|
A APPAIAH PANTHULU Vs. STATE
|
June 14, 1968 |
|
A. DALIBANDU Vs. THE STATE OF A.P.
|
August 2, 1968 |
|
ABDUL KARIM BABU KHAN Vs. SIRPUR PAPER MILLS LTD
|
June 11, 1968 |
|
ADDEPALLI SURYA RAMACHANDRA RAO AND CO Vs. STATE OF ANDHRA PRADESH
|
September 26, 1968 |
|
ADULASALAM Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
August 12, 1968 |
|
AHMADUNNISA BEGUM Vs. UNION OF INDIA
|
January 29, 1968 |
|
AMATUL KUBRA Vs. AUTHORISED OFFICER UNDER A.P. BUILDING & ANR.
|
August 5, 1968 |
|
AMMANAMANCHI VENKATESWARLU Vs. THUMMURI GANGA RAJU AND ORS.
|
December 13, 1968 |
|
ANDHAVARAPU SREERAMAMURTHY Vs. GOVERNMENT OF ANDHRA PRADESH HOME DEPARTMENT HYDERABAD
|
March 4, 1968 |
|
ANDHRA PRADESH ROAD TRANSPORT CORPORATION Vs. PAYMENT OF WAGES AUTHORITY
|
April 8, 1968 |
|
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. N RAMACHANDRA RAO
|
February 6, 1968 |
|
ANDHRA PRADESH STATE ELETICITY BOARD Vs. S T NAVALMAL
|
December 20, 1968 |
|
ANDHRA PRADESH STATE ELETRICITY BOARD Vs. ANDHRA PRADESH STATE ELETRICITY BOARD V RAMACHANDERA RAO
|
February 6, 1968 |
|
ANDHRA SCIENTIFIC COMPANY EMPLOYEES UNION Vs. ANDHRA SCIENTIFIC COMPANY LTD
|
July 15, 1968 |
|
ANGANI SATHIRAJU Vs. STATE OF ANDHRA PRADESH
|
March 20, 1968 |
|
ASSOCIATED TRANSPORT CO Vs. V HANUMANTHA RAO
|
March 6, 1968 |
|
AYYAGARI SAMSAMKARAM Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH HYDERABAD
|
February 5, 1968 |
|
B HIRALAL Vs. CONTONMEUT BOARD SECUNDERABAD
|
March 16, 1968 |
|
B V CHALAPATHI Vs. STATE OF ANDHRA PRADESH
|
July 29, 1968 |
|
BALIJEPALLI RAMALINGAREDDI Vs. AMUDALA RAMANAMMA
|
July 5, 1968 |
|
BANDALAPATI RAMANNA Vs. BANDALAPATI PAPIREDDY AND ORS.
|
December 11, 1968 |
|
BANDI JANIKAMMA Vs. MANGIPUDI MALLANNA (DIED) AND OTHERS
|
October 28, 1968 |
|
BANSILAL RATWA Vs. LAXMINARAYAN
|
December 27, 1968 |
|
BASTI RAM NARAIN DAS Vs. STATE OF ANDHRA PRADESH
|
February 28, 1968 |
|
BAYYA PITCHAIAH Vs. STATE OF A. P.
|
March 25, 1968 |
|
BHADIRAJU VENKATA LOVARAJU Vs. TIGUTI VENKATA PEDDIRAJU
|
September 13, 1968 |
|
BHAGVVAN SWAROOP Vs. SHAH MAGGAJ
|
January 22, 1968 |
|
BHARAT KHANDASARI SUGAR MILLS Vs. GOVERNMENT OF INDIA
|
December 26, 1968 |
|
BHOGANADHAM SESHAIAH Vs. BUDHI VEERABHADRAYYA (DIED) AND OTHERS
|
January 30, 1968 |
|
BODDAPATI RAMACHANDRA RAO Vs. SPECIAL DEPUTY TAHSILDAR
|
February 2, 1968 |
|
BRANCH MANAGER HINDUSTAN GENERAL INSURANCE COMPANY LIMITED Vs. M SARAMMA
|
February 14, 1968 |
|
CHAKKA SUBBA RAO Vs. NALISETTY VENKAMMA
|
December 20, 1968 |
|
CHALLA APPA RAO Vs. COMMERCIAL TAX OFFICER NARASAPUR
|
July 19, 1968 |
|
CHAMANDI TEXTILES LIMITED PER MANAGER Vs. DESHPANDE BROTHERS FANCY CLOTH MERCHANT HYDERABAD
|
September 2, 1968 |
|
CHINNA RAMI REDDY Vs. SITA RAMI REDDY
|
November 7, 1968 |
|
CHITTOOR DISTRICT CO Vs. VEGETOLS LTD. (IN LIQUIDATION) AND OTHERS
|
February 13, 1968 |
|
CHITTOOR DISTRICT CO OPERATIVE MARKETING SOCIETY LTD Vs. VEGETOLS LTD
|
March 28, 1968 |
|
COLLECTOR L A HYD Vs. GHOUSUNNISA BEGUM
|
April 23, 1968 |
|
COLLECTOR LAND ACQUISITION HYDERABAD DISTRICT HYDERABAD Vs. SHRIMATHI GHOUSUNNISA BEGUM
|
April 3, 1968 |
|
COMMISSIONER OF EXPENDITURE TAX ANDHRA PRADESH HYDERABAD Vs. S R Y SIVARAMA PRASAD BAHADUR
|
November 19, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. NIZAM SUGAR FACTORY LIMITED
|
November 14, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. GHANTA BAPANIAH
|
December 3, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF H E H THE NIZAMS MISCELLANEOUS TRUST
|
December 30, 1968 |
|
D B SEETHARAMARAJU Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 18, 1968 |
|
D MURTHUMJAYAM Vs. UNION OF INDIA
|
February 6, 1968 |
|
D. RAMANADBA SASTRY Vs. GOVERNING COUNCIL OF SRI C. S. R. SARMA, COLLEGE COMMITTEE, ONGOLE AND OTHERS
|
July 24, 1968 |
|
D.H.V.R. SUBBARAYA SASTRY & ORS. Vs. THE STATE OF ANDHRA PRADESH & ORS.
|
July 24, 1968 |
|
DEPOT MANAGER Vs. INDUSTRIAL TRIBUNAL
|
September 2, 1968 |
|
DEVAIAH Vs. STATE
|
July 24, 1968 |
|
DEVARAPALLI VENKATA KRISHNA REDDY Vs. THE BOARD OF REVENUE
|
December 6, 1968 |
|
EDULA AYYAPPA REDDY Vs. AMMA BAI
|
November 25, 1968 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD
|
November 7, 1968 |
|
FRIZAIR CORPORATION B 23 INDUSTRIAL ESTATE SANATNAGAR Vs. COLLECTOR OF CENTRAL EXCISE SOMAJIGNDA HYDERABAD
|
March 18, 1968 |
|
G ESHWARAIAH Vs. MOHARUDRAPPA KHENI
|
October 19, 1968 |
|
G HANUMANTHA REDDY Vs. GRAM PANCHAYAR POLKAMPALLY VILLAGE
|
April 17, 1968 |
|
G KRISHNA RAO Vs. FIRST ADDITIONAL GIFT TAX OFFICER GUNTUR
|
February 26, 1968 |
|
G NARASIMHULOO Vs. CHIEF CONSERVATOR OF FORESTS A P
|
March 8, 1968 |
|
G V KRISHNA RAO Vs. GIFT TAX OFFICER FIRST ADDITIONAL
|
September 26, 1968 |
|
GANDI SATYANARAYANA Vs. JARABLA HANSLI
|
February 21, 1968 |
|
GANDURU VENKAIAH Vs. ALURI NAGAIAH
|
August 26, 1968 |
|
GANESH COMMERCIAL CORPORATION Vs. STATE OF ANDHRA PRADESH
|
July 29, 1968 |
|
GANGA REDDY DHARMA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 11, 1968 |
|
GANGAVARAM SANKARAIAH Vs. SAKAMURI NARAIAH
|
November 22, 1968 |
|
GATTU GAFOOR SAHEB Vs. B JAKKANNA
|
December 11, 1968 |
|
GONUGUNTA SUBBARAYUDU Vs. ELURI BRAHMANADAM
|
August 6, 1968 |
|
GOPISETTY CHANDRAMOULI Vs. CONTROLLER OF ESTATE DUTY
|
November 25, 1968 |
|
GOTHI SESHARATNAMMA Vs. KADIYALA NARASIMHAMURTHY
|
April 14, 1968 |
|
GRANDHI GURVAMMA Vs. CHALUVADI GOPALAM
|
July 26, 1968 |
|
GYANOBA YASWANT JADAV Vs. COLLECTOR OF CENTRAL EXCISE, HYDERABAD AND OTHERS
|
June 13, 1968 |
|
HAFEEZUNNISA BEGUM Vs. SYED ARAB
|
December 23, 1968 |
|
HATIM ATTARI Vs. SYLVIE GOUDCHAU
|
November 15, 1968 |
|
HINDUSTAN IDEAL INSURANCE CO LTD Vs. POKANTI ANKIAH
|
February 6, 1968 |
|
HUSSAIN BIN ABDULLA AND OTHERS Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
September 2, 1968 |
|
HYDERABAD CHEMICALS AND FERTILIZERS LTD Vs. STATE OF ANDHRA PRADESH
|
March 27, 1968 |
|
HYDERABAD CO OPERATIVE COMMERCIAL CORPORATION LIMITED Vs. SYED MOHIUDDIN KHARDRI
|
January 23, 1968 |
|
I NOOKALAMMA Vs. I SIMHACHALAM
|
February 16, 1968 |
|
ILLAPU NOOKALAMMA Vs. ILLAPU SIMCHACHALAM
|
February 16, 1968 |
|
IN RE, GOPALASWAMY Vs. ABC
|
November 11, 1968 |
|
INCOME TAX OFFICER MASULIPATNAM Vs. K SRINIVASA RAO
|
July 5, 1968 |
|
ISNAGARI DURGIAH AND OTHERS Vs. STATE
|
December 6, 1968 |
|
ITTA NARASIMHA RAO Vs. AKULA MAHALAKSHMAYYA
|
October 25, 1968 |
|
J MOOSA DEVANDEVIDI Vs. COMMERCIAL TAX OFFICER
|
June 19, 1968 |
|
JAGADAM PARAMESU Vs. JAGADAM MARIDAYYA AND ORS.
|
November 28, 1968 |
|
JAISHANKAR GOWD Vs. CONTROLLER OF ESTATE DUTY
|
October 23, 1968 |
|
JAMMULA VENKAYYA Vs. KASIREDDI NARASIMHA MURTHI
|
February 1, 1968 |
|
JEELANI BEGUM Vs. COMMERCIAL AND INDUSTRIAL FINANCE LTD
|
July 12, 1968 |
|
K ANKAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
June 18, 1968 |
|
K L GURURAJA RAO Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR
|
July 16, 1968 |
|
K MANAVALA NAICKER Vs. K R GOPALA KRISHNAIAH CHETTI
|
July 17, 1968 |
|
K NARASIMHA SARPANCH JAGIREDDY GUDEM GRAM PANCHAYAT SURYAPET Vs. STATE OF ANDHRA PRADESH
|
September 19, 1968 |
|
K PANCHAKSHARA REDDY Vs. N KRISHNA REDDY
|
February 27, 1968 |
|
K PANDURANGARAO Vs. COMMISSIONER MUNICIPAL CORPORATION HYDERABAD
|
April 10, 1968 |
|
K PAPI REDDI Vs. P LAKSHMI NARAYANA
|
February 23, 1968 |
|
K SANTHA KUMARI Vs. SUSEELA DEVI
|
December 4, 1968 |
|
K VENKATA REDDY Vs. STATE
|
April 24, 1968 |
|
KAKITAPALLI VENKATA NARASAMMA Vs. KAKITHAPALLI VENKATARAMANAMURTHY
|
November 8, 1968 |
|
KALANGI KRISHNA MURTY AND CO Vs. COMMERCIAL TAX OFFICER GUNTUR
|
March 20, 1968 |
|
KANCHARLA KESAVA RAO Vs. CONTROLLER OF ESTATE DUTY
|
December 24, 1968 |
|
KANCHERLA NARASIMHAM Vs. MAHABUBUNNISA BEGUM
|
April 12, 1968 |
|
KANGANDA INDUSTRIAL WORKS Vs. ANDHRA PRADESH STATE ELECTRICITY BOARDOARD
|
July 30, 1968 |
|
KAPILA VENKATA LAXMI Vs. KAPILA PAROATHANARAYANA
|
June 18, 1968 |
|
KASHABOINA BALA RAM Vs. GOPAGANI BUCHI RAMULU
|
June 21, 1968 |
|
KASINADHUNI KUMARESWARA RAO Vs. KAIVARAM RAJYALAKSHMAMMA AND OTHERS
|
November 8, 1968 |
|
KATARI SESHAIAH Vs. THE REGISTRAR OF TRADE UNIONS A.P. & ORS.
|
August 25, 1968 |
|
KATARI SESHIAH Vs. REGISTRAR OF TRADE UNIONS ANDHRA PRADESH HYDERABAD
|
August 26, 1968 |
|
KATTA N SUBBAIAH SETTY PROPRIETOR FREE INDIA WATCH CO ANANTAPUR Vs. DEPUTY COLLECTOR CENTRAL EXCISE GUNTUR
|
August 2, 1968 |
|
KATTA SUBBARAO DIED Vs. POKURI SRI RAMALU
|
March 23, 1968 |
|
KATTA SUBBARAO DIED Vs. POKURI SRI RAMALU
|
March 28, 1968 |
|
KAVURI VENKATA NARASAYYA Vs. SRI KASI VISWESWARA SAMIVARI DEVASTHANAM
|
August 23, 1968 |
|
KESIREDDY APPALA SWAMY Vs. SPECIAL TAHSILDAR LAND ACQUISITION OFFICER CENTRAL RAILWAY VIJAYAWADA
|
September 17, 1968 |
|
KHAITAN MINERALS DEVELOPMENT CORPORATION PRIVATE LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT A P
|
April 3, 1968 |
|
KHAJA BEE AND OTHER Vs. SANGEVI JOHARIMAL
|
November 25, 1968 |
|
KHAN BAHADUR AHMED ALLADIN AND SONS Vs. COMMISSIONER OF INCOME TAX
|
November 25, 1968 |
|
KHAZI AHMED MOHIUDDIN Vs. WAHEEDA BI
|
April 2, 1968 |
|
KILARU VENKATASUBBAYYA Vs. KALLURI PADMALAYAMBA
|
February 6, 1968 |
|
KISHANLAL HARICHARAN Vs. INCOME TAX OFFICER
|
July 3, 1968 |
|
KISHANLAL OIL MILLS Vs. STATE OF ANDHRA PRADESH
|
August 16, 1968 |
|
KODURI ATCHAYAMMA Vs. PALANGI ATCHAMMA
|
July 24, 1968 |
|
KONATHALA VENKATA RAMANA AND BUDHA APPA RAO Vs. STATE OF ANDHRA PRADESH
|
October 24, 1968 |
|
KONJETI SUBBA RAO Vs. YELLESWARAPU VENKATESWARLU & ORS.
|
September 18, 1968 |
|
KOPPADU DHARMA RAO Vs. KOVVURU SATYAVATHI
|
August 6, 1968 |
|
KOTAYYA Vs. ANJAMMA
|
October 10, 1968 |
|
KOTHA JOGAYYA Vs. MALLEPALLY SUNDARAMMA(DIED) AND OTHERS
|
November 26, 1968 |
|
KOTIPALLI APPARAO Vs. JAKKAM VENKANNA
|
October 30, 1968 |
|
KRISHNA COCONUT COMPANY Vs. COMMERCIAL TAX OFFICER
|
June 22, 1968 |
|
KURALLA RATNAM Vs. MOKHAMATLA BHADRAIAH
|
June 14, 1968 |
|
LAND ACQUISITION OFFICER REVENUE DLVIS ONAL OFFICER TENALI Vs. LAND ACQUISITION OFFICER AND SPECIAL TATISILDAR LAND ACQUISITION
|
November 29, 1968 |
|
LIMBA REDDY Vs. SPECIAL TAHSILDAR FOR COLLECTION OF FOREST REVENUE NIZAMABAD
|
January 31, 1968 |
|
LINGAM SEETHARAMAYYA Vs. BIJJAM BRAHMARAMBA
|
June 19, 1968 |
|
M CHINNAPPA REDDY Vs. STATE OF ANDHRA PRADESH
|
March 28, 1968 |
|
M KISTA REDDY Vs. COLLECTOR, KARIMNAGAR PANCHAYAT WING
|
August 8, 1968 |
|
M MOHAMAD HANEEF Vs. K P NARASI REDDY
|
January 18, 1968 |
|
MALLAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
April 10, 1968 |
|
MANAGEMENT OF HYDERABAD (USHA WORKS PROPRIETORS JAY ENGINEERING WORKS LTD.), HYDERABAD Vs. INDUSTRIAL TRIBUNAL, A.P., HYDERABAD AND ANOTHER
|
March 18, 1968 |
|
MANAGEMENT OF THE KOHINOOR GLASS FACTORY LTD. Vs. INDUSTRIAL TRIBUNAL, ANDHRA PRADESH, HYDERABAD AND ANOTHER
|
July 25, 1968 |
|
MANDA TIMMAIAH Vs. MADE BALAIAH
|
November 8, 1968 |
|
MANNE VENKATANARAYANA Vs. TIVARI YAGNA PRASAD DIED
|
February 19, 1968 |
|
MANURI RUKMINAMMA Vs. MANURI RAMAKRISHNA RAO
|
March 22, 1968 |
|
MARAM SUBRAHMANYAM STORES Vs. STATE OF ANDHRA PRADESH
|
September 2, 1968 |
|
MARRAM RAMACHANDRAIAH AND PEDDA SUBRAMANYAM Vs. STATE
|
April 17, 1968 |
|
MATADIN Vs. ASSISTANT ENGINEER ANDHRA PRADESH STATE ELECTRICITY BOARD
|
March 8, 1968 |
|
MATURI KRISHNAMURTY Vs. MATURI LAKSHMINARAYANA
|
September 24, 1968 |
|
MATURI UMAMHESWARA RAO Vs. PENDYALA VENKATRAYUDU
|
July 1, 1968 |
|
MECHANICAL SUPERINTENDENT VISAKHAPATNAM PORT TRUST Vs. AUTHORITY VISAKAPATNAM
|
January 30, 1968 |
|
MEDARAMETLA SREERAMULU AND OTHERS Vs. POTHUMARUTHI GOPAIAH
|
January 16, 1968 |
|
MEDURI VENKATA SANYASI RAO Vs. STATE
|
November 5, 1968 |
|
METAL TRADERS INC LIMITED NEW YORK U S A Vs. JEYPORE SUGAR COMPANY LIMITED
|
October 29, 1968 |
|
MITAYAGARI KHADAR SAHIB Vs. ABDUL RASOOL
|
November 1, 1968 |
|
MITTAPALLI NAGARATNAM Vs. KOLLI VENKATA NARASAIAH AND ANOTHER
|
November 26, 1968 |
|
MOHAMMAD FIAZUDDIN KHAN Vs. CUSTODIAN EVACUEE PROPERTY ANDHARA PRADESH
|
July 19, 1968 |
|
MOHAMMED YOUSUF Vs. MAHBOOBUNNISSA BEGUM
|
April 5, 1968 |
|
MOHD ABDUL AZIZ KRAN Vs. COLLECTOR NIZAMABAD DISTRICT SPECIAL OFFICER
|
August 9, 1968 |
|
MOHD AKHLAQ AHMED Vs. STATE OF ANDHRA PRADESH
|
August 28, 1968 |
|
MOHD IKRAMUDDIN Vs. SHEELA BAI EKBOTE
|
August 5, 1968 |
|
MOHD. IBRAHIM Vs. THE STATE OF ANDHRA PRADESH AND ORS.
|
October 25, 1968 |
|
MOHD. ISHAQ Vs. THE STATE OF ANDHRA PRADESH
|
November 26, 1968 |
|
MUDDAMMA NAGENDRUDU Vs. VADAVALLI GUNDARAYUDU(DIED) PER L. RS & OTHERS
|
November 21, 1968 |
|
MUMTAZ AHMED KHAN Vs. CONTROLLER OF ESTATE DUTY
|
November 20, 1968 |
|
MUNAGALA SEETHA MAHALAKSHMAMMA Vs. THE NORTH ARCOT DISTRICT CENTRAL CO
|
November 1, 1968 |
|
N. CHINNAPAREDDI Vs. TANDAYI SUBBAIAH
|
December 19, 1968 |
|
N. SURYANARYANA MURTHY Vs. N. SATYANRAYANA MURTHI
|
July 18, 1968 |
|
NADIKATLA ANJANNA AND OTHERS Vs. BANDI RAMAKRISHNA AND OTHERS
|
September 19, 1968 |
|
NAKKA RAMANARAYANA AND ORS. Vs. NAKKA NARAMMA
|
December 19, 1968 |
|
NAMBALLA APPANNA Vs. THAKURU JAMUNABAI
|
December 9, 1968 |
|
NAMILLA RACHAYYA Vs. GAJULA NUNNA NARAYANAPPA
|
November 26, 1968 |
|
NANDIPAMULA ANJAYYA Vs. STATE
|
August 26, 1968 |
|
NARAYANACHARYULU M S Vs. CONTROLLER OF ESTATE DUTY
|
November 22, 1968 |
|
NARAYANAPPA Vs. ADIMOORTHY
|
October 25, 1968 |
|
NARIKELAPALLI SRI ANJANEYULU Vs. TANIKELLA PURNACHANDRA RAO AND OTHERS
|
October 25, 1968 |
|
NARRA VENKAIAH AND ANOTHER Vs. MAKKENA APPAIAH AND ANOTHER
|
November 22, 1968 |
|
NIMMAKAYALA AUDI NARRAYANAMMA Vs. STATE OF A P
|
January 19, 1968 |
|
NULI VENKATA RAMAPA MURTHY Vs. P SRIRAMA REDDY
|
June 25, 1968 |
|
NUTRITION RESEARCH LABORATORIES TARNAK HYDERABAD Vs. LABOUR COURT HYDERABAD
|
March 1, 1968 |
|
OBALAPURAM SEETHAMMA Vs. DESAYI CHALAPATHIRCDDI DIED
|
September 17, 1968 |
|
OFFICER IN CHARGE COURT OF WARDS PAIGAH Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH
|
November 26, 1968 |
|
OFFICIAL RECEIVER ANANTAPUR Vs. KONDETI SURAYANARAYANA
|
March 13, 1968 |
|
P ANANTHA PADMANABHA SARMA Vs. HIGH COURT OF ANDHRA PRADESH
|
March 25, 1968 |
|
P CHENGALVARAYA SRESHTY Vs. TADIPATRI MUNICIPALITY
|
July 18, 1968 |
|
P K RAMA KRISHNA Vs. SPECIAL ADDITIONAL COMMERCIAL TAX OFFICER EVASIONS
|
July 8, 1968 |
|
P K SWAMY Vs. SOUTH EASTERN RAILWAY CALCUTTA
|
June 18, 1968 |
|
P N MURTY Vs. MUNICIPAL CORPORATION OF HYDERABAD
|
July 24, 1968 |
|
P RAMALAKSHMAMMA Vs. R T A CUDDAPAH
|
July 26, 1968 |
|
P RAMALASHMAMMA Vs. STATE
|
July 26, 1968 |
|
P THIMMAPPA Vs. P CHINNA THIMMAPPA
|
February 23, 1968 |
|
P V J A NAGAPRASADA RAO Vs. STATE OF ANDHRA PRADESH
|
November 19, 1968 |
|
P. THIMMAPPA Vs. P. CHINNA THIMMAPPA AND OTHERS
|
January 19, 1968 |
|
PALICHAVLA VENKATARAMANA REDDY Vs. CHITTAMURU SUBBARAMI REDDY AND ANOTHER
|
November 5, 1968 |
|
PALLELA RAMARA Vs. STATE
|
March 4, 1968 |
|
PAMIDIMARRI CHENCHULAKSHMMA Vs. ESTATES ABOLITION TRIBUNAL NELLORE AND OTHERS
|
August 7, 1968 |
|
PANCHANGULA VENKATASUBBAMMA Vs. KAMBHAMPATI VENKATAPPAIAH SASTRI AND ANOTHER
|
November 28, 1968 |
|
PANKUMARI KOCHAR SMT Vs. CONTROLLER OF ESTATE DUTY
|
November 25, 1968 |
|
PARACHURI VENKATESWARLU Vs. GOVERNMENT OF INDIA
|
April 26, 1968 |
|
PARAMATMUNI HANUMANTHA RAO Vs. OFFICIAL RECEIVER GUNTUR
|
September 9, 1968 |
|
PARAMATMUNI HANUMANTHA RAO Vs. OFFICIAL RECEIVER GUNTUR
|
September 27, 1968 |
|
PENUMATCHA NEELAKANTESWARAJU Vs. JADDU MANGAMMA
|
October 8, 1968 |
|
PENUMATCHA NEELAKANTESWARARAJU AND OTHERS Vs. JADDU MANGAMMA AND OTHERS
|
February 19, 1968 |
|
PINNINTY PEDA GOVINDAYYA Vs. PINNITY SUBBA RAO
|
December 27, 1968 |
|
PISUPATI LAKSHMINARAYANA Vs. CHILLA VENKATESWARLU AND OTHERS
|
December 27, 1968 |
|
PODUGU VENKATA RAO Vs. GANDHAM MAHALAKSHMI
|
December 9, 1968 |
|
POKURU RANGAIAH Vs. POKURU CHINNAIAH
|
July 8, 1968 |
|
PONNADA SEETHA MAHALAKSHMI Vs. GELAM VEERARAJU & ORS.
|
September 17, 1968 |
|
POOTHARAJU PAPAYAMMA Vs. MALLAPRAGADA GOPALAKRISHNAMURTY
|
August 13, 1968 |
|
PUBLIC PROSECUTOR Vs. PILAGALA VENKATESWARA RAO
|
July 8, 1968 |
|
PUBLIC PROSECUTOR Vs. RAMALINGARAH
|
June 6, 1968 |
|
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LIMITED
|
April 10, 1968 |
|
PUBLIC PROSECUTOR Vs. MALLA RAMA RAO
|
April 16, 1968 |
|
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LTD
|
April 20, 1968 |
|
PUBLIC PROSECUTOR Vs. KANUMARLAPUDI RAMALINGAIAH
|
June 11, 1968 |
|
PUBLIC PROSECUTOR Vs. AVVARU ANNAPPA
|
July 1, 1968 |
|
PUBLIC PROSECUTOR Vs. C B THYAGARAJAN
|
February 21, 1968 |
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PUBLIC PROSECUTOR Vs. KOTA VENKATA SUBRAMMA
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January 19, 1968 |
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PUBLIC PROSECUTOR Vs. VAIJNATH
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December 6, 1968 |
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PUBLIC PROSECUTOR Vs. JANDHYALA PULLAMMA
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October 9, 1968 |
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PUBLIC PROSECUTOR Vs. C C NARAYANA ACCUSED
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October 16, 1968 |
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PUBLIC PROSECUTOR Vs. SANKA SANNAYYA
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September 10, 1968 |
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PUBLIC PROSECUTOR Vs. GOKARAKONDA SUBBARAO
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December 17, 1968 |
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PUBLIC PROSECUTOR A P Vs. SARELLA GOPALA RAO
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October 10, 1968 |
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PUBLIC PROSECUTOR A P Vs. MUNIRATHANAM REDDI
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December 24, 1968 |
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PUBLIC PROSECUTOR A P Vs. GANAPAVARAPU VENKATA NARASAYYA
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August 13, 1968 |
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PUBLIC PROSECUTOR A P P Vs. VAIJNATH ACCUSED
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November 20, 1968 |
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PULIM CHENCHI REDDY Vs. MUNGAMURI SIVARAMI REDDY
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March 5, 1968 |
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PUTTA MUNILAXMAMMA Vs. THE STATE OF ANDHRA PRADESH AND OTHERS
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July 17, 1968 |
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PUTTAPARATTI ATCHAMMA Vs. T BAYANNA
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April 10, 1968 |
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PYDAH CHALMAIH Vs. THE BOARD OF REVENUE A.P.
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July 13, 1968 |
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PYDI LAKSHMANNA Vs. DUPPALA KRISHNAMURTHY
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March 25, 1968 |
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PYDI LAKSHMANNA Vs. JUDL FIRST CLASS MAGISTRATE SRIKAKULAM
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March 25, 1968 |
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R D K SITA DEVI Vs. C ANNA RAO
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January 19, 1968 |
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R NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
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January 31, 1968 |
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R SATYANARAYANA Vs. SAIDAYYA
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March 8, 1968 |
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R SRINIVASAN Vs. STATE OF ANDHRA PRADESH
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April 8, 1968 |
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R. VENKATASWAMY REDDY & ORS. Vs. MANIKYAM MUNI REDDY & ORS.
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October 29, 1968 |
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RADHAKRISHNA AND CO Vs. STATE OF ANDHRA PRADESH
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September 27, 1968 |
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RAJA M SRINIVASA APPARAO BAHADUR Vs. NANDYALA VIJAYA SARATHI
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December 2, 1968 |
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RAJAH RAGHAVARAJU SUBBARAJUGARU Vs. CONTROLLER OF ESTATE DUTY
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December 12, 1968 |
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RAM SINGH MOOL SINGH Vs. GOVERNMENT OF ANDHRA PRADESH
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August 19, 1968 |
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RANGANADHA RICO HILL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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March 12, 1968 |
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RAVINDER REDDY Vs. AYYAPPA
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November 20, 1968 |
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REVENUE DIVISIONAL OFFICER VIJAYAWADA Vs. VELIANKI VENKATAPPAIAH HIGH SCHOOL TADIKONDA
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March 26, 1968 |
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REWA COALFIELDS LTD. Vs. CHAINOO
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July 23, 1968 |
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S L RAMANATHAM Vs. COMMISSIONER OF COMMERCIAL TAXES
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July 11, 1968 |
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S NARAYANACHARI Vs. GOVERNMENT OF ANDHRA PRADESH
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June 26, 1968 |
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S VENKATA RAO Vs. PRINCIPAL GOVERNMENT ARTS COLLEGE SRIKAKULAM
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December 4, 1968 |
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S. BUTCHAIAH Vs. THE EXECUTIVE OFFICER, GRAM PANCHAYAT BADEPALLY, MAHABUBNAGAR DIST. AND ANOTHER
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November 13, 1968 |
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S. RAJALINGA BATTAR Vs. S.A. RAHIM SAHEB & ANR.
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November 12, 1968 |
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SAKHAMANI ANANTHA PADMANABHA PRASAD Vs. ADDEPALLI VENKATARAMANAIAH
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January 30, 1968 |
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SAMANTHAPUDI SURANNAMUKHI Vs. SAMANTHAPUDI VIRUPAKSHAMMA
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February 27, 1968 |
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SAMMAC ENTERPRISES A REGISTERED FIRM Vs. RAVULA VEERA RAGHAVA RAO
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July 26, 1968 |
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SANKA VENKATA SESHAVATHARAM Vs. KURAPATI GURUVAIAH(DIED) & ORS.
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December 11, 1968 |
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SARVARAYA TEXTILES LTD Vs. ALLADA LAKSHMANARAO
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March 22, 1968 |
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SATYAM Vs. KRISHNA MURTHY
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February 2, 1968 |
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SATYANARAYANA GUPTA Vs. GOVERNMENT OF ANDHRA PRADESH
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August 26, 1968 |
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SATYANARAYANA KHAITAN P LIMITED CHIPURUPALLI Vs. GOVERNMENT OF INDIA
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March 12, 1968 |
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SHAH HASTIMAL HEERAJI Vs. ASSISTANT COLLECTOR CENTRAL EXCISE ANANTAPUR
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January 24, 1968 |
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SHAIK ALI Vs. NOOR JAHAN BEGUM
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February 12, 1968 |
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SHAIK MAIDER Vs. KHAJA GHULAM ABBAS HUSSAIN & SYED HAYAT
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December 4, 1968 |
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SHANKARIAH Vs. ANNAPURNAMMA
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November 15, 1968 |
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SILVER JUBILEE TAILORING HOUSE AND OTHERS Vs. PRESIDENT, HYDERABAD TAILORING WORKERS UNION AND ANOTHER
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July 10, 1968 |
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SINGARENI COLLIERIES CO. LTD. Vs. SINGARRENI COLLIERIES WORKERS UNION AND ANOTHER
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February 26, 1968 |
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SMT. RUKMINI DEVI VARU RANI SAHEBA OF GANGAPUR Vs. THE SETTLEMENT OFFICER
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June 14, 1968 |
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SOMASUNDARAM P Vs. LABOUR COURT
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February 14, 1968 |
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SOMIAH Vs. STATE
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February 16, 1968 |
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SPECIAL TAHSILDAR LAND ACQUISITION SRUNGAVARAPUKOTA Vs. THATIKONDA RAMALINGA SETTY
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July 3, 1968 |
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SRI LAKSHMI GIN OIL MILL Vs. NARSARAOPET MUNICIPAL COUNCIL AND OTHERS
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November 14, 1968 |
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SRI. RADHAKRISHNA RICE AND OIL MILL CONTRACTORS Vs. A. P. STATE ELECTRICITY BOARD AND ORS.
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August 8, 1968 |
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SRIDHARA SURYANARAYANA Vs. MEDIKONDURU ANKAMMA
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August 13, 1968 |
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SRISAILA PARVATHA SRIMAT GIRI RAJA SURYA SIMHASANA ATMAKUR PANCHAATADA STHIRA PATTADHYAKSHA VEERA SAIVA JAGADGURU NAGALOOTI BHIKSHAVARTHI SIVACHARYA DSSIKENDRA MAHASWAMY Vs. AMBATI CHENNA BASAVAYYA
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September 27, 1968 |
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STATE ELECTRICITY BOARD AND ANOTHER Vs. S. RAMAMOORTHY
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April 25, 1968 |
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STATE OF ANDHRA PRADESH Vs. STATE
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November 28, 1968 |
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STATE OF ANDHRA PRADESH Vs. RIKABCHAND SIREMAL and CO RAJAHMUNDRY
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April 18, 1968 |
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STATE OF ANDHRA PRADESH Vs. POGAKU SUBBANAA
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July 26, 1968 |
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STATE OF ANDHRA PRADESH Vs. A MUNUSWAMI REDDY
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January 27, 1968 |
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STATE OF ANDHRA PRADESH Vs. G MURALIDHAR AND CO
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March 18, 1968 |
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STATE OF ANDHRA PRADESH Vs. T G LAKSHMAYYA SETTY AND SONS ADONI
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March 25, 1968 |
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SUBRAHMANYA SARMA M Vs. COMMISSIONER OF INCOME TAX
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November 26, 1968 |
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SUGGALA VEERA RAGHAVIAH Vs. CONTROLLER OF ESTATE DUTY
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November 26, 1968 |
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SUKHADEV RATHI Vs. JUPUDI RUKMINAMMA
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March 25, 1968 |
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SURYALAKSHMI COTTON MILLS LTD Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD DIVISION
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September 12, 1968 |
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SYED JALAL Vs. TARRGOPAL RAM REDDY
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April 25, 1968 |
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T THIMMAPPA MINE OWNER BELLARY Vs. STATE OF ANDHRA PRADESH
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February 2, 1968 |
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THATAYYA Vs. ATMA SINGH
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August 28, 1968 |
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THE HYDERABAD CHEMICALS AND FERTILIZERS LTD. Vs. MOHAMMED BASHEER KHAN AND ANOTHER
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November 27, 1968 |
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THE VIZIANAGARAM MUNICIPAL COUNCIL & ORS. Vs. SOORAMPALLI REDDI GARI VIZIARAMAIAH & ANR.
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September 23, 1968 |
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THIRMALA REDDY MAHALAKSHMAMMA Vs. MULKLURI MURLIDAHAR RAO
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September 2, 1968 |
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THUMMALAPALLI RAMALINGESWARASWAMY Vs. COMMERCIAL TAX OFFICER TADEPALLIGUDEM
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June 11, 1968 |
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TRIPIRINENI VEERA PRASADA RAO Vs. DUGGIRALA TRIVIKRAMA RAO
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November 26, 1968 |
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TULASI NARSIMHACHARYULU Vs. GOVERNMENT OF ANDHRA PRADESH
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July 4, 1968 |
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U V B OPALRAO Vs. CHANDANA SUBBARAO RESPONEDENT
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March 18, 1968 |
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UDIPI VASANTA VIHAR Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR-1
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July 16, 1968 |
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ULIGAPPA Vs. S MOHAN RAO MINOR
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November 29, 1968 |
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UNION OF INDIA Vs. SAIBABA and CO GENERAL FRUITS MERCHANT
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March 16, 1968 |
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UNION OF INDIA & ANR. Vs. FIRM OF K. PARAMAIAH & B. VISWANATHAM & CO.
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December 10, 1968 |
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V RAMACHANDRA REDDI Vs. GOVERNMENT OF ANDHRA PRADESH
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July 3, 1968 |
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V S METHA Vs. STATE
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September 6, 1968 |
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V SUBBA RAO Vs. REVENUE DIVISIONAL OFFIICER MEDAK
|
March 4, 1968 |
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V. RAJA RAO Vs. A.P.T. COMPANY
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November 11, 1968 |
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VADRANEM TIRUPATHI RAO Vs. VADRANEM SRIKRISHNAMMA
|
October 10, 1968 |
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VAJRALA THIMMAYYA Vs. STATE OF ANDHRA PRADESH
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July 29, 1968 |
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VALLURI NARASIMHA RAO Vs. RAYAKUDUR GRAM PANCHAYAT
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November 15, 1968 |
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VANGALA NARSIAH Vs. GOOVURI NARAYANA AND OTHERS
|
April 10, 1968 |
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VECHALAPU RAMULU DIED Vs. VECHALAPU APPALANAIDU
|
August 21, 1968 |
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VENIGELLA PARENDHAMAYYA Vs. SOMASEKHARASWAMY TEMPLE KOTIPALLI
|
November 28, 1968 |
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VENKATA RAO Vs. LOKREV GALREDDY
|
September 2, 1968 |
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VENKATESWARA LODGE Vs. COMMISSIONER OF INCOME TAX
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March 25, 1968 |
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VIJAYA KUMAR MACHINERY AND ELECTRICAL STORES Vs. ALAPARTHI LAKSHMIKANTHAMMA
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January 29, 1968 |
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VINJANAMAPATI ANANTARAMAIAH Vs. M VENKATA SUBBA RAO
|
July 31, 1968 |
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VULICHI AUDISESHIAH AND CO Vs. STATE OF ANDHRA PRADESH
|
February 12, 1968 |
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YANNAMANI SATYA PRAKASA RAO AND OTHERS Vs. GARAPATI VEERAMMA AND OTHERS
|
October 30, 1968 |
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YERRAKULA KOTAYYA Vs. YERRAKULA ANJAMMA
|
October 31, 1968 |
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YIDUPULAPATI SITHARAMAIAH & ORS. Vs. MALLADI SATYANARAYANA & ORS.
|
November 8, 1968 |
LOGIN