|
A SESHA REDDY Vs. M NARSIMHA REDDY
|
March 6, 1972 |
|
A SUBHASCHANDRA BOSE Vs. STATE OF ANDHRA PRADESH
|
August 29, 1972 |
|
A SUBHASCHANDRAS BOSE Vs. COURT OF JUDICIAL FIRST CLASS MAGISTRATE ANANTAPUR
|
December 1, 1972 |
|
A VEERA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 31, 1972 |
|
ABBURI NARASIMHA MARTHI Vs. KANCHNMARTHI PEDA JIJJIBABU
|
November 10, 1972 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 29, 1972 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX A P HYD Vs. INCOME TAX APPELLATE TRIBUNAL HYD
|
April 29, 1972 |
|
ADIGARLA SIMHACHALAM Vs. ADIGARLA PAPAMMA
|
March 10, 1972 |
|
ALI KHAN Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES HYDERABAD
|
September 6, 1972 |
|
ALI MOHAMMAD KHUSRO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES
|
November 6, 1972 |
|
AMEENA BEE Vs. JAMALUDDIN
|
December 27, 1972 |
|
AMIR ALI KHAN Vs. SHAHALAM KHATOOM
|
October 5, 1972 |
|
AMPRO FOOD PRODUCTS Vs. ASHOKA BISCUIT WORKS
|
September 26, 1972 |
|
ANABESHAHI WINE AND DISTILLERIES PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 14, 1972 |
|
ANAMOLU SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
|
March 20, 1972 |
|
ANDHRA CO OPERATIVE SPINNING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER ANDHRA PRADESH
|
April 18, 1972 |
|
ANDHRA MENNONITE SELF SUPPORTING CHURCH SOCIETY Vs. SUNDRAMMA
|
June 22, 1972 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. B V RAGHAVENDRA RAO
|
September 25, 1972 |
|
ANUMUKONDA ANJANEYULU Vs. AGRICULTURAL TRADERS
|
June 9, 1972 |
|
ASSOCIATED TANNERS VIZINAGARAM Vs. COMMERCIAL TAX OFFICER
|
December 14, 1972 |
|
ASWARTHANARAYAN GUPTA Vs. E A SRIRAMAYYA
|
August 17, 1972 |
|
B JANGI REDDY Vs. STATE OF ANDHRA PRADESH
|
February 5, 1972 |
|
B JANGI REDDY Vs. STATE OF ANDHRA PRADESH
|
February 15, 1972 |
|
B PEDA BALIAH Vs. RAJESHWAR RAO
|
January 18, 1972 |
|
B PEDDA BALIAH Vs. RAJESHWAR RAO
|
January 19, 1972 |
|
B RAJENDRA OIL MILLS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
August 18, 1972 |
|
B. VENKAT REDDY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
January 21, 1972 |
|
BADDAM LINGAMMA Vs. REVENUE DIVISIONAL OFIICER KARIMNAGAR
|
January 25, 1972 |
|
BHEEMA RAMASWAMY Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH HYDERABAD
|
June 9, 1972 |
|
BHIMAVARAPU SUBBA REDDY Vs. B NAGIREDDY
|
August 8, 1972 |
|
BOARD OF REVENUE HYDERABAD Vs. VALIDITY RAM KRISHNAIAH
|
October 6, 1972 |
|
BOMISETTI RAMAOHANDRA RAO Vs. N R MANIKYA RAO
|
February 19, 1972 |
|
BURAGADDA SATYANARAYANA MURTHI Vs. INCOME TAX OFFICER
|
February 1, 1972 |
|
C SAMBASIVA RAJU Vs. S SHIV RAJ REDDY
|
July 4, 1972 |
|
CENTRAL WAREHOUSING CORPORATION Vs. CENTRAL BANK OF INDIA LIMITED
|
February 16, 1972 |
|
CHARGULLA SITARAMA RAO Vs. PATEL ENGINEERING COMPANY LIMITED
|
March 10, 1972 |
|
CHERUKURU MUTHAYYA Vs. GADDE GOPALAKRISHNAYYA
|
October 11, 1972 |
|
CHINNI JAGANNADHAM and SONS Vs. GENERAL MANAGER S C RAILWAY SECUNDERABAD
|
October 5, 1972 |
|
CHINTALA KOTESWARA RAO Vs. REGIONAL TRANSPORT OFFICER VIJAYAWADA
|
April 12, 1972 |
|
COLLECTOR OF CENTRAL EXCISE, HYDERABAD Vs. NIZAM SUGAR FACTORY
|
March 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. HYDERABAD STONE DEPOT
|
July 14, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. HYDERABAD DECCAN LIQUOR SYNDICATE
|
July 31, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. BOWRISANKARA STEAM FERRY CO
|
June 14, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. JANAKI BAI P SMT
|
June 23, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. KAPOORCHAND SHRIMAL
|
June 30, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. MOHANLAL GOKULDAS AND CO
|
October 13, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. SANKARI MANICKYAMMA SMT
|
October 22, 1972 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO
|
December 20, 1972 |
|
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. SUNKARI MANICKYAMMA
|
October 27, 1972 |
|
COMMISSIONER OF WEALTH TAX Vs. P SAKUNTALAMMA SMT
|
June 21, 1972 |
|
COMMISSIONER OF WEALTH TAX Vs. KHAN SAHEB DOST MOHD ALLADIN
|
July 2, 1972 |
|
D SURYANARAYANA RAO Vs. STATE OF ANDHRA PRADESH
|
June 7, 1972 |
|
D VENKATA RANGA REDDY Vs. A SUBHASCHANDRA BOSE
|
November 17, 1972 |
|
D. MORI SETTY AND OTHERS Vs. THE STATE OF A.P. INDUSTRIES DEPT. AND OTHERS
|
March 27, 1972 |
|
DAMERA VENKATA SURYANARAYANA SWAMY Vs. THOTA NARASIMHA
|
April 17, 1972 |
|
DASARI JAYACHANDRA PRASAD Vs. DASARI VENKATA SUBBAIAH
|
August 2, 1972 |
|
DEPUTY COMMISSIONER COMMERCIAL TAXES KURNOOL Vs. SHAH TARAC AND SOWBHAGAMAL
|
August 2, 1972 |
|
DHUMARAO VENKATA RAMANAYYA, S/O PURUSHOTHAMA RAO S.P. SPL. MUNICIPAL ELE. SCHOOL, KAKINADA AND OTHERS Vs. STATE OF ANDHRA PRADESH
|
August 9, 1972 |
|
DIRECTOR OF OPERATIONS ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH
|
September 15, 1972 |
|
DIRECTOR OF TECHNICAL EDUCATION HYDERABAD Vs. LALCHAND
|
July 5, 1972 |
|
DORAISWAMI REDDY Vs. M R GOVINDA NAIDU
|
September 29, 1972 |
|
DUGGINALLAKSHMANA RAO Vs. DUGGINA KAKSHMI KATAMMA
|
July 25, 1972 |
|
EASTERN ORE CORPORATION Vs. COMMERCIAL TAX OFFICER VISAKHAPATNAM
|
July 6, 1972 |
|
EDARA PATTABI SRIRAMA Vs. THADIKAMMAL VEERABHADRA APPALA CHINA RAJANNA
|
April 12, 1972 |
|
ENGALA VENKATA JITENDER REDDY Vs. PRESIDING OFFICER
|
February 1, 1972 |
|
G ABDUL SHUKUR Vs. UNION OF INDIA GOVT OF INDIA
|
April 14, 1972 |
|
G ANANTAIAH Vs. STATE OF ANDHRA PRADESH
|
January 18, 1972 |
|
G L RAHATE Vs. ALL INDIA KHADI AND VILLAGE INDUSTRIES COMMISSIONER
|
September 1, 1972 |
|
G LAKSHMINARAYANA Vs. COMMERCIAL TAX OFFICER FIRST CIRCLE HYDERABAD
|
February 25, 1972 |
|
G LAKSSHMI NARAYANA SARMA Vs. G NARASAMMA
|
November 9, 1972 |
|
G RAJARATNAM Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 14, 1972 |
|
G RAMASWAMY Vs. STATE OF ANDHRA PRADESH
|
August 30, 1972 |
|
G SRINIVASA REDDY Vs. COMMISSIONER OF EXCISE BOARD OF REVENUE
|
December 6, 1972 |
|
G. VENKAT RAM REDDY AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH, AND OTHERS
|
October 26, 1972 |
|
GADDE KOTESWARA RAO Vs. STATE
|
August 4, 1972 |
|
GONE RAJASIMHA RAO Vs. STATE OF ANDHRA PRADESH
|
February 24, 1972 |
|
GOPAL NAIK Vs. HABEEB ALI
|
January 19, 1972 |
|
GOVERNMENT OF INDIA Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LTD
|
February 7, 1972 |
|
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
|
January 20, 1972 |
|
HUKUMAT RAI DHANUMAL Vs. N VENKAAT KISHAN RAO
|
August 8, 1972 |
|
HUTTI GOLD MINES KAMGAR SANGH Vs. GOVERNMENT OF INDIA
|
April 14, 1972 |
|
HYDERABAD ALLWYN METAL WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1972 |
|
INDLAMUDI VEERAIAH Vs. VENKATESWARLU
|
January 21, 1972 |
|
INTURI VENKATA SUBBAIAH Vs. INTURI VENKATRAYUDU
|
December 27, 1972 |
|
INTURI VENKAYYA Vs. STATE
|
March 4, 1972 |
|
IQBAL SINGH Vs. A V SUBBA RAO
|
July 14, 1972 |
|
J ADINARAYANA Vs. VISAKHAPATNAM DISTRICT CO OPERATIVE MILK SUPPLY UNION NO 346
|
September 21, 1972 |
|
JALADU AMANTHE RAGHURAMA ARYA Vs. JALADU NAVALAXMI DEVI
|
July 7, 1972 |
|
JALDU ANANTHA RAGHURAMA ARYAALIAS RAMARAO Vs. JALDU NAVALAXMI DEVI
|
July 17, 1972 |
|
JAMEEL AND CO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES NELLORE
|
June 29, 1972 |
|
JAMSHEED KHAN Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD DIVISION HYDERABAD
|
November 29, 1972 |
|
K ASHERAM Vs. ABDULLA
|
July 3, 1972 |
|
K H DENIAL Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 28, 1972 |
|
K LATA ALIAS RAMA Vs. KALVA DAMODHAR REDDY
|
October 6, 1972 |
|
K NARAYAN SWAMY Vs. STATE OF ANDHRA PRADESH
|
July 31, 1972 |
|
K POCHAIAH Vs. STATE OF ANDHRA PRADESH
|
February 17, 1972 |
|
K R MALLESHA Vs. RAMNATH GAJANAND
|
March 20, 1972 |
|
K SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
October 6, 1972 |
|
K Y SODAMMA Vs. K GUNNESWARUDU
|
September 6, 1972 |
|
KADA SAMBAMURTHY Vs. STATE
|
September 22, 1972 |
|
KAHATU BAI Vs. KHATIJA BAI
|
January 25, 1972 |
|
KALAGARLA APPALARAJU Vs. ASST INSPECTOR OF LABOUR
|
December 15, 1972 |
|
KALAMALLAH BABAKKA Vs. OFFICIAL RECEIVER CUDDAPAH
|
October 6, 1972 |
|
KALIKI VEERA REDDY AND CO Vs. STATE OF ANDHRA PRADESH
|
September 29, 1972 |
|
KALLE Vs. STATE OF ANDHRA PRADESH
|
June 23, 1972 |
|
KAMALAMMA AND ANOTHER Vs. SRIRANGAM SUBBA RAO AND ANOTHER
|
June 27, 1972 |
|
KANCHI KAMAMMA Vs. YERRAMSETTI APPANNA
|
June 27, 1972 |
|
KANKATALA NARAYANAMURTHY Vs. SUB COLLECTOR NARSAPUR
|
April 21, 1972 |
|
KARRI NOOKARAJU Vs. PUTRA VENKATARAO
|
December 20, 1972 |
|
KATAMANCHI APPA RAO Vs. KATAMANCHI PARADESAMMA
|
August 7, 1972 |
|
KOMIRESETTI PEDDAMMA Vs. DESU GURUNADHARAO
|
December 1, 1972 |
|
KONDURU RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
|
December 8, 1972 |
|
KOTA NARAYANA Vs. PATHIVADA SURYANARAYAN
|
July 6, 1972 |
|
KOTAGIRI VIDHYADHARA RAO Vs. KOTAGIRI VENKATA KONDA SATYA LALITADEVAMMA
|
August 16, 1972 |
|
KOTLA JAGGAYYA Vs. MALLEPEDDI HARINARAYANA
|
October 13, 1972 |
|
KOTTU KANNA RAO Vs. DISTRICT REGISTRAR OF ASSURANCES AND COLLECTOR
|
July 3, 1972 |
|
KUDAPA SUBBANA Vs. CHITTURI GANDHI
|
February 23, 1972 |
|
KUNCHAM GAVARA RAJU Vs. KUNCHAM SATYANARAYANA
|
October 27, 1972 |
|
KURNOOL MUNICIPALITY Vs. CIVIL ASSOCIATION KURNOOL
|
October 11, 1972 |
|
L MACHI REDDY Vs. WAKF BOARD OF A P
|
March 27, 1972 |
|
LOTHAMASU SAMBASIVA RAO Vs. THADWARTHI BALAKOTIAH
|
November 14, 1972 |
|
M ARIFFUDDIN NIZAMI Vs. D D CHITALE
|
August 11, 1972 |
|
M JAYA GOPAL Vs. EXCISE SUPERINTENDENT NELLORE
|
April 18, 1972 |
|
M KALVA SURYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
July 6, 1972 |
|
M NAGALAKSHMAIAH Vs. STATE OF ANDHRA PRADESH
|
August 3, 1972 |
|
M NAGESWARA RAO Vs. S RAMACHANDRA RAO
|
July 13, 1972 |
|
M RAMACHANDRA RAO Vs. A PAPAYYA SASTRY
|
September 19, 1972 |
|
M. JAMES CHRISTOPHER Vs. DIVISIONAL PERSONNEL OFFICER. SOUTH CENTRAL RAILWAY AND OTHERS.
|
November 23, 1972 |
|
M.K. GOVINDARAJULU CHETTY AND OTHERS Vs. GOVT OF A.P. HYD. AND ANOTHERS
|
December 25, 1972 |
|
MADDULA KASI VISWANADHAM Vs. CHALASANI RADHAKRISHNARAO
|
April 20, 1972 |
|
MAGANTI RAMACHANDRA RAO AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1972 |
|
MAHADEV BADRI NARAYAN Vs. DORNALA RAMAIAH AND ANOTHER
|
July 10, 1972 |
|
MAJOR MD AHSANUDDM HUSSAIN Vs. HYDERABAD CONSTRUCTION COMPANY LTD
|
December 5, 1972 |
|
MALAKAYYA Vs. AVATI BUCHAMMA
|
June 7, 1972 |
|
MALLU THIMMA REDDY Vs. STATE OF ANDHRA PRADESH
|
April 12, 1972 |
|
MANEPALLI SURYAKANTHAM Vs. MANEPALLI RANGA RAO
|
July 18, 1972 |
|
MANEPALLI SURYAKANTHAM Vs. MANEPALLI RANGA RAO
|
July 28, 1972 |
|
MANGILAL RATHI Vs. KISHEN RAO
|
January 29, 1972 |
|
MANNE KISHTIAH Vs. REVENUE DIVISIONAL OFFICER MEDAK GOVERNMENT OF ANDHRA PRADESH
|
August 4, 1972 |
|
MANNEM BORRAMMA Vs. MANNEM RUKMINAMMA
|
February 16, 1972 |
|
MANYAM JANAKALAKSHMI Vs. MANYAM MADHAVA RAO
|
March 23, 1972 |
|
MASOON SAB Vs. MADAR SAB
|
June 28, 1972 |
|
MIDUMOLU LAKSHMINARASIMHA RAO Vs. VEMURU SARAMMA
|
July 4, 1972 |
|
MIR BARKAT ALI KHAN Vs. SYED SHUJAUDDIN AHMED
|
October 5, 1972 |
|
MOHD YOUSUF ALI Vs. STATE OF ANDHRA PRADESH
|
March 4, 1972 |
|
MUDDANA VENKATESWARLU Vs. JOINT COMMISSIONER ENDOWMENTS DEPARTMENT ANDHRA PRADESH
|
November 1, 1972 |
|
MUDDANASETTY SURYANARAYANA Vs. VANTAKU PYDAYYA
|
February 17, 1972 |
|
N A SIDDIQUI Vs. STATE OF ANDHRA PRADESH
|
June 20, 1972 |
|
N BHAVANARAYANA Vs. MUNICIPAL COUNCIL PONNUR MUNICIPALITY
|
March 28, 1972 |
|
N NARAYANAMMA Vs. P BHASKER REDDY
|
March 31, 1972 |
|
N SANKARA NARAYANA Vs. TENALI MUNICIPALITY
|
November 28, 1972 |
|
NAGALAKAHMAMMA Vs. IN RE
|
September 19, 1972 |
|
NAGALINGAM Vs. STATE OF A P
|
February 7, 1972 |
|
NAGI REDDY Vs. STATE
|
June 20, 1972 |
|
NARAYANA RAO Vs. C V S LAXMIVILASAM
|
September 26, 1972 |
|
P APPA RAO Vs. P DASAMUNI REDDY
|
September 5, 1972 |
|
P KRISHNA PRASAD Vs. K K VEERABHADRACHARI
|
August 11, 1972 |
|
P SRIRAMAIAH Vs. P PURUSHOTHAMMA RAO
|
December 28, 1972 |
|
PABBATI SHANKARAIAH Vs. INCOME TAX OFFICER A WARD WARANGAL
|
August 30, 1972 |
|
PANCHAYAT SAMITHI Vs. SRIMATHI KETHAVARAPU KANNAMMA
|
January 17, 1972 |
|
PARSA SITARAMA RAO Vs. BONOTHU SEETHALU
|
September 20, 1972 |
|
PARSA SITARAMA RAO & ANOTHER Vs. CHAPALA PITCHAMMA
|
September 20, 1972 |
|
PARU BAI Vs. SLTARAMJL BAJAJ
|
December 1, 1972 |
|
PENDELA NARASIMHAM Vs. PENDELA VENKATA NARASIMHAM
|
March 22, 1972 |
|
PENUMARTHI VENKATRAYUDU Vs. PENUMARTHI
|
June 19, 1972 |
|
POLURI RAMA SEETHAMMA Vs. PERAVALI RAMAIAH
|
November 9, 1972 |
|
PRATTI RAJAMMA RAYALAMMA Vs. PRATTI CHINTAIAH
|
March 3, 1972 |
|
PUBIC PROIECUTOR A P Vs. K P REDDY
|
September 15, 1972 |
|
PUBLIC PROSECUTOR Vs. VANDANAM VENKATA PULLA RAO
|
February 22, 1972 |
|
PUBLIC PROSECUTOR Vs. DOREDLA RAMAYYA
|
February 15, 1972 |
|
PUBLIC PROSECUTOR Vs. V VISWANATHACHARI
|
March 9, 1972 |
|
PUBLIC PROSECUTOR Vs. H P SUNDER
|
June 30, 1972 |
|
PUBLIC PROSECUTOR Vs. BAGGU RAMA MURTI
|
June 8, 1972 |
|
PUBLIC PROSECUTOR Vs. CHOWDARI TEJESWARI RAO
|
July 21, 1972 |
|
PUBLIC PROSECUTOR A P Vs. NALAM SURYANARAYANA MURTY
|
September 1, 1972 |
|
PUBLIC PROSECUTOR A P Vs. POCKU SYED ISMAIL
|
September 1, 1972 |
|
PUCHALAPALLI CHANDRASEKHARA REDDY Vs. OFFICIAL RECEIVER NELLORE
|
September 20, 1972 |
|
PUDI APPA RAO Vs. GOMPA NARAYANAPPA
|
April 13, 1972 |
|
PUTINEEDI KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
September 6, 1972 |
|
R D CHAND Vs. CENTRAL GOVERNMENT
|
November 14, 1972 |
|
R RAJAMMA Vs. AVULA SARASWATHAMMA
|
July 17, 1972 |
|
R VENKATASWAMY REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 3, 1972 |
|
RACHAPUTI VENKATESWARALU Vs. K SUBRAHAMANYAM
|
June 13, 1972 |
|
RAGBAVULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
September 4, 1972 |
|
RAGHAVENDRARAO Vs. STATE OF ANDHRA PRADESH
|
January 25, 1972 |
|
RAJA MEKA RATHI DEVI Vs. ADIDAM KANAKA VEERABHADRA RAO
|
August 9, 1972 |
|
RAJESWARA REDDY G Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1972 |
|
RAJULAPUDI VENKATRAMAYYA Vs. TATA NARAYANAMMA
|
July 28, 1972 |
|
RAJYA LAKSHMI Vs. SEETHA MAHALAKSHMI
|
June 15, 1972 |
|
RAMACHANDRASWAMI VARU OF UTTARADI MUTT SAMASTHANAM Vs. NAGOBOYINA KOTESWARA RAO
|
October 4, 1972 |
|
RAMADASU JIYYANNA ALIAS JIYYANNA RAO Vs. GOVT. OF A.P. HOUSING AND MUNICIPAL DEPT. AND OTHERS
|
February 28, 1972 |
|
RAMAKRISHNA REDDI Vs. P DASA MUNI REDDI
|
February 14, 1972 |
|
RAMAMURTHI Vs. A CH DANAYYA ALIAS THATHALU
|
November 23, 1972 |
|
RAVURI BHADRAYYA Vs. VELURI SIVARAMA SASTRI
|
June 27, 1972 |
|
RAYABARAPU SOMAYYA Vs. THE ELECTION OFFICER, MAHABUBABAD
|
December 20, 1972 |
|
REDDY AND COMPANY TENALI Vs. STATE OF ANDHRA PRADESH
|
September 6, 1972 |
|
REGIONAL DIRECTOR EMPLOYEES MATE INSURANCE CORPORATION HYDERABAD Vs. VAZIR SULTAN TABACCO CO LTD
|
April 17, 1972 |
|
S M ABDUL HAQ SAHIB Vs. MADURA SOUTH INDIA CORPORATION PVT LIMITED
|
July 14, 1972 |
|
S M PALANIAPPA DEVAR AND SONS TIRUPATHI Vs. COMMERCIAL TAX OFFICER TIRUPATHI
|
March 6, 1972 |
|
S.K. AGARWAL, MANAGER, M/S. TRANSPORT CORPORATION OF INDIA (P) LTD., RECORDS AND CLAIMS OFFICER, M.G. ROAD, SECUNDERABAD, A.P. Vs. THE ASSISTANT INSPECTOR OF LABOUR 14TH CIRCLE, GOVT OF A.P., LABOUR DEPARTMENT, HYD. AND OTHERS
|
March 1, 1972 |
|
SATHI RAMIREDDY Vs. LALITHA SUGAR MILLS
|
August 17, 1972 |
|
SATTU KOTESWARAMMA Vs. SATTU SUBRAHMANYAM
|
July 5, 1972 |
|
SHAIK HUSSAINI Vs. STATE
|
March 3, 1972 |
|
SHAIK MUSTAQ AHMED Vs. STATE OF ANDHRA PRADESH
|
March 4, 1972 |
|
SHANTILAL AND CO Vs. STATE OF ANDHRA PRADESH
|
February 4, 1972 |
|
SHARFUDDIN KHAN Vs. RADHA
|
December 1, 1972 |
|
SOBHANADRESWARA RICE MILL COMPANY Vs. BRAHMACHARI BAVAJI MUTT VIJAYAWADA
|
September 8, 1972 |
|
SOMANATH BARAMAN Vs. S V JAGANNATHA RAO
|
June 19, 1972 |
|
SOMARAJU N V Vs. GOVERNMENT OF INDIA
|
March 13, 1972 |
|
SOUTHERN ROADWAYS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL DIRECTOR HYDERABAD
|
October 9, 1972 |
|
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION INDUSTRIES Vs. NAWAB TURAB YAR JUNG
|
June 30, 1972 |
|
SRI JAYALAKSHMI BHARAT OIL MILLS Vs. COMMERCIAL TAX OFFICER ONGOLE
|
February 8, 1972 |
|
SRIMANTHU RAJAH YARLAGADDA SIVARAMA PRASAD BHADUR ZAMINDAR Vs. STATE OF ANDHRA PRADESH
|
August 10, 1972 |
|
SRIPATHI RAJYALAKSHMI Vs. SRIPATHI SEETAMAHALAKSHMI
|
June 15, 1972 |
|
SRIPATHI RAJYALAKSHMI AND ANOTHER Vs. SRIPATI SEETAMAHALAKSHMI
|
March 21, 1972 |
|
STATE Vs. PIRATI GOPALASWAMY
|
September 20, 1972 |
|
STATE CENTRAL BUREAU OF INVESTIGATION SPECIAL POLICE ESTABLISHMENT HYDERABAD Vs. K VENKATESWARA RAO
|
September 1, 1972 |
|
STATE GOVT OF ANDHRA PRADESH Vs. MANICKCHAND JEEVRAJ AND CO BOMBAY
|
March 10, 1972 |
|
STATE OF ANDHRA PRADESH Vs. GATTIMUKKALA VENKATAREDDY
|
March 4, 1972 |
|
STATE OF ANDHRA PRADESH Vs. DURGA HARDWARE STORES VIJAYAWADA
|
June 15, 1972 |
|
STATE OF ANDHRA PRADESH Vs. SRI RAMA LAXMI SATYANARAYANA RICE MILL
|
November 30, 1972 |
|
STHANAM MUTHU KUMARA KRISHNA MURTHY GURUKKAL AND OTHERS Vs. STHANAM SUDNDARAMMA AND OTHERS
|
September 1, 1972 |
|
SURAMPALLI VIJAYARAMAYYA S RAMAKRISHNA GUPTA Vs. YALAMARTHI SUNDARAMMA
|
November 14, 1972 |
|
SURYAPET CO OPERATIVE MARKETING SOCIETY LTD Vs. MUNSIF MAGISTRATE SURYAPET
|
March 4, 1972 |
|
SWAMINA SATYANARAYANA MURTHY Vs. PANINGIPALLI VISWANADHAM
|
June 21, 1972 |
|
SWARAJ MOTOR WORKS TRUNK Vs. UNION OF INDIA
|
February 4, 1972 |
|
SYED HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
November 2, 1972 |
|
SYED IBRAHIM Vs. STATE
|
March 9, 1972 |
|
SYNTHO PHARM B 4 INDUSTRIAL ESTATE SANATHNAGAR HYDERABAD Vs. COMMISSIONER OF EXCISE GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
March 6, 1972 |
|
T GOPALAKRISHNA MURTHI Vs. STATE OF ANDHRA PRADESH
|
April 19, 1972 |
|
T PURUSHOTHAM REDDY Vs. HIGH COURT OF A P
|
January 31, 1972 |
|
T RATTAMMA Vs. T VENKATASUBBAMMA
|
September 22, 1972 |
|
T. GOPALAKRISHNA MURTHI AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
April 18, 1972 |
|
TANDRA GHANTAYYA Vs. GHANTA ATCHUTARAMAIAH AND OTHERS
|
August 10, 1972 |
|
TARA SINGH Vs. WAHID BI
|
October 13, 1972 |
|
TEJU SINGH Vs. SHANTA DEVI
|
June 27, 1972 |
|
THAMMA RATTAMMA Vs. THAMMA VENKATA SUBBAMMA
|
September 22, 1972 |
|
THANDRALA NARASAIAH Vs. PASTAPURAPU BHADRAIAH
|
September 10, 1972 |
|
THE DIVISIONAL ELECTRICAL ENGINEER Vs. K. AMARAPPA
|
March 1, 1972 |
|
THOLASI VENKATAMUNUSWAMY CHETTY Vs. COMMERCIAL TAX OFFICER CHITTOOR
|
November 15, 1972 |
|
THONDEPU RADHA KRISHNA MURTHY Vs. INTURI KONDALA RAO
|
March 14, 1972 |
|
V GOVINDAMMA Vs. T SUBRAHMANYAM CHETTY
|
November 21, 1972 |
|
V NARAIMHA MURTHY Vs. C VENKATESWARLU
|
September 20, 1972 |
|
V T V RAMANUJA SWAMY DEAD Vs. RAM GNANESHWAR
|
August 19, 1972 |
|
V. VENKATA REDDY AND OTHERS Vs. THE DIRECTOR OF INDUSTRIES AND COMMERCE, GOVERNMENT OF ANDHRA PRADESH, HYDERABAD AND ANOTHER
|
February 18, 1972 |
|
VAJHALA VENKATA RAMANA Vs. STATE OF ANDHRA PRADESH
|
April 18, 1972 |
|
VANKAYALA NAGESWARA RAO Vs. PECHETTI CHANDRA RAO
|
July 1, 1972 |
|
VANKAYALA NAGESWARA RAO Vs. PECHETTI CHANDRA RAO
|
July 21, 1972 |
|
VASUDEVA Vs. MISRI BAI
|
October 27, 1972 |
|
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1972 |
|
VELIGETI RAMAYYA Vs. STATE OF ANDHRA PRADESH
|
September 20, 1972 |
|
VEMUSETTI APPAYYAMMA Vs. LAKSHMAN SAHU
|
June 30, 1972 |
|
VENKATACHALAM Vs. STATE OF ANDHRA PRADESH
|
March 10, 1972 |
|
VENKATARAMA AND CO Vs. ADDITIONAL COMMERCIAL TAX OFFICER KRISHNA
|
August 14, 1972 |
|
VENKATARATNAM K CH Vs. COMMISSIONER OF GIFT TAX
|
July 31, 1972 |
|
VIDYADBARA RAO Vs. LALITBA DEVAMMA
|
August 16, 1972 |
|
Y LAKSHMAIAH Vs. ESSO EASTERN INC
|
August 22, 1972 |
|
Y SRINIVASA RAO Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND ASSISTANT COMMISSIONER OF LABOUR
|
January 24, 1972 |
|
YARLAGADDA VEERAIAH Vs. KAWALI MINING CORPORATION
|
January 21, 1972 |
|
YETHIRAJULA NEELAYYA Vs. MUDUMURU RAMASWAMI
|
June 22, 1972 |
|
ZEHRA BEE Vs. RELIABLE CORPORATION PVT LTD
|
December 11, 1972 |
LOGIN