REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A JOGI NAIDU Vs. KOYALADA VENKATARAMANA	April 25, 1985
A P CARBIDES LTD Vs. A P S E BOARD HYDERABAD	October 7, 1985
A P S E BOARD Vs. A P CARBIDES LTD	September 30, 1985
A P STATE ELECTRICITY BOARD Vs. A P CARBIDES LTD	April 5, 1985
A SHANTA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD	February 20, 1985
A T K VENKATA THATHACHARULU Vs. STATE OF A P	July 19, 1985
A VENKATRATNAM Vs. A KALAVATHI	April 15, 1985
A.V. SREEDHAR REDDY Vs. STATE OF A.P.	July 17, 1985
ADIRAJU HANUMANTHA RAO Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPT KAKINADA	August 2, 1985
AHDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH CARBIDES LIMITED	September 30, 1985
AMBICA CHEMICAL PRODUCTS Vs. INCOME TAX OFFICER	June 14, 1985
AN APPEAL Vs. STATE	April 2, 1985
ANAPARTHY UDAYAKUMARI Vs. ANAPARTHY PRAKASA RAO	June 22, 1985
ANDHRA KESARI EDUCATIONAL SOCIETY KOTHAPATNAM ROAD ONGOLE Vs. V P RAMA RAO	June 28, 1985
ANDHRA KESARI EDUCATIONAL SOCIETY KOTHAPATNAM ROAD ONGOLE PRAKASAM DISTRICT Vs. GOVT OF A P	April 26, 1985
ANDHRA PRADESH CARBIDES LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	October 7, 1985
ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION Vs. ANDHRA PRADESH ELECTRICAL EQUIPMENT CORPORATION STAFF UNION	December 26, 1985
ANDHRA PRADESH POWER DIPLOMA ENGINEERS ASSOCIATION GENERAL Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 11, 1985
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. ANDHRA PRADESH CARBIDES LIMITED	April 5, 1985
ANDHRA STEEL CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM	February 13, 1985
ANGADI CHENNAIAH Vs. STATE OF ANDHRA PRADESH	January 13, 1985
ANGADI CHENNAIAH Vs. STATE OF A P	January 30, 1985
ANTHONY JOSEPH Vs. PARVATHI RAMMOHAN	July 16, 1985
APPALA NAIDU Vs. A P PUBLIC SERVICE COMMISSION	April 16, 1985
ARAVIND KUMAR JAISWAL Vs. STATE BANK OF INDIA	April 6, 1985
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. ANDRA PRADESH PAPER MILLS LTD	August 1, 1985
ATTADA AMMAYAMMA Vs. TAHSILDAR TEKKAII	December 16, 1985
AUTOTRONIC ELEVATOR SERVICES HYDERABAD Vs. ELECTRICAL ENGINEER GL PWD AND R AND B NAMPALLY	December 3, 1985
AVANTHI EXPLOSIVES PRIVATE LIMITED Vs. PRINCIPAL SUBORDINATE JUDGE TIRUPATHI	April 9, 1985
B CHANDRASEKHARA RAJU Vs. DEENA DAYAL DAS	August 23, 1985
B H P Vs. VISAKHAPATNAM	March 1, 1985
B KUPPA NAIDU Vs. STATE OF ANDHRA PRADESH	August 30, 1985
B RAMENDER REDDY Vs. B V SATYANARAYANA REDDY	December 28, 1985
B SUBBA RAO Vs. UNION OF INDIA	September 11, 1985
B SUBBARAJU Vs. COMMR OF S S AND LAND REVENUE RECORDS	March 15, 1985
B SURYANARAYANA Vs. KOLLUR PARVATHI CO OPERATIVE BANK LIMITED	April 12, 1985
B V NARASIMHULU CHETTY Vs. RATAKONDA KRISHNA MURTHY	February 13, 1985
B V SUBBA RAO Vs. STATE OF ANDHRA PRADESH	January 29, 1985
BAHETI TRADING CO LTD Vs. YASIIODA BAI	September 30, 1985
BAIRISETTI SUBBARAJU Vs. COMMISSIONER OF SURVEY SETTLEMENTS AND LAND REVENUE RECORDS HYDERABAD	March 15, 1985
BALA KRISHNA BOREWELLS Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 1985
BALA SUBRAMANYAM Vs. DISTRICT COLLECTOR	December 19, 1985
BALAJI AUTO FINANCING SYNDICATE Vs. SHAIK MOULA SAHEB	August 28, 1985
BASIREDDY NARSI REDDY Vs. RAGHAVA RAO	March 9, 1985
BATHINA RAMANAIAH Vs. PULAVARTHI AMRUTHAVALLI	April 11, 1985
BHARAT HEAVY PLATES Vs. VESSELS LIMITED	March 1, 1985
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. STATE	March 1, 1985
BHAVANARAYANA SWAMY TEMPLE PONNUR Vs. CHINTALAPUDI RUDRAIAH	October 17, 1985
BHAVIRISETTI DEVA MOHANA RAO Vs. STATE OF ANDHRA PRADESH	July 25, 1985
BILDKINA SUBBARAYUDU Vs. DISTRICT COLLECTOR EAST GODAVARI DISTRICT	March 4, 1985
BIO VISUAL PRODUCTS Vs. STATE OF ANDHRA PRADESH	February 25, 1985
BOPPANA SEETHARAMAIAH Vs. GOLLU APPARAO	June 11, 1985
BOYINA BHASKARA RAO Vs. REVENUE DIVISIONAL OFFICER GUDIVADA KRISHNA DISTRICT	November 25, 1985
BUJNIEWICX ZENON Vs. COMMISSIONER OF INCOME TAX	March 19, 1985
BUSH BOAKE ALLEN (INDIA) LTD. Vs. STATE	July 5, 1985
C H JAGDESHWAR Vs. S RAJAIAH	April 18, 1985
C R K PRASAD Vs. SUB COLLECTOR VIJAYAWADA	July 9, 1985
C RAMA DEVI Vs. GOVERNMENT OF ANDHRA PRADESH	March 15, 1985
C. VINOD KUMAR AND OTHERS Vs. THE DIRECTOR, D.M.R.L., KANCHANBAGH, HYDERABAD	November 16, 1985
CH Vs. REDDY V JT TRANSPORT COMMR AND SECY S T A	February 8, 1985
CH. YUGANDHAR Vs. DIRECTOR GENERAL OF POSTS, NEW DELHI AND OTHERS	July 26, 1985
CHALLAPALLI SUGARS LTD Vs. UNION OF INDIA	August 28, 1985
CHELLI VENKAYYAMMA Vs. A P WAKF BOARD	February 28, 1985
CHIEF ENGINEER PANCHAYAT RAJ DEPT Vs. B BALAIAH	January 19, 1985
CHINTALA BUCHAIAH Vs. DASARI VENKATA SUBBAIAH	October 10, 1985
CHITTAJALLU JANARDHAN RAO Vs. CHITTAJALLU RATNAMALA	June 13, 1985
CHITTAVALASA JUTE MILLS LTD Vs. COMMR OF SURVEY	July 23, 1985
CHITTI BABU Vs. STATE OF ANDHRA PRADESH	May 13, 1985
COMMISSIONER AND SPECIAL OFFICER PONNUR MUNICIPALITY PONNUR Vs. COMMISSIONER AND SPECIAL OFFICER PONNUR MUNICIPALITY PONNUR	February 27, 1985
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS	February 26, 1985
COMMISSIONER OF INCOME TAX Vs. KHALID MEHDI	February 12, 1985
COMMISSIONER OF INCOME TAX Vs. PRAGA TOOLS LIMITED	January 22, 1985
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED	August 13, 1985
COROMANDAL FERTILIZERS LIMITED Vs. P VENUGOPAL	May 5, 1985
D K RATNAMMA Vs. KONLURI JOHN	December 20, 1985
D RAMANARASIMHAM Vs. GOVT OF A P	November 15, 1985
D V SUBBO RAO Vs. D V SUBBO RAO	April 1, 1985
D VENKATASUBBAREDDY Vs. DIST COLLECTOR NELLORE	March 25, 1985
D. JACOB Vs. ANDHRA UNIVERSITY AND ANOTHER	July 26, 1985
D.R. RANGA RAO AND ANOTHER Vs. GOVT. OF A.P. HYDERABAD AND ANOTHER	November 8, 1985
DALE NARAYANA RAO Vs. KOLLU NOOKARAJU	February 26, 1985
DARA RAMANARASIMHAM Vs. GOVERNMENT OF ANDHRA PRADESH	November 15, 1985
DASARI NARAYANA RAO Vs. R D BHAGVANDAS	October 29, 1985
DEEPTISRI COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY HYDERABAD	December 19, 1985
DEVATHA RADHAKRISHNA MURTHY Vs. VALLABHANENI SUBBA RAO	August 5, 1985
DEVIREDDY VENKATASUBBAREDDY Vs. DISTRICT COLLECTOR NELLORE	March 25, 1985
DHANALAKSHMI KANYAKA PARAMESWARI RICE MILL Vs. COMMERCIAL TAX OFFICER CHILAKALURIPET	July 12, 1985
DHARMANNA Vs. SPECIAL DY COLLECTOR LA UNIT IV POCHAMPAD PROJECT	November 29, 1985
DIVANCHEE BAR AND RESTAURANT HYDERABAD Vs. COMMISSIONER OF POLICE HYDERABAD	October 3, 1985
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. D LATCHA NAIDU	June 10, 1985
DODDA BRAHMANANDAM Vs. STATE OF ANDHRA PRADESH	November 20, 1985
DODIYALA KRISHNAPRASADA RAO Vs. K JAYASRI	February 28, 1985
DUBBASI MALLAYYA Vs. GOVT OF AP	September 28, 1985
DURBSHAN B CURSEETJEES SONS KAKINADA Vs. D SESHARATHNAM	February 1, 1985
E MADAN MOHAN RAO Vs. REGISTRAR KAKATIYA UNIVERSITY WARANGAL	April 17, 1985
E.S. REDDI Vs. CHEIF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH HYDERABAD AND OTHERS	September 2, 1985
EKASILA FILLING STATION HANUMAKONDA Vs. COLLECTOR WARANGA	December 2, 1985
EMPLOYEES STATE INSURANCE CORPORATION Vs. SHAW WALLANCE and CO LTD	March 4, 1985
ESWARA RAO Vs. STATE OF ANDHRA PRADESH	October 30, 1985
FATIMUNNISA BEGUM Vs. MOHD ZAINULABUDDIN SAHEB	April 24, 1985
G BALCHAND VERMA Vs. STATE OF A P	September 9, 1985
G C VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	April 15, 1985
G HANUMANTHA REDDY Vs. UNION OF INDIA	December 30, 1985
G LAKSHMINARASAYAMMA Vs. BONU SATYAVATHI	October 17, 1985
G PRABHAKAR Vs. T BRAHMAIAH	June 19, 1985
G SUBBARAMA NAIDU Vs. JOINT COLLECTOR CHITTOOR	February 22, 1985
G VEERABRAHMAM Vs. STATE OF ANDHRA PRADESH	July 15, 1985
G. HANUMANTHA REDDY Vs. UNION OF INDIA AND OTHERS	December 13, 1985
G. MARUTHAIAH AND OTHERS Vs. THE A.P.S.E.B. AND OTHERS	November 25, 1985
GATTU PRABHAKAR Vs. THUMMANAPALLI BRAHMAIAH	June 19, 1985
GHIASUDDIN BABU KHAN Vs. COMMISSIONER OF INCOME TAX	April 22, 1985
GHOUSE BEGUM Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION	November 18, 1985
GOLDEN PRESS Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE HYDERABAD	January 19, 1985
GOPALA REDDY Vs. LAKSHMI DEVAMMA	August 5, 1985
GOTTIPATI MURALIMOHAN Vs. VIJAYAWADA MUNICIPAL CORPORATION VIJAYAWADA	January 19, 1985
GOVERNMENT OF ANDHRA PRADESH Vs. DASARI SUBBAYAMMA	April 19, 1985
GOVT OF A P Vs. D SUBBAYAMMA	April 19, 1985
GOWRU MUTTAIAH Vs. STATE OF ANDHRA PRADESH	February 26, 1985
GULAM MOHAMMED Vs. LABOUR COURT ANDHRA PRADESH HYDERABAD	August 19, 1985
GUMMALA PURUSHOTHAM REDDY Vs. BAR COUNCIL OF ANDHRA PRADESH	July 15, 1985
H.S.W. CONSTRUCTION LTD., SECUNDERABAD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD., EMPLOYEES UNION, HYDERABAD AND ANOTHER	June 18, 1985
HEMALATHA MUTHA Vs. THE MUNICIPAL CORPORATION OF HYD.	April 26, 1985
HOTEL DWARAKA HYDERABAD Vs. UNION OF INDIA	January 25, 1985
HUSSAIN SAHEB Vs. STATE	February 4, 1985
HYDERABAD RACE CLUB Vs. COMMISSIONER OF INCOME TAX	April 22, 1985
I MALLIKARJUNA SARMA Vs. STATE OF A P	April 26, 1985
IN RE : CH. VENKATESWARLU Vs. ABC	March 15, 1985
IN RE: UNION BANK OF INDIA Vs. STATE	April 2, 1985
IN THE MATTER OF: BHARAT HEAVY PLATES AND VESSELS LTD Vs. STATE	March 1, 1985
INDIA CABLE COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	August 2, 1985
J H KRISHNA MURTHY Vs. FEROZ KHAN	June 25, 1985
J SANYASI RAO Vs. STATE OF ANDHRA PRADESH	April 2, 1985
J SNANMUKHESWARA RAO Vs. T VENKATAPPAIAHAND SONS	December 5, 1985
JAGADAMBA PILLAI Vs. D E O HYDERABAD	February 25, 1985
JAGARAM Vs. STATE OF ANDHRA PRADESH	August 9, 1985
JAMJETTI SATHYANARAYANA Vs. M. NARASIMLOO	April 8, 1985
JAYANTILAL GOEL Vs. ZUBEDA KHANUM	February 18, 1985
K BHASKAR REDDY Vs. STATE	March 11, 1985
K BHASKARA RAO Vs. REGIONAL TRANSPORT AUTHORITY	April 23, 1985
K K R NAIR Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA HEAD OFFICE NEW DELHI	January 19, 1985
K MURALIDHAR Vs. STATE OF ANDHRA PRADESH	February 1, 1985
K OMPRAKASH Vs. K NALINI	July 15, 1985
K RAMABRAHMAM AND SONS PRIVATE LTD Vs. EMMENOR EXPORT TRADES	September 23, 1985
K SAMBASIVA RAO Vs. P BANGARU RAJU	January 13, 1985
K SIVARAM Vs. K MANGALAMBA	April 19, 1985
K SIVARAMA KRISHNA PRASAD Vs. K BHARATHI	April 25, 1985
K SREERAMAMURTHY Vs. P ANDA RAO	February 7, 1985
K V PUNNA RAO Vs. K LAKSHMAIAH	January 19, 1985
K VEERA RAJU Vs. REVENUE DIVISIONAL OFFICER	September 11, 1985
K VENKARAYAPPA Vs. ELLEN INDUSTRIES COIMBATORE	January 25, 1985
K VENKATADRI Vs. I G OF REGISTRATION AND STAMPS A P	August 5, 1985
K VENKATADRI SARMA Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS A P HYDERABAD	August 5, 1985
K. VYUDHA RAO Vs. DIRECTOR GENERAL, NATIONAL INSTITUTE OF RURAL DEVELOPMENT, HYDERABAD AND OTHERS	April 26, 1985
K.V. HANUMANTHA RAO Vs. THE HIGH COURT OF ANDHRA PRADESH	July 3, 1985
KALIKI VEERA REDDY Vs. GOTTIGUNTA KODANDARAMA REDDY	September 25, 1985
KAMAVARAPU SATYA MURALI RAMAKRISHNA MURTHY Vs. KAMAVARAPU RAMAKRISHNA MURTHY	June 11, 1985
KANEDENA VEERAIAH Vs. NARRA VENKATESWARLU	February 1, 1985
KANTHETI SURYANARAYANA Vs. THE STATE OF A.P.	March 14, 1985
KANURU YANADI CHANGAIAH Vs. STATE OF ANDHRA PRADESH	January 29, 1985
KARNATI MALLIKARJUNA RAO AND CO Vs. KORLAPATI KRISHNA MURTHY	August 2, 1985
KASUGANTI ANANTARAO & ANOTHER Vs. KASUGANTI ARUNA & ANOTHER	August 12, 1985
KATAKAM LAKSHMINARAYANA Vs. JAMUBU MUNISWAMY	April 5, 1985
KAVATI BALAMALLU Vs. STATE OF ANDHRA PRADESH	September 23, 1985
KAVURI SUDESTHAMMA Vs. STATE OF ANDHRA PRADESH	April 5, 1985
KERALA TRANSPORT CO Vs. ATUL KUMAR AGARWAL	August 7, 1985
KESINENI VENKAIAH Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD	September 26, 1985
KODUKULA SUBBA RAJU Vs. KODUKULA KAMESWARAMMA	February 1, 1985
KONDAPALLY BAPAYYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	November 13, 1985
KONDRU SAMBASIVA RAO Vs. KARRI KAMI REDDY	January 24, 1985
KORAMSETTY C VENKATESWARLU Vs. SYNDICATE BANK UDAYAGIRI	September 23, 1985
KOTHAMASU RAMAKOTESWARA RAO Vs. STATE	April 2, 1985
KOTHURI VENKATA SUBBA RAO Vs. REGISTRAR OF ASSURANCES GUNTUR	August 16, 1985
KUCHI PURUSHOTHAMA RAO Vs. KUCHI SURYANARAYANA MURTHY DIED	September 9, 1985
KUPPANNAGARI SREERAMAMURTHY Vs. PYDI ANDA RAO	February 7, 1985
KUSHAN DAS J VITHALANI Vs. BHAMIDI KAMESWARA RAO	July 27, 1985
LAKSHMI DRY FISH TRADERS AND Vs. STATE OF ANDHRA PRADESH	April 10, 1985
LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER	January 1, 1985
LAKSHMINARASAMMA Vs. VENKATA SUBBAIAH	January 1, 1985
LASHMI DRY FISH TRADERS Vs. STATE	April 10, 1985
LIQUOR ENTERPRISES Vs. COMMERCIAL TAX OFFICER CIRCLE III HYDERABAD	August 21, 1985
M KIRAN BABU Vs. GOVT OF A P	July 12, 1985
M NARASIMHACHARY Vs. STATE OF ANDHRA PRADESH	January 30, 1985
M OBULA REDDY ADV Vs. GOVERNMENT OF ANDHRA PRADESH	August 12, 1985
M RAMGOPAL Vs. STATE OF A P	October 10, 1985
M SEETHARAMACHANDRA Vs. SURISETTI RAMAMURTHY	September 12, 1985
M SUDHAKAR Vs. SUB INSPECTOR OF POLICE P S I D P L GANDHINAGAR HYDERABAD	December 4, 1985
M SURYAKANTHAMMA Vs. DIST REGISTRAR OF ASSURANCE	July 16, 1985
M V ELISABETH Vs. HARWAN I AND T PVT LTD	April 26, 1985
M/S. I.D.L. CHEMICALS KARMIKA SANGAM, HYDERABAD Vs. STATE OF ANDHRA PRADESH AND OTHERS	February 28, 1985
M/S. K. RIMABRAHMAM & SONS (P) LTD. Vs. M/S. EMMCMOR EXPORT TRADES AND OTHERS	October 17, 1985
MACHI PARVAIAH Vs. STATE OF ANDHRA PRADESH	March 14, 1985
MADINENI KONDAIAH Vs. YASEEN FATIMA	June 22, 1985
MALLA ANNAPURNAMMA Vs. ADDITIONAL M M ANAKAPALLI	February 18, 1985
MANDA SURYAKANTHAMMA Vs. DISTRICT REGISTRAR OF ASSURANCE SRIKAKULAM	July 16, 1985
MANNAM THIRUPATHISWAMY Vs. ANDHRA PRADESH WAKF BOARD	February 6, 1985
MANORANJAN Vs. GOVERNMENT OF ANDHRA PRADESH	December 16, 1985
MARIABHILLI RAMANNA Vs. ANDHAVARAPU DHARMAYYA	April 25, 1985
MARIDEGAM RADHAKRISHNA REDDY Vs. BHARATHI VELU BUS SERVICE	August 5, 1985
MEDARAMETLA SESHAREDDY1 Vs. KORRAPATI GOPALA REDDY	November 6, 1985
MIR MAZHAR ALI SAHEB SINCE DEAD Vs. MIR GULAM MURTUZA AH SAHEB	February 8, 1985
MIRZA ASAF ALIKHAN Vs. COMMISSIONER OF INCOME TAX	April 22, 1985
MOAINUDDIN Vs. STATE OF ANDHRA PRADESH	December 2, 1985
MOHAMMAD YASEEN Vs. DEPUTY DIRECTOR OF AGRICULTURE	January 1, 1985
MOHAMMADI BEGUM Vs. COMMISSIONER OF INCOME TAX	January 29, 1985
MOHAMMED ZULFIQUAR ALI Vs. ANURADHA REDDY	June 11, 1985
MOHD. ABDUL RAHEEM Vs. CHAKKALA PARVATAMMA	July 31, 1985
MOHD. AMANULLAH Vs. LATEEFUNNISA BEGUM	June 22, 1985
MOTURI KRISHNA RAO Vs. SENAGALA VENKATEWARA RAO	October 31, 1985
MUPPALA RANGANAYAKAMMA Vs. K RAMALAKSHMI	June 10, 1985
MUTHEY ANJA RATNA Vs. EXECUTIVE OFFICER CLAIMING	December 17, 1985
N BHUVANESHWAR RAO Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD	December 23, 1985
N HARAGOPAL Vs. T T DEVASTHANAM	September 4, 1985
N RANGA RAO Vs. GOVERNMENT OF INDIA	June 26, 1985
N RANGA REDDY Vs. GOVT OF A P	July 17, 1985
N V RAMAIAH Vs. STATE OF A P	November 29, 1985
N.T. RAJU Vs. N. JYOTSNA	February 27, 1985
NAGESWARA RAO Vs. SOUTH CENTRAL RAILWAY	October 3, 1985
NAMALA PITCHAIAH Vs. DISTRICT COLLECTOR GUNTUR	March 21, 1985
NANCHARAYYA Vs. MUTYALAMMA	October 15, 1985
NAV SWADESHI OIL MILLS AND REFINERIES Vs. COMMERCIAL TAX OFFICER MAHABOOBNAGAR	December 24, 1985
NAVA BHARAT FERRO ALLOYS LIMITED Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	April 3, 1985
NAVA BHARAT FERRO ALLOYS LTD Vs. A P S E BOARD HYDERABAD	April 3, 1985
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHOTINABEE MASTANBEE PUNGANURU KASEEM SAHEB S K KHADER BHASHA	July 31, 1985
NEW KAILASH BANGLES STORES Vs. STATE OF ANDHRA PRADESH	March 13, 1985
NUTHALAPATI KOTAIAH Vs. EXECUTIVE OFFICER	September 6, 1985
NYALATI LALITHAMMA Vs. NYALATI RATHANAMMA	November 26, 1985
P A RAMI REDDY Vs. TAHSILDAR BANGANAPALLE	April 9, 1985
P C KAKAR Vs. DIRECTOR GENERAL OF POLICE GOVT OF A P HYDBAD	December 31, 1985
P ESWARA REDDY Vs. STATE OF ANDHRA PRADESH	June 26, 1985
P JANARDHANA REDDY Vs. GOVT OF A P	October 7, 1985
P RAMI REDDY Vs. P SUNDARA RAMA REDDY	March 25, 1985
P SUBRAHMANYAM Vs. INCOME TAX OFFICER	January 21, 1985
P TIRUPATHI REDDY Vs. P SUJATHA	June 10, 1985
P Y VENKATARAMANA REDDY Vs. DIST COLLECTOR CHITTOOR	April 18, 1985
PAKKIREDDI MASTAN REDDY Vs. TALAMATI SRINIVASULU REDDY	June 10, 1985
PANNABAI Vs. COMMISSIONER OF INCOME TAX	April 22, 1985
PARRE PRASAD RAO Vs. STATE OF ANDHRA PRADESH	April 19, 1985
PARVATHI DEVI Vs. COMMISSIONER OF INCOME TAX	February 28, 1985
PASUPULATI KRISHNA MURTHY Vs. BONDILI BHAVANI BAI	April 5, 1985
PATALAPATI VENKATANARASAYYAMMA Vs. SUSARLA SUBBALAXMI	August 8, 1985
PEDDA YERRAPPAGARI VENKATARAMANA REDDY Vs. DISTRICT COLLECTOR CHITTOOR	April 18, 1985
PENTAPATI CHITTI MAHALAKSHMI Vs. GANNAVARAPU SUBBA RAO	August 13, 1985
PHOOL SINGH Vs. BALAJI RICE MILL	November 8, 1985
PONNALURI RANGANAYAKAMMA DIED Vs. PARIGUIURU KODANDARAMA SARMA	August 13, 1985
PUBLIC PROSECUTOR HIGH COURT OF A P Vs. VIJJAPU MANIKUMAR	April 17, 1985
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. C SATYANARAYANA	December 31, 1985
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. CHAGANTI SATYANARAYANA	December 31, 1985
R B MISHRA Vs. SOMASUNDARAM MILLS P LTD	February 5, 1985
R RAMANARAO Vs. SCIENTIFIC ADVISE TO MINISTER OF DEFENCE	March 26, 1985
R SUGANDAMMA Vs. DISTRICT EDUCATIONAL OFFICER	July 12, 1985
R VENDATESWARA RAO Vs. P VIJAYA LAKSHMI	September 28, 1985
R. RAMANARAO Vs. SCIENTIFIC ADVISER TO MINISTER OF DEFENCE AND DIRECTOR GENERAL DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION, DIRECTORATE OF PERSONNEL, NEW DELHI & OTHERS	March 6, 1985
RACHANA FLOUR MILLS PRIVATE LIMITED Vs. LAL CHAND BHANAGADIYA	October 14, 1985
RADHA VENKATA RAO Vs. PREMA MALHOTRA	April 12, 1985
RAHIMA BI Vs. MOHAMMAD KHASIM SAHEB	November 22, 1985
RAJ SRINIVAS Vs. USHA K PILLAI	September 30, 1985
RAMAIAH Vs. CHENCHAIAH	November 4, 1985
RAMAKRISHANA TALKIES Vs. INCOME TAX OFFICER VIJAYAWADA	January 19, 1985
RAMAKRISHNA TALKIES Vs. INCOME TAX OFFICER	January 19, 1985
RAMANAIAH Vs. STATE OF ANDHRA PRADESH	November 29, 1985
RASARANJAN Vs. Y RAJA RAJASWARI	November 26, 1985
RAVINDER REDDY Vs. COMMISSIONER OF EXCISE	January 21, 1985
RAVIPUDI SUBBARAVAMMA Vs. GORANTLA SUBBA RAO	December 11, 1985
ROVURI HYMAVATI Vs. GOVT OF A P	November 15, 1985
S CHINNA KONDA Vs. STATE OF ANDHRA PRADESH	May 10, 1985
S CHINNA KORTDA Vs. STATE	June 10, 1985
S VADDEMGUNTA VENKATESWARLU Vs. ANDHRA BANK LTD	February 22, 1985
S. NAGAPPA Vs. K. SUBRAMANYAM	November 13, 1985
S. RAMAMUNI REDDY Vs. LOKAYUKTA	August 22, 1985
S.M. HUSSAIN Vs. THE STATE	April 25, 1985
SAMBASIVA RAO Vs. BANGARU RAJU	January 30, 1985
SARASWATHI Vs. VEERABHADRA RAO	January 1, 1985
SENIOR ADM and ACCTS OFFICER Vs. MANIAN	January 1, 1985
SHAH PRATAP CHAND KANTILAL AND CO Vs. STATE	February 20, 1985
SHANKAR RAO Vs. GOVERNMENT OF ANDHRA PRADESH	January 23, 1985
SHANKAR RAO Vs. GOVT. OF A.P.	July 17, 1985
SOBBELLA VEERAYAMMA Vs. STATE OF ANDHRA PRADESH	February 18, 1985
SOUTHERN SHIPPING TRADERS Vs. DISTRICT COLLECTOR VIZIANAGARAM	November 13, 1985
SREENIVASA DISTILLERIES Vs. S R THYAGARAJAN	November 29, 1985
SRINIVASA REDDY Vs. M/S. I.D.L. CHEMICALS LTD. AND ANOTHER	August 7, 1985
ST SAI SCHOOL AND BABY CARE CENTRE Vs. PREM MELHOTRA	April 12, 1985
STATE Vs. K NARAYAN	February 4, 1985
STATE Vs. SYED BELQUIS SULTANA	April 26, 1985
STATE BANK OF INDIA ELURU Vs. STATE	October 16, 1985
STATE OF ANDHRA PRADESH Vs. VENKATESWARA RAO	September 25, 1985
STATE OF ANDHRA PRADESH Vs. KANNAN NARAYAN	February 4, 1985
STATE S H O VEDULLAPALLI Vs. TIGER NAGESWARA RAO	January 29, 1985
SUMERMAL Vs. PUTTAMREDDY KOTA REDDY	September 25, 1985
SYED ALI Vs. JAMAL SAHEB KALAN	April 15, 1985
SYED MOOSA QUADRI Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD	November 26, 1985
SYED NOORISHAH Vs. DIRECTOR OF ENFORCEMENT NEW DELHI	July 12, 1985
SYED ZAMIN AII RAZVI Vs. SALEEMUNNISA BEGUM	April 5, 1985
T G THIMMAIAH CHETTY Vs. DIST REGISTRAR KURNOOL	July 5, 1985
T LAKSHMANA REDDY Vs. GOVERNMENT OF INDIA	August 5, 1985
T SATYANARAYANA Vs. LABOUR COURT GUNTUR	February 26, 1985
T. CHANCHAIAH Vs. STATE OF A.P.	July 9, 1985
T. NARASIMHULU Vs. G. LAXMAIAH	July 25, 1985
TAHSILDAR L A O Vs. SURESH BABU	August 9, 1985
THE HIGH COURT OF ANDHRA PRADESH AND ANOTHER Vs. I. ANJANEYULU AND ANOTHER	April 17, 1985
THUMMALAPUDI VENKATA GOPALA RAO Vs. STATE	November 18, 1985
THUPAKULA RAMACHANDRA Vs. STATE OF A P	August 14, 1985
TIRUPATHL SWAMY Vs. A P WAKF BOARD	January 1, 1985
TROPICAL AGRO SYSTEM PVT LTD Vs. STATE OF ANDHRA PRADESH	February 18, 1985
TUMMALA MADHUSUDHANA RAO S O VENKATAKRISHNAIAH Vs. TUMMALA PRAMESLA	October 29, 1985
TURLAPATI MURALIKRISHNA Vs. TURLAPATI HANUMANTHA RAO	February 6, 1985
U FOAM LIMITED Vs. UNION OF INDIA	March 6, 1985
U SESHACHALAM Vs. GOVT OF ANDHRA PRADESH	February 25, 1985
UNITED INDIA F AND G INSURANCE CO LTD Vs. P TRANSPORT CARRIERS	March 21, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. PITHANI VENKANNA	April 19, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PELANIAPPA TRANSPORT CARRIERS	March 21, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MOWLI BAI	January 19, 1985
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD Vs. SHALK KAMAL BI	June 11, 1985
UNITED INDIA INSURANCE CO LTD Vs. P SEETHAMMA	June 14, 1985
UNITED PIONEER SOCIETY REPT Vs. CHAND BIBI	August 23, 1985
USHANNA Vs. SAMBU GOUD	August 1, 1985
V B SIVALINGAM CHETTIAR Vs. LABOUR OFFICER NELLORE	August 25, 1985
V B SIVALINGAM CHETTIAR MANAGING DIRECTOR ABIRAMI COTTON MILLS Vs. STATE	August 25, 1985
V GOVINDARAJAULU Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR	August 6, 1985
V KRISHNA REDDY Vs. COLLECTOR MAHABOOBNAGAR	April 11, 1985
V MOHAN RANGA RAO Vs. STATE OF ANDHRA PRADESH	July 15, 1985
V. RAMA RAO Vs. K. BALAKOTAIAH	July 30, 1985
VADALI NARASIMHA SASTRY Vs. SAKHINALA SATYANARAYANA	September 20, 1985
VEMULA NANCHARAYYA Vs. OLETI MUTHYALAMMA	October 15, 1985
VENKATA DURGA ALUMINISING WORKS Vs. STATE OF ANDHRA PRADESH	February 20, 1985
VENKATESWARA RAO Vs. VENKAT RAO	February 1, 1985
VENKATESWARA SWAMY VARI DEVASTHANAM VANAPAMULA Vs. V MOHAN RAO	April 16, 1985
VENKATESWARHI Vs. STATE	March 15, 1985
VENKATESWARLU Vs. PITCHAIAH	November 28, 1985
VIJAYANAGARAM NARASIMHA RAO Vs. GHANASHYAM DAS TAPADIA	August 14, 1985
VIJAYANARASIMHA REDDY Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY STATE TRANSPORT AUTHORITY HIMAYATNAGAR HYDERABAD	February 8, 1985
VISHNUVAJHULA VENKATA SUBRAHMANYAM Vs. STATE	March 8, 1985
YARA SFINIVASA RAO Vs. STATE OF ANDHRA PRADESH	November 5, 1985
YARRAMCHETTI SURYACHANDRA RAO Vs. ANIVELLA VENKATA SATYANARAYANA MURTHY	October 3, 1985
YASEEN FATIMA Vs. RANGANAYAKAMMA	June 22, 1985
YASODAMMA Vs. S ANJAIAH	October 13, 1985
YELISETTY RAMA MOHANA RAO Vs. P VANI RAMANA RAO	July 18, 1985
YERASURI LAKSHMINARAYANA MURTHY Vs. STATE	August 12, 1985
ZAHIDUNNISA BEGUM Vs. SAIB HUSSAIN	April 16, 1985
ZDZIZLAW SKAKUZ Vs. COMMISSIONER OF INCOME TAX	March 19, 1985

Year 1985 of HIGH COURT OF ANDHRA PRADESH

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