REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A KRISHNA MURTHY Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 12, 1976
A M K VASUDEVARAO Vs. UNION OF INDIA OWNING CENTRAL RAILWAY PER GENERAL MANAGER V T BOMBAY	December 21, 1976
A RANGA REDDY Vs. GENERAL MANAGER CO OPERATIVE ELECTRICITY SUPPLY SOCIETY LTD	December 16, 1976
A SUSEELAMMA Vs. A RAGHUNADHA REDDY	November 12, 1976
A VENKATRAMANA Vs. MUDIAM SANJEEVA RAGUDU	March 26, 1976
A VISWANATHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL	June 28, 1976
A YERRAYYAMMA Vs. AUTHORISED OFFICER L R NARASIPATNAM	October 27, 1976
ABDUL GAFFOOR Vs. PASHA BEE	December 24, 1976
ABDUL RAHMAN AND ANOTHER Vs. E.I.D. PARRY LTD., TADEPALLI AND OTHERS	January 28, 1976
ADARAM CHENCHU REDDY Vs. ESTATES ABOLITION TR BUNAL DIST JUDGE CHITTOOR	November 18, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AKKAMBA TEXTILES LIMITED	August 13, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P R N S AND CO	August 20, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND COMPANY LIMITED	August 20, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GUPTA K S	August 25, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KHAJA KHUTABUDDINKHAN DR	August 25, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED	September 1, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANAPATHI RAJU JEGI SANYASI RAJU	September 8, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRIKAMJI PUNIA AND SONS	September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ANDHRA PRINTERS LIMITED	September 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DEGAON GANGAREDDY G RAMKISHAN AND CO	April 16, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VISAKHA FLOUR MILLS	January 23, 1976
ADDITIONAL COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. WATAN MECHANICAL AND TURNING WORKS HYDERABAD	December 14, 1976
ADDITIONAL COMMISSIONER OF INCOMETAX A P HYDERABAD Vs. DURGA PANDARINATH TULJAYYA and CO HYDERABAD	March 17, 1976
ADDL COMMISSIONER OF INCOME-TAX Vs. VISAKHA FLOUR MILLS	January 23, 1976
ADONI FERTILISERS MANUFACTURERS Vs. UNION OF INDIA	March 9, 1976
AITHA NARSAIAH AND COMPANY Vs. STATE OF ANDHRA PRADESH	August 13, 1976
ALAPATI SESHADRI RAO AND CO Vs. AGRICULTURAL MARKET COMMITTEE GUNTUR	March 1, 1976
ALIMCHAND TOPANDAS OIL MILLS Vs. STATE OF ANDHRA PRADESH	February 6, 1976
ALLADI SADASIVAM Vs. NANDULA PANKALA NARASIMHAM	October 28, 1976
ALLURU SUDHAKARA REDDY Vs. STATE OF ANDHRA PRADESH	November 5, 1976
AMADULAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL HYDERABAD	July 12, 1976
AMARA KONDAIAH Vs. INCOME TAX OFFICER	June 15, 1976
AMARTHALUR CO OP RURAL BANK LTD Vs. PONNURU NAGESWARA RAO	September 2, 1976
AMBATI RAMASWAMY CHETTY AND CO Vs. STATE OF ANDHRA PRADESH	February 4, 1976
ANANT RAO SHARMA Vs. GOVERNMENT OF ANDHRA PRADESH	July 5, 1976
ANDHRA BANK LIMITED Vs. TRANS WORLD TRADERS A PROPRIETOR CONCERN	February 12, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD	April 5, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. PATEL AND PATEL	April 23, 1976
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. K RAMACHANDRA REDDY	November 23, 1976
ANKAM REDDY YERRAYYAMMA Vs. AUTHORISED OFFICER LAND REFORMS NARASIPALNAM VISAKHAPATNAM DISTRCT	October 15, 1976
ANNE VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 6, 1976
ANNE VENKATESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 16, 1976
ANUMOLU SESHAGIRI RAO Vs. THE DISTRICT REVENUE OFFICE, KRISHNA DISTRICT, COLLECTOR OFFICE, CHILAKALAPUDI AND ANOTHER	March 11, 1976
APPELLATE COLLECTOR OF CUSTOMS AND CENTRAL EXCISE CUSTOM HOUSE Vs. T N KHAMIBATI	December 1, 1976
ASST COMMERCIAL TAX OFFICER GANNAVARAM Vs. STAT	April 21, 1976
AVALA JANARDHAN REDDY Vs. STATE OF ANDHRA PRADESH	November 29, 1976
AYTHA VENKATA SESHAIAH Vs. DAGGUMATI RADHAKRISHNAIAH	November 9, 1976
AYYANNA Vs. GOVERNMENT OF ANDHRA PRADESH	November 9, 1976
AZIZABI Vs. FATIMA BI	August 9, 1976
B K MANJAPPA RAI Vs. UNION OF INDIA	October 1, 1976
B NARASOJI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD	January 23, 1976
B R V SATYANARAYANA Vs. STATE	August 23, 1976
B RAMA BABU PROPRIETOR HAPPY CORNER VIJAYAWADA Vs. COMMISSIONER and SPECIAL OFFICER VIJAYAWADA MUNICIPALITY VIJAYAWADA	November 19, 1976
B RAMACHANDRAYYA Vs. J NARAYANA	January 18, 1976
B SATYANARAYANA Vs. UNION OF INDIA	April 1, 1976
B SATYANARAYANA MURTHY AND OTHERS Vs. STATE OF A P AND OTHERS	March 29, 1976
B SEETHARAMAYYA GUPTHA BUSINESS R O KURABALAKPTA MADANAPALLI TALUK CHITTOOR DISTRICT Vs. DISTRICT REVENUE OFFICER CHITTOOR	March 26, 1976
B SUBBAIAH Vs. ANDHRA HANDLOOM WEAVERS CO OPERATIVE SOCIETY LTD	October 8, 1976
B UMAMAHESWARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	December 21, 1976
B.K. MANJAPPA RAO AND OTHERS Vs. UNION OF INDIA AND OTHERS	October 7, 1976
BANDI KRISHNA MURTHY Vs. LAND REFORMS TRIBUNAL GUDIVADA	November 5, 1976
BAPPARA VEEKATASESHA LALITAMMA Vs. BAPPARA KOTAYYA	July 16, 1976
BAYKATI LAKSHMAMMA Vs. STATE BANK OF INDIA, TADIPATRI	July 9, 1976
BENDAPUDI VEERA VENKATA SUBBARAO Vs. KAKARLAPUDL VENKATASUBBARAJU	April 7, 1976
BHOOKY DHOOPA Vs. THE STATE THROUGH THE AUTHORISED OFFICER, LAND REFORMS TRIBUNAL, KORTHAGUDEM	August 25, 1976
BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. L N SANYASI FAJU	November 4, 1976
BOORUGU NAGAIAH RAJANNA Vs. COMMISSIONER OF INCOME TAX	December 8, 1976
BRAHMAJI Vs. VISAKHAPATNAM MUNICIPALITY	January 24, 1976
BROOKE BOND INDIA LTD Vs. ITS EMPLOYEES UNION	November 23, 1976
BUDDALA CHINA VENKATA RAO AND CO Vs. COMMISSIONER OF INCOME TAX	August 23, 1976
BUTCHALAH Vs. VENKATESWARLU	April 8, 1976
C K ANAVEMA REDDI Vs. ANDHRA PRADESH LAND REFORMS APPELLATE TRIBUNAL	August 31, 1976
C LAKSHMAN REDDI Vs. STATE TRANSPORT AUTHORITY ANDHRA PRADESH	December 20, 1976
CH JAGANNADHAM Vs. BOARD OF REVENUE ANDHRA PRADESH	November 4, 1976
CHALASAMI PRASAD Vs. STATE OF ANDHRA PRADESH	August 13, 1976
CHAMANLAL R PATEL Vs. STATE OF A P	August 24, 1976
CHANDRAMOULIPRASAD DEVABHAKTUNI Vs. STATE OF A.P.	November 3, 1976
CHARALI KAMESWARA SARMA Vs. MAHANKALI RUJARATNAM	July 6, 1976
CHENNESMUDREM SUBBARAYAPPA Vs. STATE OF A P	March 29, 1976
CHENNUPATI BUCHAIAH Vs. BOBBALA VENKATESHWARLU	April 8, 1976
CHILAKALA AYYANNA AND OTHERS Vs. SPECIAL TAHSILDAR FOR LAND REFORMS EAST DIVISION, HYDERABAD DT. HYDERABAD	November 23, 1976
CHOUDHRY BROS Vs. STATE OF A P	September 6, 1976
COMMISSIONER OF GIFT TAX Vs. CHANDRASEKHARA REDDY	July 7, 1976
COMMISSIONER OF INCOME TAX Vs. PELLETI SRIDEVAMMA SMT	April 6, 1976
COMMISSIONER OF INCOME TAX Vs. ROOPKARAN S DR	November 10, 1976
COMMISSIONER OF INCOME TAX Vs. WARANGAL INDUSTRIES PVT LIMITED	December 3, 1976
COMMISSIONER OF INCOME TAX Vs. GUDUR MICA PRODUCE CO	December 30, 1976
COMMISSIONER OF INCOME-TAX, LUCKNOW Vs. ABDUL QADIR, MOHD SAGIR, PILIBHIT	February 11, 1976
COMMISSIONER OF WEALTH TAX Vs. VEERAMACHANENI RATNAM	August 25, 1976
COMMISSIONER OF WEALTH TAX Vs. CHAND R D	July 30, 1976
CONTROLLER OF ESTATE DUTY Vs. OMPRAKASH BAJAJ ESTATE OF LATE	July 20, 1976
COROMANDEL FERTILISERS LIMITED Vs. UNION OF INDIA	September 24, 1976
D NARAYANA SINGH Vs. Y RAMALINGAMAIAH	July 21, 1976
D PAMPAPATHI REDDI Vs. GOVERNMENT OF ANDBRA PRADESH	October 21, 1976
D PASKALAY Vs. STATE S P E HYDERABAD	October 13, 1976
D PRASAD BABU Vs. STATE OF A P	August 9, 1976
D. RADHA KRISHNA MURTHY AND OTHERS Vs. THE A. P. STATE ELECTRICITY BOARD AND ANOTHER	March 30, 1976
DASARI NARAYANA RAO Vs. UPPALAPATI RAJENDRAPRASAD	August 10, 1976
DEVANATH SINGH Vs. POOSU MALLAIAH	June 25, 1976
DIRECTOR DEFENCE RESEARCH AND DEVELOPMENT LABORATORIES HYDERABAD Vs. C PANDU INSTRUMENT MECHANIC DEFENCE RESEARCH DEVELOPMENT LABORATORIES HYDERABAD	September 22, 1976
DIRECTOR, DEFENCE RESEARCH AND DEVELOPMENT LABORATORIES, HYDERABAD Vs. C PANDU, INSTRUMENT MECHANIC, DEFENCE RESEARCH DEVELOPMENT LABORATORIES, HYDERABAD	September 6, 1976
DIVVI SURYANARAYANA MURTHY Vs. COMPETENT AUTHORITY IAC	November 5, 1976
DODDA HANUMANTHA RAO Vs. ALAMALAKALA KRISHNA MURTHY OFFICER	March 11, 1976
DOPPELAPUDI HANUMANTHAMMA Vs. STATE OF A P	November 26, 1976
DR. EDUPUGANTI KESAVA RAO Vs. STATE OF A.P	December 8, 1976
E I D PARRY INDIA LTD Vs. SOUTH CENTRAL RAILWAY	December 30, 1976
EASTERN TYPEWRITER SERVICE Vs. STATE OF ANDHRA PRADESH	November 10, 1976
EDARA PAVANA VENKATESWARA MITRA Vs. STATE OF ANDHRA PRADESH	July 23, 1976
ELECTRONICS CORPORATION OF INDIA LTD Vs. SECRETARY TO GOVERNMENT EMPLOYMENT AND SOCIAL WELFARE T DEPARTMENT GOVERNMENT OF A P HYDERABAD	September 21, 1976
EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDRABAD ASBESTOS CEMENT PRODUCTS LTD	April 13, 1976
ENERAL MANAGER A P STATE ROAD TRANSPORT CORP ORATION MUSHIRABAD HYDERABAD Vs. S K MATHUR	August 19, 1976
ENGINEERING INDUSTRIES AND MANUFACTURERS ASSOCIATION GUNTUR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD	April 16, 1976
FASHIONS ELECTRIC DRY CLEANERS Vs. GOVERNMENT OF ANDHRA PRADESH	September 1, 1976
FATIMA SULTANA BEGUM Vs. J EASHWARPRASAD	July 21, 1976
FOOD CORPORATION OF INDIA Vs. STATE OF ANDHRA PRADESH	December 3, 1976
FOOD INSPECTOR, MUNICIPAL CORPORATION OF HYDERABAD Vs. S. MANIKLAL	November 19, 1976
G GOPALACHARY Vs. AUTHORISED OFFICER OF GOVERNMENT LAND REFORMS TRIBUNAL NARAYANPET	November 19, 1976
G JAYAPRAKASH Vs. STATE OF ANDHRA PRADESH	January 31, 1976
G RAGHUNATHMAL BANK LTD Vs. LABOUR COURT, HYDERABAD	October 20, 1976
G RAMACHANDER Vs. COLLECTOR EXCISE HYDERABAD	April 19, 1976
G V HANUMANTHA RAO Vs. COMMISSIONER AND SPECIAL OFFICER TURN MUNICIPALITY TUNI E G DISTRICT	June 25, 1976
G V SUBBA RAO Vs. K L NARAYANA	November 30, 1976
G. GANGAREDDY DIED PER HIS L.RS. AND OTHERS Vs. THE TAHSILDAR, ARMOOR, NIZAMABAD DISTRICT AND ANOTHER	October 26, 1976
G.V. RAMANA MURTHY Vs. GOVT. OF ANDHRA PRADESH AND OTHERS	July 30, 1976
GADE SURESH Vs. GOVERNMENT OF ANDHRA PRADESH	November 24, 1976
GALLAIAH Vs. OFFICER IN CHARGE OF SIDDIPET COOPERATIVE MARKETING SOCIETY SIDDIPET MEDAK DISTRICT	July 26, 1976
GANAPATHI REDDY RAMI REDDY Vs. DUVVURI CHINNAPA REDDY	August 12, 1976
GANGAREDDY DIED Vs. TAHSILDAR ARMOOR NIZAMABAD DISTRICT	October 29, 1976
GENERAL ENGINEERING SERVICING WORKSHOP Vs. SUPDT OF C EX , WARANGAL	March 26, 1976
GUDURU SEETHARAMA REDDY Vs. THE LAND REFORMS APPELLATE TRIBUNAL CHITTOOR AND OTHERS	March 27, 1976
HIDAYAT FATEMA Vs. KOTNAK LACHMA DIED I R CHINNA GOVINDA	February 12, 1976
HYDERABAD and SECUNDERABAD COCONUT MERCHANTS ASSOCIATION Vs. MUNICIPAL CORPORATION OF HYDERABAD	December 1, 1976
I NARASIMHA RAO Vs. GOVT OF ANDHRA PRADESH	September 23, 1976
I. CONTINENTAL CONSTRUCTION (P) LTD., VISAKHAPATNAM Vs. THE GOVERNMENT OF INDIA AND OTHERS	March 2, 1976
IMMADI RAMACHANDRAM Vs. THE STATE OF A.P.,	January 27, 1976
IMMADI RAMACHANDRAM Vs. STATE OF ANDHRA PRADESH	April 27, 1976
INCOME-TAX ANDHRA PRADESH, HYDERABAD Vs. ADILABAD SINDHI GROUP CORPN ADILABAD	January 27, 1976
INDIAN DRUGS PHARMACEUTICALS LTD Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE and INSURANCE NEW DELHI	April 12, 1976
J MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	December 12, 1976
J MADAN MOHAN REDDY Vs. STATE OF ANDHRA PRADESH	December 22, 1976
J SEETHARAMA RAO Vs. CO OPERATIVE CENTRAL BANK	January 26, 1976
J SEETHARAMA RAO Vs. CO OPERATIVE CENTRAL BANK LTD	January 28, 1976
J VENKATA RAO Vs. STATE OF ANDHRA PRADESH	August 17, 1976
JAYANT T SHAH Vs. ANDHRA BANK LTD	December 31, 1976
JOINT COMMISSIONER ENDOWMENTS DEPARTMENTS A P HYD Vs. SHAIK MEERA SAHEB	April 20, 1976
JOKAM REDDY Vs. KOKAR MALLIAH	February 24, 1976
K GANGADAR REDDI Vs. ADDITIONAL REVENUE DIVISIONAL OFFICER L R TRIBUNAL PENUKONDA	August 11, 1976
K P VENKATA SUBBAIAH Vs. HLNDUPUR MUNICIPALITY	February 11, 1976
K RAJYALAXMI Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT and REGIONAL ASSISTANT COMMISSIONER FOR LABOUR VISAKHAPATNAM	November 9, 1976
K SEETHARAMA RAO Vs. K HANUMANTHA RAO	February 12, 1976
K V V SATYANARAYANA Vs. YEMAMADALA SUBBA RAO	February 5, 1976
K VITHAL RAO Vs. GOVERNMENT OF ANDHRA PRADESH	April 28, 1976
K. SOMARAJU Vs. THE DISTRICT COLLECTOR, PANCHAYAT WING, VISAKHAPATNAM AND OTHERS	July 12, 1976
KALALA LAXMA REDDY Vs. SYED BURHAMUDDIN HUSSAIN DIED	March 18, 1976
KAMALAKARA VENKATA RAO Vs. POTHURI PAPA RAO	August 27, 1976
KAMMILI VENKATARATNAM Vs. KAMMILI KRISHNA MURTHY	July 12, 1976
KANUMURI SATYA SURYANARAYANA RAJU AND OTHERS Vs. SRIBHASHYAM JAGANNADHASWAMI AND OTHERS	December 31, 1976
KARRA BRAHMESWARA SARMA Vs. SPECIAL DEPUTY TAHSILDAR LAND REFORMS	August 20, 1976
KARUMANCHL VIRANAGALAH Vs. KATTA MARK	February 6, 1976
KATRAGADDA SUBBAYYAMMA Vs. SAJJA CHIMPIRAYYA	January 19, 1976
KEELA NARAYANA Vs. S T P A PADMANABHASWAMY	August 13, 1976
KHAJA MOINUDDIN HASSAN Vs. SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD DARULSHIFA HYDERABAD	December 14, 1976
KHETMAL PAREKH AND COMPANY Vs. STATE OF ANDHRA PRADESH	August 3, 1976
KILARU GOPALA RAO Vs. LABOUR COURT HYDERABAD	September 22, 1976
KISHEERA RAMALINGESWARASWAMY Vs. NANDULA BUCHI RAMAYYA	August 10, 1976
KISHWARI BEGUM Vs. QUADIRI BEGUM	December 1, 1976
KOVVURI CHINA VENKATA REDDY Vs. KOVVURI GANOHI	July 14, 1976
KRISHNA JUTE MILLS Vs. GOVERNMENT OF ANDHRA PRADESH	July 23, 1976
KRISHNA MURTHY Vs. L R TRIBUNAL GUDIVADA	October 13, 1976
KRISHNA RAO P Vs. COMMISSIONER OF INCOME TAX	June 18, 1976
KRISHNA RICE AND OIL MILL Vs. INCOME TAX OFFICER	September 7, 1976
KUNA PRABHAVATHAMMA Vs. KUNA SRIRAMULU	February 2, 1976
L R S SMT PINKAKANA PASAMMA Vs. BHIMADASS	February 23, 1976
LAND REFORMS TENALI DIVISION Vs. VENKATRAMAIAH	November 11, 1976
LATEEF AZAM Vs. N. NAGESWARA RAO	February 10, 1976
M A KHADER Vs. GENERAL RADIO APPLIANCES P LTD	April 23, 1976
M KRISHNASWAMY Vs. ASSAM TEA DEPOT	March 10, 1976
M RAMAKRISHNAIAH AND CO Vs. STATE OF ANDHRA PRADESH	August 3, 1976
MADALA CHITTEMMA Vs. STATE OF ANDHRA PRADESH	August 27, 1976
MADDUKURI SUBBANNA Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT	November 26, 1976
MAHARAJAH ALAK NARAYANA SOCIETY OF ARTS and SCIENCE Vs. SPECIAL DEPUTY TAHSILDAR INAMS PARVATHIPURAM	December 28, 1976
MAHAVEER TOBACCO COMPANY Vs. ASSISTANT COLLECTOR OF C EX , GUNTUR	February 20, 1976
MAHMOOD HASSAN KHAN MAHARAJ KUMAR OF MOHAMUDABAD Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE	July 19, 1976
MALLAPALLY CHANDRAMMA Vs. STATE OF A P	November 25, 1976
MAMIDI SATYANARAYANA MURTY Vs. STATE OF ANDHRA PRADESH	August 19, 1976
MANAGEMENT OF ANDHRA EVENGELICAL LUTHEREN CHURCH KULGAR HOSPITAL GUNTUR Vs. LALADIA MOSES	April 2, 1976
MANAGER GULABCHAND Vs. RAJANIKANTHA	April 23, 1976
MANNEM PEDA NARISI REDDI Vs. MADDIVENKAYYA DIED	October 11, 1976
MATA RAMA RAO AND SONS SRIKAKULAM Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE HYDERABAD	July 26, 1976
MATTEGUNTA DHANALAKSHMI Vs. KANTAM RAJU SARADAMBA	January 22, 1976
MEDULLA HUSSAINAMMA Vs. STATE OF ANDHRA PRADESH	September 8, 1976
MEENAKSHI CORPORATION GUNTUR Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR	September 16, 1976
MERCHANTS ASSOCIATION SURYAPET Vs. DISTRICT REVENUE OFFICER NALGONDA	February 6, 1976
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES VISAKHAPATNAM	November 5, 1976
MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED VISAKHAPATNAM Vs. D V LINGAM OFFICE MANAGER	December 31, 1976
MOHD ABDUL BASHEER Vs. N SOBHANADRI	March 24, 1976
MOHD ASHRAFUDDIN Vs. STATE OF ANDHRA PRADESH	September 17, 1976
MOULIPRASAD Vs. STATE OF ANDHRA PRADESH	October 11, 1976
MUNAGA SINGARAIAH SRESHTY AND SONS CUDDAPAH Vs. STATE OF ANDHRA PRADESH	December 14, 1976
MUNICIPAL CORPORATION OF HYDERABAD Vs. CHAMPALUL	March 4, 1976
MUNJA Vs. PARCHAKI RAJU	April 23, 1976
MUSARA NARAYANA REDDY Vs. KANAKANTI MAL REDDY	August 24, 1976
N GURUVA REDDY Vs. DISTRICT REGISTRAR HYDERABAD	August 2, 1976
N M MEHTA Vs. COROMANDAL FERTILIZERS LTD	September 8, 1976
N VENKAT RAMANI Vs. STATE OF ANDHRA PRADESH	April 8, 1976
NABI OIL MILLS Vs. COMMERCIAL TAX OFFICER CHITTOOR	September 23, 1976
NANDIPATI GANGIREDDY Vs. BOMMA REDDY BULLENNA	October 21, 1976
NARAYANAVALASA GRAM PANCHAYAT NARASANNAPEIA TALUK SRIKAKULAM DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	September 6, 1976
NARSINGARAO CHAVHAN Vs. KAZIMUNNISSA BEGUM	December 27, 1976
NATIONAL INSURANCE COMPANY LTD Vs. M VISWANATH	March 23, 1976
NAVADU NUKA RAJU Vs. RAJANI CHINA APPANNA	July 14, 1976
NEELAPU PAPIREDDI Vs. CHINTAPALLI APPALARAMULU	July 7, 1976
NESLAPU PAPIREDDI Vs. CHINTAPALLI APPALARAMULU	July 30, 1976
NOOKA AGAIAH REPTD Vs. GOVERNMENT OF ANDHRA PRADESH	August 24, 1976
O VENKATRATNAM Vs. EXECUTIVE OFFICER ROMPICHERIA GRAM PANCHAYAL VOYALPAD TAFUK CHITTOOR DISTRICT	April 8, 1976
OADE SURESH Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 1976
OSMANIA COLLEGE KURNOOL Vs. D V SUBBA SASTRY	October 15, 1976
P HEMALATHA Vs. GOVT OF ANDHRA PRADESH	April 23, 1976
P JAYACHANDRA REDDY Vs. BOARD OF REVENUE ANDHRA PRADESH	October 19, 1976
P KRISHNA RAO Vs. COMMISSIONER OF INCOME-TAX ANDHRA PRADESH HYDERABAD	June 18, 1976
P MALLESH Vs. INDUSTRIAL DISPUTES TRIBUNALLABOUR COURT HYDERABAD	April 6, 1976
P P METAL CORPORATION Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM	October 13, 1976
P RAMA BABU, PROPRIETOR HAPPY CORNER, VIJAYAWADA Vs. COMMISSIONER AND SPECIAL OFFICER, VIJAYAWADA MUNIC	November 23, 1976
P VENKATRAM REDDY Vs. COLLECTOR MEDAK DISTRICT SANGAREDDY	November 18, 1976
PASKALY Vs. STATE	October 15, 1976
PATPANCHALA CHINA LINGAIAH Vs. STATE INSPECTOR OF POLICE NANDIGAMA	June 23, 1976
PEDERLA VENUGOPALA RAO Vs. KUNAPEREDDI RAMA RAO	November 25, 1976
PEECHU RAMAIAH Vs. GOVT OF A P	August 25, 1976
PEESEATI MADHAVA VERMA Vs. DISTRICT COLLECTOR	September 1, 1976
PINNIKA LAKSHMAIAH Vs. PINNIKA VENKATESWARLU	November 10, 1976
PINNINTI VENKATARAMANA Vs. STATE	August 9, 1976
PRABHAKARA OIL MILLS PANDILLAPALLE CUDDAPAH DISTRICT Vs. B VENKATAPPAIAH	March 5, 1976
PRAGALLAPATI SAMBASIVA RAO Vs. REVENUE DIVISIONAL OFFICER LAND REFORMS RAJAHMUNDRY	August 26, 1976
PRESIDENT PAMARRU CO OPERATIVE MARKETING SOCIETY LIMITED Vs. NANDULA VENKATESWARA RAO	November 4, 1976
PUBLIC PROSECUTOR Vs. NETTI NAGUMANI	October 27, 1976
PUBLIC PROSECUTOR Vs. GOPALAKRISHRA RICE MILL PRATTIPAD	August 6, 1976
PUBLIC PROSECUTOR Vs. PYARE ALI	July 6, 1976
PUBLIC PROSECUTOR Vs. GAMINI VENKATA SATYANARAYANA MURTHY AND OTHERS	July 7, 1976
PUBLIC PROSECUTOR Vs. H.A. NAYEEM AND OTHERS	February 13, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYD Vs. GADAMSETTY VUDAYAVARULU SETTY	February 4, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. B RAMACHANDRSRAJU	April 8, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. REPALLI RAMADOSS	July 30, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. GUMMI BAKKA REDDY	July 13, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. KATIA KNSHNAMURLHY	November 11, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. UMEDMALL GOPALAL	November 11, 1976
PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. J MURLIDHAR	November 9, 1976
PUBLIC PROSECUTOR, HIGH COURT OF A.P. Vs. G. MANIKYA RAO	December 3, 1976
PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	November 23, 1976
PUROHIT LAKSHMANCHANDJI Vs. VHA VENKATA SREE RAMACHANDRA MURTY	February 3, 1976
PUVVADA NARASIMHAMURTHY Vs. GADI SATYAVATHI	February 19, 1976
PYDIMALLA BABURAO Vs. STATE OF ANDHRA PRADESH	August 23, 1976
R SEETHARAMAYYA Vs. DEPUTY TAHSILDAR TENALI	November 19, 1976
R VENKATESWARLU Vs. VEDAGIRI PADMAVATHAMMA	December 17, 1976
RACHAPUDI VENKATA SUBBA RAO Vs. LINGINENI LAKSHMIAH CHOWDARY	June 17, 1976
RAGU RAGHAVA RAO Vs. TENANCY TAHSILDAR	January 9, 1976
RAJA REDDY Vs. MOTHE RAJANUA	February 2, 1976
RAM KISHTA REDDY Vs. NARISMHA RAO	April 23, 1976
RAMACHANDRA SWAMY VARU Vs. N APPARAO	August 13, 1976
RAMANA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH	November 23, 1976
RAVIPATI SEETHARAMAIAH Vs. THE HEAD QUARTERS DY. TAHSILDAR, (TENANCY DY. TAHSILDAR, TENALI) AND OTHERS	November 10, 1976
RAVIPATI TIRUPATAMMA Vs. DIVISIONAL MANAGER DIVISIONAL OFFICE LIFE INSURANCE CORPORATION OF INDIA MASULIPATNAM	August 4, 1976
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD	April 13, 1976
S ANJAIAH Vs. K KISHTAMMA	July 9, 1976
S BALAIAH Vs. REGISTRAR OSMANIA UNIVERSITY OSMANIA CAMPUS HYDERABAD	March 10, 1976
S M BRORS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD DIVISION-I HYDERABAD	October 15, 1976
S PAPI REDDY CONTRACTOR HYDERABAD Vs. IN RE	July 8, 1976
S RAJYALAKSHMI Vs. S SITAMAHALAKSHMI	April 1, 1976
S SUBBA RAO Vs. PULL VLRARAGHAVAIAH	April 23, 1976
S SUBBARAYUDU Vs. DISTRICT COLLECTOR NELLORE	September 23, 1976
S VENKATA RAMANAIAH Vs. DEPUTY COLLECTOR TRIBAL WELFARE ELWINPETA PARVATHIPURAM TALUK: SRIKAKULAM DISTRICT	March 29, 1976
S VISWANATHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL	June 8, 1976
SAILAM BOYAM TARAMMA AND ANOTHER Vs. DEVANAPALLI NARASAIAB	November 24, 1976
SATARABOYINA SOMESWARA RAO Vs. SANGASETTI TIRUPATHAMMA	November 9, 1976
SATHGADI INAYATHULLAH SAHEB Vs. REVENUE DIVISIONAL OFFICER LAND REFORMS MADANAPALLI	October 26, 1976
SATYAM Vs. STATE OF ANDHRA PRADESH	July 30, 1976
SECUNDERABAD CANTON MEAT BOARD Vs. ALLIED TRADING CORPORATION	April 16, 1976
SHAIK BUDDAN SAB Vs. NAGAMMA	July 21, 1976
SHAIK RAHIM Vs. STATE OF ANDHRA PRADESH	March 29, 1976
SHANKAR BANGLE STORES Vs. STATE OF ANDHRA PRADESH	September 2, 1976
SHANKER RUBBER INDUSTRIES Vs. STATE OF A P	March 2, 1976
SHRI VIJAYALAKSHMI RICE MILL CONTRACTORS COMPANY Vs. STATE OF ANDHRA PRADESH	February 11, 1976
SIKAKOLLU SUBBARAO SUBBAIAO PARTNER SINGARAYAKONDA Vs. STATE OF ANDHRA PRADESH	October 21, 1976
SIRASANAMBETI SIDDAREDDI Vs. STATE OF ANDHRA PRADESH	March 23, 1976
SIRPUR PAPER MILLS LIMITED Vs. INCOME TAX OFFICER	February 19, 1976
SPECIAL TAHSILDAR LAND CEILING KANDUKUR AUTHORISED OFFICER Vs. STATE	August 30, 1976
SREERAMULU Vs. APPANNAMAYURALU	November 19, 1976
SRI LAKSHMI SATYANARAYANA CASTOR OIL MILL Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES NELLORE	September 2, 1976
SRI VENKATARAMANA MANURE COMPANY Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES GUNTUR	August 2, 1976
SRIKANTH NEEMAKAR Vs. YELLOJI RAO	November 23, 1976
SRIKANTH NEEMKAR Vs. G YELLOJI RAO	November 11, 1976
SRINIVASAN Vs. ASSISTANT LABOUR COMMISIONER CENTRL	January 19, 1976
SRIVEERABHADRA TOURING TALKIES GOLLAPROTA EAST GODAVARY DISTRICT Vs. DISTRICT REVENUE OFFICER EAST GODAVARY DISTRICT KAKINADA	October 28, 1976
STATE OF A P Vs. GOGINENI BRAHMAIAH	October 26, 1976
STATE OF ANDHRA PRADESH Vs. YENAMANDALA SUBBA RAO	February 5, 1976
STATE OF ANDHRA PRADESH Vs. VENKATA RAMA LINGESHWARA RICE MILL BHIMAVARAM	March 17, 1976
STATE OF ANDHRA PRADESH Vs. MALLADI RAMA SUBBIAH	March 18, 1976
STATE OF ANDHRA PRADESH Vs. HINDUSTAN SHIPYARD LIMITED	March 30, 1976
STATE REPRESENTED BY TAHSILDAR, LAND REFORMS, TENA Vs. VELAGAPUDI VENKATRAMAIAH	November 11, 1976
SUPERINTENDING ENGINEER OPERATION CIRCLE ANDHRA PRADESH STATE ELECTRICITY BOARD VISAKHAPATNAM Vs. LABOUR OFFICER SRIKAKULAM	September 17, 1976
SWARNA AND COMPANY COMMISSION AGENTS and SUGARCANDY BISCUITS CONFECTIONARY MERCHANTS BEGUM BAZAR HYDERABAD Vs. STATE OF ANDHRA PRADESH	July 21, 1976
SYED AMANULLAH HUSSAIN DIED Vs. RAJAMMA	August 7, 1976
SYED AMANULLAH HUSSAIN DIED Vs. RAJAMMA DIED	August 27, 1976
T V SARMA Vs. ACHUTHUNI NAGAKOTESWARARAO	April 19, 1976
T. RAMANAIAH Vs. FOOD INSPECTOR, NELLORE MUNICIPALITY, NELLORE AND ANOTHER	October 26, 1976
TADDI RAMA RAO Vs. KONDI ASEERVADAM	December 13, 1976
TANDIT VANAMULU Vs. GOVERNMENT OF ANDHRA PRADESH	November 15, 1976
TAX PAYERS ASSOCIATION TIRUPATHI MUNICIPALITY Vs. COMMISSIONER AND SPECIAL OFFICER TIRUPATHI MUNICIPALITY TIRUPATHI CHITTOOR DIST	December 10, 1976
TEDIKAPALLE ANJANEYULU Vs. RAMA KRISHNA TEXTILES	June 23, 1976
TENUGU PEDDA NARSIMLU Vs. GRAM PANCHAYAT VELPUR	March 3, 1976
THAKUR V HARIPRASAD Vs. STATE OF A P	July 19, 1976
THAMMA APPIREDDI Vs. STATE OF ANDHRA PRADESH	September 15, 1976
THE MANAGEMENT OF BROOKE BOND INDIA LTD. VISAKHAPATNAM BRANCH, VISAKHAPATNAM Vs. S. SUBRAMANYA SASTRY, BEING SECRETARY OF THE BROOKE BOND EMPLOYEES UNION	November 23, 1976
TIRUPAGARI TAYARAMMA Vs. RAMANJANEYA MERCHANTILE CO ELURU	September 21, 1976
TODDY TAPPERS CO OPERATIVE SOCIETY YAMJAL MEDCHAL TALUK HYDERABAD WEST DISTRICT Vs. STATE OF ANDHRA PRADESH	February 16, 1976
UNION OF INDIA Vs. D BALAKRISHNA MURTHY	July 23, 1976
UNION OF INDIA Vs. BATCHU SUBBA RAO AND CO	August 26, 1976
VADLA KRISHNAIAH Vs. NALLI NARASIMHAREDDY	March 23, 1976
VALICKATI VENKATARATHAM Vs. RAMALINGESWARA SWAMY DEVASTHANAM PALANGI	December 6, 1976
VASIREDDI SEETHARAMAIAH Vs. SRIRAMA MOTOR FINANCE CORPORATION KAKINADA	February 16, 1976
VEGESINA BALARAMARAJU Vs. STATE OF ANDHRA PRADESH	June 30, 1976
VEKACHERLA SUMITRA Vs. VAKACHERLA LAKSHMINARAYANA RAO	March 12, 1976
VELPULA ANKALAYYA Vs. STATE OF ANDHRA PRADESH	July 21, 1976
VELPULA ANKALAYYA Vs. STATE	August 26, 1976
VEMAKRISHNA MAURTHY Vs. THANUBUDDI PEDA SIVA REDDY	October 30, 1976
VEMPALA APPA RAO Vs. MANIKONDA SOMESWARA RAO	October 19, 1976
VEMULAPALLI PURNACHANDRA RAO Vs. STATE OF ANDHRA PRADESH	November 19, 1976
VENKATA RAO Vs. T RAMAKRISHNA	December 15, 1976
VENKATESH CONFECTIONARY WORKS Vs. APPELLATE COLLECTRAL OF CENTRAL EXCISE	April 13, 1976
VENTRAPRAGADA VENKATA KRISHNA RAO Vs. DISTRICT MAGISTRATE	June 2, 1976
VENTRAPRAGADA VENKATA KRISHNA RAO Vs. DISTRICT MAGISTRAL EAST GODAVARI KAKINADA	June 22, 1976
VENU Vs. KANNAIAH REDDY	April 23, 1976
VICE CHANCELLOR ANDHRA UNIVERSITY WALTAIR VISAKHAPATNAM Vs. A VENKATARATNAM	March 10, 1976
VIJAYA SCIENTIFIC EQUIPMENTS Vs. STATE OF A P	March 2, 1976
VIJAYASRI METAL INDUSTRIES Vs. MINERALS AND METALS TRADING CORPORATION OF INDIA LIMITED	February 24, 1976
VISAKHAPATNAM DISTRICT MARKETING COOPERATIVE SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 1976
VOIETI RAGHAVULU Vs. BOARD OF REVENUE COMMISSIONER OF LAND REFORMS ANDHRA PRADESH HYDERABAD	March 18, 1976
VOLETI APPALARAJU Vs. STETE	August 11, 1976
WAKF BOARD HYD Vs. BALARAMI REDDY	November 10, 1976
WHOLESALE FOODGRAIN DEALERS ASSOCIATION HINDUPUR Vs. AGRICULTURAL MARKET COMMITTEE HINDUPUR	September 8, 1976
Y PEDA VENKAIAH Vs. REGIONAL TRANSPORT OFFICER NELLORE	August 16, 1976
YAMALA NAGESWARA RAO Vs. STATE OF A.P.	October 8, 1976
YELINENI VENKAYYA Vs. STATE OF ANDHRA PRADESH	October 26, 1976

Year 1976 of HIGH COURT OF ANDHRA PRADESH

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