|
A BALRAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY GOVERNMENT OF ANDHRA PRADESH
|
November 3, 1967 |
|
A JAYALAKSHMAMMA Vs. CONTROLLER OF ESTATE DUTY A P
|
April 17, 1967 |
|
A M ANSARI Vs. BOARD OF REVENUE ANDHRA PRADESH
|
August 21, 1967 |
|
A SUNDARA RAMI REDDY Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE GUNTUR
|
February 13, 1967 |
|
ABDULLA KHAN Vs. BASALAT KHAR
|
February 24, 1967 |
|
ADAPA VITTAL Vs. GOVULA RAMAKISTIAH
|
July 14, 1967 |
|
ADDA VENKATA RATNAM Vs. THE PANCHAYAT BOARD OF CHERUKUPALLI REPRESENTED BY
|
September 29, 1967 |
|
ADVOCATE-GENERAL ANDHRA PRADESH Vs. VANKADARU LAXMINARAYANA TOBACCO MERCHANT
|
June 13, 1967 |
|
AHMADUNNISA BEGUN Vs. SRI RAM AND OTHERS
|
November 21, 1967 |
|
AHMED ALI KHAN Vs. ASGARUNNISA BEGUM
|
September 26, 1967 |
|
AITA VAIKUNTAM Vs. JAMMIKONTA TOWN MUNICIPALITY
|
November 23, 1967 |
|
AJJUGATTU NARAYANA REDDY Vs. SAREDDI RAMAMUNI REDDY
|
April 28, 1967 |
|
AKELLA SATYANARAYANA MURTHY Vs. ZONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA MADRAS
|
December 21, 1967 |
|
AKULURU VENKATA SUBRAMANYAM Vs. SPECIAL COMMERCIAL TAX OFFICEREVASIONS
|
March 24, 1967 |
|
ALAPATI SURYANARAYAN Vs. PUVVADA PULLAYYA AND ANOTHER
|
September 13, 1967 |
|
ALLADIN DIED Vs. LAKSHMIKAN RAMASWAMY
|
October 3, 1967 |
|
ALLAM GANGADHARA RAO Vs. GOLLAPALLI GANGARAO
|
July 13, 1967 |
|
ALLURI VENKATA LAKSHMINARASIMHA RAJU Vs. AKULA YEARLA VENKANNA
|
January 24, 1967 |
|
ANDHRA HANDLOOM WEAVERS GO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
December 1, 1967 |
|
ANDHRA PRADESH STATE Vs. GOWRA SUBBARAYA SETTY
|
March 2, 1967 |
|
ANDHRA RICE MILL, HYDERABAD Vs. BELLAN CHANCHAIH AND CO.
|
October 4, 1967 |
|
ANDHRA SCIENTIFIC COMPANY Vs. LABOUR COURT
|
September 1, 1967 |
|
ANKAYYA Vs. MASTAN
|
August 10, 1967 |
|
APPALA VENKATESWARLU Vs. AMARTHALURI SUBBARAYUDU
|
August 9, 1967 |
|
ARAVA NAGIREDDI AND OTHERS Vs. THE STATE
|
March 21, 1967 |
|
ARKALA PAPA RAO Vs. MOKELEY RAJANNA
|
June 15, 1967 |
|
ASSOCIATED TRANSPORT MADRAS PRIVATE LTD Vs. REGIONAL TRANSPORT OFFICER CHITTOOR
|
November 17, 1967 |
|
AZAM JAH Vs. EXPENDITURE TAX OFFICER INCOME TAX CUM WEALTH TAX HYDERABAD
|
April 14, 1967 |
|
B GOPALAIAH Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 26, 1967 |
|
B N CHOBE Vs. SAMI AHMED
|
December 30, 1967 |
|
BABA COMMERCIAL SYNDICATE Vs. CHANNAMASETTI DASU
|
June 26, 1967 |
|
BADRINARAYAN BALAKISHAN Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1967 |
|
BANDARU NARASINGA RAO Vs. STATE OF ANDHRA PRADESH
|
November 15, 1967 |
|
BANDI NAIDU Vs. PAVULURI RAMANUJIAH
|
November 23, 1967 |
|
BANSILAL MOTILAL CHARITABLE TRUST MANAGING TRUSTEE Vs. R CHANDRAMAULI GUPTA
|
March 1, 1967 |
|
BARKAT ALI Vs. STATE OF ANDHRA PRADESH
|
November 8, 1967 |
|
BATHULA KRISHNA BRAHMAM Vs. GUDIPUDI SHAIK MEERA HASSAIN
|
October 22, 1967 |
|
BATHULA KRISHNA BRAHMAM Vs. GUDIPUDI SHAIK MEERA HUSSAIN
|
October 25, 1967 |
|
BEHBOOD ALI KHAN Vs. SECRETARY TO GOVERNMENT MINISTRY OF HOME AFFAIRS GOVERNMENT OF INDIA
|
September 26, 1967 |
|
BEZWADA TULASAMMA Vs. KONDURU SUBBARAMI REDDY
|
September 28, 1967 |
|
BH SATYANARAYANAMURTHY Vs. REGIONAL TRANSPORT OFFICER EAST GODAVARI
|
October 19, 1967 |
|
BOLLA TIRAPANNA AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1967 |
|
BORIGE SAMBHAMURTHY Vs. DRUGS INSPECTOR
|
October 17, 1967 |
|
BUDHARAJU VENKATA SURYANARAYANA RAJU Vs. MADDUKURI APPARAO
|
July 24, 1967 |
|
BULK POCHAMMA Vs. ANISETTI SURAYYA
|
February 6, 1967 |
|
CENTRAL BANK OF INDIA LTD Vs. SRINIVASA PEETI
|
October 6, 1967 |
|
CHALLA SUBBATAYUDU Vs. DARBHA RAMKRISHNA RAO
|
July 20, 1967 |
|
CHARUGONDLA RANGA RAO Vs. KOMARAM RAMAYYA
|
August 16, 1967 |
|
CHERUKURI ESWARAMMA SMT Vs. CONTROLLER OF ESTATE DUTY
|
June 28, 1967 |
|
CHERUPU VENKATA VARAHA NARASIMHAM Vs. STATE OF ANDHRA PRADESH
|
July 31, 1967 |
|
CHILLAKURU GHENCHURAMI REDDY Vs. KANUPURU CHENCHURAM REDDY
|
September 15, 1967 |
|
CHIMALAKONDA AMBAYAMMA DIED Vs. CHIMALAKONDA GANAPATHI
|
July 17, 1967 |
|
CHINNAPPAREDDIGARI PEDDA MUTHYLAREDDY Vs. CHINNAPPAREDDIGARI VENKATAREDDY
|
December 7, 1967 |
|
CHINNI PADMAVATHAMMA ALIAS VARALAKSHMAMMA Vs. CHENNURU NARAYANA REDDI
|
October 27, 1967 |
|
CHIRALA GOVERDHANAREDDY Vs. ELECTION TRIBUNAL BAPATLA
|
December 27, 1967 |
|
CHITTOOR DISTRICT CO Vs. VEGETOLS LTD. (IN LIQUIDATION) AND OTHERS
|
April 12, 1967 |
|
CIALAPATHI RAO Vs. B N REDDY
|
October 20, 1967 |
|
CIRIVISETTI SASTRULU Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 4, 1967 |
|
COMMISSIONER OF GIFT TAX Vs. HANUMANTHAPPA P
|
April 14, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED CONSTRUCTIONS
|
June 16, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. SARATHY MUDALIAR C P
|
March 28, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMAVARAM MUTUAL BENEFIT PERMANENT FUND LIMITED
|
June 23, 1967 |
|
COMMISSIONER OF INCOME TAX Vs. SIVARAMAPRASAD BAHADUR S R Y
|
August 2, 1967 |
|
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF H E H NIZAMS SUPPLEMENTAL FAMILY TRUST
|
April 18, 1967 |
|
COOPERATIVE MARKETING SOCIETY Vs. N VENKATANARASIMHA RAO
|
December 22, 1967 |
|
D PEDDAPULLA REDDY Vs. STATE OF ANDHRA PRADESH
|
October 25, 1967 |
|
D RAJA AHMED Vs. PACHA BI
|
September 26, 1967 |
|
D RAJANNA Vs. DOULATRAM
|
February 3, 1967 |
|
D RAMA SUBBA REDDY Vs. P V S RAMA DAS
|
November 4, 1967 |
|
D V NARASIMHAM Vs. STATE
|
December 20, 1967 |
|
D. KRISHNA MOORTHY Vs. D. RANGASWAMI NAIDU AND ANOTHER
|
September 12, 1967 |
|
DANDA CHENCHAIAH Vs. DANDA MANGAMMA
|
October 25, 1967 |
|
DASA K LAKSHMIAH Vs. UNION GOVERNMENT
|
October 26, 1967 |
|
DHARAMCHAND AGARWAL Vs. THE UNION OF INDIA
|
November 6, 1967 |
|
DHULIPALLI SUBBARAO Vs. SIDDAPPA DHARMAKUNTA MUPPURAM
|
October 3, 1967 |
|
DOMMETI VENKATA REDDI Vs. KATTA SUBRAHMANYAM
|
October 4, 1967 |
|
DONTIREDDY VENKATA REDDY Vs. BHIMAVARAPU BHUSHIREDDY AND OTHERS
|
April 28, 1967 |
|
DRAKSHARAPU RAGHAVULU Vs. DEPUTY COLLECTOR HEADQUARTERS KAKINADA
|
November 3, 1967 |
|
DURVURI PAPI REDDI Vs. DUVVURI RAMI REDDI
|
February 17, 1967 |
|
DWARAKA PRASAD Vs. CONTROLLER OF ESTATE DUTY
|
June 22, 1967 |
|
E PEDDA SUBBA REDDY Vs. STATE
|
July 31, 1967 |
|
EVURU VENKATA SUBBAYYA Vs. SRISHTI VEERAYYA
|
April 28, 1967 |
|
FAUJMUL Vs. MOTILAL
|
July 25, 1967 |
|
G KRISHNA RAO Vs. STATE OF ANDHRA PRADESH
|
June 12, 1967 |
|
G LINGAPPA Vs. STATE OF ANDHRA PRADESH
|
August 17, 1967 |
|
G VENKATRATNAM Vs. PRINCIPAL OSMANIA MEDICAL COLLEGE HYDERABAD
|
November 20, 1967 |
|
GADDE BUCHAIAH Vs. DASARI KOTAIAH AND OTHERS
|
February 3, 1967 |
|
GAJJALA CHALAPTI RAO Vs. RAMALAKSHMANA CLOTH STORES MACHILIPA
|
September 19, 1967 |
|
GANDHAM MUSALAIAH Vs. GRAM PANCHAYAT KANTHERU
|
October 27, 1967 |
|
GANDHAM SATYANARAYANA Vs. SIRANGAM SATYANARAYANA MURTY
|
February 9, 1967 |
|
GANTA RAJAMMA Vs. GANTA SIVAYYA
|
December 15, 1967 |
|
GARUDA SATYANARAYANA Vs. GRANDHI VENKATACHALAPATHI RAO
|
February 7, 1967 |
|
GOKA RAMALINGAM Vs. BODDU ABRAHAM AND ANOTHER
|
August 21, 1967 |
|
GOKAVARAPU PERUMALLASWAMY Vs. GOKAVARAPU MANIKYAMBA AND OTHERS
|
December 28, 1967 |
|
GOLLA NARAYANAMMA Vs. GOLLA SURYAPANDURANGAPPA
|
October 27, 1967 |
|
GOPAL KRISHNA RAO Vs. UNION OF INDIA
|
November 23, 1967 |
|
GOPAL RAO EKBOTE Vs. AHMAD MOHIUDDIN
|
April 13, 1967 |
|
GOPARAJU RAMACHANDRA RAO ALAS GORA Vs. ELECTION COMMISSIONER OF INDIA AND ORS.
|
February 7, 1967 |
|
GOPISETTI KONDIAH Vs. GUNDO SUBBARAYUDU & ANOTHER
|
July 20, 1967 |
|
GOPISETTI KONDIAH Vs. GUNDA SUBBARAYUDU
|
July 21, 1967 |
|
GOVINDU Vs. STATE
|
July 12, 1967 |
|
GULAM MOHAMMED AFSAL Vs. IQBAL BEGUM
|
October 6, 1967 |
|
GUMPENA RAMACHANDRA RAO Vs. KOTTURU RAMAKRISHNA RAO
|
November 6, 1967 |
|
GUNDA BHASKARA RAO Vs. CONTROLLER OF ESTATE DUTY
|
June 24, 1967 |
|
GUNTUR MUNICIPALITY Vs. GADDE SUBBA RAO
|
April 20, 1967 |
|
HARI JEE BHOJ Vs. M A JALEEL
|
September 21, 1967 |
|
HARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH HOME TRANSPORT II DEPARTMENT HYDERABAD
|
November 15, 1967 |
|
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 10, 1967 |
|
HYDERABAD CONSTRUCTION COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
April 19, 1967 |
|
IN RE K. GANGULU NAIDU AND OTHERS Vs. STATE
|
October 17, 1967 |
|
IN RE., BOTU SURYANARAYANA Vs. STATE
|
August 18, 1967 |
|
IN RE., SINGAMPALLI SUNYASI NAIDU Vs. STATE
|
September 28, 1967 |
|
INCOME TAX OFFICER COMPANIES CIRCLE HYDERABAD Vs. VEMULAPALLI AND SONS P LIMITED
|
April 24, 1967 |
|
IRRI VEERA RAJU Vs. COMMERCIAL TAX OFFICER
|
April 11, 1967 |
|
IRRUMATHIRUMALA NALLANCHAKRAVARTHI SAMPATHKUMARA JAGANNATHA Vs. IRUMATHIRUMAL NALLACHAKRAVARTHI SAMPATHKUMARA ANDALAMMA
|
December 30, 1967 |
|
IRUKUVAJHULA SUBRAHMANYAM Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF CO OPERATION AND AGRICULTURE HYDERABAD
|
December 19, 1967 |
|
IRUMATHIRUMALA NALLANCHAKRAVARTHI SAMPATHKUMARA Vs. IRUMATHIRUMAL NALLACHAKRAVARTHI SAMPATHKUMARA
|
March 3, 1967 |
|
J C NAGIREDDY Vs. P NAGAMMA
|
July 19, 1967 |
|
JAKKA VENKUREDDY Vs. STATE OF ANDHRA PRADESH
|
October 17, 1967 |
|
JAKKA VENKUREDDY AND OTHERS Vs. STATE OF A.P. REP BY THE INSPECTOR OF POLICE
|
September 23, 1967 |
|
JUJJUVARAPU KOTAMMA Vs. PAPPALA SIMHACHALAM
|
January 25, 1967 |
|
JULAKANTI KRISHNAMURTHI Vs. APPALARAJUGARI VENKATA RAMANAIAH
|
September 25, 1967 |
|
JUTTIGA SOMANNA Vs. REVENUE DIVISIONAL OFFICER KOVVUR
|
November 15, 1967 |
|
JUTURU RAMAIAH SETTY (DIED) HIS L.R. JUTURU SESHAP Vs. SURAVARAM GOVINDAMMA
|
March 28, 1967 |
|
K APPA RAO Vs. J SURYANARAYANA MURTHY
|
June 20, 1967 |
|
K BASIVI REDDY Vs. GUNTUR MUNICIPALITY
|
March 2, 1967 |
|
K CHALAPATI RAO Vs. B N REDDY
|
October 20, 1967 |
|
K DASARADHARAMI REDDY Vs. UNION OF INDIA
|
October 19, 1967 |
|
K GOVINDA REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 30, 1967 |
|
K JANARDHAN REDDY Vs. SIXTH CITY MAGISTRATE CRIMINAL COURT HYDERABAD
|
December 13, 1967 |
|
K MALLAMMA Vs. SAMMUEL SHANKRIAH
|
December 13, 1967 |
|
K NARASIMHA RAO Vs. STATE
|
February 10, 1967 |
|
K P SARMA Vs. STATE
|
April 5, 1967 |
|
K S VENKATASAMI NAIDU Vs. K J RAMAPPA NAIDU
|
October 19, 1967 |
|
K VENKATA SUBBAYYA Vs. DISTRICT COLLECTOR CHITTOOR
|
November 24, 1967 |
|
K VISHWANATHAM Vs. STATE OF ANDHRA PRADESH
|
October 26, 1967 |
|
K. KOMU MODALIAR, SARPANCH, VANADUGRAM PANCHAYAT Vs. THE GOVERNMENT OF ANDHRA PRADESH
|
April 27, 1967 |
|
K. MANAVALA NAICKER DEFENDANT Vs. K. R. GOPALA KRISHNAIAH CHETTI
|
February 17, 1967 |
|
K. VINAYAKAREDDI Vs. STATE OF ANDHRA PRADESH, HOME (ENDOWMENTS II) DEPT, REPRESENTED BY ITS SECRETARY AND OTHERS
|
December 6, 1967 |
|
KALAGARA RAMA TULASAMMA Vs. SUBHADAYA PUBLICATIONS LIMITED
|
November 29, 1967 |
|
KALIKI SUBBARAMI REDDY Vs. UNION GOVERNMENT OF INDIA SECRETARY TO GOVERNMENT DEPARTMENT OF MINES AND METALS NEW DELHI
|
January 17, 1967 |
|
KAMBHAMPATI VENKATA SATYANARAYANA Vs. KAMBHAMPATI PEDA SUBBARAO
|
August 10, 1967 |
|
KANCHANA RAMA KRISHNA RAO Vs. ATYAM VENKATESWARA RAO
|
December 18, 1967 |
|
KANNUMURI JAGANNADHA RAO Vs. CHAPA SARASWATAMMA
|
August 19, 1967 |
|
KARMAM SWAMI RAO Vs. KURNOOL SANSKRUTH VIDYADANA SAMAJAM
|
March 2, 1967 |
|
KARNAM HANUMAYYAMMA Vs. KARNAM RAMA KRISHNAMMA
|
June 22, 1967 |
|
KARNAM NAGABHUSHANA RAO Vs. KARNAM GOWRAMMA
|
February 14, 1967 |
|
KASIRAM Vs. STATE OF ANDHRA PRADESH
|
December 11, 1967 |
|
KATRAGADDA RAJAGOPALARAO Vs. CHIEF ELECTION COMMISSIONER TALAKTORA NEW DELHI
|
February 16, 1967 |
|
KATRAGADDA RAMAYYA Vs. KOLLI NAGESWARARAO
|
September 25, 1967 |
|
KERLA ANKAMMA DEVASTHANAM VINNAKOTA Vs. MANIKONDA VENKATA RATNAMA
|
April 11, 1967 |
|
KHAIRUNNISSA BEGUM Vs. B N CHOBE
|
September 11, 1967 |
|
KOKA SIVANANDA SASTRY Vs. SAMASTHANAM CHOULTRY PITTKAPURAM
|
October 26, 1967 |
|
KONAKANCHI NAGAYYA Vs. KONDRAMUTLA HANUMIAH
|
March 10, 1967 |
|
KONDA ANTHIAH Vs. MADAN RAO
|
September 8, 1967 |
|
KOTHAPALLI NARASAYYA Vs. JAMMANA JOGI
|
August 28, 1967 |
|
KOTHURI LAKSHMAIAH Vs. ARAVAPALLI LAKSHMAIAH
|
June 30, 1967 |
|
KOTHURI VENKATESWARLU Vs. BRAHMANAND REDDY
|
August 2, 1967 |
|
KOTU PICHAYYA Vs. KANDALLA SATYANARAYANA CHARYULU
|
March 6, 1967 |
|
KRISHNA MINERALS Vs. GOVERNMENT OF ANDHRA PRADESH
|
October 25, 1967 |
|
KRUTHIVENTI KUTUMBA RAO Vs. MUTHI VENKATA SUBBA RAO
|
July 18, 1967 |
|
KUCHANPUDI SUNDARARAMARAJJU Vs. GOVADA PARANDHAMAYYA
|
October 20, 1967 |
|
KUPPU DAMAYANTHI Vs. C RAMA RAO
|
September 27, 1967 |
|
LAKKARAJU SOMUNAIDU Vs. MAJJI GANGAMMA
|
September 20, 1967 |
|
LAXMAIAH Vs. BAJI REDDY
|
September 26, 1967 |
|
M A JABBAR Vs. STATE OF ANDHRA PRADESH
|
July 14, 1967 |
|
M B T CO MADRAS Vs. ANNAM NARASIMHA RAO
|
April 27, 1967 |
|
M MOHANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
August 18, 1967 |
|
M. RAMACHANDRA REDDY Vs. STATE OF BANK HYDERABAD
|
October 16, 1967 |
|
MADAM SHAKUNTALA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY HYDERABAD
|
December 27, 1967 |
|
MADHAVARAPU SRIRAMAMURTHY Vs. MAMIDALA SUBBAMMA
|
September 12, 1967 |
|
MALGA SOMIAH Vs. P PADMA BAI
|
November 6, 1967 |
|
MALL SURANNA Vs. KALLA SOMULU
|
October 23, 1967 |
|
MALLADI SEETHARAMA SASTRY Vs. NAGANATH KAWLWAR AND SONS
|
October 6, 1967 |
|
MARSHALL SONS AND CO INDIA LTD Vs. VEGETOLS LTDINDIAN BANK LTD
|
April 18, 1967 |
|
METTU APPIREDDY Vs. PONEGANTI VENKATAPPAYYA AND ANOTHER
|
August 19, 1967 |
|
MIR NIYAMATH ALI KHAN Vs. COMMERCIAL AND INDUSTRIAL BANK LIMITED
|
November 23, 1967 |
|
MIRYALA VENKATESWARLU AND CO Vs. BATTULA VENKATA PERAIAH AND VENKATESWARLU AND CO
|
July 12, 1967 |
|
MOHAMMAD ABDUL RASHEED KHAN Vs. STATE OF ANDHRA PRADESH
|
December 5, 1967 |
|
MOHAMMAD BHAI Vs. CONTROLLER OF ESTATE DUTY
|
July 6, 1967 |
|
MOKA SURYA RAO Vs. STATE
|
March 14, 1967 |
|
MOVVA BUTCHAMMA Vs. MOVVA VENKATESWARARAO
|
August 29, 1967 |
|
MULAKALAPALLI PULLAYYA Vs. CHALAMALA GURAVAYYA
|
August 19, 1967 |
|
MULPURU VENKATARATNAMMA Vs. STATE OF ANDHRA PRADESH
|
December 19, 1967 |
|
MUNICIPAL CORPORATION HYDERABAD Vs. DEVI SINGH
|
February 6, 1967 |
|
MUNICIPAL COUNCIL OF VIZIANAGARAM Vs. SHAH BIBI SAHEBA
|
June 22, 1967 |
|
MUTTANGI AYYANNA Vs. MUTTANGI ETHIRAJULU
|
September 18, 1967 |
|
MUVVA BUTCHAMMA Vs. MOVVA VENKAES WARARAO
|
August 23, 1967 |
|
N GURULINGAMURTHY Vs. APPASANI APPANNA DORA ALIAS BABJI RAO
|
September 27, 1967 |
|
N L SASTRY Vs. STATE OF ANDHRA PRADESH
|
September 19, 1967 |
|
N PULLAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 30, 1967 |
|
N SHABIR HUSSAIN Vs. FOREST RANGE OFFICER DORKA
|
September 20, 1967 |
|
N SUBBAYYA Vs. REGIONAL TRANSPORT AUTHORITY VISAKHAPATNAM
|
April 24, 1967 |
|
N V L NARASIMHA RAO Vs. KOTHA RAGHURAMAYYA
|
August 7, 1967 |
|
N. VENKATASWAMY Vs. V. KESAVACHARLU AND ANOTHER
|
March 29, 1967 |
|
NALLAPUREDDI ESWARAMMA Vs. P RANGAMMA
|
October 6, 1967 |
|
NARAYANLAL P LAHOTI Vs. CONTROLLER OF ESTATE DUTY ANDHRA PRADESH HYDERABAD
|
July 6, 1967 |
|
NAWAB MIR BEHBOOD ALI KHAN Vs. THE SECRETARY TO GOVERNMENT, MINISTRY OF HOME AFFAIRS
|
September 6, 1967 |
|
NEELAM MANGATHAYARAMMA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNA AT VIJAYAWADA
|
February 17, 1967 |
|
NOOR ALI Vs. BADRINATH
|
September 22, 1967 |
|
OFFICIAL RECEIVER KURNOOL Vs. VALE PEDDA MOUNAMMA
|
August 29, 1967 |
|
P BAPANAIAH Vs. STATE
|
November 24, 1967 |
|
P BHOOMAIAH Vs. NAWAB KUTUBUDDIN KHAN
|
April 24, 1967 |
|
P BHUPATHI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
|
November 30, 1967 |
|
P GOPAL REDDY Vs. A KRISHNASWAMY SPECIAL SECRETARY TO GOVERNMENT P W D ANDHRA PRADESH
|
November 24, 1967 |
|
P S KOTHANDARAMA GUPTA Vs. SIDAMSETTY VASANT KUMAR
|
August 19, 1967 |
|
P VENKATAKRISHNAYYA NAIDU Vs. STATE OF ANDHRA PRADESH
|
March 15, 1967 |
|
P. RAMACHANDRA REDDY Vs. NARSIMHA REDDY AND ANR
|
August 22, 1967 |
|
PADMATI BUCHI REDDI Vs. NANABOL JANGA REDDY
|
March 2, 1967 |
|
PAIDIMARRI BALASUBBA CHETTY AND SONS Vs. JUTUR REDDIYA
|
December 6, 1967 |
|
PANCHAYALAVARAPU VENKATA SATYA SEETA RAMANJANEYA RATNAM Vs. SRIRAM SWARAMMA
|
August 11, 1967 |
|
PASUMARTHI LAXMINARASIMHAM Vs. STATE OF ANDHRA PRADESH
|
September 20, 1967 |
|
PEDAPLH RATE PAYERS ASSN Vs. P MUNICIPALITY
|
December 13, 1967 |
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PENTAIAH Vs. CHARANLAL SRIKISHEN PARTNERSHIP FIRM
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September 6, 1967 |
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PENUKONDA PADMANABHAM CHETTY Vs. MOYA RAMASWAMY
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June 24, 1967 |
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POLISCTTI MALLIKARJUNARAO Vs. GADDE SAROJINI
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October 27, 1967 |
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POLISETTI SUBBARAIDU AND CO Vs. COMMISSIONER OF INCOME TAX
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June 28, 1967 |
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POONAMALLI RAMAYYA Vs. STATE OF ANDHRA PRADESH
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April 27, 1967 |
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PRESIDENT SHISHU VIHAR BHAGINI MANDAL HYDERABAD Vs. YELLAIAH
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December 27, 1967 |
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PRESINGU SOMESWARA RAO Vs. JALDU ANANTHARAGHU RAMA ARYA ALIAS RAMA RAO
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July 28, 1967 |
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PRINCE AZAM JAH Vs. EXPENDITURE TAX OFFICER
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April 14, 1967 |
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PRINCE AZAM JAH BAHADUR Vs. COMMISSIONER OF INCOME TAX
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June 20, 1967 |
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PUBLIC PROSECUTOR Vs. GUDDETY VENKATA REDDI
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February 28, 1967 |
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PUBLIC PROSECUTOR Vs. HATAM BHAI
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August 31, 1967 |
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PUBLIC PROSECUTOR Vs. MOHAMED ALI
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June 30, 1967 |
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PUBLIC PROSECUTOR Vs. BHEEMANATHI VENKATA SESHAIAH
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June 27, 1967 |
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PUBLIC PROSECUTOR Vs. PAPANNA
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December 26, 1967 |
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PUBLIC PROSECUTOR Vs. M. SUBBA REDDY
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September 29, 1967 |
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PULAGAM CHANTI REDDY Vs. OFFICIAL RECEIVER EAST GODAVARI
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July 24, 1967 |
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PULIM CHENCHI REDDY Vs. MUNGAMURI SIVARAMI REDDY
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January 19, 1967 |
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PURAPABUTCHI RAMA RAO Vs. PURAPA VIMALAKUMARI
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October 17, 1967 |
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PUTTI VENKATA SUBBAIAH Vs. SMT. B.K. RADHABAI
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August 22, 1967 |
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PUWADA ATCHIRAJU Vs. B VEERAIAH
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June 23, 1967 |
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PYDI LAKSHMANNA Vs. DUPPALA KRISHNAMURTHY
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July 28, 1967 |
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PYDIMARRI VENKATESWARLU Vs. PYDIMARRI JALAMMA
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September 6, 1967 |
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R D SURYANARAYANA RAO Vs. REVENUE DIVISIONAL OFFICER LAND ACQUISITION OFFICER GUNTUR
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September 6, 1967 |
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R MUSALAPPA REDDY Vs. STATE OF ANDHRA PRADESH
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September 25, 1967 |
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R SRIHARI NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH
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April 6, 1967 |
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RADHA BAI Vs. BANKA CHINNAYYA
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October 5, 1967 |
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RAI BAHADUR SETH SHREERAM DURGAPRASAD AND FATEHCHAND NARASINGDAS Vs. STATE OF ANDHRA PRADESH
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September 11, 1967 |
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RAJA V V V R K YACHENDRA KUMARA RAJAH OF VENKATAGIRI Vs. INCOME TAX OFFICER
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August 22, 1967 |
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RAMAYYA Vs. NAGESWARA RAO
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September 25, 1967 |
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RAMSETTY BUTCHAIAH Vs. STATE
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February 10, 1967 |
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RAVI NAGABHUSHANAM Vs. NETI GOPALA KRISHNA MURTHY
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September 8, 1967 |
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RAVIPATI JAGADESWARA RAO Vs. ATCHUTA SUBBAIAH
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July 28, 1967 |
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RAVULA KAMALAMMA Vs. RAVULA VENKATA NARASIMHA REDDI
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November 3, 1967 |
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RAYUDU PALLAMSETTI Vs. DOMMETI SRIRAMULU
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April 27, 1967 |
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REDDY K P Vs. COMMISSIONER OF INCOME TAX
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June 28, 1967 |
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REV P FERNANDO Vs. MEMBERS OF ST FRANCIS CLUB SECUNDERABAD
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April 7, 1967 |
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REVENUE DIVISIONAL OFFICER GUNTUR Vs. VASIREDDY RAMA BHANU BHUPAL
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December 27, 1967 |
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REVENUE DIVISIONAL OFFICER GUNTUR Vs. VASIREDDY RAMA BHANU BHUPAL AND OTHERS
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August 7, 1967 |
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S K NANNE SAHEB Vs. STATE OF ANDHARA PRADESH HYDERABAD
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April 27, 1967 |
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S M A KHUDDUS VIJAYAWADA MUNICIPAL COUNCIL Vs. STATE OF ANDHRA PRADESH
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April 26, 1967 |
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S SANYASI APPA RAO Vs. OFFICER INCHARGE OF THE AMADALAVALASA CO OPERATIVE AGRICULTURAL AND INDUSTRIAL SOCIETY LTD
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January 17, 1967 |
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S T V VENKATARAMA CHETTIAR AND SONS Vs. K MUNNAIAH A R SUBRAHMANIAM AND CO
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July 5, 1967 |
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SANJEEVA REDDI G Vs. REGISTRAR OF TRADE UNIONS
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October 31, 1967 |
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SANTHAPET BALAIAH AND ANOTHER Vs. SHOP OF KAVOOR BHUMAIAH AND OTHERS
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July 21, 1967 |
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SARAGADAM APPARAO Vs. SPECIAL LAND ACQUISITION OFFICER
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October 4, 1967 |
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SARWAR KHAN Vs. STATE OF ANDHRA PRADESH
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July 26, 1967 |
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SATISCHANDRA MEHESHWARI Vs. SHAIK PYARE
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September 8, 1967 |
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SEMISETTI KRISHNIAH AND ORS. Vs. SOMISETTI BALA VENKATA SUBBIAH
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September 12, 1967 |
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SHAHZADI BEGUM Vs. NAWAB DOST MOHD. KHAN AND OTHERS
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September 6, 1967 |
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SHAIK IBRAHIM Vs. COMMISSIONER OF INCOME TAX
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April 18, 1967 |
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SHIMOGA OIL MILLS Vs. RADHAKRISHNA OIL MILLS KADIRI
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December 3, 1967 |
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SHRIMATHI RUKMANI BAI Vs. NARASIMHA RAO
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September 15, 1967 |
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SIDDAREDDY CHENCHU RAMI REDDY Vs. ALAGANADHASWAMY TEMPLE
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September 26, 1967 |
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SIDDIAH Vs. KAMATH
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March 6, 1967 |
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SIKANDER SHAH Vs. SYED ABDUL REHMAN
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December 30, 1967 |
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SINGAMANENI RAMAPPA Vs. AMILINENI PEDDAKKA
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October 5, 1967 |
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SRIMAT PRATIVADI BHAYANKARAM GOPALA KRISHNAMACHARY Vs. SRI RAJA KANDIMALLA SEETHARAMARAO BAHADUR ZAMINDAR
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September 14, 1967 |
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SRIRAM REDDY Vs. STATE OF ANDHRA PRADESH
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October 6, 1967 |
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STATE OF ANDHRA PRADESH Vs. HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED HYDERABAD
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October 5, 1967 |
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STATE OF ANDHRA PRADESH Vs. MOHAMMED MAZHARUDDIN AHMED
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December 22, 1967 |
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STATE OF ANDHRA PRADESH Vs. SATYANARAYANA KAITHAN PVT LTD
|
April 17, 1967 |
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STATE OF ANDHRA PRADESH Vs. LAKSHMI OIL MILLS BHONGIR
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April 20, 1967 |
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STATE OF ANDHRA PRADESH Vs. ORUGANTI VENKATESWARLU AND BROS
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March 31, 1967 |
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SURAJ NARAYAN AGARWAL Vs. THE HYDERABAD
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October 19, 1967 |
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SUSHELAMMA Vs. BUCHA REDDY
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October 17, 1967 |
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T K KHADAR MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
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March 23, 1967 |
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T N VENKATANATHACHARI Vs. STATE OF ANDHRA PRADESH
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September 21, 1967 |
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T THARAMMA Vs. T RAMCHANDRA REDDY
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October 19, 1967 |
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T.A.P. ANANTACHARI Vs. M.R.S. RAJAMMA AND OTHERS
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August 8, 1967 |
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T.S. RAMA RAO Vs. CHIEF ELECTORAL OFFICER
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February 14, 1967 |
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T.V. SARMA Vs. I.V. GOPALA RAO & ANR.
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August 31, 1967 |
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TADLA LACHMAIAH Vs. SUPERINTENDENT
|
August 10, 1967 |
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TAJ MAHAL HOTEL SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
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August 1, 1967 |
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TANDRA VENKATA SUBRAHMANAYAM Vs. VEGESANA VISWANADHARAJU
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July 6, 1967 |
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THE COMMISSIONER OF WEALTH TAX, A.P. HYDERABAD Vs. SHRI. N.V. NARENDRANATH
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August 19, 1967 |
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THE GOVT OF HYDERABAD NOW ANDHRA PRADESH Vs. MOHD. SALAMATULLAH AND OTHERS
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August 11, 1967 |
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THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SAVANI TRANSPORT PRIVATE LTD.
|
August 21, 1967 |
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THE REVENUE DIVISIONAL OFFICER AND LAND ACQUISITIO Vs. PYDAH SURYANARAYANA MURTHY AND ANOTHER
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April 12, 1967 |
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THE TIRUPATHI MOTOR TRANSPORT WORKERS UNION Vs. VENKATESWARA BUS UNION
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August 14, 1967 |
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THUKIVAKAM GRAM PANCHAYAT Vs. DISTRICT COLLECTOR CHITTOOR
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April 28, 1967 |
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TIRUMALCHETTY KOTAIAH Vs. DISTRICT COLLECTOR PANCHAYAT WING GUNTUR
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March 31, 1967 |
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TIRUVENKATA CHARIAR Vs. ANDALAMMA
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December 30, 1967 |
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TORSION PRODUCTS LIMITED Vs. DIRECTOR OF INDUSTRIES HYDERABAD
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November 24, 1967 |
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TRIPURANI VODAVALLI TAYARU Vs. OFFICIAL RECEIVER WEST GODAVARI AND D KODANDARAMAMURTHY
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December 1, 1967 |
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UNION OF INDIA Vs. RAJASTHAN SUPPLYING AGENCIES
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April 20, 1967 |
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V SURYANARAYANAMURTY Vs. Y KAMESWARAMMA
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November 2, 1967 |
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V V SARMA Vs. STATE OF ANDHRA PRADESH
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December 27, 1967 |
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V V SARMA Vs. STATE OF ANDHRA PRADESH
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December 7, 1967 |
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VADDABOYINA SESHA REDDI Vs. VADDABOYING TULASAMMA
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November 22, 1967 |
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VADREVU VENKAPPA RAO Vs. COMMISSIONER OF WEALTH TAX
|
June 30, 1967 |
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VAKKALAGADDA VENKATARAMA RAO Vs. SRIMATHI VAKKALAGADDA SEETHARATHAMMA
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April 4, 1967 |
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VALAM ERAPPA Vs. THE REVENUE DIVISIONAL OFFICER
|
June 22, 1967 |
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VALLABHARANA SWAMI VARU DEITY OF SWARNA Vs. DEVI HANUMACHARYULU
|
March 21, 1967 |
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VANKAMAMIDI LAKSHMINARASIMHAM Vs. M. SUBBAIAH AND OTHERS
|
August 9, 1967 |
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VEERABHADRA IRON FOUNDRY Vs. COMMISSIONER OF INCOME TAX
|
April 25, 1967 |
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VENUGOPALASWAMY TEMPLE OF PANDURU Vs. RAKUDITI SEETHARAMCHARYULU
|
October 6, 1967 |
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VENUGOPALASWAMY TEMPLE TENNALI Vs. KAKUMARREE ANJANEYULU DIED
|
April 26, 1967 |
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VENUGOPALASWAMY VARU TEMPLE Vs. VISWESWARA PRASAD
|
February 13, 1967 |
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VIJAYAWADA MUNICIPALITY Vs. SAMPAT KUMAR VILAS
|
September 13, 1967 |
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Y. VEERABHADRA RAO Vs. GOVT. OF ANDHRA PRADESH AND OTHERS
|
November 28, 1967 |
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YEKA RAJAMMA Vs. PYDIGHANTAN BUTHIRAMAYYA
|
February 10, 1967 |
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YEKA RAJAMMA Vs. PYDIGANTAM BUTHIRAMAYYA
|
February 10, 1967 |
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YOUSUF BEGAM Vs. STATE OF ANDHRA PRADESH
|
October 16, 1967 |