A KRISHNA REDDY Vs. ARIPIREDDY INDRAVATHI
|
March 23, 1983 |
A P S E B Vs. C SUBHADRAMRNA
|
February 10, 1983 |
A RAMACHANDRA RAJU Vs. BOPPUDI GRAM PANCHAYAT
|
September 5, 1983 |
A S PAPANNA DIKSHITULU Vs. HIS HOLINESS SRIMAN PERIKA KOIL KELVI APPAN SRI SUNDARARAMANUJA PEDDA JEEYANGAR TIRUPATHI
|
December 26, 1983 |
A SAMAD Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION
|
February 3, 1983 |
A SITARAMA RAO Vs. FERTILIZER CORPORATION OF INDIA
|
November 8, 1983 |
A SUHASINI Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH
|
February 24, 1983 |
A TAYARAMMA Vs. SATYANARAYANA FINANCE CORPORATION REGD VAYALAPAD MANAGING PARTNER B NATARAJA REDDI
|
November 29, 1983 |
A. LAKSHIMIPATHI RAO Vs. B.R. RAMABHADRAIAH AND OTHER
|
March 18, 1983 |
ADINARAYANA CORPORATION Vs. COMMERCIAL TAX OFFICER ANAKAPALLE
|
November 18, 1983 |
ADIRAJU SURYANARAYANA MURTHY Vs. ADIRAJU VENKATA LAKSHMAMMA
|
January 21, 1983 |
ADVOCATE GENERAL ANDHRA PRADESH Vs. A V KOTESWARA RAO
|
September 20, 1983 |
AJJARAPU SURYA SRIRAMACHANDRA MURTHY Vs. AJJARAPU TEJO SATYASATHIMANI
|
October 24, 1983 |
AMAN ALLI SAHEB Vs. K VENKATA RAMA SURYANARAYANA SUBBA RAJU
|
November 24, 1983 |
ANANTHULA MADHAN MOHAN Vs. KALAVAKUNTA CHANDRA SEKHARARAO
|
July 16, 1983 |
ANDHRA KESARI EDUCATION SOCIETY ONGOLE Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 22, 1983 |
ANDHRA PRADESH GOVERNMENT TECHNICAL EDUCATION TEACHERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 30, 1983 |
ANDHRA PRADESH SLATE ELECTRICITY BOARD REP Vs. KRISHIVALI KHANDASARI SUGAR INDUSTRY ARTAM REP
|
November 30, 1983 |
ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
March 16, 1983 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ADDITIONAL LABOUR COURT CUM INDUSTRIAL TRIBUNAL HYDERABAD
|
September 7, 1983 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GURAVA REDDI
|
November 24, 1983 |
ANJANEYASWAMIVARI TEMPLE Vs. SATYAVATHAMMA
|
November 10, 1983 |
APSE BOARD REP Vs. CHILLAKURU MASTHANA REDDY
|
November 30, 1983 |
ASHA Vs. PRADEEP SHELLY
|
April 22, 1983 |
ASSOCIATED MICA EXPORTS Vs. M K REDDY
|
March 25, 1983 |
ATAULLAH Vs. MAIMUNNISA BEGUM
|
November 28, 1983 |
AUDILAKSHMI Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 13, 1983 |
B BATTABHIRMAYVA Vs. B GOPALAKRISHNAYYA
|
April 18, 1983 |
B C SAXENA Vs. STATE
|
March 31, 1983 |
B SATYANARAYANA MURTHY AND SONS Vs. STATE OF ANDHRA PRADESH
|
August 24, 1983 |
B V VENKATESAM CHETTY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
December 12, 1983 |
B VENU NAIDU Vs. JT COLLECTOR NELLORE
|
April 13, 1983 |
BACHU LAKSHMAN Vs. B SANJEEVA REDDY
|
August 8, 1983 |
BALA NARASIMHA Vs. GANGAPUTRA CO OPERATIVE HOUSING SOCIETY
|
November 15, 1983 |
BALAJI RICE COMPANY Vs. COMMERCIAL TAX OFFICER NO I NELLORE
|
April 8, 1983 |
BALALJI MODERN RICE AND FLOUR MILL ANAPARTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 20, 1983 |
BALIVADA SOMASEKHARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 15, 1983 |
BANDELA NAGARAJU Vs. STATE OF ANDHRA PRADESH
|
October 4, 1983 |
BANGARU PATTTABHIRMAYYA Vs. BANGARU GOPALAKIRSHNAYYA
|
April 18, 1983 |
BASHA Vs. STATE TRANSPORT APPELLATE TRIBUNAL A P HYDERABAD
|
February 24, 1983 |
BHADRACHALAM PAPER BOARDS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
January 1, 1983 |
BHEEMAPPA Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH
|
February 15, 1983 |
BOMMONENI VENU NAIDU Vs. JOINT COLLECTOR NELLORE
|
April 13, 1983 |
BONAM KRISHNAMURTHY Vs. MIRZA NALLAPARAJU VENKATA PRABHAKARA RAMA BHADRA RAJU
|
August 31, 1983 |
BONDILI JAGANNATH SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 22, 1983 |
BOYA URUKONDAMMA Vs. STATE OF ANDHRA PRADESH
|
April 4, 1983 |
BRINDCO SALES CORPN Vs. COM OF EXCISE
|
September 2, 1983 |
BULLEMMAYI Vs. SATHIREDDY
|
April 8, 1983 |
BYYAPAGU SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
March 18, 1983 |
C RAMALINGAM Vs. S LEELAVATHI
|
November 2, 1983 |
C SEETHAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 14, 1983 |
CENTRAL GOVERNMENT EMPLOYEES COOPERATIVE HOUSE BUILDING SOCIETY LTD Vs. MELLA LAXMAIAH
|
July 10, 1983 |
CENTRAL WINES Vs. GOVT OF A P
|
December 8, 1983 |
CH ATCHAIAH Vs. COMMISSIONER OF INCOME TAX
|
December 30, 1983 |
CHAIRMAN VIDYANAGAR CHURCH Vs. DOSAPATI RAJARATNAM
|
March 2, 1983 |
CHALLA RAMAMURTY Vs. PASUMARTI ADINARAYANA SONS REGD FIRM
|
April 15, 1983 |
CHENNIMALIAY Vs. A P MARKETING CORPORATION
|
December 17, 1983 |
CHILLAKURU MOHAN REDDY Vs. PAMURU RAMA SUBBA REDDY
|
November 24, 1983 |
CHILTAI Vs. SHAKUNTALA PANHANI
|
November 3, 1983 |
CHINTALA APPALA SWAMY Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES PARVATHIPURAM
|
April 5, 1983 |
CHITTI CO OPERATIVE BUILDINGS SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 8, 1983 |
CHITTOOR CO OPERATIVE TOWN BANK LIMITED Vs. T KRISHNAIAH CHETTY
|
January 20, 1983 |
COMMISSIONER AND SPECIAL OFFICER Vs. VECHANKI ANASUYAMMA
|
December 20, 1983 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFTS TRUSTS
|
December 30, 1983 |
COMMISSIONER OF INCOME TAX Vs. PUTTAIAH SESHAIAH AND CO
|
January 19, 1983 |
COMMISSIONER OF INCOME TAX Vs. DEVATHA CHANDRAIAH AND SONS
|
April 13, 1983 |
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 13, 1983 |
COMMISSIONER OF INCOME TAX Vs. JANARDHAN REDDY V
|
April 18, 1983 |
COMMISSIONER OF INCOME TAX Vs. NALLI VENKATARAMANA
|
April 18, 1983 |
COMMISSIONER OF INCOME TAX Vs. UPPALA RAMESWAR RAO AND CO
|
March 31, 1983 |
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED
|
March 15, 1983 |
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS LIMITED
|
November 3, 1983 |
COMMISSIONER OF INCOME TAX Vs. COROMANDEL FERTILISERS LIMITED
|
July 15, 1983 |
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
|
June 30, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VISAKHAPATNAM PORT TRUST
|
June 17, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. PABBATI SHANKARAIAH
|
April 22, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA PRADESH POLICE WELFARE SOCIETY
|
March 15, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. V JANARDHAN REDDY
|
April 18, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NEMIDAS VISHANIJI AND CO
|
January 20, 1983 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. WEST GODAVARI DISTRICT RICE MILLERS ASSOCIATION
|
September 6, 1983 |
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD Vs. TRUSTEES OF H E H NIZAMS SECOND SUPPLEMENTAL FAMILY TRUST
|
October 7, 1983 |
COMMISSIONER OF WEALTH TAX Vs. YASODAMMA T SMT
|
January 25, 1983 |
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. T YASODAMMA
|
January 25, 1983 |
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. MUKUNDGIRJI
|
February 22, 1983 |
CONTROLLER OF ESTATE DUTY Vs. GANGAREDDY K ESTATE OF LATE
|
March 1, 1983 |
CORAMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER HYDERABAD
|
March 15, 1983 |
CORAMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER
|
July 15, 1983 |
COROMANDEL FERTILIZERS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1983 |
D K V PRASADA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 8, 1983 |
D NARAPA REDDY Vs. GOVERNMENT OF INDIA
|
February 18, 1983 |
D RAMALINGA REDDY Vs. T MASTHAN REDDY
|
November 17, 1983 |
D V RAGHAVACHARYULU Vs. DEPUTY COMMISSIONER ENDOWMENTS DEPARTMENT GUNTUR
|
July 28, 1983 |
D VISWANATHAM Vs. UNION OF INDIA
|
December 1, 1983 |
DANIMIREDDY SURYANARAYANA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE EAST GODAVARI DISTRICT KAKINADA
|
August 17, 1983 |
DATLA SREERAMACHANDRA RAJU Vs. DISTRICT COLLECTOR VISAKHAPATNAM DISTRICT
|
January 16, 1983 |
DEVABHAKTUNI KESAVANARAYANA Vs. CHALLA LAKSHMAVADHANI
|
July 19, 1983 |
DORAI MURUGAN COMPANY MADRAS Vs. ANDHRA PRADESH SMALL SCALES INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
August 19, 1983 |
DUGGIRALA BALARAMA Vs. AREKAPUDI JAGANNADHA
|
October 26, 1983 |
DUMPA VENUGOPALA REDDY Vs. CHILLA LAXMIKANTHAM
|
March 9, 1983 |
DUNCAN AGRO INDUSTRIES LIMITED Vs. SUBBANNA B
|
March 4, 1983 |
DURGA BHAVANI TRADING CO Vs. JOINT COLLECTOR MEDAK
|
August 17, 1983 |
EASHWAR Vs. B SUDERSHAN
|
November 17, 1983 |
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. SOUTHERN EASTERN ROADWAYS
|
February 7, 1983 |
EMPLOYEES' STATE INSURANCE CORPORATION Vs. B.V. BALANARASARAJU
|
April 20, 1983 |
ERUKULAPATI LAKSHMISARASWATHI Vs. STATE BANK OF INDIA
|
December 19, 1983 |
ESWARA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
|
March 9, 1983 |
ESWARAMMA Vs. CONTROLLER OF ESTATE DUTY
|
March 23, 1983 |
FOOD AND SANITARY INSPECTOR GIDDALUR PANCHAYAT Vs. KOPPU SUBBARATNAM
|
July 8, 1983 |
FOOD CORPN OF INDIA Vs. B RAMACHANDRA R RICE MILL
|
April 20, 1983 |
FOOD CORPORATION OF INDIA Vs. GANAPATH RAO
|
March 14, 1983 |
FOOD CORPORATION OF INDIA Vs. VEERI NAIDU
|
February 21, 1983 |
FOOD CORPORATION OF INDIA TADEPALLIGUDEM Vs. RAMACHANDRA BOILED AND RAW RICE MILL
|
April 20, 1983 |
G BHEEM RAO Vs. JAYAM LAKSHMIPATHI
|
December 17, 1983 |
G NALINI Vs. DIRECTOR MEDICAL EDUCATION GOVERNMENT OF ANDHRA PRADESH
|
April 18, 1983 |
G SREERAMULU Vs. M ADINARAYANA RAO
|
August 26, 1983 |
G VENKATESWARA RAO Vs. DIST COLLECTOR KHAMMAM
|
September 14, 1983 |
G. PENTAIAH AND OTHERS Vs. UNION OF INDIA
|
February 25, 1983 |
GADE SREERAMULU Vs. MATTA ADINARAYANA RAO
|
August 26, 1983 |
GAJENDARGADKAR Vs. VIJAYA KUMARI GUPTA
|
January 21, 1983 |
GANGAVARAPA KAMESWARA RAO Vs. GANGAVARAPH SATYANARAYANA
|
November 29, 1983 |
GARA SURPPADU Vs. PANDRANKI RAMI NAIDU
|
December 14, 1983 |
GEMINI DISTILLERIES PVT LTD Vs. COMMISSIONER OF EXCISE A P HYDERABAD
|
June 24, 1983 |
GHOUSUDDIN Vs. STATE OF ANDHRA PRADESH
|
March 25, 1983 |
GODAVARI PLYWOOD LIMITED Vs. UNION OF INDIA
|
January 1, 1983 |
GODAVARI TRADING CO Vs. AGRICULTURAL MARKET COMMITTEE
|
August 29, 1983 |
GOGINENI RAMATULASAMMA Vs. KONGAGANTI GOWARAIAH
|
November 23, 1983 |
GOVERNMENT OF ANDHRA PRADESH Vs. GAMMON INDIA LIMITED
|
September 19, 1983 |
GOVERNMENT OF ANDHRA PRADESH Vs. DURGARAM PRASAD
|
April 8, 1983 |
GUNDLA VENKATESWARA RAO Vs. DISTRICT COLLECTOR KHAMMAM DISTRICT KHAMMAM
|
September 14, 1983 |
GUNTUR MEDICAL COLLEGE Vs. PANDURANGA RAO
|
January 18, 1983 |
H C GUPTA Vs. K V RAMANA RAO
|
December 14, 1983 |
HANUMANTHA RAO Vs. NARAYANAPRASAD
|
November 18, 1983 |
HIGH COURT OF ANDHRA PRADESH Vs. K V HANUMANTHA RAO
|
June 21, 1983 |
HINDUPUR MUNICIPAL COUNCIL Vs. MEHARUNNISA
|
November 25, 1983 |
HYDERABAD BOTTLING CO PVT LIMITED Vs. UNION OF INDIA
|
April 12, 1983 |
INAYATULLA BAIG Vs. OSMANIA UNIVERSITY
|
February 25, 1983 |
INDIAN BANK Vs. RACHERLA HANUMANTHAPPA
|
April 18, 1983 |
INDIAN BANK ALAMURU Vs. MUDDANA KRISHNA MURTHY
|
April 1, 1983 |
INDIAN RAILWAY LABORATORY STAFF ASSOCIATION Vs. INDIAN RAILWAY BOARD
|
October 24, 1983 |
INDRASENA REDDY P Vs. CONTROLLER OF ESTATE DUTY
|
November 30, 1983 |
INSECTICIDES INSPECTOR ANANTHAPUR Vs. S SRINIVASAN
|
March 3, 1983 |
INTI NARAYANA Vs. GURRAM MALAKONDAIAH
|
July 16, 1983 |
INTRAVEN PHARMACEUTICALS PVT LIMITED HYDERABAD Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED HYDERABAD
|
August 23, 1983 |
IPPILI TRINADHA RAO Vs. STATE OF ANDHRA PRADESH
|
June 15, 1983 |
J H KRISHNAMURTHY Vs. MIR ZAMIN ALI
|
January 1, 1983 |
J KRISHNAREDDY Vs. B RAMAGOPALAIAH
|
June 17, 1983 |
JAGANMOHAN REDDY Vs. AUTHORISED OFFICER
|
December 28, 1983 |
JAGANNADHA RAO Vs. Y SUBBA RAO
|
April 20, 1983 |
JAGGAIAH Vs. VENKATA SATYANARAYYA
|
August 17, 1983 |
JATTI KRISHNAREDDY Vs. BHADRI RAMAGOPALAIAH
|
June 17, 1983 |
JAVVADI SAMBA MURTHY Vs. AGENT TO THE GOVERNMENT EAST GODAVARI DIST AT KAKINADA
|
February 8, 1983 |
JAYA SYAMALA RAO Vs. RADHAKANTHASWAMI
|
December 17, 1983 |
JAYANTI SHARMA TEJA Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF FINANCE NEW DELHI
|
September 13, 1983 |
K B DESHPANDE Vs. STATE OF ANDHRA PRADESH
|
July 1, 1983 |
K C ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
|
January 18, 1983 |
K CH PRASAD Vs. J VANALATHA DEVI
|
November 28, 1983 |
K INDIRA Vs. STATE BANK OF INDIA
|
January 20, 1983 |
K M LAKSHMANA RAO Vs. GOVT OF A P
|
May 6, 1983 |
K NARAYANA Vs. STATE OF ANDHRA PRADESH
|
June 10, 1983 |
K NARAYANA Vs. GOVT OF A P
|
August 11, 1983 |
K RAMACHANDRA RAJU Vs. SYNDICATE BANK MEHIDIPATNAM BRANCH HYD
|
February 3, 1983 |
K VEERABHADRA RAO SONS SAMALKOT Vs. EXCISE SUPERINTENDENT KAKINADA E G DIST
|
October 6, 1983 |
K VENKA REDDY Vs. L A O
|
January 27, 1983 |
K VENKATA RAMANA REDDI Vs. GOVT OF A P
|
March 25, 1983 |
K VENUGOPAL Vs. CONTROLLER OF ESTATE DUTY
|
February 17, 1983 |
K. LAKSHMA AND OTHERS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD AND OTHERS
|
October 7, 1983 |
K. SUBBA RAO Vs. THE DISTRICT & SESSIONS JUDGE AND OTHERS
|
December 8, 1983 |
K.V. HANUMANTHA RAO Vs. THE HIGH COURT OF A.P. HYDERABAD AND ANOTHER
|
August 23, 1983 |
KALEPU SUBBARAJAMMA Vs. TIGUTI VENKATA PEDIRAJU
|
March 18, 1983 |
KAMALA BAI Vs. A K SHAH
|
April 5, 1983 |
KAMANA VANMARJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD
|
March 15, 1983 |
KANAKAMMA Vs. SAMBASIVA RAO
|
November 22, 1983 |
KANCHARLA SURYAVATHI Vs. THOTA SURYAKANTHAM
|
December 29, 1983 |
KASI VISWANATHAM Vs. VENKATA SUBBA RAO
|
September 23, 1983 |
KASI VISWESWARA SWAMY TEMPLE Vs. SUBBA REDDY
|
December 2, 1983 |
KASI VISWESWARA SWAMY TEMPLE BOTHNPUDI Vs. GULLAPATTI RANTAYYA
|
December 3, 1983 |
KASTURI BAI Vs. VARALAKSHMI
|
February 28, 1983 |
KELLAMPALLI SUNDARA RAO Vs. VALETI RAGHAVA
|
June 15, 1983 |
KESANI NARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 11, 1983 |
KETHAMREDDI VENKATA RAMANA REDDI Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 25, 1983 |
KIKER KARAL Vs. SATYANARAYANA MURTHY
|
September 22, 1983 |
KODURU PITCHI RAJU Vs. SHAIK MAHABOOB BASHA
|
June 27, 1983 |
KODURU VENKATA REDDY Vs. LAND ACQUISITION OFFICER
|
January 27, 1983 |
KOTHI SUBBARAMAIAH ALIAS BUDDAIAH Vs. STATE OF ANDHRA PRADESH
|
December 30, 1983 |
KOTTAPALLY JAGGAIAH Vs. KOKUMANU VENKATASATYANARAYANA
|
August 17, 1983 |
KRISHNA OIL AND GENERAL MERCHANTS AND COMMISSIONS AGENTS Vs. STATE OF ANDHRA PRADESH
|
June 13, 1983 |
KRITHNAMURTHY Vs. ZAMIN ALI
|
February 16, 1983 |
KUKKALA SURANNA Vs. KUNALA RANGANAYAKAMMA
|
November 25, 1983 |
LAKSHMAMMA Vs. LAKSHMAMMA
|
January 29, 1983 |
LAKSHMI VENKATA SESHA SAI OIL CO Vs. COMMERCIAL TAX OFFICER II KURNOOL
|
March 22, 1983 |
LANKA SARMMA Vs. RAJENDRA SINGH
|
February 22, 1983 |
LAXMAN DAS Vs. STATE OF ANDHRA PRADESH
|
November 29, 1983 |
LEATHER INDUSTRIES DEVELOPMENT CORPORATION OF ANDHRA PRADESH LTD Vs. LEATHER GOODS PRODUCTION CENTRE EMPLYEES UNION MUSHEERABAD HYDERABAD
|
April 11, 1983 |
M K AZAD Vs. STATE OF ANDHRA PRADESH
|
December 2, 1983 |
M LAKSHMINARAYANA Vs. M SURVAKANTHAM
|
August 26, 1983 |
M OMKAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 19, 1983 |
M VEERABHADRA RAO Vs. UNION OF INDIA
|
April 22, 1983 |
M. JAGAN MOHAN REDDY Vs. DY. SECRETARY TO GOVERNMENT
|
December 28, 1983 |
M.C. SUNDARARANJAN AND ETC. Vs. SECRETARY MINISTRY OF DEFENCE, GOVT. OF INDIA NEW DELHI AND OTHERS
|
September 5, 1983 |
MADHAVA RAO Vs. SHANKAR REDDY
|
April 8, 1983 |
MADHAVACHARYULU Vs. VENKATA RAO
|
October 3, 1983 |
MADRAS MARINE CO Vs. STATE OF ANDHRA PRADESH
|
October 4, 1983 |
MAHENDRA KUMAR Vs. UNION OF INDIA AND ANOTHER
|
June 10, 1983 |
MALLIKARJUNA RAO Vs. E E NIMAL
|
January 19, 1983 |
MANEPALLI LAKSHMINARAYANA Vs. MANDAVALLI SURYAKANTHAM
|
August 26, 1983 |
MANEPALLI LASHMINARAYANA Vs. MANDAVALLI SURYAKANTHAM
|
April 18, 1983 |
MANTHANA RAMANAMMA Vs. USHODAYA PUBLICATIONS PRIVATE LTD
|
February 2, 1983 |
MAWAHEDDUDDIN Vs. COLLECTOR HYDERABAD
|
December 23, 1983 |
MOHAMMAD ABDUL KHADAR Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
April 30, 1983 |
MOHAMMAD GHULAM GHOUSE KHAN Vs. ANANTHA RAO DESHMUKH
|
November 21, 1983 |
MOHAMMAD SHAMSUDDIN QUADRI Vs. S B H
|
December 20, 1983 |
MOHD HYDER KHAN SUPERINTENDENT GANDHI HOSPITAL AND PROFESSOR GANDHI MEDICAL COLLEGE HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
March 3, 1983 |
MOHD SHAMSUDDIN QUADRI Vs. STATE BANK OF HYDERABAD
|
December 5, 1983 |
MOPEDS INDIA LIMITED Vs. ASSISTANT COLLECTOR CENTRAL EXCISE NELLORE DIVISION
|
January 1, 1983 |
MUDDANA RANGA RAO Vs. TIRUAAREDDI VARAHALAMMA
|
February 25, 1983 |
MUDDANA RANGA RAO Vs. TIRUMAREDDY VARAHALAMMA
|
November 25, 1983 |
MUDUNURI GOPALARAJU Vs. YANNABATHULA VENKANNA
|
December 1, 1983 |
MUMTAZ AHMED Vs. NASEEM SULTANA
|
August 25, 1983 |
MUNICIPAL COMMISSIONER RAYADURG Vs. S MAHAMMAD
|
December 23, 1983 |
MURAHARI RAO Vs. VASANTHA MANOHARI
|
March 11, 1983 |
N NAGENDRA RAO AND CO Vs. STATE OF ANDHRA PRADESH
|
February 22, 1983 |
N SULOCHANA Vs. STATE OF ANDHRA PRADESH
|
July 13, 1983 |
N V CHOWDARY Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED VISAKHAPATNAM
|
August 24, 1983 |
NALGONDA TELUGU BAPTIST CHURCHES Vs. DIIT COLLECTOR
|
February 3, 1983 |
NALLAMILLI BULLEMMAYI Vs. MEDAPATI SATHIREDDI
|
April 8, 1983 |
NALLI VENKATARAMANA COMMISSIONER OF INCOME TAX ANDHRA PRADESH II Vs. P THIRUPATHI RAO AND COMPANY
|
April 18, 1983 |
NANDIGAMA SUDHAKARA RAO Vs. YEDURUVADA BASAVA RAO
|
December 1, 1983 |
NARASIMHA REDDY Vs. VENKATARAMI REDDY
|
February 21, 1983 |
NARAYAN "UHETTY Vs. PHANAMMA
|
April 22, 1983 |
NARAYANA RAO Vs. LAKSHMI DEVI
|
February 1, 1983 |
NARINDI MAHALAKSHMAIAH Vs. KOMATI BASAVAMRNA
|
November 14, 1983 |
NASEERUDDIN DOSTH BEEDI FACTORY WARANGAL Vs. UNION OF INDIA
|
November 17, 1983 |
NATHRI SATYANARAYANA Vs. THENNETI VENKATA NARASAYYA
|
September 2, 1983 |
NATRAJ CONSTRUCTION CO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 24, 1983 |
NAWAB KAZIM NAWAZ JUNG Vs. H E H NAWAB MIR BARKAT ALI KHAN BAHADUR
|
March 28, 1983 |
NELLIMERLA JUTE MILLS CO LIMITED Vs. APPELLATE COLLECTOR CENTRAL EXCISE MADRAS
|
December 22, 1983 |
NIRMALA POTHANNA Vs. LAXMI BAI
|
December 2, 1983 |
NIZAMS PILGRIMAGE MONEY TRUST TRUSTEES OF HEH Vs. CONTROLLER OF ESTATE DUTY
|
December 2, 1983 |
NUTAN VIDYA SAMITHI Vs. MIR NASIR ALI KHAN
|
December 20, 1983 |
NUTRINE CONFECTIONARY COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NELLORE
|
March 4, 1983 |
OFFICIAL RECEIVER CUDDAPAH Vs. GOSULA BALI REDDY
|
November 10, 1983 |
P ATHAVALLA Vs. STATE OF ANDHRA PRADESH
|
September 16, 1983 |
P KONDAIAH CHETTY Vs. CHERUVA VENKATA SUBRAHMANYAM
|
August 11, 1983 |
P KRISHNA RAO Vs. ANDHRA PRADESH CO OPERATIVE CENTRAL AGRICULTURAL DEVELOPMENT BANK LIMITED
|
March 4, 1983 |
P NARAYANA RAO S O NARASIMHA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERGUDA
|
December 7, 1983 |
P NARAYANA RAO S O NARASIMHA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
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December 17, 1983 |
P NARSAIAH Vs. P RAJ REDDY
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April 29, 1983 |
P RAMA RAO Vs. STATE OF ANDHRA PRADESH
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June 24, 1983 |
P S AND COMPANY Vs. STATE OF ANDHRA PRADESH
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September 13, 1983 |
P V RANGA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
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February 28, 1983 |
P VENKATESWARA RAO Vs. LABOAR COURT GUNTUR
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September 2, 1983 |
PADMA LAXMAN Vs. STATE OF ANDHRA PRADESH
|
June 7, 1983 |
PADMAVATHAMMA Vs. SUGUNA FERTILIZERS
|
October 21, 1983 |
PALLELA KONNARAO ALIAS NALLAMARI Vs. KARRI SURYANARAYANA
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April 4, 1983 |
PARIMI VENKATA RAO Vs. P A V V T JAGAPATHIRAJU
|
November 24, 1983 |
PASADI VEERABBAYI Vs. STATE OF ANDHRA PRADESH
|
June 30, 1983 |
PEDAUDI RAGHAVA RAMACHARYNLU Vs. ESTATES ABOLITION TRIBUNAL ELURU WEST GODAVARI DISTRICT
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December 28, 1983 |
PEDDI SAMBAIAH Vs. PRINCIPAL SUBORDINATE JUDGES COURT GUNTUR
|
June 23, 1983 |
PINGLE MADHUSUDHAN REDDY Vs. CONTROLLER OF ESTATE DUTY
|
November 30, 1983 |
PODIPIREDDY ATCHUTA DESAI Vs. CHINNAM JOGA RAO
|
July 19, 1983 |
POTHURI RAMAIAH Vs. SUDANAGUNTA VENKAIAH
|
December 23, 1983 |
PRASAD Vs. SANGHI COLLEGE
|
November 10, 1983 |
PREM CHAND Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
March 30, 1983 |
PREMIER INSURANCE CO LIMITED VIJAYAWADA Vs. VADDESWARAPU SIROMANAMMA
|
February 16, 1983 |
PUBLIC PROSECUTOR Vs. SYED NOOR MOHAMMED ALI
|
September 13, 1983 |
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. NALLA VENKAT REDDY
|
April 22, 1983 |
PUNEW VENKATASWAMY Vs. ELECTION OFFICER SENIOR INSPECTOR AUDITOR CO OPERATIVE SOCIETIES SATTNPALLI
|
February 9, 1983 |
PUNJAB NATIONAL BANK MADRAS Vs. CHALLAPALLI SUGARS LTD
|
April 22, 1983 |
PUNNAYYA P A CHOUDARY S G MACKINNON Vs. RT REV VICTOR PREM SAGAR
|
April 15, 1983 |
PUTTA GANGADHARAM Vs. KANTHAMMA
|
November 21, 1983 |
QALIULLA BAIG Vs. INDIAN GOVERNMENT MINT HYD
|
March 22, 1983 |
R VANAMARAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 15, 1983 |
RAJAGOPAL Vs. NELLORE MUNICIPAL COUNCIL
|
November 23, 1983 |
RAJANA VENKU NAIDU Vs. MANUGULA RAJA NAIDU
|
August 26, 1983 |
RAJASEKHARAN Vs. PARAMARTHA BHUSHANAM NATHELLA SAMPATHU CHETTY CHGRITIES NATHELLA NARAYANA GUPTA
|
July 1, 1983 |
RAM KRISHNA KALWANT RAI Vs. STATE OF ANDHRA PRADESH
|
January 18, 1983 |
RAMA KRISHNA RICE AND GROUNDNUT OIL MILL NO 1 Vs. STATE OF ANDHRA PRADESH
|
August 8, 1983 |
RAMADEVI Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 15, 1983 |
RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
April 6, 1983 |
RAMAKRISHNA REDDI Vs. SYNDICATE BANK
|
November 9, 1983 |
RAMALINGA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 4, 1983 |
RAMAMANDIRAM Vs. RAGHAVAMMA
|
July 8, 1983 |
RAMCHANDRA PATRO Vs. SURYANARAYARNA MURTHY
|
October 5, 1983 |
RAMI REDDI Vs. VEAKATA SESHAMMA
|
March 15, 1983 |
RANGACHARYULU Vs. RAJA RAMESWARA RAO
|
March 25, 1983 |
RAYALASEEMA ROLLER FLOOR MILLS PVT LTD Vs. STATE OF ANDHRA PRADESH
|
December 12, 1983 |
REDDI RAMAIAH Vs. S LAXMANA
|
October 6, 1983 |
ROYAL FINANCE CORPORATION GUNTUR Vs. VENKATA SESHAYYA
|
August 26, 1983 |
RUPULAYYA Vs. ANNAJI RAO
|
September 23, 1983 |
S BIKSHAPATHI Vs. N LAKSHMANA RAO
|
February 24, 1983 |
S L V SESHA SAI OIL CO Vs. C T O KURNOOL
|
March 24, 1983 |
S NAGANNA Vs. STATE
|
September 20, 1983 |
S NAGENDRA Vs. UNION BANK OF INDIA
|
April 5, 1983 |
S. REHAN FATIMA Vs. SYED BADINUDIN PARIVIZ
|
August 5, 1983 |
SAJANAM ENTERPRISES Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 1983 |
SALAH BEGUM ALIAS SHAHENSHA BEGUM Vs. R V BHUPAL PRASAD
|
November 9, 1983 |
SARETTHA Vs. VENKATA SUBBAIAH
|
July 1, 1983 |
SATYANANDAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 22, 1983 |
SECRETARY AGRICULTURAL MARKET COMMITTEE KOTHAVALASA Vs. VENKATESHWARA GROUNDNUT OIL MILLS
|
July 16, 1983 |
SEETHAL SINGH Vs. MAHMOOD SHARIFF
|
November 17, 1983 |
SEETHARATNAM Vs. N NAGARAM
|
March 25, 1983 |
SENIOR REGIONAL MANAGER FOOD CORPORATION OF INDIA HYDERABAD Vs. GOPINATH RAO
|
March 14, 1983 |
SESHAMMA Vs. VALIVELA BASAVAIAH
|
October 7, 1983 |
SHAM APPARTMENTS Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
April 22, 1983 |
SHAW KHEMCHAND DEEPCHAND AND CO Vs. STATE OF ANDHRA PRADESH
|
January 17, 1983 |
SHAW WALLACE and CO LTD Vs. STATE OF ANDHRA PRADESH
|
September 5, 1983 |
SHAZADI BEGUM Vs. MOSQUE COMMITTEE
|
November 24, 1983 |
SINGARENI COLLERIES Vs. V S MURTHY
|
September 23, 1983 |
SINGARENI COLLERIES COMPANY LTD Vs. V SATYANSRAYANA MURTHY
|
July 5, 1983 |
SINGARENI COLLERIES COMPANY LTD Vs. V SATYANARAYANA MURTHY
|
July 15, 1983 |
SINGARENI COLLIERIES COMPANY LIMITED Vs. RAGHURAM
|
September 6, 1983 |
SITARAMASWAMI TEMPLE Vs. CHUNDURI SATYANARAYANA MURTHY
|
January 21, 1983 |
SOMISETTI ANJANEYULU Vs. DISTRICT COLLECTOR PRAKASHAM DIST AT ONGOLE
|
February 24, 1983 |
SPECIAL DEPUTY COLLECTOR Vs. BALAIAH
|
December 29, 1983 |
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION SSP KURNOOL Vs. C SAI REDDY
|
March 14, 1983 |
SPECIAL DY COLLECTOR Vs. KONDA LAKSHMAN BAPUJI
|
November 14, 1983 |
SPECIAL SECRETARY TO GOVERNMENT OF RAJASTHAN Vs. VEDAKANTARA VENKATARAMANA SESHAIYER
|
August 1, 1983 |
SREENIVASA TALKIES Vs. A C T O
|
December 23, 1983 |
STATE OF ANDHRA PRADESH Vs. SUBBARATNAM
|
July 6, 1983 |
STATE OF ANDHRA PRADESH Vs. MUBARAK RICE MILL COMPANY CHANDOLE
|
September 22, 1983 |
STATE OF ANDHRA PRADESH Vs. P S N RAJU
|
March 24, 1983 |
STATE OF ANDHRA PRADESH Vs. THUNGABHADRA INDUSTRIES LIMITED
|
April 22, 1983 |
STATE OF ANDHRA PRADESH Vs. RAJA MEDICAL STORES
|
February 22, 1983 |
STATE OF ANDHRA PRADESH Vs. A VIJAUALAKSHMI
|
January 29, 1983 |
SUBBA RAO Vs. LAXMIKANTHAMMA
|
October 4, 1983 |
SUDHAKAR RAO Vs. BASAVA RAO
|
December 1, 1983 |
SULTAN UI ULOOM EDUCATION SOCIETY HYD Vs. STATE OF ANDHRA PRADESH
|
December 23, 1983 |
SUPERINTENDENT OF POLICE Vs. KOTAVA CHOUDARI
|
October 25, 1983 |
SUPERINTENDENT OF POST OFFICES KHAMMAM Vs. KALLURI VASAYYA
|
April 22, 1983 |
SUPERINTENDENT OF POST OFFICES, KHAMMAM DIVISION, KHAMMAM AND ANOTHER Vs. KALLURI VASAYYA
|
June 13, 1983 |
SUPERVISOR AGRICULTURAL MARKET Vs. DANDI JAGANNADHAM
|
March 16, 1983 |
SURESH PAWN BROKERS NELLORE Vs. APPELLATE TRIBUNAL CONSTITUTED
|
August 23, 1983 |
SYED EQBAL Vs. RABIA BEE
|
September 23, 1983 |
SYED RAFIUDDIN Vs. S. ASADUDDIN
|
November 28, 1983 |
SYED VIQUAR MOHD Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD
|
July 16, 1983 |
T DEEN DAYALU Vs. BEZAWADA PAPI REDDY
|
August 19, 1983 |
T SANDHAYA RAM Vs. ACCOUNTS OFFICER ADMINISTRATION OFFICE OF THE DIRECTOR OF ACCOUNTS HYDERABAD
|
August 25, 1983 |
T SUBBI REDDY Vs. STATE
|
August 29, 1983 |
T SULOCHANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 23, 1983 |
T VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 8, 1983 |
T.E. GEORGE Vs. KULAPAKA SAMBAMURTHY
|
November 23, 1983 |
TADIKONDA PARVATHAMMA Vs. ALI BAIG
|
November 30, 1983 |
TADIKONDA SEETHA MAHALAXMAMMA Vs. MANDADAPU DAIVA PRASD
|
February 18, 1983 |
TALARI VENKATAMMA Vs. MALISETTI ASWATHANARAYANARAYANAPPA
|
September 15, 1983 |
TATEEF KHAN Vs. ABDUL BASIFH KHAN
|
November 9, 1983 |
THRIPURA SUNDARAMMA Vs. STATE OF ANDHRA PRADESH
|
October 19, 1983 |
TIRUMALESA SUGARS PALAKOL Vs. GOVERNMENT OF INDIA
|
June 15, 1983 |
TRINATH RAO Vs. STATE OF ANDHRA PRADESH
|
June 15, 1983 |
TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST Vs. COMMISSIONER OF WEALTH TAX CENTRAL RANGE BANGALORE
|
September 9, 1983 |
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
|
December 2, 1983 |
TRUSTEES OF SAHEBZADI ANWAR BEGUM TRUST Vs. CONTROLLER OF ESTATE DUTY HYDERABAD
|
December 9, 1983 |
UMMIDI NARAYANA RAO Vs. ELECTION TRIBUNAL PRINCIPAL SUBORDINATE JUDGE KAKINADA
|
November 2, 1983 |
UNION OF INDIA Vs. JAYALAKSHMI AGRO CHEMICALS
|
March 22, 1983 |
UNION OF INDIA Vs. GAJANAND OIL AND DAL MILLS
|
November 16, 1983 |
UNITED MOSAICS Vs. STATE OF ANDHRA PRADESH
|
January 17, 1983 |
UPPULURI SITA RAMAIAH Vs. STATE BANK OF INDIA REPALLE
|
March 11, 1983 |
V BALA KRISHNA Vs. V LALITHA
|
September 22, 1983 |
V BALARAMA RAJU Vs. NATIONAL CADET CORPS,. ANDHRA PRADESH
|
February 18, 1983 |
V G GAJENDRAGADKAR Vs. VIJAI KUMARI GUPTA
|
January 1, 1983 |
V PRAKASA RAO Vs. JOINT TRANSPORT COMMISSIONER AND SECRETARY STATE TRANSPORT AUTHORITY A P
|
December 14, 1983 |
V R V SREE RANA RAO Vs. TELUGU DESAM A POLITICAL PARTY
|
December 9, 1983 |
V RAGHURAM Vs. SINGARENI COLLIERIES COMPANY LIMITED
|
January 25, 1983 |
V S RAJU AND SONS ENGINEERING WORKS Vs. STATE OF ANDHRA PRADESH
|
December 17, 1983 |
V SANJEEVAMMA Vs. Y PURNAMMA
|
April 12, 1983 |
V SESHAMNA Vs. TALIVELA BASAVAIAH
|
October 7, 1983 |
V V NARAYAN CHETTY Vs. NENLA DHANAMMA
|
April 22, 1983 |
V VENKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 8, 1983 |
VALI PATTABHIRAMA RAO Vs. RAMANUJA GINNING AND RICE FACTORY P LIMITED
|
December 26, 1983 |
VANAMA RAJU Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 13, 1983 |
VCNUGOPA Vs. CONTROLLER OF ESTATE DUTY
|
February 17, 1983 |
VEERAMALLU CHENNAKESAVULU Vs. SUPERINTENDENT OF EXCISE GUNTAR
|
December 1, 1983 |
VENKATA RATNAMMA Vs. SUNDARA RATNAMMA
|
September 22, 1983 |
VENKATANARAYANA Vs. G M S C RAILWAY
|
November 16, 1983 |
VENKATARAMANA TRADING COMPANY Vs. COMMERCIAL TAX OFFICER GUDUR
|
April 5, 1983 |
VENKATESAM CHETTY B V Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1983 |
VENKATESWARA RICE CO Vs. STATE OF ANDHRA PRADESH
|
August 16, 1983 |
VENKATESWARA TALKIES CHEEDIPUDI PATHAPATNAM TALUK SRIKAKULAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 5, 1983 |
VIDYASAGAR REDDY Vs. LAND ACQUISITION OFFICER UNIT LL
|
October 3, 1983 |
VIKRASIMHA REDDY Vs. CHAIRMAN ANDHRA PRADESH HOUSING BOARD
|
August 19, 1983 |
VISHNUMOLAKALA RAMAIAH Vs. GULLAPALLI KRISHNA RAO
|
December 26, 1983 |
VISHNUVARDHANA RAO Vs. INSPECTOR OF POLICE
|
December 21, 1983 |
VITTA KRISTAPPA Vs. REVENUE DIVISIONAL OFFICER ADONI KURNOOL DISTRICT
|
November 8, 1983 |
VITTAL REDDY Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1983 |
VIZIANAGARAM DISTRICT HULLER Vs. DISTRICT COLLECTOR
|
June 27, 1983 |
WARANGAL DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 15, 1983 |
X RAJAMALLU Vs. STATE OF ANDHRA PRADESH
|
November 22, 1983 |
Y GOPAL KRISHNA PRASAD Vs. YENDURI SUBBARAO
|
June 10, 1983 |
Y KRISHNA RAO Vs. SREERAMULU
|
February 15, 1983 |
Y S PRAKASA RAO Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
March 15, 1983 |
Y V K MURTHY Vs. BIMAL KISHORE
|
July 29, 1983 |
Y V NARAYANA Vs. PUVVADA VENKATAMADHAVA RAO
|
November 29, 1983 |
Y VEERAREDDI Vs. Y PANDURANGA REDDI
|
June 30, 1983 |
Y.G. RAMAMURTHY Vs. THE CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ANOTHER
|
March 25, 1983 |
YARAKARAJU APPAMMA Vs. NAGARAJU SUBBAYAMMA
|
October 4, 1983 |
YASIN KHAN Vs. INCOME TAX OFFICER D WARD CIRCLE II HYDERABAD
|
September 12, 1983 |