REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GOPALAREDDY Vs. P RAGHAVA REDDY	January 31, 1984
A KONDAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 24, 1984
A KRISHNA REDDY Vs. SETTY PALLE NARAYANA REDDY	January 1, 1984
A MANIK RAO Vs. DIRECTOR DEFENCE METTALURGICAL RESEARCH LABORATORY HYDERABAD	April 25, 1984
A P JAIRATH Vs. WAZIR CHANDA	December 22, 1984
A P S E B Vs. ANNEM MARKENDEYA	September 6, 1984
A P S R T CORPN HYDERABAD Vs. S T A TRIBUNAL	August 14, 1984
A.C. SOBHAN KUMAR Vs. UNION OF INDIA	January 19, 1984
A.P.B.CS AND S.CS AND S.TS., ADVOCATES ASSOCIATION, HYDERABAD AND OTHERS Vs. CHIEF SECRETARY TO GOVT., HYDERABAD AND OTHERS	January 24, 1984
A.P.S.E.B. Vs. YARLAGADDA NARAYYA	October 13, 1984
ABDUL AZEEM Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, HYDERABAD	June 26, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIRA BAI SMT	July 23, 1984
ADDITIONAL COMMISSIONER OF INCOME TAX HYDERABAD Vs. INDIRA BAI	March 23, 1984
ADITYA MINERALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	December 4, 1984
AGRICULTURAL MARKET COMMITTEE ANANTAPUR Vs. KULLURU SUBBI REDDY	February 8, 1984
AGRICULTURAL MARKET COMMITTEE BAPATLA Vs. TATAVARTI MALAKONDARAYNDU ATCHNTA VENKATA SUBBAIAH and CO	February 28, 1984
AHMED ABDUL SAYEED Vs. NARBHRAM BABU BHAI	March 8, 1984
AHMED ABDUL SAYEED Vs. NARBHERAM AND BACHUBHAI	March 9, 1984
AJAY TRADING CO Vs. COMMERCIAL TAX OFFICER BEGUM BAZAR CIRCLE HYDERABAD	February 24, 1984
ALANKAR THEATRE Vs. ENTERTAINMENT TAX OFFICER WARANGAL	April 19, 1984
ALL INDIA CHESS FEDERATION Vs. STATE	December 26, 1984
ALLAMPATI GOPALA REDDY Vs. PONNAVOLU RAGHAVA REDDY	January 31, 1984
AMMANNACHARY Vs. RAHIMA KHATOON	March 29, 1984
ANANDA RAO Vs. JOINT COLLECTOR WEST GODAVARI ELURU	July 12, 1984
ANDHRA KESARI EDUCATION SOCIETY Vs. THE GOVERNMENT OF ANDHRA PRADESH	August 29, 1984
ANDHRA PRADESH PAPER MILLS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY	January 16, 1984
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. K K SUGAR INDUSTRY	April 18, 1984
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. Y NARAYYA	October 12, 1984
ANDHRA PRADESH STATE FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	March 5, 1984
ANDHRA PRADESH STATE FINANCIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 1984
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDRABAD	August 14, 1984
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. S SYED ALI MULLA	August 6, 1984
ANIMIREDDI CHELLAYYA Vs. CHINTA KAMESWARA RAO	June 28, 1984
ANJALI DEVI Vs. SWAMY LINGA SWAMY	October 12, 1984
ANNAPURNA HOTEL Vs. LABOUR COURT HYDERABAD	March 13, 1984
ANNAPURNA NAGAR PUBLIC SERVICE COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. K. BALARAMI REDDY	March 26, 1984
ANUPAMA MINERALS Vs. UNION OF INDIA	December 20, 1984
ANUPAMA MINERALS KASTURPALLI Vs. UNION OF INDIA	September 26, 1984
APPALASWAMI Vs. VENKATA SOMARAJU	November 25, 1984
APTHIRI MAHESWARA REDDI Vs. ARCHAKAM SRINIVASA DIKSHITULU	April 11, 1984
ASHFAG AHMED Vs. STATE	January 20, 1984
ASSOCIATED CEMENT COMPANY LIMITED KESORAM CEMENTS KESORAM INDUSTRIES AND COTTON MILLS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH STATE OF ANDHRA PRADESH	December 7, 1984
B AJAY KUMAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 14, 1984
B ELIZABETH Vs. CH STANDEY	November 19, 1984
B GOPAL REDDY Vs. STATE OF A P	April 20, 1984
B N JAISIMHA Vs. N J PRABHAKAR EXCTSE SUPERINTENDENT	September 26, 1984
B N JAISIMHA Vs. N T PRABHAKAR	October 9, 1984
B RAJENDRA OIL MILLS AND REFINERY Vs. UNION OF INDIA	January 1, 1984
B RAMA RAO Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SRIKAKULAM	July 9, 1984
B VENKATAIAH Vs. V VENKATA RAMANA REDDY	April 13, 1984
B VENKATAPPA 1 Vs. B LOVIS	February 10, 1984
B. AUDI LAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH	March 13, 1984
B. ELIGEBETH Vs. CH. SATNLEY	December 25, 1984
B. SADASIVA REDDY Vs. THE HONBLE THE CHIEF JUSTICE HIGH COURT OF A.P., HYDERABAD AND OTHERS	July 11, 1984
BABUMIYAN AND MASTAN Vs. K SEETHAYAMMA	September 21, 1984
BAKELITE HYLAM LIMITED Vs. S J HASAN	August 29, 1984
BALAYYAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	August 29, 1984
BASAVAIAH Vs. CHINNAMMAYI	February 17, 1984
BATTA KALYANI Vs. COMMISSIONER OF INCOME TAX	October 15, 1984
BAZAWADA PATTABHIRAM REDDY Vs. NAYUDU SRINIVASALU REDDY	July 11, 1984
BEZAWADA PATTABHIRAM REDDY Vs. NAVVUDU SRINIVASULU	September 1, 1984
BHADRACHALA SEETHARAMA ARCHAKA SANGHAM Vs. GOVT OF ANDHRA PRADESH	February 27, 1984
BHADRACHALAM PAPER BOARDS LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 27, 1984
BHARAT REGINORIES LTD. Vs. YAMUNA BAI	June 20, 1984
BHOGARAJU Vs. SITHARAMAKRISHAMRAJU	October 26, 1984
BOJJI KRISHNAIAH Vs. PRL DISTRICT MUNSIF CUM EIECTION TRIBUNAL GURAZALA GUNTUR DISTRICT	November 9, 1984
BOLLA MAHALAKSHMAMMA Vs. GUNTUR MUNICIPALITY	April 13, 1984
BOLLAM VENKATAIAH Vs. VENUMUDDALA VENKATA RAMANA REDDY	April 13, 1984
BONDALAPATI AROGYANADHAM HARI Vs. STATE OF A P	September 19, 1984
C MUSALA REDDY Vs. JT COLLECTOR PRAKASAM	June 20, 1984
C PARASURAM Vs. M VENKATARAMI	April 26, 1984
C V RAMULU Vs. LABOUR COURT HYDERABAD	March 28, 1984
C. DAMODAR DAS Vs. T. PENCHELAIAH AND ANOTHER	December 18, 1984
CH. SAMUEL Vs. STATE OF A.P. AND OTHERS	December 7, 1984
CHAIRMAN ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. SHAFIYA KHATOON	August 24, 1984
CHALAPATHI VENKAYAMMA Vs. CONTROLLER OF ESTATE DUTY	December 14, 1984
CHANDRASEKHAR Vs. UNION OF INDIA	April 25, 1984
CHEEKATI PARASURAM NAIDU Vs. MARISERLA VENKATARAMI NAIDU	April 26, 1984
CHENCHAMMA Vs. KOTAMMA	June 25, 1984
CHENNAKESAVA SWAMY TEMPLE Vs. I SREERAMULU	November 28, 1984
CHENNURU RAMARAO Vs. GOWRI SANKAR TALKIES TEKKALI	December 28, 1984
CHINNA NAIDU Vs. BUTCHAMMA DORAMASI	February 22, 1984
CHINTALA PENTAIAH Vs. CHINTALA SIVALINGAM	September 1, 1984
CHIRRA MUSALA REDDY Vs. JOINT COLLECTOR PRAKASAM DISTRICT AT ONGOLE	June 20, 1984
CHOUDRY BROTHERS Vs. COMMISSIONER OF INCOME TAX	January 17, 1984
CO OPERATIVE HOUSING SOCIETY CIVILIAN EMPLOYEES DEFENCE Vs. COMMISSIONER AND SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD	November 14, 1984
COMMISIONER OF INCOME TAX Vs. S KRISHNA RAO	March 16, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED	March 17, 1984
COMMISSIONER OF INCOME TAX Vs. RAJAH DHANRAJGIRIJI	March 18, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED	March 27, 1984
COMMISSIONER OF INCOME TAX Vs. SRI RAMA KRISHNA MOTOR TRANSPORT	April 26, 1984
COMMISSIONER OF INCOME TAX Vs. SAGAR TALKIES	February 8, 1984
COMMISSIONER OF INCOME TAX Vs. AMABATI VENKANNA AND CO	February 8, 1984
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDING ENGINEER	July 2, 1984
COMMISSIONER OF INCOME TAX Vs. VELJAN HYDRAIR P LIMITED	June 11, 1984
COMMISSIONER OF INCOME TAX Vs. MARGADARSI CHIT FUNDS P LIMITED	June 13, 1984
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED	June 14, 1984
COMMISSIONER OF INCOME TAX Vs. BILQUIS JAHAN BEGUM	June 12, 1984
COMMISSIONER OF INCOME TAX Vs. K C PRIVATE LIMITED	June 14, 1984
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO S	July 16, 1984
COMMISSIONER OF INCOME TAX Vs. BALAJI CHITRA MANDIR	July 23, 1984
COMMISSIONER OF INCOME TAX Vs. ZAIBUNNISA BEGUM	July 17, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED	July 17, 1984
COMMISSIONER OF INCOME TAX Vs. RAJAH DHANRAJGIRJI	July 18, 1984
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST	September 17, 1984
COMMISSIONER OF INCOME TAX Vs. SHAHNEY STEEL AND PRESS WORKS P LIMITED	August 23, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTHAN LIMITED	August 24, 1984
COMMISSIONER OF INCOME TAX Vs. NOOR BANU ALLADDIN	August 28, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LTD	July 27, 1984
COMMISSIONER OF INCOME TAX Vs. CHANDULAL	July 27, 1984
COMMISSIONER OF INCOME TAX Vs. UNI SANKYO LIMITED	August 7, 1984
COMMISSIONER OF INCOME TAX Vs. GUNTURU KANNABHAI AND CO	November 16, 1984
COMMISSIONER OF INCOME TAX Vs. N T RAMA RAO HUF	November 19, 1984
COMMISSIONER OF INCOME TAX Vs. SRI SARAVARAYA SUGARS LTD	November 13, 1984
COMMISSIONER OF INCOME TAX Vs. SHRI SARVARAYA SUGARS LTD	November 13, 1984
COMMISSIONER OF INCOME TAX Vs. UDAYALAXMI HARDWARE STORES	November 22, 1984
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED	October 13, 1984
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED	November 6, 1984
COMMISSIONER OF INCOME TAX Vs. ANDHRA BANK LIMITED	November 7, 1984
COMMISSIONER OF INCOME TAX Vs. GANGADHAR GOWD RAMA GOWD AND CO	November 7, 1984
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA RICE AND OIL MILLS	October 26, 1984
COMMISSIONER OF INCOME TAX Vs. RAJ BROTHERS	October 22, 1984
COMMISSIONER OF INCOME TAX Vs. GOPAL RAO G	October 17, 1984
COMMISSIONER OF INCOME TAX Vs. M V KRISHNAIAH	October 9, 1984
COMMISSIONER OF INCOME TAX Vs. RAMANAIAH AND SONS T V	October 10, 1984
COMMISSIONER OF INCOME TAX Vs. CHODOVARAM CO OPERATIVE SUGARS LIMITED	October 9, 1984
COMMISSIONER OF INCOME TAX Vs. RAMAIAH K RAMAKRISHNA MURTHY K	December 26, 1984
COMMISSIONER OF INCOME TAX Vs. RATHAIAH G V	December 26, 1984
COMMISSIONER OF INCOME TAX Vs. PHABIOMAL AND SONS	November 29, 1984
COMMISSIONER OF INCOME TAX Vs. S SUBBA REDDY	December 4, 1984
COMMISSIONER OF INCOME TAX Vs. ARYA VYSYA KALYANA NILAYA SANGAM	December 13, 1984
COMMISSIONER OF INCOME TAX Vs. UDAYALAXMI HARDWARE STORES	December 13, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. RAMAIAH K RAMAKRISHNA MURTHY	December 26, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. T V RAMANAIAH AND SONS	October 10, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. M D MANOHAR RAO	October 27, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA GENERAL FINANCE CORPORATION	September 6, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DASA N GOVINDAIAH SETTY AND CO	August 6, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA BANK LIMITED	February 22, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. CHANDULAL	March 27, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. BALAJI CHITRA MANDIR	March 23, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. SUPERINTENDING ENGINEER UPPER SILERU	March 2, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. ZAIBUNNISA BEGUM	March 17, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED	June 22, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. AUTOFIN LIMITED	June 25, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BEGUN NOOR BANU ALLADIN	August 28, 1984
COMMISSIONER OF INCOME TAX ANDHRA PRADESH II HYDERABAD Vs. K D P M BOARD	October 9, 1984
COMMISSIONER OF INCOME TAX HYDERABAD Vs. VENKATESWARA TALKIES	August 22, 1984
COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. G GOPAL RAO	October 17, 1984
COMMISSIONER OF INCOME TAX1 Vs. SARVARAYA SUGARS LIMITED	November 13, 1984
COMMISSIONER OF WEALTH TAX Vs. M BALARAMAKRISHNA M RAMA CHANDRA SRINIVASA RAO	December 19, 1984
COMMISSIONER OF WEALTH TAX Vs. MIRZA MAHMOOD ALI BAIG LT COL	June 20, 1984
CONTROLLER OF ESTATE DUTY Vs. TRUSTEES OF PRINCE SHAHMAT ALI KHAN TRUST	December 28, 1984
CRANE BETEL NUT POWDER WORKS GUNTUR Vs. MEENA NUT POWDER WORKS KURNOOL	April 26, 1984
D B R MILLS LIMITED Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT	February 7, 1984
D C H SATYANARAYANA RAJU Vs. PRL SUBORDINATE JUDGE AND ELECTION TRIBUNAL SRIKAKULAM	August 28, 1984
D. P. SESHACHALAM Vs. ADMINISTRATIVE STAFF COLLEGE OF INDIA, HYDERABAD	January 20, 1984
DASARATHI Vs. STATE OF ANDHRA PRADESH	July 13, 1984
DEPUTY COMMISSIONER ENDOWMENTS DEPT VIJAYAWADA Vs. VIJAYAWADA GOSAMRAKSHANA SANGHAM	September 28, 1984
DHARMADASS Vs. STATE OF ANDHRA PRADESH	November 6, 1984
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION KUKATPALLI BUS DEPOT HYDERABAD Vs. LABOUR COURT HYDERABAD	April 19, 1984
DIVISIONAL FOREST OFFICER Vs. DISTRICT and SESSIONS JUDGE	October 26, 1984
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD., GUNTUR AND OTHERS Vs. THOTAPALLI RADHAKRISHNA MURTHY	December 18, 1984
DODDIGUNTA FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. THE VENKATAPURAM GRAM PANCHAYAT	June 14, 1984
DWARAKADAS Vs. HIGH COURT OF ANDHRA PRADESH	November 8, 1984
E PAJI REDDY Vs. OSMANIA UNIVERSITY HYDERABAD	September 26, 1984
E S I CORPORATION Vs. A P STATE CO OPERATIVE and MARKETING FEDERATION LTD	September 28, 1984
E S I CORPORATION Vs. NEW EMPIRE TAILORS	December 5, 1984
EGGA BHOOMA REDDY Vs. LAKSHMI BHOOMAIAH	December 28, 1984
EID PARRY STAFFS ASSOCIATION Vs. DEPUTY COMMISSIONER OF LABOUR I MADRAS	January 31, 1984
ELECTRONIC CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	March 16, 1984
ELIGEBETH Vs. STANLEY	November 19, 1984
EMANI VENKATA SUBBA RAO Vs. KANIKICHARLA NAGABHUSHANAM	January 17, 1984
EXCISE FLYING SQUAD HYD Vs. A VENKATESWARA RAO	December 4, 1984
FOOD INSPECTOR KOVUR HYDERABAD Vs. JALADANKI FAJAMMA	July 16, 1984
G BALRAJ Vs. MALLAMMA	August 17, 1984
G BALRAJ Vs. MALLAMMA	February 17, 1984
G NARAYANA SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH	June 29, 1984
G NARSI REDDY Vs. DISTRICT COLLECTOR GUNTUR	March 27, 1984
G S DHANAMANI Vs. G V BENERJEE	November 19, 1984
G SUNANDA PRASAD Vs. MUNICIPAL CORPORATION OF HYDERABAD	January 18, 1984
G VENKATANARAYANA Vs. KARUPATI LAXMI DEVI	March 15, 1984
G VIDYA KUMAR Vs. G SUBBASH REDDY	February 24, 1984
G. VEERA REDDY AND OTHERS Vs. A.P. STATE ROAD TRANSPORT CORPORATION, MUSHEERABAD, HYDERABAD AND OTHERS	April 24, 1984
GALADA CONTINUOUS CASTINGS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD AND 2 ORS	January 1, 1984
GANGANEPPALLI GRAM PANCHAYAT Vs. STATE OF ANDHRA PRADESH	August 20, 1984
GATTINENI RATTAMMA Vs. GATTINENI TIRUPATAMMA	October 19, 1984
GEORGE Vs. SAMBAMURTHY	January 1, 1984
GODALA RAMAIAH Vs. B. SEETHARAMA REDDY	March 14, 1984
GODAVARI PLYWOOD LTD Vs. UNION OF INDIA	September 18, 1984
GOLDEN WINE AGENCIES Vs. VENDELA DISTILLERIES	March 22, 1984
GOPALAKRISHNA Vs. G SATYANARAYANA	March 8, 1984
GOVERNMENT OF ANDHRA PRADESH Vs. SETHURAMAN	April 23, 1984
GOVERNMENT OF ANDHRA PRADESH Vs. BACTCHALA BALAIAH	June 25, 1984
GRAM PANCHAYAT KOLANAPALLE Vs. COLLECTOR WEST GODAVARI	July 6, 1984
GUGGILAM MURAHAN RAO Vs. STATE OF ANDHRA PRADESH	March 1, 1984
GUNDA RAMASWAMY Vs. SUDA CHINA BHADRAIAH	April 12, 1984
GUNTUR MERCHANTS COTTON PRESS CO LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	August 9, 1984
GURUGUBILLI CHANDRAN NAIDU Vs. ACHANTI PYDISETTI	July 4, 1984
HANUMAN REROLLING MILLS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	December 11, 1984
HARICHAND Vs. THE MUNICIPAL CORPORATION OF HYDERABAD	September 18, 1984
HINDUSTAN PETROLEUM CORPORATION LTD Vs. S A BILGRAMI	February 22, 1984
HYDERABAD PAINTING WORKS Vs. UNION OF INDIA	October 29, 1984
HYDERABAD VANASPATI LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE HYDERABAD	June 19, 1984
I A AND I C PRIVATE LIMITED BOMBAY Vs. STATE OF ANDHRA PRADESH	August 28, 1984
I BOLUM BHASKARA RAO Vs. STATE OF ANDHRA PRADESH	April 5, 1984
IN RE : HUSSAIN SAHEB Vs. STATE	February 4, 1984
INCOME TAX OFFICER Vs. YELLAGOWD K R	December 11, 1984
INDO NATIONAL LIMITED Vs. UNION OF INDIA	January 1, 1984
J JANARDHANA Vs. AGENT TO THE GOVT	November 21, 1984
J KRISHNA SARMA Vs. J C SAXENA	April 12, 1984
J V DESAI Vs. COMMISSIONER OF INCOME TAX	August 7, 1984
JAGADISH Vs. DEPUTY SUPDT OF POLICE CHITTOOR	October 9, 1984
JAGANNADHAM Vs. LAKSHMIKANTHAMMA	December 3, 1984
JAGDISH Vs. SHYAM SUNDER PERSHAD	February 13, 1984
JALLIGAMPALA APPARAO Vs. THAMMINISETTI SATHI REDDY	January 27, 1984
JANIKAMMA Vs. A BULLEYYA	August 24, 1984
JASTI PUNNARAO Vs. STATE OF ANDHRA PRADESH	February 9, 1984
JAYALAKSHMI CLOTH STORES Vs. COMMISSIONER OF INCOME TAX	August 24, 1984
K A MANGATAYARAMMA Vs. INDIAN BANK MADRAS	February 28, 1984
K CH PANDU RANGA RAO Vs. SECRETARY AGRICULTURAL APPELLATE COMMITTEE ONGOLE	April 26, 1984
K CO OP BUILDING SOCY LTD Vs. GOVT OF A P	September 18, 1984
K G KRISHNAMURTHY Vs. BALAPPA	January 18, 1984
K JAGDISH Vs. DY SUPERINTENDENT OF POLICE	October 9, 1984
K N V S N BABJI Vs. K SURAMMA	March 29, 1984
K NARAYANAN Vs. STATE	September 24, 1984
K PANDURANGA PAI Vs. STATE	June 15, 1984
K RAMANA REDDY Vs. COMMISSIONER OF WEALTH TAX	October 29, 1984
K RAMBRAHAM AND SONS P LIMITED Vs. FOREIGN EXCHANGE REGULATION BOARD	November 28, 1984
K S RADHAKRISHNA Vs. VICE CHANCELLOR ANDHRA PRADESH AGRICULTURAL UNIVERSITY	February 21, 1984
K SHAKUNTHALA Vs. A P HOUSING BOARD GRUHAKALPA HYDERABAD	December 5, 1984
K U SRINIVASA RAO Vs. COMMISSIONER OF WEALTH TAX	March 27, 1984
K V L NARASIMHA RAO Vs. HIGH COURT OF ANDHRA PRADESH	February 16, 1984
K V NARASIMHA MURTHY Vs. GOVT OF ANDHRA PRADESH REVENUE ENDOWMENTS 1 DEPT	July 5, 1984
K V P RAGHAVA RAO Vs. BOARD OF MANAGEMENT ST THOMAS SPG HIGH SCHOOL SECUNDERABAD	June 14, 1984
KADIYALA SARAT BABU Vs. KANAKA DURGA VISHALA PARAPATHI SANGAM	September 25, 1984
KAKI PAPAYAMMA Vs. MARGADARSI CHIT FUNDS RAJAHMUNDRY	November 15, 1984
KAKINADA MUNICIPALITY Vs. B V V SUBRAHMANYAM	April 11, 1984
KAMALA MENON PRINCIPAL SRI PADMAVATHI WOMENS COLLEGE TIRUPATHI Vs. DIRECTOR OF HIGHER EDUCATION A P HYDERABAD	January 23, 1984
KAMBHAMPATI SAVAMMA Vs. G RADHAKRISHNA MOOORTHY	September 1, 1984
KANCHERLA NOGA VENKATA SATYA NARAYANA BABJI Vs. KASIMA SURAMMA	March 28, 1984
KANDAKURTHI LINGAIAH Vs. PAMALAPATI VISWESHWARA RAO SUBBAIAH	July 11, 1984
KANDURU VENKATA SOMAIAH Vs. KANDURU RAMASUBBAMMA	April 20, 1984
KANNAN NARAYANAN Vs. STATE OF ANDHRA PRADESH	September 24, 1984
KARIMNAGAR DIST R S M ASSOCN Vs. STATE	December 5, 1984
KARRI RAMULU Vs. NIYLARU ADINARAYANA	April 12, 1984
KASIREDDY VENKATREDDY Vs. OSMANIA UNIVERSITY HYDERABAD	November 15, 1984
KASULANATI LAKSHMI NARASAMMA Vs. CHINTALAPALLI VENKATA SUBBAIAH	November 27, 1984
KATYA CO OPERATIVE BUILDING SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	September 18, 1984
KISHAN SINGH Vs. T ANJAIAH CHIEF MINISTER	September 18, 1984
KOLLIPARA PARDHASARADHI Vs. ALAMURI VENKATRATNAM	December 26, 1984
KOMMANNA SURYA PRAKASA RAO Vs. STATE OF AP	December 7, 1984
KONATHAM BHASKAR RAO Vs. STATE OF ANDHRA PRADESH	November 22, 1984
KONURI CHENCHAMMA Vs. NALAMOTU KOTAMMA	June 26, 1984
KOTHARASALA RAMACHANDRAIAH Vs. EKBAL BEGUM	February 28, 1984
KOTLA APPALASWAMY Vs. SUB COLLECTOR AND LAND ACQUISITION OFFICER VIZIANAGARAM	February 1, 1984
KOTTAGUDEM BEER WINES Vs. GOVERNMENT OF ANDHRA PRADESH	August 7, 1984
KRISHNA COAL SITE INDUSTRY Vs. SINGARENI COLLIERIES COMPANY LIMITED	February 3, 1984
KUDUMULA PRATAP REDDY Vs. STATE OF ANDHRA PRADESH	December 24, 1984
KULDEEP WINES Vs. STATE OF ANDHRA PRADESH	July 16, 1984
KUSUMA Vs. APPACHIAMMA	July 4, 1984
LAKSHMI BAI Vs. STATE OF ANDHRA PRADESH	January 27, 1984
LAKSHMI BAI Vs. STATE OF ANDHRA PRADESH	January 17, 1984
LEELA JOLLY Vs. GOVERNMENT OF ANDHRA PRADESH	August 29, 1984
LIFE INSURANCE CORPORATION OF INDIA Vs. KOLLU LALITHA	June 14, 1984
LIFE INSURANCE CORPORATION OF INDIA HYDERABAD Vs. NIRMALA ADIREDDY	February 20, 1984
M G BROTHERS Vs. COMMISSIONER OF INCOME TAX	March 17, 1984
M G BROTHERS Vs. COMMISSIONER OF and INCOME TAX A P	July 17, 1984
M GOPAL REDDY Vs. CHOGALAL BANDARI	July 26, 1984
M JOHN KOTAIAH Vs. A DIVAKAR	April 27, 1984
M K RAMA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	October 10, 1984
M KRISHNA MURTHY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	June 15, 1984
M LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER	November 6, 1984
M MARY RATNAM Vs. M BABU RAO	December 10, 1984
M NARASAPPA Vs. M KRISHNA REDDY	January 17, 1984
M RAMACHANDRA REDDY Vs. CHALLA JANAKI	February 1, 1984
M RAMANAMMA Vs. COMMISSIONER OF WEALTH TAX	December 18, 1984
M SIVA RAMAKRISHNAIAH Vs. STATE	September 18, 1984
M V S PRASADA RAO Vs. STATE OF ANDHRA PRADESH	October 9, 1984
M. JOHN KOTAIAH Vs. A. DIVAKAR	April 7, 1984
M. PRAKASHAM Vs. GOVT. OF INDIA	November 23, 1984
M. SUBBA RAO Vs. THE SUPERINTENDENT OF EXCISE, WEST GODAVARI DT.	September 17, 1984
MADDIPATTA GOVINDAIAH NAIDU Vs. YELAKALURI KAMALAMMA	March 15, 1984
MAGAOTI SATYANARAYANA Vs. STATE OF A P	July 4, 1984
MALIKA BEGUM Vs. MOHAMMAD ABDUL KHADEER	September 28, 1984
MANAGEMENT ROYAL LABORATORIES HYDERABAD Vs. LABOUR COURT	July 5, 1984
MANAGER WARRANGAL BRANCH ANDHRA PRADESH STATE HANDLOOM WEAVERS Vs. AUTHORITY UNDER MINIMUM WAGES ACT WARRANGAL	September 1, 1984
MANIK RAO Vs. DIRECTOR DMRL	April 25, 1984
MASTAN RAO Vs. SUPERINTENDENT EXCISE DEPT	March 23, 1984
MD. MOHIUDDIN Vs. STATE OF A.P. AND OTHERS	December 24, 1984
MEDIKONDA SATYANARAYANA Vs. ANDHRA BANK LTD	September 1, 1984
MEDIKONDURI PRABHUDASS Vs. ABDUL KAREEM	February 16, 1984
MEKA SAMRAJYA LAKSHMI Vs. STATE OF ANDHRA PRADESH	October 22, 1984
MIR ASHRAF ALI Vs. MIR RAHMAN ALI	February 3, 1984
MIR GULAM ALI KHAN LATE Vs. COMMISSIONER OF INCOME TAX	December 17, 1984
MODERN STORES Vs. COMMISSIONER OF INCOME TAX	November 6, 1984
MODI RUBBER LIMITED Vs. REGIONAL DIRECTOR ESI CORPORATION	December 5, 1984
MOHAMMAD ABDUL KHADER Vs. GOVERNMENT OF ANDHRA PRADESH	June 26, 1984
MOHAMMAD ASHROFF KHAN Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD	August 7, 1984
MOHAMMAD AZEEZUDDIN Vs. STATE OF ANDHRA PRADESH	April 11, 1984
MOHAMMAD IBRAHIM KHAN Vs. UNION OF INDIA	June 19, 1984
MOHAMMAD JEELANI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 29, 1984
MOHAMMAD MOIN Vs. STATE OF ANDHRA PRADESH	August 19, 1984
MOHAMMED ABDUL KHADER Vs. GOVT OF A P	June 26, 1984
MOHD MOM ALIAS MOHD MOIZ Vs. STATE OF ANDHRA PRADESH	August 29, 1984
MOHD SIDDIQUE HUSSAIN Vs. DISTRICT COLLECTOR RANGAREDDY	November 28, 1984
MOHD SULEMAN Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA H Q O KOTHI HYDERABAD	April 16, 1984
MOPEDS INDIA LIMITED NO 1 Vs. COMMISSIONER OF INCOME TAX	August 8, 1984
MOPEDS INDIA LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE NELLORE DIVISION	September 27, 1984
MORRAMREDDI RAMI REDDI Vs. KUNDANALA ARAVINDAMMA	March 5, 1984
MUNGAMURU LAKSHMIDEVAMMA Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISION OFFICER KAVALI	November 6, 1984
MUNIRATNAMMA Vs. COMMISSIONER OF SETTLEMENTS	February 17, 1984
MUPPAVARAPU SIVA RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH	September 18, 1984
MURAHARI RAO Vs. STATE OF ANDHRA PRADESH	March 1, 1984
MUTHAVARPU VENKATESWARA RAO Vs. N SUBBARAO	February 8, 1984
MUTHULINGAM Vs. MARKANDEYA	December 18, 1984
MYSORE STRUCTURALS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	October 16, 1984
N RAMACHANDRA RAO Vs. VASANTA RAO	October 11, 1984
N T R ESTATE Vs. COMMISSIONER OF INCOME TAX	October 8, 1984
NAGAM CHANDRASHEKARA LINGAM Vs. GOVT OF INDIA	December 24, 1984
NAGESWARA RAO Vs. SUBBA RAO	January 30, 1984
NAGULA KONDA MARAYYA AND SONS Vs. P V G RAJU	March 30, 1984
NANDAYALA APPALACHARYULU NANDAYALA SUDARSANACHARYULU Vs. NAGARAJU KOTESWARA RAO	August 10, 1984
NARINDI NAGESWARA RAO Vs. SUB DIVISIONAL MAGISTRATE VIJAYAWADA	July 18, 1984
NAWAB EKHTEDARUDDIN Vs. STATE OF ANDHRA PRADESH	March 2, 1984
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. CONTROLLER OF ESTATE DUTY	February 27, 1984
NEW INDIA ASSURANCE CO LTD Vs. KOTHAPALLI VENKATESWARA RAO	March 7, 1984
NIRMAL TALKIES ADONI Vs. DISTRICT REVENUE OFFICER CUM JOINT COLLECTOR KURNOOL	January 20, 1984
O SUDHAKAR Vs. STATE OF ANDHRA PRADESH	September 27, 1984
ORUGANTI VENKATA SUBBA REDDY Vs. STATE	January 20, 1984
P AJIT KUMAR Vs. A P PUBLIC SERVICE COMMISSION	August 22, 1984
P N RAMAMURTHY Vs. DISTRICT AND SESSIONS JUDGE CHITTOOR	April 20, 1984
P PADMANABHA REDDY Vs. STATE OF ANDHRA PRADESH	February 6, 1984
P S KRISHNA Vs. MUNICIPAL CORPORATION OF HYDERABAD	January 18, 1984
P SHYAM RAO IN RE Vs. P SHYAM RAO IN RE	August 7, 1984
P VEERASWAMY Vs. COLLECTOR CO OPERATION KRISHNA CHILAKALPUDI	July 18, 1984
P VENKATA KRISHNAYYA NAIDU AND SONS Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	June 12, 1984
P. PRABHAKAR REDDY Vs. THE CHIEF SECRETARY GOVT. OF A.P.	April 27, 1984
PALA NARASA REDDI Vs. DIVISIONAL PANCHAYAT OFFICER KHAMMAM	October 12, 1984
PAMARTHY VEERASWAMY Vs. COLLECTOR CO OPERATION CHILAKALPUDI	July 18, 1984
PASAM THIRUPATHAMMA Vs. PASAM VENKATAREDDI	July 16, 1984
PATEL ROADWAYS PVT LIMITED Vs. REPUBLIC FORGE COMPANY LIMITED	August 24, 1984
PATTABHIRAM REDDY Vs. SRINIVASULU REDDY	July 11, 1984
PEDDA KRISHNA RAO & OTHERS Vs. THE DISTRICT COLLECTOR AND CHAIRMAN SELECTION COMMITTEE, Z.P., SRIKAKULAM & ANOTHER	April 27, 1984
PERLA KRISHNA RAO Vs. INCOME TAX OFFICER	December 12, 1984
PLANT MANAGER CHALLAPALLI SUGARS LTD Vs. STATE OF ANDHRA PRADESH	September 18, 1984
POCHAIAH Vs. LAKSHMINARASAIAH	March 9, 1984
POTTURI SARASWATHI Vs. VALLABHANENI VEERABHADRA RAO	October 30, 1984
PRABHAKAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	January 1, 1984
PRABODH KUMAR Vs. HINDUSTAN CABLES LTD	August 10, 1984
PRATAP STEEL ROLLING MILLS Vs. REVENUE DIVISION OFFICER	September 26, 1984
PRINCIPAL KAKATIYA UNIVERSITY Vs. PREMALATA	June 13, 1984
PULLAMMA Vs. VALMIKI ANNA SATRAM	April 25, 1984
R GANGAPPA Vs. INDIAN BANK	November 27, 1984
R PANDURANGAIAH Vs. B GURAVAIAH	April 16, 1984
R V R G DHARMA DOSS Vs. STATE	November 6, 1984
RAGAM VENKATESWARLU Vs. GODAVARTHI VENKATESWARA RAO	February 13, 1984
RAGHAVENDRA RAO Vs. STATE OF ANDHRA PRADESH	December 11, 1984
RAJAGOPALA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 17, 1984
RAMULU Vs. STATE OF ANDHRA PRADESH	December 24, 1984
RATANLAL BORA Vs. MOHD NABIADDIN	April 3, 1984
RAU RAJESWARA RAO Vs. RAU RAMA RAO	October 19, 1984
RAYALASEEMA MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH I	June 19, 1984
REDDIGARI RAMI REDDY Vs. TIRUMALA REDDY	February 9, 1984
REGISTRAR OF ANDHRA UNIVERSITY VISAKHAPATNAM Vs. N VENKATESWARLU	January 17, 1984
RIAZUR RAHMAN Vs. VENKATERATNAM	February 23, 1984
RONGALI SIMHACHAIAM Vs. PATHALA RAMAYYAMMA	September 20, 1984
ROYAL LABORATORIES Vs. LABOUR COURT HYD	July 5, 1984
S A ISMAIL Vs. INSPECTOR OF POLICE VIGILANCE CELL TIRUPATHI	May 15, 1984
S GOPALREDDI Vs. COMMISSIONER OF WEALTH TAX	October 29, 1984
S JAFFER SAHEB Vs. STATE OF ANDHRA PRADESH	December 28, 1984
S NAGANNA Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS GOVT OF A P	July 11, 1984
S PRAKASH REDDY Vs. PRINCIPAL GOVT AYURVEDIC COLLEGE HYDERABAD	April 23, 1984
S PRAKASHA RAO Vs. GANGA BAI	April 25, 1984
S S TRANSPORT CONTRACTORS Vs. VICE CHAIRMAN AND MANAGING DIRECTOR ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED	April 7, 1984
S SANTHOSH KUMAR Vs. STATE	July 5, 1984
S SREENIVASA JAIDEEP Vs. REGISTRAR ANDHRA UNIVERSITY WALTAIR	October 22, 1984
S SURENDERNATH REDDY Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 20, 1984
S VENKA REDDY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH II HYDERABAD	October 26, 1984
S VISWANATHA REDDY Vs. VICE CHANCELLOR SRI KRISHNADEVARAYA UNIVERSITY ANANTAPUR	August 23, 1984
S. BHAGAVANTHA RAO Vs. THE EXECUTIVE ENGINEER I AND PD SPECIAL DP AP DIVISION	April 18, 1984
SANAKA RAMA MURTHY Vs. COMMERCIAL TAX OFFICER VUYYURU KRISHNA DISTRICT	February 16, 1984
SANGEETHA RAGHURAM Vs. PUSHPA RAGHURAM	August 10, 1984
SARDAR ALI KHAN REDDIGARI KAMI REDDY ALIAS RAMIREDDY UDDANDAPURAM VILLAGE Vs. TIRAMALA REDDY UDDANDAPURAM VILLAGE	February 9, 1984
SATOOR NARASIMHULU GOAD Vs. DIVISIONAL PANCHAYAT OFFICER MAHABUBNAGAR	February 17, 1984
SATYAMMA Vs. MOHAMMAD YASIN	December 22, 1984
SATYANARAYANA Vs. VENKATANARASAYYA	December 20, 1984
SATYANARAYANA RICE MILL Vs. COMMISSIONER OF INCOME TAX	October 22, 1984
SEETHARAM REDDY Vs. S SURENDERNATH REDDY	August 22, 1984
SELECTION GRADE MUNICIPALITY WARANGAL Vs. PILLAMARRI VISWANATHAM	December 14, 1984
SENIOR ADMINISTRATIVE AND ACCOUNTS OFFICER ATOMIC MINERALS Vs. E P B MANIAN	August 24, 1984
SHAIK DAWOOD Vs. MAHMOODA BEGUM	November 6, 1984
SHIV PRAKASH BANSAL Vs. COMPETENT AUTHORITY URBAN LAND CEILINGS HYDERABAD	December 5, 1984
SHIVALAL PATEL Vs. LAND ACQUISITION OFFICER HYDERABAD URBAN DEVELOPMENT AUTHORITY	August 24, 1984
SIRPUR PAPER MILLS LIMITED Vs. UNION OF INDIA	July 16, 1984
SIRPUR PAPER MILLS LTD Vs. GOVT OF INDIA	July 16, 1984
SOMA VENKATAREDDY Vs. NAKKA VELADARI RAMULU	June 2, 1984
SOMASEKHAR Vs. HIGH COURT OF ANDHRA PRADESH	August 7, 1984
SOUTH INDIA GRANITE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	December 28, 1984
SPECIAL DEPUTY COLLECTOR L A Vs. VENKATARATNAM	December 20, 1984
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT Vs. K RAMAYYAMMA	September 18, 1984
SREEPURAM HOUSING SOCIETY UNREGD Vs. N HANUMACHASTRY	September 4, 1984
SRINIVASA CO Vs. FIRM VITTA DODDA HANUMANTHAPPA ANJAYYA SETTI	January 17, 1984
SRINIVASA RAO K U Vs. COMMISSIONER OF WEALTH TAX	July 27, 1984
STANDARD PACKAGINGS Vs. UNION OF INDIA	October 25, 1984
STATE Vs. N V NARSIMHACHARYULU	June 21, 1984
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX	July 10, 1984
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	March 10, 1984
STATE BANK OF HYDERABAD Vs. NAGABHUSHANAM	December 7, 1984
STATE BANK OF INDIA S I B BRANCH SAIFABAD HYDERABAD Vs. SAMANA IRON ENGINEERING WORKS PERITS MOHAMMED AZIZ AHMED	June 19, 1984
STATE OF ANDHRA PRADESH Vs. RULDU RAM AND SONS	June 12, 1984
STATE OF ANDHRA PRADESH Vs. T V SUNDARAM IYENGAR AND SONS LIMITED	June 21, 1984
STATE OF ANDHRA PRADESH Vs. SRINIVASA TRADING CO	July 18, 1984
STATE OF ANDHRA PRADESH Vs. VENKATARAMANA CHUDUVA AND MURAMURA MERCHANT	July 27, 1984
STATE OF ANDHRA PRADESH Vs. VENKATARAMANA CHUDUVA AND MURAMURA MERCHAT	March 27, 1984
STATE OF ANDHRA PRADESH Vs. P RAM SHAH	April 27, 1984
STATE OF ANDHRA PRADESH Vs. MUBARAK RICE MILL	December 20, 1984
STATE OF ANDHRA PRADESH Vs. DEVARASETTY RAMA MURTHY	October 27, 1984
SUBASH KUMAR LOHADE Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD	October 26, 1984
SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	November 22, 1984
SYED IKRAMUDDIN Vs. SYED MAHAMED ALI	September 27, 1984
SYED SULTAN PAI Vs. SYED BIKHU SAHEB	July 11, 1984
T PRAKASA RAO Vs. AGRICULTURAL MARKET COMMITTEE TENALI	January 18, 1984
T SAMABAMURTHY Vs. P BALARAMAIAH CHETTY	September 1, 1984
T. DHODDAYYA Vs. THE DISTRICT COLLECTOR, ANANTAPUR	April 27, 1984
TALLAPADI SURYANARAYANA Vs. LAGUDU SANYASULU	February 13, 1984
TAPPERS CO OPERATIVE SOCIETY MADDUR Vs. SUPERINTENDENT OF EXCISE MAHABOOBNAGAR	March 23, 1984
TELAKUNTA VEERAIAH Vs. B BHAVANI SHANKARAMMA	February 24, 1984
TGL GROUNDNUT CORPORATION GROUNDNUT MERCHANTS Vs. AGRICULTURAL MARKET COMMITTEE ADONI	November 19, 1984
THAKASI SATYANARAYANA SUNKARANAM SATYA PRASAD Vs. STATE OF ANDHRA PRADESH	April 25, 1984
THE STATE OF A.P. Vs. MULPURU VENKATARATNAM	March 26, 1984
THE STATE OF A.P. Vs. AKULA VENKATAPHANI PRASADA BABU	March 30, 1984
TILAT SHAHEEN Vs. OMPRAKASH GUPTA	January 28, 1984
TODDY TAPPERS COOPERATIVE SOCIETY VENKATARAOPALLY Vs. SUPERINTENDENT OF EXCISE KARIMNAGAR	December 26, 1984
TODIKONDA SUBBA RAO Vs. STATE OF ANDHRA PRADESH	April 3, 1984
TRANSPORT CORPN OF INDIA LTD Vs. NATIONAL SEEDS CORPN LTD	November 28, 1984
TRANSPORT CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH	December 28, 1984
UMMED SINGH Vs. UNION OF INDIA AND OTHERS	November 28, 1984
UNION BANK OF INDIA Vs. D VENKATARAMIAH	December 4, 1984
UNION BANK OF INDIA GUNTUR Vs. DHANAKULA VENKATARAMIAH	December 4, 1984
UNION OF INDIA Vs. MAHENDRA KUMAR	December 13, 1984
V R RAJKUMAR Vs. GOVERNMENT OF ANDHRA PRADESH	August 16, 1984
V RAMACHANDRAU Vs. CHAIRMAN A P S E BOARD VIDYUTB SONDHA HYD	April 18, 1984
V SUDHARSHAN REDDY Vs. SECRETARY GOVERNMENT OF A P REVENUE	June 29, 1984
V VENKATA SUBBAIAH Vs. REGIONAL TRANSPORT OFFICER CUDDAPAH	April 20, 1984
VAVICHERLA NAGESWARA RAO DIED Vs. KOLISETTY VENKATA SUBBA RAO	September 26, 1984
VAZEER BEE Vs. PUTTI BEGUM	November 27, 1984
VEERAIAH Vs. BHAVANISHANKARAMMA	February 24, 1984
VEERAMCHANENI RAGHAVENDRA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 11, 1984
VENKA REDDY S Vs. COMMISSIONER OF WEALTH TAX	October 29, 1984
VENKATA KRISHNAYYA NAIDU P AND SON Vs. COMMISSIONER OF INCOME TAX	June 12, 1984
VENKATA RAMANA RAJU Vs. KRISHNAJI RAO	January 1, 1984
VENKATESWARA RAO Vs. SUBBA RAO	February 8, 1984
VIJAYAWADA CHAMBERS OF COMMERCE AND INDUSTRY Vs. GOVERNMENT OF A.P. AND OTHERS	November 28, 1984
VINJARAPU NOOKARAJU Vs. PALAPARTHI YEDUKONDALU	June 19, 1984
VINNYALLORE INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	December 1, 1984
VINOD KUMAR Vs. RAVINDERNATH	August 28, 1984
VISHNUVAJHULA VENKATA Vs. SUBRAHMANYAM	November 30, 1984
VOOTHLA RAGHAVAIAH Vs. BANDARU PRASADA RAO	January 17, 1984
VUTTU APPALASWAMY Vs. GUNDALA RATNANAMMA	March 27, 1984

Year 1984 of HIGH COURT OF ANDHRA PRADESH

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