A M LAKSHMAMMA Vs. K M SHERIFF
|
August 22, 1969 |
ADAPA SURYANARAYANA Vs. STSTE
|
November 19, 1969 |
ADDEPALLY NAGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1969 |
ADDIGIRI VENGAMUMI Vs. CHUKKALOORU NARAYANAPPA
|
July 25, 1969 |
ADDIGIRI VENGAMUNI Vs. CHUKKALOORU NARAYANAPPA
|
December 16, 1969 |
AGMIAH Vs. JOINT COLLECTOR, HYDERABAD AND OTHERS
|
July 23, 1969 |
ALL INDIA TELEGRAPH ENGINEERING EMPLOYEES UNION CLASS III Vs. UNION OF INDIA
|
September 8, 1969 |
ANANDA RAMESWARA SWAMIVARU OF KRISBNAPURAM VILLAGE Vs. NANDIVELUGU MALLIKARJUNA RAO
|
February 7, 1969 |
ANANTHA NAGANNA CHETTY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYERABAD
|
September 12, 1969 |
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. NAGARI GRAM PANCHAYAT
|
January 27, 1969 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION EMPLOYEES UNION BY ITS SECRETARY, Y.V. RAO Vs. ANDHRA PADESH STATE ROAD TRANSPORT CORPORATION, HYDERABAD REPRESENTED BY ITS GENERAL MANAGER AND ORS.
|
July 28, 1969 |
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH, RAMKOTE, HYDERABAD AND ANOTHER
|
February 18, 1969 |
ANDHRA PROVINCIAL POTTERIES LIMITED TADEPALLI Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH HYDERBAD
|
March 18, 1969 |
ASSISTANT COLLECTOR CENTRAL EXCISE Vs. NIZAM SUGAR FACTORY LTD
|
December 26, 1969 |
AYIPALA VENKATARAYA CHETTY Vs. AYIPALA RAMACHANDRIAH CHETTY
|
April 25, 1969 |
AZIZ AHMED KHAN Vs. I.A. PATEL
|
December 5, 1969 |
B BHEEMESWAR RAO Vs. STATE OF ANDHRA PRADESH
|
January 21, 1969 |
BACHU SURYANARAYANAMURTY Vs. KAKARLAPNDT VENKATA VEERABHADRA KAJU
|
June 13, 1969 |
BANDI SURYA CHANDRA PRAKASARAO Vs. ARTHAMURI SUBBIREDDY AND 5 OTHERS
|
April 14, 1969 |
BANSILAL Vs. BADRINARAYAN AND OTHERS
|
June 9, 1969 |
BATEHALA PANDIAH AND OTHERS Vs. A.P. SCHEDULED TRIBES CORPORATION LTD. AND OTHERS
|
August 28, 1969 |
BAYYA PITCHAIAH Vs. STATE OF ANDHRA PRADESH
|
March 25, 1969 |
BISHAN SWARUP CHOWDARY AND ANOTHER Vs. ALL CONCERNED
|
January 3, 1969 |
BURHANUDDIN HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
July 2, 1969 |
C H S S P SARMA Vs. OM PRAKASH AGRWAL
|
July 19, 1969 |
CENTRAL BANK OF INDIA LTD Vs. MYADAM YELLAIAH GUPTA
|
February 7, 1969 |
CHAMPA GOURI Vs. JAMANDAS AMICHAND
|
December 23, 1969 |
CHINTAPALLI ACHAIAH Vs. GOPALAKRISHNAREDDY
|
January 2, 1969 |
CHITTOORI SWAMY Vs. RAVULA SURYANARAYANA
|
December 29, 1969 |
CHITTORI SWAMI Vs. RAVULA SURYANARAYANA AND ANOTHER
|
November 7, 1969 |
CHITTURI PERRAJU Vs. YEDNAPUDI VENKAMMA
|
August 21, 1969 |
COMMISSIONER OF INCOME TAX Vs. JESKARAN BHUVALKA
|
August 14, 1969 |
COMMISSIONER OF INCOME TAX Vs. KRISHNA RAO S
|
August 19, 1969 |
COMMISSIONER OF INCOME TAX Vs. CHALLAPALLI SUGARS LIMITED
|
September 5, 1969 |
COMMISSIONER OF INCOME TAX Vs. DHANRAJGIRIJI RAJA
|
September 17, 1969 |
COMMISSIONER OF INCOME TAX Vs. KESARIMAL HIRACHAND
|
December 24, 1969 |
COMMISSIONER OF INCOME TAX Vs. GOPALAKRISHNA MURTHY B
|
December 27, 1969 |
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. H E H OSMAN ALI KHAN BAHADUR DIED H E H BARKAT ALI KHAN BAHADUR NIZAM OF HYDERABAD
|
July 25, 1969 |
COMMISSIONER OF WEALTH TAX Vs. NAWAB FAREED NAWAZ JUNG
|
September 3, 1969 |
D SESHAGIRI RAO Vs. M V SASTRY
|
November 27, 1969 |
DASARI JAYACHANDRA PRASAD AND OTHERS Vs. DASARI VENKATA SUBBAIAH AND OTHERS
|
November 17, 1969 |
DASARI SATYANARAYANA Vs. ALAPATI SREERAMULU
|
September 25, 1969 |
DAWOOD KHAN Vs. LABOUR COURT
|
February 4, 1969 |
DEKARAJU VENKATARAMANA RAO Vs. BYSANI BALARAMAIAH SETTY
|
October 17, 1969 |
DENDUKURI VENKATESWARLU Vs. KASIRAJU LAKSHMI KANTHA RAO
|
October 30, 1969 |
DESAYI LAKSHMAMMA Vs. EDIGA CHINNAPPAYYA
|
December 18, 1969 |
DHARMIAH Vs. CHIEF ENGINEER PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH
|
February 3, 1969 |
DISTRICT MUNSIF CHITTOOR REFERRING OFFICER Vs. STATE
|
June 16, 1969 |
DOLA NARAN NAIDU Vs. STATE OF ANDHRA PRADESH
|
April 9, 1969 |
DUPPALA KRISHNAMURTHY CHALLAPALLI SREENIVASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 21, 1969 |
ENGINEERS AND TRADERS KAKINADA Vs. STATE OF ANDHRA PRADESH
|
September 23, 1969 |
ENNALA BALARAM Vs. E BALA KRISHNA
|
January 2, 1969 |
G BHOOM REDDY Vs. MADAMMA
|
August 25, 1969 |
G G PADMA RAO Vs. SWARAJYA LAKSHMI
|
July 2, 1969 |
G LATHA Vs. B SAROJA
|
February 3, 1969 |
G MAHAVA RAO Vs. REGIONAL TRANSPORT AUTHORITY KURNOOL
|
February 3, 1969 |
G NARASIMHAPPA Vs. G RAMACHANDRA RAO
|
July 7, 1969 |
G P V A SUBRHMANYAM Vs. COMMISSIONER CORPORATION OF HYDERABAD
|
December 3, 1969 |
G SRINIVASA REDDY Vs. COMMISSIONER FOR EXCISE
|
October 14, 1969 |
G VEERASWAMY Vs. UPPARDASTA PAPANNA SASTRULU
|
April 23, 1969 |
G. NARASA REDDY Vs. M. VASANTHA RAO
|
July 29, 1969 |
GADDE VEERAMMA Vs. BAYIPATI SATYANARAYANA
|
April 17, 1969 |
GANDHAM RAJYALAKSHMMA Vs. RAYANAPATI SATYAVANI
|
December 9, 1969 |
GEDELA SURYAPURNADU Vs. STATE OF A.P. AND OTHERS
|
January 29, 1969 |
GHOUSE MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
|
November 24, 1969 |
GHOUSIA BEGUM Vs. THE ANDHRA PRADESH HOUSING BOARD, AND ANOTHER
|
August 29, 1969 |
GIDDA NAGA MALLIAH Vs. KOTHURI LAXMAYYA
|
April 25, 1969 |
GOVERNMENT OF ANDHRA PRADESH Vs. DURGA SURYANARAYNA
|
December 29, 1969 |
GOVINDARAM SARADA Vs. STATE
|
July 15, 1969 |
GOWRI SHANKER Vs. JAGANNATH DARAK (CROSS OBJECTOR)
|
January 3, 1969 |
GRANDHI RAGHURAMA GUPTA, MARKAPUR Vs. REVENUE DIVISIONAL OFFICER, MARKAPUR AND OTHERS
|
August 25, 1969 |
GUNDLA LAKSHMANA MURTHY AND OTHERS Vs. THE GOVT. OF A.P. REPRESENTED BY THE CHIEF SECRETARY HYDERABAD AND OTHERS
|
June 17, 1969 |
GURRAM VEERANNA Vs. GORRELA RAMANNA
|
April 25, 1969 |
H. SOMANA GOUD Vs. M. THIMAYYA SETTY
|
January 3, 1969 |
HARI KISHAN SINGH AND OTHERS Vs. B. NARAYAN AND OTHERS
|
January 6, 1969 |
HINDUSTAN SHIPYARD LTD Vs. C T O VIZAG
|
January 27, 1969 |
ILLLURI BHADRAMMA Vs. MALLESWARA SWAMYVARU
|
April 15, 1969 |
IMAM SAHEB Vs. HAJJU BEE
|
April 25, 1969 |
IN RE. UPPARI NALLANNA AND OTHERS Vs. STATE
|
November 28, 1969 |
IN THE MATTER OF: DISTRICT MUNSIF, CHITTOOR, REFERRING OFFICER Vs. STATE
|
June 16, 1969 |
INDIAN DETONATORS LIMITED KUKATPALLI Vs. INDIAN DETONATORS LIMITED WORKERS UNION
|
October 14, 1969 |
IPPITI GOPALA SWAMY Vs. BHAJANA MANDIRA VYSYA SANGHAM
|
February 21, 1969 |
J AND J DECHANE Vs. UNION OF INDIA
|
September 11, 1969 |
J.ELLAPPA REDDY Vs. GALI SUBRAHMANYAM NAIDU
|
January 3, 1969 |
JAKRIA ALIAS BABULAL Vs. TAHSILDAR DIVI TALUK
|
September 17, 1969 |
JAMMA BHAI Vs. ABDUL KAREEM DIED
|
October 1, 1969 |
K HANUMANTHIAH SETTY AND SONS Vs. S RAMALINGAPPA
|
April 22, 1969 |
K JANARDHAN REDDY Vs. SIXTH CITY MAGISTRATE CITY CRIMINAL COURT HYDERABAD
|
February 20, 1969 |
K PARVATHAMMA Vs. COMMISSIONER OF EXCISE BOARD OF REVENUE GOVT OF ANDHRA PRADESH HYDERABAD
|
December 29, 1969 |
K RANGAPPA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 12, 1969 |
K S N LAKSHMI Vs. STATE OF ANDHRA PRADESH
|
November 26, 1969 |
K SRINIVASA RAO Vs. CHALLA VENKATARAMI REDDY
|
January 3, 1969 |
K. ASHERAM Vs. ABDULLA AND OTHERS
|
March 31, 1969 |
K. KAMESWARA SARMA AND OTHERS Vs. K. VENKATA RAJU
|
October 3, 1969 |
KAJA SUDHIR Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE
|
January 30, 1969 |
KALEPU PALA SUBRAHMANYAM Vs. TIGUTI VENKATA PEDDIRAJU AND OTHERS.
|
February 25, 1969 |
KANISETTI AUDILAXAMANA RAO Vs. ATTIPALLI RAGHURAMI REDDI DIED ATTIPALIL MALLAREDDI
|
July 24, 1969 |
KARASANI NARASAMMA Vs. PEDDINTI NARASIMHACHARYULU
|
October 17, 1969 |
KASPA RAMBABU Vs. YEDIDA GURUMURTY AND OTHERS
|
October 31, 1969 |
KASTURI LAKSHMIBAYAMMA Vs. SABNIVIS VENKOBA RAO
|
March 14, 1969 |
KHAMBAMPATI PEDDA SUBBA RAO Vs. KHAMBAMPATI VENKATARATNAM
|
April 9, 1969 |
KODUMORI VENKATESWARA RAO Vs. JASTI VENKATESWARA RAO
|
June 12, 1969 |
KODURI MANGAMMA Vs. KODURI SESHAMMA AND OTHERS
|
February 7, 1969 |
KOMMANA BANGARAMMA Vs. MARKONDA CHINNAM NAIDU
|
March 14, 1969 |
KONDA VENKATARAMANAMURTHY AND SONS Vs. STATE OF ANDHRA PRADESH
|
June 12, 1969 |
KOSARAJU RAMAIAH CHOWDARY Vs. SUNKARA VEERABHADRAIAH
|
October 14, 1969 |
KOTIKALAPUDI LAKSHMI Vs. KOTIKALAPUDI KONDALA RAO
|
August 20, 1969 |
KOYYA VEERRAJU Vs. DIRECTOR OF SURVEY AND SETTLEMENT GOVERNMENT OF A P HYDERABAD
|
April 4, 1969 |
KUMMINA MULAYYA Vs. KOTWALA APPANNA
|
August 13, 1969 |
LIQUIDATOR Vs. REGISTRAR OF COMPANIES AND ORS.
|
April 21, 1969 |
M K VENKATACHALAM Vs. HIGHNESS THE PRINCE OF BERAR
|
August 5, 1969 |
M SAYANNA AND GARIKAPATI NARASIMHULU Vs. STATE
|
August 18, 1969 |
MADDALI VENKATANARASIMHAM Vs. STATE
|
December 22, 1969 |
MADRAS MICA ASSOCIATION Vs. STATE OF ANDHRA PRADESH
|
April 25, 1969 |
MALEPATI NARAYANA Vs. STATION HOUSE OFFICER BADVEL
|
July 15, 1969 |
MALLIPUDI ACHARYULU Vs. MALLIPUDI VENKAYYAMMA
|
December 3, 1969 |
MANTRALA RAJAGOPALAM Vs. VEMURI VENKATA SUBBBA RAO
|
April 11, 1969 |
MATURI LAKSHMINARAYANA SASTRI Vs. VADLAMANNATI VENKATARAMA SUNDARA
|
August 14, 1969 |
MEDICHERLA VENKATRATNAM Vs. SIDDANI PALAMMA
|
September 19, 1969 |
MEER AHMED ALI KHAN Vs. MOMEN BEGUM
|
June 27, 1969 |
MEHARUNNISSA BEGUM Vs. STATE OF ANDHRA PRADESH
|
August 21, 1969 |
MINDAGANDI SEETHARAMAIAH Vs. KADIYALA VENKATESWARLU
|
May 20, 1969 |
MODH DHAJA Vs. BISAMILLAH BEGUM
|
June 12, 1969 |
MODIBOYINA BASAVAIAH Vs. KANDALI VENKATASUBBAREDDI
|
January 3, 1969 |
MOHAMED ALIMUDDIN Vs. STATE OF ANDHRA PRAHESH
|
October 13, 1969 |
MOHAMMAD ABDUS SAMAD Vs. MAHBOOBUNNISA BEGUM
|
June 11, 1969 |
MOHAMMAD ALI Vs. FAREEDUNNISA BEGAM
|
August 19, 1969 |
MOHAMMAD IMBAD ALI SAHID Vs. MOHAMMAD AZIZ MOHIDDIN SAHIB
|
August 14, 1969 |
MOHAMMAD PEDA SALEMAN SAHEB Vs. HABIBUNNISSA
|
June 13, 1969 |
MOHD KHAJA Vs. BISMILLAH BEGUM
|
June 20, 1969 |
MOTOR FIN P LTD Vs. REGISTRAR OF COMPANIES
|
April 21, 1969 |
MOTOR WORKERS UNION Vs. RAYAPWADDI APPARAO
|
August 13, 1969 |
MUMMINA MULAYYA Vs. KOTVALA APPANNA DIED
|
June 13, 1969 |
N G PANGA Vs. ELECTION COMMISSION INDIA
|
January 3, 1969 |
N J PATTERSON PRESIDENT STATE BANK OF HYDERABAD OFFICERS ASSOCIATION Vs. STATE BANK OF HYDERABAD
|
November 27, 1969 |
N RAGHAVAREDDY Vs. STATE OF ANDHRA PRADESH
|
November 14, 1969 |
NAGAMATHAVAHALLI RANGA REDDY Vs. FIRM OF T G POMPAIAH SETTY
|
January 7, 1969 |
NAINI VENKATVARDHAN RAO Vs. B. RAMAMOORTHY
|
January 3, 1969 |
NALAM RAMALINGAYYA HEREDITARY TRUSTEE OF NALAM CHO Vs. THE COMMISSIONER OF CHARITABLE AND HINDU RELIGIOUS
|
December 31, 1969 |
NALLA LALITHAMBA Vs. YALLA VENKATALAXMI
|
April 15, 1969 |
NAMARUGUNULLA GOPAL RAO Vs. MARUTHI RAO GONGOTHI
|
April 4, 1969 |
NANDA SURYANARAYANA Vs. STATE
|
November 11, 1969 |
NANNEPUNENI SEETHARAMAIAH Vs. NANNEPUNENI RAMAKRISHNAIAH
|
February 24, 1969 |
NAWAB SIR MIR OSMAN ALI KHAN BAHADUR H E H THE NIZAM OF HYDERABAD Vs. INCOME TAX OFFICER
|
March 7, 1969 |
NIMMAKANYALA AUDI NARRAYANAMMAM Vs. STATE OF ANDHRA PRADESH
|
April 24, 1969 |
NIZAM MIR BARKAT ALI KHAN Vs. MIRZA NAZIR ALI BAIG
|
December 2, 1969 |
OGETI PEDDA RANGANNA Vs. ZALEKA BEE
|
June 27, 1969 |
OVERSEA MICA EXPORTS Vs. SECRETARY SALES TAX APPELLATE TRIBUNAL
|
September 18, 1969 |
OWEN Vs. POOK (INSPECTOR OF TAXES)
|
March 26, 1969 |
P ANTHAIAH AND SONS Vs. KUMMARIKANTHA DIBBAYYA
|
April 10, 1969 |
P BALAKRISHNA PILLAI Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 19, 1969 |
P CHITTA REDDI Vs. STATE OF ANDHRA PRADESH
|
April 11, 1969 |
P PARTHASARATHI Vs. STATE OF ANDHRA PRADESH
|
November 28, 1969 |
P SREERAMULU Vs. STATE OF ANDHRA PRADESH
|
April 15, 1969 |
PADARTHI SAMBASIVARAO Vs. GUDURU KOTESWARARAO
|
April 7, 1969 |
PADMANABHA TALKIES Vs. GOWTHAMI PICTURES
|
September 17, 1969 |
PALACHARALA HYMAVATHAMMA Vs. REVENUE DIVISIONAL OFFICER PARVATIPURAM
|
November 25, 1969 |
PARO AND CO Vs. STATE OF ANDHRA PRADESH
|
June 10, 1969 |
PARVATHI BAI Vs. WAKF BOARD CIRCLE NO 1 HYDERABAD A P
|
February 4, 1969 |
PASTAPURAPU BHADRAIAH Vs. STATE OF ANDHRA PRADESH
|
January 3, 1969 |
PASUPULETI VEERAVENKATARATNAM Vs. KAKIGOTLA BUCHIRAM NARASIMHAMURTHY
|
April 25, 1969 |
PITHANA APPRAO Vs. STATE OF ANDHRA PRADESH
|
December 31, 1969 |
POLAM VEETAIAH Vs. PRAGA TOOLS CORPORATION LTD
|
November 18, 1969 |
POTLURI VENKATEWARA RAOI Vs. VENKADATA VENKATAPPA RAO
|
August 8, 1969 |
PRATTIPATI SATYANARYANA Vs. PRAYAGA SOMASUNDARAM
|
March 26, 1969 |
PREMIER INSURANCE CO LIMITED MADRAS Vs. GOKAR RANFARAJU
|
December 3, 1969 |
PUBLIC PROSECUTOR Vs. KOLISETTY SUBBA RAO
|
December 27, 1969 |
PUBLIC PROSECUTOR Vs. BABULAL
|
December 16, 1969 |
PUBLIC PROSECUTOR Vs. MATHA SATYAM
|
July 1, 1969 |
PUBLIC PROSECUTOR Vs. KUSANAPUDI NARASIMHA RAJU
|
June 18, 1969 |
PUBLIC PROSECUTOR Vs. SHAIK VALLI
|
August 22, 1969 |
PUBLIC PROSECUTOR Vs. KALAGANA KANAKA RAO
|
January 7, 1969 |
PUBLIC PROSECUTOR Vs. E O CHRISTIAN
|
January 3, 1969 |
PUBLIC PROSECUTOR A P Vs. PANNALAL
|
December 29, 1969 |
PYDA SUBBARAMA CHETTY DIED Vs. GAJULAPALLI AUDISESHAN SARMA
|
December 4, 1969 |
RAFEEQ AHMED AND CO Vs. STATE OF ANDHRA PRADESH
|
January 3, 1969 |
RAISAT ALI KHAN Vs. MOHAMMED NAWAZ KHAN
|
December 16, 1969 |
RAJA PULLAIAH N Vs. CTO DEPUTY
|
February 4, 1969 |
RAJAN Y Vs. INCOME TAX OFFICER
|
November 5, 1969 |
RAJU P V G Vs. COMMISSIONER OF WEALTH TAX
|
September 19, 1969 |
RAMALINGAM Vs. CLASS MAGISTRATE MUNICIPAL COURT HYDERABAD
|
December 26, 1969 |
RAMBHOTLA RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 26, 1969 |
RAMBUDDI VEERASWAMY Vs. RAMBUDDI JANGAMMAYYA
|
April 24, 1969 |
RARAACHANDRA GINNING AND OIL MILLS GOLLAPROLU Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
September 26, 1969 |
RAYAPATI AUDEMMA Vs. POTHINENI NARASIMHAM
|
July 11, 1969 |
S ABDUL SHUKKOOR SAHIB Vs. DISTRICT FOREST OFFICER CHITTOOR
|
October 6, 1969 |
S ANTHAIAH Vs. SUPERINTEPDENT EXCISE DEPARTMENT STATE OF A P
|
January 24, 1969 |
S CBINNA NARASA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 13, 1969 |
S MADHUSUDHAN REDDY Vs. STATE OF ANDHRA PRADESH
|
January 3, 1969 |
S MOHANLAL Vs. R KONDAIAH
|
June 25, 1969 |
S N SHARMA Vs. STATE
|
December 29, 1969 |
S RAMAN GOUD Vs. GOVERNMENT OF ANDHRA PRADESH
|
January 27, 1969 |
S RAMANATHAN Vs. P SSETA MAHA LAKSHMI
|
December 8, 1969 |
S. NARAYANA MURTHY, MEMBER OF WADDADI PANCHAYAT Vs. THE EXECUTIVE OFFICER
|
February 25, 1969 |
S.N. PRASANNA KUMAR Vs. Z.S. HAJARABEE AND ANOTHER
|
March 26, 1969 |
SAGI SURAYAMMA Vs. LAND ACQUISITION OFFICER
|
April 15, 1969 |
SALAM ABOOD Vs. GIFT TAX OFFICER INCOME TAX CUM WEALTH TAX HYDERABAD
|
December 5, 1969 |
SALESM GOVINDAPPA CHETTY Vs. STATE
|
June 25, 1969 |
SATTARU NARAYANAAPPALANAIDU Vs. TADELA LATCHANNA
|
February 6, 1969 |
SATTENAPALLI GOPARAJU Vs. MEKA RAMAKRISHNA
|
July 29, 1969 |
SBAIK RAJIYA BIBI Vs. SBAIK MOULA SAHEB
|
December 17, 1969 |
SHAHABUDDIN Vs. STATE OF ANDHRA PRADESH
|
January 21, 1969 |
SMT. RATNAGIRI KANAKAMMA Vs. THE GOVERNMENT OF ANDHRA PRADESH AND ORS.
|
March 12, 1969 |
SOMESWARASWAMY VARU Vs. SETTI SRIRAJITAM
|
August 6, 1969 |
SRI BALUSU VENKAIAH & ORS. Vs. FOREST DEPARTMENT, ANDHRA PRADESH
|
December 12, 1969 |
SRI LAXMI SATYANARAYANA RICE MILL Vs. STATE OF ANDHRA PRADESH
|
June 18, 1969 |
SRIDHARA SURYANARAYANA Vs. MEDIKONDURU ANKAMMA
|
August 12, 1969 |
SRIKAKOLAPU SRIRAMULU Vs. SRIKAKOLAPU SITAMAHALAKSHMI
|
November 19, 1969 |
SRIKAKULAM MUNICIPALITY Vs. M V RANGANADHAM
|
September 22, 1969 |
STATE OF ANDHRA PRADESH Vs. PACHIPULUSU VENKATA SUBBA RAO AND CO
|
September 1, 1969 |
STATE OF ANDHRA PRADESH Vs. SRI IMMADISETTY VENKATESWARLU
|
June 17, 1969 |
STATE OF ANDHRA PRADESH Vs. ANDHRA CO OPERATIVE SPINNING MILLS LTD
|
July 3, 1969 |
STATE OF ANDHRA PRADESH Vs. AYYAGARI SURYANARAYANA
|
January 3, 1969 |
STATE OF ANDHRA PRADESH Vs. APPANNA SATYANARAYANA MURTHI AND RAJA RAO AND CO
|
April 7, 1969 |
STATE OF ANDHRA PRADESH Vs. GODAVARTHI KASIVISWANADHAM
|
March 18, 1969 |
STATE OF ANDHRA PRADESH Vs. SRI SATYANARAYANA CLOTH DYEING AND PRINTING KALAMKARI LABOUR WORKS
|
December 3, 1969 |
STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT AND OTHERS Vs. KOKA SUBRAHMANYESWARA RAO
|
March 20, 1969 |
SYED ABBAS HUSSAIN NAGRI Vs. STATE OF A. P., THROUGH ITS SECY. TO GOVT. REVENUE DEPARTMENT HYDERABAD AND ANOTHER
|
September 30, 1969 |
SYED AHMED Vs. NAIMSTULLAH SHAREEF
|
May 19, 1969 |
SYED AHMED Vs. NAIMATULLAH SHAREEF
|
June 19, 1969 |
SYED IMAM PEER KHADRI Vs. HAJI SYED KHADER MOHIUDDIN QADRI AND OTHERS
|
July 15, 1969 |
SYED JAFERUKLAH JAFERI Vs. ABDUL AZIZ
|
April 3, 1969 |
SYED MOHD IBRAHIM ALII Vs. SYED AKRAM ALT
|
October 1, 1969 |
SYED NOORUDDIN ALI HUSSAINI Vs. RECEIVER IN C S NO 14 OF 1958 ON THE FILE OF THE HIGH COURT
|
June 20, 1969 |
T V SUBBARAJU Vs. RAJA VATSAVAYA VENKATA SURYANARAYANA JAGAPATHI RAJU BAHADUR
|
January 1, 1969 |
TADEPALLI RAM RATHNAM Vs. KANTHETI VARADARAJULU
|
August 29, 1969 |
TAGOOB MOHAMMAD OF KANCHILI Vs. COMMERCIAL TAX OFFICER SRIKAKULAM
|
October 10, 1969 |
TAMMANA TATAYYA Vs. MADDI KUTUMBA RAO
|
April 15, 1969 |
TANUBUDDI NARASIMHA REDDY Vs. VONTEDDU VENKATAREDDI
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November 14, 1969 |
THE ETIKOPPAKA CO-OPERATIVE AGRICULTURE Vs. AKULA SOORAMMA AND ANOTHER
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March 6, 1969 |
THE MANAGEMENT OF ANDHRA SCIENTIFIC CO. Vs. THE PRESIDING OFFICER
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November 25, 1969 |
THEMMANENI SATTAYYA Vs. THEMMANENI AMMANNAMMA
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August 19, 1969 |
TODUPUNOORI DUBBIAH Vs. TODUPUNOORI LAXMIAH
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July 18, 1969 |
URLANKULA GOPAL RAO Vs. URLANKULA SURAMMA
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February 11, 1969 |
V RAMACHANDRAIAH GUPTA Vs. RAVULA VENKAT REDDY
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January 20, 1969 |
VALIVETTI SRIRAMULU Vs. COMMISSIONER OF INCOME TAX
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July 21, 1969 |
VALLABHANENI RANGAPPA NAIDU Vs. UPPULURI VENKATA LAKSHMAMMA AND OTHERS
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March 17, 1969 |
VALLURI GANGARAJU AND ANOTHER Vs. CHATRATI RAMASWAMY
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February 11, 1969 |
VARA KRISHNA SUBBAMMA Vs. PAPAKA BAYIKATI CHINNAKKA alias CHINNARAMRAA
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March 14, 1969 |
VARANASI RAMAMMA AND OTHERS Vs. KOKIPARA VENKATESWARLU AND OTHERS
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April 1, 1969 |
VEDULLAPALLI VENKATA SATYANARAYANA AND ANOTHER Vs. MADHAVAREDDI SATYANARAYANA AND OTHERS
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December 23, 1969 |
VEGESINA VENKATA NARASIAH Vs. CHINTALAPATI PEDDI RAJU
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March 3, 1969 |
VELAGALA PEDA NALLA VENKAYYA AND OTHERS, ETC. Vs. GOVINDARAJU SEETARAMANJANEYA SARMA AND OTHERS
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December 27, 1969 |
VENKATAMMA Vs. LATCHAMMA
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January 22, 1969 |
VENKATESWARA RICE and ATUKULU MILL PORANKI Vs. EXECUTIVE OFFICER PORANKI GRAM PANCHAYAT PORANKI KRISHNA DISTRICT
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December 17, 1969 |
VENKATESWARA RICE MILL NIDUBROLU CONTRACTOR Vs. SPECIAL COMMERCIAL TAX OFFICER EVASION GUNTUR
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November 7, 1969 |
VENKATESWARA RICE WORKING COMPANY Vs. GOVERNMENT OF ANDHRA PRADESH
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April 23, 1969 |
VENTHURLA BUDAN SAB Vs. BALLARAPU VENNURAMMA AND OTHERS
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July 16, 1969 |
VENUS RUBBER INDUSTRIES Vs. UNION OF INDIA
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September 8, 1969 |
VISHNU MOLAKALA VENKAYYA Vs. GALLAPALLI KRISHNA DAS
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December 3, 1969 |
VODAPALLI SATHAIAH Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
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January 24, 1969 |
VOMISETTI PAPARAO Vs. JANNADA VENKATARAMANA
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October 1, 1969 |
VRANDAVANLA GOVERDHANLAL PITTI Vs. KAMALA BAI GOVERDHANLAL
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April 1, 1969 |
W KUPPUSWAMY Vs. STATE OF ANDHRA PRADESH
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February 22, 1969 |
WORKERS UNION COMPANY A REGISTERED FIRM Vs. UNION OF INDIA
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August 13, 1969 |
Y SITARAMAIAH Vs. BANK OF BARODA LTD
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April 14, 1969 |
YELETI NARAYANA MURTY Vs. STATE OF ANDHRA PRADESH
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October 4, 1969 |
YESHODA BAI Vs. G. YELOJI RAO
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March 24, 1969 |