE OF ANDHRA PRADESH
|
March 31, 1990 |
DEPOT MANAGER A P S R T C CHITTOOR DEPOT Vs. PRESIDING OFFICER LABOUR CONT ANANTHAPUR
|
September 7, 1990 |
DEPOT MANAGER APSRTC Vs. GOVT OF AP REP
|
April 6, 1990 |
DEPOT MANAGER APSRTC CHARMINAR DEPOT Vs. K JELMAN REDDY
|
March 16, 1990 |
DEPUTY COMMISSIONER OF ENDOWMENTS HYDERABAD Vs. SAIBABA SAMSTHANAM
|
December 6, 1990 |
DEVANGULA LAXMINARAYANA Vs. DIRECTOR OF MINES AND GEOLOGY
|
November 29, 1990 |
DHARMA REDDY Vs. STATE
|
November 12, 1990 |
DILEEP DAMODARAN Vs. GOVT OF ANDHRA PRADESH REP
|
November 6, 1990 |
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. ABDUL SAMMAD CHELLAPPA
|
October 29, 1990 |
DST Vs. COMMERCIAL TAX OFFICER ARYAPURAM RAJAHMUNDRY
|
April 11, 1990 |
DURGA PRASAD SONI Vs. STATE OF ANDHRA PRADESH
|
June 21, 1990 |
DY DIRECTOR OF AGRICULTURE KURNOOL Vs. SONDOZ INDIA LTD
|
October 24, 1990 |
E RAMULA Vs. STATE OF ANDHRA PRADESH
|
November 23, 1990 |
EAST INDIA TRANSPORT AGENCY HYDRABAD Vs. NATIONAL INSURANCE CO LTD
|
September 7, 1990 |
FAHEEMUNNISA BEGUM Vs. MIR MASOOD ALI
|
March 28, 1990 |
FOOD CORPORATION OF INDIA AND OTHERS Vs. A. KASTURI RANGAREDDY
|
December 26, 1990 |
FOOD INSPECTOR, KARIMNAGAR REP. BY THE THE PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYD. Vs. KOTHAKONDA SHANKER
|
September 20, 1990 |
FOOD INSPECTOR, ZONE Vs. POOSALLA JAGANNADHA RAO
|
September 19, 1990 |
FOREST RANGE OFFICER Vs. P AMANTHIAH
|
April 23, 1990 |
FREDRICK D SOUZA Vs. UNION OF INDIA
|
December 27, 1990 |
G BEENA Vs. A P UNIVERSITY OF HEALTH SCIENCES
|
March 5, 1990 |
G CHANDRA KUMARI Vs. UNION OF INDIA
|
March 12, 1990 |
G CHENGALRAYULU Vs. ZILLA SAINIK WELFARE OFFICER CHITTOOR CBITTOOR DISTRICT
|
February 23, 1990 |
G LAKSHMI BASAVA POORNIMA Vs. STATE OF ANDHRA PRADESH
|
December 27, 1990 |
G PRABHAKAR RAO Vs. STATE POLICE
|
August 9, 1990 |
G PRASAD Vs. P SAROJA
|
February 22, 1990 |
G PURNACHANDRA RAO Vs. R RAMA RAO
|
April 12, 1990 |
G SAVITRAMMA Vs. K RAMADEVI
|
November 8, 1990 |
G SEETBARAMULU Vs. G RATHNAMMA
|
January 29, 1990 |
G SUNDARABABU Vs. UDAYA BHANU
|
November 21, 1990 |
G VENKATRAM REDDY Vs. STATE
|
January 9, 1990 |
G VIDYASAGAR Vs. DIRECTOR OF HIGHER EDUCATION
|
October 15, 1990 |
G. MALLAIAH Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR, HYDERABAD AND ANOTHER
|
September 14, 1990 |
G. SUNDARABABU Vs. SMT. UDAYA BHANU AND ANOTHER
|
November 12, 1990 |
G. VENKATARAMANA Vs. P. SIDDAIAH AND ANOTHER
|
July 25, 1990 |
G. VENKATESWARLU Vs. GOVT. OF A.P. REP. BY ITS EX
|
April 24, 1990 |
GAMPA DALI NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 10, 1990 |
GARIKAPATI BHAGAVANTAM Vs. KAPILAVAI VENKATESWARA RAO
|
December 5, 1990 |
GARLAPATI HANUMAYAMMA AND OTHERS Vs. DISTRICT JUDGE, GUNTUR AND OTHERS
|
April 5, 1990 |
GENERAL MANAGER MANAGING DIRECTOR A P S R T C HYDERABAD Vs. K SESHAGIRI RAO
|
December 28, 1990 |
GEORGE MAIJO AND CO VIZAG Vs. GOVT OF ANDHRA PRADESH
|
July 25, 1990 |
GOLLA SEETHARAMULU Vs. GOLLA RATHANAMMA
|
January 29, 1990 |
GOLUGURI BULLEMMAYI Vs. GOLUGURI VENKATAREDDI AND OTHERS
|
September 3, 1990 |
GOVERNMENT OF ANDHRA PRADESH Vs. H K V P B CHEMICALS P LTD
|
September 5, 1990 |
GOVERNMENT OF ANDHRA PRADESH Vs. P NARSIMLOO
|
December 4, 1990 |
GOVT OF A P Vs. UNITED CONSTRUCTION COMPANY
|
June 21, 1990 |
GROMOR CHEMICALS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 21, 1990 |
GULBANU RAZACK Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
|
June 21, 1990 |
GUMMADI SRI KRISHNA MURTHY Vs. DISTRICT EDUCATIONAL OFFICER, GUNTUR AND OTHERS
|
March 9, 1990 |
GUNTAKA ARVINDA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
November 9, 1990 |
H BHADUR SINGH Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
November 27, 1990 |
H NAGABHUSHANAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 17, 1990 |
H SUDHEENADRA Vs. DISTRICT JUDGE KURNOOL
|
March 30, 1990 |
HAKIM AND CO Vs. GOVERNMENT OF INDIA
|
December 26, 1990 |
HALEEMA TANEEN LATIF Vs. ANDHRA PRADESH UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
February 19, 1990 |
HARI OM RAJENDER Vs. CHIEF RATIONING OFFICER
|
February 16, 1990 |
HIDAYATH BANU Vs. SYED HASAN MOHIUDDIN
|
March 16, 1990 |
HIGHTEMP CHEMICALS P LTD Vs. SATYA STEEL STRIPS P LTD
|
September 17, 1990 |
HUSSAIN HASSAN SOMALI Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 12, 1990 |
HYDERABAD INSULATED WIRES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES GOVT OF A P HYDERABAD
|
October 17, 1990 |
INCOME TAX OFFICER Vs. CITY DRY FISH COMPANY
|
October 19, 1990 |
INCOME TAX OFFICER Vs. AUTOFIL
|
April 24, 1990 |
INCOME TAX OFFICER Vs. LAKSHMI ENTERPRISES
|
June 28, 1990 |
INCOME TAX OFFICER Vs. JYOTHI COCONUT MERCHANTS
|
August 21, 1990 |
INNOVATION APARTMENTS FLAT OWNERS ASSOCIATION SECUNDRABAD Vs. ANNOVATION ASSOCIATES SECUNDRABAD
|
August 30, 1990 |
INSTITUTE OF CHARTERED FINANCIAL ANALYSTS OF INDIA Vs. COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
November 21, 1990 |
J C SREEVASTHAVA Vs. GOVT OF ANDHRA PRADESH
|
August 20, 1990 |
J NAGESWARAMMA Vs. J SIVARAO
|
August 7, 1990 |
J PIHALAH Vs. SPECIAL OFFICER and COMPETENT AUTHORITY URBAN LAND CEILING HYDERABAD
|
July 27, 1990 |
J SANKAR RAO Vs. RANGA SHUBHE FIRKA SRI BHAGAVANDAS VITTOBA TEMPLE
|
September 5, 1990 |
J SUDHESHAN DEVI Vs. J VASUDEVA REDDY
|
January 17, 1990 |
J. MASANNA AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 16, 1990 |
JANARDHANA REDDY Vs. DEPOT MANAGER A P S R TC HYDERABAD
|
March 19, 1990 |
JITTA ANJI REDDY Vs. MIR AHMED ALI KHAN
|
March 9, 1990 |
JYOTHULA SUBBA RAO Vs. COLLECTOR EAST GODAVARI KAKINADA EAST GODAVARI DIST
|
February 26, 1990 |
K ARUNA KUMARI Vs. A P UNIVERSITY OF HEALTH SCIENCES
|
January 30, 1990 |
K BABU RAO Vs. K ARNMAJI
|
February 20, 1990 |
K C P LTD Vs. GOVT OF A P
|
April 12, 1990 |
K JAYA Vs. STATE OF ANDHRA PRADESH
|
June 6, 1990 |
K JAYAM Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
|
February 8, 1990 |
K KANTHA RAO Vs. T NARAYANA MURTHY
|
January 31, 1990 |
K KISTA GOUD Vs. EXCISE SUPERINTENDENT
|
November 27, 1990 |
K MANGAMMA Vs. M VENKATESWARLU
|
January 31, 1990 |
K NAGESWARA RAO Vs. JOINT COLLECTOR
|
April 20, 1990 |
K NAMALU Vs. STATE OF ANDHRA PRADESH
|
February 26, 1990 |
K NEELAMMA Vs. B SURYANARAYANA
|
January 22, 1990 |
K PADMA Vs. PRINCIPAL SIDBARTHA MEDICAL COLLEGE VIJAYAWADA
|
July 1, 1990 |
K PAVITHRA DEVI Vs. COLLECTOR AND DISTRICT MAGISTRATE WARANGAL
|
January 30, 1990 |
K PENTAMMA Vs. M C H
|
December 21, 1990 |
K PUSHPA LEELA Vs. LABOUR COURT GUNTUR
|
December 5, 1990 |
K RAMULU AND BROS Vs. COMMISSIONER OF INCOME TAX
|
April 23, 1990 |
K SAMBASIVA RAO Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICS BOMBAY
|
July 27, 1990 |
K SANKARA RAO Vs. REVENUE DIVISIONAL OFFICER SUB COLLECTOR KANDUKUR PRAKASAM DISTRICT
|
September 18, 1990 |
K SATYAVAFHI Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HILL FORT ROAD ADARSHANAGAR HYDERABAD
|
July 17, 1990 |
K SEETHARAMAYYA Vs. D F O
|
August 6, 1990 |
K SESHAMMA DIED PER L RS Vs. BHARAT PETROLEUM CORP LTD
|
August 8, 1990 |
K SUJATAMMA Vs. DIRECTOR OF HIGHER EDUCATION A P HYDERABAD
|
February 12, 1990 |
K V KRISHNA REDDY Vs. DISTRICT CONSUMERS DISPUTE REDRESSAL FORUM, NELLORE
|
September 11, 1990 |
K V NARASIMHA RAO Vs. LABOUR COURT GUNTUR
|
August 23, 1990 |
K VASAVI RAO Vs. CHAIRMAN SELECTION COMMITTEE FIRST YEAR MBBS COURSE PRINCIPAL GANDHI MEDICAL COLLEGE BASHEERBAGH HYDERABAD
|
November 29, 1990 |
K VENKATA RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 12, 1990 |
K VENKATARAMANA REDDY Vs. A RADHA
|
April 26, 1990 |
K VITTOBA Vs. COMMISSIONER YEMTNIGANUR MUNICIPALITY YEMMIGANUR KURNOOL
|
March 20, 1990 |
K YESURATNAM Vs. STATE OF ANDHRA PRADESH
|
July 12, 1990 |
K. MASTHAN SAHEB Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, TR. R & B DEPARTMENT HYDERABAD AND OTHERS
|
August 20, 1990 |
K. SAMSON Vs. COMMISSIONER OF EXCISE, GOVT. OF A.P. AND OTHERS
|
March 13, 1990 |
KADALI ACHAMMA AND OTHERS Vs. VUPPUGANTI SITAPATI RAO AND OTHERS
|
June 29, 1990 |
KAGGA SAVITHRI Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 7, 1990 |
KANNARNMA Vs. COLLECTOR RANGAREDDY DISTRICT
|
April 17, 1990 |
KANNULA SESHAMMA Vs. BHARAT PETROLEUM CORPORATION LIMITED MADRAS
|
August 8, 1990 |
KARACHI BAKERY MOZAMZAHI MARKET HYDERABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER A P BARKATPURA HYDERABAD
|
March 29, 1990 |
KAREMANCHI RAMULU Vs. SHAIK KHAJA
|
April 25, 1990 |
KARRI VENKATESWARA RAO AND ANOTHER Vs. DISTRICT JUDGE, WEST GODAWARI DISTRICT, ELURU, AND OTHERS
|
September 12, 1990 |
KATARI SATYANARAYANA Vs. DISTRICT COLLECTOR KRISHNA AT CHILAKALAPUDI
|
March 14, 1990 |
KAZIM ALI KHAN Vs. BASHEERUNNISA BEGUM
|
October 19, 1990 |
KOLLI SURYANARAYANAALIAS SURAIAH Vs. STATE OF ANDHRA PRADESH
|
March 21, 1990 |
KOLLORU KANTHARAO Vs. TAMANA NARAYANA MURTHY
|
January 31, 1990 |
KOMALLA KRISHNAIAH CONVICT PRISONER Vs. STATE OF ANDHRA PRADESH
|
September 3, 1990 |
KOMIRE RAMULU Vs. C I OF POLICE RURAL NIZAMABAD
|
September 3, 1990 |
KOMMINENI KRISHNA RAO Vs. KOMMINENI BABJEE RAO
|
June 24, 1990 |
KOMMINENI KRISHNA RAO Vs. KOMMINENI BABJEE RAO
|
June 25, 1990 |
KONASEEMA CO OP CENTRAL BANK LTD Vs. N SEETHARAMA RAJU
|
March 5, 1990 |
KONDA VENKAYAMMA Vs. MAHENDRA BAMBOO WORKERS CO OPERATIVE COTTAGE INDUSTRIAL SOCIETY LTD
|
March 26, 1990 |
KONDAMURI ANASUYAMMA Vs. DIST JUDGE W G DIST AT ELURU
|
July 27, 1990 |
KONERU ARUNA KUMARI Vs. SHAIK ALI
|
February 2, 1990 |
KOTA VARAPRASADA RAO Vs. KOTA CHINA VENKAIAH
|
February 17, 1990 |
KRISHNA PHARMACEUTICALS LIMITED Vs. KRISHNA PHARMACEUTICALS LIMITED
|
November 28, 1990 |
KUKATPAILLY MUNICIPALITY Vs. P SATYAAARAYAN
|
April 11, 1990 |
KUMARASWAMY Vs. GANGU BAI
|
November 6, 1990 |
KURTHIPATI BABU RAO Vs. STATE OF A.P.
|
July 31, 1990 |
KUTCHERLAKOTA VIJAYLAKSHMI Vs. RADIMETI RAJARATNAMBA
|
March 8, 1990 |
L A O VIJAYAWADA THERMAL STATION Vs. NUTALAPATI VENKATA RAO
|
September 5, 1990 |
L.R. VENKATESWARAN Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, REVENUE (UU) DEPARTMENT AND OTHERS
|
March 13, 1990 |
LABOUR ENFORCEMENT OFFICER CENTRAL KOTHAGUDEM Vs. V KAXMA REDDY
|
July 5, 1990 |
LAKSHMI TALKIES Vs. STATE OF ANDHRA PRADESH
|
August 10, 1990 |
LAND ACQUISITION OFFICER VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY VIJAYAWADA Vs. JONNADULA SAMBASIVA RAO
|
December 7, 1990 |
LIFE INSURANCE CORPORATION OF INDIA AND OTHERS Vs. E. PRAVEEN KUMAR AND OTHERS
|
April 26, 1990 |
LOHAM and STEEL INDUSTRIES LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 27, 1990 |
M A DHARMAN Vs. STATE OF ANDHRA PRADESH
|
December 24, 1990 |
M A JABBAR KHAN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 25, 1990 |
M BANGARAMMA Vs. COMMISSIONER KAPRA MUNICIPALITY RAHGA REDDY DISTRICT
|
September 17, 1990 |
M C JAIN Vs. CHAIRMAN AND MANAGING DIRECTOR CEMENT CORPORATION OF INDIA LIMITED
|
October 22, 1990 |
M IQBAL AND CO Vs. SOMESWARA CEMENTS CHEMICALS LTD
|
October 13, 1990 |
M JAGDEESH CASHIER CUM CLERK STATE BANK OF HYDERABAD BALANAGAR BRANCH HYDERABAD Vs. ZONAL MANAGER STATE BANK OF HYDERABAD ZONAL OFFICE RAMKOTI HYDERABAD
|
October 26, 1990 |
M KRISHNA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD
|
July 20, 1990 |
M NARAYANA Vs. STATE OF ANDHRA PRADESH
|
November 8, 1990 |
M P KINI Vs. STATE
|
August 8, 1990 |
M PADTNANABHA IYEAGAR Vs. GOVT OF A P REVENUE ENDOWMENTS
|
March 16, 1990 |
M SIVARAMA KRISHNA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR
|
March 29, 1990 |
M SRINIVAS Vs. J N T UNIVERSITY
|
August 23, 1990 |
M SUDHAKAR BABU Vs. STATE OF ANDHRA PRADESH
|
February 8, 1990 |
M V NARSIMHA RAO Vs. NARSAMMA
|
July 19, 1990 |
M VENKATESWARA RAO Vs. P VENKATA RAJU
|
March 2, 1990 |
M. RAJA REDDY Vs. DISTRICT COLLECTOR, CUDDAPAH AND ANOTHER
|
March 14, 1990 |
M. RAMAIAH AND OTHERS Vs. EXCISE NELLORE SUPERINTENDENT AND OTHERS
|
March 2, 1990 |
M. RAMANNA Vs. A.P.S.R.T.C. HYDERABAD BY ITS MANAGING DIRECTOR AND ANOTHER
|
July 24, 1990 |
M.A. AZEEZ Vs. STATE REPRESENTED BY HEALTH INSPECTOR, HYDERABAD
|
November 14, 1990 |
M/S. HYDERABAD PLYWOOD INDUSTRIES LTD, REP. BY ITS CHAIRMAN, SHRI CH. VENKATESHWARA RAO, HYDERABAD AND ANOTHER Vs. GOVT. OF A.P., REP. BY ITS SECRETARY, FORESTS AND RURAL DEVELOPMENT (FOR III) DEPARTMENT, HYDERABAD, AND OTHERS
|
February 13, 1990 |
MADDELA NARSIMLU Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT I SRIRAMSAGAR PROJECT NIZAMABAD
|
September 12, 1990 |
MAHALAKSHMI ENTERPRISES Vs. VISHNU TRADING CO
|
March 25, 1990 |
MAHALAKSHMI ENTERPRISES CALICUT KERALA Vs. VISHNU TRADING COMPANY
|
July 25, 1990 |
MAHMOODA BEGUM RICEMILL Vs. ADDITIONAL COMMISSIONER OF CIVIL SUPPLIES AND EX OFFICIO SECRETARY TO GOVT FOOD AND AGRICULTURE HYDERABAD
|
March 31, 1990 |
MALAM MALLESH Vs. GOVERNMENT OF A P
|
October 22, 1990 |
MALLELA BUTCHAIAH Vs. SECRETARY TO GOVT HOUSING MUNICIPAL ADMINISTRATION URBAN DEVELOPMENT DEPARTMENT ANDHRA PRADESH HYDERABAD
|
October 26, 1990 |
MANAGEMENT OF OASIS SCHOOL Vs. LABOUR COURT AND V MUKUNDAN
|
June 15, 1990 |
MANDULOVA SATYANARAYANA Vs. BODIREDOY LOKESHWARI
|
April 9, 1990 |
MESSERS TRIMOORTHY ENGINEERING COMPANY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION HYDERABAD
|
July 9, 1990 |
MODH MANEEF Vs. MAHENDRA PRASAD
|
February 13, 1990 |
MOHAMMAD IQBAL Vs. K NARASNNHA RAO
|
November 28, 1990 |
MOHAMMAD KHAJA QURESHI Vs. ABDUL RAHMAN
|
November 9, 1990 |
MOHAMMAD KHAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 9, 1990 |
MOHAMMAD RIYAZUDDIN Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 3, 1990 |
MOHAMMED NAHDI Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
|
December 24, 1990 |
MOHAMMED TAHER (A Vs. STATE OF ANDHRA PRADESH
|
July 11, 1990 |
MOHD HANEEF DETENU Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
|
February 13, 1990 |
MOHD ISMAIL Vs. GOVERNMENT OF A P
|
July 23, 1990 |
MOHD SADIQ Vs. MOHD YOUSUF KHAN
|
October 11, 1990 |
MOHD. ISMAIL AND ANOTHER Vs. DISTRICT COLLECTOR, KRISHNA AND OTHERS
|
April 6, 1990 |
MOLLETI RAMASWAMY Vs. COMMISSIONER OF ENDOWMENTS A.P. HYDERABAD AND ANOTHER
|
July 10, 1990 |
MUPPARAJU NAGESWARA RAO ALIAS NAGAIAH Vs. STATE OF ANDHRA PRADESH
|
June 19, 1990 |
MURIAL HYDEN Vs. DULCIE M ROBB
|
October 19, 1990 |
MUTHU ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
June 20, 1990 |
N BIKSHAPATHI Vs. JOINT SUB REGISTRAR HANAMAKONDA
|
September 11, 1990 |
N CH MOULI Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 28, 1990 |
N HANUMANTHU Vs. K SHANKARIAH
|
December 26, 1990 |
N MUTHAIAH Vs. K LAKSHMAMMA
|
October 9, 1990 |
N NARASINAHA RAO Vs. CHIEF SECRETARY REPRESENTING GOVERNMENT EF ANDHRA PRADESH HYDERABAD
|
September 10, 1990 |
N PRAKASAM Vs. DISTRICT COLLECTOR
|
November 15, 1990 |
N SURYANARAYANA Vs. V GIRIDHAR
|
March 2, 1990 |
N V RAGHAVA REDDY Vs. INSPECTOR OF POLICE II ANTI CORRUPTION BUREAU
|
December 7, 1990 |
NAGAMMA Vs. S P MABIPAL REDDY
|
June 13, 1990 |
NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LIMITED
|
July 16, 1990 |
NARAGANI GOVINDA SEKHARA RAO Vs. SHAIK MAHBOOB ALI
|
February 16, 1990 |
NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
|
November 6, 1990 |
NATIONAL INSTITUTE OF NUTRITION EMPLOYEES ASSOCIATION (NON Vs. DIRECTOR, NATIONAL INSTITUTE OF NUTRITION, TARNAKA, HYDERABAD AND ANR.
|
April 19, 1990 |
NATIONAL RMAL POWER CORPORATION LTD Vs. STATE OF A P
|
April 11, 1990 |
NATWAR SINGH SAMPARSI Vs. STATE OF ANDHRA PRADESH
|
November 19, 1990 |
NAV BHARAT CORPORATION Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD. AND ANOTHER
|
July 16, 1990 |
NEW INDIA ASSURANCE CO LTD Vs. RATAN PRAKASH RAO
|
July 26, 1990 |
NEW TOBACCO COMPANY LTD Vs. SUPERINTENDENT CENTRAL EXCISE
|
April 6, 1990 |
NITIN KUMAR AND CO Vs. STATE OF ANDHRA PRADESH
|
March 26, 1990 |
OLIVIA LAYARAJ Vs. STATE OF ANDHRA PRADESH
|
December 28, 1990 |
P BABI REDDY Vs. COMMISSIONER OF ENDOWMENTS
|
October 9, 1990 |
P DHANA KOTHWARA RAO Vs. GUNTHA RAMESH BABU AND OTHERS
|
June 4, 1990 |
P JAJACHANDRA RAO Vs. STATE BANK OF HYDERABAD
|
September 18, 1990 |
P JEGADISWARARAO Vs. K VENKATESWARLU
|
November 16, 1990 |
P LAKSHMINARASAIAH Vs. JOINT COLLECTOR
|
October 15, 1990 |
P MALLAIAH Vs. DEPOT MANAGER APSRTC NARASAMPET
|
January 15, 1990 |
P NARSIMLOO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 6, 1990 |
P NAVEEN REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 20, 1990 |
P R K MOHAN Vs. UNION OF INDIA
|
June 12, 1990 |
P R PRASAD Vs. UNION OF INDIA
|
December 28, 1990 |
P RANGACHARY Vs. STATE BANT OF HYDERABAD
|
December 20, 1990 |
P SUDHAKAR Vs. MANAGING DIRECTOR A HINDUSTAN AERONAUTICS LTD
|
April 25, 1990 |
P V KRISHNA PRASAD Vs. K V N KOTESWARA RAO
|
August 6, 1990 |
P VENKATA RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 12, 1990 |
P VENKATARAMAN Vs. CONVENER B ED COMMON ENTERANCE TEST COMMITTEE
|
March 23, 1990 |
P VENKATESWARA RAO Vs. OSMANIA UNIVERSITY HYDERABAD
|
March 31, 1990 |
P. RUKKAMMA AND OTHERS Vs. LAND ACQUISITION OFFICER, HUDA, HYDERABAD
|
July 13, 1990 |
PALA NARAYAMA Vs. M VEERA SAMAIAH
|
April 26, 1990 |
PATRI SEETHARAMA RAO Vs. KASTUFI VIJNANA BHASKARAM
|
February 16, 1990 |
PHARMA LABORATORIES LABBIPET VIJAYAWADA Vs. TRTVENI PHARMA LABORATORIES VIJAYAWADA
|
September 6, 1990 |
PHIPSON and CO LTD Vs. EXCISE SUPERINTENDENT
|
December 19, 1990 |
PIECO ELECTRONICS AND ELECTRICALS LTD Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE PANJAGUTTA HYDERABAD
|
October 23, 1990 |
PITCHAIAH Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY, URBAN LAND CEILING, HYDERABAD AND OTHERS
|
July 27, 1990 |
PITLA YADAGIRI Vs. STATE OF ANDBRA PRADESH
|
June 6, 1990 |
POLAGANI VENKAIAH Vs. KATTA CHINNAMMA
|
January 28, 1990 |
POLINENI RAGHAVARAO Vs. JOINT COLLECTOR PRAKASHAM DIST ONGOLE
|
December 27, 1990 |
POOLA KRISHNAPPA Vs. SPEAKER, A.P. LEGISLATIVE ASSEMBLY, HYDERABAD & OTHERS
|
July 17, 1990 |
POTHURI ANANDA VENKATA SUBBA RAO GUPTA Vs. STATE OF ANDHRA PRADESH
|
June 20, 1990 |
PRABHUDAYAL RAMANAND Vs. STATE OF A P
|
February 2, 1990 |
PRINCIPAL THE BESANT THEOSOPHICAL COLLEGE MADANAPALLY CHITTOOR Vs. S JAHANARA BEGUM
|
June 19, 1990 |
R AUDISESHAIAH Vs. S M MALLIKARJUNA
|
March 15, 1990 |
R C KUMAR Vs. STATE OF ANDHRA PRADESH
|
August 1, 1990 |
R K INDUSTRIES PLOT NO SPL 35 INDUSTRIAL ESTATE KALLUR Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
August 7, 1990 |
R YADAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 2, 1990 |
RACHANA FLOUR MILL P LTD Vs. COMMERCIAL TAX OFFICER SECUNDERABAD
|
March 29, 1990 |
RAGI SUDHAKAR Vs. STATE OF ANDHRA PRADESH
|
October 17, 1990 |
RAMPYARI SARADA Vs. SUPERINTENDENT OF POLICE, NIZAMABAD AND OTHERS
|
June 26, 1990 |
RAVADA GOWRI NAIDU Vs. RAVADA RAMA RAO
|
August 20, 1990 |
RAYALASEEMA ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
March 28, 1990 |
RAZIA SIDDIQUI Vs. OSMANIA UNIVERSITY
|
September 4, 1990 |
REEPIK RAVINDER Vs. STATE OF ANDHRA PRADESH REP
|
August 7, 1990 |
REGISTRAR JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD Vs. G LAXMINARAYANA
|
January 1, 1990 |
REGISTRAR OF COMPANIES ANDHRA PRADESH Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH
|
February 15, 1990 |
S K DAS Vs. UNION OF INDIA
|
November 19, 1990 |
S M MUJEEB Vs. LABOUR COURT ANANTAPUR
|
April 12, 1990 |
S NARAYANA REDDY Vs. S SAI REDDY
|
February 2, 1990 |
S P JAIN Vs. UNION BANK OF INDIA
|
November 6, 1990 |
S RAMACHANDRA REDDY Vs. P N RAVINDRA REDDY
|
June 6, 1990 |
S S ZAFFAR Vs. LABOUR COURT HYDERABAD
|
November 21, 1990 |
S VIMALA Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 5, 1990 |
S. GHOUSE MOHIUDDIN Vs. DISTRICT COLLECTOR CUDDAPAH
|
February 19, 1990 |
S. JOHN BUNYAN Vs. THE SUPERINTENDING ENGINEER, OPERATION, RURAL CIRCLE, A.P. STATE ELECTRICITY BOARD, HYDERABAD
|
April 3, 1990 |
SAMALKOT MUNICIPAL SHOPS RENT PAYERS ASSOCIATION Vs. SAMALKOT MUNICIPALITY
|
June 29, 1990 |
SAMUDRALA NARASIMHA (DIED) BY HER LEGAL REPRESENTATIVES AND S. PRAKASHA RAO Vs. GANGA BAI
|
January 31, 1990 |
SANGHI TEXTILES PROCESSORS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
August 27, 1990 |
SANTOSH 70 MM ABIDS HYDERABAD REP Vs. ENTERTAINMENT TAX OFFICER NAMPALLY CIRCLE
|
July 20, 1990 |
SARVARAYA TEXTILES LTD Vs. C T O KAKINADA
|
August 29, 1990 |
SATHENI MALLIAH Vs. KASATTI VENKAT RAMAIAH
|
July 26, 1990 |
SATYA STEEL STRIPS P LIMITED Vs. SATYA STEEL STRIPS P LIMITED
|
September 17, 1990 |
SECRETARY REGIONAL TRANSPORT AUTHORITY GUNTUR Vs. E RAMA RAO
|
August 9, 1990 |
SEETHARAM KABRA Vs. STATE OF ANDHRA PRADESH
|
April 20, 1990 |
SEETHARAMA RAJU M PURSHOTTAMA NAIDU SM PRABHAKARA REDDY Vs. CHITOOR DISTRICT CO OPERATIVE CENTRAL BANK LIMITED NELLORE CO OPERATIVE HOUSE BUILDING SOCIETY LIMITED
|
March 5, 1990 |
SESH MAHAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 29, 1990 |
SHAIK AKTAR BASBA Vs. GOVERNMENT OF A P
|
March 12, 1990 |
SHAIK HAZRAT AH Vs. VAIDYANATHA LYYAR I A S
|
August 10, 1990 |
SHAIK KANNAM SAHEB Vs. DIST COLLECTOR KHAMMAM
|
August 21, 1990 |
SHAIK RABAMATHU BASHA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
|
March 19, 1990 |
SHARIFA BEE Vs. GENERAL MANAGER AP STATE ROAD TRANSPORT CORPORATION MUSHEERABAD HYDERABAD
|
October 29, 1990 |
SHYAM RAO Vs. LAND ACQUISITION OFFICER SPL CUM DY COLLECTOR SINGOOR PROJECT OF SANGA REDDY
|
November 9, 1990 |
SIGNION SYSTEMS P LTD Vs. KEONICS MAGNAVISION COMPUTERS LTD
|
June 18, 1990 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. MALLIKARJUNA CHEMICALS
|
February 26, 1990 |
SKCC BANK LIMITED AMALAPURAM Vs. N SEETHARAMA RAJU
|
March 5, 1990 |
SMT. KANDIMALLA JAYAMMA Vs. EDARA VENKATESWARLU AND OTHERS
|
April 24, 1990 |
STATE OF A P Vs. STATE OF ANDHRA PRADESH
|
March 21, 1990 |
STATE OF A P Vs. MOHD MOHIUDDIN KHAN
|
January 1, 1990 |
STATE OF A P Vs. VEERAM REDDI RAMAJAN
|
December 10, 1990 |
STATE OF A.P. REP. BY ITS SECRETARY, EXCISE DEPARTMENT, HYDERABAD AND ANOTHER Vs. BALUSU PICHAIAH AND OTHERS
|
March 19, 1990 |
STATE OF ANDHRA PRADESH Vs. UPPALA TRIMURLHULU
|
November 22, 1990 |
STATE OF ANDHRA PRADESH Vs. LAKSHMI TRADERS
|
January 29, 1990 |
STATE OF ANDHRA PRADESH Vs. NAGARJUNA STEELS LIMITED
|
January 30, 1990 |
STATE OF ANDHRA PRADESH Vs. KAKA ENTERPRISES
|
February 22, 1990 |
STATE OF ANDHRA PRADESH Vs. GUNTUR DISTRICT MILK PRODUCERS CO OPERATIVE UNIT LIMITED
|
February 12, 1990 |
STATE OF ANDHRA PRADESH Vs. STATE OF ANDHRA PRADESH
|
March 28, 1990 |
STATE OF ANDHRA PRADESH Vs. GATEWAY HOTEL
|
September 5, 1990 |
STATE OF ANDHRA PRADESH Vs. BUDHA VINYL P LIMITED
|
September 10, 1990 |
SUPER CONSTRUCTIONS ENGINEERS AND CONTRACTORS Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
September 18, 1990 |
SUPERINTENDING ENGINEER Vs. GAYATRI ENGINEERS COMPANY
|
April 11, 1990 |
SUPERINTENDING ENGINEER SOMASILA PROJECT Vs. R RAMANA REDDY
|
February 16, 1990 |
SWARNA PICHAIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRETARY, INDUSTRIES AND COMMERCE DEPT., AND OTHERS
|
June 29, 1990 |
SYED IMDAD ALI QUADRI Vs. STATE OF ANDHRA PRADESH
|
January 30, 1990 |
SYED JAFAR ALI KHAN Vs. A P UNIVERSITY OF HEALTH SCIENCES
|
January 23, 1990 |
SYED MAJIHUDDIN AHMED Vs. STATE OF ANDHRA PRADESH
|
September 18, 1990 |
SYED RAFLUDDIN RASHID Vs. A P UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
November 13, 1990 |
SYED SALIM Vs. M J SIMON
|
March 22, 1990 |
SYNDICATE BANK Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1990 |
T KOTESWARA SARMA Vs. S H O
|
November 13, 1990 |
T KRISHNA MURTHY Vs. GOVT OF ANDHRA PRADESH
|
July 5, 1990 |
T L SWAMY Vs. MANAGING DIRECTOR A P S R T C MUSHEERABAD HYDERABAD
|
September 18, 1990 |
T N RANGACHAR ADMINISTRATIVE OFFICER LIC OF INDIA BRANCH OFFICE KHAMMAM Vs. L I C OF INDIA CENTRAL OFFICE BOMBAY
|
April 12, 1990 |
T NAGESWARA RAO Vs. CHAIRMAN AND MANAGING DIRECTOR H M T LTD
|
February 27, 1990 |
T PENCHALAIAH Vs. ELECTION COURT
|
March 2, 1990 |
T RAJA RAO Vs. T NEELAMMA
|
February 7, 1990 |
T RAMANUJA SETTY AND BRORS Vs. STATE OF ANDHRA PRADESH
|
September 17, 1990 |
T VENKATARAMANA MUDAII Vs. T SAMBASIV MUDALI
|
April 20, 1990 |
T VENKATARAYAPPA Vs. M VENKATARAMANA
|
October 5, 1990 |
T ZEDSON Vs. KISTA RAO
|
July 15, 1990 |
TADIKONDA RAMULU Vs. INCOME TAX OFFICER
|
July 31, 1990 |
TARAKA PRABHU PUBLISHERS PRIVATE LIMITED Vs. CANARA BANK
|
July 31, 1990 |
TARIGOPPULA VENKATA RAMADAS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY SUB
|
August 29, 1990 |
TEKUMALLA MUNEIAH Vs. CHITTARI BABUNURI AMMANAMMA
|
July 15, 1990 |
TEKUMALLA MUNEIAH Vs. CH BAHENURI AMMANAMMA
|
July 18, 1990 |
TELLA ZEDSON Vs. CHAGANTI KISTA RAO AND OTHERS
|
June 15, 1990 |
THALLA VENKATI Vs. SINGARENI COLLIERIES LTD
|
February 2, 1990 |
THATHAPADI VENKATALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
July 27, 1990 |
THOTA SIVA VENKATA NAGEN DRAMMA Vs. THOTA SURYA RAO
|
August 3, 1990 |
THOTA SREENIVAS Vs. REGISTRAR OF OSMANIA UNIVERSITY ANDHRA PRADESH HYDERABAD
|
October 17, 1990 |
TODDY TAPPERS CO Vs. SUPERINTENDENT EXCISE, NALGONDA DIST. AND OTHERS
|
March 19, 1990 |
TODDY TAPPERS CO OPERATIVE SOCIETY Vs. COMMISSIONER OF EXCISE
|
April 23, 1990 |
TODDY TAPPERS CO OPERATIVE SOCIETY NALGONDA Vs. EXCISE SUPERINTENDENT NALGONDA
|
September 21, 1990 |
TROPICAL AGRO SYSTEM P LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 1, 1990 |
USMAN KHAN BAHAMANI Vs. FATHIMUNNISA BEGUM
|
March 5, 1990 |
V ADAMMA Vs. DISTRICT COLLECTOR
|
November 29, 1990 |
V CHINNA LAKSHMAIAH Vs. SAMURLA RAMAIAH
|
April 12, 1990 |
V J M RAO Vs. CANARA BANK REP
|
July 18, 1990 |
V NARASIMULU Vs. K DWARAKADAS
|
February 6, 1990 |
V RAVINDER Vs. STATE POLICE
|
April 23, 1990 |
V SARALA DEVI Vs. R SUBBA RAO
|
October 26, 1990 |
V V V PRASAD Vs. SENIOR DIVISIONAL MANAGER LIC OF INDIA DIVISIONAL OFFICE MACHILIPATNAM
|
October 26, 1990 |
VARDHAMAN JEWELLERIES Vs. COMMERCIAL TAX OFFICER INTELLIGENCE VIJAYAWADA KRISHNA DISTRICT
|
April 5, 1990 |
VELURI NARAYAN Vs. GOVERNMENT OF A P
|
October 26, 1990 |
VENUGOPAL LOYA Vs. VIJAYALAKSHMI BUNG
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March 16, 1990 |
VIJAYALAXMI PRINTING PRESS Vs. N SHANKAR
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January 25, 1990 |
VIJAYASANTHI INVESTMENTS PVT LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
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November 15, 1990 |
VINIPAMULA LAKSHMI NARASIHMA SASTRY Vs. VINIPAMULA LAKSHMI NARASIHMA SASTRY
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April 4, 1990 |
WAHEEDUNNISA BEGUM Vs. DISTRICT REVENAE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE HYDERABAD
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July 9, 1990 |
Y DASARATHARAMI REDDY Vs. Y VENUGOPAL REDDY
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August 16, 1990 |
Y HARNATH REDDY Vs. NELLORE TODDY TAPPERS CO OPERATIVE SOCIETY
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July 6, 1990 |
Y MOHAN REDDY Vs. VISAKHAPATNAM STEEL PROJECT
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November 9, 1990 |
YELLURU MOHAN REDDY Vs. RASTRIYA ISPATHNIGAM LIMITED VISAKHAPATNAM
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November 9, 1990 |
YEMUNA BAI ALIAS RADHA BAI Vs. KISHA alias KISHAN RAO JOSHI
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January 24, 1990 |
YERRA KRISHNA MURTHY Vs. MARISERLA SIVANNAIDU
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July 10, 1990 |
ZOHRA BEGUM Vs. SURESH CHAND
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February 16, 1990 |