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A GANGADHAR S A Vs. GOVERNMENT OF INDIA
|
October 12, 1982 |
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A K SOUNDRARAJAN Vs. STATE
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August 17, 1982 |
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A KAMALAKAR RAO Vs. STATE OF ANDHRA PRADESH
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December 29, 1982 |
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A KRISHNA KUMARI N RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 5, 1982 |
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A LAKSHMIPATHI RAO Vs. B R RAMABHADRAIAH
|
March 18, 1982 |
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A P AGRL UNIVERSITY Vs. NASEEMA BIBI
|
November 10, 1982 |
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A P MINING CORPORATION LTD Vs. MANGAMPETA AGRAHARAM SHROTRIUMDARS ASSOCIATION
|
July 5, 1982 |
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A P NAIDU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
June 16, 1982 |
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A RAMA Vs. KATIYA UNIVERSITY
|
September 9, 1982 |
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A SANTHAKUMARI Vs. REGIONAL DIRECTOR OF POSTAL SERVICES ANDHRA PRADESH REGION KURNOOL
|
March 25, 1982 |
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A SIDDAIAH Vs. GOV OF A P
|
April 9, 1982 |
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A. SATYANARAYANA RAO Vs. THE DISTRICT COLLECTOR, KARIMNAGAR
|
August 3, 1982 |
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ABDUL KAREEMIA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
December 14, 1982 |
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ABDUL RAZAK Vs. SECRETARY TO THE GOVT OF ANDBRA PRADESH HOME DEPARTMENT SECRETARIAT HYDERABAD
|
February 26, 1982 |
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AHMED PASHA Vs. WAJID UNISSA
|
October 29, 1982 |
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AKHILA BHARATIYA GRAHAK PANCHAYAT Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
November 17, 1982 |
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ALI BIN AIFAN Vs. STATE
|
November 5, 1982 |
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ALLIED AUTO AGENCIES Vs. STATE OF ANDHRA PRADESH
|
November 29, 1982 |
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AMJADULLA SIDDIQUI Vs. MIRZA NIZAMUDDIN BAIG
|
March 2, 1982 |
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ANAKAPALLI APPALRAJU Vs. PENTAKATA SIVA KONDARAO
|
January 19, 1982 |
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ANDHRA PRADESH CO LIMITED VIJAYAWADA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
September 24, 1982 |
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ANDHRA PRADESH PAPER MILLS LIMITED Vs. UNION OF INDIA
|
October 20, 1982 |
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ANDHRA PRADESH PAPER MILLS LTD Vs. STATE OF ANDHRA PRADESH
|
December 16, 1982 |
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ANDHRA PRADESH RICE BRAN SOLVENT EXTRACTORS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 24, 1982 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DSS MURTHY
|
July 30, 1982 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DODDA SOMAYAJULU SITARAMAMURTHY
|
July 30, 1982 |
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ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KOGANTI RAMAKOTESWARA RAO
|
February 22, 1982 |
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ANDHRA PRADESH TRANSPORT CO VIJAYAWADA Vs. GHANSYAMDAS THOSNIWAL
|
July 29, 1982 |
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ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. BOWLAT BIBI
|
July 29, 1982 |
|
ANJANEYA SWAMI TEMPLE NANDIKOTKUR Vs. BADDULA LAKSHMIAH
|
March 5, 1982 |
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ANNE SEETHARAMAYYA Vs. GUNDI VENKATESHWARA RAO
|
April 16, 1982 |
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AP PAPER MILLS LTD Vs. ASSISTANT COLLECTOR
|
October 26, 1982 |
|
AP WAKF BOARD Vs. DOWLAT BIBI
|
July 29, 1982 |
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ARJUN DASS Vs. MADANLAL MADI
|
September 3, 1982 |
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ASHOK THADANI Vs. RAMESH K ADVANI
|
April 23, 1982 |
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ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. PARASMAL
|
April 5, 1982 |
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ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. PALAKURTHI MALLIKARJUN
|
February 11, 1982 |
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ASSISTANT INSPECTOR OF LABOUR Vs. GENERAL MANAGER I L T D
|
June 15, 1982 |
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ASSOCIATED CEMENT COMPANIES LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 10, 1982 |
|
ATLURI SRINIVAS S O LAKSHMANA RAO Vs. NAGARJUNA UNIVERSITY
|
February 5, 1982 |
|
ATMAKURI VENKATRATNAM Vs. DISTRICT MAGISTRATE PRAKASAM DISTRICT ONGOLE
|
July 16, 1982 |
|
B BALA TRIPURASUNDARI Vs. BUILDING INSPECTOR VIJAYAWADA MUNICIPALITY
|
April 23, 1982 |
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B BIKSHA REDDY Vs. G VENUNA BAI
|
March 3, 1982 |
|
B GANGARAM Vs. DISTRICT COLLECTOR PANCHAYAT WING ASIFABAD
|
July 2, 1982 |
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B N NAGI REDDY Vs. GOVERMENT OF A P
|
February 18, 1982 |
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B N NAGIREDDY Vs. GOVERNMENT OF A P
|
August 27, 1982 |
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B RAJENDRA OIL MILLS REFINERY Vs. STATE OF ANDHRA PRADESH
|
November 22, 1982 |
|
B SURYANARAYANA Vs. KOLLUR PARVATHI CO OPERATIVE BANK LIMITED
|
August 12, 1982 |
|
BALADASU Vs. YEKKALA PANDURANGA RAO
|
November 3, 1982 |
|
BALAMONI KRISHNA Vs. NARAYANNA REDDY
|
September 11, 1982 |
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BARNIKANA APPALANAIDU Vs. BARNIKANA APPAYYAMMA
|
September 15, 1982 |
|
BASE REPAIR ORGANISATION NOW NAVAL DOCK YARD Vs. STATE OF ANDHRA PRADESH
|
December 23, 1982 |
|
BEGUM BAZAR FISH MARKET ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
September 24, 1982 |
|
BOLLAPALLI VENKAT RAO Vs. CHATURVEDULA SUBBAIAH
|
July 26, 1982 |
|
BOMBAY ANDHRA TRANSPORT COMPANY OLD FEELKHANA HYDERABAD Vs. BANKATLAL S O SURAJ KARAN
|
March 4, 1982 |
|
BONDILI SATYANARAYANA SINGH Vs. RAJAGPPAIASWAMY VARI DEVASTHANAM MADHAVARIPALEM
|
December 18, 1982 |
|
BOYA BUCHANNA Vs. A MOHAN GANESH
|
November 2, 1982 |
|
BRIJI RAJ PERSHAD Vs. RAMA SEETHAMMA
|
November 5, 1982 |
|
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA
|
September 24, 1982 |
|
BUKKA SWAMULU Vs. DIRECTOR OF ANIMAL HUSBANDRY HYDERABAD
|
September 7, 1982 |
|
C K PAWN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION URBAN DEVELOPMENT AUTHORITY
|
September 14, 1982 |
|
C RABINDRANATH SINGH Vs. K V SEETHARAMAYYA
|
December 6, 1982 |
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C VANAJAKSHI VENKATA RAO Vs. CONTROLLER OF ESTATE DUTY
|
December 8, 1982 |
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CHANNAGIRI KOTAMMA Vs. BACHU KOTILINGAMSETTI
|
October 29, 1982 |
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CHEKURI VENKARARAJU Vs. KAZA NAZEERUDDIN
|
March 2, 1982 |
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CHENEHAMMA Vs. DISTRICT COLLECTOR NELL ORE
|
April 8, 1982 |
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CHEVURU SURYANARAYANA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1982 |
|
CHILAMKURI GOURI SANKAR RAO Vs. BHURUGUMALLA VENKATAPPAYYA SONS AND CO
|
April 23, 1982 |
|
CHINNA REDDY Vs. VIDYASAGAR REDDY
|
October 22, 1982 |
|
CHINOY Vs. JAMSHEDJI RATANJI
|
October 15, 1982 |
|
CHINTALAPALLI NARASIMHA RAO Vs. SUPERINTENDENT BORSTAL SCHOOL ANANTAPUR
|
August 12, 1982 |
|
CHINTHALACHERUVU CHENCHAMMA Vs. DISTRICT COLLECTOR NELORE
|
April 8, 1982 |
|
CHIRAMANA PITCHAIAH Vs. KODANDARAMA SWAMI VARI DEVASTHANAM BUCHIREDDIPALEM KOVVUR TALUK NELLORE DISTRICT
|
December 1, 1982 |
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CHITTOOR CO OPERATIVE SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 2, 1982 |
|
CHOUDARI RAMA Vs. QURESHI BEE
|
December 23, 1982 |
|
COMMISSIONER OF GIFT TAX ANDHRA PRADESH Vs. CHALASANI SUBBAYYA
|
December 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KODANDARAMA AND CO
|
December 23, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. R M AND COMPANY
|
December 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PANDAIAH B AND CO
|
December 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ANANTHARAM VEERASINGAIAH AND CO
|
December 31, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHANOJI RAO A V
|
October 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHANDARI B M
|
December 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MOTOR TRANSPORT
|
December 1, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND COMPANY PRIVATE LIMITED
|
November 26, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SYED KHADRUDDIN ALI KHAN
|
June 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHAVA REDDY C V
|
August 4, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. ARYAN INDUSTRIES P LIMITED
|
July 27, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAGHU KUMAR L
|
July 21, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. JALDU RAMA RAO
|
August 4, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. C V RAGHAVA REDDY
|
August 6, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. J D ITALIA
|
August 11, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. GAEKWADE VASAPPA AND SONS
|
August 12, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. VIJAYA SPINNING MILLS LIMITED
|
August 18, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ARYAN INDUSTRIES P LIMITED
|
March 27, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. L RAGHU KUMAR
|
March 21, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. B M BHANDARI
|
December 2, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. CHANDAJEE KHUBAJEE AND CO
|
November 11, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. DARABJI BROTHERS AND CO
|
November 8, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. ANDHRA OIL AND FERTILISERS COMPANY
|
November 11, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. WARNER HINDUSTAN LIMITED
|
December 29, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. B PANDAIAH AND COMPANY
|
December 21, 1982 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. INDIAN DETONATORS LIMITED
|
December 22, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. RAGHUNATH A
|
December 9, 1982 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. A RAGHUNATH
|
December 9, 1982 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. TATAVARTHI RAJAH AND SATYANARAYANA MURTHY
|
August 26, 1982 |
|
CONTROLLER OF ESTATE DUTY HYDERABAD Vs. ESTATE OF LATE SRI MUPPANA SOMA RAJU
|
December 28, 1982 |
|
D SUBBA REDDY Vs. SERPANCH OVVERU GRAM PANCHAYAT KOVUR TQ NELLORE DISTRICT
|
September 17, 1982 |
|
DANDOO MADANMOHAN RAO Vs. COMMISSIONER OF INCOME-TAX
|
November 9, 1982 |
|
DERAM SEETHAM AHALAKSHMI ALIAS DABIR LATHA Vs. KALA SEETHAMAHALASHMAMMA
|
August 13, 1982 |
|
DEVURI APPALA RAJU Vs. KOLLI RAMAYAMMA
|
September 24, 1982 |
|
DISTRICT COLLECTOR Vs. RAJAREDDY
|
October 8, 1982 |
|
DIVISIONAL SUPTD NOW CALLED DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY SECUNDERABAD Vs. LABOUR COURT AT HYDERABAD
|
June 17, 1982 |
|
DOGIPARTHI HANUMAIAH AND SONS Vs. G RADHA KRISHNA MURTHY
|
December 8, 1982 |
|
DUGGIRALA BALARAMA KRISHNAYYA Vs. AROKAPUDI JAGANNADHA RAO
|
October 26, 1982 |
|
DURBAN SAHEB Vs. YERRUPALEM GRAM PANCHAYAT
|
September 10, 1982 |
|
E M NARAYANAMURTY Vs. STATE OF ANDHRA PRADESH
|
January 20, 1982 |
|
E MANAGAMMA Vs. A MUNISWAMY NAIDU
|
October 6, 1982 |
|
E.I.D. PARRY (INDIA) LTD Vs. UNION OF INDIA
|
August 18, 1982 |
|
EAST INDIA SANDAL OIL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
December 29, 1982 |
|
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
July 13, 1982 |
|
ELECTRONICS CORPORATION OF INDIA LTD Vs. SECRETARY REVENUE DEPARTMENT GOVERNMENT OF A P
|
July 30, 1982 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. STATE OF ANDHRA PRADESH
|
October 17, 1982 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. AJANTHA TRANSPORT, HYDERABAD
|
October 11, 1982 |
|
FATECHAND AND SONS Vs. COMMERCIAL TAX OFFICER V CIRCLE HYDERABAD
|
December 30, 1982 |
|
FOOD CORPORATION OF INDIA Vs. B CHITTIBUBU
|
October 25, 1982 |
|
G BALAIAH SETTY Vs. STATE OF ANDHRA PRADESH
|
July 21, 1982 |
|
G BHEEM RAO Vs. JAYAM LASKHMIPATHI
|
December 17, 1982 |
|
G CHENNAIAH Vs. STATE OF ANDHRA PRADESH
|
August 31, 1982 |
|
G KHANDOBA POTANNA Vs. BALAKONDA GANGADHAR
|
July 2, 1982 |
|
G PADMAVATHAMMA Vs. OFFICIAL RECEIVER
|
September 22, 1982 |
|
G PANDURANGA RADDY Vs. STATE OF ANDHRA PRADESH
|
February 21, 1982 |
|
G PRASADA RAO Vs. ELECTION COMMISSION OF INDIA NEW DELHI
|
December 10, 1982 |
|
G R S CONSTRUCTIONS Vs. SYNERGETICS LIMITED
|
October 8, 1982 |
|
G SHAIKH SHAVALLI URAVAKONDA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
June 10, 1982 |
|
G VENKATESH Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT KING KOTI HYDERABAD
|
September 7, 1982 |
|
G. PANDURANGA REDDY Vs. STATE OF A. P.
|
February 22, 1982 |
|
GANGARAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 23, 1982 |
|
GANGULA PRATAP REDDY Vs. GANGULA VIJAYALAKSHMI
|
April 20, 1982 |
|
GEDALA RAMULU NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 23, 1982 |
|
GEETA LAKSHMI Vs. G V R K SARVESWARA RAO
|
August 20, 1982 |
|
GHATMAL CHAMPALAL Vs. UNION OF INDIA
|
November 11, 1982 |
|
GODI BALAKRISHNAIAH Vs. GOVT OF A P
|
February 11, 1982 |
|
GODREJ SOAPS LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 31, 1982 |
|
GOPAL INNANI Vs. STATE OF ANDHRA PRADESH
|
August 4, 1982 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. SOHANLAL
|
December 24, 1982 |
|
GOVERNMENT OF STATE OF ORISSA BHUBANESHWAR Vs. JALDU RAMA RAO AND COMPANY MACHILIPATNAM
|
August 4, 1982 |
|
GRAM PANCHAYAT Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 28, 1982 |
|
GRAM PANCHAYAT ZILLALGUDA VILLAGE HAYATNAGAR TALUK RANGAREDDY DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 19, 1982 |
|
GUDURI VEERAIAH Vs. P AUDINARAYANA
|
November 3, 1982 |
|
GULAM INTIOZUDDIN Vs. SECRETARY TO GOVERNMENT OF ANDHRA PRADESH FOREST AND RURAL DEVELOPMENT HYDERABAD
|
June 8, 1982 |
|
GULAM MD MIR YASEEN ALI Vs. A P MUSLIM WAKF BOARD
|
April 19, 1982 |
|
H. BHOOMAIAH ALIAS SRIKANTH Vs. STATE OF ANDHRA PRADESH
|
February 19, 1982 |
|
HAMZA BIN OMER Vs. COMMISSIONER OF POLICE HYDERABAD
|
October 13, 1982 |
|
HANMANTH REDDY Vs. KAMSALI NAGAMMA
|
December 3, 1982 |
|
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. STATE OF ANDHRA PRADESH
|
March 19, 1982 |
|
I D L CHEMICALS LIMITED Vs. SHAIKH YOUSUF
|
April 7, 1982 |
|
IMMADI SURYANARAYANA RAO Vs. STATE INSPECTOR OF POLICE TENALI
|
April 19, 1982 |
|
INNOVATION SECUNDERABAD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
June 7, 1982 |
|
J LAKSHMIKANTHAM Vs. UPPALA RAJAMMA
|
April 15, 1982 |
|
J SHANKARAIH Vs. STATE OF ANDHRA PRADESH
|
November 22, 1982 |
|
JAGARLAMUDI TIRUPATHAIAH Vs. KOLASANI SUBBARAO
|
December 27, 1982 |
|
JAVVADI VENKATA SATYANARAYANA Vs. PYBOYINA MANIKYAN
|
November 2, 1982 |
|
JAWAHAR GENERAL STORES NIDUBROLU Vs. UNION OF INDIA
|
September 10, 1982 |
|
JAWAHAR GENERAL STORES NIDUBROLU Vs. SECRETARY FOOD AND AGRICULTURE DEPARTMENT GOVERNMENT OF INDIA CENTRAL SECRETARIAT BUILDINGS NEW DELHI
|
September 10, 1982 |
|
JAWAJEE NAGANATHAM Vs. REVENUE DIVISIONAL OFFICER ABILABAD AND
|
October 29, 1982 |
|
JEETH KAUR Vs. P KONDALAMMA
|
November 18, 1982 |
|
JEEVAKARUNA ANNADANA SAMAJAM CHITTOOR Vs. ASSISTANT COMMISSIONER ENDOWMENTS CHITTOR
|
January 22, 1982 |
|
JONNAMANCHI LAKSHMI KANTHAM Vs. UPPALA RAJAMMA
|
April 5, 1982 |
|
JOYCE SUMATHI Vs. ROBERT DICKSON BRODIE
|
February 17, 1982 |
|
K C PRIVATE LIMITED Vs. INCOME TAX OFFICER CENTRAL CIRCLE VIJAYAWADA 3
|
March 16, 1982 |
|
K C PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
July 16, 1982 |
|
K D NAGAPPA Vs. SANNKKA
|
July 15, 1982 |
|
K DATTAIAH Vs. TAHSILDAR HAYATHNAGAR TALUK HYD
|
August 30, 1982 |
|
K KALAPPA Vs. STATE OF ANDHRA PRADESH
|
November 17, 1982 |
|
K L SETTY Vs. M LAKSHMIKANTHA SETTY
|
March 16, 1982 |
|
K PARTHASARATHY REDDY Vs. K SADHUPAUL ELECTION OFFICER THE CHITTOOR DISTRICT CO OPERATIVE CENTRAL STORES LTD
|
July 16, 1982 |
|
K PRAKASHAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
April 16, 1982 |
|
K RAJA REDDY Vs. POTHUKA GANGI REDDY
|
January 20, 1982 |
|
K RAMALAKSHMAYYA Vs. SUPERINTENDENT OF EXCISE GUNTUR DISTRICT AT GUNTUR
|
September 7, 1982 |
|
K RAMALAKSHMAYYA Vs. SUPERINTENDENT OF EXCISE GUNTUR
|
September 27, 1982 |
|
K S KRISHNA MURTHY Vs. UNION OF INDIA
|
February 17, 1982 |
|
K SADASIVA KRISHAN RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
November 3, 1982 |
|
K SURYANARAYANAMMA Vs. A SANYASAMMA ALIAS DHARMAWATHI
|
October 21, 1982 |
|
K TIRUPATHI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 26, 1982 |
|
K V BHAGVANULU Vs. HINDUPUR MUTUAL BENEFIT PERMANENT FUND LIMITED
|
August 5, 1982 |
|
K V S N PRASADA RAO Vs. V KOTESWARAMMA
|
August 4, 1982 |
|
K VEERABHADRAIAH Vs. N V KRISHNA RAO
|
December 28, 1982 |
|
K VENKATA REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH HYDERABAD
|
May 1, 1982 |
|
KADIAM PAPARAO Vs. SIDDIREDDY SATYANARAYANA
|
April 16, 1982 |
|
KALAL ESWARIAH Vs. LAKSHMI NARSAMMA
|
April 7, 1982 |
|
KARACHI STORES Vs. YARGANI VENKATESWARA RAO
|
July 26, 1982 |
|
KARNAM SUBBARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 10, 1982 |
|
KASTURILAL Vs. DEPUTY SECRETARY TO GOVERNMENT AND AUTHORISED OFFICER UNDER THE ACT
|
March 1, 1982 |
|
KATAPAGARRI VENKATA REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH
|
July 1, 1982 |
|
KATAPAGARSI VENKAT REDDY Vs. INSPECTOR GENERAL OF PRISONS ANDHRA PRADESH
|
June 23, 1982 |
|
KESARLA RAGHURAM Vs. NARASIPALLE VASUNDARA
|
July 6, 1982 |
|
KISHAN CHAND Vs. SAYEEDA KHATOON
|
August 31, 1982 |
|
KISHORE BOILED RICE MILL Vs. STATE OF ANDHRA PRADESH
|
September 3, 1982 |
|
KOPPARAJU LAXMINARAYANA Vs. MANUKONDA RAMA MURTHY
|
November 9, 1982 |
|
KOTHA AUDINARAYANA Vs. Y PANDURANGA RAO
|
November 3, 1982 |
|
KRISHNA BOTTLERS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
July 27, 1982 |
|
KRISHNA PRATAPA RAO AND ANOTHER Vs. MADGI POCHAIAH AND OTHERS
|
December 8, 1982 |
|
KTT CO OP SOCIETY Vs. CORAMR OF EXCISE
|
June 15, 1982 |
|
KUNALA SUBBARAO Vs. P NAGARATNAYAMMA
|
October 18, 1982 |
|
KURELLA RANGAYYA NAIDU Vs. KURELLA VENKATASWAMY NAIDU
|
March 4, 1982 |
|
KUSUMANCHI MAHALAKSHMAMMA Vs. AMNA
|
February 8, 1982 |
|
LAGUDU RAMAMURTHY Vs. LAGUDU KONDAMMA
|
October 11, 1982 |
|
LALMOHAN SRIVASTAVA Vs. RAVI CO OPERATIVE HOUSING SOCIETY LIMITED AT BAKARAM HYDERABAD
|
June 7, 1982 |
|
M JAGANMOHAN REDDY Vs. DEPUTY SECRETARY TO GOVERNMENT GA ADMINISTRATION
|
January 27, 1982 |
|
M KUNDANMAL JAIN Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
|
September 24, 1982 |
|
M MOHAN RODDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 7, 1982 |
|
M R RAMANUJAM Vs. GOVERNMENT OF A P
|
August 3, 1982 |
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M RAMACHANDRA RAO Vs. COLLECTOR KARIMNAGAR
|
July 14, 1982 |
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M SHANKER RAO Vs. INSPECTOR GENERAL OF PRISONS GOVT OF ANDHRA PRADESH
|
October 11, 1982 |
|
M SIVARAMA NAICHER AND Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 21, 1982 |
|
M VIJAYA RAM Vs. KAMARAN
|
October 13, 1982 |
|
M VIJAYA RAM Vs. KAMARAN
|
November 26, 1982 |
|
MADALA CHINNA SUBBA RAO Vs. KAKUMANI PRASADA RAO
|
November 22, 1982 |
|
MAGUNTA MINING CP Vs. M KONDARAMIREDDY
|
December 3, 1982 |
|
MAHESWAR REDDY Vs. KRISHNA MURTHY
|
October 11, 1982 |
|
MAKIREDDY RAMAYYAMMA Vs. MENTI KAMALAKARARAO
|
August 6, 1982 |
|
MALLAIAH Vs. ANDHRA BANK LTD
|
December 10, 1982 |
|
MALLAVARAPU SURYANARAYANA MURTHY Vs. BUDDARAJU SURYANARAYANA RAJU
|
March 4, 1982 |
|
MANAGING DIRECTOR APCCAD BANK HYD Vs. VOPISETTI NAGARAJU
|
November 19, 1982 |
|
MANGU SRIHARI Vs. BAR COUNCIL OF AP
|
October 29, 1982 |
|
MANIMATHA REDDY Vs. LTKIHMIKANTHA REDDY
|
September 22, 1982 |
|
MANUKONDA PEDA HANUINANTHU Vs. SIKHAKOLLI GIRI MALLAYYA
|
April 22, 1982 |
|
MD ABDUL AZIZ Vs. GOLLA BHUMAVVA
|
April 14, 1982 |
|
MEHRUNNISA BEGUM Vs. SHAIK CHAND BI
|
September 23, 1982 |
|
MENTA NARASIMHASWAMY AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
December 31, 1982 |
|
MODERN PROTEINS LIMITED Vs. FOOD CORPORATION OF INDIA
|
August 12, 1982 |
|
MODERN PROTEINS LTD Vs. MODERN PROTEINS LTD
|
August 12, 1982 |
|
MOHAMMAD ABDUL AZIZ Vs. GOLLA BHUMAVVA
|
April 24, 1982 |
|
MOHAMMAD AHMAD ALI Vs. ANNAPOORNESWARI CHITS AND TRADING PRIVATE LIMITED
|
December 3, 1982 |
|
MOHAMMAD AHMED KHAN Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 16, 1982 |
|
MOHAMMAD HAFEEZ Vs. MOHAMMAD AKBER
|
August 26, 1982 |
|
MOHAMMAD HASANUDDIN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE NEW DELHI
|
December 21, 1982 |
|
MOHAMMAD IBRAHIM KHAN Vs. SUSHEEL KUMAR
|
August 27, 1982 |
|
MOHAMMAD JAMEEL AHMED ANSARI Vs. ISHRATH SAJEEDA
|
October 5, 1982 |
|
MOHAMMAD KHAJA Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 8, 1982 |
|
MOHAMMAD MOONIDDIN Vs. YADAGIRI
|
June 13, 1982 |
|
MOHAMMED KHAN Vs. REGISTRAR, A.P. AGRICULTURAL UNIVERSITY, ADMINISTRATIVE OFFICE, HYDERABAD
|
September 3, 1982 |
|
MOHAMMED QUTUBUDDM KHAN Vs. HABEEBUNNISA BEGUM
|
September 17, 1982 |
|
MOHD MOINUDDIN Vs. A YADAGIRI
|
June 30, 1982 |
|
MOKKAPTI NAGESWARA SASTRY Vs. N L NARASIMHA RAO
|
December 31, 1982 |
|
MORUSU LAKSHMAMMA Vs. BELLA MAGAPPA
|
July 12, 1982 |
|
MUNUSWAMY NAIDU Vs. PULLAMMA NAIDU
|
July 14, 1982 |
|
MUSUNURU KASI ANNAPURNAMM Vs. MUSUNURU SESHAIAH
|
December 17, 1982 |
|
N S VENKATARAMANAN Vs. STATE OF ANDHRA PRADESH
|
August 20, 1982 |
|
N SATYANARAYANAMURTHY Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
|
August 15, 1982 |
|
N SUBBA REDDY ADOPTED Vs. A RANGAYYA
|
December 14, 1982 |
|
N SYAMASUNDAR Vs. A P S E B
|
February 12, 1982 |
|
N VIJAYA MOHAN REDDY Vs. STATE OF A P
|
June 22, 1982 |
|
NADENDLA APPARAO Vs. B SATYANARAYANA
|
November 11, 1982 |
|
NAGAVARAPU KRISHNA PRASAD Vs. ANDHRA BANK LIMITED
|
March 19, 1982 |
|
NAKKALA NAGESWARA RAO Vs. ASSISTANT TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY
|
March 17, 1982 |
|
NAMBURU UDAYA SUNDARA RAO Vs. MADDULA VENKATA PANDURANGA NAYAKULU
|
October 7, 1982 |
|
NANDANAM CONSTRUCTION COMPANY Vs. ASSISTANT COMMISSIONER INTELLIGENCE NO IV HYDERABAD
|
September 24, 1982 |
|
NARASIMHA RAO Vs. LAXMANNA
|
October 28, 1982 |
|
NARASIMHA REDDI Vs. EXCISE SUPERINTENDENT
|
July 6, 1982 |
|
NATHMAL MANGHILAL AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
December 29, 1982 |
|
NAV SWADESHI OIL MILLS Vs. STATE OF ANDHRA PRADESH
|
October 26, 1982 |
|
NAVA BHARAT ENTERPRISES P LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
December 27, 1982 |
|
NEERAJASHAMMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
November 11, 1982 |
|
NELLORE BUJJANNA Vs. STATE OF ANDHRA PRADESH
|
March 4, 1982 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHAIK JAFFAR
|
March 2, 1982 |
|
NISTHALA VENKATA RAMANAMMA Vs. SETTLEMENT OFFICER VISAKHAPATNAM
|
November 3, 1982 |
|
NTRAYANAIAH Vs. NARAYANA REDDY
|
August 4, 1982 |
|
ORISSA ENGINEER AND ERECTORS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
October 6, 1982 |
|
P BHASKAR RAO Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
|
June 23, 1982 |
|
P CHINA SANGAIAH Vs. SUPERINTENDENT CENTRAL PRISON CHENCHALGUDA HYDERABAD
|
July 8, 1982 |
|
P KANCHIAH Vs. DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIZIANAGARAM
|
November 8, 1982 |
|
P MALLAIAH Vs. ANDHRA BANK
|
December 10, 1982 |
|
P MURALI KRISHNA Vs. A P S R T C
|
March 31, 1982 |
|
P PRAMELA Vs. STATE OF ANDHRA PRADESH
|
March 11, 1982 |
|
P RADHA KRISHAN MURTHY Vs. P VIJAYALAKSHMI
|
October 20, 1982 |
|
P RAJYA LAKSHMI Vs. N RANGAIAH
|
March 5, 1982 |
|
P SUBRAHMANYAM REDDY Vs. STATE OF ANDHRA PRADESH
|
July 14, 1982 |
|
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
August 10, 1982 |
|
P VENKATESWARLU Vs. M VENKATA SUBBA RAO
|
February 25, 1982 |
|
P VENKATESWARLU Vs. M VENKATA SUBBA RAO
|
February 22, 1982 |
|
P. VISWANATHAM Vs. POSTMASTER GENERAL, ANDHRA CIRCLE, HYDERABAD AND OTHERS
|
October 15, 1982 |
|
PADMA OIL COMPANY Vs. STATE OF ANDHRA PRADESH
|
December 23, 1982 |
|
PALICHETTY LATCHANNA Vs. GIDUTHURI APPA RAO
|
June 8, 1982 |
|
PANDURANGAM Vs. SC RAILWAY
|
September 6, 1982 |
|
PARAMOUNT ENTERPRISES Vs. REECHEM PRIVATE LIMITED
|
August 13, 1982 |
|
PASUPULA NARSAIAH Vs. STATE OF ANDHRA PRADESH
|
July 1, 1982 |
|
PENTAKOTA BABURAO Vs. TIKKAMCHAND
|
December 7, 1982 |
|
PIONEER ELECTRONICS Vs. STATE OF ANDHRA PRADESH
|
August 4, 1982 |
|
PODISALA SIVAIAH Vs. STATE OF ANDHRA PRADESH
|
November 30, 1982 |
|
POLAVARAPU SOMARAJYAM Vs. ANDHRA PRADESH ROAD TRANSPORT CORPORATION HYDERABAD
|
December 31, 1982 |
|
POLIREDDI RAMASUBBAREDDI Vs. POLIREDDI NAGA KRISHNA REDDY
|
March 16, 1982 |
|
POTTAPALLI VENKATA SUBBAIAH PRESIDENT POTHIREDDYPAIEM TODDY TAPPERS CO OPERATIVE SOCIETY POTHIREDDYPAIEM KOVUR TALUK NELLORE DISTRICT Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES KAVALI NELLORE DISTRICT
|
March 5, 1982 |
|
POTTI VENKATA KASI VISWANADHAM Vs. VALLABHA VYAS
|
April 14, 1982 |
|
PREM PRAKASH Vs. STATE OF ANDHRA PRADESH
|
September 24, 1982 |
|
PROPERTY ASSOCIATION OF BAPTIST CHURCHES PVT LTD Vs. C ALICE
|
December 14, 1982 |
|
PULINKUTLA PAPANNA Vs. PULIKUNTLA GANGULAMMA
|
June 7, 1982 |
|
PV KRLIHNA RAO Vs. STATE OF ANDHRA PRADESH
|
April 22, 1982 |
|
R K SRINIVASULU Vs. PRINCIPAL E S C GOVT POLYTECHNIC NANDYAL
|
December 8, 1982 |
|
R MANJUNADHA SARMA Vs. UNION BANK OF INDIA KURNOOL
|
October 8, 1982 |
|
R RAMAKRISHNAMA NAIDU Vs. R HARI PRASAD
|
March 25, 1982 |
|
R VENKATA RANGAREDDY Vs. N MURALIDHAR RAO
|
November 25, 1982 |
|
RAHMATULLAH KHALEEM Vs. ANDHRA PRADESH WAKF BOARD
|
October 25, 1982 |
|
RAJA AGENCIES Vs. STATE OF ANDHRA PRADESH
|
December 6, 1982 |
|
RAJA SIDDA RAMAIAH Vs. VANNUR VALI SAHEB
|
November 12, 1982 |
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RAJDOOT ENTERPRISES Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
|
March 17, 1982 |
|
RAJESWARI STONE POLISHERS Vs. STATE OF ANDHRA PRADESH
|
November 11, 1982 |
|
RAKESH PAKE Vs. STATE OF ANDHRA PRADESH
|
October 26, 1982 |
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RALLIS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
December 14, 1982 |
|
RAM CHEMICAL INDUSTRIES Vs. STATE OF ANDHRA PRADESH
|
November 3, 1982 |
|
RAMA THEATRE Vs. DCTO
|
July 13, 1982 |
|
RAMANUJULAMMA Vs. RAMAIAH CHETTY
|
April 23, 1982 |
|
RAMANUJULU NAIDU Vs. INSPECTOR GENERAL OF PRISONS A P HYDERABAD
|
July 1, 1982 |
|
RAMAYYAMMA Vs. KAMALAKARA RAO
|
June 9, 1982 |
|
RAMGOPAL KALANTRI Vs. G GANAND
|
November 1, 1982 |
|
RAVELLA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
April 9, 1982 |
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RAVIKINDI RAMASWAMY Vs. BHAVANASI SUBRAHMANYAM
|
December 24, 1982 |
|
RAVUR VENKATA SUBBAIAH Vs. MERUGA KAMALAMMA
|
April 23, 1982 |
|
RICE and OIL MILLERS ASSOCIATION MIRYALAGUDA Vs. SECRETATY AGRICULTURE MARKET COMMITTEE MIRYALGUDA
|
September 17, 1982 |
|
RK DISTILLERIES Vs. COMMISSIONER OF EXCISE
|
March 25, 1982 |
|
S ANJAIAH SETTY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1982 |
|
S GOVERDHAN Vs. RANI LAXMIDEVAMMA COLLEGE OF ARTS COMMERCE AND SCIENCE WANAPARTHY
|
October 29, 1982 |
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S JAIRAJ Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 15, 1982 |
|
S JANARDHANA RAO Vs. K PAUL REDDY
|
October 14, 1982 |
|
S NARAYANA Vs. V PAIDIRAJU
|
July 9, 1982 |
|
S RADHAKRISHNA MURTHY Vs. K NARAYANADAS
|
March 18, 1982 |
|
S VENKATESWARA RAO Vs. STATE D S I OF POLICE
|
October 4, 1982 |
|
SADASIVA KRISHNA RAO K Vs. COMMISSIONER OF INCOME TAX
|
November 3, 1982 |
|
SAJID ISSAC Vs. COMMISSIONER OF POLICE HYDERABAD
|
April 14, 1982 |
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SAMALLA KRISHNAMURTHY Vs. SAMALA SASILA
|
November 16, 1982 |
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SANAPALA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 22, 1982 |
|
SANGH Vs. DISTRICT COILECLOR
|
August 19, 1982 |
|
SANJEEVAIAH LCC SOCIETY Vs. ASSISTANT DIRECTOR OF MINES
|
July 15, 1982 |
|
SANJIVAIAH NAGAR DEPRESSED AND BACKWARD CLASSES DEVELOPMENT SANGH Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT
|
August 19, 1982 |
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SANKA VENUGOPALA SWAMY Vs. CHINNARI SATYANARAYANA
|
October 5, 1982 |
|
SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 13, 1982 |
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SATYANARAYANA Vs. K GANGAMMA
|
November 16, 1982 |
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SATYANARAYANA SINGH Vs. RAJAGOPALASWAMY DEVASTHANAM
|
December 8, 1982 |
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SATYANARAYANA TIWARI Vs. S H O P S SANTHOSHANAGAR HYDERABAD
|
June 14, 1982 |
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SATYANARAYANA TIWARI Vs. COMMISSIONER OF POLICE
|
June 14, 1982 |
|
SATYAVATHI Vs. SRIRAMA MURTBY
|
August 5, 1982 |
|
SAVITRU AND COMPANY Vs. GOVERNMENT OF INDIA
|
September 11, 1982 |
|
SC RAILWAY Vs. LABOUR COURT
|
July 30, 1982 |
|
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1982 |
|
SECRETARY TO GOVERNMENT, PANCHAYAT RAJ DEPARTMENT HYDERBAD Vs. DURVASULA SAMBAMURTHY
|
June 15, 1982 |
|
SEETHAMAHALAKSHMI ALIAS LATBA Vs. KALA SEETHAMAHALAKSHMAMMA
|
August 13, 1982 |
|
SEETHARAMAYYA Vs. VENKATESWARA RAO
|
April 16, 1982 |
|
SHAIK BURHAN SAHEB Vs. ELECTION OFFICER
|
September 10, 1982 |
|
SHAIK MAHABOOB BASHA Vs. KONDURI PTICHI RAJU
|
October 7, 1982 |
|
SHAIK SHAVALLI Vs. SECRETARY RTA
|
June 10, 1982 |
|
SHAMLAL Vs. STATE OF ANDHRA PRADESH
|
September 14, 1982 |
|
SHAMSUDER RAO Vs. STATE OF ANDHRA PRADESH
|
April 21, 1982 |
|
SHANKAR RAO Vs. MOHAMMAD MUSTAFER
|
August 12, 1982 |
|
SHANTILAL BAZAZ Vs. MUNICIPAL COUNCIL VISAKHAPATNAM
|
November 19, 1982 |
|
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
|
November 25, 1982 |
|
SIRUSOLLA GANGAMMA Vs. SIRUSOLLA VARAHALU NAIDU
|
January 21, 1982 |
|
SIVALAL SOGAJI Vs. STATE
|
June 30, 1982 |
|
SKODA EXPORT Vs. ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
November 29, 1982 |
|
SOLOMAN RAJU Vs. ACCOUNTANT GENERAL ANDHRA PRADESH
|
August 10, 1982 |
|
SORIDANDAU MADANMOHAN RAO Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1982 |
|
SOUTH CENTRAL RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY Vs. LABOUR COURT
|
April 14, 1982 |
|
SOUTH INDIA CORPORATION AGENCIES LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS VISAKHAPATNAM
|
July 28, 1982 |
|
SPENCER AND COMPANY LIMITED Vs. LAKSHMINARAYANA
|
July 12, 1982 |
|
SRIDHAR RAO Vs. KAMAKSHAMMA
|
November 11, 1982 |
|
SRINIVASA CEMENT WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NIZAMABAD DIVISION COLLECTOR CENTRAL
|
April 7, 1982 |
|
SRISAILAM DEVASTANAM Vs. BHAVANI PRAMILAMMA
|
November 1, 1982 |
|
STATE BANK OF HYDERABAD BRANCH WARANGAL Vs. DEVARAKONDA CHANDRA MOULI
|
December 31, 1982 |
|
STATE OF ANDHRA PRADESH Vs. VAYUGUNDLA VENKATA SUBBAIAH AND SONS
|
December 30, 1982 |
|
STATE OF ANDHRA PRADESH Vs. KARNATAKAM GOVINDAYYA SETTY AND SONS
|
December 13, 1982 |
|
STATE OF ANDHRA PRADESH Vs. GANESH BHAVAN HOTEL
|
November 25, 1982 |
|
STATE OF ANDHRA PRADESH Vs. STATE
|
March 29, 1982 |
|
STATE OF ANDHRA PRADESH Vs. SIRSILK LIMITED
|
August 11, 1982 |
|
STATE OF ANDHRA PRADESH Vs. M HASAN KHAN MAHARAJ
|
October 8, 1982 |
|
STATE OF ANDHRA PRADESH Vs. MAHMUD HASAN KHAN MAHARAJ KUMAR OF MAHMOOBABAD
|
October 5, 1982 |
|
SUBBA REDDY Vs. OWERU GRAM PANCHAYAT
|
October 18, 1982 |
|
SUDDAPALLI KOTESWARA RAO PROPRIETOR RUTH FOUNDRY Vs. MEDA GOVINDU
|
September 24, 1982 |
|
SUDHIR KUMAR Vs. GOVERNMENT OF INDIA
|
July 5, 1982 |
|
SYED BADRUDDIN Vs. LAND REFORMS TRIBUNAL PENUKONDA ANANTAPUR
|
December 15, 1982 |
|
SYED YOUSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSIAINI
|
October 28, 1982 |
|
SYED YUNUS Vs. NAZIRA BEGUM
|
July 7, 1982 |
|
SYED YUSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSAINI
|
October 21, 1982 |
|
SYNDICATE BANK OFFICERS ASSOCIATION Vs. GOVERNMENT OF INDIA
|
February 7, 1982 |
|
T JAGAN MOHAN Vs. S VASUDEV SHENOY
|
February 17, 1982 |
|
T JAGAN MOHAN Vs. S VASUDEV SHENOY
|
July 21, 1982 |
|
T N KAMBATI Vs. STATE OF ANDHRA PRADESH
|
February 10, 1982 |
|
T N RAMACHANDRA REDDY Vs. TAHSILDAR MADANAPALLI ELECTORAL REGISTRATION OFFICER MADANAPALLI PANCHAYAT SAMITHI CHITTOOR DISTRICT
|
February 12, 1982 |
|
T PANDURANGAM Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
|
November 12, 1982 |
|
T RATNA BAI Vs. TAKUR BHARATI BAI
|
February 8, 1982 |
|
TELUGUNTLA HEMA BALA SUNDARI Vs. PANDIRI SAKUNTALAMMA
|
August 6, 1982 |
|
THIRUMURI BHASKARA REDDY Vs. STATE OF ANDHRA PRADESH
|
July 15, 1982 |
|
TIRUPATHAIAH Vs. SUBBA RAO
|
December 27, 1982 |
|
TODDY TAPPERS CO OPERATIVE SOCIETY KOREDU Vs. SUPERINTENDENT OF EXCISE MAHABUBNAGAR
|
November 4, 1982 |
|
TUNGBHADRA INDUSTRIES LIMITED Vs. UNION OF INDIA
|
March 2, 1982 |
|
TYNALA MUSALAYYA Vs. J MOHANRAJ
|
July 9, 1982 |
|
UDATA NARASIMHA RAO AND CO Vs. STATE OF ANDHRA PRADESH
|
March 2, 1982 |
|
UNION BANK OF INDIA VISAKAPATNAM Vs. ANDHRA TECHNOCRAT INDUSTRIES
|
July 21, 1982 |
|
UNION OF INDIA Vs. LABOUR COURT HIMAYATNAGAR
|
July 30, 1982 |
|
UNION OF INDIA Vs. T RAMAIAH
|
January 19, 1982 |
|
V CHINNA REDDY Vs. N VIDYASAGAR REDDY
|
September 6, 1982 |
|
V DHANALAKSHMI Vs. C L DIKSHITULU
|
August 6, 1982 |
|
V KRISHNAM RAJU Vs. GOVERNMENT OF A P
|
August 10, 1982 |
|
V MAOHUSUDAN REDDY Vs. STATE OF ANDHRA PRADESH
|
August 17, 1982 |
|
V R SREERAMA RAO Vs. TELUGUDESAM A POLITICAL PARTY
|
December 13, 1982 |
|
V RAMA RAO Vs. T ANJAIAH
|
February 2, 1982 |
|
VALLURU JYOTHI LAKSHMI Vs. VALLURU VENKATA SIVA KOTESWARA RAO
|
October 12, 1982 |
|
VARANASI NARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 20, 1982 |
|
VARUPANDA SEETHARAMA SWAMY Vs. ALLAM UGRA NARASIMHA MURTHY
|
July 14, 1982 |
|
VASIREDDY SEETHA DEAI Vs. STATE OF ANDHRA PRADESH
|
August 10, 1982 |
|
VEERA VENGATA SATYANARAYANA Vs. KODANDARAMA AND COMPANY BHUPATHIRAJU GOPAL KRISHAN RAJU C SURAYANRAO AND COMPANY AND VENKATA SATYANARAYANA COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
December 23, 1982 |
|
VEMPATI PREMILA MENON Vs. STATE OF ANDHRA PRADESH
|
March 2, 1982 |
|
VENKAT REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 3, 1982 |
|
VENKATA RAO AND OTHERS Vs. GOVERNMENT OF A. P. REPRESENTED BY ITS SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT, HYDERABAD AND OTHERS
|
December 9, 1982 |
|
VENKATA SATYANARAYANA Vs. MANIKYAM
|
November 2, 1982 |
|
VENKATA SUBBAYYA Vs. KAMALAMMA
|
April 23, 1982 |
|
VENKATASIVA NAIDU IN RE Vs. VENKATASIVA NAIDU IN RE
|
June 9, 1982 |
|
VENKATASWAMY Vs. GRAM PANCHAYAT KARUCHOLA
|
October 13, 1982 |
|
VENKATESWARA BEEDI LEAVES CONTRACTORS Vs. STATE OF ANDHRA PRADESH
|
December 8, 1982 |
|
VIJAYA KARI Vs. K SWARNALALHA
|
October 28, 1982 |
|
VIJAYAWA TRANSPORT HYDERABAD Vs. ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED HYDERABAD
|
December 16, 1982 |
|
VINAYAK BEER AND WINE STORES Vs. COMMERCIAL TAX OFFICER, X CIRCLE, HYDERABAD
|
October 11, 1982 |
|
Y N REDDY Vs. DIRECTOR OF FIELD PUBLICITY
|
August 31, 1982 |
|
YODLA KORTIREDDY Vs. STATE OF ANDHRA PRADESH
|
June 8, 1982 |