REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A DHANABHAYAMMA Vs. KAMAKSHAMMA	November 21, 1977
A KANNABIRAN Vs. RUBBY COACH BUILDERS PVT LTD	August 22, 1977
A KANNAIAH NAIDU Vs. COMMISSIONER OF SURVEY AND SETTLEMENTS A P BOARD OF REVENUE HYDERABAD	December 8, 1977
A P FRUIT VEGITABLE EXT MERCHANTS HYD Vs. M C H	October 13, 1977
A RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	March 17, 1977
A S RAO MANAGING DIRECTOR ELECTRONICS CORPORATION OF INDIA LTD Vs. C N N KUTTY	August 3, 1977
A SIVUDU NAIDU Vs. TAHSILDAR BOBBILI	August 4, 1977
A.P. STATE FINANCIAL CORPORATION Vs. BOARD OF REVENUE, A.P. HYDERABAD AND DISTRICT REGISTRAR, VISAKHAPATNAM	August 3, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANKINEEDU PRASAD S R Y	August 26, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VINAYAKA CINEMA	August 10, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIJAYA JEWELLERY MART	April 12, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SREERAMA MURTHY D V	October 13, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PARTHASARATHY P R	October 25, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARANTH K P DR	September 15, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OMARKHAN G M	September 27, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHALLAPALLI SUGARS LIMITED	September 28, 1977
ADINARAYANA Vs. STATE OF ANDHRA PRADESH	August 7, 1977
ADONI GINNING FACTORY and OIL MILLS P LTD Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	March 27, 1977
AGRICULTURAL MARKET COMMITTEE ELURU WEST GODAWARI DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	November 1, 1977
AITHA NARASIMHAM Vs. DUVVURU ADISESHA REDDY	March 18, 1977
ALURI SAMBAIAH Vs. SHAIK ZAHIRABI	June 28, 1977
AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL HYDERABAD	July 12, 1977
ANAKAPALLI SATYAM CONVICT Vs. STATE OF ANDHRA PRADESH	July 28, 1977
ANANTH KUMAR NAIK Vs. STATE OF ANDHRA PRADESH	July 6, 1977
ANANTHA VCERRAJU Vs. STATE OF ANDHRA PRADESH	August 5, 1977
ANDE BASAVAIAH Vs. THE DIVISIONAL CO	November 1, 1977
ANDHRA PRADESH SMALL SCALE INDNSTRIAL DEVELOPMENT CORPORATION LTD Vs. CHALASANI KOTESWARA RAO	March 24, 1977
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	February 9, 1977
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. G A NAIDU and BROS A REGISTERED FIRM	July 22, 1977
ANJANEYASWAMI VARI TEMPLE Vs. APPALA LAKSHMINARASIMHA MURTHY AND OTHERS	September 30, 1977
ANJANEYULU Vs. RAMA KRISHNA TEXTILES	June 7, 1977
ANNAPRAGADA VENKATA LAKSHMI RAMANAMMA Vs. ANNAPRAGADA SITARAMANJANEYA SARMA	March 25, 1977
ANYMULASETTI VENKATESWARA RAO Vs. KONDURI SIVAIAH	November 1, 1977
ATLURI BRAHMANANDAM Vs. TAHSILDAR GANNAVARAM TALUK KRISHNA DISTRICT	January 18, 1977
ATLURI SEETHARAMADASS Vs. SUNKARA RADHAKRISHNA	March 1, 1977
ATTEPALLI GOPAIAH Vs. STATE OF ANDHRA PRADESH	December 7, 1977
AUDINARYANA Vs. THE STATE OF A.P.	August 4, 1977
AUTHORISED OFFICER LR Vs. KALYANAM CHINA VENKATA NARASAYYA	December 23, 1977
AVLA SUBBA REDDY Vs. S. KHASIM SAHEB	October 14, 1977
AVVARU BURRAIAH CHOULTRY Vs. ASSISTANT COLLECTOR TENALI	November 18, 1977
AZIZABI Vs. FATIMA BEE	February 17, 1977
B CHINNA NARASIMHULU Vs. IRAGAM SETTI PULLAIAH	February 15, 1977
B CHINNAMMA Vs. DHANALAKSHMI RICE CO	July 15, 1977
B HANIMIREDDY Vs. STATE OF A P	December 23, 1977
B KRISHNA MURTHY Vs. REVENUE DIVISIONAL OFFICER KURNOOL	January 25, 1977
B NARAYANA MURTY Vs. DIRECTOR OF SUGAR ANDHRA PRADESH HYDERABAD	April 1, 1977
B NARSING RAO Vs. PARVATBI BAI	August 11, 1977
B S SHAIK IMAM SAHEB Vs. STATE OF ANDHRA PRADESH	February 24, 1977
B. S. R. SARMA Vs. THE FOOD CORPORATION OF INDIA REPRESENTED BY ITS ZONAL MANAGER MADRAS	November 16, 1977
BADDI SUBBA RAO Vs. STATE	March 21, 1977
BAJAJ INTERNATIONAL PVT LIMITED Vs. INDIAN TOBACCO SUPPLIERS PVT LIMITED	September 1, 1977
BALA SINGANAPALLI SHAIK IMAM SHAB ALIAS KAL Vs. THE STATE OF ANDHRA PRADESH	February 17, 1977
BALWANT SINGH Vs. STATE	August 9, 1977
BALWANT SINGH Vs. STATE C B I S P E NEW DELHI	January 1, 1977
BANDAMIDI RAJAIAH AND SONS Vs. BOARD OF REVENUE COMMERCIAL TAXES A P HYDERABAD	November 1, 1977
BANDI SREERAMULU Vs. VENTHALAL APPANNAMMANAYURALU	March 9, 1977
BARIUM CHEMICALS LIMITED Vs. BOMBAY INDUSTRIAL AND CHEMICAL COMPANY BOMBAY	June 20, 1977
BARIUM CHEMICALS LTD Vs. BOMBAY INDUSTRIAL	June 21, 1977
BASIREDDY Vs. STATE OF ANDHRA PRADESH	December 16, 1977
BEJAM VEERANNA VENKAT NARSIMLU NIZAMABAD Vs. COMMISSIONER OF CIVIL SUPPLIES AND COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE A P HYDERABAD	April 7, 1977
BHAGIRATHAMMA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD	March 11, 1977
BHAGWANDAS FARG Vs. CANARA BANK LTD	September 14, 1977
BHARAT HYBRID SEEDS Vs. STATE OF ANDHRA PRADESH	August 11, 1977
BHARAT HYBRID SEEDS AND AGRO ENTERPRISES KURNOOL Vs. STATE	August 1, 1977
BHASKARA JANNA Vs. REGIONAL TRANSPORT OFFICER	September 17, 1977
BINJUSARIA KHANDASARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH	April 19, 1977
BOARD OF TRUSTEES OF THE VISAKHAPATNAM PORT TRUST Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM	June 17, 1977
BODA NARAYANA MURTHY AND SONS Vs. VALLURI VENKATA SUGUNA	February 21, 1977
BODDULURI PULLAYYA Vs. OFFICIAL RECEIVER GUNTUR	September 9, 1977
BONDA LAKSHMIKANTHAMMA Vs. GANDAMSETTI NARAYAN SETTI	November 9, 1977
BOTLA VENKATA SUBBA RAO Vs. GONGUNTIA PEDA PAPAYYA	February 21, 1977
BRINDAVAN HOTEL HYDERABAD Vs. CONCILIATION OFFICER HYDERABAD	April 22, 1977
BROOKE BOND INDIA LTD Vs. NALINI COFFEE TRADERS	August 11, 1977
BUDHA VEERINAIDU Vs. STATE OF ANDHRA PRADESH	August 17, 1977
BUDIDA APPALASWAMY Vs. ASST INSPECTOR OF LABOUR PEDDAPURAM EAST GODAVARI DISTRICT	August 10, 1977
BURRI SURYANARAYANA AND ANOTHER Vs. KONA ABBAY	August 31, 1977
C NARASIMHA RAO and PARTNERS ARRACK CONTRACTORS Vs. SUPERINTENDENT OF EXCISE VISAKHAPATNAM	November 23, 1977
C SANYASI RAO Vs. DRAKSHARAMA CHOULTRY	July 22, 1977
C V SATYANARAYANA Vs. A LAKSHMI	January 18, 1977
C. MUNESWARA RAO Vs. DIRECTOR OF POSTAL SERVICES (ANDHRA), HYDERABAD AND ANOTHER	April 7, 1977
C: RATNAJI, RAO, MANAGING PARTNER, SRI RAMADURGA PICTURE PALACE CHINAKONDEPUDI Vs. THE GOVT., OF A.P.	August 21, 1977
CH ATCHUTAMBA Vs. M VENKATAMMA	September 19, 1977
CHANDRA BHAVAN COFFEE AND MEALS HOTEL NELLORE Vs. S V RATHNAM	April 5, 1977
CHEEDELLA KOTAIAH Vs. WAKF BOARD ANDHRA PRADESH HYDERABAD	March 22, 1977
CHENNUPATI BUCHAIAH Vs. BOBBALA VENKATESWARLU	April 22, 1977
CHERUKURI KAMALAKUMARI Vs. AGNIHOTRAM LAKSHMI NARASAMMA	March 4, 1977
CHERUKURI NAVEENDRA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION RAILWAY WAGON REPAIR WORKSHOP VIJAYAWADA	April 19, 1977
CHILLAKURU PITCHAMMA Vs. STATE OF ANDHRA PRADESH	October 31, 1977
CHILUKURI VENKATA SATYANARAYANA RAO1 Vs. ACHANTA LAKSHMI	February 28, 1977
CHODAVARAM CO-OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD GOWADA, NOW KNOWN AS CHODAVARAM CO-OPERATIVE SUGARS LTD GOVADA Vs. R V S N JAGAPATHI RAJU	July 21, 1977
COMMISSIONER OF GIFT TAX Vs. GOLLAPUDI SANTHAMMA SMT	October 11, 1977
COMMISSIONER OF INCOME TAX Vs. SANKA SANKARAIAH	October 24, 1977
COMMISSIONER OF INCOME TAX Vs. KRISHNA MURTHY A	September 6, 1977
COMMISSIONER OF INCOME TAX Vs. VARADARAJAN M	September 20, 1977
COMMISSIONER OF INCOME TAX Vs. DADABAI N J	April 5, 1977
COMMISSIONER OF INCOME TAX Vs. SINGARENI COLLIERIES COMPANY LIMITED	March 9, 1977
COMMISSIONER OF INCOME TAX Vs. OMER KHAYYAM WINERIES P LIMITED	August 22, 1977
COMMISSIONER OF INCOME TAX A P I HYDERABAD Vs. WARNER HINDUSTAN LTD	January 11, 1977
COMMISSIONER OF WEALTH TAX Vs. BALIAH S	September 28, 1977
COMMISSIONER OF WEALTH TAX Vs. HYDERABAD RACE CLUB	October 14, 1977
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE DURGA PRASAD BEHARILAL	October 13, 1977
CONTROLLER OF ESTATE DUTY Vs. SAIT BANSILAL ESTATE OF LATE	September 6, 1977
CONTROLLER OF ESTATE DUTY Vs. LEELAVATHAMMA P SMT	March 23, 1977
CORAMANDAL FERTILISERS LTD Vs. UNION OF INDIA	September 24, 1977
COROMANDEL FERTILIZERS LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	December 26, 1977
D N CHOWDARY Vs. STATE OF ANDHRA PRADESH	January 28, 1977
DACHEPALLI RAMANUJAM Vs. DARA RAJU	February 24, 1977
DAMODARAM Vs. P MARK	March 9, 1977
DAULATRAM VYAS Vs. SARASWATHI BAI	July 14, 1977
DAVALURI JAGAN MOHANA RAO Vs. DAVALURI KOTESWARA RAO	December 19, 1977
DEPATLA AMMANNAMMA Vs. D RAMIREDDY	October 26, 1977
DEPUTY DIRECTOR OF AGRICULTURE KHAMMAN Vs. SARVADEVABHATLA RAMANADHAM	September 14, 1977
DEPUTY REGISTRAR CO OP SOCIETIES BHONGIR Vs. K GANDAIAH	December 23, 1977
DISTRICT MANAGER A P S R T C JAGGAIAHPET Vs. LABOUR COURT GUNTUR	October 14, 1977
DISTRICT PANCHAYAT OFFICER EAST GODAVARY Vs. MANDANA KRISHNAMURTHY MANAGER S R S S TEMPLE VEMULAVADA	June 26, 1977
DIVISIONAL ELECTRICAL ENGINEER OPERATION A P S E BOARD RAJAHMUNDRY EAST GODAVARI DISTRICT Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	June 22, 1977
DIVISIONAL MANAGER, CENTRAL BANK OF INDIA, BANK STREET, HYDERABAD Vs. T.K. RAMA MOORTHY AND OTHERS	September 29, 1977
DULAM ADINARAYANA MURTHY Vs. THE STATE OF ANDHRA PRADESH	November 17, 1977
DULAM ADINARAYANA MURTHY Vs. STATE OF ANDHRA PRADESH	November 11, 1977
E S I CORPORATION Vs. A P PAPER MILLS LTD	February 24, 1977
EASUN ENGINEERING CO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD	September 9, 1977
EMPLOYEES STATE INSURANCE CORPORATION Vs. BROOKE BOND INDIA LTD	September 9, 1977
EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD Vs. ANDHRA PRADESH PAPER MILLS LIMITED RAJAHMUNDRY	February 24, 1977
ENNALA BALARAM and SON Vs. STATE BANK OF INDIA SECUNDERABAD	February 15, 1977
ERRAYYA Vs. S V V NARAIAH	July 18, 1977
EXCISE SUB INSPECTOR PAMIDI Vs. V MUNE NAIK	November 14, 1977
FOOD INSPECTOR Vs. PUSHADAP SAMUDRAIAH	September 27, 1977
FOOD INSPECTOR MUNICIPAL CORPORATION OF HYDERABAD, REPRESENTED BY THE PUBLIC PROSECUTOR Vs. MOHINUDDIN AND OTHERS	July 18, 1977
G CHANDRAMOULI Vs. STATE OF ANDHRA PRADESH	December 28, 1977
G V CHALAPATHI RAO Vs. POTTI LAKSHMI KANTHAM C O POTTI SATYANARAYANA	January 28, 1977
G VEERARAGHAVAN Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY RAJENDRANAGAR HYDERABAD	July 24, 1977
G VENKATESHAM Vs. GENERAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION MUSHEERABAD	June 16, 1977
G. BRAHMAJI Vs. THE VISAKHAPATNAM MUNICIPALITY	February 9, 1977
G. VEERARAGHAVAN Vs. ANDHRA PRADESH, AGRICULTURAL UNIVERSITY, RAJENDRANAGAR, HYDERABAD AND ANOTHER	July 25, 1977
GANGTREDDY Vs. BULLEMMA	October 7, 1977
GANGULA YADAVA REDDY AND ANOTHER Vs. STATE OF A.P.	December 28, 1977
GAVARAYAMMA Vs. SURYANARAYANA	July 29, 1977
GAYAM RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	April 7, 1977
GEORGE MAIJO AND CO Vs. STATE OF ANDHRA PRADESH	June 30, 1977
GOLLAMUDI SIVA KUMARI Vs. INDIAN OVERSEAS BANK GUNTUR	January 31, 1977
GOPAVARAM NAGAFAKSHMAMMA Vs. STATE OF ANDHRA PRADESH	December 15, 1977
GOVERNING BODY OF RANGARAYA MEDICAL COLLEGE KAKINADA AND Vs. GOVERNMENT OF ANDHRA PRADESH	August 12, 1977
GOVERNMENT OF ANDHRA PRADESH Vs. K MAHALAKSHMAMMA	August 16, 1977
GOVERNMENT OF ANDHTA PRADESH Vs. SAVITHRI RICE AND BIL MILL CONTRACTORS COMPANY RAJUPET MACHILIPATNAM	August 31, 1977
GOVERNMENT OF INDIA Vs. NATIONAL TOBACCO CO OF INDIA LIMITED CALCUTTA	March 11, 1977
GULAM HUSSAIN Vs. RENT CONTROLLER HYD	June 28, 1977
GULAM HUSSAIN Vs. ADDITIONAL RENT CONTROLLER HYDERABAD	June 21, 1977
GUNDAPU MANIKYALA RAO Vs. VIJAYAWADA MUNICIPAL COUNCIL	December 9, 1977
GUNTAGANI SUDHAKAR Vs. PRINCIPAL SRI VENKATESWARA MEDICAL COLLEGE TIRUPATI	June 23, 1977
GUNTAGANI SUDHAKAR Vs. VENKATESWARA MEDICAL COLLEGE TIRUPATHI	June 9, 1977
GUNTUR TOWN RATE PAYERS ASSOCIATION Vs. GUNTUR MUNICIPAL COUNCIL	December 27, 1977
HAKEEM LAXMIAH Vs. KANTA DEVI	July 12, 1977
HARI WAMAN RAO Vs. PAPPULA NARSIMULU	February 10, 1977
HARIHAR PERSHAD JAISWAL Vs. SURESH JAISWAL	July 5, 1977
HINDUSTAN AGENCIES Vs. DY COMMR KT HYDERABAD DIVISION T HYDERABAD	January 19, 1977
HYDERABAD ALLWYN METAL WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	October 25, 1977
HYDERABAD ASBESTOS CEMENT WORKERS UNION AND ANOTHER Vs. THE GOVT, OF A.P. AND OTHERS	July 7, 1977
HYDERABAD VANASPATHI LTD Vs. A P STATE ELECTRICITY BOARD	August 4, 1977
I MALLIKARJUNA SHARMA Vs. STATE OF ANDHRA PRADESH	September 9, 1977
INAPALA CHARLES Vs. ELAGADA AKKAYAMMA	June 23, 1977
INCOME TAX OFFICER Vs. SECUNDERABAD TIN INDUSTRIES	July 20, 1977
INCOME TAX OFFICER Vs. VANALAKSHMI RICE MILL	January 18, 1977
INCOME TAX OFFICER Vs. SIRPUR PAPER MILLS LIMITED	January 31, 1977
INCOME TAX OFFICER Vs. KHALID MEHDI KHAN	January 27, 1977
INCOME TAX OFFICER HYDERABAD Vs. SECUNDERABAD TIN INDUSTRIES HYDERABAD	July 22, 1977
INDIAN LEAF TOBACCO OERELOPMENT COMPANY LIMITED Vs. AGRICULTURAL MARKET COMMITTEE KANDUKUR	March 17, 1977
INDIAN MUTUAL INSURANCE COMPANY NOW MERGED IN THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. VIJAYA RAMULU AND ORS.	November 15, 1977
IRUVARAM JAYAMMA Vs. PADMAVATHAMMA	October 3, 1977
J GANAPATBY Vs. MANAGING DIRECTOR THE NELLORE CO OPERATIVE SPINNING MILLS LTD	August 12, 1977
J NARAYANAMMA Vs. R T O ANANTHAPUR	September 28, 1977
JAI HANUMAN KHANDASARI SUGAR MILLS Vs. UNION OF INDIA	March 17, 1977
JAI HANUMAN KHANDSARI SUGAR MILLS LTD Vs. UNION OF INDIA	June 27, 1977
JAIHANUMAN KHANDASARI SUGAR MILLS LTD Vs. UNION OF INDIA	June 7, 1977
JALAGAM SITARAMA RAO Vs. STATE OF ANDHRA PRADESH	August 31, 1977
JANGA SATHI REDDI Vs. STATE OF ANDHRA PRADESH	April 19, 1977
JAWABARLAL GUPTA Vs. MUNICIPAL CORPORATION OF HYDERABAD	February 24, 1977
JOKAM REDDY Vs. GOKAR MALLAIAH	March 17, 1977
K A PADMANABHAIAH Vs. K SUBBAIAH SETTY	December 1, 1977
K ABBAYI DORA Vs. AUTHORISED OFFICER LAND REFORMS RAJAHMUNDRY	July 18, 1977
K BENJAMIN Vs. T Y SARMA	August 24, 1977
K GANDAIAH Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES BHONGIR	September 28, 1977
K L NARASA REDDY Vs. K L NARASA REDDY	December 26, 1977
K PAKEERAIAH Vs. RANGANAYAKASWAMIVARI TEMPLE MACHILIPATNAM	February 21, 1977
K RAMA REDDY Vs. STATE OF ANDHRA PRADESH	November 8, 1977
K RAMULU Vs. INDUSTRIAL TRIBUNAL A P HAVING ITS OFFICE AT TILAK ROAD HYDERABAD	June 9, 1977
K SHEERA RAMALINGA SWAMI Vs. RAMMAAYYA	January 27, 1977
K SUBBAMMA Vs. M PENCHALAIAH	August 3, 1977
K V S S CHOWDARY Vs. STATE	June 10, 1977
K VENKAIAH Vs. K VENKATESWARA RAO	September 1, 1977
K VENKATIAH Vs. GOVT OF INDIA MINISTRY OF LABOUR	October 6, 1977
K. SOMAIAH Vs. ZONAL MANAGER, FOOD, CORPORATION OF INDIA, MADRAS AND ANOTHER	October 6, 1977
K. V. SUBRAHINANYAM Vs. THE ZONA MANGER FOOD CORPORATION OF INDIA, MADRAS AND ANOTHER	November 6, 1977
KAIRUNNISA BEGUM Vs. KHAJA HUSSAIN	March 24, 1977
KAIVARAM VENKATA NARASU AND ANOTHER Vs. BODAPATI POSAIAH AND OTHERS	September 7, 1977
KAKUTURU RAGHAVA REDDY AND OTHERS Vs. PATNAM SREEDEVAMMA AND OTHERS	March 11, 1977
KALIDINDI LAKSHMINARASARAJU Vs. STATE OF ANDHRA PRADESH	April 20, 1977
KANAKARATTAMMA Vs. VEERABHADRA RAO	August 8, 1977
KANDULA SATYANARAYANA Vs. PATVATHESWARASWAMI TEMPLE PAMIDINMKKALA	July 22, 1977
KANNEPOTHU KOTESWARAMMA Vs. ALAVA KRISHNA RAO	November 24, 1977
KAROL DISTRILLERIES AND BREWERIES PVT. LTD. Vs. MC. DOWELL AND CO. LTD. INDUSTRIAL AREA NACHARAM, HYDERABAD	December 9, 1977
KARUMANCHI SUBBA RAO Vs. YARLAGADDA VENKATAPPAIAH	February 21, 1977
KATIKIRDDI GAVARAMMA Vs. SURIREDDI SATYAM	August 12, 1977
KATIKIREDDI GAVARAMMA Vs. SURIREDDI SATYAM	August 2, 1977
KATO DAMODARAM Vs. P. MARK(DIED) BY LRS AND OTHERS	March 3, 1977
KATRAGADDA RAMAKRISHNAIAH Vs. REPALLE CO OPERATIVE BANK LIMITED	November 15, 1977
KHAJA MOINNDDIN Vs. MUNICIPAL CORPORATION OF HYDERABAD	April 15, 1977
KILLADA POTHARAJU ALIAS PENTAYYA AND OTHERS Vs. BUDASAKURTI VENKATA SURYANARAYANA AND OTHERS	July 27, 1977
KIMTEE J R AND SONS Vs. COMMISSIONER OF INCOME TAX	October 14, 1977
KODITHALA KESHAVULU Vs. GOVERNMENT OF A P	December 7, 1977
KOLKA PULLAMMA Vs. S.G. KRISHNAJI RAO AND OTHERS	October 24, 1977
KONDA LAKSHMAN BAPUJI Vs. STATE OF ANDHRA PRADESH	April 13, 1977
KONDALA RAO Vs. GRAM PANCHAYAT KOTHAPET	July 27, 1977
KONDRAGUNTA KOTAIAH Vs. STATE OF ANDHRA PRADESH	November 16, 1977
KONDUR SWAMY Vs. YELLUR DANAMMA	February 18, 1977
KONJETI VENKATAPPAIAH Vs. THE STATE OF ANDHRA PRADESH	August 11, 1977
KOPPALA RAMULAPPALASWAMY Vs. COMMISSIONER OF LAND REVENUE	November 22, 1977
KOTA KARRENNA Vs. KOTA PARAVATHAMMA	August 12, 1977
KOTHAPALLI MALLA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	June 16, 1977
KUNTA MALLA REDDY Vs. SOMA SRINIVAS REDDY	June 7, 1977
KURNOOI MUNICIPAL COUNCIL Vs. G LAKSHMINARASAIAH	October 7, 1977
KURRA KANKA SUNDER RAO Vs. STATE REPRESENTED BY FOOD INSPECTOR, TENALI MUNICIPALITY, TENALI, GUNTUR DISTRICT	December 27, 1977
LABOUR ENFORCEMENT OFFICER CENTRAL GOVT OF INDIA Vs. STATE OF ANDHRA PRADESH	September 21, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. B NAGAMUNI REDDY	June 7, 1977
LINGAREDDI SREENIVASULU REDDI DIED Vs. D MUNIRATNAM REDDI	August 2, 1977
LIPTON INDIA LIMITED Vs. SECRETARY TO GOVT EMPLOYMENT AND SOCIAL WELFARE LABOUR I ANDHRA PRADESH HYDERABAD	July 19, 1977
M BHASKARA KAMESWARA RAO Vs. KONASEEMA CO-OPERATIVE CENTRAL BANK LTD , AMALAPURAM	February 9, 1977
M BHASKARA RAMAIAH Vs. J KESAVA RAO	January 18, 1977
M GIDDA REDDY Vs. SPECIAL CATEGORY DEPUTY REGISTRAR AND PERSONAL ASSISTANT TO COLLECTOR KURNOOL	April 8, 1977
M HARIFF SAB Vs. S SUDAN SAB	March 9, 1977
M J SAROJAMA Vs. K P C REDDI	August 7, 1977
M MOHAMMAD Vs. STATE OF ANDHRA PRADESH	December 9, 1977
M MOHAN RAJU Vs. DEPUTY TRANSPORT COMMISSIONER and SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR	February 2, 1977
M OBULESH Vs. R	January 27, 1977
M RAMA RAO Vs. ANDHRA PRADESH AGRICULTURAL UNIVERSITY	August 23, 1977
M RAMAKRISHNA REDDY Vs. GOVT OF ANDHRA PRADESH	December 26, 1977
M REDDANNAM Vs. REVENUE DIVISIONAL OFFICER	December 21, 1977
M SAKUNTALA DEVI Vs. V SAKUNTALA	December 13, 1977
M THIMMA RAJU Vs. DRONAMRAJU VENKATAKRISHNA RAO	February 6, 1977
M VAANAN REDDY Vs. STATE OF ANDHRA PRADESH	April 19, 1977
M VEERANAYUKULU Vs. SUB COLLECTOR ONGOLE PRAKASAM DISTRICT	January 31, 1977
M VENGAMMA Vs. K DURAVASULU	July 20, 1977
M/S SIRI PHARMA Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, M.O.R.I. VIJAYWADANA AND OTHERS	September 22, 1977
MACHAVARAM VENKATA NARAYANA RAO Vs. SARVEPALLI NARAYANA RAO SARADA AND ANOTHER	November 23, 1977
MACHIRAJU VISHALAKSHI Vs. TREASURER COUNCIL OF INDIA MISSION OF LUTHERN CHURCH IN AMERICA GUNTUR	December 6, 1977
MACHIREDDI KONDALA RAO Vs. THE GRAM PANCHAYAT, KOTHAPET, EAST GODAVARI DISTRICT	July 17, 1977
MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	April 19, 1977
MADAPURAM ERRAYYA Vs. SUTARI VADLA VENKAT NARRAIAH	July 12, 1977
MAKKALA NARSIMLU Vs. GUNNALA RAGHUNANDAN RAO	January 20, 1977
MALLA PAPARAO, PARTNER SRI UMA SHANKAR CASHEW INDUSTRIES, PALASA AND OTHERS Vs. THE GOVERNMENT OF A.P.	December 15, 1977
MALLAPALLI NARASINGA RAO Vs. LAND REFORMS TRIBUNAL PENUKONDA	February 4, 1977
MALLELA MUNA SWAMY Vs. THE ANDHRA PRADESH GOVT.	September 26, 1977
MALLIKARJUNAPALLI OBULESH Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAVARAM, ANANTAPUR DISTRICT AND OTHERS	January 27, 1977
MAMIDI BHASKARA RAMAIAH Vs. JUPUDI KESAVARAO	January 18, 1977
MANAGEMENT OF D B R MILLS LTD Vs. RAMAIAH	August 1, 1977
MANOHAR CHOWLA Vs. SHAIR ALI	March 2, 1977
MANTHENA GOPALARAJU Vs. STATE	March 4, 1977
MARAKULA AGAMMA Vs. STATE OF ANDHRA PRADESH	January 21, 1977
MARNI VEERANNA CHOWDARY Vs. KANUMURI LAKSHMINARAYANA RAO	April 20, 1977
MARRI RAMULAMMA AND OTHERS Vs. STATE OF A.P.	December 13, 1977
MARWADI HINDI VIDYALAYA HIGH SCHOOL Vs. GOVERNMENT OF ANDHRA PRADESH	July 8, 1977
MATTER OF THE INDIAN SUCCESSION ACT 1925 Vs. MATTER OF GOODS OF GHANTASALA VENKATESWARA RAO	January 24, 1977
MD. MAHMOOD HUSSAIN Vs. OSMANIA UNIVERSITY AND ANOTHER	July 15, 1977
MEKA PEETHAMABARAM Vs. NANDURI LAKSHMINARAYANA	September 29, 1977
MERAM POCHAM Vs. AGENT TO STATE GOVERNMENT COLLECTOR DISTRICT ADILABAD	October 25, 1977
MERCANTILE BENEFIT CORPORATION REGD MADANAPALLE Vs. MADANAPALLE MUNICIPALITY MADANAPALLE CHILTOOR DISTRICT	August 12, 1977
MERLA VEERANNA Vs. STATE OF ANDHRA PRADESH	November 11, 1977
MERLA VENKATA RAO Vs. STATE OF ANDHRA PRADESH	February 8, 1977
MERLA VENKATA RAO Vs. STATE OF ANDHRA PRADESH	March 8, 1977
MEWABAI Vs. DEPUTY CHIEF ACCOUNTANT ELECTRICITY REVENUE OFFICER KOVVUR NOW AT TADEPALLIGUDEM D M C TADEPALLIGUDEM	December 30, 1977
MISRILAL MANGILAL MATERNITY AND CHILD WELFARE CENTRE CONSTRUCTION COMMITTEE Vs. K RAJMALLU	December 23, 1977
MITTER BRORS Vs. STATE OF ANDHRA PRADESH	October 31, 1977
MOHAMMAD ISMAIL KHAN Vs. MOHAMMAD MAHBOOB ALI	April 5, 1977
MOHAMMAD MAHBOOB ALI SAHEB Vs. INSPECTING ASSISTANT COMMISSIONER	September 7, 1977
MOHAMMAD YOUSUF Vs. INDUSTRIAL TRIBUNAL HYDERABAD	August 26, 1977
MOHAMMAD ZAHEER Vs. UNION OF INDIA	August 12, 1977
MOHD HUSSAIN Vs. SYED RAHEEMUDDIN	November 1, 1977
MOHD MUNEERUDDIN KHAN Vs. RAKSHNANA MUNEER	July 8, 1977
MOHD RAHEEMUDDIN Vs. AAYESHA BEGUM	November 11, 1977
MOHD. ZAHEER Vs. UNION OF INDIA	August 10, 1977
MOTHIKA MUTYALU Vs. MALLADI RAJYALAXAMMAMMA	September 20, 1977
MULLAPUDI TIMMA RAJU Vs. DRONAMARAJU VENKATAKRISHNA RAO	December 6, 1977
MUNICIPAL CORPORATION OF HYDERADAD Vs. SHAMSUDDIN HASAN KHUDANKMAI	December 27, 1977
MUSKU ANANTHA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	April 19, 1977
MYSORE I AGARBATHI WORKS OPPOSITE JAMIA MASJID SECUNDERABAD Vs. SECRETARY MINISTRY OF FINANCE UNION OF INDIA NEW DELHI	June 15, 1977
N NAGENDRA RAO AND COMPANY Vs. STATE OF A P	November 1, 1977
N NARASIMHA RAO Vs. COMMISSIONER AND SPL OFFICER IN CHARGE ADONI MUNICIPALITY	January 17, 1977
N RAMANA Vs. COLLECTOR WEST GODAVRI	September 20, 1977
N VARALAKSHMI Vs. N V HANUMANTHA RAO	June 15, 1977
NADEEM MAIN Vs. STATE	February 9, 1977
NAGAR MAHAPALIKA Vs. P GURNAI	July 13, 1977
NAGESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 1, 1977
NAMMAYYAM Vs. STATE OF ANDHRA PRADESH	April 22, 1977
NAND LAL AND OTHERS Vs. RAJJU LAL AND OTHERS	December 2, 1977
NANDIPATI GANGIREDDY Vs. BOMMA REDDY BULLENNA	October 7, 1977
NANDIPATI RAMI REDDI Vs. NANDIPATI PADMA REDDY	February 2, 1977
NANDIPATI SOMIREDDY Vs. STATE OF ANDHRA PRADESH	January 19, 1977
NARAYAN VENKAT AND CO Vs. STATE OF ANDHRA PRADESH	September 28, 1977
NARIKELAPU RAMAIAH Vs. A P STATE REPTD	April 11, 1977
NARSI REDDY Vs. GENERAL MANAGER, APSRTC, MUSHEERABAD, HYDERABAD	August 25, 1977
NARSIMHAM Vs. D ADISEHA REDDY	March 3, 1977
NEHRU MONTESSORI K G AND UPPER PRIMARY SCHOOL Vs. STATE OF ANDHRA PRADESH	September 14, 1977
OSURI GANGADHARAM Vs. STATE OF ANDHRA PRADESH	January 25, 1977
P G MUNNUSWAMI REDDI Vs. P R PANDURANGA CHETTY	March 30, 1977
P JAGADISHWARAIAH Vs. STATE OF A P	November 2, 1977
P LINGAM NAIDU Vs. TAHSILDAR PARVATHIPURAM	April 19, 1977
P M DORASWAMY REDDY Vs. ELECTION AUTHORITY AND DIRECTOR OF MARKETING ANDHRA PRADESH	January 24, 1977
P MOHAMMAD KHAN Vs. STATE OF ANDHRA PRADESH	December 19, 1977
P P Vs. BALAKRISHNA ALIAS BOBBI	February 13, 1977
P RAMALAKSHMAMMA Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION	July 12, 1977
P RANGA REDY Vs. GOLLA SAMBASIVARAO	June 6, 1977
P SAINATH REDDY Vs. G NARAYANA REDDY	June 9, 1977
P SAROJINI NAIDU Vs. AMERICAN REFRIGERATION CO LTD	December 2, 1977
P SEETHARAMA NAIDU Vs. CHITTOOR DIST CO OPERATIVE CENTRAL BANK LTD	July 19, 1977
P V SARMA Vs. CHAIRMAN COMMITTEE OF MANAGEMENT THE S C RAILWAY EMPLOYEES CO OPERATIVE CREDIT SOCIETY	March 31, 1977
P. VENU Vs. N.R. KANNAIAH REDDY AND OTHERS	April 21, 1977
P.V. KRISHNAMURTHY AND ANOTHER Vs. STATE (FOOD INSPECTOR, KAVALI MUNICIPALITY)	September 14, 1977
PALLAPOTHU NARSHIMHA RAO Vs. KIDANBI RADHAKRISHNAMACHARYALU	October 7, 1977
PAMPA SURYANARAYANA Vs. SRIKAKULAM MUNICIPALITY, REPTD BY ITS COMMISSIONER AND SPECIAL OFFICER, SRIKAKULAM, SRIKAKULAM DISTRICT	January 19, 1977
PANYAM CEMENTS AND MINERAL INDUSTRIAL LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	April 15, 1977
PAREPALLI MANIKYAMMA Vs. PAREPALLI VENKATA SUBBA RAO	December 14, 1977
PATCHU BASAVA PUNNAYYA Vs. AUTHORISED OFFICER LAND REFORMS BANDAR	April 12, 1977
PATEL ENGINEERING CO LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION HYDERABAD	February 18, 1977
PATHURI DHARMA RAO Vs. VATLURU CO OPERATIVE BANK	October 10, 1977
PEDDA NARISI REDDI Vs. VENKAYYA	October 13, 1977
PHARMA Vs. SUPERINTENDENT OF CENTRAL EXCISE	June 22, 1977
PHARMA REP, BY ITS CHIEF EXECUTIVE SRI G S RAJU Vs. SUPERINTENDENT OF CENTRAL EXCISE, M O R I, VIJAYAW	September 9, 1977
POLIAETTY RAMAIAH SETTY Vs. SANKHVARAM NARASIMHA CHARYULU	August 19, 1977
POOSARLA ACHUTA RAO Vs. UNION OF INDIA	February 28, 1977
POTHILA MANIK REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	December 28, 1977
POTHURAJU Vs. B V SATYANARAYANA	July 27, 1977
PUBLIC PROSECUTOR Vs. RAMACHANDRA RAJU	August 10, 1977
PUBLIC PROSECUTOR Vs. K CHINNAIAH	June 23, 1977
PUBLIC PROSECUTOR Vs. KAPU CHINNAIAH	June 30, 1977
PUBLIC PROSECUTOR A P Vs. MURLIDHAR	October 13, 1977
PUBLIC PROSECUTOR ANDHRA PRADESH HYDERABAD Vs. BANDE SIDDAIAH	June 15, 1977
PUBLIC PROSECUTOR HIGH COURT HYDERABAD Vs. M PRASAD	June 24, 1977
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. THALLURI SAMBASIVA RAO	March 22, 1977
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. G CHANDRAMOHAN	September 7, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. BALKRISHNA ALIAS BOBBI	March 30, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. PAGA PULLA REDDY	July 8, 1977
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. T PRABHUDAS	August 9, 1977
PULLA GAVARAYAMMA Vs. TALISETTI SURYANARAYANA ANDOTHERS	July 27, 1977
PULLESWARA RAO Vs. KUTUMBA RAO	April 11, 1977
PURELLA VENKATACHALAN Vs. ASSISTANT COLLECTOR CENTRAL EXCISE	October 12, 1977
R B SETH SHREERAM DURGAPRASAD Vs. SECRETARY GOVT OF INDIA MINISTRY OF STEEL AND MINES NEW DELHI	February 1, 1977
R J K RANGA RAO Vs. COMMISSIONER OF EXPENDITURE TAX	October 26, 1977
R MEERIAH Vs. STATE OF ANDHRA PRADESH	February 18, 1977
R SEETHARAMAMMA Vs. LAND ACQUISITION OFFICER	June 23, 1977
R VENKATA RAO Vs. DIVISIONAL SUPERINTENDENT SOUTH EASTERN RAILWAY WALTAIR	December 23, 1977
RAGHAVA REDDY Vs. P SREEDEVAMMA	March 18, 1977
RAJ REDDY Vs. ANASUYAMMA	April 13, 1977
RAJA REDDY Vs. ANUSUYAMMA	April 5, 1977
RAJYALAKSHMI Vs. REG ASST COMMISSION FOR LABOUR	February 28, 1977
RAJYALAKSHMI Vs. S V R SUBRAHMANYAM	January 21, 1977
RAMA BABU Vs. VIJAWADA MUNICIPALITY	June 13, 1977
RAMA MOHAN MOTOR SERVICE Vs. COMMISSIONER OF INCOME TAX	March 3, 1977
RAMA NAIDU Vs. RAMADAS NAIDU	January 25, 1977
RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	December 27, 1977
RAMAIAH Vs. DISTRICT COLLECTOR GUNTUR	April 21, 1977
RAMAKRISHNA CORPORATION Vs. DISTRICT REVENUE OFFICER CHITTOOR	June 23, 1977
RAMU and CO ANAKAPALLI Vs. STATE OF ANDHRA PRADESH	November 8, 1977
RAMULU Vs. INDUSTRIAL TRIBUNAL A P	March 18, 1977
RANGA REDDY Vs. G M CO OPERATIVE ELE SUPPLY SOCIETY SIRCILLA	February 21, 1977
RASHEED ABDULLAH Vs. STATE OF ANDHRA PRADESH	July 29, 1977
RECHARLA HANUMANDLOO AND ANOTHER Vs. STATE OF ANDHRA PRADESH	November 18, 1977
REDDY Vs. NARASIMHA RAO	August 2, 1977
ROYAL TALKIES SULTAN BAZAR Vs. EMPLOYEES STATE INSURANCE CORPORATION	November 23, 1977
ROYALA GOPAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	September 13, 1977
RUDRARAJU BHIMA RAJU Vs. STATE OF ANDHRA PRADESH	August 1, 1977
RUDRARAJU JANAKIRAMA RAJU Vs. STATE OF ANDHRA PRADESH	November 24, 1977
S B TARAMMA Vs. D NARASAIAH	July 11, 1977
S GOPAL REDDY Vs. SPL TAHSILDAR LAND REFORMS HYDERABAD EAST HYDERABAD	December 2, 1977
S K MALHOTRA Vs. STATE OF ANDHRA PRADESH	March 11, 1977
S RAMA RAO Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY HYDERABAD	August 8, 1977
S SIVA RAMA RAO Vs. SURESH TRADING CO	March 2, 1977
SAKALABHAKTULA VYKUNTA RAO Vs. MADE APPALASWAMY	February 16, 1977
SALAMKAYALA PULLESWARA RAO Vs. MUNAGALA BASAVIAH KUTUMBA RAO	December 25, 1977
SANKARAIAH Vs. SPECIAL TABSILDAR L R NANDYAL	August 4, 1977
SARATHY MUDALIAR C P Vs. COMMISSIONER OF INCOME TAX	October 26, 1977
SATHAGIDI INAYATHULLA SAHEB Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER, LAND REFORM	September 20, 1977
SATTI KRISHNA REDDY Vs. NALLAMILLI VENKATA REDDY	March 4, 1977
SATYANARAYANA Vs. STATE	August 3, 1977
SATYANARAYANA KHUBCHAND CARVA Vs. RAMCHANDER LAXMI NARAYAN KARVA	April 6, 1977
SATYAVOLU VENKATA BHASKARA UMAMAHESWARA VARAPRASADA MURTHY Vs. POTTI VEERARAJU	July 29, 1977
SAYED NIZAMUDDIN Vs. GOLDEN TOBACCO CO PVT LTD	April 18, 1977
SEETHAPATHI NAGESWARA RAO Vs. GOVT OF ANDHRA PRADESH	October 7, 1977
SEETHARAMA LAKSHMI RICE AND GROUNDNUT OIL MILL CONTRACTORS CO Vs. INCOME TAX OFFICER	March 30, 1977
SEETHARAMA NAIDU Vs. CHITTOOR DISTRICT CO OPERATIVE CENTRAL BANK LTD	July 29, 1977
SHAH AUTO ENGINEERING COMPANY PVT LTD Vs. SECRETARY TO GOVERNMENT LABOUR EMPLOYMENT AND TECHNICAL EDUCATION DEPARYTMENT	November 7, 1977
SHAIK FATHIMA BI Vs. VENKATA CHAPATHY FINANCE CORPORATION RAYACHOTY	December 28, 1977
SHAIK MEERA Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH HYDERABAD	March 1, 1977
SHAKUNTATA SAHGAL Vs. D P I HYD	July 11, 1977
SHANKUNTALA SAHAWALA Vs. DIRECTOR OF PUBLIC INSTRUCTION II HYDERABAD	July 11, 1977
SIRI PHARMA Vs. CENTRAL EXCISE VIJAYAWADA	September 9, 1977
SIRPUR PAPER MILLS LIMITED Vs. STATE OF ANDHRA PRADESH	October 31, 1977
SPECIAL DEPUTY TAHSILDAR LAND REFORMS KOTHAPETA Vs. KARRA BRAHMESWARA SARMA	April 14, 1977
SRI BALAGANESH TEXTILES Vs. COMMERCIAL TAX OFFICER TIRUPATHI CHITTOOR DISTRICT CASE	December 14, 1977
SRINIVASA AND CO Vs. COMMERCIAL TAX OFFICER ONGOLE	September 15, 1977
SRINIVASA BUILDERS PRIVATE LTD Vs. GOVERNMENT OF ANDHRA PRADESH	December 20, 1977
STATE Vs. VELAGAPUDI VENKATARAMAIAH	March 8, 1977
STATE OF A P Vs. VIDYASAGAR REDDY	December 17, 1977
STATE OF A P Vs. KUNADI CHINA VENKAT REDDY	November 23, 1977
STATE OF ANDHRA PRADESH Vs. P K MAHAMMAD	December 8, 1977
STATE OF ANDHRA PRADESH Vs. RANGISETTI VEERANNA RAJU	March 14, 1977
STATE OF ANDHRA PRADESH Vs. ALLAM SURYANARAYANA	March 28, 1977
STATE OF ANDHRA PRADESH Vs. TIKKAVARAPU BALARAMI REDDY	April 11, 1977
STATE OF ANDHRA PRADESH Vs. VEMULAPALLI GANGADHARA RAO	April 8, 1977
STATE OF ANDHRA PRADESH Vs. KARRI MAGIREDDI	April 21, 1977
STATE OF ANDHRA PRADESH Vs. VEGULLA JANAKIRAMAYYA	April 21, 1977
STATE OF ANDHRA PRADESH Vs. M R SUBBAIAH	March 4, 1977
STATE OF ANDHRA PRADESH Vs. M A RAHIM PATHURGATTI HYDERBAD	March 4, 1977
STATE OF ANDHRA PRADESH Vs. MALAPATI PARVATHAMMA	February 2, 1977
STATE OF ANDHRA PRADESH Vs. K V V S L SAKUNTALA	July 19, 1977
STATE OF ANDHRA PRADESH Vs. MAMIDI APPADU	July 28, 1977
STATE OF ANDHRA PRADESH Vs. PIONEER CONSTRUCTION CO	September 1, 1977
STATE OF ANDHRA PRADESH Vs. MALLADI RAMA SUBBAIAH	March 18, 1977
STATE REPRESENTATIVE BEFORE S T A TRIBUNAL HYDERABAD Vs. NATIONAL RUBBER MANUFACTURERS LTD	October 31, 1977
SUDERSHAN TRADING CO Vs. M GUJARATI	June 28, 1977
SUNKARA PAPA RAO Vs. STATE OF ANDHRA PRADESH	July 17, 1977
SURYANARAYANA RAO Vs. PADI THOYAJAKSHAMMA	April 19, 1977
SUTHAPALLI NAGESWARA RAO Vs. STATE OF A P	June 27, 1977
SWAMY Vs. CONTROLLING AUTHORITY	September 2, 1977
SWASTIK MANUFACTURERS LTD Vs. LABOUR COURT	July 7, 1977
SWASTIK MANUFACTURERS LTD Vs. LABOUR COURT HYD	June 21, 1977
SYEDA AHMED JEHAN AND OTHERS Vs. ANDHRA PRADESH HOUSING BOARD	July 22, 1977
T MUNUSWAMI NAIDU DIED Vs. R VENKATA REDDI	July 27, 1977
T. RUKKAVVA Vs. THE MUNICIPAL CORPORATION OF HYDERABAD	November 25, 1977
T. VIJAYAKUMAR Vs. THE GOVT. OF ANDHRA PRADESH AND OTHERS	July 18, 1977
TALASANI CHINA GANGI REDDY Vs. DISTRICT COLLECTOR ANANTAPUR	June 21, 1977
TALURI NAMMAYYA Vs. STATE OF ANDHRA PRADESH	April 19, 1977
TAMMA KOTI REDDY Vs. DISTRICT COLLECTOR KRISHNA	August 5, 1977
TAX PAYERS ASSOCIATION TIRUPATHI MUNICIPALITY Vs. COMMISSIONER AND SPECIAL OFFICER TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR DISTRICT	July 13, 1977
TENALI MUNICIPAL COUNCIL Vs. TENALI KANYAKA PARAMESWARI VYSYA VIDYANIDHI COMMITTEE	March 10, 1977
THAKUR BALARAM SINGH Vs. K ACHUTA RAO	July 8, 1977
THE CENTRAL WAREHOUSING CORPORATION NEW DELHI AND ANOTHER Vs. TUMMALA CHANDRASEKHARA RAO AND ANOTHER	December 25, 1977
THE STATE OF A.P. THROUGH AUTHORISED OFFICE, L.R. TRIBUNAL, MEDAK Vs. SRI VIDYASAGAR REDDY AND ANOTHER.	December 27, 1977
THE UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. S. SARASWATHI BAI AND ORS.	June 23, 1977
THIMMAREDDI VENKATARAMANA REDDY Vs. CHELAMACHERLA RAGHAVA REDDY	October 10, 1977
TIRUMALA TIRUPATHI DEVASTHANAM Vs. COMMISSIONER OF LABOUR A P	July 26, 1977
TOGALLUGALLU MAREPPA Vs. STATE	December 22, 1977
TRANSPORT CORPORATION OF INDIA SECUNDERABAD Vs. HINDUSTAN POLYMERS LIMITED VISAKHAPATNAM	January 22, 1977
TULSI BAI Vs. GULAB KANZAR BAI	December 13, 1977
TUMATI RANGAYYA Vs. STATE OF ANDHRA PRADESH	October 13, 1977
UNICORN INDUSTRIES Vs. STATE OF ANDHRA PRADESH	October 27, 1977
UNION CARBIDE INDIA LTD Vs. INDUSTRIAL TRIBUNAL HYDRABAD	October 13, 1977
UNION OF INDIA Vs. CHABILDAS MANIKDAS	December 13, 1977
UNION OF INDIA Vs. VEERAMACHANENI VENKATESWARA RAO AND CO	December 29, 1977
UNION OF INDIA Vs. MOHAN SINGH	August 4, 1977
UNION OF INDIA Vs. SUBBA RAO and CO	August 31, 1977
UNION OF INDIA Vs. VAZIR SULTAN TOBACCO COMPANY LTD	August 18, 1977
UNION OF INDIA Vs. VAZIR SULTAN TOBACCO CO LTD	May 18, 1977
UPPALURI VENUGOPALAKRISHNA RAO EX PRESIDENT Vs. CO OPERATIVE SUB REGISTRAR LIQUIDATOR	June 20, 1977
V APPANNAMMANAYURALU Vs. B SREERAMULU	September 7, 1977
V NAGESWARA RAO Vs. K VENKATA SUBBA RAO	August 8, 1977
V RAJESWARA RAO Vs. KARNA ADEMMA	June 17, 1977
V RAJESWARA RAO Vs. KARNA AUDEMMA	June 12, 1977
V SAMBASIVA RAO Vs. KRISHNA CEMENT CO	June 10, 1977
V SAROJINI Vs. VENKA RAMACHANDRA RAO	September 20, 1977
V SATHYAMAIAH Vs. STATE OF A P	November 7, 1977
V V RAGHAVULOO Vs. S P E HYDERABAD	July 15, 1977
V V V R K YACHANDRA BAHADUR VARU Vs. ANDHRA PRADESH WAKF BOARD HYDERABAD	July 15, 1977
V VEERA RAGHAVALOO Vs. STATE	January 31, 1977
VALLURI SURYAKANTAM Vs. STATE OF ANDHRA PRADESH	December 6, 1977
VARAHA NARASIMHA CHARYULU Vs. GUDIVADA KANAKARATNAM	January 24, 1977
VARAPRASADA MURTHY Vs. P VEERAJU	July 29, 1977
VELURI VEERABHADRAMMA Vs. PALADUGU RAMAIAH	February 23, 1977
VELURI VEERABHADRAMMA Vs. PALADUGU RAMAIAH	March 23, 1977
VEMULA RAMACHANDRAIAH Vs. CHENNABOINE AILAIAH	August 22, 1977
VENKATESWARA RAO AND OTHERS Vs. BOARD OF REVENUE GOVT, OF A P. REPTD., BY ITS SECRETARY, HYDERABAD AND OTHERS.	December 26, 1977
VIJAYA WINES Vs. STATE OF ANDHRA PRADESH	September 19, 1977
VIJAYAWADA MUNICIPALITY Vs. L RAMA MURTHY	August 10, 1977
VISWESWARA SWAMIVARI DEVASTHANAM Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT	June 8, 1977
WAKF BOARD HYDERABAD Vs. BIRADAVOLU BALARAMI REDDY	March 4, 1977
WINES INTERNATIONAL VIJAYAWADA Vs. STATE OF ANDHRA PRADESH	March 10, 1977
YAMUNA BAI Vs. M PARASURAMAIAH	December 26, 1977
YEDLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH	December 27, 1977
YEMMIGANUR WEAVERS CO OPERATIVE PRODUCTION AND SALE SOCIETY LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	February 2, 1977

Year 1977 of HIGH COURT OF ANDHRA PRADESH

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