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A APPA RAO Vs. ESWARAMMA
|
June 22, 1989 |
|
A ARUMUGA NATTAR Vs. N RAJENDRA NATTAR
|
July 31, 1989 |
|
A B K PRASAD Vs. STATE OF ANDHRA PRADESH
|
March 31, 1989 |
|
A CHANDRASEKHAR Vs. R NARASIMHA REDDY
|
November 15, 1989 |
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A HABIBUR RAHMAN and SONS Vs. RAM BABU and BROS
|
July 24, 1989 |
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A LAXAMAMMA Vs. TANSILDAR L A O
|
July 20, 1989 |
|
A P AGRICULTURAL UNIVERSITY Vs. T V SANATH KUMARA
|
September 21, 1989 |
|
A P ASST PUBLIC PROSECUTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 12, 1989 |
|
A P RAGHAVENDER Vs. STATE OF ANDHRA PRADESH
|
January 25, 1989 |
|
A P RAO Vs. STATE OF ANDHRA PRADESH
|
June 26, 1989 |
|
A P S R T C DIVISIONAL MANAGER GUNTUR Vs. K VEERASWAMY
|
November 3, 1989 |
|
A P S R T C GENERAL MANAGER MUSHEERIBAD HYDERABAD Vs. P RAGHAVAIAH
|
February 13, 1989 |
|
A SANYASI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 7, 1989 |
|
A SARVAIAH Vs. JOINT COLLECTOR
|
November 24, 1989 |
|
A SATYAM Vs. MUNICIPAL ENGINEER AND DREDING SUPERINTENDENT PORT DEPT ANDHRA PRADESH
|
July 20, 1989 |
|
A V SUBBA RAO Vs. A V SHYAMALA
|
September 8, 1989 |
|
A V SWAMI Vs. INDUSTRIAL TRIBUNAL CUM LABOUR COURT WARANGAL
|
June 21, 1989 |
|
A VENUGOPAL Vs. NELLORE MUNICIPALITY
|
June 16, 1989 |
|
A W A R E Vs. GOVERNMENT OF INDIA
|
January 27, 1989 |
|
A.P.S.R.T.C. Vs. PALURI MEESALINAIDU
|
December 21, 1989 |
|
ABBURI NARASIMHA RAO Vs. MUKKAMALA SEETHARAMAN JANEYULU
|
December 13, 1989 |
|
ABDUL RAHEEM Vs. LAND ACQUISITION OFFICER MAHABOOBNAGAR
|
February 20, 1989 |
|
ADUSUMILLI VENKATESWAR RAO Vs. CHALASANI HYMAVATHI
|
August 10, 1989 |
|
AGRL MARKET COMMITTEE Vs. L S RICE MILL
|
April 13, 1989 |
|
AHSAN HYDARI Vs. VIDYA HYDARI
|
March 1, 1989 |
|
AKULA RANGAIAH Vs. RAM BARAN
|
August 25, 1989 |
|
ALLA VENKATASSAMY Vs. ALLA BULL RAJUDIED
|
April 28, 1989 |
|
AMBA BAI TIWARI Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD HYDERABAD
|
February 7, 1989 |
|
AMRUTHA ESTATES PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
|
June 15, 1989 |
|
ANDEM LAXMAMMA Vs. TAHSILDAR L A O MOTHKUR
|
April 20, 1989 |
|
ANDHRA BANK FARMERS SERVICE COOPERATIVE SOCIETY LTD Vs. STATE
|
September 11, 1989 |
|
ANDHRA BANK HYDERABAD Vs. CENTRAL INDUSTRIAL TRIBUNAL HYDERABAD
|
March 14, 1989 |
|
ANDHRA PRADESH DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED Vs. SHIVADAS PILLAY
|
October 5, 1989 |
|
ANDHRA PRADESH DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LIMITED Vs. GUNTUR DT MILK PRODUCERS COOPERATIVE UNION LIMITED
|
October 16, 1989 |
|
ANDHRA PRADESH PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 7, 1989 |
|
ANDHRA PRADESH STATE FINANCIAL CORPORATION Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
July 27, 1989 |
|
ANDHRA PRADESH STATE ROAD TRANS CORPN Vs. POLURI MUSALI NAIDU
|
December 21, 1989 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HABIBUDDIN AHMED
|
December 15, 1989 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. N JAYALAKSHMI
|
February 28, 1989 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
March 15, 1989 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SRAVAJI ARUNA
|
January 16, 1989 |
|
ANDHRA PRADESH STATE SCHEDULE CASTES WELFARE ASSOCIATION Vs. DIRECTOR OF ENGINEERING INDIAN AIRLINES HEADQUARTER NEW DELHI
|
November 7, 1989 |
|
ANNE RAMACHANDRA RAO Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS VIJAYAWADA
|
December 19, 1989 |
|
ANWAR ALI Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1989 |
|
ANWAR JAHAN Vs. MOHAMMAD OSMAN ALI
|
September 18, 1989 |
|
ARAVEETI SUBBARATNAM Vs. BYSANI SIVALAKSHMAMMA
|
March 2, 1989 |
|
ARRACK SHOP LICENSEE OF R T C ROAD TENABAND IRUVARAM CHAVATAPALLY AND MAPAKSHI ARRACK SHOPS IN CHITTOOR TOWN Vs. EXCISE SUPERINTENDENT CHITTOOR DIST
|
May 15, 1989 |
|
ASHFAQ HASAN Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 15, 1989 |
|
ASSOCIATED GLASS INDUSTRIES LIMITED Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
|
July 24, 1989 |
|
ATMURI MAHALAKSHMI Vs. JAGADEESH TRADERS
|
December 5, 1989 |
|
ATTAM TULASI Vs. STATE OF ANDHRA PRADESH
|
July 18, 1989 |
|
B K ADARSH Vs. UNION OF INDIA
|
September 6, 1989 |
|
B L ANJAIAH Vs. P JAYASHANKAR
|
March 24, 1989 |
|
B MOHAN REDDY Vs. A P STATE CO OP MARKETING FEDERATION LTD
|
January 18, 1989 |
|
B PRABHAVATI RAO Vs. ANDHRA PRADESH RESIDENTIAL EDUCATIONAL INSTITUTIONS SOCIETY
|
August 8, 1989 |
|
B RAJU Vs. STATE OF ANDHRA PRADESH
|
August 22, 1989 |
|
B RAMAIAH Vs. M R O
|
November 23, 1989 |
|
B RAMESH Vs. UNIVERSITY OF HEALTH SCIENCES VIJAYAWADA
|
December 6, 1989 |
|
B RIZWAN BAIG Vs. M C H
|
March 2, 1989 |
|
B SATYANATH Vs. A P UNIVERSITY OF HEALTH SCIENCES
|
June 9, 1989 |
|
B SIVAJI Vs. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY
|
August 11, 1989 |
|
B SRINIVAS Vs. UNIVERSITY OF HEALTH SERVICES VIJAYAWADA
|
August 7, 1989 |
|
B V PERUMAL Vs. STATE OF ANDHRA PRADESH
|
August 4, 1989 |
|
B V RAO Vs. CHITTIVALASA JUTE MILLS
|
October 13, 1989 |
|
BALA SWAMY Vs. GOVT OF ANDHRA PRADESH
|
March 24, 1989 |
|
BALAJI TRADERS Vs. STATE
|
June 6, 1989 |
|
BANDARU SATYAM Vs. DISTRICT COLLECTOR VIZIANAGARAM
|
November 13, 1989 |
|
BANK OF MADURA LIMITED Vs. MADDI VENKATA SUBRAHMANYAM
|
August 23, 1989 |
|
BAR COUNCIL OF ANDHRA PRADESH Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 23, 1989 |
|
BASETTI MALLAIAH Vs. STATE
|
March 14, 1989 |
|
BHONGIR CO OPERATIVE MARKETING SOCIETY LTD Vs. EXISE SUPERINTENDENT NALGONDA
|
September 25, 1989 |
|
BHOOMAIAH Vs. DISTRICT COLLECTOR MEDAK DIST
|
December 5, 1989 |
|
BHUPATIRAJU VENKATA RAGHAVARAJU Vs. LAND ACQUISITION OFFICER
|
April 18, 1989 |
|
BIRGUBAN SINGH Vs. LAND ACQUISITION OFFICER REVENUE DIVISIONAL OFFICER HYDERABAD
|
July 10, 1989 |
|
BISMILLAH AND CO Vs. STATE OF ANDHRA PRADESH
|
January 25, 1989 |
|
BLUE STAR LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 23, 1989 |
|
BOMMINENI LAXMI DEVAMMA Vs. BOMMINENI KONAPPA
|
April 13, 1989 |
|
BOYANA TATADU Vs. STETE OF ANDHRA PRADESH
|
June 12, 1989 |
|
BRAHMAIAH Vs. DIST TRIBAL WELFARE OFFICER NIZAMABAD
|
October 24, 1989 |
|
C BOMMUL REDDY Vs. C R BOMMUL REDDY
|
August 4, 1989 |
|
C M ASHOK RAJU DY MANAGER A P S F C HYDERABAD Vs. MANAGING DIRECTOR A P STATE FINANCIAL CORPORATION
|
February 6, 1989 |
|
C M D SINGARENI COLLIERIES Vs. KOTA POSHAM
|
April 21, 1989 |
|
C RAMKONDA REDDY Vs. STATE
|
February 17, 1989 |
|
C SUSHEELA Vs. C PATWARI
|
October 19, 1989 |
|
C SYAMALA Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 17, 1989 |
|
C VENKATAIAH Vs. COMMISSIONER OF POLICE
|
April 20, 1989 |
|
CB LAXMINARAYANA Vs. K C SUBBA RAO
|
April 28, 1989 |
|
CEMENT CORP OF INDIA Vs. R D O
|
December 12, 1989 |
|
CH ANIL KUMAR Vs. VASU COTTON AND GINNING MILLS
|
June 29, 1989 |
|
CH LAXMI NARAYANA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
July 4, 1989 |
|
CH RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 13, 1989 |
|
CH RAMALINGAIAH Vs. GOVT OF A P
|
June 13, 1989 |
|
CH S K NAGARAJU Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
|
July 27, 1989 |
|
CH SESHAIAH Vs. PEDA SUBBA RAO
|
September 19, 1989 |
|
CH SHANKAR Vs. CHIEF ENGINEER CONSTRUCTION SOUTH CENTRAL RAILWAY SECUNDERABAD
|
August 2, 1989 |
|
CHAIRMAN HINDUSTAN COMMERCIAL BANK LTD Vs. U PUNDAREEKAM
|
December 21, 1989 |
|
CHAKKA LAKSHMINARAYANA Vs. KONNEPATI CHINA SUBBARAO
|
April 28, 1989 |
|
CHALLA RAMKONDA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 17, 1989 |
|
CHANDANA SURYA RAO Vs. STATE
|
January 24, 1989 |
|
CHAVALI BASVOJI Vs. CHAVALI SHANKARA RAO
|
April 27, 1989 |
|
CHENNUPALLI VENKATAPPAIAH Vs. GOTTUPALLI VENKATA REDDI DIED
|
September 18, 1989 |
|
CHERUKUPALLI VENKATA RAJAREDDY Vs. STATE OF ANDHRA PRADESH
|
September 28, 1989 |
|
CHITAVALSAH JUTE MILLS Vs. B V RAO
|
February 2, 1989 |
|
CITIZENS WELFARE ORGANISATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 9, 1989 |
|
COLOROCK P LTD Vs. DIRECTOR OF MINES AND GEOLOGY
|
June 7, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. HARBIN SINGH
|
February 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. EAST COAST MARINE PRODUCTS P LIMITED
|
February 1, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. SESHAGIRI RAO D
|
February 8, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. AMPRO FOOD PRODUCTS
|
January 23, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. BAJRANG LAL
|
January 24, 1989 |
|
COMMISSIONER OF INCOME TAX Vs. DALAPPA S V AND SONS
|
January 30, 1989 |
|
COMMISSIONER OF INCOME TAX INVESTIGATION Vs. H M T BEARINGS LIMITED
|
October 18, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. GEORGE CLUB
|
September 11, 1989 |
|
COMMISSIONER OF WEALTH TAX Vs. PRINCE MUFFAKKAM JAH BAHADUR
|
January 31, 1989 |
|
COROMANDEL FERTILISERS LTD Vs. UNION OF INDIA
|
March 30, 1989 |
|
COUNCIL OF A P TRADE UNION Vs. STATE OF ANDHRA PRADESH
|
September 11, 1989 |
|
D A DAVID Vs. ALLE CHINNA MALLAIAH
|
April 27, 1989 |
|
D B R MILLS LTD Vs. COMMISSIONER OF LABOUR
|
July 17, 1989 |
|
D K KESAVA RAJU Vs. S R GOVINDA RAJAN
|
February 7, 1989 |
|
D K SAVITRAMMA Vs. ANANTAPUR DISTRICT CO OPERATIVE CENTRAL BANK
|
March 14, 1989 |
|
D NARAYANASWAMI Vs. SURESH GUPTA
|
January 20, 1989 |
|
D NEELAMMA Vs. D KANAKAMMA
|
August 4, 1989 |
|
D NIRMALA Vs. SHAH CERAMICS LTD
|
April 19, 1989 |
|
D V SESHACHALAPATHI Vs. VIJAYAWADA CO OPERATIVE CENTRAL BANK
|
November 23, 1989 |
|
D. RAMACHANDRA RAO Vs. VEERARAGHAVA REDDY
|
March 27, 1989 |
|
DAIRY DEV CO OP FEDERATION WORKERS UNION Vs. DT MILK PRODUCERS CO OPERATIVE UNION
|
October 16, 1989 |
|
DANDUBOINA VENKATA RAO Vs. MAMIDISETTI SUNDARAMMA
|
August 29, 1989 |
|
DAR US SALAM EDUCATIONAL TRUST Vs. OSMANIA UNIVERSITY
|
August 11, 1989 |
|
DODLA NARAYANA Vs. VELTI REDDEMMA
|
June 28, 1989 |
|
DONTI REDDY CHINNA VENKAT REDDY Vs. DONTI REDDY VIJAYA LAXMI
|
August 10, 1989 |
|
DORAKONDA VENKATRAMA SESHACHALAPATHI Vs. VIJAYAWADA CO-OPERATIVE CENTRAL BANK
|
November 23, 1989 |
|
DT SOCIAL WELFARE OFFICER Vs. P NARASIMHA MURTHY
|
June 7, 1989 |
|
DULICHAND SURANA Vs. PILLI LAKSHMI NARAYANA
|
November 3, 1989 |
|
E I D PARRY 1 LH Vs. NOMAAN JAMEEL
|
March 9, 1989 |
|
E KRISHNA VENI Vs. STATE OF ANDHRA PRADESH
|
October 18, 1989 |
|
E RAMASUBBAREDDY Vs. STATE
|
February 14, 1989 |
|
E S I C Vs. WEAVERS CO OPERATIVE SOCIETY
|
March 31, 1989 |
|
ECONOMIC ROADWAYS CORPORATION Vs. K S MURALI
|
January 27, 1989 |
|
ELKARI SHANKARI Vs. STATE OF ANDHRA PRADESH
|
April 21, 1989 |
|
EMPLOYEES STATE INSURANCE CORPN. HYDERABAD Vs. THE TAMIL NADU HANDLOOM WEAVERS CO.OP. SOCIETY LTD. VIJAYAWADA
|
March 31, 1989 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ISMAIL BAFATI BEEDI MANUFACTURERS
|
February 23, 1989 |
|
ERRABALLI SRIRANGA RAO Vs. ERRABALLI SAMPATH RAO
|
September 27, 1989 |
|
FAQURODDIN Vs. N I S I EXTENSION TRAINING
|
July 28, 1989 |
|
FERRO ALLOYS CORPORATION LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
July 12, 1989 |
|
FOOD CORPORATION OF INDIA Vs. SUB COLLECTOR NARSAPUR WEST GODAVARI DISTRICT
|
October 31, 1989 |
|
FOOD INSPECTOR Vs. AMEER MOHAMMED
|
November 30, 1989 |
|
FOOD INSPECTOR Vs. ANTHONI AND ANOTHER
|
December 8, 1989 |
|
FOOD INSPECTOR, M.C.H. Vs. A. RAMESH
|
February 17, 1989 |
|
FOREST RANGE OFFICER Vs. PRITAM SINGH
|
October 6, 1989 |
|
G BUTCHI RAJU Vs. NON CONVENTIONAL ENERGY DEVELOPMENT CORPORATION OF ANDHRA PRADESH LTD
|
April 28, 1989 |
|
G HANUMANTHA RAO Vs. G PRAKASHAM
|
August 25, 1989 |
|
G JAYAMALA Vs. COMMISSIONER MUNICIPAL CORPORATION OF HYDERABAD
|
March 15, 1989 |
|
G KAMALA KUMARI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
February 6, 1989 |
|
G KOTAIAH Vs. STATE OF ANDHRA PRADESH
|
August 8, 1989 |
|
G SUBBA RAO Vs. S V RAMANA RAO
|
February 14, 1989 |
|
G V MALLA REDDY Vs. HUDA
|
September 6, 1989 |
|
G VENKAT REDDY Vs. CHIEF ELECTORAL OFFICER A P HYDERABAD
|
November 10, 1989 |
|
G YADAGIRI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 25, 1989 |
|
G. RADHA KRISHNA MURTHY AND COMPANY Vs. COMMERCIAL TAX OFFICER, VIJAYAWADA
|
September 29, 1989 |
|
GADEY VENKATA REDDAIAH Vs. FOOD CORPORATION OF INDIA
|
February 6, 1989 |
|
GANDHAM NAGESH Vs. POKALA NAGESVTARA RAO
|
December 19, 1989 |
|
GANGA HANUMANTHARAO Vs. GARLAPATI PRAKASHAM
|
August 5, 1989 |
|
GARIKAPATI BHAGAVANTAM Vs. KAPILAVAI VENKATESWARA RAO
|
December 5, 1989 |
|
GIRIJAN CO OPERATIVE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1989 |
|
GOPAL REDDY S Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1989 |
|
GOUSIA BEGUM Vs. UNION OF INDIA
|
October 30, 1989 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. E G TECHNO INDUSTRIES
|
March 17, 1989 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. P V SUBBANAIDU
|
August 4, 1989 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. V S S HIGH SCHOOL
|
January 1, 1989 |
|
GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, MEDICAL, HEALTH AND FAMILY WELFARE DEPARTMENT, HYDERABAD Vs. B. SHANTI REDDY AND OTHERS
|
December 28, 1989 |
|
GUVVALA KOTAIAH Vs. STATE OF A P
|
August 8, 1989 |
|
H KRISHNA PATEL Vs. M C H
|
June 6, 1989 |
|
H R SHENOY Vs. M MURALI KRISHNA
|
November 24, 1989 |
|
HEERACHAND POONAMCHAND Vs. KANCHAO CYCLE TRADING CO
|
December 19, 1989 |
|
HINDUSTAN SHIPYARD LIMITED Vs. P SAMUEL
|
July 17, 1989 |
|
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. TARAPORE and CO
|
January 17, 1989 |
|
HYD ALLWYN LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
|
June 27, 1989 |
|
HYD PLYWOOD IND LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 9, 1989 |
|
HYDERABAD ABRASIVE AND MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 26, 1989 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. A P S E BOARD
|
July 10, 1989 |
|
I DASTAGIRI Vs. MANDAL REVENUE OFFICER
|
September 29, 1989 |
|
INCOME TAX OFFICER Vs. ABDUL RAZACK
|
July 6, 1989 |
|
INCOME TAX OFFICER Vs. SHIVLAL DHULICHAND AGARWAL
|
August 10, 1989 |
|
INDIA OILS AND FERTILISERS CORPORATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 29, 1989 |
|
INDIAN BANK Vs. P SATYANARAYANA
|
December 8, 1989 |
|
J ANANTAM Vs. M C H
|
February 14, 1989 |
|
J GOPALA KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
November 30, 1989 |
|
J GOUTHAM RAO Vs. UNION BANK OF INDIA
|
November 21, 1989 |
|
J JAYANUA OPERATOR ALLWYN WATCH MANUFACTURING COMPLEX PATANCHERUVU Vs. HYDERABAD ALLWYN LTD
|
November 18, 1989 |
|
J KOTHANDA NAIDU Vs. KANYAKAPARAMESWARI TEMPLE CHITTOOR
|
August 14, 1989 |
|
J MUTHAMMA Vs. ILGLAMMA
|
October 24, 1989 |
|
J RAMBABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 25, 1989 |
|
J SRINIVASA RAO Vs. J RAJESHWARI
|
March 31, 1989 |
|
J V LAKSHMANA RAO Vs. J BHARATAMMA
|
March 17, 1989 |
|
JAM MAD AS Vs. ZOHRA BEGUM
|
November 15, 1989 |
|
JANAB SYED KAZIM SAHAB Vs. JANAB SAYEED BAKARAN SAHAB
|
December 8, 1989 |
|
JANGAM SRINIVASA RAO Vs. JANGAM RAJESWARI
|
March 31, 1989 |
|
JUMMA MOSQUE COMMITTEE Vs. ABDUL SAM MAD
|
November 7, 1989 |
|
JYOTHNLA SUBBA RAO Vs. COLLECTOR EAST GODAVARI KAKINADA
|
November 20, 1989 |
|
K ABDUL MALIK Vs. D SHAMA VALI
|
January 24, 1989 |
|
K ADIVI NAIDU Vs. E DURVASULU NAIDU
|
September 5, 1989 |
|
K ANANTHA BABU Vs. DEPOT MANAGER APSRTC GUNTAKAL DEPOT
|
June 28, 1989 |
|
K ATCBAIAH Vs. WALKER
|
August 24, 1989 |
|
K C VENKATARAMANA Vs. MANDAL A REVENUE OFFICER B EOTHAKOTA
|
December 19, 1989 |
|
K ESWARAMMA Vs. SHAIK KHADER MOHIDDIN
|
December 20, 1989 |
|
K GOVARDHANA REDDY Vs. ASSISTANT ENGINEER CIVIL
|
September 8, 1989 |
|
K GOVINDA REDDY Vs. G DEVASENAMMA
|
July 17, 1989 |
|
K K R NAIR Vs. MOHAN DAS
|
September 25, 1989 |
|
K KOTESWARA RAO Vs. S NARAYANA RAO
|
September 12, 1989 |
|
K KRISHNA MURTHY ARRACK SHOP LICENSEE OF MAQDOOMPALLY JALALPUR Vs. EXCISE SUPERINTENDENT NALGONDA DISTRICT AT NALGONDA
|
April 12, 1989 |
|
K KRISHNAIAH Vs. DISTRICT COLLECTOR
|
July 31, 1989 |
|
K NAGAIAH Vs. A K M CHOULTRY
|
December 28, 1989 |
|
K NARASIMHULU Vs. DISTRICT COLLECTOR CUDDAPAH
|
November 16, 1989 |
|
K NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 15, 1989 |
|
K PADMA Vs. PRINCIPAL SIDDARTHA MEDICAL COLLEGE VIJAYAWADA
|
July 21, 1989 |
|
K PERISWAMI Vs. T RAMANAIAH
|
August 23, 1989 |
|
K R SUBBARAYA MUDALIAR Vs. COMMISSIONER OF ENDOWMENTS A P HYDERABAD
|
March 10, 1989 |
|
K RAMA RAO Vs. VENKATESWAR RAO
|
August 18, 1989 |
|
K SANATH KUMAR Vs. FOOD CORPORATION OF INDIA
|
February 6, 1989 |
|
K SIDDAIAH Vs. EXECUTIVE OFFICER TIRUMALA TIRUPATHI DEVASTHANAMS
|
September 26, 1989 |
|
K SIDDAPPA Vs. GCVT OF ANDHRA PRADESH
|
March 8, 1989 |
|
K SIVA KANCHI REDDY Vs. STATE OF ANDHRA PRADESH
|
September 21, 1989 |
|
K SIVARAM Vs. K MANSALAMBA
|
March 24, 1989 |
|
K SRIHARI RAO AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER SIRPUR KAGHAZNAGAR
|
July 25, 1989 |
|
K SRINIVASA RAO Vs. COLLECTOR SRIKAKULAM
|
July 18, 1989 |
|
K SURI Vs. RAMULAMMA
|
August 10, 1989 |
|
K V KRISHNAIAH Vs. M SIDDA REDDY
|
June 14, 1989 |
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K V PUSHPAVATHI Vs. K SCSHAGIRI RAO
|
June 6, 1989 |
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K VARAMMA Vs. P RAMAKOTAIAH
|
January 30, 1989 |
|
K VARAPRASADA RAO Vs. K CHINNA VENKAIAH DIED
|
February 17, 1989 |
|
K VEERAIAB Vs. FOOD CORPORATION OF INDIA
|
April 17, 1989 |
|
K VENKATAMMA Vs. K B RAMANNA
|
July 17, 1989 |
|
K VENKATESWARA REDDY BUS OWNER GUNTUR Vs. STATE TRANSPORT PRESIDING OFFICER A P HYDERABAD
|
October 3, 1989 |
|
K YADAMMA Vs. K BALAMMA
|
July 19, 1989 |
|
K. GOPALAN AND OTHERS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
January 12, 1989 |
|
K.S. PURUSHOTHAM Vs. THE DEPOT MANAGER, A.P.S.R.T.C. UPPAL DEPOT, AND ANOTHER
|
December 25, 1989 |
|
KALASAMI VENKANNAS Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH FOREST DEPT
|
July 3, 1989 |
|
KALYANI TRANSPORT CO Vs. ANDHRA PRADESH STATE ESSENTIAL COMMODITIES CORPORATION LTD
|
October 3, 1989 |
|
KANDAVILLL ABBULU Vs. STATE OF ANDHRA PRADESH
|
April 11, 1989 |
|
KANNEKANTI VARAMMA Vs. PULI RAMAKOTAIAH
|
January 30, 1989 |
|
KANTE VEERABHADRA RAO Vs. BANKING SERVICE RECRUITMENT BOARD SOUTHERN REGION SECRETARY HYDERABAD
|
December 4, 1989 |
|
KARNA SIVA KANCHI REDDY Vs. STATE OF A P
|
September 21, 1989 |
|
KARRI VENKATA REDDI Vs. CENTRAL BANK OF INDIA
|
April 26, 1989 |
|
KASIREDDI APPA RAO Vs. DISTRICT COLLECTOR
|
September 13, 1989 |
|
KATTAMASU VENKATA PULLA RAO Vs. STATE
|
September 6, 1989 |
|
KESHAV RAO JADHAV Vs. STATE OF ANDHRA PRADESH
|
October 4, 1989 |
|
KHAGESH CHANDRA PRADHAN Vs. UNION OF INDIA
|
July 4, 1989 |
|
KISHANLAL SONI Vs. CHANDRAKANLA DEVI
|
April 28, 1989 |
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KOHE IMAM ZAMM Vs. ANDHRA PRADESH STATE WAKF BOARD
|
February 15, 1989 |
|
KOLLADA SATYAM Vs. RAMISETTY PRAKASA RAO
|
October 5, 1989 |
|
KOTHA LAXMIKANTHA Vs. KOTHA RAMAIAH
|
April 24, 1989 |
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KOTHRI MADRAS LTD Vs. SECOND ADDITIONAL JUDGE CUM APPELLATE AUTHORITY
|
June 5, 1989 |
|
KSHATHRANGA REDDY Vs. VENKATREDDY
|
September 15, 1989 |
|
L A TAHSILDAR Vs. SRIPATBI RAINAMURTHY DIED
|
August 23, 1989 |
|
L SURYAKANTHAM Vs. P NARASITNHA RAO
|
November 15, 1989 |
|
LADIES CLOTH CENTRE Vs. DEVATHI SESHAYYA
|
April 21, 1989 |
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LAKSHMANA RAO SHAIK FAKRUDDIN Vs. COLLECTOR and DISTRICT MAGISTRATE ANANTAPUR
|
November 23, 1989 |
|
LAMINA SUSPENSION PRODUCTS P LIMITED Vs. STATE OF ANDHRA PRADESH
|
October 16, 1989 |
|
LAND ACQUISITION OFFICER DISTRICT SOCIAL WELFARE OFFICER KHAMMAM Vs. B SATYANARAYANA
|
March 28, 1989 |
|
LAND ACQUISITION OFFICER PEDDAPURATN Vs. K MANGAYAMMA
|
June 7, 1989 |
|
M A HAMEED Vs. ARIF JAN
|
September 5, 1989 |
|
M A NARAYANA SETTY Vs. DIVISIONAL MANAGER and DISCIPLINARY AUTHORITY LIC OF INDIA CUDDAPAH
|
August 14, 1989 |
|
M ANKAIAH GUPTA Vs. CH ANJANEYA GURUPRASAD
|
August 14, 1989 |
|
M ANURADHA Vs. VENKATESWARA UNIVERSITY TIRUPATI
|
February 24, 1989 |
|
M BHOOPAL REDDY Vs. COLLECTOR
|
August 11, 1989 |
|
M DEVAKUMAR REDDY Vs. V S GOPAL RAO
|
March 17, 1989 |
|
M ESWAR REDDY Vs. VEUKATESWARA UNIVERSITY
|
June 9, 1989 |
|
M GNANENDRA IN RE Vs. M GNANENDRA IN RE
|
January 30, 1989 |
|
M H PRASAD Vs. SUPT OF MINES
|
February 21, 1989 |
|
M HANUMANTHA RAO Vs. SAJJA VENUGOPAL RAO
|
August 9, 1989 |
|
M L L KUMAR Vs. DIVISIONAL MANAGER A P S R T C CUDDAPPAH
|
June 22, 1989 |
|
M LINGA MUITHY Vs. DT SOCIAL WELFARE OFFICER
|
February 10, 1989 |
|
M MALLESU Vs. K MOHD HUSSAIN
|
June 14, 1989 |
|
M MALLESU Vs. KAMALAPURAM MOHAMMED HUSSAIN
|
June 4, 1989 |
|
M NARASAVVA Vs. V R SHANGDE
|
April 4, 1989 |
|
M P STATE SEED AMI FORM DEVELOPMENT CORPORATION Vs. VAMSEE SEEDS
|
November 3, 1989 |
|
M PAPALAL Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 8, 1989 |
|
M PRABHAKARA RAO Vs. ANDHRA PRADESH HOUSING BOARD
|
January 27, 1989 |
|
M R BABU RAO Vs. JAYA INVESTMENTS P LTD
|
December 12, 1989 |
|
M R PANDU Vs. STATE OF ANDHRA PRADESH
|
August 7, 1989 |
|
M RAGHAVA RAO Vs. N RADHA KRISHNA MURTHY
|
September 22, 1989 |
|
M RAMA MURTHY Vs. A CHINNAPPA DIED
|
August 10, 1989 |
|
M RAMA RAO Vs. REGIONAL MANAGER REGION IV STATE BANK OF INDIA REGIONAL OFFICE RTC COMPLEX VISAKHAPATNAM
|
June 23, 1989 |
|
M RANGAIAH NAIDU Vs. ABDUL KAREEM KHAN
|
November 3, 1989 |
|
M RANGATAH NAIDU DIED Vs. ABDUL KAREEM KHAN
|
September 3, 1989 |
|
M SATYANARAYANA Vs. S VEERABHADRA SWAMY
|
February 23, 1989 |
|
M VENKAIAH NAIDU Vs. V NEELAVENAMMA
|
September 22, 1989 |
|
M. JANGA REDDY Vs. SHAIK MAHBOOB
|
January 27, 1989 |
|
MADDI SEETA DEVI Vs. MANDAL REVENUE OFFICER MOINABAD MANDAL RANGAREDDY DIST
|
August 23, 1989 |
|
MADURI SATYANARAYANA Vs. SINGAMSETTI VEERABHADRASWAMY
|
February 23, 1989 |
|
MAGADRI SATYANARAYANA Vs. B JAYARAMARAO
|
January 24, 1989 |
|
MALLADI VIDYARANYA Vs. MALLADI LAXMI TRIPURA SUNDARI
|
November 10, 1989 |
|
MALLIKARJIMA CHEMICALS Vs. SINGARENI COLLIERIES
|
September 19, 1989 |
|
MANAGEMENT OF NETHA SPINNING MILLS Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 7, 1989 |
|
MANAGEMENT OF SINGARENI COLLIERIES LTD Vs. INDUSTRIAL TRIBUNAL C HYDERABAD
|
April 21, 1989 |
|
MANAGER ORIENTAL INSURANCE CO LTD Vs. S A GAFFAR
|
March 27, 1989 |
|
MANAGING DIRECTOR CENTRAL
WARE HOUSING CORPORATION
BHAVAN 4 1 SIRI INSTITUTION
AREA SIRI FORT HAUZKHAS
NEW DELHI 110016 Vs. KOONINENI VENKATESWARA RAO
|
January 16, 1989 |
|
MANCHUKONDA JEWELLERY HOUSE Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
|
December 11, 1989 |
|
MANGI LAL Vs. STATE
|
July 18, 1989 |
|
MANNE BALA SARASWATHI Vs. P SUBBARAO
|
January 20, 1989 |
|
MANUPATI PRABHAKAR Vs. STATE OF ANDHRA PRADESH
|
October 16, 1989 |
|
MASJID E BOWLI COMMITTEE Vs. M C H
|
January 31, 1989 |
|
MBHD IQBAL Vs. K JAGADESHWAR RAO
|
March 1, 1989 |
|
MD TAJUDDIN Vs. QUAMARUNNISSA BEGUM
|
March 31, 1989 |
|
MOHAMMAD ANWARUDDIN S Vs. SABINA SULTANA DR
|
February 17, 1989 |
|
MOHAMMAD HABEEB Vs. KHAJA MOINUDDIN
|
December 1, 1989 |
|
MOHAMMAD ISHAQ Vs. OSMANIA UNIVERSITY
|
August 25, 1989 |
|
MOHAMMAD SULTAN Vs. A P DAIRY DEVELOPMENT
|
June 22, 1989 |
|
MOHD ZAFARULLAH KHAN Vs. YASMEEN KHAN
|
November 3, 1989 |
|
MOHD. KHADERUDDIN SIDDIQUI AND OTHERS Vs. MOHD. KHADERUDDIN SIDDIQUI THROUGH HIS G.P.A MAIRAJUNNISA BEGUM AND ANOTHER
|
September 6, 1989 |
|
MULLAPUDI AMARALINGESWARAMMA Vs. STATE OF ANDHRA PRADESH
|
October 17, 1989 |
|
MUNAGALA SAMBI REDDY Vs. DIST COLLECTOR GUNTUR
|
February 7, 1989 |
|
N KUMAR Vs. DEPOT MANAGER A P S R T C BUS DEPOT NIRMAL
|
November 15, 1989 |
|
N LAKSHMI Vs. K RAGHAVA REDDY
|
March 21, 1989 |
|
N MANGATHAYARAMRAA Vs. N APPANNA
|
April 25, 1989 |
|
N PITCHAMMA Vs. K NARAYANA REDDY
|
January 1, 1989 |
|
N R K CHOWDARY Vs. R T A
|
December 27, 1989 |
|
N SUNDARA CHARI Vs. LAND ACQUISITION OFFICER
|
December 26, 1989 |
|
N VENKATARAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 28, 1989 |
|
NAGANDLA AMMAYYA AND OTHERS Vs. GOVT. OF A.P. REP. BY SECRETARY, F & A, HYDERABAD AND OTHERS
|
October 27, 1989 |
|
NAGARJUNA CEMENTS LIMITED A COMPANY Vs. ASST DIRECTOR OF MINES and GEOLOGY NALGONDA
|
December 21, 1989 |
|
NAJIBUNNISSA BEGUM Vs. DIRECTOR DOORDARSHAN KEADRA
|
November 10, 1989 |
|
NALLURU RAMA MURTHY Vs. ELECTION TRIBUNAL SUBORDINATE JUDGE KAVALI NELLORE DISTRICT
|
June 20, 1989 |
|
NANDYAL CHIT FUNDS P LTD Vs. VASAM PEDA SUBBARAIDU
|
December 6, 1989 |
|
NARAYAN GOUD Vs. COMMISSIONER OF EXCISE GOVT OF AP HYDERABAD
|
December 26, 1989 |
|
NASREEN JAHEN BEGUM Vs. SYED MOHD ALAMDAR ALI ABIDI
|
January 30, 1989 |
|
NAVODAYA WINES GUNTUR MANAGING PARTNER G BASAVAPUNNAIAH Vs. GOVERNMENT OF A P SECRETARY REVENUE F DEPARTMENT HYDERABAD
|
September 19, 1989 |
|
NERATI PICHAMMA Vs. PASUMALA AROGIYA
|
February 28, 1989 |
|
NEW INDIA ASSURANCE CO Vs. MADAPATI NARAMMA
|
April 3, 1989 |
|
NEW INDIA ASSURANCE CO Vs. SATAMMA
|
July 7, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. P BALA PRABHARATAMMA
|
March 9, 1989 |
|
NEW INDIA ASSURANCE CO LTD Vs. NAMABAI SIMBACHALAM
|
January 20, 1989 |
|
NEW INDIA ASSURANCE COMPANY Vs. ANASURYA
|
January 25, 1989 |
|
NEW PEKING CHINESE HOTEL Vs. HINDUSTAN BUILDERS D B
|
July 6, 1989 |
|
NILAGIRI TEA EMPORIUM Vs. GOVERNMENT OF INDIA
|
March 3, 1989 |
|
NIRMALA NARSAVA Vs. VILAS RAMACHANDRA SHANGDA
|
April 4, 1989 |
|
NIZAM CLUB Vs. D C P
|
October 25, 1989 |
|
NOKKANTI SEA FOOD LIMITED 62 KIRLAMPUDI LAYOUT VISA KHAPATNAM Vs. GOVT OF ANDHRA PRADESH
|
March 7, 1989 |
|
NOMULA ANJANEYULU Vs. NOMULA HYMAVATHI
|
October 17, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO Vs. M BHANUMATHI
|
December 28, 1989 |
|
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. PAVANKUMAR
|
January 1, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. PAVAN KUMAR
|
January 16, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. M JANGA REDDY
|
January 27, 1989 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. P RAMANAMMA
|
January 30, 1989 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. S.A. GAFER
|
March 27, 1989 |
|
OSMANIA UNIVERSITY Vs. V RAJESWARA RAO
|
July 21, 1989 |
|
P BRAHMAIAH Vs. P PADMA
|
November 29, 1989 |
|
P GANGARAJU Vs. AGENT TO GOVERNMENT WEST GODAVARI
|
July 28, 1989 |
|
P GOPAL REDDY Vs. MANDAL REVENUE OFFICER TIRUPATHI
|
August 2, 1989 |
|
P H VENKATAIAH Vs. A P CO OPERATIVE CENTRAL AGRICULTURAL DEV BANK LTD
|
November 17, 1989 |
|
P INNAIAH Vs. GOVERNMENT OF INDIA
|
August 16, 1989 |
|
P KAMALADEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 12, 1989 |
|
P MALLIKHARJUNADEV Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 19, 1989 |
|
P MANGAMMA IN RE Vs. P MANGAMMA IN RE
|
September 12, 1989 |
|
P NAGALAKSHMI Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH HYDERABAD
|
January 17, 1989 |
|
P NAGAMALLESWARA RAO Vs. A P S R T C
|
August 6, 1989 |
|
P NARASIMHA RAO Vs. G JAYA PRAKASH
|
February 1, 1989 |
|
P PERAYYA Vs. VIJAYAWADA GUNTUR TENALI URBAN DEVELOPMENT AUTHORITY
|
July 27, 1989 |
|
P PRATAP REDDY Vs. D PULLAM RAJU
|
June 21, 1989 |
|
P RAM REDDY Vs. STATE OF A P
|
March 15, 1989 |
|
P RAMA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 15, 1989 |
|
P SUDHIR KUMAR Vs. SPEAKER A P LEGISLATIVE ASSEMBLY
|
April 18, 1989 |
|
P T C S CHITYAL VILLAGE REP Vs. DEPUTY COMMISSIONER OF EXCISE MAHABOOBNAGAR DISTRICT
|
December 12, 1989 |
|
P TATA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 18, 1989 |
|
P UGENDER RAO Vs. J SAMPOORNA
|
September 22, 1989 |
|
P V RAGHAVULU AND CO Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER RENIGUNTA CHITTOOR DISTRICT
|
November 29, 1989 |
|
P VENKATA KRISHNA RAO Vs. B SEETARAM
|
July 20, 1989 |
|
P VENKATESWARA PRASAD Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE
|
January 30, 1989 |
|
P VENKATESWARA RAO Vs. G B CHANDRASEKHAR
|
September 7, 1989 |
|
P YELLAIAH Vs. CONTONMENT BOARD SECUNDERABAD
|
February 1, 1989 |
|
P. RAMUDU AND OTHERS Vs. A.P. HANDICRAFTS DEVELOPMENT CORPORATION LTD., REP
|
June 29, 1989 |
|
P. VENKATA KRISHNA RAO Vs. B. SEETHARAM
|
July 10, 1989 |
|
PADMAJA Vs. UNIVERSITY OF HEALTH SCIENCES
|
December 5, 1989 |
|
PAKAIA NARASIMBA REDDY Vs. STATE OF A P
|
June 20, 1989 |
|
PAKALA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
January 1, 1989 |
|
PALURI VENKATA BUTCHI RAJU Vs. P V G RAJU
|
March 21, 1989 |
|
PAUSHAK LTD Vs. STATE OF ANDHRA PRADESH
|
November 17, 1989 |
|
PAVAN KUMAR Vs. K GOPALA KRISHNA
|
November 10, 1989 |
|
PEDDIRAJU Vs. P VISWANADHARAJU
|
November 8, 1989 |
|
PEPULAR SHOE MART Vs. K SRINIVASA RAO
|
January 17, 1989 |
|
PERAVALI PANCHAYAT SAMITHI PERAVALLI W G DIST Vs. GOVT OF A P
|
October 26, 1989 |
|
PINNAMANENI NARASIMHA RAO Vs. GUNDAVARAPU JAYAPRAKASU
|
February 1, 1989 |
|
POKALA BRAHMANIAH Vs. POKALA PADMA
|
November 29, 1989 |
|
POPURI MUTHAYYA Vs. MALLAMPATI MALLIKHARJUNA RAO
|
January 24, 1989 |
|
PRABHUDAYAL RAMANAND Vs. STATE TRADING CORPORATION
|
September 19, 1989 |
|
PREMJIT THEATRES Vs. RASHID MEHATA and CO
|
June 19, 1989 |
|
PUBLIC PROSECUTOR, HIGH COURT OF A.P., HYDERABAD Vs. TOTA BASAVA PUNNAIAH AND OTHERS
|
June 19, 1989 |
|
PUJARI CHANGAL REDDY Vs. M SANTHA KUMARI
|
March 8, 1989 |
|
PUJARI CHANGAL REDDY Vs. M SANTHA KUMARI
|
March 28, 1989 |
|
R ANAND KUMAR Vs. CO OPERATIVE TRIBUNAL
|
August 7, 1989 |
|
R CH PAPAIAH NAIDU Vs. COLLECTOR CHITTOOR
|
October 16, 1989 |
|
R N JALAN Vs. DECCAN ENTERPRISES PVT LTD
|
November 23, 1989 |
|
R SREENIVASA RAO Vs. LABOUR COURT HYDERABAD
|
July 25, 1989 |
|
R SUBRAHMANYAM Vs. DISTRICT and SESSIONS JUDGE ANANAPUR
|
June 7, 1989 |
|
R VENKATAPPA NAIDU Vs. THAMMIVEVI SUGUNAMMA
|
March 15, 1989 |
|
R VENKOBA RAO Vs. STATE
|
April 5, 1989 |
|
RADHA K S REDDY DIED Vs. MOHAMMAD MUJSABA KHAN
|
August 11, 1989 |
|
RAHMAT BEE Vs. MAQBOOL BANU
|
July 4, 1989 |
|
RAINBOW SEA FOODS PRIVATE LIMITED Vs. RAINBOW SEA FOODS PRIVATE LIMITED
|
March 23, 1989 |
|
RAJ KUMAR HOTEL AND BAR Vs. LABOUR COURT
|
December 28, 1989 |
|
RAJA J RAMESHWAR RAO Vs. SPL DY COLLECTOR CUM LAND ACQUISITION OFFICER L A UNIT SRISAILAM PROJECT VANAPARTHY
|
February 20, 1989 |
|
RAJANNA DEMUDU Vs. RAJANNA KANTHATHALLI
|
June 13, 1989 |
|
RAJANNA DEMUDU Vs. RAJANNA KANTHATHALLI
|
June 15, 1989 |
|
RAJESHWARI Vs. STATE OF A P
|
September 20, 1989 |
|
RAJESWAR PRASAD Vs. DURGA BAI
|
July 12, 1989 |
|
RAJKAMAL TRANSPORT Vs. C. SUGNNA DEVI
|
April 4, 1989 |
|
RAMACHANDRA REDDY Vs. BASAPPA
|
April 28, 1989 |
|
RAMAKRISHNA ANTENNA SYSTEM Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 7, 1989 |
|
RAMAKRISHNA CINE COMPLEX RAJAHMUNDRY Vs. DEPUTY COMMISSIONER COMMERICIAL TAXES KAKINADA
|
October 20, 1989 |
|
RAMAKRISHNA TOBACCO CO Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1989 |
|
RAMAMOHANA RAO Vs. A P AGRICULTURAL UNIVERSITY
|
April 28, 1989 |
|
RAMAN C AMIN Vs. DOCK LABOUR BOARD VISAKHAPATNAM
|
April 20, 1989 |
|
RAMANAMMA Vs. SPECIAL OFFICER URBAN LAND CEILING
|
April 13, 1989 |
|
RANGINENI CHENCBAMA PAPAIAH NAIDU Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
October 16, 1989 |
|
RASHTRIYA ISPAT NIGAM LTD Vs. C T O
|
December 15, 1989 |
|
RATAKONDA NARAYANA Vs. T H GOPAL
|
December 28, 1989 |
|
RATTANLAL KOUL Vs. J and K BANK LTD
|
August 3, 1989 |
|
RAVINDUA FERTILISERS CO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 7, 1989 |
|
RAYALASEEMA PAPER MILIS LTD Vs. GOVT OF A P
|
November 23, 1989 |
|
REGISTRAR J N T UNIVERSITY Vs. G LAKSHMINARAYANA
|
October 20, 1989 |
|
REVENUE DIVISIONAL OFFICER Vs. DASARI GANGA RAJU
|
February 20, 1989 |
|
REVENUE DIVISIONAL OFFICER Vs. P C KRISHNA SWAMI NAIDU
|
February 6, 1989 |
|
REVENUE DIVISIONAL OFFICER, PEDDAPALLI Vs. METPALLI NARAYANA RAO
|
June 15, 1989 |
|
ROYAL PRINTING WORKS Vs. ORIENTAL BANK OF COMMERCE NEW DELHI
|
March 29, 1989 |
|
RUIA KRISHI KENDRA Vs. CONTROLLING AUTHORITY
|
June 5, 1989 |
|
S B DHARRAA REDDY Vs. DIRECTOR OF SETTLEMENTS ANDHRA PRADESH HYDERABAD
|
June 27, 1989 |
|
S GHOUSE MOBIDDIN VICE CHAIRMAN CUDDIPAH MUNICIPAL COUNCIL Vs. DISTRICT COLLECTOR CUDDAPH
|
August 7, 1989 |
|
S KANYALAL Vs. UNION OF INDIA
|
March 23, 1989 |
|
S KOMARAIAH Vs. MEMBER SECRETARY CADRE AUTHORITY
|
September 26, 1989 |
|
S MALLIAH Vs. STATE OF ANDHRA PRADESH
|
March 16, 1989 |
|
S NARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 3, 1989 |
|
S PRABHAKAR RAO Vs. BANK OF BARODA BARODA
|
March 1, 1989 |
|
S RAMESH RAO Vs. BHARAT HEAVY ELECTRICAH LTD
|
January 20, 1989 |
|
S S NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 21, 1989 |
|
S SUBBA REDDY Vs. STATE
|
April 25, 1989 |
|
S. KOTESWARA RAO Vs. DIRECTOR GENERAL, INDIAN COUNCIL OF MEDICAL RESEARCH, NEW DELHI AND OTHERS
|
July 27, 1989 |
|
SAGAR CEMENTS LTD Vs. STATE OF ANDHRA PRADESH
|
September 29, 1989 |
|
SAIBABA CLOTH EMPORIUM ADONI Vs. KOLLI SANJEEVAMMA
|
July 28, 1989 |
|
SAIBARA CLOTH EMPORIUM Vs. K SANJEEVAMMA
|
July 28, 1989 |
|
SALADI SRIRAMA MURTHY Vs. K SWAMINAIDU
|
November 24, 1989 |
|
SAMPATH REDDY Vs. G M S VENKATAMMA
|
January 31, 1989 |
|
SARVODAY COLLEGE NELLORE SECRETARY Vs. COMMISSIONER AND SPECIAL OFFICER NELLORE MUNICIPALITY
|
November 10, 1989 |
|
SATYANARAYANA Vs. OM PRAKASH
|
August 30, 1989 |
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SATYANARAYANA Vs. S VEKATESWARA RAO
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November 24, 1989 |
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SATYAPRAKASH ENTERPRISES Vs. COMMISSIONER OF LAND REVENUE
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August 25, 1989 |
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SAVANI TRANSPORT P LTD Vs. S CH VENKATARAMMAVVA
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October 27, 1989 |
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SAWAHRAM KANAHYALAL Vs. UNION OF INDIA
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March 23, 1989 |
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SHAHEEN BEGUM Vs. COMMISSIONER OF LAND REVENUE AND URBAN LAND CEILINGS GOVT OF ANDHRA PRADESH HYDERABAD
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December 20, 1989 |
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SHAIK ABDUL HAKEEM SAHEB Vs. P V K SETTY
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January 24, 1989 |
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SHAIK FAKRUDDIN Vs. COLLECTOR AND DISTRICT MAGISTRATE, ANANTAPUR, AND OTHERS
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November 23, 1989 |
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SHAIK MAHBOOB ALI Vs. COMMISSIONER OF POLICE
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December 14, 1989 |
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SHAIK MAHBOOB BASHA Vs. SHAIK KARIMUNNISA BEGUM
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March 31, 1989 |
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SHAIK MEHBOOB ALI Vs. COMMISSIONER OF POLICE HYDERABAD AND SECUNDERABAD
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December 14, 1989 |
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SHAKTI ENGINEERING COMPANY Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VIJAYAWADA
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December 8, 1989 |
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SHOBHA Vs. T S CHELLAPPAN
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July 10, 1989 |
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SINGARENI COLLIERIES COMPANY LIMITED Vs. K POSHAM
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April 21, 1989 |
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SIRPA VISSAIAH Vs. ANKAMA RAJ TEMPLE
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November 10, 1989 |
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SK MAHBOOB BASHA Vs. KARIMUNNISA BEGUM
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March 1, 1989 |
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SK Q HUSSAIN Vs. DEPOT MANAGER APSRTC BUS DEPOT NARSAMPET
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November 17, 1989 |
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SOUTHERN STEEL LTD Vs. A P STATE ELECTRICITY BOARD HYDERABAD
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April 28, 1989 |
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SPECIAL DEPUTY COLLECTOR Vs. K ACHAMMA
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March 14, 1989 |
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SPECIAL DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER SRIRAMSAGAR PROJECT NIZAMABAD Vs. PUTTI BHOJA
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November 3, 1989 |
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SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD Vs. SALIM KHATOON SAHEBA
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September 22, 1989 |
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SPECIAL TAHSILDAR LAND ACQUISITION YERRAGUNTLA Vs. K REDDY
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February 17, 1989 |
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SPL LAND TAHSILDAR L A Vs. K GANGI REDDY
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February 17, 1989 |
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SRAVAN KUMAR Vs. INDUSTRIES DEPT 59
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March 28, 1989 |
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SRINIVAS WINES Vs. EXCISE SUB INSPECTOR
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September 21, 1989 |
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SRINIVASA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER AVANIGADDA KRISHNA DISTRICT
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November 2, 1989 |
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STATE BANK OF HYDERABAD Vs. N NARAYANA RAO
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August 16, 1989 |
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STATE OF A P Vs. VIKASH TRADERS WARANGAL
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April 19, 1989 |
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STATE OF A P Vs. A SREE RAMACHANDRA PRABHU
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October 4, 1989 |
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STATE OF ANDHRA PRADESH Vs. C P SARATHY
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August 18, 1989 |
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STATE OF ANDHRA PRADESH Vs. B V NARAYANA
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November 17, 1989 |
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STATE OF ANDHRA PRADESH Vs. B SUBBA REDDY
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November 8, 1989 |
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STATE OF ANDHRA PRADESH Vs. CH RAMALINGA REDDY
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April 25, 1989 |
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STATE OF ANDHRA PRADESH Vs. ASSOCIATED ENGINEERING ENTERPRISES
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March 24, 1989 |
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STATE OF ANDHRA PRADESH Vs. TOSHNIWAL COMBINES
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February 15, 1989 |
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STATE OF ANDHRA PRADESH Vs. HAMPKO ENTERPRISES
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February 15, 1989 |
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STATE OF ANDHRA PRADESH Vs. BAKELITE HYLAM LIMITED
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February 15, 1989 |
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STATE OF ANDHRA PRADESH Vs. TIRUMALAGIRI TRADERS
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February 16, 1989 |
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STATE OF ANDHRA PRADESH Vs. MEDA MINES AND MINERALS
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February 13, 1989 |
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STATE OF ANDHRA PRADESH Vs. HYDERABAD ALLWYN LIMITED
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February 1, 1989 |
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STATE OF ANDHRA PRADESH Vs. RATNA SREE BOX MAKERS
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February 21, 1989 |
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STATE OF ANDHRA PRADESH Vs. AKKAMAMBA TEXTILES LTD
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February 23, 1989 |
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STATE OF ANDHRA PRADESH Vs. SREENIVAS TRADING COMPANY
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February 22, 1989 |
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STATE OF ANDHRA PRADESH Vs. K RAJI REDDY
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June 22, 1989 |
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STATE OF ANDHRA PRADESH Vs. GARLAPATI HANUMANTHA RAO AND COMPANY
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January 24, 1989 |
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STATE OF ANDHRA PRADESH Vs. GLIMMER EXPORTS
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January 24, 1989 |
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STATE OF ANDHRA PRADESH Vs. SHARMA TRADERS
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January 25, 1989 |
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STATE OF ANDHRA PRADESH Vs. INDIA RUBBERS
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January 31, 1989 |
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STATE OF ANDHRA PRADESH Vs. SANKAR BABY AND MARINE VERMICELLI FACTORY
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February 1, 1989 |
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STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, HYDERABAD AND OTHERS Vs. SRI VENKATESWARA ASSOCIATES, ARRACK CONTRACTORS, TWIN CITIES UNIT, HYDERABAD REPRESENTED BY ITS MANAGING PARTNER AND ANOTHER
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September 14, 1989 |
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SUB COLLECTOR LAND ACQUISITION OFFICER TENALI Vs. TUMMALA SAMBASIVA RAO
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February 27, 1989 |
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SUBBARAYA PICTURE PALACE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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June 23, 1989 |
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SUNDARARAMIREDDY Vs. STATE
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August 8, 1989 |
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SURABATHULA KOTESWARAMMA Vs. VIJAYAWADA MUNICIPAL CORPORATION
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February 27, 1989 |
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SURESH BBARGAVA Vs. STATE OF ANDHRA PRADESH
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March 7, 1989 |
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SUSHEELA BAJPAI Vs. ANDHRA PRADESH STATE ROAD TRANS. CORPN
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April 4, 1989 |
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T BOJJU BAI Vs. A P HOUSING BOARD HYDERABAD
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July 13, 1989 |
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T MANNEYYA Vs. COMMISSIONER OF SETTLEMENTS
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July 4, 1989 |
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T MARIADASU Vs. STATE OF ANDHRA PRADESH
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October 5, 1989 |
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T PRAGATHI ENTERPRISES Vs. BALAJI TRADING CO
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June 11, 1989 |
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T RAMAKRISHNA REDDY Vs. DT COLLECTOR
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December 6, 1989 |
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T SRINIVASULU REDDY Vs. O GOVARDANA NAIDU
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August 24, 1989 |
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T V RAMANA MURTHY Vs. A P AGRICULTURAL UNIVERSITY
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August 9, 1989 |
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T VENKATESWARLU Vs. STATE BANK OF INDIA
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October 16, 1989 |
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TANUKU MUNICIPALITY Vs. STATE OF ANDHRA PRADESH
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March 9, 1989 |
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TELLA ZEDSON Vs. CHAGANTI KISTA RAG
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June 15, 1989 |
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TENANTS FARMING CO OP SOC Vs. COMMISSIONER FOR CO OPERATION AND REGISTRAR OF CO OP SOC
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September 11, 1989 |
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TIMMARAJU SAKUNTALA DEVI AND ANOTHER Vs. REVENUE DIVISIONAL OFFICER (L.A.O.), TENALI
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April 10, 1989 |
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TIPPALA APPARAO Vs. COMMISSIONER OF INCOME TAX
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November 13, 1989 |
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TIRUMALA TIRUPATHI DEVASTHANAM Vs. Y D SANTHANAM
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June 21, 1989 |
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TODDAY TAPPETS CO OP SOCIETY Vs. EXCISE SUPERINTENDENT
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April 13, 1989 |
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TRANSWORLD SHIPPING SERVICES PVT LTD Vs. VISHAKHAPATNAM PORT TRUST VISAKHAPATNAM MANAGER
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July 27, 1989 |
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TUMMURI SURYANARAYANA Vs. TADI RAMAKRISBNA ABBAYI
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November 8, 1989 |
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TUNGALA VENKATESWARLU Vs. DISTRICT JUDGE GUNTUR
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June 12, 1989 |
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U CHINNAPPA Vs. COTTON CORPORATION OF INDIA
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August 3, 1989 |
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UDAYA COMMUNICATIONS MAIN BAZAR PULIVENDLA CUDDAPAH Vs. UNION GOVT OF INDIA
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March 7, 1989 |
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UNION OF INDIA Vs. Y CHENNA REDDY
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August 19, 1989 |
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UNION OF INDIA Vs. UNION OF INDIA
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January 1, 1989 |
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UNITECH LTD Vs. COMMERCIAL TAX OFFICER GAJUWAKA VISAKHAPATNAM
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November 2, 1989 |
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UNITED INDIA INSURANCE CO LTD Vs. MALLA JANAKI
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November 24, 1989 |
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UNITED INDIA INSURANCE CO LTD Vs. ALAPATI VENKATA SUBBA RAO
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December 12, 1989 |
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UNITED INDIA INSURANCE CO LTD Vs. G VIJAYALAKSHMI
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July 10, 1989 |
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UNIVERSITY OF HEALTH SCIENCES Vs. A SUDHAKAR
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October 23, 1989 |
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V BALRAM Vs. V SATYAMMA
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September 28, 1989 |
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V K STEEL INDUSTRIES PVT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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December 13, 1989 |
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V MARIDAYYA IN RE Vs. V MARIDAYYA IN RE
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March 30, 1989 |
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V NAGABHIISHANAIN Vs. STATE OF ANDHRA PRADESH
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April 13, 1989 |
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V NARASING RAO Vs. PRUDENTIAL CO OPERATIVE URBAN BANK LTD
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January 20, 1989 |
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V PAKEERA REDDY Vs. DISTRICT COLLECTOR
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February 7, 1989 |
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V RAMA KISHAN RAO Vs. GOVERNMENT OF ANDHRA PRADESH
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December 28, 1989 |
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V RAMA RAO Vs. STATE OF ANDHRA PRADESH
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August 25, 1989 |
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V S N RAJU Vs. N C E D CORPP
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April 28, 1989 |
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V SANKAR REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
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March 27, 1989 |
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V SUBBAYAMMA Vs. M VEERARAJU CHOWDARY
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April 20, 1989 |
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V SUNDARARAMIREDDI Vs. STATE
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August 8, 1989 |
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V V NARSAIAH Vs. WARANGAL DT S C SERVICE CO OPERATIVE SOCIETY LTD
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June 27, 1989 |
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V V RAMESH Vs. V PADMALATHA
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May 14, 1989 |
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V VENKATRAM NARSAIAH Vs. WARRANGAL DT SCHEDULED CASTES SERVICES COOPERATIVE SOCIETY LTD
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June 27, 1989 |
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VADDE RAMA RAO Vs. STATE OF A P
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August 25, 1989 |
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VAJJE VENKATARAMESH Vs. VAJJE PADMALATHA STYLED AS GUTTS PADMALATHA
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September 14, 1989 |
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VAJRAKAYALA RAMANI Vs. SUB COLLECTOR RAMACHODAVARAM
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October 4, 1989 |
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VALLABHANI SOMARAJU Vs. SPECIAL TAHSILDAR LA UNIT NO III JANGAREDDYGUDEM
|
June 27, 1989 |
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VALLURI SEETHAYAMMA Vs. LAND ACQUISITION OFFICER and SPECIAL TAHSILDAR L A KAKINADA
|
July 5, 1989 |
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VANGA KOTI REDDY Vs. SUPERINTENDING ENGINEER N S RIGHT CANALS CIRCLE CANALS OFFICE VINUKONDA
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November 10, 1989 |
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VASIREDDY SEETHA DEVI Vs. UNION OF INDIA
|
July 11, 1989 |
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VAVILALA FISHERMEN CO OPERATIVE SOCIETY LTD Vs. VAVILALA GRAM PANCHAYAT
|
August 1, 1989 |
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VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1989 |
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VEERABHADRA RAO K CH Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
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July 28, 1989 |
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VEGIRAJU RAMA RAJU Vs. MADDURI SATYANARAYANA RAJU
|
October 24, 1989 |
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VENKATARATNAMMA Vs. M VEERA REDDY
|
April 19, 1989 |
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VENKATESWARA AND COMPANY Vs. NALLAMIPALLI PEDDA REDDY
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March 28, 1989 |
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VENKATI GOUD Vs. EXCISE INSPECTOR
|
September 12, 1989 |
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VIDADALA HARINADHABABU Vs. N T RAMARAO
|
August 31, 1989 |
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VIJAYA KUMAR Vs. GENERAL MANAGER MILK PRODUCTS FACTORY ANDHRA PRADESH DAIRY DEVELOPMENT
|
February 15, 1989 |
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VIJAYA TALKIES Vs. APP DY COMMISSIONER
|
November 16, 1989 |
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VIJAYALAKSHMI RICE MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1989 |
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VILLURI SUBBA RAO Vs. KARYASIDDESWARA SWAMY VARI TEMPLE DHINNAYAGUDEM
|
June 9, 1989 |
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VISAKHA GRAMEENA BANK EMPLOYEES ASSOCIATION SRIKAKULAM Vs. GOVT OF INDIA MINISTRY OF FINANCE
|
April 24, 1989 |
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WALCHANDNAGAR INDUSTRIES LTD Vs. HEMADRI CEMENTS LTD
|
November 24, 1989 |
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WESTERN INDIA GUNNIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER FAC MEHDIPATNAM CIRCLE HYDERABAD W P NO 18277 OF 1988
|
April 3, 1989 |
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WRUTTENSBERGISCHS Vs. COROMANDEL CRUCIBLES INDUSTRY
|
June 19, 1989 |
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Y NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 12, 1989 |
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Y PADMA MYTHILI Vs. A P UNIVERSITY OF HEALTH SCIENCES
|
July 17, 1989 |
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Y RAMANARASAIAH Vs. G SADANAOD
|
August 19, 1989 |
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Y RANGA RAO Vs. SUPERINTENDENT OF EXCISE NALGONDA
|
January 17, 1989 |
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YACUB SAHIB MOSQUE ASSOCIATION Vs. A P STATE WAKF BOARD
|
February 6, 1989 |
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YELETI VENKATA LAKSHMI SIVA GANGA PADMAVATHI Vs. KASSI VEERA VENKATA RAMCHANDRA REDDY
|
January 24, 1989 |
|
YELLOGOLA RAMANARASAIAH Vs. G. SADANAND
|
August 19, 1989 |
|
YERA CHANDRAIAH Vs. DISTRICT MUNSIF CUM ELECTION TRIBUNAL
|
July 17, 1989 |
LOGIN