|
A A RAMAYYA Vs. THEEGALA VENKATRAMAYYA
|
August 14, 1975 |
|
A GANGA RAJU Vs. MUNICIPAL COUNCIL PALACOLE
|
October 24, 1975 |
|
A LAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
|
July 16, 1975 |
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A SUBBA RAO Vs. EXECUTIVE OFFICER GRAM PANCHAYAT PATHIKONDA KURNOOL DLST
|
October 24, 1975 |
|
A SUBRARNANYESWARA RAO Vs. B MANIKYA SARMA
|
December 16, 1975 |
|
A V KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
April 25, 1975 |
|
ACHUTA YELLAMANDAIAH Vs. KURAKULAKSHMAMMA
|
August 25, 1975 |
|
ADABALA SESHAYYA Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 13, 1975 |
|
ADAPA SIVAJI NAIDU Vs. STATE OF ANDHRA PRADESH
|
October 4, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DEVDA M J
|
September 25, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RASHEED AHMED
|
August 12, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAWAN MOTOR STORES
|
September 8, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VALLAMKONDA CHINNA BALAIAH CHETTY AND CO
|
November 12, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VENKATA NARASIMHA RAO M AND CO
|
April 25, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHEKKA AYYANNA
|
December 16, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NAGIREDDY AND CO T
|
December 15, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DARGAPANDARINATH TULJAYYA AND CO
|
December 10, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SECUNDRABAD CLUB
|
December 3, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MEDISETTY RAMARAO
|
December 26, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJKAMAL HOTEL AND BAR
|
December 26, 1975 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. T NAGIREDDY AND CO
|
December 15, 1975 |
|
ADUSUMILLI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
September 24, 1975 |
|
ADVOCATE GENERAL A P Vs. RACHAPUDI SUBBA RAO
|
April 23, 1975 |
|
AKULA JANGAIAH AND OTHERS Vs. SYED SHAH AKBAR HUSSAINI
|
August 25, 1975 |
|
ALLADI VENKATESWARLU Vs. GOVERNMENT OF A P
|
November 4, 1975 |
|
ALLURL BALA SATYA KRISHNA KUMARI Vs. ALLURI VARALAKSHMI
|
November 21, 1975 |
|
ANDHRA BANK LIMITED Vs. STATE OF ANDHRA PRADESH
|
September 8, 1975 |
|
ANDHRA BANK LIMITED Vs. INDUSTRIAL TRIBUNAL
|
December 9, 1975 |
|
ANDHRA BANK LIMITED HYDERABAD Vs. LABOUR COURT HYDERABAD
|
February 28, 1975 |
|
ANDHRA BANK LTD Vs. LABOUR COURT HYDERABAD
|
February 18, 1975 |
|
ANDHRA CEMENT COMPANY LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 22, 1975 |
|
ANDHRA HANDLOOM WEAVERS CO OP SOCIETY Vs. LABOUR COURT
|
August 4, 1975 |
|
ANDHRA PRADESH AGRICULTURAL UNIVERSITY RAJENDRANAGAR Vs. MAHMOODUNNISA BEGUM
|
November 18, 1975 |
|
ANDHRA PRADESH DAIRY DEVELOPMENT CORPORATION PVT LTD Vs. UNION OF INDIA
|
August 19, 1975 |
|
ANDHRA PRADESH STACE ELECTRICTY BOARD Vs. CANTONMENT BOARD
|
November 27, 1975 |
|
ANDHRA PRADESH STATE TRANSPORT CORPORATION Vs. R MAHESHWARI
|
July 15, 1975 |
|
ANIL KUMAR KAMDAR Vs. C N SHASTRI SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD
|
September 11, 1975 |
|
APPALANENI CHINA VEERA RAGHAVIAH Vs. ESTATES ABOLITION TRIBUNAL DISTRICT JUDGE GUNTUR
|
September 25, 1975 |
|
ARAVAPALLI SUBRAHMANYAM VIJAYAKUMAR Vs. OFFICIAL RECEIVER GUNTUR
|
August 29, 1975 |
|
ASSOCIATED CEMENT CO LIMITED KISTNA CEMENT WORKS Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
December 2, 1975 |
|
B NARAYANAMMA Vs. RAMAIAH
|
September 10, 1975 |
|
B NARSING RAO Vs. GOPAL GIR
|
October 30, 1975 |
|
B RAMA RAO Vs. KOTHAVALASA AGRICULTURAL MARKET COMMITTEE BRANCH VISAKHAPATNAM
|
August 29, 1975 |
|
B SOMAIAH Vs. AMINA BEGUM
|
February 4, 1975 |
|
B V SUBBARAYUDU B V KRISHNAIAH ADVOCATE NARAYANAGUDA Vs. STATE OF ANDHRA PRADESH
|
October 24, 1975 |
|
B YAMUNA BAI Vs. LADE VENKOBA RAO
|
March 6, 1975 |
|
BADUGU VENKATESWARLU Vs. STATE
|
February 4, 1975 |
|
BALAJI Vs. STATE OF ANDHRA PRADESH
|
December 16, 1975 |
|
BALASUBRAMANIAN P N Vs. INCOME TAX OFFICER
|
October 14, 1975 |
|
BANDA KRISHNA Vs. ASSISTANT COLLECTOR CENTRAL EXCISE INTEGRATED DIVISIONAL OFFICE
|
September 30, 1975 |
|
BANDARA VEERAMMA Vs. CHIRTRAVURI RAMAKRISHNA SARMA
|
July 18, 1975 |
|
BANDARU VEERAMMA Vs. CHLRRAVURI RAMAKRISHNA SARMA
|
July 19, 1975 |
|
BANSILAL VYAS Vs. COMMISSIONER OF INCOME TAX
|
December 11, 1975 |
|
BATHULA CHINA KOTIREDDI Vs. BATHULA RAMANAMMA
|
July 1, 1975 |
|
BAYKATI LAKSHMAMMA Vs. STATE BANK OF INDIA TADIPATRI
|
July 9, 1975 |
|
BELLAMKONDA VENKATAPPAIAH Vs. KANAKALA SEETHARAMAIAH
|
July 25, 1975 |
|
BHAGWAN DAS BEHI Vs. UNION OF INDIA
|
January 20, 1975 |
|
BHARATI VELA BUS SERVICE Vs. PRESIDING OFFICER LABOUR COURT GUNTUR
|
December 9, 1975 |
|
BIRRA DHARMA RAO Vs. SETHIPATHI PANDURANGA RAO
|
June 9, 1975 |
|
BLACK SEA STEAMSHIP U L LASTOCHKINA ODESSA UNION OF SOVIET Vs. UNION OF INDIA
|
April 3, 1975 |
|
BOARD OF WAKFS ANDHRA PRADESH HYDERABAD Vs. SUBRAMANIAM NAICKER
|
September 29, 1975 |
|
BODHAN CO OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
November 13, 1975 |
|
BOPPANA VENKATESWARA RAO AND ANOTHER Vs. BOPPANA GANGABHAVANI AND OTHERS
|
September 13, 1975 |
|
BOYA LAKSHMANNA Vs. BOYACHINNA NARASAPPA
|
April 18, 1975 |
|
BUDARAJN SESHAGIRI RAO Vs. T V SARMA
|
September 16, 1975 |
|
C NIRMALAMMA Vs. REVENUE DIVISIONAL OFFICER GADWAL MAHABUBNAGAR DIST
|
September 10, 1975 |
|
C OBULA KONDA REDDY Vs. C PEDDA VENKATA LAKSHMAMMA
|
July 14, 1975 |
|
CENTRAL WINES HYDERABAD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES HYDERABAD
|
November 28, 1975 |
|
CH ATCHAIAH Vs. INCOME TAX OFFICER B WARD SPECIAL CIRCLE II LAKDIKAPUL HYDERABAD
|
April 25, 1975 |
|
CH V HANURNANTHA RAO Vs. COMMISSIONER AND LAND REFORMS BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
November 4, 1975 |
|
CHALAVADI SATYANARAYANA DETENU CENTRAL JAIL RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
|
December 26, 1975 |
|
CHANDRA VISWANADHAM ENAPALLI ESHWARAIAH and CO Vs. UNION OF INDIA
|
March 3, 1975 |
|
CHELLA RAMA BHUPAL REDDY Vs. CENTRAL BOARD OF DIRECT TAXES
|
September 23, 1975 |
|
CHEVVAKUIA VEERRAJU Vs. NETA RATNAM
|
August 28, 1975 |
|
CHILAKALA MANIKYA RAO Vs. DESU RAMA SUBBARAO
|
October 10, 1975 |
|
CHINTHA KANNALAH Vs. GADI GATTUMALLU
|
September 10, 1975 |
|
CHITTURI BAPANAMMA Vs. CHITTURI VENKATA KRISHNA RO.
|
November 4, 1975 |
|
CHOUDARY Vs. STATE OF ANDHRA PRADESH
|
June 11, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN SHIPYARD LIMITED
|
April 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. KAILASA DEVI SMT AND RUKMINI BAI SMT
|
April 11, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. C V C MINING COMPANY
|
September 15, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MADURI RAJAIAHGARI KISTAIAH
|
December 12, 1975 |
|
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H THE NIZAMS RELIGIOUS ENDOWMENT TRUST
|
April 15, 1975 |
|
CONTROLLER OF ESTATE DUTY Vs. RAMAIAH SRESHTI V ESTATE OF LATE
|
April 22, 1975 |
|
COOLL GANGADHARAM Vs. STATE OF ANDHRA PRADESH
|
March 11, 1975 |
|
D BALALAH Vs. SECRETARY INDIAN DETONATORS LTD
|
April 2, 1975 |
|
D K LAKSHMINARAYANA GUPTA Vs. COMMISSIONER AND SPECIAL OFFICER HINDUPUR MUNICIPALITY
|
September 4, 1975 |
|
D M KRISHNAM RAJU Vs. DIRECTOR OF AGRICULTURE HYDERABAD
|
September 15, 1975 |
|
DESIRAJU SUBBA RAO Vs. M V VENKATA REDDY
|
January 18, 1975 |
|
DESU KOTALAH Vs. IMMADI SURYANARAYANA RAO
|
December 18, 1975 |
|
DEVINENI SUSEELA Vs. NELAPATI VENKATA SIVARAMAIAH
|
December 2, 1975 |
|
DIMILI NARAYANA Vs. DILLI SATYANARAYANA
|
April 2, 1975 |
|
DIRECTOR OF ENDOWMENTS and JOINT SECRETARY BOARD OF REVENUE KING KOTHI ROAD HYDERABAD Vs. RAJ LAKSHMI NARAYANA PERSHAD
|
September 16, 1975 |
|
DIRECTOR OF INDUSTRIES GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. KURNOOL INDUSTRIAL CORPORATION NAVDYAL
|
July 2, 1975 |
|
DIVVI SURYANARAYANA MURTHY Vs. COMPETENT AUTHORITY
|
July 28, 1975 |
|
DOMISETTI SUBBANNA Vs. STATE OF ANDHRA PRADESH
|
June 23, 1975 |
|
EAST COAST COMMERCIAL COMPANY LTD Vs. ANAVALLI PRAKASARAO
|
November 5, 1975 |
|
EMANA VEERARAGHAVAMMA Vs. GUDISEVA SUBBARAO
|
December 24, 1975 |
|
EXECUTIVE COMMITTEE OF GUNTAKAL MUNICIPALITY Vs. DHANUNJAYA SASTRY CASHIER POORNA PICTURES GUNTAKAL
|
April 1, 1975 |
|
FATHLMANISA BEGUM Vs. TAMIRASA RAJAGOPALACHARYULU
|
September 20, 1975 |
|
FATIMA BI Vs. MOHD AKBAR HUSSAIN
|
March 19, 1975 |
|
G BULLISWAMY Vs. C ANNAPURNAMMA
|
October 21, 1975 |
|
G PAPAIAH Vs. ASSISTANT DIRECTOR MEDICAL SERVICES SECUNDERABAD
|
March 19, 1975 |
|
G SRINIVASA RAO Vs. G RADHAMMA
|
March 6, 1975 |
|
G V RAMANAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 30, 1975 |
|
G. SREEDHARAN, Vs. HINDUSTAN IDEAL INSURANCE CORPORATION. LTD.
|
January 22, 1975 |
|
GADDAM LINGA REDDY Vs. GADDAM RUKMA REDDY
|
April 18, 1975 |
|
GADDE VEERRAJU Vs. GADDE SATTEMMA
|
July 31, 1975 |
|
GANGULA BUTCHI REDDY Vs. GANGULA VASUDEVA REDDY
|
February 4, 1975 |
|
GENERAL MANAGER A P STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. MOHD SARWARAIDIN
|
December 23, 1975 |
|
GHATMAL CHAMPALA Vs. AMARAVATHI DYEING PRIVATE LIMITED
|
April 8, 1975 |
|
GOPIDI NAGA REDDY Vs. K SRIRAM
|
February 14, 1975 |
|
GOVERNING BODY OF RANGARAYA MEDICAL COLLEGE Vs. INCOME TAX OFFICER
|
December 8, 1975 |
|
GOVERNMENT OF ANDHA PRADESH Vs. K PADMA RANI
|
January 23, 1975 |
|
GOVINDU RAMA RAO Vs. REVENUE DIVISIONAL OFFICER SRIKAKULAM
|
September 30, 1975 |
|
GUNDU AKKIRAJU AND SURYANARAYANAMURTHY Vs. BOARD OF REVENUE COMMERCIAL TAXES
|
January 18, 1975 |
|
GURRAM RAMAMOHANARAO Vs. KODA KANCHARYULU
|
April 18, 1975 |
|
GURU BUTCHAIAH Vs. K AHAYA BAI
|
March 28, 1975 |
|
H. RAGHUNADHA RAO, DETENU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 18, 1975 |
|
HANUMANTHA RAO Vs. STATE OF ANDHRA PRADESH
|
November 11, 1975 |
|
HUSSAIM BEGUM Vs. B RAMACHANDRAIAH
|
October 31, 1975 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 24, 1975 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. EMPLOYEES INSURANCE COURT INDUSTRIAL TRIBUNAL RAMKOTL HYDERABAD
|
December 5, 1975 |
|
IMMEDISETTI RAMKRISHNAIAH SONS ANAKAPALLI Vs. STATE OF ANDHRA PRADESH
|
December 19, 1975 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
|
December 5, 1975 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
|
April 4, 1975 |
|
J. VENKATARAMA REDDY Vs. J. LAKSHMI REDDY AND OTHERS
|
April 11, 1975 |
|
JAGANNADHA SWAY VARI TEMPLE VADALI Vs. BOKINALA NIKODEV
|
December 5, 1975 |
|
JANI KRISHNA MURTHY Vs. DIST COLLECTOR SRIKAKULAM
|
September 26, 1975 |
|
JAYANTHI DHARMA TEJA Vs. STATE OF ANDHRA PRADESH
|
February 21, 1975 |
|
JONNALA VEERAREDDY Vs. MARREDDY SEETHAMMA
|
November 18, 1975 |
|
JYOTHI CHEMICALS Vs. COMMERCIAL TAX OFFICER
|
March 21, 1975 |
|
K ANJANEYULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 21, 1975 |
|
K BABJIRAO Vs. STATE OF ANDHRA PRADESH
|
November 21, 1975 |
|
K BHADRAPPA Vs. COMMISSIONER NOW SPECIAL OFFICER MUNICIPAL CORPORATION HYDERABAD
|
October 9, 1975 |
|
K JAGMAIAH Vs. K SESHIREKHAMMA
|
August 1, 1975 |
|
K NARAYANA REDDIAR Vs. P VENUGOPALA REDDIAR
|
January 16, 1975 |
|
K NARSAMMA Vs. K MATLAMMA
|
September 8, 1975 |
|
K R ZILLAPARISHAD HIGH SCHOOL COMMITTEE KATURU Vs. STATE OF ANDHRA PRADESH
|
September 18, 1975 |
|
K RAMACHANDRA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 11, 1975 |
|
K RAZA KHAN Vs. MUMTAZ KHA TOON
|
September 23, 1975 |
|
K S NAGESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 25, 1975 |
|
K SATYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH
|
July 21, 1975 |
|
K SATYANARAYANA MURTHY Vs. SYNDICATE BANK
|
October 10, 1975 |
|
K SHYAMALAMBA Vs. PERUN SURYALINGESWARA RAO
|
September 18, 1975 |
|
K V N PRASAD Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
|
November 4, 1975 |
|
KAAMAREDDY SURYANARAYANA Vs. DISTRICT CO OPERATIVE OFFICER CUM ELECTION OFFICER WEST GODAVARI CO OPERATIVE SUGARS LIMITED
|
December 31, 1975 |
|
KALIVARAPU KAMAYYA Vs. ADAPAKA APPALANAIDU
|
March 19, 1975 |
|
KALVA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 8, 1975 |
|
KAPPARA KOTAIAH Vs. KAPPARA VENKATA SESHA LALITHAMMA
|
July 31, 1975 |
|
KASHIRAM Vs. INCOME TAX OFFICER
|
December 10, 1975 |
|
KATTA RAGHAVULU Vs. KATTA BHARATAMMA
|
April 2, 1975 |
|
KHAJA BEGUM Vs. GULAM MOHIUDDIN
|
April 9, 1975 |
|
KHATIJA BEGUM Vs. GULAM DASTAGIR
|
January 16, 1975 |
|
KOLKAR PUILAMMA Vs. S G NAGOJI RAO
|
June 9, 1975 |
|
KOLLPARTHI KOTAIAH Vs. DISTRICT REVENUE OFFICER ONGOLE
|
July 22, 1975 |
|
KONATHALA AUDINARAYANA AND SONS Vs. COMMERCIAL TAX OFFICER
|
September 23, 1975 |
|
KOTHAKOTA PAPAYYA Vs. STATE
|
March 31, 1975 |
|
KRISHNAMMA Vs. MOGILIREDDY GOWDU
|
July 10, 1975 |
|
KUCHI RAJESWARA SASTRY and SONS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES KAKINADA
|
November 25, 1975 |
|
KURAPTI VENKATA REDDY AND ANOTHER Vs. THE STATE,
|
December 15, 1975 |
|
L POTHA RAJU Vs. FOOD INSPECTOR MUNICIPAL SANITARY INSPECTOR KURNOOL
|
April 25, 1975 |
|
M ABDUL SAMAD SAHEB AND COMPANY Vs. COMMERCIAL TAX OFFICER OFA
|
December 4, 1975 |
|
M BHAVARAJU THE PROPRIETOR ASOKA OPPOSITE PARTY TALKIES RAJAHMUNDRY Vs. Y SAVITRI W C Y PAPA RAO
|
November 13, 1975 |
|
M C S REDDY MANAGER INTEGRATED MILK PROJECT MILK COOLING CENTRE MYDUKUR Vs. STATE
|
January 18, 1975 |
|
M JAYA GOPAL Vs. EXCISE SUPERINTENDENT NELLORE
|
April 18, 1975 |
|
M NARASIMHA REDDY Vs. M BOOSAMMA
|
February 27, 1975 |
|
M RAMESH AND CO Vs. STATE OF ANDHRA PRADESH
|
April 3, 1975 |
|
M S JAGANNADHAM Vs. STATE OF ANDHRA PRADESH
|
August 22, 1975 |
|
M VEERA RAGHAVIAH Vs. M CHINA VEERIAH
|
January 30, 1975 |
|
M/S BURMAH SHELL OIL STORAGE D. CO. INDIA LTD. Vs. THE ESTATE OFFICER, HYDERABAD AND OTHERS
|
March 29, 1975 |
|
MACHIRAJU PARTHASARATHY Vs. TOBACCO EXPORT PROMOTION COUNCIL
|
July 30, 1975 |
|
MADADI NARASIMHA REDDY Vs. MADADI RAMACHANDRA REDDY
|
July 18, 1975 |
|
MADALA NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH
|
November 28, 1975 |
|
MADDUKURI VENKATARAO Vs. STATE OF ANDHRA PRADESH
|
April 11, 1975 |
|
MADDULA DAMODARA GUPTA Vs. SISTLA GOPALAKRISHNAMURTHI
|
July 24, 1975 |
|
MADU KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
February 20, 1975 |
|
MAGAM CHINNA SUBBARAYUDU Vs. STATE S.H.O. NANDYAL TOWN P.S.
|
July 10, 1975 |
|
MAGANTI KESAVA RAO Vs. STATE OF ANDHRA PRADESH
|
February 25, 1975 |
|
MALLELA RAMAIAH and SONS TENALI Vs. DEPUTY COMMERCIAL TAX OFFICER
|
October 30, 1975 |
|
MANDAM ABDUL SATTAR SAHEB Vs. H ABDUL HAKEEM
|
August 22, 1975 |
|
MANGANTI SURYANARAYANA Vs. BOARD OF REVENUE GOVERNMENT OF ANDHRA PRADESH
|
August 29, 1975 |
|
MANNAM SUBBA RAO Vs. KOMML POLIAH NAIDU
|
October 28, 1975 |
|
MANTHENA RAMANAMMA Vs. SPECIAL TAHSILDAR
|
February 5, 1975 |
|
MATHANGI ARJANUDU Vs. K C P LTD
|
October 8, 1975 |
|
METAL PRESS WORKS LIMITED Vs. GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED
|
February 5, 1975 |
|
MIRZA Vs. K BALAKLSTAIAH
|
June 9, 1975 |
|
MOHAMMAD RAIAZUDDIN Vs. STATE
|
July 15, 1975 |
|
MOHAMMAD SHAHBUDDIN Vs. AHMED SAIFULLA HUSSAIN
|
November 4, 1975 |
|
MOHD ABDUL GAFFAR Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 18, 1975 |
|
MUNASSAR BIN JAN NISAR YARJUNG DIED HIS LRS MARIAN BEGUM Vs. FATIMA BEGUM
|
February 24, 1975 |
|
MUNICIPAL COUNCIL SAMALKOT MUNICIPALITY Vs. DECCAN SUGAR AND ABKARI CO LTD
|
July 1, 1975 |
|
MURARI SATYANARAYANN CHETTY Vs. SWAMI VENKATEWARA FINANCE (REGD.) CORPORATION TIRUPATHI
|
January 22, 1975 |
|
N DASARATHA REDDY Vs. STATE
|
August 27, 1975 |
|
NABIKANTI PANDURANGA RAO MANAGING PARTNER OF
VIJAYA COMMERCIAL CORPORATION Vs. STATE OF A P
|
September 26, 1975 |
|
NAKKATI SATYANARAYANA Vs. STATE
|
August 21, 1975 |
|
NAZEERUDDIN Vs. RAM DEVI
|
January 23, 1975 |
|
NOOTHY RAGHAVULU, NOOTHI RAMULU Vs. THE STATE
|
February 11, 1975 |
|
OFFICIAL RECEIVER Vs. SOUTH INDIAN MINING
|
January 27, 1975 |
|
P ANANDA RAO Vs. G RAJA RAO
|
November 14, 1975 |
|
P KRISHNAIAH Vs. P KRISHNAIAH
|
September 18, 1975 |
|
P N BALASNBRAMANIAN CHAIRMAN and MANAGING DIRECTOR BARIUM CHEMICALS LIMITED Vs. INCOME TAX OFFICER KHAMMAM
|
October 4, 1975 |
|
P PARTHASARADHI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 24, 1975 |
|
P V RAMANAYYA Vs. COMMISSIONER OF LAND REVENUE AYACUT DEVELOPMENT AND COMMERCIAL TAXES BOARD OF REVENUE A P HYDERABAD
|
July 10, 1975 |
|
P VENKAT REDDY Vs. NIZAMABAD DISTRICT GO OPERATIVE MARKETING SOCIETY LTD
|
January 30, 1975 |
|
P VENKATADRI SASTRI Vs. SARDAR KESARA SINGH
|
August 4, 1975 |
|
P VENKATESESHAMMA Vs. STATE ANDHRA PRADESH
|
August 22, 1975 |
|
P VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
|
October 9, 1975 |
|
P. VENKAT RAMA RAO & ORS. Vs. D. RAMAMMA
|
April 2, 1975 |
|
PAGIDALA NANDAMMA Vs. NANDYAL BHAJANA MANDIRAM
|
September 19, 1975 |
|
PALURU ROSAIAH SETTY Vs. STATE OF ANDHRA PRADESH
|
February 20, 1975 |
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PALYAM RANGAPPA Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
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August 27, 1975 |
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PANCHADI CHITTI VENKANNA Vs. PANCHADI MAHALAKSHMI
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December 23, 1975 |
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PARTHASARATHY V Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
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September 11, 1975 |
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PATTHAN KHAN Vs. SYED PASHA
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September 12, 1975 |
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PENTAKOTA SURYA APPA RAO Vs. PENTAKOTA SEETHAYAMMA
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July 15, 1975 |
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PILLAIAMARRI VARA PRASADA SARMA Vs. PILLALAMARRI SESHALAKSHMI
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December 30, 1975 |
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POKURU VARADARAJAM Vs. STATE OF ANDHRA PRADESH
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June 19, 1975 |
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POTHANA ANJANEYULU AND OTHERS Vs. STATE BANK OF INDIA AT MACHILIPATNAM
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December 2, 1975 |
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POTHLA Vs. POTHULA ALIAS GADDAM SESHIREDDY
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March 21, 1975 |
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PRAGA TOOLS LTD. Vs. THE SECRETARY TO GOVT. HOME LABOUR DEPT., GOVT. OF A.P. HYDERABAD AND OTHERS
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June 12, 1975 |
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PUBLIC PROSECUTOR Vs. SATYANARAYANA AND ANOTHER
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January 22, 1975 |
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PUBLIC PROSECUTOR Vs. GENE VENKATESU
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March 4, 1975 |
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PUBLIC PROSECUTOR Vs. SYED SHABA NUJEEBULLAH HUSSAINI
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June 21, 1975 |
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PUBLIC PROSECUTOR Vs. SYED SHAKA MUJEEBULLAG MUSSAINI
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June 27, 1975 |
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PUBLIC PROSECUTOR Vs. SREERAMULU
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August 6, 1975 |
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PUBLIC PROSECUTOR Vs. GUNDU RAO
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December 10, 1975 |
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PUBLIC PROSECUTOR HIGH COURT OF A P HYDERABAD Vs. MANDANGI VARJUNO
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July 11, 1975 |
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PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH Vs. D VENKATRANGA REDDY
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February 12, 1975 |
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PUBLIC PROSECUTOR OF HIGH COURT OF A P Vs. BATHU PRAKASA RAO ATHILI TANUKU TALUK
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April 29, 1975 |
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PUDI LAZARUS Vs. REV JOHNSON EDWARD
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October 23, 1975 |
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PULAPAKA LALITHA Vs. AVASARALA ATCHUTA RANGANAYAKAMMA
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February 18, 1975 |
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R C R HUBERT Vs. GOVT OF A P
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September 19, 1975 |
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R DEVAIAH Vs. R PARMEDARI
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December 23, 1975 |
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R MAHESWARI Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
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July 10, 1975 |
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R. SESHAGIRI Vs. STATE OF ANDHRA PRADESH
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June 11, 1975 |
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R.C. HUBERT Vs. GOVERNMENT OF ANDHRA PRADESH
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September 15, 1975 |
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RADHAKRISHNA MURTHY Vs. SUBBAIAH
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July 24, 1975 |
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RAJ KUMAR Vs. COMMISSIONER NOW SPECIAL OFFICER MUNICIPAL CORPORATION OF HYDERABAD
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October 23, 1975 |
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RAJA DHARRAJGIRILCHELA LATE RAJA NURSULGLRJI Vs. DHERWANGIR
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September 5, 1975 |
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RAJA DHARRAJGIRILCHELA LATE, RAJA NURSULGLRJI Vs. DHERWANGIR ALIAS MOHD ATEQSOHEL CHELA OF RAJA DHAM
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September 8, 1975 |
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RAJA SEKHAR Vs. G IMMANUEL
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October 24, 1975 |
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RAJAH SAGI JANAKI DEVI Vs. APPURURU BHUKTA RAMASWAMY
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December 12, 1975 |
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RAJU INDUSTRIES RAJAHMUNDRY Vs. STATE OF ANDHRA PRADESH
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April 11, 1975 |
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RAMADER APPALA NARASINGA RAO Vs. CHUNDURU SARADA
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November 28, 1975 |
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RAMALINGA CHOUDESHWARI SAGO MILLS Vs. INSPECTOR, C E , SAMALKOTA
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November 25, 1975 |
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RAMAPAL MANDADA Vs. LIFE INSURANCE CORPORATION
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April 3, 1975 |
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RATANCHAND HIRACHAND Vs. ASKAR NAWAZ JUNG
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March 18, 1975 |
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RAVATMAL MOHANLAL Vs. PRINCIPAL COMMERCIAL TAX OFFICER
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October 1, 1975 |
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S A VENKATESU Vs. VENKATAMMA
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June 13, 1975 |
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S N JOSHI Vs. RAILWAY BOARD
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February 21, 1975 |
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S R K HANAMANTHA RAO Vs. STATE OF ANDHRA PRADESH
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April 8, 1975 |
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S SUBBA RAO Vs. PULI VEERAGHAVAIAH
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November 10, 1975 |
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SAIT KESARIMAL MULAJI Vs. SALT NAINIMAL
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June 9, 1975 |
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SAJJA JAGANMOHAN RAO Vs. UPPALAPATI BABU RAO
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April 25, 1975 |
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SANAPALA KRISHNAMURTHI Vs. POLAKKI APPANNA
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November 21, 1975 |
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SANGUBHOTLA VENKATRAMAIAH Vs. KALU VENKASWAMY
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December 29, 1975 |
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SHAMPANT SUSHEELA BAI Vs. CHANDULAI T PARIKH
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March 3, 1975 |
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SHATZADI BEGUM SAHEBA Vs. GIRDHARILAL SANGHI
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October 9, 1975 |
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SHAW WALLACE AND CO LTD Vs. STATE OF ANDHRA PRADESH
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November 28, 1975 |
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SHEM RAO TEKMALKAR Vs. RAI LAKSHML NARAYANA PRASAD
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November 10, 1975 |
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SHIPPING CORPORATION OF INDIA LIMITED BOMBAY Vs. UNION OF INDIA
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November 7, 1975 |
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SIMHACHALA MAHANTI Vs. BHAGIRATHI MAHANTI
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January 21, 1975 |
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SIRAJUDDIN ALI Vs. STATE OF ANDHRA PRADESH
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September 15, 1975 |
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SRI LAKSHMINARAYANA GENERAL TRADERS Vs. COMMERCIAL TAX OFFICER TENALI
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February 6, 1975 |
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SRINIVASA KANDASARI SUGARS NARASIMHUNIPET Vs. GOVERNMENT OF ANDHRA PRADESH
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April 11, 1975 |
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SRINIVASA MAHAL Vs. COMMISSIONER AND SPECIAL OFFICER SRIKAIKULAM MUNICIPALITY SRIKAKULAM
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September 26, 1975 |
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SRIRAMA ENGINEERING CO Vs. STATE OF ANDHRA PRADESH
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November 25, 1975 |
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SRIRAMA FINANCE CORPORATION BOBBILI Vs. CHATLA YELLAIAHREDDI
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September 24, 1975 |
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STATE Vs. CHOKKIAH and KISHOR
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August 14, 1975 |
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STATE BANK OF HYDERABAD Vs. M/S WESTERN FOOT WEAR MART, SECUNDERABAD AND OTHERS
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January 29, 1975 |
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SURAMPALLY NAGAYYA Vs. MADDUR NARAYANREDDY
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April 11, 1975 |
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SURISETTI APPA RAO Vs. STATE OF ANDHRA PRADESH
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February 20, 1975 |
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SYED JAMALUDDIN Vs. VALIAN BEE
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April 11, 1975 |
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SYED KAREEMUDDIN ALIAS BASHEERUDDIN Vs. SYED FASIUDDIN
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February 4, 1975 |
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SYED MOHD HADI JAFFERY Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD
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January 22, 1975 |
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T MUNU SWAMY NAIDU Vs. MARUPPAREDDIGARI RAMI REDDY
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June 24, 1975 |
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T RAJ MALLALAH Vs. DISTRICT MEDICAL HTALTH OFFICER KARLMNAGAR
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February 12, 1975 |
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T RAJAMMA Vs. MARRIPADI GOVINDARAJULU CHETTI
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September 16, 1975 |
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T SESHAGIRI RAO Vs. CHIEF CONSERVATOR OF FORESTS A P HYDERABAD
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January 22, 1975 |
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T SHIVLAL Vs. BALARAM
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February 12, 1975 |
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T V SARMA Vs. TURGAKAMALA DEVI
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June 16, 1975 |
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TAHSILDAR HYDERABAD Vs. T VENKATA REDDY
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December 30, 1975 |
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TENALI NATIONAL CLUB Vs. GOVERNMENT OF ANDHRA PRADESH
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February 6, 1975 |
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TENALI NATIONAL CLUB Vs. GOVERNMENT OF ANDHRA PRADESH
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February 26, 1975 |
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THAKUR UMAID SINGH Vs. THAKUR MANOHAR SINGH
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February 21, 1975 |
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THE ANAKAPALLI CO Vs. THE ANAKAPAILI CO
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December 17, 1975 |
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THE COMMISSIONER OF POLICE, CITY OF HYDERABAD Vs. SYED KRUSHEED HASAN AND OTHERS
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July 15, 1975 |
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THE DIVISIONAL PERSONNEL OFFICER, GUNTAKAL DIVISION, SOUTHERN RAILWAY AND ANOTHER Vs. G. JAGADESWARAREDDY AND OTHERS
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February 11, 1975 |
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THE GREATER HYDERABAD PETROL & DIESEL OIL DEALERS ASSOCIATION, HYDERABAD AND ORS. Vs. THE MUNICIPAL CORPORATION OF HYDERABAD AND ANOTHER
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February 6, 1975 |
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TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL JEWELLERY TRUST HYDERABAD Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
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April 8, 1975 |
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TURLAPATL NAGABHUSHANAM Vs. KANCHETI NARASIMHAYYA
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October 24, 1975 |
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UNION BANK OF INDIA Vs. P KRISHNAIAH
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September 18, 1975 |
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USTAPALLI KRISHNA MURTHY SETTY Vs. STATE OF ANDHRA PRADESH
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August 27, 1975 |
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V APPALANARASIMHAM Vs. VISAKAPATNAM PORT TRUST
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June 23, 1975 |
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V J MAHAMOOD NAINA Vs. STATE OF ANDHRA PRADESH
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June 30, 1975 |
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V P CHENGALRAYUDU CHETTY RADHAKRISHNAIAH CHETTY Vs. NANDYALA MUNICIPALITY
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November 11, 1975 |
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V RAJESWARAMMA Vs. COMMISSIONER MUNICIPAL CORPORATION
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September 29, 1975 |
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V T V RANGACHARYULU Vs. SRIRAM GNANESWAR
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December 1, 1975 |
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V VIKRAM SIMHA REDDY Vs. P PULLA REDDY
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August 1, 1975 |
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V. APPALANARAASIMHAM Vs. THE VISAKHAPATNAM PORT
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July 16, 1975 |
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VALLURI APPAYYA Vs. DOSAPATI NARASIMHAMURTY
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December 22, 1975 |
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VARALAXMI METAL STORES Vs. YECHURI BHASKARA HARANATH
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December 4, 1975 |
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VARIGANJI VENKATESWARLU BHUSHANGALLU Vs. VIJAYA ENGINEERING WORKS VIJAYAWADA
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October 1, 1975 |
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VEERA VENKATA SATYANARAYAN RICE MILL ACCUSED Vs. STATE
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August 11, 1975 |
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VEMURA RAMASUBBAYYA Vs. BOLLU SAROJINI
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October 9, 1975 |
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VEMURL SOMLSETTI Vs. MESSRS VAGICHARLA GURAVAIAH
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October 4, 1975 |
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VENKATESWARASWAMIVARU DEVASTHANAM Vs. VELIDANDLA KANAKALAKSHMI
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September 26, 1975 |
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VISAKHAPATNAM DISTRICT CO OPERATIVE MARKETING SOCIETY LTD Vs. CO OPERATIVE CREDIT SOCIETY K KOTAPADU VISAKHAPATNAM DISTRICT
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September 25, 1975 |
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VISAKHAPATNAM EX SERVICEMEN CO OPERATIVE MOTOR TRANSPORT SOCIETY Vs. SUBBAVARAPU RAMAYAMMA
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July 28, 1975 |
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VISWESWARA SWAMIVARI DEVASTHANAM AT ALAMURU TAOUKU Vs. REVENUE DIVISIONAL OFFICER KOVVUR WEST GODAVARI DISTRICT
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June 27, 1975 |
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X RAY AND ELECTRO MEDICAL CLINIC VLJAYAWADA Vs. NIMMAGADDA BABU RAJENDRA PRASAD
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January 30, 1975 |
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Y BHAGYALAKSHMAMMA Vs. STATE OF ANDHRA PRADESH
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February 10, 1975 |
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YARAKARAJU SARRAJU Vs. GOVERNMENT OF ANDHRA PRADESH
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February 3, 1975 |
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YELLAPRAGADA SIVARAMAKIRSHNA PRASADA RAO Vs. VEMURL VENKATESWARLU
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January 16, 1975 |
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YEMMIGANUR SPINNING MILLS LIMITED Vs. STATE OF ANDHRA PRADESH
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December 9, 1975 |
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YENAMALA NARAYANA Vs. YENAMALA KONDARAH
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September 23, 1975 |
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YERAMATI RAMAKRISHNAIAH Vs. VIJAPEYAJULA VENKATESWARLU
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August 29, 1975 |
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ZADA RADHAKRISHNA MURTHY Vs. ZADA SUBBAIAH
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July 4, 1975 |
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ZAKARIA Vs. NAOSHIR CAMA
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March 7, 1975 |
LOGIN