REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A ABDUL SATTAY Vs. GOVERNMENT OF ANDHRA PRADESH	August 19, 1979
A P WAKF BOARD Vs. ACCOUNTANT GENERAL OFFICE CO OPERATIVE SOCIETY LTD	April 6, 1979
A R BHOOPATHI PROPRIETOR VENKATESWARA IRON WORKS Vs. SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD	March 17, 1979
A RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 1, 1979
A RAJAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 6, 1979
A RAMA NARAYANA Vs. ANDHRA UNIVERSITY	September 12, 1979
A S MEHTA and CO Vs. DAWN MILLS LTD	March 13, 1979
A S MURTHY Vs. D V S S MURTHY	January 1, 1979
A SWAMY Vs. A ESHWARIAH	March 20, 1979
A V LAKSHMAMMA Vs. A SURYANARAYANAMURTY	July 3, 1979
A VEKATA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 23, 1979
A. BALAIAH Vs. ARAVINDANAGAR COOPERATIVE HOUSING SOCIETY	September 13, 1979
A. SUBRAMANYESWARA RAO Vs. B. MANIKYA SARMA AND ANR.	September 6, 1979
ABULA SESHAIAH Vs. CHALLA RANGAIAH	December 20, 1979
ADAVALA UPENDRA RAO JANARDHANA RAO Vs. STATE	August 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY	September 7, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHAYAM CONSTRUCTIONS	September 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BURUGUPALLI CHINA KRISHNAMURTHY	June 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ALLADA KANTHAYYA	July 9, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BOINA SURANNA	July 12, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	March 7, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SARVARAYA TEXTILES LIMITED	March 7, 1979
AGRICULTURAL MARKET COMMITTEE HINDUPUR ANANTAPUR Vs. STATE OF ANDHRA PRADESH	August 1, 1979
ANDHRA FERTILISERS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 1, 1979
ANDHRA PRADESH PAPER MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY	January 1, 1979
ANDHRA RE ROLLING WORKS Vs. UNION OF INDIA	August 9, 1979
ANNAPURNAMMA Vs. SPECIAL DEPUTY TAHSILDAR	January 1, 1979
ANREDDI CHANDRA REDDY Vs. MOHD OSMAN	December 18, 1979
ARETI VENKATA SATYASIVA NAGENDRA RAO Vs. STATE OF ANDHRA PRADESH	July 18, 1979
ARKAY CHIT AND COMMERCIAL TRADING CO P LTD Vs. P V R KUTTY	August 3, 1979
ASHURKHANA NALSAHABGADDA AT SANGAREDDY Vs. DISTRICT COLLECTOR MEDAK	March 27, 1979
ATHIPALLI MALLA REDDY Vs. STATE OF ANDHRA PRADESH	July 6, 1979
AURIC ENGINEERING PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 1, 1979
B KASIHSWESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 28, 1979
B S DWARAKNATH PRESIDENT MALAKPET GROUP TODDY TAPPERS CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH	August 3, 1979
B SURESH GOUD Vs. COLLECTOR EXCISE MAHABOOBNAGAR DIST	June 25, 1979
B. SANJANNA Vs. GOVERNMENT OF ANDHRA PRADESH	December 14, 1979
BABAN Vs. SAMBAMURTHY	July 3, 1979
BAJANURU VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	March 22, 1979
BALACHANDRA FERTILIZERS Vs. INCOME TAX OFFICER	January 18, 1979
BALAJI TRADING COMPANY Vs. VEERASWAMY SRINIVASAN	August 7, 1979
BALWANT RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 14, 1979
BARIUM CHEMICALS LTD Vs. ANDHRA PRADESH MINING CORPORATION LTD	October 26, 1979
BETHALA SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 14, 1979
BHUBANESWAR NAIK SANTOSHRAI AND Vs. SPECIAL TAHSILDAR LAND REFORMS TEKKALI	April 27, 1979
BIJINIBEMULA LINGA MURTHY REDDY Vs. BINJI HUSSAIN SAHEB	April 3, 1979
BRAMARAMBA CHENNAMALLESWARA SWAMI TEMPLE ISUKAPDILI Vs. THETA NARASIMHARAO	April 23, 1979
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA	January 1, 1979
BROOKE BOND INDIA LIMITED Vs. UNION OF INDIA	October 20, 1979
BURLE SURYANARAYANA Vs. CHINNAM PUNNAYYA	September 12, 1979
C JAYA RAMA RAJU Vs. COMMISSIONER OF SURVEY SETTLEMENTS and LAND REVENUE HYDERABAD	September 18, 1979
C NAGAMANI BAI Vs. AUTHORISED OFFICER LAND REFORMS TAHSILDAR MADANAPALLI	July 24, 1979
C S RAMACHANDRA RAO Vs. LAND ACQUISITION OFFICER VISAKHAPATNAM	September 26, 1979
C V NARAYAN REDDY Vs. KATANGURU RAGHAVA REDDY	April 10, 1979
C V NARAYAN REDDY Vs. STATE OF ANDHRA PRADESH	April 10, 1979
C VENKATASWAMI Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD	March 21, 1979
C. NAGAMANI BAI AND OTHER Vs. AUTHORISED OFFICER LAND REFORMS TAHSILDAR, MADANAPALLI AND OTHERS	July 25, 1979
CH SRINIVASARAO Vs. CH NARASIMHARAO	June 26, 1979
CHALLURU KANNAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH	February 28, 1979
CHERUVU CHINNA VEMANARI Vs. P R KANUGONDRAYA CHETTY	January 30, 1979
CHINTA SUBBA RAO Vs. STATE	July 11, 1979
CHINTA SUBBA RAO Vs. SUPREME COMMANDER OF DEFENCE FORCES OF THE UNION OF INDIA	July 27, 1979
COLLECTOR Vs. DURVASULA SAMBA MURTHY	March 20, 1979
COMMISSIONER OF GIFT TAX Vs. VALLURU VENKATESWARA RAO	March 20, 1979
COMMISSIONER OF INCOME TAX Vs. SHAH PRATAPCHAND NOWPAJI	July 31, 1979
COMMISSIONER OF INCOME TAX Vs. MODURI RAJAIAH GARI KISHTAIAH	August 9, 1979
COMMISSIONER OF INCOME TAX Vs. SURANA TRADE AND FINANCE CORPORATION	July 4, 1979
COMMISSIONER OF INCOME TAX Vs. KARKHANA ZINDA TILISMATH	September 28, 1979
COMMISSIONER OF INCOME TAX Vs. SUBBAIAH PILLAI K S	October 11, 1979
COMMISSIONER OF INCOME TAX Vs. PARTHASARATHY NAIDU G AND SONS	August 30, 1979
COMMISSIONER OF INCOME TAX Vs. BOMBAY AUTOMOBILES	August 10, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO	August 24, 1979
COMMISSIONER OF INCOME TAX Vs. FARAHATULLAH M	December 12, 1979
COMMISSIONER OF INCOME TAX Vs. DARA SESHAVATARAM	December 28, 1979
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. G PARTHASARATHY NAIDU AND SONS	August 30, 1979
COMMISSIONER OF WEALTH TAX Vs. SUBAKARAN GANGABHISHAN	June 27, 1979
COMMISSIONER OF WEALTH TAX Vs. B M BHANDARI	March 22, 1979
COMMISSIONER OF WEALTH TAX Vs. G M OMAR KHAN	December 27, 1979
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH III HYDERABAD Vs. SUBAKARAN CANGABHUSHAN	June 27, 1979
CONTROLLER OF ESTATE DUTY Vs. RAMA MOHAN GUPTA V	April 3, 1979
CONTROLLER OF ESTATE DUTY Vs. GURUSWAMI MUDALIAR	April 24, 1979
CONTROLLER OF ESTATE DUTY Vs. VENKATASUBBAIAH G LATE	April 24, 1979
CONTROLLER OF ESTATE DUTY Vs. MOHD SULTAN	December 26, 1979
CONTROLLER OF ESTATE DUTY Vs. NARASAMMA ESTATE OF LATE SMT K	November 30, 1979
CONTROLLER OF ESTATE DUTY Vs. K NARASAMMA	November 30, 1979
D HEERALAL Vs. STATE	February 16, 1979
D R SUNDER RAJ Vs. COMMISSIONER OF INCOME TAX	July 2, 1979
D RAMAMURTHY Vs. GOVERNMENT OF ANDHRA PRALESH	January 24, 1979
D SAMBAMURTHY Vs. COLLECTOR E G DIST	June 26, 1979
D SANJEEVA RAO Vs. M SANKARA RATHNAMAIAH	October 12, 1979
D SANJEEVA RAO Vs. M SANKARA RATNAMAIAH	October 20, 1979
D SATYANARAYANA MURTY Vs. GOVT OF ANDHRA PRADESH	February 5, 1979
D SHIV KUMAR Vs. DEPUTY COMMISSIONER OF EXCISE	June 28, 1979
D V RANGAIAH Vs. SUB COLLECTOR NANDYAL	March 17, 1979
DASARATHY TRADERS NELLORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER A P HYDERABAD	December 27, 1979
DASARI APPARAO Vs. MAMIDI HANUMAYAMMA	November 27, 1979
DASARI PANAKALU Vs. STATE OF A P REP	August 8, 1979
DECCAN BHARAT KHANDSARI SUGAR FACTORY Vs. COMMISSIONER OF INCOME TAX	February 21, 1979
DEVARAPALLI SUBBARAIDU Vs. DISTRICT SOCIAL WELFARE OFFICER EAST GODAVARI KAKINADA	September 13, 1979
DHRUBASHKARAN Vs. OSMANIA UNIVERSITY	November 19, 1979
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT Vs. LABOUR COURT GUNTUR	December 4, 1979
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NARKATPALLI BUS DEPOT Vs. LABOUR COURT HYDERABAD	September 7, 1979
DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. LABOUR COURT HYDERABAD	April 3, 1979
DOMMARAJU KANNEPALLI OBULU RAJU Vs. DOMMARAJU VOBULU RAJA	July 12, 1979
DORANDULA RAMAKRISHNA REDDY Vs. CHINTHALAPALLE RAMIREDDY	March 16, 1979
DUBBASI MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	July 18, 1979
DUVVARI NANJA REDDY Vs. DESU ANJANEYULU	April 18, 1979
E S I CORPORATION Vs. A P PAPER MILLS LTD	March 16, 1979
E SREERAMULU Vs. K CHENGAL RAYAN	December 29, 1979
E SREERAMULU Vs. K CHANGAL RAYAN	December 28, 1979
EMPLOYEES STATE INSURANCE CORPORATION Vs. MAHARAJA BAR AND RESTAURANT BASHEERBAGH HYDERABAD	March 17, 1979
EMPLOYEES STATE INSURANCE CORPORATION Vs. MAHARAJA BAR AND RESTAURANT	March 7, 1979
FATIMA FAUZIA Vs. SYED UI MULK	February 28, 1979
FATIMA FOUZIA Vs. WALASHAN PRINCE MOAZZAM JAH BAHADUR	December 7, 1979
FAYYAZ HAFEEZUDDIN KHAN Vs. ANWARUNNISSA BEGUM	November 12, 1979
FAZLUNBI Vs. L K KHADER VALI and STATE OF ANDHRA PRADESH	November 21, 1979
FIRM OF CHABILDAS MANIKDAS HYDERABAD Vs. UNION OF INDIA	August 27, 1979
FOOD INSPECTOR NUZVID Vs. NAGESWARA RAO	January 19, 1979
FOREST DEPARTMENT Vs. N INDIRAMMA	July 2, 1979
FRIENDS CONSUMERS CO OP STORES Vs. ELECTION OFFICER	September 5, 1979
G MARAIAH Vs. G VIJAYALAKSHMI	March 1, 1979
G PEDDA ADENNA Vs. M GORINDA REDDY	January 30, 1979
G RAJALAKSHMI Vs. APPELLATE AUTHORITY CHIEF JUDGE CITY CIVIL COURT HYDERABAD	March 2, 1979
G SUBHAN BASHA Vs. SHAM SHUNNISA BEGUM	June 12, 1979
G VENKATA APPA RAO Vs. P S PRASAD	March 20, 1979
GANDLURU PEDDA VEERA REDDY Vs. STATE OF ANDHRA PRADESH	April 24, 1979
GAVARA GURUNADHA RAO Vs. STATE OF ANDHRA PRADESH	March 23, 1979
GENERAL INDUSTRIAL SOCIETY LTD Vs. COMMISSIONER OF LABOUR	August 31, 1979
GHANSHYAMDAS KISHAN CHANDER Vs. COMMISSIONER OF INCOME TAX	April 3, 1979
GHANTA NARISI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 30, 1979
GOLRLE SATYANARAYANA Vs. DISTRICT COLLECTOR VISAKHAPATNAM	August 2, 1979
GORRELA YERAKAYYA Vs. GOPALASWAMY AND SRI ANJANEYASWAMY VARI TEMPLES KASPA PENTAPADU	February 2, 1979
GOVERDHAN SINGH Vs. HIRAMAN SINGH	December 14, 1979
GOVERNMENT OF INDIA Vs. CHIRALA CO OPERATIVE SPINNING MILLS LIMITED	January 1, 1979
GOWRI BHEEMAPPA Vs. STATE OF ANDHRA PRADESH	July 27, 1979
GOWRI SHANKAR PALNIKAR Vs. DEPUTY COMMISSIONER M C HYDERABAD	November 20, 1979
GRAM PANCHAYAT NACHARAM HYDERABAD REP Vs. GOVT OF A P	April 9, 1979
GULAM MUSTAFA Vs. TAHARA BEGUM	April 4, 1979
GUTTALA CHANDRA RAO Vs. DUBBURI VEERA VENKATA SATYAVATHI	January 16, 1979
H L KAKA Vs. KANHAYYALAL	December 4, 1979
HAKEEM LAXMAIAH Vs. KANTHA DEVI	March 9, 1979
HARIKISHAN Vs. BALAKISHAN	March 30, 1979
HARIKISHAN Vs. BALAKISHAN PANWAR	November 15, 1979
HASIMATHUNNISA BEGUM Vs. VITHAL RAO GANGAJI	March 29, 1979
HYD POTTERIES LTD Vs. K VEERA SHEKAR	January 1, 1979
HYDERABAD DECCAN CIGARETTE FACTORY Vs. COMMISSIONER OF INCOME TAX	July 1, 1979
I L T D CO LTD Vs. AGRICULTURAL MARKET COMMITTEE	March 17, 1979
ILYAS AHMED Vs. STATION DIRECTOR COM AIR HYD	July 12, 1979
INDO NATIONAL LIMITED Vs. UNION OF INDIA	April 24, 1979
IPPALA CHENCHI REDDY Vs. STATE	July 30, 1979
J C CHENNARAYUDU Vs. N LAKSHMAMMA	August 30, 1979
J RAJESHWAR Vs. YEMPATI PRAMEELA DEVI	April 25, 1979
J RAJESWAR Vs. YEMPATI PRAMILADEVI	April 5, 1979
JAGJIVANLAL Vs. SMT. LEELAVATHI RAI AND ANOTHER	June 8, 1979
JANATA RECREATION CENTRE GULLAPALLI Vs. STATE OF ANDHRA PRADESH	February 15, 1979
JASTI RAMACHANDRA RAO Vs. AUTHORISED OFFICER LAND REFORMS GANNAVARAM	December 28, 1979
JAYALAKSHMI CLOTH STORES Vs. INCOME TAX OFFICER	June 20, 1979
K DAMODAR GUPTA Vs. K VENKATESWARA RAO	April 4, 1979
K GOPAL RAO Vs. EXCISE SUPERINTENDENT ADILABAD	October 26, 1979
K JAMPAREDDI Vs. Y KRISHNAREDDY	January 1, 1979
K MALLIKHARJUNA RAO Vs. STATE OF A P	September 28, 1979
K NARAYANA Vs. SUPERINTENDENT OF EXCISE MAHABUBNAGAR	April 27, 1979
K NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH	November 27, 1979
K RAMACHANDRA NAIDU Vs. GOVT OF ANDHRA PRADESH	February 5, 1979
K S KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	August 17, 1979
K SANKARAIAH Vs. MUNICIPAL CORPORATION OF HYDERABAD	April 26, 1979
K V RAMANA REDDY Vs. COM OF EXCISE	July 26, 1979
K VAMANA RAO Vs. DISTRICT SOCIAL WELFARE OFFICER LAND ACQUISITION OFFICER KARIMNAGAR	April 16, 1979
K VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH	March 12, 1979
K. GOPALAKRISHNA REDDY Vs. REVENUE DIVISIONAL OFFICER	December 7, 1979
K. LAKSHMA REDDY Vs. DIRECTOR OF POSTAL SERVICES, HYDERABAD AND 2 OTHERS	February 12, 1979
KADIMCHERLA SOBHANADRI Vs. MANGA RAMADAS	February 9, 1979
KAKARALA PURNACHANDRA RAO Vs. KAKARALA SITA DEVI	March 6, 1979
KALIKI SUBBARAMI REDDY Vs. GOVERNMENT OF INDIA	September 7, 1979
KALIMILI RADHAKRISHNIAH Vs. GOVT OF ANDHRA PRADESH	February 28, 1979
KALKI SUBBARAMI REDDY Vs. GOVERNMENT OF INDIA	September 27, 1979
KALLAM CHINNIAH Vs. STATE OF ANDHRA PRADESH	July 23, 1979
KALLAM JAMPAREDDI Vs. YARAVA KRISHNAREDDY	June 13, 1979
KAMIKACHERLA RANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	August 31, 1979
KANAKAIAH CHETTY Vs. GOVERNMENT OF ANDHRA PRADESH	February 25, 1979
KANDRAKOTA LAKSHMAMMA Vs. STATE OF A P	October 17, 1979
KANGUNDI INDUSTRIAL WORKS P LIMITED Vs. INCOME TAX OFFICER	March 6, 1979
KANKIPATI VENKATA SURYA RAMACHANDRA RAJU Vs. KOSURI RAMA KRISHNAM RAJU	December 11, 1979
KAPITAN DISTILLERIES Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH	February 27, 1979
KASIVIWESWARA RAO AND ANOTHER Vs. THE GOVERNMENT OF ANDHRA PRADESH	June 28, 1979
KATINENI PULLAYYA Vs. KONARCHAPALLI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED KONARCHAPALLI VILLAGE	August 24, 1979
KEESARA YOGANNANDA SARMA Vs. UNION OF INDIA	January 1, 1979
KHASIM BEG Vs. STATE OF A P	October 16, 1979
KISHTA BAI Vs. RATNA BAI	February 2, 1979
KISTNA CEMENT WORKS TADEPALLI Vs. SECRETARY APSEB VIDYUT SOUDHA HYDERABAD	February 7, 1979
KOLIKIPUDI ATCHAMMA Vs. KOLIKIPUDI KETI	April 27, 1979
KOLLA VENKATANARAYANA Vs. SPECIAL SECRETARY TO GOVERNMENT OF INDIA	September 21, 1979
KOLLUR LAKSHMI KOTESWARARAO Vs. GOVT OF ANDHRA PRADESH	April 26, 1979
KONDA VENKATESWARIN Vs. VENKADARI VENKATA SUBBA RAO	November 14, 1979
KONERU RAMAKRISHNA Vs. DIRECTOR OF MEDICAL SERVICE	January 22, 1979
KOTTA PENTAIAH Vs. PUWAR LAXMANSA	April 17, 1979
KRISHNA COTTON TRADERS Vs. THE STATE OF ANDHRA PRADESH	September 18, 1979
KRISHNA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 29, 1979
L V A DIKSBITULU Vs. CHIEF JUSTICE HIGH COURT OF ANDHRA PRADESH HYDERABAD	April 27, 1979
LAKSHMI FINANCE CORPORATION A FIRM LOCATED AT STONE HOUSEPET NELLORE Vs. N S PANTULU	October 31, 1979
LAKSHMISAGAR REDDY SMT Vs. CONTROLLER OF ESTATE DUTY	November 21, 1979
LARGE SIZED CO OPERATIVE SOCIETY LIMITED MEDAK Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES MEDAK	March 8, 1979
M A RAHMAN Vs. P VENKATA RAMAMMA	March 30, 1979
M FIPPA REDDY Vs. COMMISSIONER OF LAND REVENUE ANDHRA PRADESH	July 6, 1979
M MOHAN GOUD Vs. STATE	September 4, 1979
M NARASIMHA RAO Vs. SECRETARY TO THE GOVERNMENT MEDICAL AND HEALTH DEPARTMENT GOVERNMENT OF ANDHRA PRADESH	December 2, 1979
M NARASIMHA RAO Vs. SECRETARY TO THE GOVERNMENT MEDICAL AND HEALTH DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	December 7, 1979
M SANKARA REDDY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD	April 19, 1979
M SUBRAHMANYAM Vs. M PANAKALA RAO	July 19, 1979
M SURYANARAYANA Vs. G SATYAVATBI	March 9, 1979
M Y SOMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	March 17, 1979
M. S. SHARMA Vs. STATE OF ANDHRA PRADESH AND OTHERS	March 7, 1979
MADDINENI ANJAIAH Vs. STATE OF ANDHRA PRADESH	December 11, 1979
MANAGEMENT OF BIOLOGICAL EVONS LTD., AZAMABAD, HYDERABAD Vs. LABOUR COURT, HYDERABAD AND OTHERS	February 27, 1979
MANGILAL Vs. MOHMOOD AHMED	October 24, 1979
MANIK RAO Vs. DEPUTY COMMISSIONER OF LABOUR TWIN CITIES OF HYDERABAD	August 12, 1979
MARRIDDI JANIKAMMA Vs. HANUMANTHA VAJJULA PARADESI SARMA	December 28, 1979
MARWADI PRESS LIMITED Vs. R.S. RAMDAYAL GHANSIRAM & SONS	July 16, 1979
MERLA VEERA VENKATA SATYANARAYANA CHOWDARY Vs. GOVERNMENT OF ANDHRA PRADESH	November 20, 1979
MOHD BIN SALEH YAFAYEE Vs. SYED HUSSAMUDDIN MAGRABI	August 31, 1979
MOHD OSMAN SHAHEED Vs. MOHD BAQUR HUSSAIN SHAAZ	July 10, 1979
MOHD YOUSUF BASHA Vs. A P STATE ROAD TRANSPORT CORPORATION	August 22, 1979
MOHD. ABDUL HADI Vs. OSMANIA UNIVERSITY	April 26, 1979
MOHD. YASEEN AND OTHERS Vs. THE FOREST RANGE OFFICER	August 2, 1979
MOKA NARASIMHULU Vs. WEALTH TAX OFFICER	February 7, 1979
MOVVA SREEKRISHNAIAH Vs. SURYADEVERA SITHAMSUKUMAR	October 17, 1979
MUDDADA CHAYANNA Vs. G VEERABHADRARAO	March 13, 1979
MUPPARAJU SREERAMULU Vs. PIDIKITI KOTAIAH	November 8, 1979
MURAD KHAN AND OTHERS Vs. THE DISTRICT AND SEASONS JUDGE ADILABAD AND OTHERS	April 24, 1979
N N PILLAI Vs. P V R KUTTY MENON	June 12, 1979
NAGARJUNA THEATRE Vs. STATE OF ANDHRA PRADESH	March 8, 1979
NANDULAL JAIN Vs. STATE OF ANDHRA PRADESH	June 26, 1979
NARAYANA RAJU Vs. JOINT DIRECTOR HIGHER EDUCATION	March 22, 1979
NATHMAL BANKATLAL PARIKH AND CO Vs. COMMISSIONER OF INCOME TAX	August 10, 1979
NELLORE BUJJAMMA Vs. TASHILDAR RAPUR	August 14, 1979
NIZAM KHAN Vs. COMMISSIONER FOR WORKMENS COMPENSATION WARANGAL	July 24, 1979
NIZAMS RELIGIOUS ENDOWMENT TRUST HEH Vs. INCOME TAX OFFICER	February 21, 1979
NYALAKONDA YADAGIRI RAO Vs. NYALAKONDA PEDA GOPALRAO	October 26, 1979
O RAMACHANDRA REDDY Vs. DIRECTOR D R D L KANCHAN BAGH HYDERABAD	September 3, 1979
P APPALANARASAMMA Vs. CHINTHATI BHASKARA RAO	January 16, 1979
P KISTA REDDY Vs. COLLECTOR HYDERABAD DISTRICT	March 17, 1979
P R SAIGAL Vs. STATE BANK OF INDIA	April 22, 1979
P SATYANARAYANA Vs. LAND REFORMS TRIBUNAL	March 22, 1979
P SUBBA RAO Vs. M VEERAIAH	March 3, 1979
P SURYANARAYANA MURTY Vs. M SUBBANNA	March 13, 1979
P V SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH	August 10, 1979
P VENKATAIAH Vs. DEPUTY REGISTRAR FOR AGRICNLTNRAL DEVELOPMENT BANKS CUDDAPAH	July 2, 1979
P YADAIAH Vs. DISTRICT EXCISE KHAMMAM	February 7, 1979
PALAVAN TRANSPORT CORPORATION LIMITED Vs. ADDITIONAL REGIONAL TRANSPORT OFFICER CHITTOOR	October 26, 1979
PALLI PENTAYYA NAIDU Vs. SIRISETTI SOMARAJU	July 27, 1979
PALM JAGGERY MANUFACTURING CO OP SOCIETY Vs. EXCISE SUPERINTENDENT WEST GODAVARI DISTRICT ELURU	April 2, 1979
PALURU RAMAIAH Vs. P NARASIMHA REDDY	June 19, 1979
PANNALA SURYANARAYANA MURTHY Vs. MADDUKURI SYBBANNA	March 30, 1979
PANNALA SURYANARAYANA MURTHY Vs. MADDUKURI SUBBANNA	March 13, 1979
PASUMARTHI PERRAJU ORS Vs. CENTRAL BANK OF INDIA	August 27, 1979
PENDALA APPARAO Vs. STATE OF ANDHRA PRADESH	April 6, 1979
POTHULA SUBBA RAO Vs. THE POST MASTER GENERAL, ANDHRA CIRCLE, HYDERABAD AND ANOTHER	February 13, 1979
PRAGA TOOLS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 19, 1979
PREMIER INSURANCE COMPANY KAKINADA Vs. R JAGADESWARA RAO	June 25, 1979
PRINCES FATIMA FAUZIA Vs. SYEED UI MULK ALIAS NAWAB SAHEB CHATHARI	February 28, 1979
PUBLIC PROSECUTOR HIGH COURT Vs. T D KHAJAVALLI	December 7, 1979
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. B BABU	March 23, 1979
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ANUMULA PAPODU ALIAS THIMMAIAH	September 28, 1979
PUBLIC PROSECUTOR ONGOLE Vs. A H DARA	January 19, 1979
PUWADA PULLARAO Vs. COURT OF SECOND ADDITIONAL DISTRICT MUNSIF MAGISTRATE GUNTUR	February 9, 1979
R K JANAKIAH CHETTY Vs. A K MOHAN	February 28, 1979
R PATTABHI RAMAIAH Vs. HIGH COURT OF ANDHRA PRADESH	March 6, 1979
RAGBAVULU AND SON Vs. ADDITIONAL LABOUR COURT	November 30, 1979
RAJAH VASUDEV PILLAI Vs. LIFE INSURANCE CORPORATION OF INDIA	December 6, 1979
RAJASTHAN TOBACCO CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	August 9, 1979
RAMCHANDER RAO Vs. BOINA RAMACHANDER	September 28, 1979
RAMI REDDY Vs. R T O GUNTUR	April 24, 1979
RAMINENI SURYANARAYANA Vs. STATE	October 9, 1979
RAMTENKI VENKATI Vs. STATE OF ANDHRA PRADESH	June 21, 1979
RATE PAYERS ASSOCIATION KOVVUR WEST GODAVARI DIST Vs. COMMISSIONER AND SPECIAL OFFICER KOVVUR MUNICIPALITY WEST GODAVARI DT	February 20, 1979
REDDIPILLI CHINNA RAO AND Vs. REDDI LORUDU	November 2, 1979
S C VENKATAPATHI RAJU Vs. AUTHORISED OFFICER AND THE ADDL REVENUE DIVISIONAL OFFICER LAID REFORMS TRIBUNAL VISAKHAPATNAM	January 19, 1979
S MOHANA LAKSHMANA RAO Vs. ANDHRA PRADESH CO OP CENTRAL AGRICULTURAL DEVELOPMENT BANK LTD	March 22, 1979
S MOHD YUSUF BASBA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY ANANTAPUR	February 7, 1979
S S and N COLLEGE COMMITTEE Vs. KASU CHENCHU RAMAIAH NAIDU	December 28, 1979
S VENKATESWARLU Vs. SUPERINTENDENT OF POST OFFICES KURNOOL	June 19, 1979
SABANI TRANSPORT PVT LTD Vs. C AHMED SHARIF SAHEB	October 15, 1979
SAILA JAGADGURU SURYA SIMHASANA PEETADHIPATHI SRIMAD GIRI RAJA SURYA SIMHASANADHEESWARA PANCHA MATHADYAKSHA VAGASA PANDITHARADHYA SIVACHARYA MAHA SWAMIJEE Vs. STATE OF ANDHRA PRADESH	March 19, 1979
SAJJA HANUMANTHA RAO Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VIJAYAWADA	November 15, 1979
SAKHAMURI VENKATA RATTAMMA Vs. STATE OF ANDHRA PRADESH	August 1, 1979
SARIPALLI SAMSUNDAR Vs. SARIPALLI MANIAMMA	July 16, 1979
SATYANARAYANA Vs. GOVERNMENT OF A P	November 9, 1979
SEETAMMA Vs. DEPUTY AREA MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ONGOLE	March 21, 1979
SEETHA MAHALAKSHMI RICE AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. COMMISSIONER OF INCOME TAX	April 2, 1979
SHAIK OSMAN Vs. UNION OF INDIA	September 20, 1979
SHANKAR MANDIR MARWADI AMMA Vs. ASSISTANT COM ENDOWMENTS	March 26, 1979
SHANKERLAL GUPTA Vs. V JAGADISHWAR RAO	April 25, 1979
SHAW WALLACE AND COMPANY LIMITED Vs. SRI VENKATESWARA BONE MILL	March 27, 1979
SINGH TRADING COMPANY Vs. COMMERCIAL TAX OFFICER SRIKAKULAM	March 1, 1979
SIRI CELLARS PVT LTD Vs. GOVERNMENT OF ANDHRA PRADESH	January 18, 1979
SIRISETTI SOMARAJU Vs. ELECTION OFFICER CHEEDIGUMMALA PRIMARY AGRICULTURE CREDIT SOCIETY	March 16, 1979
SOUTH INDIA RESEARCH INSTITUTE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, HYDERABAD, AND ANOTHER	June 28, 1979
SREE BALAJEE RICE WORKING CO Vs. COMMISSIONER OF INCOME TAX	September 21, 1979
STATE BANK OF HYDERABAD SECUNDERABAD BRANCH Vs. SUSHEELA	April 24, 1979
STATE BANK OF INDIA Vs. SMT. YESODA BAI	September 17, 1979
STATE COMPLAINANT Vs. RAJKUMAR GATTNI	August 5, 1979
STATE OF ANDHRA PRADESH Vs. PAREDDI LAKSHMINARAYANA REDDI	July 16, 1979
STATE OF ANDHRA PRADESH Vs. DEVARAPALLI SUBBA RAO	September 27, 1979
SUNNAM SATTIAH Vs. STATE OF ANDHRA PRADESH	March 19, 1979
SYED MOOSA QUADRI Vs. STATE OF ANDHRA PRADESH	March 13, 1979
SYED MOOSA QUADRI Vs. STATE OF A.P. AND OTHERS	August 13, 1979
SYED ZIAUDDIN Vs. PARVEEZ SHABANA	January 1, 1979
T GURUSWAMY Vs. STATE OF ANDHRA PRADESH	March 13, 1979
T LAXMA GOAD Vs. EXCISE SUPERINTENDENT ADILABAD	June 22, 1979
T LAXMANNA Vs. GOVERNMENT OF A P	June 20, 1979
T SATYAMMA Vs. I SUSHEELA	March 22, 1979
T SIVA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	June 29, 1979
T SREE RAMULU Vs. M VENKATA NARSIMHA	March 7, 1979
T V K SASTRY Vs. DISTRICT FOREST OFFICER WARANGAL	September 11, 1979
T V SARMA Vs. A NAGA KOTESWARA RAO	September 21, 1979
T VENKATAKRISHNA REDDY Vs. T K SREEDHAR	July 5, 1979
T. G. LAKSHMAIAH SETTY & SONS, ADONI Vs. THE STATE OF A. P. AND ANOTHER	April 26, 1979
T. LAKSHMI KANTAMMA Vs. P. SHIVA SHANKER AND OTHERS	November 30, 1979
TADIKONDA SREERAMULU Vs. MANNALURI VENKATA NARASIMLU BRAHMANANDAM	July 13, 1979
TANDURI CHENCHIAH Vs. SECRETARY ANDHRA PRADESH ELECTRICITY BOARD HYDERABAD	February 16, 1979
THANGIRALA PREMAKUMAR Vs. R ANJANEYULU	October 30, 1979
THE TRANSPORT CORPORATION OF INDIA Vs. THE HINDUSTAN POLYMERS LTD.	January 22, 1979
THIRUVEEDHULA ABBAYYA Vs. ELECTION OFFICER and DEVELOPMENT OFFICER ADDEPALLI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD	February 1, 1979
TRANSPORT CORPORATION OF INDIA Vs. HINDUSTAN POLYMERS	November 22, 1979
TRUSTEES OF NIZAM ENDOWMENT TRUST Vs. I T O HYDERABAD	February 21, 1979
UNION OF INDIA Vs. K RAMULA	January 1, 1979
UNION OF INDIA Vs. RAMA SILK FACTORY	September 7, 1979
UNION OF INDIA OWNING SOUTH CENTRAL RAILWAY Vs. M VEERABHADRA RAO	November 3, 1979
UNITED INDIA Vs. LAKKAVAJJULA ANURADHA	October 12, 1979
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. MALLA RAMA DEVI	August 29, 1979
USANNA Vs. SUPERINTENDENT OF EXCISE MAHABOOBNAGAR DISTRICT	November 13, 1979
V CHANDRA SEKHAR Vs. DIRECTOR N C C A P	June 13, 1979
V P LALITHA Vs. ANDHRA PRADESH HOUSING BOARD HYDERABAD	December 27, 1979
V V RAMACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	September 27, 1979
V. VENKATESWARLU Vs. D. PANAKALU AND TEN OTHERS	September 14, 1979
V.S. SASTRY Vs. GOVERNMENT OF A. P. THROUGH FOREST AND RURAL DEVELOPMENT DEPARTMENT AND OTHERS	September 5, 1979
VADAMI BAI Vs. SHAIK HUSSAIN	March 15, 1979
VANAPARTHI VEERABHADRA RAO Vs. GUMMELLA MAVULAMMA VEERAMMA	December 15, 1979
VEDAPALLI SURYANARAYANA Vs. POOSARLA VENKATA SANKAR SURYANARAYANA and SONS	December 27, 1979
VEDAPALLI SURYANARAYANA Vs. POOSARLA APPALANARASIMHULU	January 27, 1979
VEDAPALLI SURYNNARAYANA Vs. POOSARLA VENKATA SANKER SURVANARAYANA	December 7, 1979
VENKANNA Vs. VENKAMMA	March 30, 1979
VENKATESWARA COMPANY Vs. DEEPAK TRANSPORT AGENCY DABA GARDENS VIZIANAGAR	February 8, 1979
VENKATI PENCHALIAH Vs. MUNIRUDDIN	September 18, 1979
VIJAYA DURGA COTTON TRADING LTD Vs. NAVA BHARAT ENTERPRISES PVT LTD	December 27, 1979
VIJAYALAKSHMI AGENCIES Vs. KOLLIPARA RAMARAO	November 12, 1979
VIJAYALAKSHMI COMMERCIAL FINANCE CORPORATION Vs. S SUBBA RAO	June 18, 1979
VINJAMURI SURYANARANA MURTHY Vs. STATE OF A P	October 31, 1979
VISHNU KUMAR Vs. BHAVARI BAI	February 28, 1979
Y R S RAO Vs. DEPUTY DIRECTOR OF AGRICULTURE	November 16, 1979
Y VENKATESWARA RAO Vs. T VENKATA SUBBAYYA	January 22, 1979
Y VIJAUALAKSHMAMMA Vs. SAKINALA LAKSHMAIAH AND SONS	October 12, 1979
YEDURUPARTHI KAMAKSHAMMA Vs. T TARANADH	March 9, 1979
YELAMANCHILI VENKATESWARA RAO Vs. TATHINENI VENKATA SUBBAYYA	July 23, 1979
YENAMANDRA VENKATESWARA SIDDANTI Vs. GUNTAMIKKALA VENKANNA	November 22, 1979
YENDURI CHENCHAIAH DIED MANAGING PARTNER BALARAMA KRISHNA RICE MILL MALLESWARAM BANDAR TALUK KRISHNA DIST Vs. SECRETARY A P ELECTRICITY BOARD VIDYUT SOUDHA HYDERABAD	February 16, 1979

Year 1979 of HIGH COURT OF ANDHRA PRADESH

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