|
3 ACES A PARTNERSHIP FIRM Vs. COMMISSIONER OF POLICE HYDERABAD CITY
|
October 23, 1981 |
|
A B NAGESWARA RAO Vs. DEPUTY COMMISSIONER ENDOWMENTS DEPARTMENT KALKINDA
|
August 14, 1981 |
|
A GYANESHWAR RAO Vs. MAHMOOD SHAREEF
|
November 17, 1981 |
|
A KRISHNAIAH Vs. STATE
|
July 31, 1981 |
|
A MALLAYYA Vs. LICENSING OFFICER R T O KARIMNAGAR
|
June 16, 1981 |
|
A MALLIKARJUNA RAO Vs. JOINT COLLECTOR KHAMMAM
|
June 5, 1981 |
|
A N DYES CORPORATION Vs. STATE OF ANDHRA PRADESH
|
August 24, 1981 |
|
A NAGESWARA RAO Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY
|
July 29, 1981 |
|
A P WAKF BOARD HYDERABAD Vs. GURI NAGI REDDY
|
November 13, 1981 |
|
A POOORNACHANDRARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 3, 1981 |
|
A RAMASWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 31, 1981 |
|
A. MALLIKARJUNA RAO Vs. JOINT COLLECTOR, KHAMMAM
|
June 15, 1981 |
|
ABDUL JABBAR Vs. IQBAL BEGUM
|
February 2, 1981 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX A P Vs. BHAVANI DEVI SONI
|
April 16, 1981 |
|
AGA CONSTRUCTION Vs. CHEIF ENGINEER MUNICIPAL CORPORATION OF HYDERBAD
|
September 30, 1981 |
|
AGRL MARKET COMMITTEE BOBBILI Vs. JAICHANDALAL SATAI
|
July 9, 1981 |
|
ALOK MITRA Vs. E VENKATRAYA CHOUDARY
|
December 23, 1981 |
|
ANABATHULA VENKATRAMULU Vs. GOTTUMUKKALA SATYANARAYANA RAJU
|
September 21, 1981 |
|
ANDHRA PRADESH FOOTBALL ASSOCIATION Vs. KURNOOL DISTRICT FOOTBALL ASSOCIATION
|
August 28, 1981 |
|
ANDHRA PRADESH KURUMA SANGHAM SOCIETY Vs. MIRZA AYANUTULLAH BAIG
|
November 12, 1981 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. K VENKATESWARA RAO
|
April 8, 1981 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD Vs. JOSEPH BERNAD AND OTHERS
|
July 31, 1981 |
|
ANDHRA STEEL CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER COMPANY CIRCLE VISAKHAPATNAM
|
December 10, 1981 |
|
ANNA NARASIMHARAO Vs. KURRA VENKATA NARSAIAH
|
March 9, 1981 |
|
APPALAMURTY Vs. STATE OF ANDHRA PRADESH
|
April 22, 1981 |
|
ARCHIDIOCESA OF HYD Vs. JASWANTHA RAO
|
November 5, 1981 |
|
ARUN KUMAR Vs. SPECIAL SECRETARY HEALTH HOUSING AND MUNICIPAL ADMINISTRATION GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1981 |
|
ASHOKA GLUCOSE BISCUITS Vs. S A WAHEED SHAABAZ
|
August 28, 1981 |
|
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD Vs. N ASHOK
|
December 30, 1981 |
|
ASSISTANT INSPECTOR OF LABOUR Vs. SUBBAIAH SETTY
|
June 26, 1981 |
|
ASSOCIATED CEMENT COS LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 20, 1981 |
|
AULA VENKATA KRISHNA RAO Vs. GOVERMENT OF ANDHRA PRADESH
|
February 6, 1981 |
|
B CHURCHIL BABU Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 4, 1981 |
|
B RAMANJANCYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 20, 1981 |
|
B RAVINDER REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES HYDERABAD
|
July 6, 1981 |
|
B RAVINDER REDDY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES HYDERABAD
|
August 6, 1981 |
|
B SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
February 5, 1981 |
|
B SURYANARAYANA RAJU Vs. B RAMALINGESWARARAO
|
December 22, 1981 |
|
B. BHEEM REDDY Vs. ZONAL MANAGER, FOOD CORPORATION OF INDIA AND OTHERS
|
October 20, 1981 |
|
BALAJI SINGH Vs. V NAGAMANI
|
January 13, 1981 |
|
BALASWAMY Vs. STATE OF ANDHRA PRADESH
|
August 3, 1981 |
|
BANKA KANDASWAMY REDDY Vs. STATE OF ANDHRA PRADESH
|
August 19, 1981 |
|
BANSILAL Vs. SPL OFFICER M C H DARIULSHAFA HYDERABAD
|
October 30, 1981 |
|
BATTULA GABRIEL Vs. DISTRICT MANAGER A P S R T C KURNOOL
|
October 19, 1981 |
|
BEJGAM VEERANNA VENKATA NARASIMHULU Vs. STATE OF ANDHRA PRADESH
|
August 11, 1981 |
|
BHARAT HEAVY ELECTRICALS LIMITED Vs. STATE
|
August 10, 1981 |
|
BOPPUDI VISWANADHAM Vs. LAKSHMINARASIMHASWAMYVARU TEMPLE KOMMARAVALLIPADU
|
March 11, 1981 |
|
BUDDA VEERAIAH Vs. K LAKSHMINARASIMHA REDDY
|
December 13, 1981 |
|
BULUSU SREE RAMAMURTHY Vs. FOOD CORPORATION OF INDIA
|
October 14, 1981 |
|
C KRISHNA REDDY Vs. COMMISSIONER OF POLICE HYDERABAD
|
November 20, 1981 |
|
C SRINIVASA RAO Vs. K MANOHAR RAO
|
April 7, 1981 |
|
CBADALADA PRIMARY AGRICULTURAL CO OP SOCIETY Vs. DIV CO OPERATIVE OFISCER
|
October 22, 1981 |
|
CHAIRMAN ANDHRA PRADESH WELFARE FUND Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
March 19, 1981 |
|
CHALLA NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 1, 1981 |
|
CHANDULAL J PARIKH PRIVATE LIMITED Vs. SHAMPANT SUSHEELA BAI
|
April 17, 1981 |
|
CHANDULAL PVT LTD Vs. SUSHEELA BAI
|
April 7, 1981 |
|
CHIKKALA SAMUEL Vs. DISTRICT EDUCATIONAL OFFICER HYDERABAD
|
October 1, 1981 |
|
CHINTHA SAVITRAMMA Vs. BUDDARAJU SIVAKUMARI DEVI
|
July 6, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAMS CHARITABLE TRUST TRUSTEES OF H E H
|
January 21, 1981 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. TRUSTEES OF H E H THE NIZAMS CHARITABLE TRUST
|
January 21, 1981 |
|
D ANTHONY Vs. M RAJYALAXMI
|
October 1, 1981 |
|
D VENKATA RAGHAVA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 24, 1981 |
|
DANGETI GANAPATI RAO Vs. STATE OF A P
|
December 27, 1981 |
|
DASAM CHINA PAPPAYYA RAJU Vs. SRIPADA RAMACHANDRA PRABHAKARA RAO
|
September 18, 1981 |
|
DASIREDDIGARI PEDDIREDDI Vs. CHENNAMAMA
|
July 29, 1981 |
|
DERAM SEETHAMAHALAKSHMI Vs. KALA SEETHAMAHALAKSHMAMMA
|
August 13, 1981 |
|
DURPALA SASIBHUSHANA RAO PRESIDENT TALLAVALASA CO OPERATIVE CREDIT SOCIETY TALLAVALASA Vs. PAGODU PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LTD
|
March 12, 1981 |
|
E CHINNA RANGAIAH Vs. C RANGAIAH
|
February 18, 1981 |
|
FENO PLAST PVT LIMITED Vs. UNION OF INDIA
|
June 30, 1981 |
|
FISHERMAN CO OP SOCIETY Vs. STATE OF ANDHRA PRADESH
|
August 31, 1981 |
|
FOOD INSPECTOR Vs. SHAIK NISAR AHMMED
|
March 11, 1981 |
|
G A R RE ROLLING MILLS VIJAYANAGARAM Vs. ANDHRA PRADESH STATE FINANCE CORPORATION HYDERABAD
|
December 14, 1981 |
|
G B S OMKAR Vs. VENKATESWARA UNIVERSITY
|
February 19, 1981 |
|
G KISTANNA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 9, 1981 |
|
G PANDURANGA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 16, 1981 |
|
GADAMSETTI AMRUTHAVALLI TAYARU Vs. CHANDRAPATI KONDARAJU
|
September 28, 1981 |
|
GADDAM NARSA REDDY Vs. COLLECTOR ADILABAD DISTRICT
|
August 21, 1981 |
|
GANGADHAR Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 15, 1981 |
|
GANGINA VEERA VENKAMMA Vs. M VENKATARAMAYYA
|
March 17, 1981 |
|
GARAPATI VENKATA SITARAMACHANDRA PRASAD Vs. NAYANI CHALAPATHI RAO
|
February 2, 1981 |
|
GOPU PEDDIREDDI Vs. GOPU TIRUPATHY REDDY
|
July 3, 1981 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. GNANESHWAR RAO
|
September 18, 1981 |
|
GOVIND BHATT Vs. PEDDI GANGARAM
|
July 8, 1981 |
|
GOVIND VENKATA REDDY Vs. K KRIAHNA RAO
|
September 30, 1981 |
|
GOVINDU VENKATA REDDY Vs. K KRISHNA RAO
|
September 13, 1981 |
|
GRAIN INTERNATIONAL Vs. STATE
|
February 20, 1981 |
|
GRAM PANCHAYAT MANDAPAKA Vs. DISTRICT COLLECTOR
|
August 24, 1981 |
|
GRAM PANCHAYAT ZILIELGUDA Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 10, 1981 |
|
H M T WORKERS and STAFF UNION Vs. H M T LTD
|
August 28, 1981 |
|
HAIHAM ALI Vs. BASHEERUDDIN
|
March 23, 1981 |
|
HAMALI CO OPERATIVE LABOUR CONTRACT SOCIETY LIMITED Vs. K VENKATIAH
|
March 19, 1981 |
|
HINDUSTAN MACHINE TOOLS WORKERS STAFF UNION Vs. HINDUSTAN MACHINE TOOLS LIMITED
|
August 25, 1981 |
|
HTNUMANTH RAO Vs. NARASIMHAM
|
July 30, 1981 |
|
HYDERABAD VANASPATHI LIMITED Vs. REGISTRAR OF COMPANIES
|
December 22, 1981 |
|
IMMADISETTI VAIKUNTAM Vs. RANGA MALLIKARJUNA RAO
|
November 26, 1981 |
|
J KESHAVULU Vs. NAWAB NADHIR ALI MIRZA
|
October 1, 1981 |
|
J LAKSHMANNA Vs. GOVERNMENT OF A P
|
November 2, 1981 |
|
JAGAIAM Vs. K SATYAVATHI
|
July 8, 1981 |
|
JAY ENGINEERING WORKS LIMITED Vs. GOVERNMENT OF INDIA
|
November 5, 1981 |
|
JAYALAKSHMI TALKIES Vs. ASSISTANT COMMERCIAL TAX OFFICER CHIRALA
|
December 29, 1981 |
|
JITENDRA Vs. SHARAT CHANDRA
|
February 27, 1981 |
|
K BABU RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 11, 1981 |
|
K BABU RAO Vs. GOVERNMENT OF AP
|
August 11, 1981 |
|
K GANGULAPPA NAIDU Vs. K GANGI NAIDU
|
September 15, 1981 |
|
K HANUMANTHA RAO Vs. K NARASIMHA RAO
|
July 30, 1981 |
|
K KRISHNA MURTHY Vs. V ASHWATHANARAYANA RAO
|
September 5, 1981 |
|
K LAKSHMAIAH Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA MADRAS
|
June 11, 1981 |
|
K MYLARAPPA Vs. STATE
|
March 27, 1981 |
|
K NAGABHUSHANAM Vs. COLLECTOR KRISHNA DISTIRCT
|
September 5, 1981 |
|
K PUNNAIAH Vs. K LAKSHMI NARASAMMA
|
December 31, 1981 |
|
K RAGHUNADHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 6, 1981 |
|
K RAMACHANDRA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 9, 1981 |
|
K RAMAKOTAIAH Vs. M SUBBARAO
|
December 20, 1981 |
|
K RAMASWAMY SETTY Vs. B G SUNKAMMA
|
July 3, 1981 |
|
K S KRISHNA MURTHY Vs. UNION OF INDIA
|
February 17, 1981 |
|
K SITARAMA RAO Vs. RATANLAL PANWAR
|
November 13, 1981 |
|
K SURYANARAYANA MURTHY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SRIKAKULAM
|
November 13, 1981 |
|
K VENKATA RAO Vs. COMMERCIAL GOODS FIRM VIZIANAGARAM
|
November 10, 1981 |
|
KALE BALASWAMY Vs. STATE OF ANDHRA PRADESH
|
August 8, 1981 |
|
KALPANA WINES Vs. SUPERINTENDENT OF EXCISE
|
February 3, 1981 |
|
KALTAMREDDI RADHAKRISHNA REDDY Vs. DIST COLLECTOR NELLORE
|
June 15, 1981 |
|
KAMATHAM NAGIREDDI DIED Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1981 |
|
KANDIMALLA KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 29, 1981 |
|
KANIGALLA PRAKASA RAO Vs. NANDURI RAMAKRISHNA RAO
|
November 18, 1981 |
|
KANKANALA RAJU BAI Vs. KANKANALA PESHIREDDY
|
September 10, 1981 |
|
KANURI VENKATA RANGADASS Vs. KANURI VENKATA KRISHNA RAO
|
August 26, 1981 |
|
KANYAKAPARAMESWARI TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
April 17, 1981 |
|
KARUMULLAH KHAN Vs. STATE OF ANDHRA PRADESH
|
September 7, 1981 |
|
KATRAGADDA GANGARAM Vs. STATE OF ANDHRA PRADESH
|
September 14, 1981 |
|
KAVALURI SIDDA REDDY Vs. BATHALA RANGASWAMY NAIDU
|
June 15, 1981 |
|
KESORAM CEMENTS BASANTNAGAR Vs. UNION OF INDIA
|
December 31, 1981 |
|
KODANDA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 1, 1981 |
|
KODANDAM Vs. WANAPARTHY CO OPERATIVE MARK SOCIETY
|
March 19, 1981 |
|
KOTEIAWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 29, 1981 |
|
KOVVUR W GODAVARI DISTRICT Vs. COMMISSIONER AND SPECIAL OFFICER KOVVUR MUNICIPALITY W GODAVARI DIST
|
November 25, 1981 |
|
KRISHNA RAO Vs. DISTRICT COLLECTOR KRISHNA
|
August 12, 1981 |
|
KRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
July 1, 1981 |
|
KROVI SIVAJI RAO Vs. SANATHANA BHAGAVATHA BHAKTA SAMAJAM
|
January 23, 1981 |
|
LAKIHMAYYA Vs. TULASAMMA
|
March 18, 1981 |
|
LAKSHMI Vs. THATACBARYULU
|
February 2, 1981 |
|
LAKSHMI MANOHAR SARASWATHI Vs. KANTIPUDI RAMAKRISHNA
|
September 11, 1981 |
|
LYLAIAH Vs. DEVAMMA
|
August 5, 1981 |
|
M A RAHAMAN Vs. STATE OF ANDHRA PRADESH
|
July 21, 1981 |
|
M AKKAMMA Vs. M JAGANNADHAM
|
April 23, 1981 |
|
M RAMAMURTHY Vs. S REDDI SAHEB
|
August 28, 1981 |
|
M S SHARMA Vs. STATE OF ANDHRA PRADESH
|
October 23, 1981 |
|
M SUSHMA Vs. OSMANIA UNIVERSITY HYDERABAD
|
April 10, 1981 |
|
M SUSHMA Vs. OSMANIA UNIVERSITY
|
March 27, 1981 |
|
M V KRISHNA RAO Vs. DISTRICT COLLECTOR KRISHNA
|
February 12, 1981 |
|
M VEERAIAH CHOWDARY Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 19, 1981 |
|
MAHABUBUNNISSA BEGUM G P A ASKARI MAHABUDDIN AHMED Vs. BRIJ MOHAN
|
December 1, 1981 |
|
MAHALAKSHMI TRADERS Vs. DEPUTY COMMERCIAL TAX OFFICER M AND G VISAKHAPATNAM
|
September 8, 1981 |
|
MAHAVIR TOBACCO Vs. GOVERNMENT OF INDIA
|
March 9, 1981 |
|
MANAGER NEW INDIA ASSURANCE CO LTD Vs. MOKA RAMANAMMA
|
November 20, 1981 |
|
MANDEPUDI SAMBASIVA RAO Vs. GOVT OF A P
|
April 9, 1981 |
|
MANDURI HARI KOTESWARA RAO Vs. DISTRICT COLLECTOR PANCHAYATS PRAKASAM DISTRICT ONGOLE
|
February 24, 1981 |
|
MANGALAPURU SUBRAHMANYAM Vs. DISTRICT COLLECTOR PANCHAYATS WING NELLORE
|
September 3, 1981 |
|
MANIKYAMMA Vs. STATE OF ANDHRA PRADESH
|
February 9, 1981 |
|
MEDA SESHAIAH SETTY Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES
|
December 7, 1981 |
|
MIS ANAB E SHAHI WINES Vs. GOVT OF ANDHRA PRADESH
|
February 25, 1981 |
|
MOBD ISAQUE Vs. KARUKURI VEERANNA
|
December 15, 1981 |
|
MOGILIPUVVU ANNAPURNAIAH Vs. MALAMPATI NARASIMHA RAO
|
December 29, 1981 |
|
MOGILIPUWU ANNAPURNAIAH Vs. MALAMPATI NARASIMHA RAO
|
November 20, 1981 |
|
MOHAMMAD SABER ALI Vs. MUBARAK BEGUM
|
September 10, 1981 |
|
MUSTAFA HUSSAIN Vs. UNION OF INDIA UOI
|
March 27, 1981 |
|
N APPANNA Vs. N MANGATAYARAMMA
|
February 6, 1981 |
|
N INNAIAH Vs. OSMANIA UNIVERSITY
|
April 14, 1981 |
|
N KULLAYYAPPA Vs. N DASTAGIRI SAHEB
|
December 22, 1981 |
|
N SREERAMA MURTHY Vs. STATE OF ANDHRA PRADESH
|
July 29, 1981 |
|
N SUBBA REDDY Vs. CHANCELLOR ANDHRA UNIVERSITY RAJAHBHAVAN HYDERABAD
|
September 24, 1981 |
|
NAGAPUR NAGARIK SAHAKARI BANK LTD Vs. UNION OF INDIA
|
February 24, 1981 |
|
NAGENDAR Vs. MURALIDHAR
|
February 27, 1981 |
|
NAGI REDDY Vs. B SAYANNA
|
June 18, 1981 |
|
NAGI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 14, 1981 |
|
NALAMPATI RADHAKRISHNAIAH Vs. UNION BANK OF INDIA
|
October 30, 1981 |
|
NALLIKARJANT RAO Vs. JOINT COLLECTOR
|
June 15, 1981 |
|
NAND KISHORE Vs. COMMISSIONER OF POLICE
|
October 23, 1981 |
|
NARASIMHA RAO Vs. VENKATA NARASAYYA
|
March 19, 1981 |
|
NARAYANAMMA Vs. SATYANARAYANA MURTHY
|
September 10, 1981 |
|
NARENDRA KUMAR MEHTA Vs. SURAJ MEHTA
|
September 28, 1981 |
|
NARHAR RAJ Vs. THIRUPATHIBIBI
|
October 13, 1981 |
|
NARTHAR RAJ Vs. TIRUPATHI BIBI
|
October 30, 1981 |
|
NATHOORAM KAPOOR Vs. E HARBANSILAL TULI
|
December 15, 1981 |
|
NCLLIMCRLA JUTE MILLS CO LTD Vs. LABOUR COURT GUNTUR
|
September 9, 1981 |
|
NEELAM WINES Vs. COMMISSIONER OF POLICE CHATTA BAZAR HYDERABAD
|
January 21, 1981 |
|
NEW INDIA ASSURANCE CO. LTD Vs. MEKA RAMANAMMA
|
November 20, 1981 |
|
NIMMARAJU SAMBASADASIVA SARMA Vs. POTHARAJU VENKATESWARA RAO AND OTHERS
|
November 26, 1981 |
|
NUTHAKKI CHINAN BASAVAIAH Vs. STATE OF ANDHRA PRADESH
|
July 8, 1981 |
|
OATTAIAH Vs. COMMISSIONER OF LABOUR HYD
|
March 2, 1981 |
|
OFFICIAL RECEIVER KRISHNA Vs. UPPALAPATI BABU RAO
|
September 23, 1981 |
|
P APPALAMURTHY Vs. STATE OF ANDHRA PRADESH
|
April 24, 1981 |
|
P JAYARAMI REDDY Vs. SULTAN MOHIUDDIN ELECTION OFFICER PRIMARY CO OPERATIVE MARKETING SOCIETY
|
April 17, 1981 |
|
P LAKSHMIPATHI Vs. CO ORDINATOR COMMON ADMISSIONS COMMITTEE
|
December 31, 1981 |
|
P MADHAVA RAO Vs. K BHAGVANDASS
|
July 13, 1981 |
|
P PUNNAIAH Vs. DISTRICT COLLECTOR KAKINADA
|
September 9, 1981 |
|
P SAINATH REDDY Vs. G NARAYANA REDDY
|
September 29, 1981 |
|
P SRINIVASA MURTHY Vs. STATE OF ANDHRA PRADESH
|
December 10, 1981 |
|
P SURYA RAO Vs. HANUMANTHU ANNAPURNAMMA
|
March 23, 1981 |
|
P. N. RAJU RAKSHAK NO. 5687 Vs. ASSTT. SECURITY OFFICER, R.P.F.C.E. RAILWAY, WALTAIR AND OTHERS
|
November 19, 1981 |
|
PADI MARAYANA Vs. PUBLIC PROSECUTOR
|
December 18, 1981 |
|
PAGOLU SRINIVASA RAO Vs. STATE
|
September 28, 1981 |
|
PALICHETTY LATCHANNA ALIAS LAXMAN RAO Vs. GIDUTHURI APPA RAO
|
June 8, 1981 |
|
PASHA Vs. COLLECTOR AND DISTRICT MAGISTRATE ADILABAD
|
September 10, 1981 |
|
PEDDANNA Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 1, 1981 |
|
PILLA NARASIMHASWAMY PATRUDU Vs. BANK OF BARODA
|
November 18, 1981 |
|
PODDAR PROJECTS LTD Vs. ANDHRA PRADESH SECONDARY EDUCATION BOARD
|
April 10, 1981 |
|
PODDAR PROJECTS LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE III DIVISION AND THE SUPERINTENDENT OF
|
January 23, 1981 |
|
POTLURI SUBBAREDDI P SESHAGIRIRAO AND CO Vs. KALABAI RATHI
|
November 12, 1981 |
|
PRABHAT TIMBER DEPOT Vs. STATE OF ANDHRA PRADESH
|
January 21, 1981 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. K MAHABOOB SAHEB
|
October 1, 1981 |
|
PUJARLA VENKAIAH1 Vs. DISTRICT MAGISTRATE NALGONDA
|
July 10, 1981 |
|
PULIKUTLA PAPANNA Vs. PULIKUNTLA GANGULAMMA
|
June 7, 1981 |
|
R C SARADA Vs. PHOOLCHAND SONI
|
February 23, 1981 |
|
R RAMANUJAM Vs. D VENKAT RAO
|
December 29, 1981 |
|
RAGHUPFTHY REDDY Vs. GOVT OF A P
|
March 6, 1981 |
|
RAGOLU SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH
|
January 28, 1981 |
|
RAJA PICTURE PALACE RAJAHMUNDRY Vs. MARINA JAGGA RAO
|
August 5, 1981 |
|
RAJA RAMAKARAN Vs. B RAMULU
|
December 28, 1981 |
|
RAMA ENGINEERING CONTRACTORS Vs. CONSTRUCTION ENGINEER CIVIL ENGINEERING DEPARTMENT OF SPACE GOVERNMENT OF INDIA SRIHARIKOTA NELLORE
|
March 27, 1981 |
|
RAMADUGU SEETHARAUNAMMA Vs. KARAMPUDI VEERA VENKATA UDAYA BHASKARA CHARYULU
|
April 7, 1981 |
|
RAMANAIAH IN RC Vs. RAMANAIAH IN RC
|
July 24, 1981 |
|
RATE PAYERS ASSOCIATION, KOVVUR Vs. COMMISSIONER AND SPECIAL OFFICER, KOVVUR MUNICIPALITY
|
November 25, 1981 |
|
RATMAKRISHNA RAO Vs. SURYA RAO
|
August 12, 1981 |
|
RATNA SAI Vs. STATE BANK OF INDIA
|
July 22, 1981 |
|
RATTAMMA Vs. NARASAREDDI
|
February 3, 1981 |
|
RAVURI JAGANNADHA RAO Vs. EXCISA SUPERINTENDENT GUNTUR GUNTUR DIST
|
July 3, 1981 |
|
REKHA VARMA Vs. PUBLIC PROSECUTOR
|
September 21, 1981 |
|
REPALLE VENKATA SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
November 20, 1981 |
|
REPALLI MASTHANAMMA Vs. THOTA SRIRAMULU
|
September 15, 1981 |
|
RESERVE BANK OF INDIA EMPLOYEES ASSOCIATION Vs. RESERVE BANK OF INDIA
|
March 12, 1981 |
|
S Vs. HINDUSTAN AERONAUTICS LIMITED
|
August 28, 1981 |
|
S N NAGARAJULU Vs. RAILWAY BOARD
|
December 1, 1981 |
|
S SARDAR ALI BUS OWNER HYDERABAD Vs. UNION OF INDIA
|
February 13, 1981 |
|
SAHEBZADI AMINA MARZIA Vs. SYED MOHAMMAD HUSSAIN
|
March 25, 1981 |
|
SAKHIRCHAND DHAVAN Vs. STATE OF ANDHRA PRADESH
|
July 1, 1981 |
|
SAMBASIVA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 15, 1981 |
|
SARIPALLA SURYANARAYANA RAJU Vs. SARIPALLA SATYANARAYANA RAJU
|
March 30, 1981 |
|
SARVARAYA SUGARS LIMITED Vs. ANDHRA PRADESH CIVIL SUPPLIES CORPORATION LIMITED
|
June 17, 1981 |
|
SATYAPRAMODA THIRTHASWAMULAVARU Vs. MULA GUNNAYYA
|
July 8, 1981 |
|
SAVITRAMMA Vs. SIVAKURCARI DEVI
|
July 6, 1981 |
|
SAYED JEELAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL ANDHRA PRADESH HYDERABAD
|
December 31, 1981 |
|
SESHAMSETTI VENKATA RATTMMA Vs. RAYA CHINNA NARASAREDDI
|
February 3, 1981 |
|
SHAHZADI BEGUM Vs. MOHAMMAD ABDUL GAFFAR
|
July 31, 1981 |
|
SHAIK LAYAK Vs. STATE
|
March 26, 1981 |
|
SIRPUR PAPER MILLS LIMITED Vs. DIRECTOR OF INSPECTION CUSTOMS AND CENTRAL EXCISE
|
September 22, 1981 |
|
SIVARAMA SASTRY Vs. STATE OF ANDHRA PRADESH
|
July 1, 1981 |
|
SOKALCHAND BABULAL Vs. AKULA VENKATA RAJAGOPALA RAO
|
December 21, 1981 |
|
SRINIVAIA RAO Vs. MANOHAR RAO
|
April 7, 1981 |
|
SRIRAMULU Vs. MUTHAIAH
|
August 11, 1981 |
|
ST JOSEPHS COLLEGE Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 1, 1981 |
|
STATE OF ANDHRA PRADESH Vs. BANDALAM SRINIVASULU
|
December 28, 1981 |
|
SUDABATHULA PARTHASARATHY Vs. GOVT OF ANDHRA PRADESH
|
July 14, 1981 |
|
SUDERSHAN TRADING CO Vs. COMMERCIAL TAX OFFICER WARANGAL AND 2 ORS
|
July 21, 1981 |
|
SUDHA HARINATH Vs. OSMANIA UNIVERSITY
|
March 2, 1981 |
|
SUPERINTENDENT OF EXCISE MAHABUBNAGAR TOWN MAHABUBNAGAR DISTRICT Vs. BEESANNA GOUD
|
July 23, 1981 |
|
SURISETTY NARAYANA MURTHY ALIAS DEMUDU Vs. TEKKALI ALIAS TETAKAYAIA APPALA NAIDU
|
February 10, 1981 |
|
SURJA RAO Vs. ANNAPURNAMMA
|
March 23, 1981 |
|
SURYACHANDRA PAPER MILLS PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE I
|
April 7, 1981 |
|
SYED QAMANUDDIN AHMED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION DEFENCE HYDERABAD
|
June 10, 1981 |
|
SYED QAMARUDDIN AHMED Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION DEFENCE HYDERABAD
|
June 19, 1981 |
|
T BHASKAR RAO Vs. T GABRIEL
|
January 28, 1981 |
|
T GATTAIAH AND 86 ORS Vs. COMMISSIONER OF LABOUR
|
March 2, 1981 |
|
T KONDALA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 12, 1981 |
|
T RAMA SESHAGIRI RAO Vs. N KAMALAKUMARI
|
November 3, 1981 |
|
T RAMADEVI Vs. T V SUBRAHMANYAM
|
August 27, 1981 |
|
TADIMAILA RAMASESHAGIRI RAO Vs. NIDAMARTHI KAMAL KUMARI
|
December 3, 1981 |
|
TAVVA VENKATA SARVESWARA RAO Vs. VALLABHANENI KASI VISWANADHAM
|
September 17, 1981 |
|
TEJ BAHADUR DUBE Vs. COMMISSIONER OF INCOME TAX
|
December 14, 1981 |
|
TEKCHAND Vs. LALITA PERSHAD DIED
|
January 22, 1981 |
|
TENUGU RAMULU Vs. MANIK REDDY
|
March 19, 1981 |
|
UNION OF INDIA Vs. T MADHUSUDANA SWAMI
|
March 3, 1981 |
|
UNION OF INDIA Vs. N JAGADESWARA RAO
|
February 26, 1981 |
|
UNION OF INDIA UOI Vs. NARAYANASETTI JUGADESWARARAO
|
February 26, 1981 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. PALLAMPARTHY INDIRAMMA
|
August 21, 1981 |
|
V ANJANEYA SETTY Vs. M G BROTHERS
|
April 17, 1981 |
|
V RAM REDDY Vs. CHARIMAN SIRCILLA CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED
|
August 11, 1981 |
|
V VIJAYA PRASADA RAO Vs. STATE TRANSPORT APPELLATE TRIBUNAL HYDERABAD
|
March 3, 1981 |
|
VANTAKU APPALANAIDU Vs. PEDDINTI DEMUDAMMA
|
November 19, 1981 |
|
VASUDEV CHENOY Vs. T JAGAN MOHAN
|
September 17, 1981 |
|
VEFURI SIVARAMA SASTRY and SON Vs. STATE OF ANDHRA PRADESH
|
July 20, 1981 |
|
VENKATA KRISHNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 27, 1981 |
|
VENKATAMUNI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 12, 1981 |
|
VENKATESWARA STAINLESS STEEL AND WIRE INDUSTRIES Vs. GOVERNMENT OF INDIA
|
November 16, 1981 |
|
VIJAYA COTTON TRADERS Vs. STATE OF ANDHRA PRADESH
|
March 13, 1981 |
|
VIJAYA LAKSHMI TOURING TALKIES Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 15, 1981 |
|
VISHNU PRASAD BHATT Vs. K NARAYAN RAO
|
December 23, 1981 |
|
VISWANADHAM Vs. LNS TEMPLE
|
March 11, 1981 |
|
WAJID MIRZA Vs. MOHAMMAD ALI AHMED
|
November 27, 1981 |
|
Y PEDA VENKAYYA Vs. REVENUE DIVISIONAL OFFICER GUNTUR
|
April 21, 1981 |
|
YOUSUF ALI KHAN Vs. ALTAFUNNISA BEGUM
|
September 5, 1981 |
|
ZAHIRUDDIN Vs. ABDUL SATTAR
|
November 3, 1981 |
LOGIN