|
A LAXMANA MURTY Vs. STATE OF ANDHRA PRADESH
|
February 12, 1980 |
|
A MANIBHUSHANA RAO Vs. ALAPATI SURYAKANTAM
|
October 1, 1980 |
|
A P POLICE OFFICERS ASSOCIATION Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
December 31, 1980 |
|
A RAMAMOHANA RAO Vs. CHALASANI PURNACHANDRA RAO
|
December 20, 1980 |
|
A V RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 9, 1980 |
|
A V SUBRAHMANYAM Vs. C VENKATARAMANAMMA
|
November 27, 1980 |
|
ABDUL HAMMED KHAN Vs. FATHER KHAN
|
November 5, 1980 |
|
ABDUL KARIM Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 22, 1980 |
|
ABDUL KHADAR SAHEB Vs. A P WAKF BOARD
|
December 17, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARVARAYA SUGARS LIMITED
|
April 10, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMACHANDRA RAO K
|
April 18, 1980 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K RAMACHANDRA RAO
|
April 18, 1980 |
|
AHMED BIN MOHAMMAD MEERA Vs. A DEVAJI RAO
|
February 26, 1980 |
|
AHMEDUNNISA BEGUM Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 12, 1980 |
|
ALUVA BALAIAHGARI CHANDRA REDDY Vs. REVENUE INSPECTOR RAJAMPET
|
February 22, 1980 |
|
AMPRO FOOD PRODUCTS Vs. LAKSHMI NARSAMMA
|
June 18, 1980 |
|
ANDHRA PRADESH FLYING CLUB Vs. S C SAXENA
|
March 16, 1980 |
|
ANDHRA PRADESH POLICE OFFICERS ASSOCIATION Vs. COLLECTOR AND DISTRICT MAGISTRATE RANGAREDDY DISTRICT
|
January 31, 1980 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. P SRIDHAR RAO
|
April 9, 1980 |
|
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. MOPARTI SOMAIAH
|
February 4, 1980 |
|
ANDHRA STEEL CORPORATION LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 18, 1980 |
|
ANDREW CHALMERA INTERNATIONAL LTD Vs. INDIA TOBACCO SUPLIERS P LTD
|
November 18, 1980 |
|
ARYASOMAYAJULA VENKATA SUBBA RAO Vs. ARYASOMAYAJULA SURYA KUMARI
|
June 23, 1980 |
|
AT AGRAHARAM LABOUR WORKERS CO OPERATIVE SOCIETY Vs. SRI MALLESWARA SWAMY LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
|
November 26, 1980 |
|
AUDISESHAMMA Vs. VENKATA LAKSHMINARAYANA
|
July 1, 1980 |
|
B BHASKARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 17, 1980 |
|
B GANPATHI RAO Vs. REGIONAL TRANSPORT AUTHORITY SRIKAKULAM
|
February 12, 1980 |
|
B GOVERDHAN REDDY Vs. B SUBHADRAMMA
|
April 8, 1980 |
|
B RAMABHADRA RAJU Vs. RAGHUNANDA LAXMINARASAMMA
|
November 3, 1980 |
|
B SAMBASIVA RAO Vs. R T A GUNTUR
|
December 4, 1980 |
|
B. DANIEL AND OTHERS Vs. SCIENTIFIC ADVISEE TO THE MINISTRY OF DEFENCE AND ANOTHER
|
April 22, 1980 |
|
BACHARAJ SINGHVI Vs. HASTIMAL KOTHARI
|
August 27, 1980 |
|
BALAKRISHNA RAO Vs. BALAIAH
|
November 27, 1980 |
|
BALAMREDDY RAMI REDDY Vs. SPECIAL TAHSILDAR LAND REFORMS ONGOLE
|
February 21, 1980 |
|
BANGARRAJU Vs. INSPECTOR OF POLICE
|
March 3, 1980 |
|
BAPAIAH Vs. GRAM PANCHAYAT
|
April 25, 1980 |
|
BARMAN BROTHERS Vs. R VENKATA KRISHNA RAO
|
September 3, 1980 |
|
BATHULA IYLAIAH Vs. BATHULA DEVAMMA
|
August 5, 1980 |
|
BAYER INDIA LTD Vs. APPELLATE AUTHORITY
|
March 28, 1980 |
|
BEJJAM YACOB Vs. THE DISTRICT COLLECTOR CO
|
April 2, 1980 |
|
BHAGWANDAS JHAWAR Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
July 3, 1980 |
|
BOMMAKORI PAPAIAH Vs. STATE OF ANDHRA PRADESH
|
March 27, 1980 |
|
BONDA APPARAO Vs. BWADASA DEVALAYAM
|
December 30, 1980 |
|
BONDA APPARAO Vs. VISWESWARUDU
|
December 30, 1980 |
|
BRANCH MANAGER NEW INDIA ASSURENCE COMPANY LTD Vs. KAMPARAJU SUNKAMMA
|
August 1, 1980 |
|
C RAMAIAH Vs. MOHAMMADUNNISA BEGUM
|
June 13, 1980 |
|
C SATYANARAYANA Vs. SECRETARY HOUSING MUNICIPAL ADMINISTRATION AND URBAN DEVELOPMENT DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
February 21, 1980 |
|
C VENKATA SUBBAIAH AND CO Vs. STATE OF ANDHRA PRADESH
|
August 12, 1980 |
|
CENTRAL GIASS EMPORIUM A PROPRIETORY CONCERN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 1, 1980 |
|
CENTRAL PAINTS LTD Vs. SHREE FARM CHEMICALS PVT LIMITED
|
September 30, 1980 |
|
CENTRAL WINES Vs. SPECIAL COMMERCIAL TAX OFFICER INTELLIGENCE HYDERABAD I SECUNDERABAD
|
November 17, 1980 |
|
CHANDRA PRASAD Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA
|
June 20, 1980 |
|
CHENNAKESAVULU NAIDU Vs. PADMANABHA NAIDU
|
July 1, 1980 |
|
CHIATALA NAGESWARARAO Vs. STATE OF A P
|
February 13, 1980 |
|
CHILLA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
|
October 31, 1980 |
|
CHINA SATYANARAYANA Vs. CHINA SATYANARAYANA # DY REGISTRAR CO OP SOCIETIES
|
July 9, 1980 |
|
CHINTA SUBBA RAO Vs. STATE
|
March 19, 1980 |
|
CHINTALA CHITTAYYA Vs. SUPERINTENDENT OF EXCISE KHAMMAM
|
August 1, 1980 |
|
CHINTAPALLI SURYARAP Vs. PENUMALLU APPANNA
|
February 20, 1980 |
|
CHIRUMAMILLA RAMAKRISHNA PRASAD Vs. RAJA VASIREDDY RAJYALAKSHMMA BAHADURINI
|
February 27, 1980 |
|
CHITTALURU RAMAGOPAL REDDY Vs. CHITTALURU INDIRAMMA
|
October 24, 1980 |
|
CHITTAYYA Vs. CHITTAYYA COLLECTOR EXCISE KHAMMAM
|
August 1, 1980 |
|
CLASS IV EMPLOYEES HOUSE BUILDING SOCIETY Vs. TANUBODDI VENKATAPPA REDDY
|
April 25, 1980 |
|
CO OPERATIVE CENTRAL BANK EMPLOYEES UNION CUDDAPAH Vs. DISTRICT CO OPERATIVE OFFICER
|
September 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KARKHANA ZINDA TILISMATH
|
September 28, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
|
April 9, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
|
April 8, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. BANDARU SANYASI RAJU
|
March 21, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. VENKATESWARA RAO K
|
March 31, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. RAMESWAR AND CO
|
February 11, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNAIAH CHETTY K AND SONS
|
January 31, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KOVUR TEXTILES LIMITED
|
January 24, 1980 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. KOVUR TEXTILES AND CO
|
January 24, 1980 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K KRISHNAIAH CHETTY AND SONS
|
January 31, 1980 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K VENKATESWARA RAO
|
March 31, 1980 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. OBLUM ELECTRICAL INDUSTRIES P LIMITED
|
February 27, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. NIZAMS FAMILY POCKET MONEY TRUST TRUSTEES OF H E H
|
March 26, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. NARENDRA RANJALKER
|
March 31, 1980 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. TRUSTEES OF H E H THE NIZAMS FAMILY POCKET MONEY TRUST
|
March 26, 1980 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. PACHIGOLLA NARASIMHA RAO
|
March 21, 1980 |
|
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. AMATUL KAREEM
|
February 7, 1980 |
|
DECCAN CHRONICLE Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 14, 1980 |
|
DEEKONDA ANOOPKUMAR Vs. STATE OF ANDHRA PRADESH
|
June 16, 1980 |
|
DEPUTY DIRECTOR AGRICULTURE Vs. BAYER INDIA
|
September 9, 1980 |
|
DHANA LAKSHMI Vs. RUKNAINI DEVI
|
December 5, 1980 |
|
DIRECTOR OF POSTAL SERVICES Vs. C MUNESWARA RAO
|
April 17, 1980 |
|
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION # RTO KURNOOL
|
September 10, 1980 |
|
DURGA BHAVAN Vs. DEPUTY COMMERCIAL TAX OFFICER ANANTAPUR
|
September 19, 1980 |
|
E S I CORPORATION Vs. J C O PRODUCTS
|
April 25, 1980 |
|
E S I CORPORATION Vs. ARVIND MACHINE TOOLS
|
July 4, 1980 |
|
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 19, 1980 |
|
FARM CHEMICALS PVT LIMITED Vs. BABA RAO TULSHIRAM SANDE
|
September 30, 1980 |
|
FOOD INSPECTOR Vs. GANGI REDDY
|
September 3, 1980 |
|
FOOD INSPECTOR ANANTHAPUR Vs. V PULLA REDDY
|
October 31, 1980 |
|
FOOD INSPECTOR PENUGONDA MUNICIPALITY Vs. DWARAMPUDI GANGIREDDY
|
September 3, 1980 |
|
G PRAVIMALA SUNDARI BAI Vs. GUDURI PREMARATNAM
|
December 5, 1980 |
|
G RANGANAYAKULU Vs. REGISTRAR HIGH COURT OF ANDHRA PRADESH HYDERABAD
|
January 30, 1980 |
|
G S RAO Vs. STATE
|
February 25, 1980 |
|
G SAMBASIVA RAO Vs. STATE
|
September 5, 1980 |
|
GAFFER Vs. HSAHJEHAN BEGAUM
|
August 6, 1980 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. SUBRAHMANYAM
|
September 26, 1980 |
|
GOVT OF A P Vs. VEERANNA
|
March 31, 1980 |
|
GRANDI PRABHAKARA RAO Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 6, 1980 |
|
GUJARATHI MANDAL SOCIETY Vs. STATE OF ANDHRA PRADESH
|
April 22, 1980 |
|
GUMNATH Vs. GANNEMMA
|
March 19, 1980 |
|
GURRAM RAMAOHANA RAO Vs. KODA KANAKACHARYULU
|
April 14, 1980 |
|
HAKEEM RAHIMULLAH KHAN Vs. SYED SABIR ALIAS SYED MAKHDEEM
|
January 29, 1980 |
|
HARIJAN YELLAIAH Vs. STATE OF ANDHRA PRADESH
|
September 2, 1980 |
|
HYDERABAD ALLWYN METAL WORKS LIMITED SANATHNAGAR HYDERABAD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 7, 1980 |
|
HYDERABAD CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
March 5, 1980 |
|
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
March 1, 1980 |
|
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX
|
July 1, 1980 |
|
I C CHITTARANJAN DASS Vs. STATE SPECIAL POLICE ESTABLISHMENT
|
October 3, 1980 |
|
I C M P COTON DEVLOPMENT ASOCIATION BOMBAY Vs. STATE
|
December 31, 1980 |
|
IGMF COTTON DEV Vs. LABOUR COURT
|
December 31, 1980 |
|
IMANDI SATHIRAJU Vs. STATE OF ANDHRA PRADESH
|
March 31, 1980 |
|
INAMPUDI UMAMAHESHWARA RAO Vs. STATE OF ANDHRA PRADESH
|
September 19, 1980 |
|
INDO SWING LTD Vs. G PANDU
|
July 11, 1980 |
|
J J SHANKAR Vs. W M ISMAIL
|
October 22, 1980 |
|
J RAMAKRISHNA ROA Vs. STATE
|
October 1, 1980 |
|
JALDU ANANTHA RAGHURAM ALIAS RAMA RAO Vs. RAJAREDNAM NAGACHAYA DEVAMMA BAHADUR ZEMINDARINI
|
February 8, 1980 |
|
JAMUNA BAI Vs. M APPA RAO
|
November 4, 1980 |
|
JANGALA HARANADH BABU Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VIJAYWADA
|
November 29, 1980 |
|
JAYARAMAN ANANTHALAKSHMI Vs. GOVT OF A P
|
February 27, 1980 |
|
JOGU YADESH Vs. STATE OF A P
|
March 11, 1980 |
|
JOSHI NARSLNG RAO Vs. DISTRICT and SESSIONS JUDGE NIZAMABAD
|
July 28, 1980 |
|
JOSHYALA NAGABHUSHANAM Vs. KATRAGADDA LAKSHMANADHARAO NAIDU
|
March 18, 1980 |
|
K BHEEMA RAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 20, 1980 |
|
K K V VEERABHADRARAO Vs. SUPRINTENDENT OF EXCISE VISAKHAPATNAM
|
August 29, 1980 |
|
K MADHAEVA SASTRY Vs. DIRECTOR POST GRADUATE CENTRE
|
September 18, 1980 |
|
K MADHUSUDHAN RAO Vs. GOVERMENT OF ANDHARA PRADESH REVENUE DEPARTMENT
|
October 7, 1980 |
|
K R K VARA PRASAD Vs. UNION OF INDIA
|
February 12, 1980 |
|
K VENKATESWARA RAO Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA
|
February 19, 1980 |
|
K.V.R. REDDY Vs. THE INSPECTOR
|
December 17, 1980 |
|
KALAKATA RANGA REDDY Vs. MORAMREDDI VENKATRAMI REDDY
|
August 12, 1980 |
|
KALLURI BHAGAVANTHU Vs. KALLURI MARAIAH
|
August 1, 1980 |
|
KALLURI VASAYYA Vs. SUPERINTENDENT OF POST OFFICES KHAMMAM DIVISION KHAMMAM AND POSTMASTER GENERAL ANDHRA PRADESH HYDERABAD
|
February 1, 1980 |
|
KAMALA MANI Vs. SUBRAMANYAM
|
June 18, 1980 |
|
KAMALAKAR RAO Vs. ABIDA BEGUM
|
December 23, 1980 |
|
KANNAJI RAMULU Vs. SUVARNESWARASWAMY VARI TEMPLE REP
|
December 26, 1980 |
|
KAREDLA SEETHARAMAIAH Vs. DURVASULA YAGNESWARA RAO
|
August 5, 1980 |
|
KARIMNAGAR DIST CO OP CENTRAL BANK LIMITED Vs. MOGILI BAKKA VEERAIAH
|
December 8, 1980 |
|
KARNATAKAM GOVINDAPPA SETTY AND SONS Vs. STATE OF ANDHRA PRADESH
|
July 8, 1980 |
|
KARNATI SRIRAMULU Vs. J A QURESHI
|
October 9, 1980 |
|
KASIM BAIG Vs. AMBARAPU GANGAMMA
|
November 18, 1980 |
|
KASTURI RANGACHARY Vs. CHAIRMAN FOOD CORPORATION OF INDIA
|
September 12, 1980 |
|
KASTURIBAI Vs. BADEMIA
|
September 15, 1980 |
|
KATRAGADDA GOPALA RAO Vs. STATE OF A P
|
April 18, 1980 |
|
KEDIYA VANASPATI PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
April 25, 1980 |
|
KESHAVA REDDY Vs. STATE OF ANDHRA PRADESH
|
August 8, 1980 |
|
KHADERNAWASKHANPET LABOUR CONTRACT COOPERATIVE SOCIETY MULAPET NELLORE Vs. COLLECTOR CO OP NELLORE
|
February 13, 1980 |
|
KHAJA MOHAMAD Vs. KHAJA MOHAMAD # HUSSAIN
|
April 15, 1980 |
|
KOMMERA MALLAIAH Vs. YARLAGADDA MAHALAKSHMAMMA PILLI APPAYAMMA
|
July 2, 1980 |
|
KONDAYYA Vs. COLLECTOR W G DIST
|
October 9, 1980 |
|
KOPPARAN VENKATAPPA CHETTY Vs. UDAYSANKAR ROYAL VARU
|
January 23, 1980 |
|
KOYA NARASIMHA RAO Vs. MUTHAVARAPU BULLEMMA
|
December 29, 1980 |
|
KRISHNA REDDY Vs. NARASIMHA REDDY
|
July 11, 1980 |
|
KRISHNAMACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 29, 1980 |
|
KTRIMAGAR DIIT CO OP CENTRAL BANK Vs. KTRIMAGAR DIIT CO OPERATIVE CENTRAL BANK # VEERAIAB
|
December 8, 1980 |
|
KURSHEED KHAN Vs. STATE OF ANDHRA PRADESH
|
April 11, 1980 |
|
L BANGL RAMAPPA Vs. GOVT OF A P PANCHAYAT RAJ
|
April 17, 1980 |
|
L CHANDRAN Vs. VENKATALAKSHMI
|
September 5, 1980 |
|
L MALHOTRA Vs. A EASHWARAIAH
|
February 27, 1980 |
|
LAKSHMI NARAIIMHAM Vs. RAMAIAH GUPTA
|
October 28, 1980 |
|
LAKSHMINARASIMHAM Vs. STATE OF ANDHRA PRADESH
|
December 31, 1980 |
|
LAKSHMISAGAR REDDY Vs. CONTROLLER OF ESTATE DUTY
|
November 21, 1980 |
|
LALITA DEVI Vs. L I C OF INDIA
|
December 29, 1980 |
|
LAND ACQUISITION OFFICER KHAMMAM Vs. KATTA VENKAIAH
|
November 21, 1980 |
|
LAXMINARAYANA DUBEY Vs. DIVL FOREST OFFICER HYDERABAD
|
August 22, 1980 |
|
LAXMINARAYANANA DUBEY Vs. DIVISIONAL FOREST OFFICER
|
September 22, 1980 |
|
LOTHUGADDA GROUP TRIBUNAL ARRACK SALES CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH
|
October 1, 1980 |
|
LOTHUGADDA GTAS CO OP SOCIETY Vs. LOTHUGADDA GTAS CO OPERATIVE SOCIETY # STATE
|
June 11, 1980 |
|
M BHAGYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
April 23, 1980 |
|
M GOPAIAH Vs. MALLESWARA SWAMI LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
|
November 26, 1980 |
|
M NARASIMHA REDDY Vs. STATE
|
February 26, 1980 |
|
M RAMANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 22, 1980 |
|
M SUBBAIAH Vs. STATE OF ANDHRA PRADESH
|
September 10, 1980 |
|
M V S JAYALAKSHMI Vs. SECRETARY ANDHRA PRADESH LEGISLATURE HYDERABAD
|
June 27, 1980 |
|
M VENKATA KRISHNA RAO Vs. DIVISIONAL PANCHAYAT OFFICER GUDIVADA
|
August 20, 1980 |
|
M/S. DECCAN WINE & GENERAL STORE M/S. DECCAN WINE CORPORATION OF INDIA (BOTH BEING PARTNERSHIP FIRMS) REPRESENTED BY ITS PARTNERS Vs. A. EASHWARAIAH AND FOUR OTHERS
|
February 27, 1980 |
|
MADHAVA SASTRI Vs. DIRECTOR POST GRADUATE CENTRE ANANTAPUR
|
September 18, 1980 |
|
MANDA VISWANADHAM Vs. STATE OF ANDHRA PRADESH
|
July 23, 1980 |
|
MANIBUSHAN RAO Vs. A SURYAKANTAM
|
October 1, 1980 |
|
MARGADARSI CHIT FUND PRIVATE LIMITED Vs. JOGI KRISHNA MURTHY
|
September 19, 1980 |
|
MARGADARSI CHIT FUND PRIVET LIMITED Vs. JOGU KRISHNA MURTHI
|
September 9, 1980 |
|
MEDASETTI SATYANARAYANA Vs. MEDASETTI VEERAMANI
|
December 11, 1980 |
|
MEHTHA Vs. N D THADANI
|
November 10, 1980 |
|
MOHAN SINGH BAINS Vs. MOHAN SINGH SALOOJA
|
December 30, 1980 |
|
N. NARAYANA RAO Vs. STATE OF A.P.
|
February 1, 1980 |
|
NAGANATH Vs. ABDUL WAHEED
|
October 31, 1980 |
|
NAGUBANDI PULLAMMA Vs. STATE OF ANDHRA PRADESH
|
March 18, 1980 |
|
NAMMAYYAMMA Vs. MUSALAYYA
|
July 29, 1980 |
|
NARASIMHA REDDI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
October 19, 1980 |
|
NARASIMHA RODDY Vs. DISTRICT FOREST OFFICEI CHITTOOR
|
August 11, 1980 |
|
NARENDRA KUMAR Vs. CHIEF SECRETARY
|
September 30, 1980 |
|
NARENDRA RANJALKER COMMISSIONER OF WEALTH TAX ANDHRA PRADESH Vs. LILLIAN RODRIGUES
|
March 31, 1980 |
|
NEDDURI KONDA REDDY Vs. MADDIRALA CHENNAIAH
|
December 8, 1980 |
|
NEELAM WINES Vs. COMMISSIONER OF POLICE, COMMISSIONER OF POLICE
|
January 21, 1980 |
|
NELAVAYI VENKATARAMANA REDDY Vs. VENUMBAKA RAMACHANDRA REDDY
|
June 13, 1980 |
|
NELE YARLA PENCHALAIAH Vs. NELE YARLA PENCHALAIAH # PONDILIA PATI SANKARA REDDY
|
July 18, 1980 |
|
NEW INDIA ASSURANCE CO. LTD Vs. KAMPARAJU SUNKAMMA
|
August 1, 1980 |
|
NIDIMUSILI RAMANA REDDY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
March 11, 1980 |
|
P CHANDRAMOULI Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 22, 1980 |
|
P CHINNA REDDY Vs. DISTRICT COLLECTOR EAST GODARARI DISTRICT KAKINADA
|
March 11, 1980 |
|
P V SITARAMA SWAMI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
March 5, 1980 |
|
PADMAMMA Vs. VEERAIAH
|
December 12, 1980 |
|
PAKALA RADHA KRISHNA MURTHY Vs. PAKALA VIJAYALAKSHMI
|
October 20, 1980 |
|
PALLESWAR SURESH BROTHERS HOTEL SEVEN HILLS KOTAGUDEM Vs. MUNICIPAL COMMISSIONER NOTIFIED AREA KOTHAGUDEM
|
August 26, 1980 |
|
PANDALAPAKA GRAMA PANCHAYAT Vs. GOVERMENT OF ANDHRA PRADESH
|
September 8, 1980 |
|
PASULA VENKAT REDDY Vs. GOVERNMENT OF A P
|
August 1, 1980 |
|
PATHURI GANGARAJU Vs. STATE OF ANDHRA PRADESH
|
June 12, 1980 |
|
PENUMATSA KOTI RAMACHARDRA RAJU Vs. STATE OF ANDHRA PRADESH
|
February 13, 1980 |
|
PILLALAMARRI LAKSHMIKANTHAM Vs. RAMAKRISHNA PICTURES
|
August 20, 1980 |
|
PITCHI REDDYS Vs. STATE OF ANDHRA PRADESH
|
September 17, 1980 |
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POOSARLA SAMBAMURTHY AND SONS Vs. MAGANTI KRISHNA RAO
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April 10, 1980 |
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PUBLIC PROSECUTOR Vs. NANDA KUMAR KALANI
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September 26, 1980 |
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PUBLIC PROSECUTOR Vs. G MARIMUTHU KONAR
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December 3, 1980 |
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PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ASH MOHAMMAD
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September 3, 1980 |
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PUDIPATLA SCHEDULED CASTES AND SCHEDULED TRIBES CO OPERATIVE LABOUR CONTRACT SOCIETY LTD Vs. ASSISTANT DIRECTORE MINES AND GROLOGY ANANTPUR
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August 5, 1980 |
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PURRA PENTAIAH Vs. MADAM PANDYA
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June 13, 1980 |
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R JAGAN MOHAN RAO Vs. DISTRICT AND SESSIONS JUDGE KARIMNAGAR
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August 1, 1980 |
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RAJAGOPAL OIL MILLS CO Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS GUNTUR
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August 6, 1980 |
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RAMA KRISHAN RAO Vs. P PENCHALAMMA
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October 6, 1980 |
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RAMA RAJENDRAM Vs. VENKATALAKSHMI
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November 10, 1980 |
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RAMACHANDER Vs. MOHANLAL
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July 30, 1980 |
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RAMAGOPALA REDDY Vs. INDIRAMMA
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October 24, 1980 |
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RAMAKRISHNA RAO Vs. STATE SPE CASES
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October 1, 1980 |
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RAMAKRISHNA REDDY Vs. STATE
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November 6, 1980 |
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RAMAMURTHY Vs. DIRECTOR OF MEDICAL EDUCATION
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August 14, 1980 |
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RAMANAMMA Vs. SUBRAHMANYAM
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October 3, 1980 |
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RAMANJANEYULU Vs. VENKATA SUBBAMMA
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August 18, 1980 |
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RAMANUJA REDDY Vs. STATE OF ANDHRA PRADESH
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August 29, 1980 |
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REPALLI MASTHANAMMA Vs. THOTA SRIRAMULU
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September 15, 1980 |
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ROLLA RAMAKRISHNA RAO Vs. CHALLAGALLA BRAHMAVATHI
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July 25, 1980 |
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S M P PRIVATE LIMITED Vs. STATE
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October 24, 1980 |
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S NARAYANA Vs. MUNICIPAL CORPORATION OF HYDERABAD DARUL SHALFA HYDERABAD
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January 1, 1980 |
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S NARAYANA Vs. MUNICIPAL CORPORATION OF HYDERABAD
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March 11, 1980 |
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S RAMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
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August 19, 1980 |
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SADAR ANJUMAN AHMEDIYYA MUSLIM MISSION Vs. STATE OF ANDHRA PRADESH
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April 10, 1980 |
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SANAMPUDU KRISHNA REDDY Vs. PALLAMREDDY KOTA REDDY & OTHERS
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February 19, 1980 |
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SANKAR Vs. ISMAIL
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October 22, 1980 |
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SANKARA LAXMANA RAO Vs. DASAM CHINA PAPAIAH RAJU
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February 12, 1980 |
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SATYA INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
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November 25, 1980 |
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SATYANARAYANA Vs. SPECIAL OFFICER M C H
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February 21, 1980 |
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SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
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July 22, 1980 |
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SAVANI TRANSPORT Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
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April 2, 1980 |
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SIVA PRASAD Vs. LAKIHMI SUSEELA
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December 11, 1980 |
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SRI SATYANARAYANA TRADING CO. AND OTHERS Vs. SECRETARY AND SPECIAL OFFICER, NELLORE MUNICIPAL COUNCIL
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January 24, 1980 |
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SRINIVASA TRADING COMPANY MACHILIPATNAM Vs. STATE OF ANDHRA PRADESH
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February 1, 1980 |
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SRINIVASAN Vs. GOVERNMENT OF ANDHRA PRADESH
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October 10, 1980 |
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STANDARD PACKAGINGS Vs. UNION OF INDIA
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November 21, 1980 |
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STATE Vs. RAJKUMAR SATTHI
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August 5, 1980 |
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STATE INSURANCE CORPORATION HYDERABAD Vs. MODEL WEAVING CENTRE
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July 30, 1980 |
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STATE OF A P Vs. MANTHENA PULLAMRAJU
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February 27, 1980 |
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STATE OF ANDHRA PRADESH Vs. AANTHAM VENKAYYA
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February 27, 1980 |
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STATE OF ANDHRA PRADESH Vs. SOLASA SOMESWARA RAO
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March 5, 1980 |
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STATE OF ANDHRA PRADESH Vs. M TIRUPATHI REDDYDIED
|
January 1, 1980 |
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STATE OF ANDHRA PRADESH Vs. PENUMATSA VENKATA RAJU
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January 22, 1980 |
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STATE OF ANDHRA PRADESH Vs. KOVVURI PAPAREDDY
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January 23, 1980 |
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STATE OF ANDHRA PRADESH Vs. RENTALA SESHAGIRI RAO
|
January 23, 1980 |
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STATE OF ANDHRA PRADESH Vs. K C P LIMITED RAMAKRISHNA CEMENTS MACHERIA GUNTUR DISTRICT
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August 19, 1980 |
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STATE OF ANDHRA PRADESH Vs. K C P LTD
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August 16, 1980 |
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STATE OF ANDHRA PRADESH Vs. D VITTAL GOUD
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September 23, 1980 |
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STATE OF ANDHRA PRADESH Vs. NADIMAPALLI NARAYANARAJU
|
September 18, 1980 |
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STATE OF ANDHRA PRADESH Vs. PARASU KUPPUSWAMY CHETTY AND SONS
|
December 3, 1980 |
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SUBBA RAO Vs. OFFICIAL RECEIVER
|
November 28, 1980 |
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SUN SHINE BAR VIJAYANAGARAM Vs. COMMISSIONER OF A P EXCISE HYDERABAD
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December 30, 1980 |
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SUNKANNA Vs. RAMASWAMY SETTY
|
December 2, 1980 |
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SYED GHULAM SAJJAD Vs. PARVEEN FATIMA
|
August 1, 1980 |
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SYED JALEEL ZANE Vs. P VENKATA MURLIDHAR
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March 14, 1980 |
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T A LAKSHMI NARASAMBA Vs. T SUNDARAMMA
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November 6, 1980 |
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T GOPALAKRISHNA Vs. C SURYANARAYANA
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July 2, 1980 |
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T RAMACHANDRA MURTHY Vs. K RAMA MURTHY
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June 27, 1980 |
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T V SARMA Vs. R MEERIAH
|
February 15, 1980 |
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T VENUGOPAL NAIDU Vs. N TIRUMALA NAIDU
|
December 12, 1980 |
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T. JAYANT Vs. UNION OF INDIA AND OTHERS
|
April 10, 1980 |
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TALLAM SAMBASIVARAO Vs. SANISETTI BHADRAYYA
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December 29, 1980 |
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TAMARIND SEEDS PRODUCTS OF INDIA Vs. STATE OF ANDHRA PRADESH
|
October 10, 1980 |
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THIMMALA KISHTA REDDY Vs. SIRPURAM HANMAIAH
|
April 9, 1980 |
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THOTTADI CHINA SATYANARAYANA Vs. ADDURI RAMULU
|
July 9, 1980 |
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THUMMALA APPALARAJU Vs. STATE OF ANDHRA PRADESH
|
July 4, 1980 |
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THURAKA ONNURAMMA Vs. TAHSILDAR KADIRI
|
August 8, 1980 |
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TIRUVEEDHI RAMANJANEYULU Vs. ARVETI VENKATA SUBBAMMA
|
August 18, 1980 |
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TODDY TAPPER CO OP SOCIETY Vs. GOVERNMENT OF ANDHRA PRADESH
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July 31, 1980 |
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UMAMAHESWARA RAO Vs. STATE OF ANDHRA PRADESH
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September 19, 1980 |
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UNITED FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. P PARVATHAMMA
|
December 19, 1980 |
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UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. PARVATHAMMA
|
December 19, 1980 |
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UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. POGAKU PARVATHAMMA
|
December 19, 1980 |
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USHODAYA PUBLICATIONS P LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
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October 10, 1980 |
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V M KHASIM Vs. STATE OF ANDHRA PRADESH
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December 19, 1980 |
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VAZECR Vs. STATE OF ANDHRA PRADESH
|
October 7, 1980 |
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VEERAREDDY LAXMINARASAMMA Vs. STATE OF ANDHRA PRADESH
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April 4, 1980 |
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VEERINAIDU Vs. STATE OF ANDHRA PRADESH
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June 23, 1980 |
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VELIVETY RAMAKRISHNAIAH Vs. B HEMALATHA DEVI
|
February 4, 1980 |
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VELURI SIVARAMA SASTRY AND SON Vs. STATE OF ANDHRA PRADESH
|
July 20, 1980 |
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VEMAVARAPUR MALLIKARJUNA RAO Vs. CHATURVEDULA SIVA SANKARA PRASAD
|
February 11, 1980 |
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VEMULAPALLI CHINA KONDAYYA Vs. DISTRICT COLLECTOR WEST GODAVARI DISTRICT ELURU
|
October 9, 1980 |
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VENKATA SUBBAIAH Vs. KADIYALA SUBBALAH
|
November 24, 1980 |
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VENKATESWARA RAO Vs. VENKATESWARA RAO # NARAYANA RAO
|
March 27, 1980 |
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VENUGOPALA RICE MILL Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE PALAKOL
|
October 31, 1980 |
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VIJAY BHARADWAJ Vs. DIRECTOR OF MEDICAL EDUCATION
|
July 16, 1980 |
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VISHNU KUMAR Vs. STATE OF ANDHRA PRADESH
|
July 8, 1980 |
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VUPPALS LAKSHMI NARAISIMAHAM Vs. COSTU RAMAIAH GUPTA
|
October 28, 1980 |
|
WARNER HINDUSTAN LIMITED Vs. INCOME TAX OFFICER
|
April 25, 1980 |
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WEST GODAVARI DISTRICT MARKETING SOCIETY LIMITED Vs. KOMMANA RAMESH CHANDRA CHOWDRY
|
July 21, 1980 |
|
Y ANNAPURNAMMA Vs. CO OPERATIVE SUB REGISTRAR
|
October 10, 1980 |
|
Y THIRUPATHI RAO Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
June 20, 1980 |
|
Y VENKANNACHOWDARY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD DISTRICT
|
April 23, 1980 |
|
YARLAGADDA NAYUDAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 16, 1980 |
|
YARLAGADDA NAYUDAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 21, 1980 |
LOGIN