REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A QAYYUM Vs. D BEGAM	December 31, 1973
A SEETHARAMAMMA Vs. GENEVAL MANAGER SOUTH EASTERN RAILWAY GARDEN BEACH CALCUTTA	August 21, 1973
A SREERAMULU Vs. STATE OF A P	March 19, 1973
A SUBASH CHANDRA BOSE Vs. COURT OF JUDICIAL FIRST CLASS MAGISTRATE ANANTAPUR	March 19, 1973
ABDUL QAYYUM Vs. MRS. DURDANA BEGUM AND OTHERS,	July 12, 1973
ADAPA ABBAYI Vs. REDDIPANTULU CHOUDHRY	November 1, 1973
ADDEPALLI PADMAVATHAMMA Vs. TIPPINENI NARASIMBAM	April 26, 1973
ADUSUMILLI SEETHAMAHALAKSHMAMMA Vs. YERNENI CHALAMAIAH AND OTHERS	October 10, 1973
AIR COMMODORE KAILASH CHAND Vs. STATE	April 27, 1973
AKASA REDDY Vs. REVENUE DIVISIONAL OFFICER ADONI	April 24, 1973
ALLU APPALASWAMY Vs. MATURI ANJANEYULU	October 10, 1973
ANDHRA PRADESH AGRICULTURAL UNIVERSITY Vs. BEGARI SAYANNA DIES L RS BEGARI GANGAMMA	July 24, 1973
ANDHRA PRADESH CHEMICALS AND FERTILISERS MAZDOOR SABHA Vs. HYDERABAD CHEMICALS AND FERTILISERS LTD	March 7, 1973
ANDHRA PRADESH MINING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	March 28, 1973
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. A P STATE ELECTRICITY BOARD	December 5, 1973
ANDHRA PRADESH WAKF BOARD Vs. MOHAMMAD HIDYATHULLA	August 7, 1973
ANDHRA PRADESH WAKF BOARD HYDERABAD Vs. ALAPATI MANGAMMA	September 20, 1973
ANDHRA UNIVERSITY Vs. P V N RAJU	July 1, 1973
ANTHONY JOSEPH Vs. B.K. TIWARI	December 24, 1973
ARAVAPALLI KOTIRATNAM Vs. S I VIGILANCO CELL GUNTUR	December 24, 1973
ARIYUR MOHAMMAD HABEEBUR RAHMAN Vs. ANSURI VARAMMA DIED	March 12, 1973
B KABBAIAH Vs. A GOPALA RAO	September 25, 1973
B N CHOBE Vs. A CHAFFAR KHAN	April 24, 1973
B.C. GURIVI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS	July 27, 1973
BAMADEV PANIGRAHI Vs. MONORAMA RAJ	April 17, 1973
BARIUM CHEMICALS LIMITED Vs. INCOME TAX OFFICER	June 11, 1973
BHIMDAS Vs. P KANTHAMMA DIED	November 7, 1973
BODAPATI KONDAYYA Vs. SUB DIVISIONAL MAGISTRATE AMALAPURAM EAST GODAVARI DISTRICT	September 7, 1973
BODIBALA KRISHNA RAMARAJU Vs. BODI THIRUPATHAMMA ALIAS THIRUMALADEVI	March 19, 1973
BUDDIGA GANGANNA Vs. T VEERABHADRARAO	September 4, 1973
BUDEGI CHINNA NAGISETTI Vs. PANYAM CHINNA VENGAIAH	November 20, 1973
C RAGHURAMAIAH Vs. DISTRICT COLLECTOR KURNOOL	August 1, 1973
CENTRAL WARE HOUSING CORPORATION NEW DELHI Vs. CENTRAL BANK OF INDIA LTD	March 7, 1973
CHEEKIREDDY SUBBA REDDY Vs. STATE OF ANDHRA PRADESH	February 17, 1973
CHEEKIREDDY SUBBA REDDY Vs. STATE OF ANDHRA PRADESH	February 7, 1973
CHINNA JEEYANGAR MUTT THIRUPATHI Vs. C V PURUSHOTHAM	March 16, 1973
CHINNA KRISHNA REDDY Vs. DISTRICT REVENUE OFFICER SANGAREDDY MEDAK DISTRICT	February 1, 1973
CHITURI VENKATRATNAM Vs. REVENUE DIVISIONAL OFFICER KOVVUR REFERRING OFFICER	June 18, 1973
CO OPERATIVE CENTRAL BANK LTD Vs. GOVERNMENT OF OF ANDHRA PRADESH	March 13, 1973
COMMISSIONER OF EXCISE BOARD OF REVENUE ANDHRA PRADESH Vs. B BHOGESWARA RAO	August 7, 1973
COMMISSIONER OF INCOME TAX Vs. KODURI PAPA RAO	March 6, 1973
COMMISSIONER OF INCOME TAX Vs. NAWAB SIR MIR OSMAN ALI BAHADUR NIZAM OF HYDERABAD	January 30, 1973
COMMISSIONER OF INCOME TAX Vs. AMONBOLU RAJIAH	March 1, 1973
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K C P LTD	March 1, 1973
D SUNDARA RAO Vs. VISAKHAPATNAM PORT TRUST VISAKHAPATNAM	July 12, 1973
D VASNDEY Vs. EXCISE SUPERINTENDENT HYDERABAD SOUTH DISTRICT HYDERABAD	September 12, 1973
DADI PERU NAIDU Vs. ADARI VENKATARMANAYYA	March 16, 1973
DAMACHARLA VENKATA SESHAIAH Vs. DAMACHARLA VENKAYYA	February 7, 1973
DAMODAR V PANGREKAR Vs. RAMACHANDRAVASWANI	February 9, 1973
DIVISIONAL FOREST OFFICER Vs. N INDIRAMMA	December 11, 1973
E BHOSHANAM Vs. POLLA MALLIAH	March 6, 1973
E BHOSHANAM Vs. POLLA MALLAIAH	March 26, 1973
E RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	November 2, 1973
E VENKAT REDDY Vs. E YADGIR REDDY	March 14, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. SRI KRISHNA BOTTLERS P LTD	December 6, 1973
ERANKI VENKATA SUBRAHMANYAM Vs. GOVERNMENT OF ANDHRA PRADESH	January 30, 1973
ESWARAIAH CHOUDARY Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 1973
G MASTAN RAO Vs. STATE OF ANDHRA PRADESH	April 17, 1973
G NARAYANA Vs. STATE OF ANDHRA PRADESH	November 20, 1973
GADDAM CHINA KONDAIAH Vs. GADDAM PEDDA KONDAIAH	April 13, 1973
GADDE SIRNIVASA RAO Vs. DEPUTY TAHSILDAR, MANGALAGIRI, GUNTUR DIST., AND ANOTHER	December 7, 1973
GAJJALA PAPIREDDI Vs. GOVERNMENT OF ANDHRA PRADESH	April 5, 1973
GANTA KONDAMMA Vs. GANTA SEETHAMMA	April 25, 1973
GOPALA KRISHNA MURTHY Vs. B RAMACHANDER RAO	February 5, 1973
GOTETI UMAMAHESHWARA PRASAM Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	December 5, 1973
GOVERNMENT OF ANDHRA PRADESH Vs. P RUKMA REDDY	September 12, 1973
GOVINDA RAJA RICE MILL Vs. UNION OF INDIA	August 14, 1973
GRANDHI PITCHAIAH VENKATARAJU AND CO Vs. PALUKURI JAGANNADHAM AND CO CALCUTTA	August 20, 1973
GUNTREDDI PARISINAIDU Vs. TAHSILDAR PARVATHIPURAM	April 5, 1973
GUNTUPALLI SKHARAMAMMA RAMAYYA CHOWDARY Vs. GRAM PANCHAYAT OF TAKKELLPADU	August 24, 1973
GUNTUR UDASI MATH Vs. NAMANA VENKATESWARA RAO	September 7, 1973
GURRAM SUBBARAYUDU DIED GURRAM SUBBAMMA Vs. MOTO POTHULA NARASIMHAM DIED GARRE VENKAIAH	August 17, 1973
GUTTA ADINARAYANA Vs. STATE OF AUDHRA PRADESH	July 22, 1973
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE	January 20, 1973
HARISHANKER UPADHYAYA Vs. STATE OF ANDHRA PRADESH	October 31, 1973
HINDUSTHAN IDEAL INSURANCE CORPORATION LIMITED Vs. MANNE CHIMPERAMMA	April 10, 1973
I VANKATD REDDY Vs. I AYODHYAMMA	April 12, 1973
IN THE MATTER OF INDRADATT MISHRA Vs. STATE	June 23, 1973
INCOME TAX OFFICER Vs. BURAGADDA SATYANARAYANA	October 22, 1973
INCOME TAX OFFICER Vs. MOHANLAL	February 15, 1973
INDIRA BAI PATEL Vs. B A PATEL	April 23, 1973
INDRADATT MISHRA Vs. STATE	August 6, 1973
INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH Vs. ADDITIONAL CHIEF JUDGE CITY CIVIL COURT HYDERABAD	October 16, 1973
IPPILI SATYANARAYANA Vs. AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LIMITED	October 23, 1973
J KANAKACHALAM Vs. DIRECTOR OF INDUSTRIES A P HYDERABAD	August 16, 1973
JAVVAJI VENKATESHWARLU Vs. STATE	October 30, 1973
JOINT DIRECTOR OF MINES SAFETY HYDERABAD REGION HYDERABAD Vs. TANDUR AND NAVANDGI STONE QUARRIES P LIMITED HYDERABAD	February 16, 1973
K RAMACHANDRA NAIDU Vs. GOVERNMENT OF A P	June 18, 1973
K RAMULU Vs. SUB INSPECTOR OF POLICE VIGILANCE CELL C S HYDERABAD	August 14, 1973
K S LAKSHMINARASIMHACHAR Vs. GOVERNMENT OF ANDHRA PRADESH	February 17, 1973
K VENKATESWAR RAO Vs. NIDUMOLU LAKSHMINARASIMHA RAO	November 27, 1973
K VENKATRAMAIAH Vs. JALAL BEE	March 6, 1973
K YADAGIRI Vs. SUPERINTENDENT OF MUSHEERABAD CENTRAL JAIL SECUNDERABAD	April 27, 1973
K. DESIKACHARYULU NAIDU Vs. GOVT, OF A.P. REPRESENTED BY ITS SECRETARY, REVENUE (H), DEPARTMENT, SECRETARIAT, HYDERABAD AND OTHERS	October 8, 1973
KALKONDA PANDU RANGAIAH Vs. KALKONDA KRISHNAIAH	March 8, 1973
KANDIMALLA RAGHVAIAH Vs. GOVERNMENT OF INDIA	July 26, 1973
KANDUKUR GRAM PANCHAYAT Vs. KAKARPARTHI RAMA RAO	April 11, 1973
KAPU KARIANNA Vs. R KODAPPA	December 11, 1973
KARRI VENKATA REDDI Vs. GUDIMATLA SATHI REDDI AND ANOTHER	June 26, 1973
KATTA RAMAKRISHNA REDDI Vs. KRISHNA REDDY	April 19, 1973
KHANDAVILLI KONDAMMA Vs. RAGAMPUDI SURYANARAYANA	December 26, 1973
KHUBOHANDANI TRADING IN THE NAME OF SAVIT ELECTRONIC CORPORATION PRAKASHAM ROAD, GOVERNERPET VIJAYAWADA Vs. KOLLIPARA KANAKA DURGA	November 9, 1973
KHURSHEED SEHEDUL Vs. WAHEED ALI	December 21, 1973
KONAKALLA VENKATA SATYANARAYANA DIED Vs. STATE BANK OF INDIA	August 18, 1973
KOTAMIDA RAMAYYA Vs. CHINNA CHENNARAYAPPA	February 17, 1973
KOTHAPALLI YANADI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	October 2, 1973
L S RICE MILL Vs. AGRICULTURAL MARKET COMMITTEE	August 10, 1973
LAKSHIMAMMA Vs. THAYAMMA ALIAS LAKSHMAMMA	November 13, 1973
LAKSHMAMMA Vs. THAYAMMA	November 12, 1973
LAKSHMI SATYANARAYANA RICE MILL Vs. AGRICULTURAL MARKET COMMITTEE TENALI	August 10, 1973
LAKSHMI VENKATESWARA TRADING CO NANDYAL Vs. STATE OF ANDHRA PRADESH	March 12, 1973
LEKARAJU AMARESWARA RAO Vs. STATE OF ANDHRA PRADESH	March 13, 1973
LIFE INSURANCE CORPORATION OF INDIA PER ITS DIVISIONAL MANAGER Vs. SHAKUNTALA BAI	July 17, 1973
LOHORI SEETHAYYA Vs. MALGIREDDY MATTA REDDY	February 12, 1973
M A SALAM Vs. DANGETT SUBBA RAO	March 26, 1973
M A V PRASAD RAO Vs. UNION OF INDIA	March 29, 1973
M A V PRASADA RAO Vs. UNION OF INDIA	March 2, 1973
M APPALA RAMANUJACHARYULU Vs. M VENKATANARASIMHACHARYULU	December 24, 1973
M GANGAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	October 11, 1973
M R SARMA Vs. STATE OF ANDHRA PRADESH	August 16, 1973
M V NARASIMBA RAO Vs. COMMISSIONER OF LABOUR ESTTS GOVERNMENT OF ANDHRA PRADESH	February 16, 1973
M. RAMACHANDRA REDDY & ANR. Vs. FOOD CORPORATION OF INDIA AND OTHERS	February 7, 1973
M/S. R.P.G.T, (PRIVATE) LTD., HINDUPUR Vs. SHAIK AHMED BHASHA AND 3 OTHERS	November 5, 1973
MADDINSETTI SATYANARAYANA MURTHY Vs. NUKALA VENKATARAJU	June 11, 1973
MADDULA KASIYYA Vs. JALLIPALLI PULLAYYA	April 18, 1973
MADRAS MOTOR AND GENERAL INSURANCE CO Vs. KATANREDDI SUBBAREDDY	August 6, 1973
MAHARAJAH ALAK NARAYANA SOCIETY OF ARTS AND SCIENCE Vs. REVENUE DIVISIONAL OFFICER VISAKHAPATNAM	September 5, 1973
MANAGEMENT OF THE NIZAMABAD DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED NIZAMABAD Vs. GOVERNMENT OF ANDHRA PRADESH	November 8, 1973
MANAGING COMMITTEE MURALI MANOHAR TEMPLE Vs. RAMACHANDER	April 5, 1973
MANAGING PARTNER GANGARAM Vs. STATE OF ANDHRA PRADESH	October 16, 1973
MANNE VENKATA SUBBAMMA Vs. MANEPALLI MALLIKHARJUNUDU	July 3, 1973
MANSOOR AHMED, PETITIONER Vs. LABOUR COURT	October 26, 1973
MASOON ALIKHAN Vs. GANESH PERSHAD	March 29, 1973
MD MURTHUZA HUSSAIN Vs. S V L NARAYANA RAO	October 9, 1973
MEHERUNNISSA MINOR Vs. ABDUL SALAM	January 31, 1973
MINNEKURU NAGALAKSHMAMMA Vs. STATE	September 16, 1973
MOHAMMAD HAMEED Vs. COLLECTOR HYDERABAD	July 19, 1973
MOHAMMAD MURTHUZA HUSSAIN Vs. D V L NARAYANA RAO	October 9, 1973
MOHD ABDUL QADEEER Vs. AZAMATULLAH KHAN	June 22, 1973
MOOSALA APPARAO NAIDU Vs. DURGASI BUTCHAYYA	November 6, 1973
MOTHIKA MUTYALU Vs. MOTHIKA APPAYYALINGAM	December 12, 1973
MUNIRATHNAM CHETTY P AND SATYANARAYANA CHETTY P Vs. INCOME TAX OFFICER	August 10, 1973
N RAJAGOPALA RAO Vs. MORTUZA MUZTABDI	November 13, 1973
N RAJAGOPALA RAO Vs. MURRTUZA MUJTABBI	November 30, 1973
NALLAPAREDDI CHANDRASEKHARA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	February 9, 1973
NANDA KISHORE Vs. TRANSPOSR COMMISSIONER ANDHRA PRADESH	July 25, 1973
NARASIMHA Vs. PRODUCTION ENGINEER	November 8, 1973
NARAYANAWAMY Vs. R T O ANATAPUR	March 9, 1973
NARRA RAMA SESHAIAH Vs. SOMESWARA SWAMI VARI DEVASTHANAM	September 28, 1973
NARSINGARAO CHAVHAN Vs. KAZIMUNNISSA BEGUM	December 31, 1973
NAUANAGULAGARI KRISHNA REDDY Vs. NALLANAGULAGARI NARAYANA REDDY	June 27, 1973
NITTALA SURANNA AND SONS Vs. STATE OF ANDHRA PRADESH	November 16, 1973
NOONE R S GOVINDARAYULU AND BROS Vs. SALES TAX APPELLATE TRIBUNAL A P HYDERABAD	September 24, 1973
NOPURU PATTABHIRAMI REDDI Vs. CO OPERATIVE SUB REGISTRAR LIQUIDATION NELLORE CO OPERATIVE CENTRAL BANK NELLORE	August 6, 1973
NUTHALAPATI SUBBA RAO Vs. STATE OF A P	June 12, 1973
OFFICIAL RECEIVER Vs. VEERANKI SAMUDRALU	September 21, 1973
P B RAMMOHANREDDY Vs. CHINTAL ACHAIAH	February 27, 1973
P BALARAMA KRISHNA RAO Vs. GOVT OF ANDHRA PRADESH	July 24, 1973
P HANUMANTH GOUD Vs. STATE OF ANDHRA PRADESH	October 19, 1973
P KESAVA RAO Vs. STATE TRANSPORT AUTHORITY	January 17, 1973
P KRISHNA PRASAD Vs. KOLASANI KOTI VEERABHADRACHARI	August 11, 1973
P KRISHNAMOORTHI GUPTA Vs. GOVERNMENT OF ANDHRA PRADESH	December 7, 1973
P REDDAPPA Vs. MUNICIPAL COUNCIL TIRUPATI	November 15, 1973
P SATYANARAYANA RAJU Vs. STATE OF ANDHRA PRADESH	February 6, 1973
P SURYANARAYANA RAJU Vs. M V RAMADAS	April 24, 1973
P V NAYUDU Vs. ANDHRA PRADESH MINING CORPORATION LTD	March 6, 1973
P V NAYUDU Vs. ANDHRA PRADESH MINING CORPORATION LTD	March 26, 1973
P. SESHUBABU AND OTHERS Vs. GOVERNMENT OF A.P. REP. BY THE SECRETARY, PLANNING & CO	February 8, 1973
PALERU VENKATESWARLU Vs. POTINA VENKATESWARULU	March 9, 1973
PARIMI VENKANNA Vs. MANAGING PARTNER THE MODERN SPUN PIPE CO BHIMAVARAM	November 9, 1973
PENTA APPALA NAIDU Vs. THE GOVT, OF A.P. REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, HYDERABAD.	April 5, 1973
PINNAMANENI MADHAVA RAO Vs. KOLLI BASAVAYYA	July 16, 1973
PONNAM VEERARAGHAVAIAH Vs. DONEPUDI BRAHMESWARA RAO	March 21, 1973
PRABHALA SREERAMACHANDRA MURTHY Vs. KOTHA NAGABHUSHANAM	April 10, 1973
PRAGA TOOLS LIMITED KAVADIGUDA ROAD SECUNDERABAD Vs. SECRETARY TO GOVERNMENT HOMELABOURI DEPARTMENT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	August 20, 1973
PROGRESSIVE ENGINEERING CO Vs. INCOME TAX OFFICER	July 11, 1973
PUBLIC PROSECUTOR Vs. P B HASSAN	April 13, 1973
PUBLIC PROSECUTOR Vs. CHANGANRAJU	August 30, 1973
PUBLIC PROSECUTOR Vs. BOGGARAPU PULLAIAH	April 11, 1973
PUBLIC PROSECUTOR Vs. VEERPAL SINGH	March 20, 1973
PUBLIC PROSECUTOR Vs. AKULA BANGARAMMA	January 29, 1973
PUBLIC PROSECUTOR Vs. VEERPAL SINGH	March 10, 1973
PUBLIC PROSECUTOR Vs. PATAN MAHABOOB VALLI KHAN	November 23, 1973
PUBLIC PROSECUTOR Vs. LINGAM RAMCHANDERIAH	September 17, 1973
PUBLIC PROSECUTOR A P Vs. LINGAM RAMCHANDERIAH	September 7, 1973
PUBLIC PROSECUTOR A P Vs. K HANUMANTHA REDDY	August 16, 1973
PUBLIC PROSECUTOR KHANUBAM Vs. GHALAPATHI RAO	August 16, 1973
PUTTA RAMAKRISHNAIAN CHETTY Vs. SATHENAPALLE SUBRAHMANYAM	November 19, 1973
R DE SEQUAIRA Vs. GOVERNMENT OF ANDHRA PRADESH	December 31, 1973
R SREEHARI RAO Vs. SUB DIVISIONAL MAGISTRATE	March 12, 1973
RACHAPUDI SUBRAMANYAM Vs. DISTRICT COLLECTOR	February 20, 1973
RAMA RAO Vs. DEPUTY REGISTRAR OF TRADE RESPONDENTS UNIONS GUNTUR REGION GUNTUR	March 27, 1973
RASHID SHAPURJI CHENAI Vs. COLLECTOR LAND ACQUISITION	October 15, 1973
RAYABARAPU SOMAYYA Vs. ELECTION OFFICER MAHBUBABAD	December 20, 1973
REGISTRAR OF COMPANIES Vs. MOTOR FIN PVT LTD	December 4, 1973
S A SATTAR Vs. STATE OF ANDHRA PRADESH	April 10, 1973
S KHADERWALLI SAHEB Vs. S VENKATARAMAN	April 20, 1973
S R NARSIMLU Vs. STATE	March 16, 1973
S SEETHA RAMAIAH NAIDU Vs. ONGOLE CO OPERATIVE BANK LIMITED	April 2, 1973
S. H. LSRANI Vs. THE DIVISIONAL COMMERCIAL SUPERINTENDENT, SOUTH CENTRAL RAILWAY, VIJAYWADA	October 23, 1973
SAIBABA RICE AND GROUNDNUT OIL MILL JAGGAYYAPET Vs. STATE OF ANDHRA PRADESH	July 17, 1973
SARIPALLI NOOKANNA Vs. RAMISETTY VENKATA RAO	September 7, 1973
SATYA PRAMODA TEERTHA SWAMULAVARU Vs. DISTRICT COLLECTOR GUNTUR	November 16, 1973
SHAIK AH Vs. COMMISSIONER M C HYD	November 2, 1973
SHAIK BASHA Vs. STATION HOUSE OFFICER	April 10, 1973
SHAIK MEERASAHEB Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT	October 24, 1973
SHAMAMMA Vs. RAMACHANDER RAO	October 12, 1973
SIDDAREDDI VENKATA RAMI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH	March 6, 1973
SPECIAL TAHSILDAR LAND ACQUISITION RAILWAYS VISHAKHAPATNAM Vs. VARABALAKSHMI NARAS MHASWAMIVARU THE DEITY OF SIMACHALAM	July 9, 1973
SREELATHA BBUPAL Vs. GOVERNMENT OF ANDHRA PRADESH	December 28, 1973
SRI SAIBABA RICE AND GROUNDNUT OIL MILL JAGGAYYAPET Vs. STATE OF ANDHRA PRADESH AND OTHERS	July 4, 1973
SRI VENKATESWARA GROUNDNUT OIL PRODUCERS, A FIRM DEALING IN OILS AND OIL MANUFACTURE REPTD. BY PARTNER KOPUGANTI YERRAM SETTI Vs. UNION OF INDIA REPTD. BY THE GENERAL MANAGER, (SOUTH EASTERN RAILWAY) AND TWO OTHERS	November 1, 1973
SRIVENKATESWARA CONSTRUCTIONS Vs. UNION OF INDIA	July 17, 1973
STATE BANK OF HYDERABAD Vs. KOTHA PAPI REDDY	October 19, 1973
STATE BANK OF INDIA SUPERVISING OFFICIALS ASSOCIATION AND OTHERS. Vs. STATE BANK OF INDIA CENTRAL OFFICE, BOMBAY REPRESENTED BY ITS CHAIRMAN AND ANOTHER	March 29, 1973
STATE OF ANDHRA PRADESH Vs. SHAH JAMNADAS AMICHAND DUGGIRALA	September 11, 1973
STATE OF ANDHRA PRADESH Vs. S N ACHANTA DISTRICT MAGISTRATE AND COLLECTOR VISAKHAPATNAM	December 21, 1973
STATE OF ANDHRA PRADESH Vs. MUNICIPAL COUNCIL NALGONDA	August 28, 1973
STATE OF ANDHRA PRADESH Vs. HOTEL SRI LAKSHMI BHAVAN VISAKHAPATNAM	January 30, 1973
SWAMIAATHAN Vs. CHIEF ENGINEER S C RLY	December 24, 1973
T GHALAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	February 13, 1973
T.S.R. ANJANEYULU Vs. DIRECTOR OF TREASURIES AND ACCOUNTS A.P., HYDERABAD AND OTHERS	July 5, 1973
TANIGONDALA ROSI REDDY Vs. SYAMALA LAXMAIAH	March 29, 1973
TEJU SINGH Vs. SHANTA DEVI	July 23, 1973
THUMMALA KRISHNA RAO Vs. VALIVELA POORNACHANDRA RAO	September 11, 1973
UMMADISINGU RANGANAYAKAMMA Vs. MOTHEY VENKATA SUBBA RAO	July 24, 1973
V S SHANKAR Vs. RESERVE BANK OF INDIA	March 5, 1973
V.S. SHANKAR AND OTHERS Vs. CENTRAL BOARD OF DIRECTORS, RESERVE BANK OF INDIA REP. BY THE GOVERNOR RESERVE BANK OF INDIA, BOMBAY AND ANOTHER	March 5, 1973
VADDE VENKATAMMA Vs. VADDE G. CHINNA VENKATAIAH, THE STATE OF ANDHRA PRADESH	April 23, 1973
VANI MATCH FACTORY Vs. SUPERINTENDENT OF C EX , SECUNDERABAD	April 2, 1973
VANKA ANANTHA RAO Vs. STATE OF ANDHRA PRADESH	August 28, 1973
VARADA REDDY Vs. SUSEELAMMA AND ORS.	March 27, 1973
VAZIR SULTAN TOBACCO CO. LTD., Vs. LABOUR COURT, HYDERABAD AND ANOTHER	August 28, 1973
VEERAMACHANENI GANGADHARARAO Vs. KANURI VENKATGESWARA RAO	July 30, 1973
VEMULA BALAKRISTAIAH Vs. M VENKATACHALAM	November 2, 1973
VENUGOPALASWAMIVARU Vs. KAKILETI CHITTAYYA	July 13, 1973
VISWANATHAM CHETTY Vs. LUCAS	September 14, 1973
VUNDAVALLI NARAYANAMURTHY Vs. BEZWADA RATTIAH ALIAS VENKATA KATNAM	August 10, 1973
WASI AHMED AND OTHERS Vs. UNION OF INDIA AND OTHERS	April 18, 1973
Y ESWARIAH CHOUDRY Vs. GOVERNMENT OF ANDHRA PRADESH	April 23, 1973
Y LAXMI PRASANNAM Vs. Y NARASAYYA	December 31, 1973
Y V HANUMANTHA RAO Vs. K R PATTABHIRAM	September 3, 1973
Y V SUBBA RAO Vs. STATE OF ANDHRA PRADESH	August 14, 1973
YENDLURI PEDA RAMACHANDRAYYA Vs. MARUBOYINA VENKATESWARULU	April 26, 1973

Year 1973 of HIGH COURT OF ANDHRA PRADESH

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