|
A K JOSHI Vs. STATE OF ANDHRA PRADESH
|
March 3, 1978 |
|
A N CHANDRASEKHARAIAH Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDERABAD
|
September 18, 1978 |
|
A V S CHANDRAMOULESWARA RAO Vs. TULASI VENKATESWARLU
|
August 11, 1978 |
|
ADAPALA SRINIVASA DEVAKUMARA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 17, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMABRAHMAN K AND SONS P LIMITED
|
March 2, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANAPATHI RAO N V
|
February 27, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAGGAJI SHERMAJ
|
February 1, 1978 |
|
ADIMULAM SRIRAMULU Vs. STATE OF ANDHRA PRADESH
|
December 14, 1978 |
|
AFZAL BEE Vs. SPECIAL DEPUTY COLLECTOR
|
March 29, 1978 |
|
AHMED ABDUL QADEER Vs. RAFFAT BANU
|
April 14, 1978 |
|
AITHA NARASAIAH AND CO Vs. STATE OF ANDHRA PRADESH
|
August 30, 1978 |
|
AMRUTLAL Vs. PRINCIPAL RENT CONTROLLER
|
February 21, 1978 |
|
ANAMOLU SESHAGIRI RAO Vs. STATE OF ANDHARA PRADESH
|
November 4, 1978 |
|
ANAMOLU SESHAGIRI RAO AND COMPANY Vs. STATE O ANDHRA PRADESH
|
November 24, 1978 |
|
ANAND OIL INDUSTRIES Vs. LABOUR COURT HYDERABAD
|
December 28, 1978 |
|
ANANTHA PEDA MUTTAIAH Vs. STATE OF ANDHRA PRADESH
|
March 13, 1978 |
|
ANDHRA BANK EMPLOYEES ASSOCIATION Vs. ANDHRA BANK LTD
|
January 17, 1978 |
|
ANDHRA LIQUOR MANUFACTURE Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 4, 1978 |
|
ANDHRA PRADESH CINEMA EXHIBITORS COUNCIL SECUNDERABAD Vs. STATE OF A P
|
April 6, 1978 |
|
ANGELA JOHN S RAO Vs. N LAKSHMINARAYANA
|
February 14, 1978 |
|
ANJAN TRADING COMPANY Vs. STATE OF ANDHRA PRADESH
|
December 22, 1978 |
|
ANWEERAPPA Vs. SHETTY THAMMANNA
|
September 26, 1978 |
|
ARAVALA APPALASWAMY NAIDU Vs. STATE OF ANDHRA PRADESH
|
July 5, 1978 |
|
ARUN CORPORATION Vs. HYDERABAD PLASTICS
|
December 28, 1978 |
|
ASHIFAQUDDIN Vs. MOHAMMAD AZIZUDDIN
|
February 8, 1978 |
|
ASHOK ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
September 8, 1978 |
|
ATCHI APPALAREDDI Vs. SPECIAL TAHSILDAR LAND ACQUISITION VISAKHAPATNAM MUNICIPALITY
|
August 25, 1978 |
|
ATTALURU RANGA RAO Vs. KATRAGADDA LAKSHMINADHA RAO
|
August 11, 1978 |
|
AZAM KHAO Vs. S SATTAR
|
April 21, 1978 |
|
B LAKSHMIKANTHA RAO Vs. D CHINNA MALLAIAH
|
September 8, 1978 |
|
B S PADMAVATHAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
|
January 25, 1978 |
|
B VENKATA RAMANA Vs. A BALARAMUDU
|
June 28, 1978 |
|
BALAGANGADBARA TILAK Vs. SPECIAL TAHSILDAR HYDERABAD
|
March 1, 1978 |
|
BAPESWARA RAO Vs. SITARAMASWAMI VANI TEMPLE
|
December 26, 1978 |
|
BAPU RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 14, 1978 |
|
BARATAM SURYANARAYANA Vs. MANDAVILLI VENKATA KAMAYYA CHETTI
|
September 27, 1978 |
|
BHARAT HEAVY PLATE AND VESSELS LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
February 28, 1978 |
|
BIJI AVTAR SINGH Vs. GENERAL OFFICER
|
October 4, 1978 |
|
BONDLA RAMALINGAM Vs. SHIV BALASIDDIAH
|
October 17, 1978 |
|
BONNAREDDIPALLI SEETHATAMAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 9, 1978 |
|
BOPPANA VENKATAKRISHNAIAH Vs. GADDE MADHAVA RAO
|
February 10, 1978 |
|
BOYS LAKSHMANNA AND OTHERS. Vs. STATE OF ANDHRA PRADESH.
|
April 7, 1978 |
|
BUCHI REDDY Vs. SLATE OF ANDHRA PRADESH
|
August 2, 1978 |
|
BUJANURI VENKATA SUBBA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 16, 1978 |
|
C BOLLAYYA Vs. STATE OF ANDHRA PRADESH
|
February 13, 1978 |
|
C LAXMAIAH Vs. STATE OF ANDHRA PRADESH
|
August 28, 1978 |
|
C NAGAMANI BAI Vs. AUTHORISED OFFICER L R MADANAPALLI
|
March 31, 1978 |
|
C SAROJINI Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 18, 1978 |
|
C SRINIVASARAO Vs. C NARASIMHARAO
|
June 5, 1978 |
|
CH KRISHNAMA NAIDU Vs. STATE OF ANDHRA PRADESH
|
July 17, 1978 |
|
CH YENKATESWARA RAO Vs. STATE A C B
|
August 21, 1978 |
|
CH. SRIRAMA MURTHY AND OTHERS Vs. THE ANDHRA UNIVERSITY, WALTAIR
|
August 17, 1978 |
|
CHAKRALA VENKATESWARALU Vs. GOLLA ANJAIAH DIED L R GOLLA KONDIAH
|
October 6, 1978 |
|
CHALLA SOMAIAH Vs. STATE OF ANDHRA PRADESH
|
September 7, 1978 |
|
CHANDRASEKBAR Vs. FOOD CORPORATION OF INDIA
|
March 31, 1978 |
|
CHAPALAMADUGU BOLLAYYA Vs. STATE OF ANDHRA PRADESH
|
March 8, 1978 |
|
CHAPARALA NAGESWARA RAO Vs. AUTHORISED OFFICER LAND REFORMS GUDIVADA KRISHNA DISTRICT
|
July 3, 1978 |
|
CHEKKA VENKATA SURYANARAYANA MURTHY Vs. APPANA VEERRAJU
|
April 2, 1978 |
|
CHEMANTHULA APPALAKONDA Vs. CHAMUNTHULA CHITTEMMA
|
February 24, 1978 |
|
CHILUKURU DOLA RAMAKRISHNA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 5, 1978 |
|
CHINNABOINI NARASAIAH Vs. TAHSILDAR MAHABUBABAD WARANGAL DISTRICT
|
April 7, 1978 |
|
CHINTADA PRASADA RAO Vs. STATE OF ANDHRA PRADESH
|
November 15, 1978 |
|
CHINTALA KRISHNAMURTY Vs. UPPALA RAJLINGAM
|
December 26, 1978 |
|
CHINTALA KRISHNAMURTY Vs. UPPALA RAJLINGAM
|
December 28, 1978 |
|
CHUNDURI GOPALKRISHNA MURTHY Vs. STATE
|
January 25, 1978 |
|
CO OP CENTRAL BANK LTD Vs. LABOUR COURT GUMUR
|
July 31, 1978 |
|
COMMISSIONER OF GIFT TAX Vs. BANDLAMUDI SUBBAIAH
|
August 16, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. RANGA REDDY B
|
August 17, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL MARKET COMMITTEE
|
July 31, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAMS DEPENDANTS AND KHANAZADS TRUST TRUSTEES OF HEH
|
August 4, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. DECCAN AUTOMOBILES
|
June 7, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ARAVINDA REDDY T N
|
February 1, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
|
January 17, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
|
January 17, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. WARNER HINDUSTAN LIMITED
|
January 18, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LTD
|
February 22, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. GANGAPPA CABLES LIMITED
|
February 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. AGRO INSECTICIDES AND ALLIED INDUSTRIES
|
February 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAMS SUPPL RELIGIOUS ENDOWMENT TRUST TRUSTEE OF HEH
|
February 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO M
|
February 24, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. G R MUKUNDAS MALANI AND SONS
|
February 27, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. NIZAMS MISCELLANEOUS TRUST TRUSTEES OF H E H THE
|
February 2, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. NIZAMS SAHEBZADI ANWAR BEGUM TRUST TRUSTEES OF H E H THE
|
July 11, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. AZIZUNNISSA BEGUM SMT
|
November 28, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE NOOKAYYA SETTY A/P SATYAMANI
|
July 22, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. M V K PAPA RAO ESTATE OF LATE
|
July 24, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. SUBRAMANYAM P
|
July 27, 1978 |
|
D VEERAIAH Vs. GOVERNMENT OF INDIA
|
July 3, 1978 |
|
D. VISHNU MURTHY Vs. THE GOVT, OF INDIA, MINISTRY OF HOME AFFAIRS, AND OTHERS
|
April 3, 1978 |
|
DATLA SESHI REDDY Vs. STATE OF ANDHRA PRADESH
|
March 1, 1978 |
|
DESAI DIGAMBARRAO Vs. STATE OF ANDHRA PRADESH
|
March 3, 1978 |
|
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION NIZAMABAD BUS DEPOT Vs. LABOUR COURT HYDERABAD
|
December 14, 1978 |
|
DIVISIONAL ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. IKRAM AHMED
|
November 17, 1978 |
|
DIVISIONAL ENGINEER M R T DIVISION CITY CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD MINT COMPOUND HYDERABAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BARKATPURA HYDERABAD
|
June 29, 1978 |
|
DIVISIONAL FOREST OFFICER KANMNAGAR EAST Vs. LACHI REDDY
|
April 21, 1978 |
|
DUVVARI NANJA REDDY Vs. ANJANEYULU
|
October 4, 1978 |
|
E I D PARRY INDIA LIMITED Vs. SAVANI TRANSPORTS PVT LIMITED SECUNDERABAD
|
August 9, 1978 |
|
E KRISHNA REDDY Vs. R PRITHVINATHAN
|
July 14, 1978 |
|
E. K. VENKATESAM Vs. GOVERNMENT OF INDIA, MINISTRY OF LABOUR AND ANOTHER
|
February 24, 1978 |
|
EDNASA SHIPPING CO LIMITED HONG KONG Vs. BOARD OF TRUSTEES OF THE PORT OF VISAKHAPATNAM
|
January 17, 1978 |
|
EENADU PRESS WORKERS UNION Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 27, 1978 |
|
ELURU MUNICIPALITY ELURU Vs. T V N MALLIKARJUNA RAO
|
December 18, 1978 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. SHALIMAR BISCUITS PVT LTD
|
December 22, 1978 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUNDARAM MOTORS
|
November 24, 1978 |
|
ENDREDDY RAMI REDDY Vs. NOONE MAHABALESWARARAO
|
September 1, 1978 |
|
ENUMULA SUBBARAO Vs. STATE
|
July 4, 1978 |
|
ETIKOPPAKA CO OPERATIVE AGRICULTURAL SOCIETY LTD Vs. UNION OF INDIA
|
February 3, 1978 |
|
EXECUTIVE ENGINEER PANCHAYAT RAJ HYDERABAD Vs. SYED ZAINUDDIN
|
July 31, 1978 |
|
EXECUTIVE OFFICER GRAM PANCHAYAT Vs. V V BHUJANGARAO
|
October 6, 1978 |
|
FAR EASTERN STEAMSHIP CO Vs. KOIKA TRADING CO LTD
|
March 24, 1978 |
|
FISHERMEN CO OPERATIVE SOCIETY KUCHIPUDI TENALI TALUK GUNTUR DISTRICT Vs. GRAM PANCHAYAT PEDAPUDI
|
December 18, 1978 |
|
FOOD INSPECTOR ANAKAPALLI MUNICIPALITY Vs. KAPUSETTI POLIPILLI
|
March 22, 1978 |
|
FOR EASTERN STEMSHIP CO KAKINADA Vs. KOKIA TRADING COMPANY LIMITED
|
March 24, 1978 |
|
G ESWARAREDDY Vs. P RAMAKRISHNAREDDY
|
February 14, 1978 |
|
G NARAYANAPPA Vs. GOVT OF A P
|
April 25, 1978 |
|
G RANGANAYAKULU Vs. M SATYANARAYANA
|
March 15, 1978 |
|
G SESBAGIRI RAO Vs. LABOUR COURT GUNTUR
|
November 15, 1978 |
|
G SREERAMULU Vs. RANGASWAMY
|
July 5, 1978 |
|
G SUDHAKAR RAO Vs. STATE OF ANDHRA PRADESH
|
December 5, 1978 |
|
GAJJALA DASTAGIRI REDDY Vs. PASULA SESHAREDDY
|
February 1, 1978 |
|
GANDLA VENKAT PAPAIAH Vs. STATE OF ANDHRA PRADESH
|
January 11, 1978 |
|
GANGABAI Vs. STATE OF ANDHRA PRADESH
|
March 23, 1978 |
|
GARIKIPATI RAMAYYA Vs. ARAZA BIKSHAM
|
March 8, 1978 |
|
GEDALA DANDAYYA Vs. PALLA SORYANARAYANA
|
August 8, 1978 |
|
GEETA TIRUPATH REDDY Vs. STATE OF ANDHRA PARDESH
|
January 23, 1978 |
|
GODAVARI BAI RATHI Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
December 5, 1978 |
|
GODAVARI RICE MILLS STORES Vs. GODAVARI RICE MILLS STORES # GOPALA KRISHNA
|
August 25, 1978 |
|
GOGINENI MURAHARI RAO Vs. STATE OF ANDHRA PRADESH
|
July 21, 1978 |
|
GORLA SURYANARAYANA NAIDU Vs. STATE OF ANDHRA PRADESH
|
July 20, 1978 |
|
GORRELA LATCHANNA Vs. GORRELA RAMAMURTHY
|
November 1, 1978 |
|
GRANDHI VENKATESWARLU Vs. CHUNDURU SUBBA RAO
|
January 28, 1978 |
|
GUDESE GARALINE AUGUSTA BHUSHANABAI Vs. N E J FREDERIC and SEVEN
|
December 16, 1978 |
|
GULAM HUSSAIN HYDERI Vs. M GOPAL SWAMY
|
August 14, 1978 |
|
GULAM MUSTAFA Vs. TAHARA BEGUM
|
July 31, 1978 |
|
GULAM UASTAGIR KHAN Vs. A P HOUSING BOARD
|
July 26, 1978 |
|
H B SINGH Vs. POST MASTER GENERAL GUNTUR
|
July 25, 1978 |
|
H C VEERA REDDY Vs. RATHILAL CHIMANLAL SHAH
|
January 28, 1978 |
|
HAFEEZUNNISA BEGUM MRS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
February 1, 1978 |
|
HAJI BEGUM Vs. STATE OF A P
|
August 10, 1978 |
|
HYD CONSTRUCTION CO LTD Vs. LABOUR COURT HYD
|
November 14, 1978 |
|
HYDERABAD RACE CLUB Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
June 7, 1978 |
|
HYDERABAD RACE CLUB HYDERABAD Vs. BETTING TAX OFFICER AND COMMERCIAL TAX OFFICER CIRCLE I HYDERABAD
|
September 26, 1978 |
|
HYDERABAD VANASPATHI LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 10, 1978 |
|
I NAVAKOTI Vs. REGIONAL TRANSPORT OFFICER NELLORE
|
June 16, 1978 |
|
I RAMANAIAB Vs. S RADBAKRISBOAIAH
|
December 13, 1978 |
|
I.G.M.F. COTTON DEVELOPMENT REASEARCH ASSOCIATION, BOMBAY Vs. LABOUR COURT, GUNTU
|
December 31, 1978 |
|
INABATHINI SUBBARAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 19, 1978 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. NULI LAKSHMINARAYANA ESTATE OF LATE
|
February 3, 1978 |
|
INDIAN DRUGS AND PHARMACEUTICALS LIMITED HYDERABAD Vs. SAVANJI TRANSPORT P LTD
|
August 25, 1978 |
|
INDUSTRIAL ASSOCIATES Vs. MOHAMMAD HUSSAIN
|
June 26, 1978 |
|
INDUSTRIAL ASSOCIATES 3465 RASHTRAPATI ROAD SECUNDERABAD Vs. MOHAMMED HUSSAIN
|
June 28, 1978 |
|
J D ITALIA Vs. CONTROLLER OF ESTATE DUTY
|
February 27, 1978 |
|
J NARAYANAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 25, 1978 |
|
J P MOHANA RAO ADV Vs. ARAVA ARAVA JOSHUVA PANCHALAIAH
|
March 31, 1978 |
|
J V BANGARU RAJU Vs. STATE OF A P
|
September 8, 1978 |
|
JAGANANADHAN Vs. FOOD INSPECTOR, BHIMAVARAM MUNICIPALITY
|
February 7, 1978 |
|
JAGATIPI VENKATARAJU Vs. STATE OF ANDHRA PRADESH
|
August 1, 1978 |
|
JAGJIVANLAL Vs. LEELAVATHI RAI
|
June 8, 1978 |
|
JAY ENGINEERING WORKS LTD Vs. GOVERNMENT OF INDIA
|
March 31, 1978 |
|
JEEVAN REDDY Vs. STATE OF ANDHRA PRADESH
|
September 18, 1978 |
|
JHAVERI BROTHERS, JEWELLERS REPRESENTED BY ITS PARTNER HIMMATHMAL Vs. UNION OF INDIA
|
December 8, 1978 |
|
JOGA SURYANARAYANA Vs. STATE
|
February 13, 1978 |
|
K BRAHMESWARARAO Vs. S I OF POLICE
|
January 24, 1978 |
|
K DHARMAGOPAL RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION UNIT NIZAMABAD
|
October 26, 1978 |
|
K GANGA RAO Vs. TALUK CO OPERATIVE SUB REGISTRAR ARBITRATOR SRIKAKULAM
|
October 3, 1978 |
|
K KUTUMBA RAO Vs. K BASAVA PURNAMMA
|
November 7, 1978 |
|
K PANDURANGA RAO Vs. STATE OF ANDHRA PRADESH
|
April 13, 1978 |
|
K SUBRAMANYA NAIDU Vs. ADILAKSHMIAMMAL
|
June 16, 1978 |
|
K VENKATA KRISHNAREDDY Vs. K RAMANA REDDY
|
November 6, 1978 |
|
K. JWALA NARASIMHA REDDY AND ANOTHER. Vs. NARAYAN REDDY AND OTHERS
|
March 7, 1978 |
|
KADIYAM SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
January 25, 1978 |
|
KAITAN MINERAL DEVELOPMENT CORPORATION PRIVATE LTD Vs. GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES DEPT OF MINES NEW DELHI
|
September 11, 1978 |
|
KAKUNURU VENKATA REDDY Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1978 |
|
KALARI NAGABHUSHANA RAO Vs. COLLECTOR PANCHAYAT WING GUNTUR
|
July 26, 1978 |
|
KAMAKSBAMMA Vs. TARANADH
|
March 9, 1978 |
|
KANCHERLA PURSHOTHAM Vs. KADIMCHERLA NAGESWARA RAO
|
July 21, 1978 |
|
KANEEZ FATIMA Vs. ANGEAL CAMERON ALIAS SIRAJ SULTHANA
|
March 13, 1978 |
|
KANURU VENKATAKRISHNA RAO Vs. AUTHORISED OFFICER LAND REFORMS BANDAR
|
March 9, 1978 |
|
KANYAKAPARAMESWARI ANNA SATRAM COMMITTEE VIJAYAWADA Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
August 21, 1978 |
|
KANYAKAPARAMESWARI VARTHAKA SANGHAM Vs. COMMISSIONER OF ENDOWMENTS ANDHRA PRADESH HYDRABAD
|
March 30, 1978 |
|
KASARANENI VENKATA SUBBAYYA Vs. THE AUTHORISED OFFICER, LAND REFORMS, GANNAVARAM, KRISHNA DT.
|
March 22, 1978 |
|
KHAJA ABDUL KHADER Vs. MAHABUB SAHEB
|
November 14, 1978 |
|
KHAZI MOHAMMAD ABBAS ALI Vs. ANDHARA PRADESH WAKF BOARD
|
August 28, 1978 |
|
KILARI MAMMI Vs. BARIUM CHEMICALS LIMITED
|
October 3, 1978 |
|
KODAH RAMA RAJP Vs. AUTBORSIED OFFICER L R GUDIVADA
|
June 9, 1978 |
|
KODURU SRIGANGA REDDY Vs. COMMISSIONER ENDOWNMENTS DEPARTMENT HYDERABAD
|
October 4, 1978 |
|
KOLLIPARA SREERAMULU Vs. STATE
|
July 19, 1978 |
|
KOTHA VEERABHADRAM Vs. STATE OF ANDHRA PRADESH
|
March 2, 1978 |
|
KRISHNA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 29, 1978 |
|
KRISHNA MURTHY Vs. STATE OF ANDHRA PRADESH
|
September 9, 1978 |
|
KRISHNA MURTY Vs. SUDESH KUMATI
|
February 15, 1978 |
|
KROVVIDI BALA GANGADHARA TILAK Vs. SPECIAL TAHSILDAR HYDERABAD EAST
|
March 21, 1978 |
|
KURA NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH SPECIAL TAHSILDAR LAND REFORMS KARIMNAGAR
|
February 14, 1978 |
|
KURMINA VENKATARAMA REDDY Vs. VISAKHAPATNAM MUNICIPALITY
|
June 29, 1978 |
|
LAKSHMAMMA Vs. NARASAMMA
|
July 11, 1978 |
|
LAKSHMI CYCLE IMPORTING COMPANY Vs. MASOOD ABDUL KHADER
|
September 11, 1978 |
|
LAKSHMI ES VARAMMA Vs. YOGIREDDI APPALASWAMI
|
April 20, 1978 |
|
LAKSHMI NAIDU Vs. VASIREDDY VARADA RAMA RAO
|
October 6, 1978 |
|
LAKSHMI NARAYANA JEWELLERS PRODDATUR CUDDAPAH DIST Vs. COMMERCIAL TAX OFFICER PRODDATUR
|
March 7, 1978 |
|
LAKSHMINARAYAN Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1978 |
|
LAXMAIAH Vs. SPECIAL TAHIILDAR LAND REFORMS TRIBUNAL EAST HYDERABAD
|
February 24, 1978 |
|
LAXMAN SASTRY Vs. STATE OF ANDHRA PRADESH
|
November 7, 1978 |
|
M CHAONA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 17, 1978 |
|
M JENNY Vs. STATE OF ANDHRA PRADESH
|
August 17, 1978 |
|
M K PRASAD Vs. GOVERNMENT OF INDIA
|
February 10, 1978 |
|
M PRATAP RAO Vs. OSMANIA UNVERSITY
|
November 22, 1978 |
|
M R BRAHMAIAH Vs. MOHD IBRAHIM KHAN
|
August 11, 1978 |
|
M R REDDY AND CO CHINTACHELIKA Vs. STATE OF ANDHRA PRADESH
|
September 7, 1978 |
|
M RAMAKRISHNA RAO Vs. BODDETI APPALANAIDU
|
August 16, 1978 |
|
M SUNDER REDDY Vs. STATE
|
February 17, 1978 |
|
M V SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
August 25, 1978 |
|
M. VENKATESWARA RAO Vs. K.V. SUBBAMMA (DIED) AND OTHERS
|
March 13, 1978 |
|
M/S. VISWABHARATHI WELFARE PRINTING PRESS Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD AND ANOTHER
|
September 18, 1978 |
|
MALE VENKATASUBBAREDDI Vs. DISTRICT COLLECTOR ONGOLE PRAKASAM DISTRICT
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February 14, 1978 |
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MALLEM HANUMAHTHA RAO Vs. STATE OF ANDHRA PRADESH
|
August 4, 1978 |
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MALLIKARJUNA SHARMA Vs. STATE OF ANDHRA PRADESH
|
January 25, 1978 |
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MANCHIRAJU RAMAKRISHNA PARAMAHAMSA Vs. THE STATE OF A.P.
|
March 13, 1978 |
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MITHCNDER REDDY Vs. STATE OF ANDHRA PRADESH
|
April 20, 1978 |
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MODO WELL CO LIMITED HYDERABAD Vs. SECRETARY TO GOVERNMENT REVENUE COMMERCIAL TAXES DEPARTMENT HYDERABAD
|
March 7, 1978 |
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MOHAMMAD AMEER Vs. SBANKARAIAH
|
August 25, 1978 |
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MOHAMMAD MOINUDDIN Vs. PIYARI BEGUM
|
June 9, 1978 |
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MOHANLAL AND BHAVARLAL JAIN Vs. GOVERNMENT OF INDIA
|
September 20, 1978 |
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MOHD ABDUL QADAR Vs. NILQUES BEGUM
|
December 19, 1978 |
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MOHD JAMALULLAH Vs. REGISTRAR GENERAL CENSUS OPERATION INDIA NEW DELHI
|
March 9, 1978 |
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MUTHA REDDY VENKATARATNAM CHOWDARY Vs. STATE OF ANDHRA PRADESH
|
March 16, 1978 |
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MUTHE STEELS (INDIA) LTD Vs. ADDITIONAL LABOUR COURT, HYDERABAD
|
October 18, 1978 |
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N BRAHMESWARARAO Vs. SUB INSPECTOR OF POLICE
|
January 14, 1978 |
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N HANNAMMA Vs. STATE OF ANDHRA PRADESH
|
July 23, 1978 |
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N SOBHANADRI Vs. MOHAMMAD ABDUL BASHEER
|
January 28, 1978 |
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N SWAMYNATH Vs. RAMAKRISHNA
|
December 15, 1978 |
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N V KRISHNA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 29, 1978 |
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N VINOD PRABLNR Vs. STATE OF ANDHRA PRADESH
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August 28, 1978 |
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NAGLAKONDA VEERABHADRA RAO Vs. AGENT TO THE GOVERNMENT DISTRICT COLLECTOR EAST GODAVARI KAKINADA
|
February 2, 1978 |
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NAKKA AMMORAYYA Vs. DISTRICT SOCIAL WELFARE OFFICER KAKINADA
|
December 8, 1978 |
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NANDIPATI TATI REDDI Vs. SYED MEERA HUSSAINI
|
October 6, 1978 |
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NARAYANA MUNHY Vs. C C BANK SRIKAKULAM
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March 13, 1978 |
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NARENDERS Vs. CENTRAL BANK
|
February 23, 1978 |
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NAVRANG CO Vs. CHAIRMAN A P HOUSING BOARD
|
July 31, 1978 |
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NAVRANG CO SHAMMIYANAS CARPETS CROCKERY Vs. A P HOUSING BOARD
|
January 28, 1978 |
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NIZAM SUGAR FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1978 |
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NIZAMS SAHEBZADAS OF SARF E KHAS TRUST TRUSTEES OF HEH Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1978 |
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OFFICIAL RECEIVER EAST GODAVARI RAJAHMUNDRY Vs. NALLAMILLI SURAIAH
|
August 14, 1978 |
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ORUGUNATI RANGANAYAKAMMA Vs. MADURI LAKSHMINARASAMMA
|
June 29, 1978 |
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P BHANUMATHI Vs. PREMALATHA
|
April 12, 1978 |
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P BHANUMATI Vs. PREMALATHA
|
August 28, 1978 |
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P LAKSBMAIAH Vs. STATE OF ANDHRA PRADESH
|
November 15, 1978 |
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P PRIYA ROHINAMMA Vs. STATE OF ANDHRA PRADESH
|
June 22, 1978 |
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P RAMACHANDRA CHETTY Vs. SECRETARY MINISTRY OF FOOD GOVT OF INDIA NEW DELHI
|
July 19, 1978 |
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P RAMACHANDRA CHETTY Vs. GOVERNMENT OF INDIA
|
January 19, 1978 |
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P RAMAKRISHNA REDDY Vs. G ESWARA REDDY
|
February 21, 1978 |
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P S GEETA Vs. CENTRAL BANK OF INDIA
|
March 9, 1978 |
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P SATYANARAYANA Vs. FOOD INSPECTOR PENUGONDA
|
December 28, 1978 |
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P T S SAIBABA Vs. P MANGATAYARU
|
February 17, 1978 |
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P V RAGHAVULU AND CO Vs. COMMERCIAL TAX OFFICER GUDUR NELLORE DISTRICT
|
December 20, 1978 |
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P VARAHALAMMA Vs. REPETI RAMANNA
|
March 17, 1978 |
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P VEERAJU Vs. V MANGA RAJU
|
July 18, 1978 |
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P.M. MANIKYAM Vs. THE STATE OF ANDHRA PRADESH
|
March 24, 1978 |
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PALETI SIVARAMAKRISHNAIAH Vs. EXECUTIVE ENGINEER N C CANALS SATHENAPALLI
|
March 3, 1978 |
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PALLAPU KONDAIAH Vs. PALLAPU GURUVALU
|
August 1, 1978 |
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PALUR RAMAIAH Vs. POTTA VENKATA REDDY
|
September 7, 1978 |
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PARADISE BAR Vs. GOVT OF A P
|
November 17, 1978 |
|
PENGUIN TEXTILES LTD Vs. V SHANKAR
|
August 31, 1978 |
|
PHOOLCHAND GUPTA MAHATMA GANDHI ROAD VIJAYANAGARAM Vs. STATE OF A P
|
August 14, 1978 |
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PIONEER ELECTRONICS Vs. STATE OF ANDHRA PRADESH
|
December 15, 1978 |
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POOSAPATI MADHAVA VARMA Vs. DISTRICT COLLECTOR VISAKHAPATNAM
|
September 1, 1978 |
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POSANI RAMACHANDRAIAH Vs. DAGGUPATI SESBAMMA
|
March 1, 1978 |
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POSANI RAMACHANDRAIAH Vs. DAGGUPATI SESHAMMA
|
March 31, 1978 |
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PRINCESS FAUMA FRONZIA Vs. SAYEED UL MULK
|
June 12, 1978 |
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PRODUCE COMMERCIAL SYNDICATE Vs. STATE OF A P
|
February 16, 1978 |
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PUBLIC PROSECUTOR Vs. KHUNDAMARI
|
December 13, 1978 |
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PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. STATE
|
July 27, 1978 |
|
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. BONTALA KOTI GUMPASWAMY
|
January 31, 1978 |
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PUDIPEDDI MAHALAKSHMAMMA Vs. AUTHORISED OFFICER LAND REFORMS TRIBUNAL SRIKAKULAM
|
August 1, 1978 |
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PULINGEERI BHASKAR Vs. STATE OF A.P.
|
March 1, 1978 |
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PULLURU VAJRAMMA Vs. MORE AGAIAH
|
September 15, 1978 |
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PURITIPATTI JEGA REDDY Vs. STATE
|
December 4, 1978 |
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PURTIPATI JAGGA REDDY IN RE Vs. PURTIPATI JAGGA REDDY IN RE
|
December 4, 1978 |
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PUSULURI SATYANARAYANA MURTHY T KOTHAPALLI Vs. STATE OF ANDHRA PRADESH
|
January 31, 1978 |
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QAYYUM KHAN Vs. NOORUNNISA BEGUM
|
March 6, 1978 |
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R DORASWAMY REDDY Vs. BOARD OF WAKF A P HYDERABAD
|
August 16, 1978 |
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R GANGA REDDY Vs. RAGHUNATHA REDDY
|
July 31, 1978 |
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R HEMALATHA Vs. R SATYANANDAM
|
August 14, 1978 |
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R JAGADESWARA RAO Vs. PREMIER INSURANCE CO KAKINADA
|
November 17, 1978 |
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R LILAVATHI Vs. DANDU BALA NARASAIAH
|
March 2, 1978 |
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R V J SASTRY Vs. BANK OF INDIA
|
February 12, 1978 |
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RAICHANDER MOHANLAL Vs. PERMANAND SANGHI
|
February 13, 1978 |
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RAICHANDER MONHANLAL Vs. PERMANAND SANGHI
|
February 10, 1978 |
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RAJA VELUGOTI VENKATA VARADARAJA GOPALA KRISHNA YACHANDRA BAHADURVARU Vs. SPECIAL TAHSILDAR and AUTHORISED OFFICER LAND REFORMS NELLORE
|
March 8, 1978 |
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RAJAK Vs. STATE OF ANDHRA PRADESH
|
September 4, 1978 |
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RAJANNA RAJULU Vs. STATE OF ANDHRA PRADESH C I POLICE NARASIPATNAM
|
July 18, 1978 |
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RAMANAIAH Vs. D S O CHITIOOR
|
July 4, 1978 |
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RAMANAIHAIAH and BROS Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE
|
August 1, 1978 |
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RAMULAPPALASWAMI Vs. COMMISSIONER OF LAND REVENUE
|
November 21, 1978 |
|
RAMULU Vs. DASOJI
|
November 3, 1978 |
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RASETTY RAJYALAKSHMAMMA Vs. RAJAMURU KANNAIAH
|
January 25, 1978 |
|
RASIA BEGUM Vs. A P WAKF BOARD
|
November 16, 1978 |
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REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. C LAXMI NARASAMMA
|
December 15, 1978 |
|
REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER VIKSYABAD DIVISION Vs. G S KISTAIAH
|
September 11, 1978 |
|
RONGALI RAMANA Vs. GOGADA DEMUDU
|
September 4, 1978 |
|
RUDRARAJU DURGARAJU Vs. SAGIRAJU DADDA VENKATARAJU
|
August 11, 1978 |
|
S C K S RAMANUJACHARYULU Vs. STATES ABOLITION TRIBUNAL ELURU
|
March 10, 1978 |
|
S JAIPAL REDDY Vs. LAND REFORMS TRIBUNAL AT KALWAKURTHY DIST MAHBOOBNAGAR
|
March 6, 1978 |
|
S JOHNY SAHEB Vs. ADEMMA
|
April 3, 1978 |
|
S P GOENKA Vs. DISTRICT COLLECTOR GIDDAPAH
|
April 21, 1978 |
|
S SUBBA RAO Vs. G RAMA RAO
|
December 7, 1978 |
|
S V RAMANAYYA Vs. V V A SANYASAYYA
|
November 20, 1978 |
|
SADANAND Vs. RAJA NARASIMHA
|
July 13, 1978 |
|
SADANAPALLI RAMACHANDRA Vs. SPECIAL DEPUTY COLLECTOR TRIBAL WELFARE PALWANCHA DISTRICT KHAMMAM
|
March 17, 1978 |
|
SANASI NARASAMMA Vs. STATE
|
November 23, 1978 |
|
SARIPALLI SAMSUNDAR Vs. SARIPALLI MANIAMMA
|
October 16, 1978 |
|
SASTRY Vs. BANK OF INDIA
|
April 1, 1978 |
|
SATYANARAYANA P Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1978 |
|
SATYANARAYANA PUBLISHING HOUSE Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1978 |
|
SAVANI TRANSPORT CO Vs. SOU ANGOORI DEVI
|
August 19, 1978 |
|
SBAIK MOHAMMAD HUSSAIN Vs. MADA REDDAIAB
|
December 20, 1978 |
|
SECRETARY ANAKAPALLI AGRICULTURAL MARKET COMMITTEE ANAKAPALLI Vs. THAMMANA REDDIYYA GARI SOMARAJU and CO RICE SHOP ANAKAPALLI
|
February 17, 1978 |
|
SESBADRI NARASIMBA DAS Vs. GOVT
|
November 24, 1978 |
|
SHA PERACBAND NOPAJI Vs. M G BROTHERS
|
March 21, 1978 |
|
SHANBU PANDYA Vs. STATE OF ANDHRA PRADESH
|
April 14, 1978 |
|
SHIV PERSHAD Vs. BADRIVISHAL PITTI
|
June 18, 1978 |
|
SHIVARAJ BANG Vs. STATE OF ANDHRA PRADESH
|
February 7, 1978 |
|
SIKHARI LAKSHMAIAH Vs. SIKHARI PEDDAMALLAIAH DIED
|
March 9, 1978 |
|
SK HASAN AHMED Vs. TAHSILDAR REPALLE GUNTUR DISTRICT
|
November 1, 1978 |
|
SOHAIL and CO HYDERABAD Vs. STATE OF ANDHRA PRADESH
|
November 7, 1978 |
|
SOMASUNDARSHAN GOUD Vs. DISTRICT COLLECTOR HYDERABAD
|
March 30, 1978 |
|
SOMISETTI RAMANAIAH Vs. DISTRICT SUPPLY OFFICER CHITTOOR
|
July 4, 1978 |
|
SOUTHERN STEEL LTD Vs. UNION OF INDIA
|
July 13, 1978 |
|
SREEKAANTAM PARERRESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 17, 1978 |
|
SREEPADA RAMA MURTHY Vs. NORE SUBBAMMA DIED
|
November 21, 1978 |
|
SREERAMULU Vs. RAMESWARA SWAMY TEMPLE
|
August 8, 1978 |
|
SRINIVASA PICTURE PALACE MIRYALAGUDA Vs. ENTERTAINMENT TAX OFFICER NALGONDA
|
December 29, 1978 |
|
SRIPAT RAO Vs. AHMED ABDUL KHALIQ SIDDIQUI
|
September 4, 1978 |
|
SRIRANGA REDDY Vs. COMMISSIONER ENDOWMENTS HYDERABAD
|
October 4, 1978 |
|
STATE BANK OF HYDERABAD GUNFOUNDPY HYDERABAD Vs. ANDHRA PRADESH SPORTS COUNCIL HYDERABAD
|
September 20, 1978 |
|
STATE BANK OF INDIA A PUBLIC CORPORATION INCORPORATED Vs. BATCHU NUKARAJU
|
November 21, 1978 |
|
STATE OF A P Vs. LALITHA OIL MILLS GUDUR
|
February 6, 1978 |
|
STATE OF ANDHRA PRADESH Vs. PASALA MURALI MOHAN AND SEVEN
|
December 4, 1978 |
|
STATE OF ANDHRA PRADESH Vs. POTTIMURTHY SUBBARAO AND CO
|
December 20, 1978 |
|
STATE OF ANDHRA PRADESH Vs. PASELA MURALI MOHAN
|
December 14, 1978 |
|
STATE REPRESENTATIVE BEFORE S T A T HYDERABAD Vs. SANICONS JAWAHARLAL NEHRU ROAD HYDERABAD
|
December 13, 1978 |
|
SUBBA RAO Vs. STATE PUBLIC PROSECUTOR
|
July 4, 1978 |
|
SUPER SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 30, 1978 |
|
SURAPANENI VENKATA KUSHALA RAO Vs. STATE OF ANDHRA PRADESH
|
January 18, 1978 |
|
SURARNA Vs. G M ACHARY
|
February 22, 1978 |
|
SURENDER REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 4, 1978 |
|
SURENDRANATH GUPTA Vs. STATE OF ANDHRA PRADESH
|
September 25, 1978 |
|
SURU SYAMALAMBA Vs. KINTHALI POLISETTI
|
August 7, 1978 |
|
SURYA BAI Vs. JAGADISWAR
|
July 5, 1978 |
|
SYED BASHEERUDDIN Vs. ZAIBUNNISA BEGUM
|
January 20, 1978 |
|
SYED JALAL Vs. LABOUR COURT A P HYDERABAD
|
December 7, 1978 |
|
SYED MUBARAKS Vs. SYED DI AWAR
|
October 5, 1978 |
|
SYED SALALUDDIN Vs. GUNTUR MUNICIPAL COUNCIL
|
September 8, 1978 |
|
SYED ZALEEL ZARE Vs. P VENKATAL MURALIDHAR
|
October 6, 1978 |
|
T GOPAL REDDY Vs. STATE OF ANDHRA PRADESH
|
July 31, 1978 |
|
T K KOTHANDARAM Vs. SECRETARY TO THE SHAH COMMISSION PATIALA HOUSE NEW DELHI
|
February 9, 1978 |
|
T LEELAVATHAMMA Vs. REGIONAL TRANSPORT OFFICER NELLORE
|
February 22, 1978 |
|
T N RAGHUNATHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 25, 1978 |
|
T NARASIAH Vs. STATE BANK OF INDIA
|
February 21, 1978 |
|
T SRINIVAS Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 21, 1978 |
|
TAMMA VENKATA PARDHASARADHY Vs. N. KOTI VEERAIAH AND OTHERS
|
December 26, 1978 |
|
TATIREDDY CHALAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 19, 1978 |
|
TELU NAGARATNAM Vs. MUNICIPAL COUNCIL KAKINADA
|
November 14, 1978 |
|
TERLA VEERAIAH Vs. COMMISSIONER OF INCOME TAX
|
January 27, 1978 |
|
THE ASST. INSPECTOR OF LABOUR, CHIRALA Vs. PULAKAM VENKATASUBBAIAH
|
January 19, 1978 |
|
THE FIRM OF SHA PERACHAND NOPAJI, BY MANAGING PARTNER SHA RATAN CHAND AND ORS. Vs. THE FIRM OF M.G. BROTHERS LORRY SERVICE AND ANR.
|
March 21, 1978 |
|
THOTTEMPUDI KRISHNAIAH AND FIRE Vs. SEETARAMASWAMY VARU OF KAKUTNRIVARI PALEM DEITY
|
April 19, 1978 |
|
TIPPA REDDY Vs. STATE OF ANDHRA PRADESH
|
February 21, 1978 |
|
TIRUNURU SUBBAREDDI Vs. STATE OF ANDHRA PRADESH
|
July 25, 1978 |
|
UNION OF BANK OF INDIA Vs. DHANEKULA KOTESWARA RAO
|
November 1, 1978 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. MADDALI SUSEELA AND SEVEN
|
July 28, 1978 |
|
V KOTESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 3, 1978 |
|
V NAGABHUSHANA RAO Vs. DISTRICT REVENUE OFFICER CHILAKALAPUDI KRISHNA DT
|
March 15, 1978 |
|
V NARAYANA Vs. S BABU RAO
|
March 8, 1978 |
|
VADDI VENKAT REDDY Vs. M CHINNA NARAYANA
|
January 17, 1978 |
|
VADLA NARASIMHULU Vs. VADLA RAMAYYA
|
September 1, 1978 |
|
VALIABHANENI RAMACHANDRA RAO, SON OF VENKATA SUBBARAO GARU Vs. THE STATE OF A P.
|
October 3, 1978 |
|
VARMA M A E K K Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 17, 1978 |
|
VEENA JIWATRAM CHUGANI Vs. STATE
|
September 4, 1978 |
|
VEERABHADRA RAO Vs. STATE OF ANDHRA PRADESH
|
November 13, 1978 |
|
VEERAKISTIAH Vs. INCOME TAX OFFICER
|
July 24, 1978 |
|
VENKATA RACNAM Vs. SRAVANTHI DEVI
|
October 28, 1978 |
|
VENKATAPPA Vs. NAGIREDDY
|
December 12, 1978 |
|
VENKATARATNAM Vs. SRAVANTBI DEVI
|
November 8, 1978 |
|
VENKATESWARA AMUSEMENT PARK CHIRALA Vs. COMMISSIONER and SPL OFFICER CHIRALA
|
July 10, 1978 |
|
VENKATESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
August 21, 1978 |
|
VENKATESWARA RAO Vs. BUDNARAJU NARAYANARAJU
|
October 27, 1978 |
|
VENKATESWARA STAINLESS STEEL WIRE INDUSTRIES HYDERABAD Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
|
December 13, 1978 |
|
VENKATESWARA STONE CO Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1978 |
|
VIJJRAPU SARAYYA Vs. VINNAKOTA SAVITRAMMA
|
January 19, 1978 |
|
VISWABHARATHI WELFARE PRINTING PRESS # TAHSILDAR HYD URBAN TALUK Vs. VISWABHARATHI WELFARE PRINTING PRESS # TAHSILDAR HYD URBAN TALUK
|
August 11, 1978 |
|
VOLUNTARY LIQUIDATOR LINSEN FINANCE AND TRADING CO Vs. AKNAR DAWOOD ALI KASSAM NATHOO
|
April 20, 1978 |
|
Y YADAIAH Vs. B BALAPERSHAD
|
February 24, 1978 |
|
YARLAGADDA KOTESWARA RAO Vs. MADIVEDA SURYANARAYANA
|
April 11, 1978 |
|
YELAVARTI ANASUYAMMA Vs. CHENNUPATI RAGHAVAMMA
|
February 14, 1978 |
|
YERRA PAPAIAH Vs. LAND ACQUISITION OFFICER CUM DISTRICT SOCIAL WELFARE OFFICER WARANGAL
|
August 1, 1978 |
|
YETURU DASARATHARAMI REDDY Vs. YETURU PUJJAMMA
|
August 31, 1978 |
LOGIN