REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A D PARTHASARATHY Vs. J S KHURDUKAR	December 13, 1974
A P AGRICULTURAL UNIVERSITY Vs. DAN REDDY	August 6, 1974
A RAMA RAO Vs. POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD	November 5, 1974
A RAMA RAO Vs. POST MASTER GENERAL ANDHRA CIRCLE HYDERABAD	November 9, 1974
ABDULLA KHAN Vs. N K DASS	February 5, 1974
ADARI APPALANAIDN Vs. SUDARSANAM LAKSHMANCHARYULU	April 25, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. K G NARAYANAIAH CHETTY AND CO	December 11, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H NIZAMS SECOND SUPPL FAMILY TRUST	October 4, 1974
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NARAYANADAS RAMKISHAN	December 18, 1974
ADUSMILLI SEETHALAKSHMAMMA Vs. YERNENI CHALAMAIAH	January 15, 1974
ALKALI METALS (P.) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 31, 1974
ALLAM VENKATESWARA REDDY Vs. GOLLA VENKATANARAYANA	July 17, 1974
AMRUTLAL Vs. COLLECTOR ADILABAD	September 20, 1974
ANAND LAKSHMI Vs. NARASIMHAM	September 3, 1974
ANDHRA PRADESH PAPER MILLS LIMITED Vs. ASSTT COLLECTOR CENTRAL EXCISE RAJAHMUNDRY	April 15, 1974
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF INCOME TAX	December 26, 1974
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD Vs. N R R VARMA	February 28, 1974
ANNAMNEEDI GANGASAGAR Vs. STATE	December 12, 1974
ARVAPALLI KOTIRATNAM Vs. STATE	February 5, 1974
ASHRAF ALI KHAN Vs. GOVERNMENT OF ANDHRA PRADESH	November 8, 1974
ATLURI SITARAMDOSS Vs. STATE	December 31, 1974
ATUKURI RAMANARAYANA Vs. UPPULURI NARAMMA	December 5, 1974
AUTOFIN LIMITED Vs. COMMISSIONER OF INCOME TAX	July 24, 1974
B BADALACHAND and CO Vs. AGRICULTURAL MARKET COMMITTEE KAMAREDDY NIZAMABAD DISTRICT	January 16, 1974
B BIKSHAPATHY Vs. DEPOT MANAGER A P S R T C HANUMAKONDA DEPOT WARANGAL	September 17, 1974
B D MOHAN RAO Vs. CO OPERATIVE INDUSTRIES ESTATES LTD	September 3, 1974
B LAXMINARAYAN REDDY Vs. JOINT SUB REGISTRAR OFFICE	August 20, 1974
B NAGASWAMY RAO Vs. G RAMACHANDRA RAO	December 31, 1974
B NARASAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	November 28, 1974
B NARSAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	November 8, 1974
B V R REDDY Vs. ADONI CO OPERATIVE CENTRAL STORES LIMITED	July 18, 1974
B VAYUNANDANA RAO Vs. DISTRICT REVENUE OFFICER CHILAKALAPUDI	February 19, 1974
B. SIMHADRI RAJU AND OTHERS Vs. V. MARKANDEVA AND OTHERS	July 5, 1974
B. THIMMA REDDY AND ANOTHER Vs. M. PEDDA SUBBA REDDY (DIED) PER L RS.	October 5, 1974
BABU KHAN A K Vs. COMMISSIONER OF WEALTH TAX	September 5, 1974
BACHU SURYANARAYANAMURTY Vs. KAKARLAPUDI VENKATA VEERABHADRA RAJU	November 20, 1974
BIDDIKA JAGANNADHAM Vs. SUPERINTENDENT CENTRAL JAIL VISAKHAPATNAM	September 24, 1974
BODA SUBRAHMANYAM AND CO Vs. STATE OF ANDHRA PRADESH	February 19, 1974
C V PURUSHOTHAM Vs. CHINNA JEEYANGAR MUTT TIRUPATI	November 27, 1974
CHALLA SAROJINI Vs. CHALLA VEERALAH	December 11, 1974
CHALLA SITARAM REDDY Vs. REVENUE DIVISIONAL OFFICER MIRYALGUDA	March 18, 1974
CHALLPAREDDY RAMGANAYAKAMMA Vs. K VENKATESHWARA RAO	November 27, 1974
CHIGURUPALLI SURYANARAYANA Vs. AMADALAVALASA CO OPERATIVE AGRICULTURAL INDUSTRIAL SOCIETY LIMITED	October 17, 1974
CHINNA KESHAVULU Vs. GOVERNMENT OF ANDHRA PRADESH	November 29, 1974
CHINNAM SANTHAMMA @ BEZAWADA SANTHAMMA Vs. SRI. VENKATESWARA FINANCE CORPORATION (REGD.) AND OTHERS	November 9, 1974
CHITTOORI RAMACHANDRA RAO Vs. TRC	March 13, 1974
CHITTOORI SURYARAO Vs. CHITTOORI RAMACHANDRA RAO	December 19, 1974
CHOTA UDDANDU SAHIB Vs. MASTHAN BI DIED	November 1, 1974
COMMISSIONER OF GIFT TAX Vs. BHUPATHIRAJU VENKATA NARASIMHARAJU	June 12, 1974
COMMISSIONER OF GIFT TAX Vs. BUDUR THIPPAIAH	June 26, 1974
COMMISSIONER OF INCOME TAX Vs. VEERARAGHAVULU CHETTY T AND SONS CO	June 26, 1974
COMMISSIONER OF INCOME TAX Vs. BATOOL BEGUM SMT	July 17, 1974
COMMISSIONER OF INCOME TAX Vs. VEERABHADRA RAO T KOTESWARA RAO K AND CO	January 16, 1974
COMMISSIONER OF INCOME TAX Vs. SREERAMA AND CO	September 11, 1974
COMMISSIONER OF INCOME TAX Vs. K S REDDY	August 28, 1974
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. GUDLA SATYANARAYANA	June 25, 1974
COMMISSIONER OF WEALTH TAX Vs. HASHMATUNNISA BEGUM SMT	September 18, 1974
COMMISSIONER OF WEALTH TAX Vs. P V G RAJU	December 18, 1974
CONTROLLER OF ESTATE DUTY Vs. SANKA SIMHACHALAM ESTATE OF LATE	June 26, 1974
CONTROLLER OF ESTATE DUTY Vs. ADAPALA KRISHNA REDDY ESTATE OF LATE	June 17, 1974
CONTROLLER OF ESTATE DUTY Vs. RANI RANGANAYAKAMMA ESTATE OF LATE	August 5, 1974
COROMARIDAL FERTILIZERS LTD Vs. LABOUR COURT HYDERABAD	November 29, 1974
CROMPTON GREAVES LTD Vs. PRESIDING OFFICER LABOUR COURT ANDHRA PRADESH HYDERABAD	September 12, 1974
D JAGANNADHARAO Vs. REGISTRAR ANDHRA UNIVERSITY WALTAIR	January 23, 1974
D SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	February 19, 1974
DHARANI TRADING COMPANY Vs. STATE OF ANDHHRA PRADESH	July 29, 1974
DUVVURI GANGIREDDY Vs. GRAM PANCHAYAT VARAKAVIPUDI NELLORE TALUK AND DISTRICT	April 23, 1974
FAIRMACS TRADING COMPANY Vs. STATE OF ANDHRA PRADESH	February 12, 1974
G JAGADISHWAR REDDY Vs. RAILWAYS GUNTAKKAL DIVISION	October 9, 1974
G M DESHI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	July 24, 1974
G M NARAYANA SWAMY Vs. UNION OF INDIA	January 21, 1974
G PEDDA RAHIM KHAN JAMAL KHAN ATMAKUR NANDYAL TALUK KURNOOL DISTRICT Vs. GOVERNMENT OF ANDHRA PRADESH	June 21, 1974
G SRIRAMULU NAIDU AND I CHENGAMA NAIDU Vs. COMMERCIAL TAX OFFICER	February 26, 1974
G VENKATESWARA REDDY Vs. C NARASAMMA	February 19, 1974
G. APPA RAO Vs. THE BOARD OF REVENUE, GOVT. OF ANDHRA PRADESH, STATION ROAD, HYDERABAD AND TWO OTHERS	March 12, 1974
GANESH PARSHAD Vs. ADI HINDU SOCIAL SERVICE LEAGUE	August 23, 1974
GANESH PRASAD Vs. A H S S LEAGUE	January 23, 1974
GANGANAPALLI MOORTHANNA Vs. GANGANAPALLI CHINNA ANKIAH	August 13, 1974
GANUGALA VEERABHADRA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	November 6, 1974
GAYATRI SALT WORKS Vs. GOVERNMENT OF ANDHRA PRADESH	December 2, 1974
GEDDA DURGA MALLESWARA RAO Vs. RANGA PANAIAH AND BROS	April 9, 1974
GENERAL MANAGER, A P STATE ROAD TRANSPORT CORPORATION HYDERABAD, Vs. LABOUR COURT, HYDERABAD	September 5, 1974
GHULAM SAMDANI Vs. ANDHRA PRADESH WAQF BOARD HYDERABAD	August 13, 1974
GOPALA RAO Vs. KABBAIAH	July 30, 1974
GOVARDHAN LAL Vs. COMMISSIONER OF POLICE HYDERABAD	February 8, 1974
GOVERNMENT OF A P Vs. KWALITY	July 19, 1974
GUMMADI RADHAKRISHNAIAH Vs. SRI CHINTALAMMA DEVASTANAM, KOLLUR AND OTHERS	August 23, 1974
GUNABATULA PAPACHARY Vs. COUNTRY TOBACCO MERCHANTS ASSOCIATION	March 26, 1974
GUNTUPALI RAMA SUBBAIAH Vs. GUNTUPALLI RAJAMMA	November 5, 1974
GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED Vs. INCOME TAX OFFICER	July 5, 1974
HAMIDULLAH Vs. MIRZA MAHBOOB ALI BAIG	February 14, 1974
HARIJANDER SINGH Vs. SELECTION COMMITTEE KAKATIYA MEDICAL COLLEGE WARRANGAL	April 17, 1974
HEMADRIBHOTLA SITAMAHALAKSHMI Vs. HEMADRIBHOTLA SATYANARAYANA AND 10 OTHERS	August 13, 1974
HINDUSTAN IDEAL INSURANCE COMPANY LIMITED Vs. AINAPARTHI VIJAYALAKSHMI	December 24, 1974
HINDUSTHAN AUTOMOBILE CORPORATION Vs. REGIONAL TRANSPORT OFFICER ONGOLE	April 8, 1974
I. SREERAMULU Vs. B.D.O. PANCHAYAT SAMITHI, BHADRACHALAM & OTHERS	December 19, 1974
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR	March 4, 1974
INTERNATIONAL FOODS Vs. COLLECTOR OF CENTRAL EXCISE	July 31, 1974
J N RAY Vs. STATE	March 5, 1974
J R METHA Vs. GOVERNMENT OF ANDHRA PRADESH	October 5, 1974
JADDU VEERASWAMI Vs. SUB COLLECTOR NARASAPUR W G	September 12, 1974
JAGDISH PRASAD GUPTA Vs. STATE OF ANDHRA PRADESH	October 28, 1974
JAMIA ALIAS JUMMA MOSQUE JANBA AKBAR SAHEB Vs. REDDY SIKANDER SAHEB	November 12, 1974
JASADISH PRAWD GUPTA Vs. STATE OF ANDHRA PRADESH	November 28, 1974
JEEDIGUNTA ANANDA LAKSHMI Vs. JEEDIGUNTA BHASKARA NARASIMHAM	September 3, 1974
JOHN GEORGE Vs. S A ZARINA	November 14, 1974
K ANANT REDDY Vs. STATE OF ANDHRA PRADESH	February 18, 1974
K MOHAN RAO Vs. DEPUTY SECRETARY TO GOVERNMENT OF ANDHRA PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD	September 13, 1974
K RAGHAVENDRA RAO Vs. K RAJESWARA RAO	March 1, 1974
K RAMULU LINGAIAH Vs. GOVERNMENT OF A P	September 20, 1974
K SRTNIVASULU Vs. DEPUTY COMMERCIAL FAX OFFICER NELLORE EAST NELLORE	October 28, 1974
K V RAMA KRISHNA REDDY Vs. STATE OF ANDHRA PRADESH	December 27, 1974
K VENKAT REDDY Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH	March 25, 1974
K VENKATA REDDY Vs. DIRECTOR OF SETTLEMENTS RESPON SURVEY AND LAND RECORDS HYDERABADAND	December 4, 1974
K VENKATARATNAM Vs. DISTRICT REVENUE OFFICER GUNTUR	November 27, 1974
K. VENKATESWARA RAO Vs. THE GOVT. OF A.P. & ORS.	January 19, 1974
K. YOUSUF ALI Vs. NARSING RAJ AND ANOTHER	October 28, 1974
KANKANALA VENKATA SUBBAIAH Vs. KANKANALA RATHAMMA	August 9, 1974
KAPARRHI RAMULU Vs. DEPUTY SECRETARY GENERAL ADMINISTRATION DEPT B	December 4, 1974
KASIREDDY PAPAIAH DIED Vs. GOVERNMENT OF ANDHRA PRADESH	November 25, 1974
KATTA RATTAMMA Vs. GANNAMANENI KOTAIAH	November 25, 1974
KATTAMURI VENKATA SATYA PRASAD Vs. THE CHIEF SECRETARY TO THE GOVT. OF A.P., HYDERABAD AND OTHERS,	October 11, 1974
KAVERI VENKATA SUBBA REDDY Vs. BAND YELTAMANDA REDDY	October 29, 1974
KHAJA MOINUDDIN Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	February 22, 1974
KILARI SREENIVASULU NAIDU Vs. KANDAPALLI SUBRAHMANYAM	February 28, 1974
KIRANA GENERAL MERCHANTS Vs. CIRCLE INSPECTOR	June 25, 1974
KONDAVALI BULLI VENKANNA Vs. ALIA PATTABHI RAMANNA	December 31, 1974
KONGARA NARAYANAMMA Vs. UPPALA CHINA SIMHACHALAM	December 27, 1974
KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH	September 20, 1974
KRISHNAM RAJU Vs. V C I OF EXCISE	January 25, 1974
KUPPA RAMOKI Vs. KUPPA KAMESWARI	April 26, 1974
KURUCHETI JANARDANAM Vs. MOTU INDUSTRIES PRIVATE LIMITED	July 9, 1974
LACHMANDAS BALACHAND PARADISE LOTTERY CENTRE 124 PARK LANE Vs. STATE OF ANDHRA PRADESH	February 25, 1974
LAKSHMI BANGLE STORES Vs. UNION OF INDIA UOI	July 24, 1974
LAKSHMINIVAS Vs. COMMISSIONER OF POLICE	March 22, 1974
M KOTESWARA RAO Vs. STATE OF ANDHRA PRADESH	November 7, 1974
M NARAYANASWAMI Vs. V YANGATANNA	August 14, 1974
M.A. WAHAB Vs. GOVERNMENT OF A.P. AND ANOTHER	November 28, 1974
M.C.S. REDDY Vs. THE STATE (FOOD INSPECTOR) CUDDAPAH MUNICIPALITY,	January 18, 1974
M/S R. BADALCHAND & CO. AND OTHERS Vs. GOVERNMENT OF A.P. AND OTHERS	December 12, 1974
MADALI NARASIMHA RAO Vs. NEERLA RANGAIAH	July 3, 1974
MADAN GOPAL DAGA Vs. AGRICULTURAL MARKET COMMITTEE	June 18, 1974
MADIREDDIPALLE SAKALA SRINIVASULU Vs. STATE	December 12, 1974
MANAGEMENT OF BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO OF INDIA LTD Vs. INDUSTRIAL TRIBUNAL ANDHRAPRADESH	March 11, 1974
MANDADI NARAYANAMMA Vs. STATE	November 18, 1974
MANOHAR Vs. STATE OF ANDHRA PRADESH	February 19, 1974
MANZOOR AHMED Vs. STATE GOVERNMENT	January 19, 1974
MOHAMMAD BASHA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 25, 1974
MOHAMMAD BURHANUDDIN Vs. SAVITRI BAI	August 13, 1974
MOHAMMAD MUKARRAM AH Vs. K BEGUM	April 11, 1974
MOHD SURHANUDDIN Vs. SAVITRI BAI	August 23, 1974
MOHD. ABDUL ALEEM Vs. DIRECTOR, SURVEY TRAINING INSTITUTE (C.S.T. AND M.P.) SURVEY OF INDIA, UPPAL, HYDERABAD	April 3, 1974
MOTILAL SRINIVASA SARDA Vs. NETHA CO OPERATIVE SPINNING MILLS LIMITED	August 6, 1974
MUNICIPAL CORPORATION HYDERABAD Vs. TABERA BEGUM	August 27, 1974
MUNNALAL Vs. MAHADEVMAL DULARAM	January 18, 1974
MUSALA ANNAJI RAO Vs. BOGGARAPU PAPAIAH SETTY	April 25, 1974
MUSARA NARAYANA REDDY Vs. KANAKANTI MAL REDDY	August 24, 1974
N. RAMA RAO Vs. SPECIAL POLICE ESTABLISHMENT HYDERABAD	December 9, 1974
NALLAPATI KOTAIAH Vs. REVENUE DIVISIONAL OFFICER NARASARAOPET GUNTUR DISTRICT	August 22, 1974
NARASARAOPET ELECTRIC CORPORATION LTD Vs. A RAMACHANDRAN	January 28, 1974
NAWAB MIR BARKAT ALI KHAN Vs. NAWAB ZULFIQUAR JAH BAHADUR	November 20, 1974
NELLI NARASIMHA REDDY Vs. VADLA KRISHNAIAH	December 24, 1974
O. GOPAL KISHAN RAO AND OTHER Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI, & ORS.	June 7, 1974
OFFICIAL RECEIVER GUNTUR Vs. CANARA INDUSTRIAL BANKING SYNDICATE UDIPI	April 26, 1974
OFFICIAL RECEIVER KURNOOL Vs. SOUTH INDIAN MINING AND SLABS COMPANY	January 28, 1974
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. UNION OF INDIA UOI	February 15, 1974
P BATHINAIAH Vs. P VISWESWARA PILLAI	April 19, 1974
P KHAJA KHAN Vs. POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD	August 23, 1974
P MOHAN RAO Vs. DEPUTY INSPECCOR GENERAL OF POLICE HYDERABAD	November 5, 1974
P RAGHAVA REDDI Vs. STATE	July 9, 1974
P RAMAIAB Vs. COLLECTOR, KURNOOL	March 14, 1974
P SURYANARAYANA RAJU Vs. M V RANADAS	April 5, 1974
P VINAYAK RAO Vs. ASSTT COLLECTOR OF CENTRAL EXCISE I D O	November 28, 1974
P. RAGHAVA REDDY Vs. UNION OF INDIA AND ANOTHER	November 6, 1974
PACHIGOLLA SRINIVASARAO Vs. PACHIGOLLA SAMUDRAM	March 18, 1974
PALAPARTI APPANNA Vs. PALAPARTI KONDA	November 18, 1974
PANCHAYAT SAMITHI KODAKANDLA Vs. GOVERNMENT OF ANDHRA PRADESH	April 3, 1974
PANCHIREDDI APPALA SURAMMA ALIAS GADELA APPALASURAMMA Vs. GADELA GANAPATLU	October 30, 1974
PANDRINKI NARASIMHULU Vs. STATE	January 31, 1974
PARAURAM PRAKASB Vs. STATE	August 20, 1974
PARTNER OF THE FIRM OF MURARI and CO NOW UNDER DETENTION Vs. COMMISSIONER OF POLICE HYDERABAD	March 22, 1974
PARVATIPURAM MUNICIPALITY Vs. GANTA SEETARAMA SWAMY	October 5, 1974
PASUA BALIAH Vs. VENKATA RAO	March 29, 1974
PATOJI SURYANARAYANA Vs. PARVATHIPURAM MUNICIPALITY	October 11, 1974
PAYRE CHAND Vs. ASHRAFUNNISSA BEGUM	June 25, 1974
PILLALAMARRI VARA PRASADA SARMA Vs. PILLAMARRI SESHALAKSHMI	December 30, 1974
POBBATI OBAYYA Vs. AMILINENI CHINNA VENKATAPPA	January 23, 1974
PONDURU GURAVAIAH Vs. STATE OF A.P. REPRESENTED BY SECRETARY. REVENUE DEPARTMENT, HYDERABAD AND OTHERS	March 21, 1974
PRAGA TOOLS LTD Vs. PRAGA TOOLS LTD	January 16, 1974
PUBLIC PROSECUTOR Vs. RAMAYYA	April 18, 1974
PUBLIC PROSECUTOR Vs. STATE	July 10, 1974
PUBLIC PROSECUTOR Vs. LAGISETTY RAMAYYA	August 12, 1974
PUBLIC PROSECUTOR Vs. APPALANENI HARIBABU	August 13, 1974
PUBLIC PROSECUTOR Vs. SHAIK GALIB	October 11, 1974
PUBLIC PROSECUTOR Vs. KALAVALA SATYANARAYANA	September 30, 1974
PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH HYDERABAD Vs. ADUNUTHULA KIRSHNA MURTY	August 14, 1974
PUNUGANTI JALPATH RAO Vs. GOVERNMENT OF ANDHRA PRADESH	July 25, 1974
PUVVULA ABBULU Vs. STATE	July 2, 1974
PYNDAH SATTI RAJU Vs. COMMISSIONER OF GIFT TAX	December 3, 1974
R NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH	August 19, 1974
R RADHAKRISHEN Vs. OSMANIA UNIVERSITY	February 19, 1974
R VENKATA SUBBAYA Vs. P VENKATA SUBBAYYA	July 1, 1974
R. SIKARIA Vs. COLLECTOR OF CENTRAL EXCISE, HYDERABAD	July 31, 1974
RAGHAVA REDDY Vs. STATE	July 9, 1974
RAJASTHAN TRADING CO Vs. REGISTRAR OF FIRMS	February 15, 1974
RAJMAL MULTANMAL AND COMPANY Vs. COMMERCIAL TAX OFFICER CUDDAPAH	December 20, 1974
RAMAKRISHNA TRADING COMPANY Vs. COLLECTOR OF CENTRAL EXCISE	June 20, 1974
RAMOJI Vs. KAMESWARI	April 26, 1974
RAVADA KANAKAYYA Vs. LAVED LAKSHMAYYA	November 15, 1974
RAVELLA VENKATA SUBBAIAH DIED Vs. PYDIPATI VENKATA SUBBAIAH DIED	July 1, 1974
REVENUE DIVISIONAL OFFICER VIJAYAWADA Vs. T LAXMINARAYANA	July 22, 1974
REVURI SESHAIAH Vs. BUDAMAGUNTA SUNDARA RAMAIAH AMANCHERLA VENKATESWARA RAO	April 4, 1974
S ABRAR HUSSAIN Vs. STATE OF ANDHRA PRADESH	June 10, 1974
S M ANSARL Vs. VEJENDLA SUBBA RAO	August 8, 1974
S NARASIMHA SHENOY Vs. STATE OF ANDHRA PRADESH	September 25, 1974
S. VEERARAJU Vs. STATE OF ANDHRA PRADESH	December 30, 1974
SAHU MILLS Vs. STATE OF BIHAR	December 18, 1974
SARASWATHULA KAMESWARAMMA Vs. RADHAKRISHNA AND CO	January 16, 1974
SARNAPUDI APPANNA Vs. RAPANTI NARSINGA RAO	November 29, 1974
SATYANARAYANA SRINIVAS BUNG Vs. STATE OF ANDHRA PRADESH	July 15, 1974
SECRETARY TO GOVT APPELLANTS REVENUE DEPT GOVT Vs. RAJA VELUGOTI SARVAGANNA KUMARA KRISHNA YACHENDRA BAHADUR RAJAH OF VENKAT	November 25, 1974
SHAFEEQ SHAMEEM AND CO Vs. COMMERCIAL TAX OFFICER VIZIANAGARAM	December 26, 1974
SHAMPANT SUSHEELA BAI Vs. CHANDULAL T PARIKH	March 4, 1974
SIKKAKOLLU SUBBA RAO AND CO Vs. STATE OF ANDHRA PRADESH	December 18, 1974
SISTLA RAMALAKSHMAMMA Vs. LAKSHMI GENERAL STORES	January 17, 1974
SRI SANKARA MATHALAYA VIDYA POSHAKA SANGHAM VIJAYAWADA Vs. SPECIAL TAHSILDAR, LAND ACQUISITION CENTRAL	November 26, 1974
STATE Vs. GALI CHALAPATHI RAO	January 14, 1974
STATE Vs. GALL CHALAPATHI RAO	February 14, 1974
STATE BANK OF INDIA Vs. BAYAKATI LAX MAMMA	September 4, 1974
STATE OF ANDHRA PRADESH Vs. CH SAMPANGA RAO	December 31, 1974
STATE OF ANDHRA PRADESH Vs. ASSOCIATED TANNERS VIZIANAGARAM	July 15, 1974
STATE OF ANDHRA PRADESH Vs. G MASTAN RAO	August 8, 1974
STATE OF ANDHRA PRADESH Vs. YASEEN SHAREEH	November 6, 1974
STHANAM MUTHU KUMARA KRISHNA MURTHY GURUKUL Vs. STHANAM SUNDARAMMA	November 18, 1974
SUBBARAYA SOLVENT OIL EXTRACTION (P) LTD. KAKINADA Vs. STATE OF ANDHRA PRADESH	September 4, 1974
SUBHADRAMMA Vs. PALAKSHA REDDY	August 20, 1974
SUDHA RAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	January 16, 1974
SUJAYATHI NULUKU NAGABAYAMMA Vs. NANDIPATI SATYANARAYANA AND OTHERS	November 21, 1974
SURYADEVARA KODANDARAMAIAH Vs. GOVT. OF A.P. & ORS.	March 6, 1974
SYED ABDUL GAFFAR Vs. KALAL SAYANNA	January 30, 1974
SYED KHAJA Vs. RAGHAVENDRA RAO	July 22, 1974
T JAGANNADHA REDDY Vs. MANAGING COMMITTEE CO OPERATIVE MARKETING SOCIETY LIMITED	October 8, 1974
T JAGANNADHI REDDY Vs. MANAGING COMMITTEE CO OPERATIVE MARKETING SOCIETY LTD	August 12, 1974
T KUPPUSWAMY Vs. MEER HUSAFAR HUSSAIN	November 12, 1974
T V NARAYANA Vs. CONSERVATOR OF FORESTS KURNOOL	December 26, 1974
THAMMANA NUKIAH SHETTI Vs. VELAPA APPALARAJU	August 1, 1974
THE ANAKAPALLI CO Vs. THE GOVT. OF A.P.	November 6, 1974
THE FEDERATION OF TIMBER MERCHANTS AND SAW MILLERS OF ANDHRA PRADESH Vs. THE STATE OF ANDHRA PRADESH BY ITS SECRETARY TO GOVERNMENT, HOME (LABOUR) DEPARTMENT, SECRETARIAT BUILDING, HYDERABAD AND TWO OTHERS	February 8, 1974
THE VIJAYAWADA MUNICIPAL COUNCIL Vs. THE VIJAYAWADA HOTEL OWNERS ASSOCIATION	June 21, 1974
THUMMALA SURYAMMA Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	August 8, 1974
TOURIST HOTEL Vs. STATE OF ANDHRA PRADESH	February 21, 1974
UNION OF INDIA Vs. CH POORNACHANDRA RAO	December 11, 1974
V LAKSHMANASWAMY Vs. COLLECTOR SRIKAKULAM	January 1, 1974
V WAMAN RAO Vs. COLLECTOR OF ADILABAD DISTRICT	March 29, 1974
V. MANESHAM Vs. THE STATE OF ANDHRA PRADESH	September 26, 1974
VANGUARD INSURANCE COMPANY LTD Vs. CHELLU HANUMANTHA RAO	October 16, 1974
VANKINENI SADASIVA CHAKRADHARA RAO DIED Vs. SARDAR PRATAP SINGH	November 5, 1974
VEMA NARASIMHA RAO Vs. SUPERINTENDENT OF EXCISE KRISHNA	January 22, 1974
VENKATESWARA BUS UNION TIRUPATI Vs. STATE OF ANDHRA PRADESH	January 23, 1974
VENKATESWARA RICE MILL Vs. STATE OF ANDHRA PRADESH	August 20, 1974
VERMA NARASIMHA RAO Vs. SUPERINTENDENT OF EXCISE KRISHNA	January 29, 1974
VIJAYALAKSHML VILAS RICE MILL CONTRACTORS COMPANY VIJAYAWADA Vs. KATTAMURI ANASURYA	January 29, 1974
VIJAYAWADA MUNICIPAL COUNCIL Vs. VIJAYAWADA HOTEL OWNERS ASSOCIATION	December 16, 1974
VINCENT FERRER Vs. DISTRICT REVENUE OFFICER ANANTHAPUR	February 27, 1974
WARANGAL CHAMBER OF COMMERCE Vs. DIRECTOR OF MARKETING GOVERNMENT OF ANDHRA PRADESH HYDERABAD	February 6, 1974
Y KANKA RAO Vs. STATE OF ANDHRA PRADESH	September 17, 1974
Y MOHAN RAO Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE	August 22, 1974
YALAVARTHI GOPALA RAO Vs. BOMMISETTY SESHAIAH	October 1, 1974
YAPARTI SAMBAIAH Vs. JASTI BASAVAPURNA	March 29, 1974
YASEEN SHAREEF Vs. HIGH COURT OF ANDHRA PRADESH AND ANOTHER	February 19, 1974
YAWARUNNISSA BEGUM SMT Vs. WEALTH TAX OFFICER	August 8, 1974
YEDLAPALLI VENKATESWARLUAND DIDDI DAMODARAM Vs. DISTRICT REVENUE OFFICER NELLORE	September 17, 1974
YEKKALA LAKSHMIKANTHAM Vs. PENDELA VENKACA KRISHNAMURTHY	November 20, 1974
YENKATA SATYA PRASAD Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 1974

Year 1974 of HIGH COURT OF ANDHRA PRADESH

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