REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K BABU Vs. RAGHAVAIAH	March 17, 1986
A MOHAN REDDY Vs. EXCISE SUPERINTENDENT ADILABAD	June 16, 1986
A P PUBLIC SERVICE COMMISSION Vs. BHASKARA RAO	January 3, 1986
A S SAILAJA Vs. PRINCIPAL KURNOOL MEDICAL COLLEGE KURNOOL	February 19, 1986
A SATYANARAYANA Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY	February 3, 1986
A SHYAM SUNDER Vs. BUILDING MOSQUE WAKF	February 11, 1986
A V KRRSHNA RAO Vs. GOVERNMENT OF A P	July 22, 1986
A VIJAYA GOVIND Vs. REGISTRAR OSMANIA UNIVERSITY	December 26, 1986
A Y N PETHKAR Vs. MUNICIPAL CORPORATION OF HYDERABAD	February 3, 1986
ABDUL GAFOOR Vs. STATE OF ANDHRA PRADESH	July 2, 1986
ABDUL WAHED Vs. HAFEEZA BEGUM	June 11, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P DURGAMMA	September 18, 1986
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SKODA EXPORT PRAHA	October 17, 1986
ADI LAKSHMI Vs. SURYANARAYANAMURTHY	January 31, 1986
AKULA RANGAPPA Vs. NARAYANA SWAMY	December 19, 1986
AKULA RANGAPPA DIED Vs. NARAYANA SWAMY	February 19, 1986
ALKALI METALS LIMITED Vs. COMMISSIONER OF INCOME TAX	September 22, 1986
AMARCHAND SHANNA Vs. UNION OF INDIA	July 25, 1986
AMBA BHAVANI Vs. GOVERNMENT OF ANDHRA PRADESH	January 29, 1986
AMBA PICTURE PALACE Vs. ENTERTAINMENT TAX OFFICER [D B ]	April 3, 1986
AMBICA TOBACCO COMPANY P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 1986
AMBUJA PETRO CHEMICALS LIMITED Vs. STATE OF ANDHRA PRADESH	June 25, 1986
ANDHRA BANK LIMITED Vs. BONU NARASAMMA	April 16, 1986
ANDHRA BANK LTD Vs. NARASAMMA	April 16, 1986
ANDHRA PRADESH ADIMAJATI SEVA SANGHAM Vs. GUNTUR MUNICIPAL COUNCIL	November 22, 1986
ANDHRA PRADESH CARBIDES LIMITED Vs. COMMISSIONER OF INCOME TAX	November 19, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NARASAYYA	December 19, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SIVAJI	August 5, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMAIAH	September 23, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL INDUSTRIAL TRIBUNAL	December 16, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K. BHOOMIAH AND ANOTHER	March 4, 1986
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. CH NARASAVVA	December 19, 1986
ANDHRA PRADESH STATE TEXTILE DEVELOPMENT CORPORATION LTD Vs. AAYDEE CORPORATION	November 6, 1986
ANDHRA PRADESH STEEL WOOL INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. LABOUR COURT HYDERABAD	December 26, 1986
ANDHRA PRADESH STEEL WOOL INDUSTRIES COOPERATIVE SOCIETY LIMITED Vs. LABOUR COURT	December 26, 1986
ANNESUNNISA BEGUM Vs. COLLECTOR	September 30, 1986
ANUMALA NAGA PRASADA RAO Vs. DISTRICT COLLECTOR	April 11, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. ANDHRA FERTILISER LIMITED	November 13, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. ANDRA PRADESH PAPER MILLS LIMITED	January 1, 1986
AYYALA SOMAYAJULA SATYANANDAM Vs. AYYALA SOMAYAJULA USHA DEVI	September 4, 1986
B HASSAN ALI KHAN Vs. DIRECTOR OF HIGHER EDUCATION ANDHRA PRADESH	January 23, 1986
B PREMANAND Vs. SATYASAI BABA	January 1, 1986
B SESHAGIRI RAO Vs. RAMALINGESWARA SWAMIVARU	July 23, 1986
B SUBBA RAO Vs. UNION OF INDIA	January 1, 1986
B. NARASIMHULU Vs. A.P. STATE ROAD TRANSPORT CORPORATION, CUDDAPAH AND OTHERS	July 17, 1986
BALAJI GENERAL STORES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES VIJAYAWADA	December 19, 1986
BALASUBRABMANYAM Vs. SINGARENI COHIERIES	September 17, 1986
BEHARILAL MAUDGIL Vs. SECRETARY GOVERNMENT OF ANDHRA PRADESH	August 29, 1986
BODDU RAMAIAH Vs. GOVERNMENT OF INDIA	January 1, 1986
BOLLAVARAM BALI REDDY Vs. STATE OF ANDHRA PRADESH	June 1, 1986
BOMBAY IRON FOUNDRY Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	January 1, 1986
BOMMARAJU HANUMANTHA Vs. GOVERNMENT OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY TO GOVERNMENT (REVENUE) DEPARTMENT, SECRETARIAT BUILDINGS, HYDERABAD	February 4, 1986
C ESHWAR REDDY Vs. ANDHRA PRADESH STATE CO OPERATIVC MARKETING FEDERATION	July 18, 1986
C SARADA BAI Vs. GOVERNMENT OF ANDHRA PRADESH	January 15, 1986
C SURYA RAO Vs. V VIRRAJU	November 14, 1986
CANARA BANK STAFF CO OP BLDG SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH	September 18, 1986
CH RAMAIAH Vs. D GURUVAIAH	November 11, 1986
CHALLA RAMAIAH Vs. DESU GURUVAIAH	November 11, 1986
CHAVALI SHIVAJI Vs. GOVT OF A P	October 28, 1986
COMMISSIONER OF INCOME TAX Vs. RAVI CONSTRUCTIONS UMA CONSTRUCTIONS	October 17, 1986
COMMISSIONER OF INCOME TAX Vs. GODAVARI PLYWOODS LIMITED	October 17, 1986
COMMISSIONER OF INCOME TAX Vs. VEERI NAIDU AND SONS V	September 2, 1986
COMMISSIONER OF INCOME TAX Vs. CHITRA KALPANA	September 30, 1986
COMMISSIONER OF INCOME TAX Vs. GOVERDHANA FINANCE CORPORATION	September 30, 1986
COMMISSIONER OF INCOME TAX Vs. ANASUYA DEVI	September 22, 1986
COMMISSIONER OF INCOME TAX Vs. JETHA LAL NANJI AND BROS	September 24, 1986
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA TRANSMISSION P LIMITED	September 25, 1986
COMMISSIONER OF INCOME TAX Vs. H ABDUL BAKSHI AND BROS	March 28, 1986
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES P LIMITED	November 5, 1986
COMMISSIONER OF INCOME TAX Vs. POLISETTY SOMASUNDARAM CHARITIES	November 12, 1986
COMPETENT AUTHORITY L A Vs. PENTA REDDY D B	July 22, 1986
D BALASUBRAHMANYAM Vs. SINGARENI COLLIERIES	September 17, 1986
D K MURTHY Vs. VENKATESUCHETTI	March 19, 1986
D KALAVATHI Vs. STATE OF ANDHRA PRADESH	November 20, 1986
D KRISHNA SACHI Vs. Y VIJAY LAKSHMAMMA	July 22, 1986
D MURALI KRISHNA PUBLIC SCHOOL CHAMPAPET Vs. REGIONAL JOINT DIRECTOR	January 24, 1986
D PITCHAIAH Vs. ASSISTANT COMMERCIAL TAX OFFICER RAJAHMUNDRY	November 6, 1986
D R RAO Vs. G SOMI REDDY	April 26, 1986
D SUBBA RAO Vs. P V PRABHAKAR RAO	December 2, 1986
D V NARASIMHA RAO Vs. P RAMAYYAMMA	December 6, 1986
D VENKANNA IN RE Vs. D VENKANNA IN RE	July 29, 1986
D. GOVERDHANACHARI Vs. HYDERABAD PUBLIC SCHOOL, THROUGH THE PRINCIPAL OSMANIA UNIVERSITY CAMPUS	August 6, 1986
DADALA RAMANAYYA Vs. TAX RECOVERY OFFICER	November 21, 1986
DAMORDARDASS AGARWAL Vs. R BADRILAL	April 8, 1986
DANGETI BABURAO Vs. STATE OF ANDHRA PRADESH	April 17, 1986
DATLA SREERAMACHANDRA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM DIST	January 6, 1986
DEVALLA KUMARI RAJESWARI Vs. VELICHETI ADINARAYANA	June 18, 1986
DHARMA RAO Vs. COMMISSIONER OF EXCISE	December 24, 1986
DHARMA REDDY Vs. SUB COLLECTOR BODHAN	November 27, 1986
DIVIL SUPDT S C RAILWAY Vs. LABOUR COURT	December 24, 1986
DORASWAMI REDDY Vs. GOWRI SENUR	September 19, 1986
DUNCANS AGRO INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY	January 1, 1986
EDAMAKANTI PEDA HANUMA REDDY Vs. OFFICIAL RECEIVER	December 26, 1986
ELLANDA PRATAP Vs. STATE	March 6, 1986
EMANI VENKATESWARLU Vs. EMANI PADMAVATHI	January 17, 1986
ENTERTAINMENT TAX OFFICER KAMAL TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 1986
EXECUTIVE ENGINEER Vs. S K BASHA	November 29, 1986
FOOD CORPN OF INDIA Vs. HYD ROLLER FLOUR MILLS LTD	January 1, 1986
FOOD INSPECTOR PARVATHIPURAM MUNICIPALITY Vs. GANTA CHINA SRIRAMULU	July 8, 1986
G AGAMAIAH Vs. MILITARY ESTATE OFFICER	July 18, 1986
G R WINES Vs. CONTROLLER OF WEIGHTS AND MEASURES HYDERABAD	September 23, 1986
G RAM REDDY Vs. SUB COLLECTOR BODHAN	January 1, 1986
G SUBBAYYA Vs. A LAKSHMANA SWAMI	December 8, 1986
G V V SWAMY Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYD	July 2, 1986
G VASU Vs. SYED YASEEN SIFUDDIN QUADRI	December 8, 1986
G VIJAYA KUMAR Vs. STATE BANK OF INDIA	March 17, 1986
GALANDA CONTINUOUS CASTING LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE HYDERABAD	January 1, 1986
GALI KONDAIAH Vs. GALI ANKAMMA	October 15, 1986
GANESHLAL Vs. MEERA BAI	June 3, 1986
GANGUMEHRA Vs. POCHUMEHRA	October 24, 1986
GILL AND CO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD	November 20, 1986
GOGINENL MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH	January 23, 1986
GOLLAPALLI RAMALINGA MURTHY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES	January 22, 1986
GOPALA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH	January 28, 1986
GOTTIMUKKALA SURYANARAYANA RAJU Vs. STATE	April 15, 1986
GOVADA JOHN WOOD Vs. BEJJAM KRUPAVARAM	July 17, 1986
GOVERNMENT OF ANDHRA PRADESH Vs. SAIPRASAD	November 12, 1986
GOVINDA NAIDU Vs. KRISHNA NAIDU	June 25, 1986
GOVINDASWAMI MUDALI Vs. SUBBA REDDY	February 24, 1986
GRAM PANCHAYAT CHINNA MADUR Vs. GOVERNMENT OF ANDHRA PRADESH	January 28, 1986
GUTTIKONDA KRISHNA MURTHY Vs. DISTRICT JUDGE GUNTUR	March 10, 1986
HANUMANTHARAYAPPA Vs. VITTAL RAO	August 1, 1986
HERBERTESONS LTD Vs. GOVERNMENT OF ANDHRA PRADESH	October 22, 1986
HYD ALLWYN LTD Vs. K PATEL	October 20, 1986
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. UNION OF INDIA	January 1, 1986
HYDERABAD ENGINEERING INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI	January 1, 1986
I B A MASQATHI Vs. STATE OF ANDHRA PRADESH	October 9, 1986
I D L CHEMICALS LIMITED HYDERABAD Vs. V V RAMAN	August 8, 1986
IDL CHEMICALS LTD Vs. V V RAMAN	January 1, 1986
INDIAN COMMERCE AND INDUSTRIES CO Vs. UNION OF INDIAN	September 9, 1986
INDIRA GANDHI A I T INSTITUTE Vs. NATIONAL COUNCIL FOR VOCATIONAL TRADES	October 1, 1986
INDO FINERCIL PRIVATE LIMITED Vs. GOVERNMENT OF INDIA	January 1, 1986
INDO NATIONAL LIMITED Vs. STATE OF ANDHRA PRADESH	August 22, 1986
INTERNATIONAL PACKING INDUSTRY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	January 1, 1986
IYLURI LAXMI SUBRAMANYAM Vs. BATCHU VISWANADHAM	July 24, 1986
J RAMAKOTESWARA RAO Vs. N KAMALAMMA	January 24, 1986
JAGGAYYA Vs. DIETY OF SEETHARAMASWAMY VARU	February 21, 1986
JAYALAKSHMI ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH	April 8, 1986
JOSEPH Vs. STATE OF ANDHRA PRADESH	October 28, 1986
K MADHUSUDHAN Vs. DISTRICT MAGISTRATE AND COLLECTOR MAHABUBNAGAR	October 29, 1986
K MOHAMMED GHOUSE Vs. GHATTE VENKATAPPA NAIDU	October 10, 1986
K NARASINGA RAO Vs. STATE OF ANDHRA PRADESH	August 1, 1986
K NARMADA Vs. SECRETARY MEDICAL AND HEALTH DEPTT STATE OF A P	October 24, 1986
K RAMESH BABU Vs. K S R RAJYAM	November 4, 1986
K S HUSSAIN PEERAN Vs. K V RAMANA REDDY	September 26, 1986
K S N MURTHY Vs. INDIAN COMMERCE AND INDUSTRIES CO	December 3, 1986
K V LAKSHMI Vs. K P SITARAMA KRISHNA	February 19, 1986
K V RAMAM Vs. GOVERNMENT OF INDIA	July 28, 1986
K V RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH	September 25, 1986
K V SUBBAIAH Vs. COMR SETTLEMENTS	November 6, 1986
K. BHASKARA RAO Vs. K. SUBBA RAO	August 5, 1986
K.K. MINAN Vs. STATE OF ANDHRA PRADESH AND ANOTHER	March 12, 1986
KALAVATHI Vs. STATE OF A P	November 20, 1986
KALUSVAMI Vs. STATE OF ANDHRA PRADESH	November 20, 1986
KAMESWARI RICE MILL Vs. K GOVINDAM	September 23, 1986
KAMMARI KASANNA Vs. VADDE CHINNAIAH	January 24, 1986
KARUTURI SATYANARAYANA Vs. STATE OF A P	February 28, 1986
KASIREDDI BANGARU REDDI Vs. K HANUMANTHA RAO	January 17, 1986
KOTA SATYANARAYANA Vs. PARVATHI	January 17, 1986
KOTTE MALLAIAH Vs. LAND ACQUISITION OFFICER UNIT KARIMNAGAR	July 16, 1986
KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 30, 1986
KRISHNAMURTHY Vs. SUBBA RAO	June 17, 1986
LACHMAN SINGH Vs. LABOUR ENFORCEMENT OFFICER	April 1, 1986
LAKSHMI Vs. SITARAMAKRISHNA	February 19, 1986
LAKSHMI BAI Vs. MAIVA BAI AGARWAL	January 21, 1986
LAKSHMI RAMESWAR RAO RAJA J RAMESWAR RAO Vs. COMMISSIONER OF WEALTH TAX	September 3, 1986
LAKSHMINARAYANA Vs. V G P TAX PAYERS ASSOCIATION	July 9, 1986
LALINDA SHIPPING Vs. VISAKHAPATNAM PORT	March 28, 1986
LAXMINARAYANA MADANLAL and BROS Vs. JAI PRAKASH	March 5, 1986
LOKA REDDY Vs. TAHSILDAR CUM L A O	April 2, 1986
M ANASUYAMMA Vs. B BALARAMACHANDRA RAO	December 24, 1986
M ANJAIAH Vs. PRAGA TOOLS LIMITED	August 4, 1986
M J SWAMY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION	June 19, 1986
M MURALI MOHAN Vs. STATE INCOME TAX OFFICER NALGONDA	March 18, 1986
M PARVATHAIAH Vs. B N REDDY	December 2, 1986
M PUNNIAH Vs. G ANANDAM	July 23, 1986
M R VIJAYA KUMAR Vs. STATE OF ANDHRA PRADESH	November 29, 1986
M S MALPANI Vs. A D ASAWS	July 31, 1986
M S PRAKASA RAO Vs. STATE OF ANDHRA PRADESH	April 14, 1986
M SADATULLAH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	September 17, 1986
M SIDDA LINGAMA NAIDU Vs. LICENSING OFFICER CUM ASST SECRETARY R T A CHITTOOR	December 11, 1986
M V SUBBANNA Vs. SUPERINTENDENT OF POLICE NELLORE DIST AT NELLORE	January 23, 1986
M VENKATESH Vs. OFFICER IN CHARGE S F M FARM SECUNDERABAD	November 4, 1986
M/S. MALANI CO Vs. SURAJ SINGH AND ANOTHER	June 13, 1986
MAHENDER PERSHAD KAPOOR Vs. VIRENDER PURSUAD KAPOOR	January 26, 1986
MAHINDRA AND MAHINDRA LIMITED Vs. STATE OF ANDHRA PRADESH	January 23, 1986
MALA BALAKISTAIAH Vs. PEDDA MOULALAMMA	December 25, 1986
MANDALLAPU PITCHAMMA Vs. B GOVARDHAN	September 23, 1986
MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT	January 1, 1986
MANTHENA SIROMANI Vs. M. VENKATESWARA RAJU	October 13, 1986
MANYAM GANGARAJU Vs. DEPUTY COLLECTOR RAMPACHODAVARAM EG DIST	January 7, 1986
MARUTHI TALKIES Vs. ENTERTAINMENT TAX OFFICER BHIMAVARAM	November 27, 1986
MC DOWELL AND COMPANY LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES GOVERNMENT OF ANDHRA PRADESH HYDERABAD	July 8, 1986
MIR MASOOD ALI DR Vs. COMMISSIONER OF INCOME TAX	December 18, 1986
MODA VENKATA SATYA FREE VIDEO PARLOUR PADERU POST AND TALUK VISAKHAPATNAM DISTRICT Vs. STATE OF ANDHRA PRADESH	February 12, 1986
MOHAMMAD ABDUL HAMEED Vs. HIGH COURT OF ANDHRA PRADESH	September 12, 1986
MOHAMMAD HABEEBUR RAHMAN Vs. SHARIFA BEGUM	September 30, 1986
MOHAMMAD YASEEN KHAN Vs. STATE OF ANDHRA PRADESH	June 19, 1986
MOHD. AKHTER ALI Vs. ANDHRA PRADESH ELECTRICITY BOARD, HYDERABAD AND OTHERS	November 5, 1986
MULLA DASTAGIR SAB Vs. A.P. WAKF BOARD AND OTHERS	February 24, 1986
MULTI CO OP ASSOCIATION Vs. STATE OF ANDHRA PRADESH	April 16, 1986
MUNICIPAL COUNCIL Vs. GOVT OF A P	April 3, 1986
MUNUSWAROY Vs. COMMISSIONER	August 8, 1986
MURUTOTY MICHAEL VIJAYAKUMAR Vs. STATE OF ANDHRA PRADESH	August 20, 1986
MUTYALA VENKATA SATYAVATHI Vs. BALAGURI TIRUMURTHULU	December 24, 1986
N KUMARA RAO Vs. COMMISSIONER OF INCOME TAX	December 15, 1986
N MANI PRAKASH Vs. COLLECTOR RANGA REDDY DISTRICT	June 11, 1986
N NARASIMHALU Vs. COMMISSIONER OF INDUSTRIES ANDHRA PRADESH	December 8, 1986
N R OBUL REDDY Vs. SUGUNAVATHAMMA	August 5, 1986
NAGAMANI Vs. SPECIAL DEPUTY COLLECTOR L A	July 22, 1986
NAGARAMAYYA Vs. RAQUIA BEGUM	July 21, 1986
NAGRAJ Vs. ANJI REDDY	August 8, 1986
NAJEEBUNNISA Vs. ALL INDIA RADIO	August 19, 1986
NARASAIAH Vs. AUTHORISED OFFICER RENT CONTROL ACT	July 8, 1986
NARENDER KUMAR Vs. CHIEF SECRETARY TO GOVT OF A P AND OTHERS	September 13, 1986
NARSINGU RAMULU Vs. STATE	December 8, 1986
NATIONAL INSURANCE CO LTD Vs. CH VIJAYALAKSHMI	October 21, 1986
NAYUDU AUDINARAYANA Vs. SUPERINTENDENT OF EXCISE KHAMMAM	March 14, 1986
NELLORE DISTRICT CO OP MARKETING SOC LTD Vs. CO OP TRIBUNAL NELLORE	August 25, 1986
NEW MAIRAJ CAFE Vs. RAMAKARAN	September 19, 1986
NIZAM SUGAR FACTORY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	March 5, 1986
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. M CHANDRA RAO	October 18, 1986
P ANJAIAH Vs. STATE BANK OF INDIA	August 6, 1986
P BABU RAO Vs. V V SASTRY	November 27, 1986
P BASI REDDY EDUCATIONAL SOCIETY CUDDAPAH Vs. GOVERNMENT OF ANDHRA PRADESH	December 24, 1986
P DEVENDRA RAO Vs. STATE OF ANDHRA PRADESH	March 21, 1986
P G KRISHNA REDDY Vs. LAND REFORMS TRIBUNAL	December 19, 1986
P HANUMANTHA RAO Vs. T MURAHARI SINGH	October 18, 1986
P INDIRA DEVI Vs. SELECTION COMMITTEE	April 9, 1986
P MALLESHAM Vs. MOHAMMAD YOUSUFF	August 4, 1986
P NARAYANA Vs. M VENKATESHWARA RAO	October 1, 1986
P R NANCHARAYYA Vs. P SRIRAMAMURTHY	February 21, 1986
P S KRISHNA MURTHY Vs. P S UMADEVI	June 12, 1986
P SAMBASIVA RAO Vs. HINDUSTHAN SHIPPING LIMITED	February 28, 1986
P SIMHADRI RAJU Vs. P ANNAPURNAMMA	April 21, 1986
P YELLAMANDA Vs. B PEDA AMMAYYA	January 27, 1986
PADMAJA COMMERCIAL CORPORATION Vs. COMMERCIAL TAX OFFICER VIJAYAWADA	November 3, 1986
PADMAVATHI Vs. RAVIKUMAR VARMA	September 26, 1986
PALGAON COTTON MILLS LIMITED Vs. JAIRAM JAIDHAR	April 8, 1986
PARACHURI RADHAKRISHNA Vs. STATE SHO BANDAR TALUK POLICE STATION	March 6, 1986
PARACHURI RADHAKRISHNA MURTHY Vs. STATE S H O BANDARTALUK POLICE STATION	January 1, 1986
PATCHURI HANUMAYAMMA Vs. TADIKAMALLA KOTILINGAM	February 18, 1986
POLANGANI BASAVAYYA Vs. KASI VISWESWARA SWAMY TEMPLE ARTHANURU	August 13, 1986
POTLURI JANARDHANA RAO Vs. YELAMANCHILI BASAVAIAH	June 18, 1986
PRABHU SINGH Vs. E O T T DEVASTHANAM	August 28, 1986
PRATAP REDDY Vs. R	August 8, 1986
PUBLIC PROSECUTOR Vs. PRATAP REDDY	December 2, 1986
PUBLIC PROSECUTOR A P HIGH COURT Vs. B ANJANEYULU	January 24, 1986
PUBLIC PROSECUTOR A P HIGH COURT HYDERABAD Vs. PABBA ANJAIAH	December 11, 1986
PUBLIC PROSECUTOR HIGH COURT Vs. D P N VEERA REDDY	March 13, 1986
PUBLIC PROSECUTOR HYDERABAD Vs. S P REDDY	December 2, 1986
PUKRAJ Vs. KISHANLAL	January 22, 1986
PUTTA VENKATESHWARLU MANAGING PARTNER OF RAGHUNATH ENTERPRISES KAKINADA EAST GODAVARI DISTRICT Vs. STATE OF A P	June 11, 1986
R KOMRIAH Vs. SARASWATHI KALPANA SARASWATHI	March 10, 1986
R LAKSHMIDAS Vs. STATE OF ANDHRA PRADESH	November 12, 1986
R NARRAYYA Vs. DISTRICT COLLECTOR	February 19, 1986
R RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1986
R SAMPAT KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	September 19, 1986
RADBIKARANI SINGH Vs. PY DIRECTOR OF MINES	October 1, 1986
RADIANT CABLES PRIVATE LIMITED Vs. UNION OF INDIA	January 1, 1986
RADIO INSTRUMENTS ASSOCIATES P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 3, 1986
RAGHAVARATNAM Vs. STATE OF ANDHRA PRADESH	December 12, 1986
RAJ SHEEL Vs. STATE OF ANDHRA PRADESH	February 28, 1986
RAJAH OF VENKATAGIRI Vs. STATE OF ANDHRA PRADESH	October 21, 1986
RAJASEKHAR Vs. STATE OF ANDHRA PRADESH	July 11, 1986
RAJESH KUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	August 5, 1986
RAJKA SEVA SANGHAM Vs. DISTRICT COLLECTOR	August 14, 1986
RAMA MOHAN Vs. DIRECTOR HIGHER EDN	August 28, 1986
RAMA POWERLOOM TAPE INDUSTRIES Vs. A C T I M COMPANY	July 23, 1986
RAMA SILK FACTORY Vs. UNION OF INDIA	December 24, 1986
RAMA SUBBA REDDY Vs. LOKAYUKTA	February 18, 1986
RAMAKRISHNA REDDY Vs. BALAIAH	August 28, 1986
RAMANAYYA Vs. REGIONAL TRANSPORT AUTHORITY	September 22, 1986
RANGA REDDY Vs. MELLESU	July 23, 1986
RANGANAYAKAMMA Vs. VENGOPALA RAO	September 1, 1986
RANGANAYAKAMMA Vs. KOMMARI VENUGOPALA RAO	September 1, 1986
RANI J SARALA DEVI Vs. COMMISSIONER OF WEALTH TAX	September 3, 1986
RATANCHAND CHUNILAL JAIN Vs. GOVERNMENT OF ANDHRA PRADESH	July 24, 1986
RATHNAMAIAH CHETTY Vs. RAMALINGAIAH CHETTY	August 5, 1986
RATHNAMMA Vs. SAMUEL	September 22, 1986
RAYALASEEMA PAPER MILLS LTD Vs. HABEEB KHATOON	February 25, 1986
RAYEESA AIZAZ Vs. MOHAMMAD WAHEEDUDDIN	April 1, 1986
REGISTRAR OF CHITS SUB REGISTRAR REGISTRATION DEPARTMENT Vs. Y V PRESS	July 23, 1986
S APPALA NARASAMMA Vs. COMMISSIONER OF INCOME TAX	November 7, 1986
S JAGANNADHA PRASAD Vs. S LALITHA KUMARI	October 15, 1986
S MD ABDULLA Vs. DT COLLECTOR KURNOOL	November 17, 1986
S YADAMMA Vs. S N CO OPERATIVE HOUSING BLDG SOCIETY	December 19, 1986
SAKUNTHALAMMA Vs. COMMISSIONER OF C and H R ENDOWMENTS	January 15, 1986
SALUKAN ANNAPURNAMMA Vs. SPECIAL DEPUTY TAHSILDAR LAND REFORMS PARVATHIPURAM	April 25, 1986
SALVER SHANKARAIAH Vs. KONDOOR LAXMINARAYANA	July 22, 1986
SAMAD Vs. RAMULAMMA	November 27, 1986
SAMBASIVA RAO P Vs. HINDUSTAN SHIPYARD LIMITED VISAKHAPATNAM	February 28, 1986
SAMMAC ENTERPRISES Vs. R V RAGHAVA RAO	July 28, 1986
SASTRY EDUCATIONAL ACADEMY MADANAPALLE CHITTOOR DIST Vs. STATE OF ANDHRA PRADESH	March 7, 1986
SATHI APPI REDDY Vs. STATE OF A P	June 11, 1986
SATYANARAYANA Vs. JAGDISH	August 21, 1986
SATYANARAYANA SONI Vs. STATE OF ANDHRA PRADESH	July 18, 1986
SBAIK SAIDA Vs. AVULA VIRMA	December 15, 1986
SESHAGIRI RAO Vs. JAGANNADHA MURTHY	July 4, 1986
SHAIRKHAN MOHAMMED ABDULLAH Vs. DISTRICT COLLECTOR KURNOOL	November 17, 1986
SHAMSUNNISA Vs. PENUGONDA VENKATA SUBBAMMA DIED	September 30, 1986
SHANTILAL MUTHA and CO Vs. CHIRALA CO OPERATIVE SPINNING MILLS	February 25, 1986
SHEELA Vs. JEEVANLAL	December 24, 1986
SHEIK KHASIM BI Vs. STATE	February 7, 1986
SHIVAJI Vs. GOVERNMENT OF ANDHRA PRADESH	October 28, 1986
SINGARENI COLLERIES CO Vs. COMMISSIONER	December 22, 1986
SIVANNARAYANA Vs. ANDHRA PRADESH STATE WAREHOUSING CORPORATION	November 3, 1986
SOMESWARA CEMENT AND CHEMICALS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	July 15, 1986
SOMESWARA JANARDHANA SWAMI TEMPLE Vs. TREERAMAMURTHY	January 21, 1986
SPECIAL DEPUTY COLLECTOR Vs. VIJAYA BHASKARA REDDY	March 13, 1986
SPECIAL DEPUTY COLLECTOR Vs. VENKATA SESHAMMA	December 23, 1986
SPL DEPUTY COLLECTOR Vs. GHOUSIA BEGUM	January 1, 1986
SRI KRISHNA FINANCE CORPORATION Vs. COMMISSIONER OF INCOME-TAX	September 30, 1986
SRINIVASA CO OPERATIVE HOUSE BUILDING SOCIETY Vs. M GURUMURTHY SRESTY	December 6, 1986
SRIPADA RAMAYYAS ESTATE Vs. VANUM APPA RAO	January 15, 1986
ST MARRYS CASHEW FACTORY Vs. COMMERCIAL TAX OFFICER	July 16, 1986
STATE BANK OF HYDERABAD Vs. COMMERCIAL TAX OFFICER I NELLORE	April 21, 1986
STATE BANK OF INDIA HAL HYD Vs. G A NAIDU	February 14, 1986
STATE OF ANDHRA PRADESH Vs. MULTI CO OPS ASSOCIATION D B	October 31, 1986
STATE OF ANDHRA PRADESH Vs. AMBUJA PETRO CHEMICALS LIMITED	December 19, 1986
SUB COLLECTOR GRADE 1 TENALI Vs. GADDIPATI RAJA NARASIMHA RAO	March 6, 1986
SUBBA REDDY Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION	December 16, 1986
SUBRAHMANYAM Vs. KRISBNAMURTHY	February 7, 1986
SUKHDEV PERSHAD Vs. MUNICIPAL CORPORATION OF HYDERABAD	March 21, 1986
SULTAN ABDUL WAHEED Vs. UNION OF INDIA	July 11, 1986
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE RANGE II NELORE Vs. ELUKALA KRISHNAMACHARI	January 1, 1986
SURYA PRAKASH Vs. STATE OF ANDHRA PRADESH	June 6, 1986
SURYANARAYANA Vs. VENKATESWARA RAO	July 15, 1986
SURYANARAYANA RAJU Vs. PUBLIC PROSECUTOR	April 15, 1986
SURYAPRAKASA RAO Vs. LAND ACQUISITION OFFICER	April 24, 1986
T CHINA PANDURANGA RAO Vs. B VENKATAPPAIAH	March 28, 1986
T S HIMABALA Vs. BOARD OF INTERMEDIATE EDUCATION	February 13, 1986
T SANKAR KUMAR Vs. GOVERNMENT OF A P	March 18, 1986
TAHERA SAYEED Vs. M SHANMUGAM	July 1, 1986
TAILOR SATHAR KHAN Vs. SHAIK AHAMMED SAHEB	February 12, 1986
TAX RECOVERY OFFICER Vs. SUBHARAYUDAMMA D V	July 25, 1986
TAX RECOVERY OFFICER Vs. D V SUBHARAYUDAMMA	March 25, 1986
TEXMACO LIMITED CEMENT DIVISION YERRAGUNTLA CUDDAPAH DISTRICT Vs. REVENUE DIVISIONAL OFFICER	June 26, 1986
UDAYAM TELUGU DAILY 7 1 AZAMABAD INDUSTRIAL AREA Vs. STATE OF ANDHRA PRADESH	February 24, 1986
UNION OF INDIA Vs. V VEERRAJU	October 30, 1986
UNITED BANK OF INDIA Vs. MOHD YOUSUF	June 12, 1986
UNITED INDIA INSURANCE CO LTD Vs. K RAGHAVAREDDY	December 24, 1986
URAVAKONDA VIJAYARAJ PAUL Vs. STATE	February 3, 1986
V BALARAMAREDDY Vs. DEPUTY REGISTRAR	November 19, 1986
V C GOVINDASWAMI MUDALI Vs. B SUBBA RODDY ASST COMMISSIONER OF EDOWNMENTS CHITTOOR	February 24, 1986
V NARAYANA RAO Vs. STATE OF A P	September 5, 1986
V P NAGI REDDY Vs. STATE OF ANDHRA PRADESH	February 5, 1986
V RAMCHANDRA Vs. M C JAGADHODHARA GUPTA	June 11, 1986
V SUBBA RAO Vs. DISTRICT COLLECTOR LAND ACQUISITION VISAKHAPATNAM	April 3, 1986
V VENKATESHWAR RAO Vs. AGRICULTURAL DEVELOPMENT OFFICER BODHAN NIZAMABAD	November 14, 1986
VANGA RAMANUJAYYA Vs. SAMANTHULA BANGARAMMA	June 19, 1986
VANKAYALA SIVAIAH Vs. DUPAGUNTLA NARASIMHA RAO	July 17, 1986
VAVADA KOTA SURYANARAYANA Vs. VAVADA PARVATHI	January 17, 1986
VENKATA SUBBAIAH Vs. M. ERUKALAIA	July 31, 1986
VENKATA SWAMI NAIDU Vs. DHARAMPRAGADA RAMALINGA MURTHY	October 28, 1986
VENKATESHWAR RAO Vs. AGRL DEV OFFICER	November 14, 1986
VENKATESWARA Vs. M SATYAVATHI	December 19, 1986
VENKATESWARA RAO Vs. SUPERINTENDING ENGINEER	July 11, 1986
VENKATESWARA RICE AND FLOUR MILLS Vs. UNION BANK OF INDIA GUNTUR BRANCH	June 24, 1986
VENKATRAM REDDY Vs. VINOD REDDY	July 1, 1986
VENKU BAI Vs. RAJU BHAI	December 5, 1986
VINAYAK TRADING CO RAICHOOR Vs. SHAM SUNDER and CO ADILABAD	October 15, 1986
VINEDALE DISTILLERIES PVT LTD Vs. GOVT OF A P	July 1, 1986
VITHAL Vs. ASSISTANT DIRECTOR OF AGRICULTURE	November 19, 1986
Y KRISHNA MURTHY Vs. A SUBBA RAO	June 17, 1986
YERRABHOTHULU KRISHNA MURTHY AND OTHERS Vs. ADDEPALLI SUBBA RAO	June 17, 1986
YOGENDRANATH RAJ Vs. STATE BANK OF INDIA	July 18, 1986

Year 1986 of HIGH COURT OF ANDHRA PRADESH

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