|
A NAGAIAH Vs. COLLECTOR RANGA REDDY DISTRICT
|
August 5, 1988 |
|
A P BUILDERS FEDERATION Vs. STATE OF ANDHRA PRADESH
|
November 11, 1988 |
|
A P DAIRY DEVELOPMENT COOPERATIVE FEDERATION LTD Vs. K RAMULU
|
September 5, 1988 |
|
A P STATE FINANCIAL CORPORATION Vs. MANAGING DIRECTOR CHIRAG ALI LANE
|
February 26, 1988 |
|
A RAMAIAH Vs. R
|
March 2, 1988 |
|
A RAMAIAH Vs. A PEDDA SAYANNA SAILOO DIED
|
October 31, 1988 |
|
A RATNAMANIKYAM Vs. K S R SARMA
|
June 29, 1988 |
|
A S MURTHY Vs. NAGARJUNA UNIVERSITY
|
November 7, 1988 |
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A V KRISHNAVENI Vs. A S V PRASADA RAO
|
April 22, 1988 |
|
A VEERAPPA Vs. P LINGA RAJU
|
April 18, 1988 |
|
A. ANJI REDDY Vs. YELLA REDDY AND OTHER
|
September 28, 1988 |
|
A. RAJAM Vs. M. MANIKYA REDDY
|
March 31, 1988 |
|
A.P.S.R.T.C. REP BY ITS GENERAL MANAGER Vs. P. RAMANAREDDI
|
February 5, 1988 |
|
ACHUTHARAMA BAMBOO DEPOT Vs. STATE OF ANDHRA PRADESH
|
February 9, 1988 |
|
ADDANKI CHINA RANGANAYAKULU Vs. PASALA PULLAIAH
|
April 27, 1988 |
|
ADMINISTRATIVE STAFF COLLEGE OF INDIA HYDERABAD Vs. D P SESHACHALAM
|
December 30, 1988 |
|
ADVOCATE GENERAL A P HYD Vs. R SUBBA RAO
|
November 18, 1988 |
|
AGR DEV BANK EMPLOYEES ASSON Vs. CENTRAL AGR DEV BANK
|
September 6, 1988 |
|
AMAR ESTATE PVT LTD Vs. STATE OF A P
|
February 3, 1988 |
|
AMARA LINGESWARA RICE MILL CONTRACTORS COMPANY JANAKIPURAM Vs. KATTA SUDHAKAR KURNOOL
|
February 15, 1988 |
|
ANANTHAIAH Vs. COLLECTOR EXCISE R R DIST AT HYDERABAD
|
March 10, 1988 |
|
ANDBRA SCIENTIFIC CO Vs. LABOUR COURT
|
July 15, 1988 |
|
ANDHRA CEMENT CO LTD Vs. MOHD ILYAS
|
February 18, 1988 |
|
ANDHRA PRABHA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
June 14, 1988 |
|
ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION Vs. B VEERIAH
|
July 8, 1988 |
|
ANDHRA PRADESH PAPER MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 29, 1988 |
|
ANDHRA PRADESH RICE BRON SOLVENT EXTRACTORS ASSOCIATION Vs. UNION OF INDIA
|
April 21, 1988 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. P SRIRAMURTHY
|
June 24, 1988 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
|
July 21, 1988 |
|
ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION TADEPALLIGUDEM AND Vs. N T RAMARAO
|
July 1, 1988 |
|
ANDHRA SCIENTIFIC CO Vs. LABOUR COURT GUNTUR
|
July 15, 1988 |
|
ANDHRA SUGARS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
|
August 16, 1988 |
|
ANJANEYULU Y V Vs. INCOME TAX OFFICER
|
November 18, 1988 |
|
ANKARMAGARI ANJI REDDY Vs. GAJJALA YELLA REDDY
|
September 28, 1988 |
|
ANNS HIGH SCHOOL SECUNDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 13, 1988 |
|
APEX STEEL RE ROLLING MILLS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES CHARMINAR DIVISION HYDERABAD
|
January 19, 1988 |
|
ASHOK KUMAR Vs. STATE OF ANDHRA PRADESH
|
November 7, 1988 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. DUNCANS AGRO INDUSTRIES LTD
|
February 19, 1988 |
|
ASSURANCE CO Vs. S RAMULANIMA
|
December 15, 1988 |
|
AYYAGARI SURYANARAYANA VARA PRASADA RAO Vs. AYYAGARI VENKATAKRISHNA VENI
|
April 22, 1988 |
|
B CHANDRA MANIKYAMMA Vs. B SUDARSANA RAO ALIAS SALEEM MOHAMMED
|
September 9, 1988 |
|
B D SRINIVASA REDDY Vs. DT COLLECTOR
|
March 9, 1988 |
|
B KOTESWARA RAO Vs. P VEERANNA
|
January 18, 1988 |
|
B LINKAMANAIDU Vs. B LINKAMANAIDU
|
June 24, 1988 |
|
B PERUNEEDU Vs. JOINT COMMISSIONER
|
August 17, 1988 |
|
B RAVINDRA KUMAR Vs. INCOME TAX OFFICER
|
January 19, 1988 |
|
B SAMBAIAH Vs. LAKSHMI VENKATESWARA DEVASTHANAM
|
April 6, 1988 |
|
B SULOCHANAMMA Vs. COMMISSIONER and SPECIAL OFFICER ANANTAPUR MUNICIPALITY ANANTAPUR
|
October 13, 1988 |
|
B V JOSHI Vs. STATE OF ANDHRA PRADESH
|
August 11, 1988 |
|
B V JOSHI Vs. STATE OF A P
|
September 19, 1988 |
|
B V S S MANI Vs. KOWTHA BUSINESS SYNDICATE PVT LTD
|
March 3, 1988 |
|
B VENKATA RAO Vs. PRINCIPAL ANDHRA MEDICAL COLLEGE
|
December 1, 1988 |
|
BAILURI GOVINDA BHATTU Vs. TATAVARTHY NAGENDRA RAMA RAO
|
January 29, 1988 |
|
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 4, 1988 |
|
BALAJEE PURUSHOTTAM Vs. COMMERCIAL TAX OFFICER BEGUM BAZAR CIRCLE HYDERABAD
|
August 10, 1988 |
|
BANDARU SREEDHAR REDDY Vs. STATE OF ANDHRA PRADESH
|
June 10, 1988 |
|
BANK OF BARODA Vs. BANK OF BARODA
|
April 12, 1988 |
|
BANK OF INDIA Vs. VIJAY TRANSPORT
|
April 27, 1988 |
|
BARATAM SATYANARAYANA Vs. BARATAM KANTHARAO
|
November 29, 1988 |
|
BASHEER HUSAIN Vs. GOVERNMERT OF ANDHRA PRADESH
|
October 11, 1988 |
|
BATHULA ANASUYA Vs. BATHULA RAYUDU
|
August 26, 1988 |
|
BERULAL TIWARI Vs. COMMISSIONER OF INCOME TAX
|
February 29, 1988 |
|
BHADRACHALAM PAPERBOARDS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 28, 1988 |
|
BHARAT METALS CHIRALA PRAKASAM DIST Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER DS CHIRALA
|
July 6, 1988 |
|
BOLLABHA ARTHO THYADI Vs. GRANDHI KAMARAJU
|
April 29, 1988 |
|
BOMMIDALA BROTHERS LTD Vs. AUTHORITY PAYMENT OF GRATUITY ACT
|
June 10, 1988 |
|
BOYAPATI KOTESWARA RAO Vs. PAPPU VEERANNA
|
January 18, 1988 |
|
BOYINA SAMBA MURTHY and SONS Vs. MANDAL REVENUE OFFICER
|
July 15, 1988 |
|
BRIJ RAJ PERSHAD Vs. SHANTA DEVI
|
June 10, 1988 |
|
C LINGAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
February 25, 1988 |
|
C SUBRAHMANYAM Vs. REGISTRAR UNIVERSITY OF HEALTH SCIENCES
|
December 7, 1988 |
|
C V RAMANA Vs. COMMISSIONER OF INCOME TAX
|
August 23, 1988 |
|
C VEERUDU Vs. STATE OF ANDHRA PRADESH
|
June 10, 1988 |
|
C. SUBBARAJU Vs. EXECUTIVE COUNCIL, SRI VENKATESWARA UNIVERSITY AND ANOTHER
|
November 23, 1988 |
|
CH SATYANARAYANA Vs. DOCK LABOUR BOARD
|
October 7, 1988 |
|
CH VENKAT ALIAS KOTHA VENKADU Vs. STATE OF ANDHRA PRADESH
|
December 26, 1988 |
|
CHAIRMAN GOVERNING BODY S M V M POLYTECHNIC TANUKU Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 14, 1988 |
|
CHANDAMAMA PRINTING PRESS HYDERABAD PVT LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 13, 1988 |
|
CHELIKANI NAGESWARA RAO Vs. CHELIKANI RAJA MOHAN RAO
|
November 8, 1988 |
|
CHIEF ENGINEER TIRUMALA TIRUPATHI DEVASTHANAMS TIRUPATHI Vs. K SUBBARAYUDU
|
February 17, 1988 |
|
COASTAL GASES AND CHEMICALS PVT LTD Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM
|
November 4, 1988 |
|
COLLECTOR OF CUSTOMS MADRAS Vs. UNION CARBIDE INDIA LTD
|
March 10, 1988 |
|
COMMISSIONER AND SPECIAL OFFICER ANAKAPALLI MUNICIPALITY ANAKAPALLI Vs. DIRECTOR OF A P AGRICULTURAL MARKET COMMITTEE
|
April 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA BOTTLERS PVT LIMITED
|
April 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. BARIUM CHEMICALS LIMITED
|
June 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED
|
April 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JAGATRAM AHUJA
|
April 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. LOHADA J B
|
April 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. NAWAB HASHIM JAH
|
April 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANWAR BEGUM
|
June 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. D B R MILLS LIMITED
|
June 27, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. JEYAPORE SUGARS COMPANY LIMITED
|
June 28, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. VIJAYA CHEMICALS
|
June 28, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANAKAPALLI CO OPERATIVE MARKETING SOCIETY
|
June 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
|
June 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SRINIVASA SUGAR FACTORY
|
July 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SILEMAN KHAN MAHABUB KHAN
|
July 12, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SURESH CHANDRA JAIN
|
March 7, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GRANDHI NARAYANA RAO
|
March 9, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOHAMMAD YAKOOB
|
March 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MOPEDS INDIA LIMITED
|
March 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SUBRAMANYAM C
|
February 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KOHINOOR GLASS FACTORY PRIVATE LIMITED
|
February 25, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA HATCHERIES P LIMITED
|
February 29, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMAIAH M
|
March 10, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVULU V
|
March 10, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MULKANOOR CO OPERATIVE RURAL BANK LIMITED
|
March 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MADDI SUDARSANAM
|
March 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SHAHZADA BEGUM MRS
|
March 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. INVESTIGATION AND SECURITY SERVICE INDIA PRIVATE LIMITED
|
March 21, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. DREDGING CORPORATION OF INDIA
|
March 22, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. ANDHRA BANK LIMITED
|
February 17, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SEGU HARNATH
|
February 15, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS
|
February 4, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. SUPER DRILLERS
|
February 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HYDERABAD SECUNDERABAD FOODGRAINS ASSOCIATION LIMITED
|
February 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. C C SUBBARAYUDU
|
February 11, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. PALAKOL CO OP AGRL AND INDUSTRIAL SOCIETY
|
February 1, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPA
|
August 5, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. HOTELS ANDHRA PRIVATE LIMITED
|
August 1, 1988 |
|
COMMISSIONER OF INCOME TAX1 Vs. BAKELITE HYLAM LIMITED
|
February 4, 1988 |
|
COMMISSIONER OF WEALTH TAX Vs. CHANDRASEKHARA RAO B
|
January 20, 1988 |
|
CONTROLLER OF ESTATE DUTY Vs. REBALA SUBBARAMI REDDY DECD
|
April 13, 1988 |
|
CONTROLLER OF ESTATE DUTY Vs. ABBAS YAR JUNG
|
September 5, 1988 |
|
COROMANDEL FERTILIZERS LTD Vs. K NARASIMHA MURTHY
|
October 16, 1988 |
|
COROMANDEL FERTILIZERS LTD. Vs. K. NARASIMHA MURTHY
|
October 14, 1988 |
|
CUDDAPAH CO OPERATIVE SUGARS LTD Vs. UNION OF INDIA
|
July 28, 1988 |
|
D HANUMAYYA Vs. G RADHAKRISHNA MURIHY
|
July 1, 1988 |
|
D N B ANNADANA SATRAM Vs. K YAKOBU
|
June 17, 1988 |
|
D RATNAM SETTY Vs. SAMUDRALA NARAYANA SETTY DIED
|
October 11, 1988 |
|
D SATYANARAYANA Vs. N T RAMA RAO
|
January 2, 1988 |
|
D SUJATA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
August 3, 1988 |
|
DADI PEDA NOOKA RAJU AND SONS Vs. STATE OF ANDHRA PRADESH
|
June 13, 1988 |
|
DAULATRAM Vs. INCOME TAX OFFICER
|
July 18, 1988 |
|
DENA BANK Vs. STATE OF ANDHRA PRADESH
|
February 25, 1988 |
|
DESAI BROTHERS Vs. LAKSHMI BAI
|
April 15, 1988 |
|
DHANALAKSHMI STEEL RE-ROLLED MILLS Vs. COMMERCIAL TAX OFFICER FAC MUKTHIARGUNJ CIRCLE HYDERABAD
|
February 16, 1988 |
|
DISTRICT CO OP CENTRAL BANK SHINIOGA Vs. DT CO OPERATIVE CENTRAL BANK KURNOOL
|
September 5, 1988 |
|
DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR Vs. DISTRICT COLLECTOR REGISTRAR OF CO OPERATIVE SOCIETIES ANANTAPUR
|
March 9, 1988 |
|
DISTRICT TREASURY OFFICER OUNTUS Vs. DISTRICT JUDIEIAL EMPLOYEES ASSOCIATION
|
September 22, 1988 |
|
DITTAKAVI VENKATA NARAYANA Vs. CHENNURI VENKATESWARA RAO
|
April 25, 1988 |
|
DIVISIONAL MANAGER A P FOREST DEVELOPMENT CORPORATION LTD Vs. ASST LABOUR OFFICER BAPATLA
|
September 12, 1988 |
|
DONDAPATI VINODU Vs. B BASWA RAJU
|
March 14, 1988 |
|
DR. FAZAL GHAFOOR Vs. PRINCIPAL, OSMANIA MEDICAL COLLEGE, HYDERABAD AND OTHERS
|
January 18, 1988 |
|
E VIJAYAKUMAR RAO Vs. A SATYANARYANA RAJU
|
January 28, 1988 |
|
EATATE SHRI LAXMANJI MAHARAJ HYDERABAD Vs. A NARSING RAO
|
August 20, 1988 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. GOPI PRINTS
|
December 8, 1988 |
|
FERRO ALLOYS CORPORATION LTD Vs. STATE OF A P
|
June 16, 1988 |
|
FISHERMEN CO OP SOCIETY Vs. ASSISTANT DIRECTOR
|
November 4, 1988 |
|
FOOD INSPECTOR Vs. D. BUTCHAPPA
|
September 12, 1988 |
|
FOOD INSPECTOR WEST GODAVARI DISTRICT Vs. SK MAHBOOB SAHEB
|
April 5, 1988 |
|
FOOD SPECIALITIES LTD Vs. STATE OF A P
|
February 17, 1988 |
|
G KANTHAYYA Vs. COLLECTOR WARANGAL
|
June 9, 1988 |
|
G KRISHNAJI RAO Vs. B R RAMAIAH
|
November 21, 1988 |
|
G M N V PRASADA RAO Vs. MANAGING DIRECTOR ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 29, 1988 |
|
G NARAYANA Vs. GOGIKAR KISHANJI
|
April 19, 1988 |
|
G PADMANABHAM Vs. N V C SINGARAYYA
|
July 28, 1988 |
|
G R KRISHHAPPA Vs. R T O KURNOOL
|
February 18, 1988 |
|
G RAMAIAH Vs. AHMED BADRUDDIN
|
September 2, 1988 |
|
G ROSAIAH Vs. C BALARAMI REDDY
|
March 10, 1988 |
|
G SATYANARAYANA FOOD INSPECTOR Vs. VOOLLA MALI BABU
|
July 21, 1988 |
|
G VENKATESWARA RAO Vs. SIR SILK LTD
|
February 18, 1988 |
|
G Y N CHAINULU Vs. DEPOT MANAGER A P S R T C
|
November 8, 1988 |
|
GANESH MEDICAL STORES Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 28, 1988 |
|
GANGISETTI SAVITRAMNA Vs. TELUKUNTA SAROJINI
|
April 26, 1988 |
|
GANGISETTY RAMANAIAH Vs. MIRZA RASOOL BAIG
|
June 10, 1988 |
|
GH RAMANJANEYULU Vs. R NAGURA HAMMA
|
July 13, 1988 |
|
GHANTASALA SESHAMMA Vs. GOLLAPALLI RAJARATNAM
|
April 18, 1988 |
|
GLOBE TRANSPORT CORPORATION Vs. NATIONAL INSURANCE CO LTD
|
September 16, 1988 |
|
GOLLI KRISHNAMURTHY AND SONS Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA
|
April 4, 1988 |
|
GORALLA VEERRAJU Vs. GOVT OF A P
|
October 10, 1988 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. ADILAKSHMAMMA
|
July 13, 1988 |
|
GOVT OF A P Vs. V S S HIGH SCHOOL RAMANAGAR VISAKHAPATNAM
|
December 19, 1988 |
|
GOVT OF AP LABOUR EMPLOYMENT AND TECHNICAL EDUCATION Vs. BHADRACHALAM PAPER BOARDS LTD
|
September 30, 1988 |
|
GUDIMETLA NARASIMHA MURTHY Vs. DIRECTOR OF SETTLEMENTS ANDHRA PRADESH
|
September 6, 1988 |
|
H A C PRODUCTS LTD Vs. MOHD ARGOBASI ENTERPRISES
|
January 18, 1988 |
|
HARMMAN COOPERATIVE SUGARS LIMITED Vs. Y CHAKRADHARA RAO
|
April 14, 1988 |
|
HIGH COURT OF A P Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 25, 1988 |
|
HINDUSTAN ZINC LIMITED Vs. REVENUE DIVISIONAL OFFICER
|
November 17, 1988 |
|
HMT BEARINGS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 14, 1988 |
|
HOTEL MANORAMA IN RE Vs. HOTEL MANORAMA IN RE
|
August 2, 1988 |
|
HUSSAIN ALI KHAN Vs. SHIVRAJ
|
September 11, 1988 |
|
I SURYANARAYANA Vs. M MANGARAMA
|
April 28, 1988 |
|
INDER ELECTRICALS Vs. COMMERCIAL TAX OFFICER SULTAN BAZAR HYDERABAD AND TWO ORS
|
April 13, 1988 |
|
INDIA LEAF SPRING MFG COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 29, 1988 |
|
INDIAN AIRLINES Vs. A PHILIPS
|
September 20, 1988 |
|
INDIAN BANK MADRAS Vs. G SURYANARAYANAMURTHY
|
January 1, 1988 |
|
INDIAN BANKBANK OF BARODA Vs. DATTA VENKATA CHINNA KRISHNA RAJUREDNAM NAGABAYA DEVI
|
June 28, 1988 |
|
INDIAN CABLE CO Vs. DIVAKAR M and N HOME
|
April 8, 1988 |
|
INDIAN OILS AND FERTILISERS CORPORTION Vs. COMR OF COM TAXES
|
July 1, 1988 |
|
INSULATIONS AND PLASTICS PVT LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 25, 1988 |
|
INTERNATIONAL PACKAGING INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
June 27, 1988 |
|
ISLAMIA ARABIC COLLEGE Vs. SHANTA BAI
|
March 30, 1988 |
|
J AND J DECHANE Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1988 |
|
JADHAVJEE LALJEE Vs. STATE OF ANDHRA PRADESH
|
April 25, 1988 |
|
JAGANNADHA BALDWA Vs. STATE OF ANDHRA PRADESH
|
March 30, 1988 |
|
JAINPANIVARI DHARMASATRAM Vs. K SANJEEVAMMA
|
June 20, 1988 |
|
JAWAHARLAL DAIMA and CO Vs. CHINTA CHITTEMMA
|
October 26, 1988 |
|
JUDL CLASS IV EMPLOYEES ASSN Vs. DT JUDGE
|
August 16, 1988 |
|
JYOTHI CHELLARAM SMT LATE Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1988 |
|
K ANJANEYULU Vs. COLLECTOR EXCISE HYDERABAD
|
March 10, 1988 |
|
K ANNAPURANAMMA Vs. P KOTESWARA RAO
|
July 11, 1988 |
|
K ASHOK KUMAR Vs. UNIVERSITY OF HEALTH SEIENCES
|
August 9, 1988 |
|
K C PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 2, 1988 |
|
K JAGADESHWAR REDDY Vs. MANAGER ANDHRA BANK
|
February 4, 1988 |
|
K KRISHNA REDDY Vs. SYED AMEENABIBI
|
November 18, 1988 |
|
K LINGAIAH Vs. KODANDARAMASWAMIVARI TEMPLE
|
June 30, 1988 |
|
K MALLAIAH Vs. RAMULU
|
October 13, 1988 |
|
K NARAYANA Vs. GOVT OF A P
|
April 4, 1988 |
|
K OBUL REDDY Vs. V NAGAIAH
|
August 17, 1988 |
|
K RAJARANI Vs. CHINTALA VENKAIAH
|
December 28, 1988 |
|
K RAMULU Vs. STATE OF A P
|
April 4, 1988 |
|
K SEETHARAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 19, 1988 |
|
K SIDDHI RAMMAPPA Vs. AGRICULTURAL MARKET COMMITTEE HYDERABAD
|
August 23, 1988 |
|
K SIVARAMAIAH Vs. SPECIAL DEPUTY COLLECTOR URBAN CUDDAPAH
|
November 23, 1988 |
|
K SUBRAMANYAM Vs. COMMERCIAL TAX OFFICER KADIRI ANANTAPUR DIST
|
January 21, 1988 |
|
K SURESH Vs. STATE OF ANDHRA PRADESH
|
April 19, 1988 |
|
K SURYANARAYANA Vs. STATE BANK OF INDIA
|
July 14, 1988 |
|
K SURYANARAYANA REDDY Vs. C CHELLAYYAMMA
|
August 30, 1988 |
|
K V R IYYANGAR Vs. STATE OF A P
|
February 5, 1988 |
|
K V R LYYANGAR Vs. STATE OF ANDHRA PRADESH
|
February 12, 1988 |
|
K.L. MHALSEKAR Vs. OSMANIA UNIVERSITY BY ITS REGISTRAR & ANR.
|
September 22, 1988 |
|
KALASAPATHI OBAIAH Vs. TONDERMALLA VEUKATAMMA
|
April 26, 1988 |
|
KANDASWAMY GOUNDER AND COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 3, 1988 |
|
KATRAGADDA ELECTRONICS P LTD Vs. STATE OF A P
|
February 24, 1988 |
|
KAY BEE ENTERPRISES MADRAS Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY CUDDAPAH
|
December 13, 1988 |
|
KHAJA MOINUDDIN AND ANOTHER Vs. A.P. AGRICULTURE UNIVERSITY AND OTHERS
|
July 13, 1988 |
|
KHANDELWAL FERRO ALLOYS LIMITED Vs. STATE OF A P
|
June 16, 1988 |
|
KODURU BHASKARA RAO AND KUNTAMALLA BUCHI RAYUDU Vs. COMMERCIAL TAX OFFICER NIDADAVOLU WEST GODAWARI DISTRICT
|
April 26, 1988 |
|
KONAL SUBHAMANI Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 16, 1988 |
|
KONDAMMA Vs. JOINT COLLECTOR ANANTAPUR
|
July 20, 1988 |
|
KOVVURI SATHI REDDY Vs. NALLA CHANDRA RAO
|
November 3, 1988 |
|
KOWTHA BUSINESS SYNDICATE PVT LIMITED Vs. BEEHIVE ENGINEERING AND ALLIED INDUSTRIES P LIMITED
|
March 3, 1988 |
|
LAKSHMI JEWELLERY Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1988 |
|
LAKSHMI STARCH LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 20, 1988 |
|
LALCHAND SURANA Vs. HYDERABAD VANASPATHI LTD
|
March 11, 1988 |
|
LUSY SAROJINI Vs. SPECIAL OFFICER
|
June 21, 1988 |
|
M BALASUBRAMANYAM Vs. Y SUBBA RAO
|
February 11, 1988 |
|
M P LTD Vs. INSPECTOR OF POLICE V C C S D MAHBOOBNAGAR
|
July 4, 1988 |
|
M PARAMASIVAM Vs. FOOD CORPN
|
March 29, 1988 |
|
M PULLAIAH Vs. B THIMMA REDDY
|
August 29, 1988 |
|
M R KRISHNAMURTHY Vs. K L PATTAMMAL
|
December 1, 1988 |
|
M S SURYANARAYANA IYER Vs. SYNDICATE BANK NELLOR
|
June 23, 1988 |
|
M SAKUNTALA RAI Vs. GORLE SURYANARAYANA NAIDU
|
October 14, 1988 |
|
M SUBBARAJU Vs. STATE OF ANDHRA PRADESH
|
February 10, 1988 |
|
M VENKATESHAM Vs. C O E OSMANIA UNIVERSITY
|
January 29, 1988 |
|
M VENKATESWARLU Vs. SLATE OF ANDHRA PRADESH
|
December 6, 1988 |
|
M. JAYARAJU Vs. THE CHAIRMAN
|
November 29, 1988 |
|
M. PRABHAKARA RAO Vs. THE SUB
|
March 1, 1988 |
|
MACHILIPATNAM CENTRAL CONSUMERS CO-OPERATIVE STORES LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
|
March 1, 1988 |
|
MANIKYAMMA Vs. DISTRICT REVENUE OFFICER MAHABUBNAGAR
|
August 2, 1988 |
|
MANNEPALLI P A C S Vs. TUMU KAMA REDDY
|
October 28, 1988 |
|
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. STATE OF ANDHRA PRADESH
|
July 15, 1988 |
|
MIR SHAFIUDDIII Vs. A P WAKF BOARD
|
October 27, 1988 |
|
MISRIMAL AMRUTLAL AND COMPANY Vs. STATE OF A P
|
February 9, 1988 |
|
MOHAMMAD IBRAHIM Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 4, 1988 |
|
MOHAMMAD ZAFARULLAH KHAN Vs. YASMEEN
|
April 27, 1988 |
|
MOHD OHOUSE Vs. GOVT OF A P
|
September 9, 1988 |
|
MOHD SHABEER ALI Vs. A P STATE ROAD TRANSPORT CORPORATION
|
November 24, 1988 |
|
MOHD TOUFIQ Vs. GENERAL MANAGER APSRTC HYDERABAD
|
August 31, 1988 |
|
N ANANTHA CHARY Vs. HANUMAN TEMPLE COMMITTEE
|
February 11, 1988 |
|
N B RAO Vs. GOVT OF A P
|
September 19, 1988 |
|
N NARSAIAH Vs. ADDITIONAL DIST JUDGE
|
August 31, 1988 |
|
N RAJAMANI Vs. P SEETHA
|
January 25, 1988 |
|
N SATYANARAYANA Vs. M VENKATA BALA
|
August 24, 1988 |
|
N T P C LTD Vs. BHANU CONSTRUCTION CO P LTD
|
August 8, 1988 |
|
N. SAI SUBRAHMANYAM Vs. WARNER HINDUSTAN LTD.
|
April 29, 1988 |
|
NAGABANDI MALLAIAH Vs. STATE OF A P
|
March 30, 1988 |
|
NAGARAJU AND BRORS Vs. STATE OF A P
|
March 2, 1988 |
|
NAINARAM ADAJI CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1988 |
|
NATIONAL JUTE MANUFACTURERS CORPORATION LTD Vs. COMMERCIAL TAX OFFICER NO IV VIJAYAWADA
|
April 7, 1988 |
|
NELLIMERLA JUTE MILLS Vs. MAHAVEER RICE MILLS
|
July 13, 1988 |
|
NEW INDIA ASSURANCE CO. LTD Vs. S. RAMULAMMA
|
December 15, 1988 |
|
NEW KALKURA Vs. A P STATE ELECTRICITY BOARD
|
February 3, 1988 |
|
NULLIMARLA JUTE MILLS CO LTD Vs. SREE MAHAVEER RICE AND OIL MILLS
|
July 13, 1988 |
|
O K VIJAYA KUMAR Vs. A P P S C
|
August 26, 1988 |
|
OSMANIA UNIVERSITY Vs. MOHAMMAD R A HUMAYUN
|
July 27, 1988 |
|
P AILAMMA Vs. T ZEDSON
|
June 23, 1988 |
|
P ANIL KUMAR Vs. JOINT COLLECTOR D B
|
April 4, 1988 |
|
P B VIJAYAKUMAR Vs. GOVERNMENT OF A P
|
November 18, 1988 |
|
P BIKSHAPATHI Vs. STATE OF ANDHRA PRADESH
|
October 27, 1988 |
|
P BIKSHAPATHI Vs. STATE OF A P
|
October 2, 1988 |
|
P C SRINIVASULU CHETTY AND SONS CO Vs. STATE OF ANDHRA PRADESH
|
February 11, 1988 |
|
P CHENGAL REDDY Vs. STATE OF ANDHRA PRADESH
|
August 31, 1988 |
|
P KONDAL REDDY Vs. DISTRICT COLLECTOR PANCHAYAT WING WARANGAL
|
June 17, 1988 |
|
P NARASAIAH Vs. P RAJA REDDY
|
April 29, 1988 |
|
P PARAMESWAR YADAV Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 19, 1988 |
|
P RAGHAVAIAH Vs. COMMERCIAL TAX OFFICER INT VIJAYAWADA
|
April 4, 1988 |
|
P RAJESWAR Vs. STATE OF ANDHRA PRADESH
|
November 22, 1988 |
|
P RAM SHAH Vs. STATE OF ANDHRA PRADESH
|
February 15, 1988 |
|
P RAMACHANDRA RAO Vs. G JANGAIAH
|
June 29, 1988 |
|
P SATYANARAYANA Vs. STATE BANK OF HYDERABAD
|
April 18, 1988 |
|
P SATYANARAYANA Vs. P VENKATA RAO
|
March 2, 1988 |
|
P SESHADITYA MURTHY Vs. DISTRICT MEDICAL AND HEALTH OFFICER
|
February 24, 1988 |
|
P SRI DEVI Vs. UNIVERSITY OF HEALTH SCIENCES
|
April 4, 1988 |
|
P V CHALAPATHI Vs. T SUBBA REDDY
|
December 26, 1988 |
|
P V KRISHNA SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 21, 1988 |
|
P V PAVITHRAN Vs. STATE OF ANDHRA PRADESH
|
July 29, 1988 |
|
P VENKATAMUNI REDDY Vs. GOVT OF A P
|
February 4, 1988 |
|
P. SATYANARAYANA Vs. DISCIPLINARY AUTHORITY AND MANAGING DIRECTOR, STATE BANK OF HYDERABAD, HYDERABAD AND ANR.
|
April 18, 1988 |
|
PADALA VEERA VENKATA SATYANARAYANA REDDY Vs. DISTRICT COLLECTOR KAKINADA
|
October 26, 1988 |
|
PALA NARAYANA Vs. MUNUKUNTLA PULLAIAH DIED
|
October 31, 1988 |
|
PALAKOLE CO OP SUGARS LTD Vs. P N RAJU
|
April 26, 1988 |
|
PANAMA PETROLIEUM PRODUCTS Vs. APPELLATE DEPUTY COMMISSIONER CT
|
August 12, 1988 |
|
PANJALA RAJAIAH Vs. MAMIDI MANIKYA
|
March 31, 1988 |
|
PATEGAR LINGA RAJU Vs. AGISAM VEERAPPA
|
August 5, 1988 |
|
PAVULURI RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
December 19, 1988 |
|
PELLAKURU SYAMALAMMA Vs. PELLAKURU SAMBAIAH
|
March 29, 1988 |
|
POLICE UNIFORM PRODUCTION CENTRE Vs. D G AND I G OF POLICE
|
August 12, 1988 |
|
PRAKASH ENTERPRISES Vs. COMMERCIAL TAX OFFICER GOWLIGUDA HYDERABAD
|
February 24, 1988 |
|
PRASAD (K.S.R ) AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH (REPRESENTED BY ITS SECRETARY, LABOUR, EMPLOYMENT, NUTRITION AND TECHNICAL EDUCATION DEPARTMENT)
|
December 16, 1988 |
|
PRIMARY AGRL DEV BANK Vs. AGRO PUMPSETS and IMPLEMENTS LTD
|
November 28, 1988 |
|
PRINCIPAL SECRETARY TO GOVERNMENT HOUSING MUNICIPAL ADMINISTRATION and URBAN DEVELOPMENT DEPARTMENT Vs. CHIKALA ADILAKSHMAMMA
|
July 13, 1988 |
|
PUBLIC PROSECUTOR Vs. MOHD. EQBAL
|
August 23, 1988 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. MOHD KAMALUDDIN
|
July 15, 1988 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. MD ANWARUDDIN SIDDIQUI
|
March 22, 1988 |
|
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. BUDDE SUDHAKAR
|
March 9, 1988 |
|
R F S JUNIOR COLLEGE Vs. R V IYER
|
September 26, 1988 |
|
R K GUPTA MANAGING DIRECTOR NAYA STRAP LTD Vs. SARTAJ KARAN
|
December 30, 1988 |
|
R P S JUNIOR COLLEGE MYDUKUR Vs. R VAIDYANATHA IYER
|
September 26, 1988 |
|
R RANGA RAO Vs. ANNAPURNA SATRAM
|
June 9, 1988 |
|
R VENKATARAMANA Vs. DEPUTY COMMR ENDOWMENT
|
November 11, 1988 |
|
R VENUGOPAL Vs. DISTRICT COLLECTOR MEDAK
|
March 2, 1988 |
|
RADHIKA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
July 13, 1988 |
|
RAJAHMUNDRY SWEET MEAT SHOPS ASSOCIATION Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY
|
February 12, 1988 |
|
RAMA RAO T Vs. INCOME TAX OFFICER
|
January 27, 1988 |
|
RAMACHANDRA RAO P Vs. JANGAIAH G
|
June 28, 1988 |
|
RAMAKRISHNA RICE DECORTICATOR MILL Vs. GOVERNMENT OF INDIA
|
June 7, 1988 |
|
RAMAPPALA NAIDU Vs. JOINT COLLECTOR
|
October 27, 1988 |
|
RANGA SADANANDAM Vs. S NARASIMHACHARY
|
July 19, 1988 |
|
RANGINENI CHENCHU NAIDU Vs. DISTRICT COLLECTOR CUM DISTRICT MAGISTRATE CHITTOOR SRI C VISWANATH
|
October 6, 1988 |
|
RAPHAEL PHARMACEUTICALS Vs. SUPERINTENDENT OF DISTILLERIES
|
June 14, 1988 |
|
RASHTRIYA CHEMICALS AND FERTILISERS LTD Vs. STATE OF ANDHRA PRADESH
|
July 5, 1988 |
|
RAVI AGENCIES Vs. STATE OF ANDHRA PRADESH
|
March 7, 1988 |
|
RAVI ENTERPRISES Vs. STATE OF ANDHRA PRADESH
|
March 29, 1988 |
|
RAYAVARAPU PALAKONDAIAH Vs. REVENUE DIVISIONAL OFFICER CUDDAPAH
|
March 9, 1988 |
|
REGISTRAR UNIVERSITY OF HEALTH SCIENCES GUNADALA VIJAYAWADA Vs. MOHD ISHAQ
|
April 29, 1988 |
|
RENUKA DR D Vs. COMMISSIONER OF WEALTH TAX
|
July 29, 1988 |
|
REVENUE DIVISIONAL OFFICER CUDDAPAH CUM LAND ACQUISITION OFFICER CUDDAPAH Vs. S RAMACHANDRAIAH
|
March 7, 1988 |
|
S A G PURSBAT RAO Vs. VIJAYAMMA
|
February 8, 1988 |
|
S ATMA SINGH Vs. NTP CORPN LTD
|
June 13, 1988 |
|
S GOPAL REDDY Vs. UNION OF INDIA
|
April 27, 1988 |
|
S M KIRAN PASHA Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 4, 1988 |
|
S N A NAZARETH Vs. BAR COUNCIL OF THE STATE OF A P
|
September 8, 1988 |
|
S SRINIVAS RAO Vs. HIGH COURT OF ANDHRA PRADESH
|
August 19, 1988 |
|
S THIPPASWAMI Vs. VANAJAMMA
|
August 2, 1988 |
|
S. BALASUNDARAM Vs. ADMINISTRATIVE STAFF COLLEGE OF INDIA REP. BY ITS REGISTRAR AND SECRETARY, HYDERABAD
|
July 15, 1988 |
|
SAKTI ENGINEERING COMPANY Vs. STATE OF ANDHRA PRADESH
|
February 15, 1988 |
|
SAMANTHULA NAGESWARAMMA Vs. MANDA MANIKAYM CHOULTRY ELURU
|
November 11, 1988 |
|
SAMUDRALA PEDDA SUBBAIAH SASTRY Vs. JOINT COMMIESIONER ENDOWMENTS
|
June 8, 1988 |
|
SATYANARAYANA Vs. DOCK LABOUR BOARD VISAKHAPATNAM
|
October 7, 1988 |
|
SECRETARY PRIMARY AGRICULTURAL DEVELOPMENT BANK LTD Vs. AGRO PUMPSETS AND IMPLEMENTS LTD
|
November 28, 1988 |
|
SHAIK ALI Vs. A P DAIRY DEVELOPMENT CO OPERATIVE FEDERATION LTD
|
July 11, 1988 |
|
SHAIK FAREED SAHIB Vs. ADILABAD MUNICIPALITY
|
October 7, 1988 |
|
SHAIK IMAM BEE Vs. O F and G INSURANCE CO
|
February 23, 1988 |
|
SHAIK IMAM BI Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY
|
February 13, 1988 |
|
SHAIK KHAJA HUSSAIN Vs. AKTAR MOHAMMAD HUSSAIN
|
January 28, 1988 |
|
SHAIK KHASIM SAHEB Vs. V R BABU
|
April 18, 1988 |
|
SHIVA RAJ MOTHERS Vs. VIGILANCE CELL CIVIL SUPPLIES P S HYD DISTRICT
|
January 20, 1988 |
|
SIKANDAR SIDDIQUI Vs. STATE OF ANDHRA PRADESH
|
July 5, 1988 |
|
SINGARENI COLLIERIES CIVIL CONTRACTORS ASSOCIATION Vs. SINGARENI COLLIERIES CO LTD
|
September 23, 1988 |
|
SIRAJUNNISA BEGUM Vs. STATE OF ANDHRA PRADESH
|
April 26, 1988 |
|
SMT. NARYANAM RAJAMANI Vs. SMT. P. SEETHA AND OTHERS
|
January 25, 1988 |
|
SOUTH INDIA AGENCIES Vs. THE STATE OF ANDHRA PRADESH
|
June 29, 1988 |
|
SOUTHERN STEEL LTD Vs. CENTRAL GOVERNMENT
|
April 6, 1988 |
|
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT NO IV SOMESELA PROJECT RAJAMPET Vs. C VENKATASUBBA REDDY MOTHERS
|
April 19, 1988 |
|
SPONGE IRON INDIA LTD Vs. ANDHRA STEEL CORPORATION
|
June 16, 1988 |
|
SPONGE IRON INDIA LTD Vs. NEELIMA STEELS LTD
|
November 11, 1988 |
|
SREE RAYALASEEMA PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
|
March 10, 1988 |
|
SRI GANESH COCONUT COMPANY Vs. ASSISTANT COMMERCIAL TAX OFFICER II VIZIANAGARAM
|
April 11, 1988 |
|
SRI GANESH TRADING COMPANY Vs. STATE OF A P
|
March 29, 1988 |
|
SRIGOPAL Vs. SPECIAL CTO EVASION WARANGAL
|
January 28, 1988 |
|
SRIKAKOLLU SUBBA RAO AND CO Vs. UNION OF INDIA
|
March 3, 1988 |
|
SRINIVASA GOUD Vs. DEPUTY COMR OF EXCISE
|
July 4, 1988 |
|
SRINIVASA PITTI AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 24, 1988 |
|
SRINIVASULU Vs. CHAIRMAN OF TRIBUNAL UNDER LAND GRABBING ACT
|
June 15, 1988 |
|
STATE Vs. V KRISHNAIAH NAIDU
|
November 15, 1988 |
|
STATE BANK OF INDIA Vs. STATE OF ANDHRA PRADESH
|
March 9, 1988 |
|
STATE OF A P Vs. R V RAJARAM
|
March 16, 1988 |
|
STATE OF A P Vs. BRITE POULTRY FARM
|
March 31, 1988 |
|
STATE OF A P Vs. RANKA CABLES PVT LTD
|
June 16, 1988 |
|
STATE OF A P Vs. RAMA KRISHNA INDUSTRIES
|
June 13, 1988 |
|
STATE OF A P Vs. A R K INDUSTRIES
|
June 15, 1988 |
|
STATE OF A P Vs. POWER AND INDUSTRIAL EQUIPMENT AND ACCESSORIES
|
June 15, 1988 |
|
STATE OF A P Vs. DHANALAKSHMI RICE MILL
|
June 15, 1988 |
|
STATE OF A P Vs. MAYUR CRYSTAL PALACE
|
June 23, 1988 |
|
STATE OF A P Vs. A P PAPER MILLS LIMITED
|
June 20, 1988 |
|
STATE OF A P Vs. SYNTIC FIBRE AND FABRICS
|
July 5, 1988 |
|
STATE OF A P Vs. V V RAMA RAO AND COMPANY
|
June 8, 1988 |
|
STATE OF A P Vs. GOODYEAR INDIA LTD
|
June 9, 1988 |
|
STATE OF A P Vs. THOLASI PANDURANGAIAHCHETTY
|
August 16, 1988 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 17, 1988 |
|
STATE OF ANDHRA PRADESH Vs. BHRAMARAMBA MALLIKARJUNA SWAMY DEVASTHANAM
|
August 5, 1988 |
|
STATE OF ANDHRA PRADESH Vs. DOLTON PRESS
|
June 9, 1988 |
|
STATE OF ANDHRA PRADESH Vs. DUNLOP INDIA LIMITED
|
June 13, 1988 |
|
STATE OF ANDHRA PRADESH Vs. INDIAN MEDICINE SALES HOUSE
|
June 13, 1988 |
|
STATE OF ANDHRA PRADESH Vs. MOHD BASHEER AND COMPANY
|
July 5, 1988 |
|
STATE OF ANDHRA PRADESH Vs. DHANALAKSHMI GENERAL STORES
|
June 23, 1988 |
|
STATE OF ANDHRA PRADESH Vs. BAZAR INDUSTRIES
|
June 23, 1988 |
|
STATE OF ANDHRA PRADESH Vs. INTERNATIONAL PACKAGING INDUSTRY
|
June 16, 1988 |
|
STATE OF ANDHRA PRADESH Vs. VENKATESHWARA ROLLER AND FLOUR MILL
|
March 31, 1988 |
|
STATE OF ANDHRA PRADESH Vs. VOGIREDDY VENKATAREDDY AND COMPANY
|
March 28, 1988 |
|
STATE OF ANDHRA PRADESH Vs. BAJAJ BRORS
|
March 29, 1988 |
|
STATE OF ANDHRA PRADESH Vs. ANDHRA PRADESH HOUSING BOARD
|
February 17, 1988 |
|
STATE OF ANDHRA PRADESH Vs. MOHAMMAD JAMAL AND COMPANY
|
February 9, 1988 |
|
STATE OF ANDHRA PRADESH Vs. CHOWDARY BRORS
|
February 10, 1988 |
|
STATE OF AP Vs. S SHIVRAJ REDDY
|
February 3, 1988 |
|
SULOCHANAMMA R Vs. UNION OF INDIA
|
February 10, 1988 |
|
SUPER SPINNING MILLS Vs. SUPT ENGINEER
|
October 5, 1988 |
|
SUPERINTENDING ENGINEER TLC DIVISION APSEB COOPERATIVE COLONY CUDDAPAH Vs. P RAMANA REDDI
|
January 20, 1988 |
|
SURESH KUMAR AGARWAL Vs. COLLECTOR, CUSTOMS, MADRAS
|
April 23, 1988 |
|
SURESHCHANDRA SRI GOPAL WHOLESALE SUGAR KHANDASARI MERCHANT and COMMISSION AGENT Vs. UNION OF INDIA
|
September 21, 1988 |
|
SWADESHI KHANDASARI UDYOG Vs. STATE OF A P
|
June 13, 1988 |
|
SYED BRORS Vs. C T O VI VIJAYAWADA
|
February 4, 1988 |
|
T MALLIKARJUNARAO Vs. A RADHAKRISHNA MURTHY
|
January 20, 1988 |
|
T PANDURANGAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 20, 1988 |
|
T RADHA BAI Vs. FOOD CORPN OF INDIA
|
July 22, 1988 |
|
T STINIVASULU REDDY Vs. C GOVARDHANA NAIDU
|
August 24, 1988 |
|
TAPAN KUMAR Vs. CONVENER A P UNIVERSITY VISAKHAPATNAM
|
February 26, 1988 |
|
THANDA SURAIAH Vs. THANDA SHARADA
|
September 21, 1988 |
|
TORSON PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 9, 1988 |
|
TRANSWORLD S S I PVT LTD Vs. HARWAN I AND T PVT LTD
|
October 25, 1988 |
|
TRANSWORLD SHIPPING SERVICE INDIA PVT LTD Vs. HARWAN INVESTMENT AND TRADING PVT LTD
|
October 5, 1988 |
|
TUNGABHADHRA MACHINERY AND TOOLS LTD Vs. UNION OF INDIA
|
March 16, 1988 |
|
U FOAM PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
April 22, 1988 |
|
UNHABULAS P LTD Vs. DRUG CONTROL ADMINISTRATION
|
February 22, 1988 |
|
UNION BANK OF INDIA Vs. P KRISHNAIAH
|
March 3, 1988 |
|
UNION BANK OF INDIA Vs. JOGI MOHAN RAO
|
November 17, 1988 |
|
UNION BANK OF INDIA Vs. MANNAM CHINA ANKAIAH AND OTHERS
|
June 27, 1988 |
|
UNION BANK OF INDIA VIJAYAWADA Vs. J MOHAN RAO
|
January 17, 1988 |
|
UNION OF INDIA Vs. SOHOUN CONSTRUCTIONS
|
December 22, 1988 |
|
UNITED STEEL AND ALLIED INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
March 28, 1988 |
|
UNIVERSAL OXYGEN COMPANY Vs. A P HOUSING BOARD
|
October 6, 1988 |
|
V LAKSHMA REDDY Vs. LAKKAVARAM SRI LAKSHMI L S C C SOCIETY
|
December 27, 1988 |
|
V NAGABHUSHANAM Vs. STATE OF AP
|
April 13, 1988 |
|
V NAGABHUSHANAMMA Vs. BUGGA MUTT TIRUPATI
|
August 26, 1988 |
|
V NEELAVENI Vs. V VENKATESHWAR RAO
|
August 12, 1988 |
|
V PEDDA VENKATESWARLU Vs. DEPUTY REGISTRAR CO OP SOC
|
March 21, 1988 |
|
V RATNAIAH Vs. K LAKSHMAIAH
|
March 7, 1988 |
|
V V GURAVIAH Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
December 20, 1988 |
|
V V NARAYANA MURTHY Vs. C RADHAKRISHNA GUPTA
|
April 11, 1988 |
|
V VEERAIAH Vs. MARGADARSI CHIT FUND P LTD
|
October 6, 1988 |
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VADLAPUTI TRADERS Vs. STATE OF A P
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June 15, 1988 |
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VAITLA SATYANARAYANA Vs. VAITLA SATYAVATHI
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October 28, 1988 |
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VARLA KA KRISHNA Vs. STATE OF A P
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October 4, 1988 |
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VATRAPU LAKSHMA REDDY Vs. PERSON IN CHARGE OF LAKKAVARAM SHRI LAKSHMI LARGE SEIZED CO OP CREDIT SOC
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December 27, 1988 |
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VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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April 15, 1988 |
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VEDPRAKASH Vs. OSMANIA UNIVERSITY
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November 23, 1988 |
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VEERULU Vs. STATE OF ANDHRA PRADESH
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June 10, 1988 |
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VELPURI BASAVAIAH Vs. NAGAM SUBBA RAO
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August 8, 1988 |
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VEMULA ROSAIAH Vs. P SUBRAHMANYAM
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July 8, 1988 |
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VENKATA NARAYANA Vs. VENKATESWARA RAO
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April 25, 1988 |
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VENKATA SUBBAIAH CHETTY AND SONS V C Vs. COMMISSIONER OF INCOME TAX
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January 21, 1988 |
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VIJAYA MEMORIAL EDN ASSN Vs. STATE OF ANDHRA PRADESH
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September 8, 1988 |
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VIJAYA RAM Vs. LABOUR COURT
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March 2, 1988 |
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VIJAYALAKSHMI AND CO Vs. STATE OF ANDHRA PRADESH
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April 15, 1988 |
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VILLAGE CHEVELIA MANDAL R R DIST Vs. SUPERINTENDENT OF EXCISE RANGAREDDY DISTRICT
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February 9, 1988 |
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VINAYAK BEER AND WINE STORES Vs. COMMERCIAL TAX OFFICER, NARAYANAGUDA CIRCLE, HYDERABAD
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August 3, 1988 |
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VINOD SOLVENT EXTRACTS PVT LTD Vs. STATE OF ANDHRA PRADESH
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August 1, 1988 |
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VISAKHA AUTO RICKSHAW SANGAM Vs. STATE OF ANDHRA PRADESH
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February 8, 1988 |
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VISHAL BEER AND WINES Vs. COMMERCIAL TAX OFFICER, TIRUPATHI
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September 29, 1988 |
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WHOLESALE FOOD GRAINS DEALERS ASSOCIATION HINDUPUR Vs. STATE OF ANDHRA PRADESH
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December 13, 1988 |
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WING COMMANDER V R RAJU I A F Vs. MANAGEMENT COMMITTEE BHARATIYA VIDYA BHAVAN PUBLIC SCHOOL JUBILEE HILLS HYDERABAD
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September 23, 1988 |
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Y KRISHNA REDDY Vs. REGISTRAR ADMINISTRATION HIGH COURT OF A P HYDERABAD
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March 29, 1988 |
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Y MANGATAYARU Vs. Y SESHAVATARAM
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October 14, 1988 |
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Y RAMASWAMY Vs. A VEERABHADRA RAO
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December 1, 1988 |
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Y S RAJA REDDY Vs. A P MINING CORPN
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July 22, 1988 |
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Y V NARASIMHA SARMA Vs. S APPALA RAJU
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December 5, 1988 |
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Y VARALAKSHMI Vs. Y KANAKA DURGA PRASAD
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August 3, 1988 |
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Y VARALAKSHMI Vs. M NAGESWARA RAO
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January 20, 1988 |
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ZIPPER ASSOCIATION OF INDIA Vs. GOVERNMENT OF INDIA
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September 19, 1988 |