REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A BAPIRAJU Vs. DISTRICT REGISTRAR REGISTRATION AND STAMPS SRIKAKULAM	October 26, 1966
A YADGIR REDDY Vs. DIRECTOR OF PUBLIC LIBRARIES GOVT OF ANDHRA PRADESH	July 29, 1966
ABBURI CHALAMAYYA Vs. ANDHRA PRADESH STATE	December 20, 1966
ABDUL NABI Vs. GULAM MURTHUZA KHAN	April 13, 1966
ABID ALI KHAN Vs. PRABHAKARA RAO H MAWLE	January 20, 1966
ADVOCATE GENERAL ANDHRA PRADESH HYDERABAD Vs. ABBARAJU RAMARAO	December 30, 1966
ADYATMA CHINA BATTAR Vs. IRAGAVARAPU KONDAMARHARYULN	September 27, 1966
AKELLA KASAMMA Vs. PENUGONDA BRAMARAMBA	August 31, 1966
AKKIPEDDI GOPALASASTRY Vs. VIJAYAWADA ENGINEERING METAL COMPANY LIMITED	July 21, 1966
ALUR NARASIMHA MURTHY Vs. ADONI MUNICIPALITY	December 13, 1966
AMALAKANTI NATASIMHAMURTHY Vs. DEVATA KAMARAJU & OTHERS	August 20, 1966
ANANTHA SAMBAIAH Vs. V VENKOBA RAO	August 3, 1966
ANNA NAGEDRASMAND BOMMIREDDI VENKAYY AND CO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	October 6, 1966
ANNE NAGENDRAM AND BOMMA REDDI VENKAYYA AND CO Vs. COMMISSIONER OF INCOME TAX	October 6, 1966
APPILI AUDEMMA Vs. ALLAMPATI RAMANNA REDDY	July 5, 1966
AWAZ BIN ABDULLA Vs. OBIBIN AAZAAM	October 27, 1966
B RAJA RAO Vs. YESU MANU	February 7, 1966
B RAJAGOPALA RAO Vs. REGISTRAR OF CO OPERATIVE SOCIETIES ANDHRA PRADESH HYDERABAD	August 26, 1966
B SOMAYYA Vs. G VEERRAJU	February 24, 1966
BALAJI CHIT FUND JANGAON Vs. BALAJI SATYANARAYANA	September 26, 1966
BALAJI INDUSTRIES BHIMAVARAM Vs. SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION ANDHRA PRADESH	November 7, 1966
BALAJI PURANDAS Vs. ASSISTANT ENGINEER, D P E OFFICE, SUPERINTENDING ENGINEER OPERATION CIRCLE, ANDHRA PRADESH S E B "RAFAT MANZIL", HYDERABAD	March 2, 1966
BALUSU ANAND Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS KAKINADA	June 24, 1966
BATHULA ATCHIREDDY Vs. STATE	April 22, 1966
BEEMINIPATNAM CO OPERATIVE LAND MORTGAGE BANK LTD Vs. GOVERNMENT OF ANDHRA PRADESH	September 29, 1966
BELLAPU VENKATAPPAYYA Vs. ADUSUMILLI VENKATARAMANJANEYULU	December 29, 1966
BENARAS HALL Vs. LABOUR COURT GUNTUR	June 17, 1966
BHAVIRISETTI MANIKYAM Vs. JUJJURU BUTCHAYYA AND OTHERS	November 18, 1966
BHEEMAVARAPU SREERAMULU Vs. BHIMAVARAPU PUSHPAVATAMMA	December 14, 1966
BODDU VEERAIAH Vs. ARIPIRALA VENKATA LAXMAMMA	August 3, 1966
BOMMIDALA POORNAISH Vs. UNION OF INDIA	June 27, 1966
BOPPA SIVA BASAVAYYA Vs. INDUKURI VENKATARAMARAJU	August 12, 1966
BOYA MARENNA Vs. STATE OF ANDHRA PRADESH	December 27, 1966
BYSANI LAKSHMINARAYANA CHETTY Vs. GUNDA PEDDA NARAYANA CHETTY	February 10, 1966
C ACHIAH Vs. P GOPALAKRISHNA REDDY	December 13, 1966
C KANAKAIAH TEXTILES AND CO Vs. VALLABHANENI VENKATA SUBBAMMA	February 8, 1966
C NARASINGA RAO Vs. STATE OF ANDHRA PRADESH	November 18, 1966
C SATYANARAYANA Vs. KANUMARLAPUDI LAKSHMI NARASIMHAM	September 29, 1966
C SIVA RAO Vs. M G BROTHERS AUTOMOBILE DEALERS AND AGENTS	March 16, 1966
C VENKATAPPA NAIDU Vs. STATE OF ANDHRA PRADESH	April 18, 1966
CANARA BANK LTD Vs. STATE OF ANDHRA PRADESH	February 24, 1966
CHANDRAMANI PATTAMAHA DEVI V Vs. COMMISSIONER OF WEALTH TAX	March 10, 1966
CHELIKANI VENKATA RAO Vs. KAMAVARAPU RAJA RAO	November 15, 1966
CHIGURUPATI VENKATA SUBBAYYA Vs. PALADUGU ANJAYYA	August 29, 1966
CHILUKUR VENKATA RAGHAVACHARI Vs. STATE OF ANDHRA PRADESH	December 27, 1966
CHIMAKURIHI SEETHAIAH Vs. BURRA VENKATA REDDI	October 28, 1966
CHINNA GOLLAPALEM PANCHAYAT PRESIDENT B MAHANKALI RAO Vs. TELAGAM SETTI NARASIMHA RAO	February 11, 1966
CHINTA SOMESWARA RAO Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD	November 9, 1966
CHINTA VENKATA JAGANNATHA RAO Vs. DOLA NARANNAIDU	April 22, 1966
CITY MUNICIPALITY ADILABAD Vs. M SEETHA RAM	April 17, 1966
COLLECTOR LAND ACQUISITION HYDERABAD DISTRICT Vs. BAILQUIS JAHAN BEGAM	November 4, 1966
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. PHOOL CHAND MOHANLAL	June 30, 1966
COMMISSIONER H R ANDC E Vs. PURUSHOTTAMACHARYULU	January 13, 1966
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. BHARAT TRADING CO	October 26, 1966
CONSERVATOR OF FORESTS NIZAMABAD CIRCLE NIZAMABAD Vs. K SRIDHARA REDDY	September 7, 1966
D GOWRI REDDY Vs. D GOVINDA REDDY	August 26, 1966
D SATYANARAYANAMURTHY Vs. STATE OF ANDHRA PRADESH	October 12, 1966
DAMODARAM CHETTI Vs. VUNGARALA RUKMANIAMMA	November 23, 1966
DANGA VEERASWAMI Vs. THE REVENUE DIVISIONAL OFFICER	February 2, 1966
DENABAI BOMAN SHAH SMT Vs. CONTROLLER OF ESTATE DUTY	September 12, 1966
DHINTAPALLE ACHAIAH Vs. STATE OF ANDHRA PRADESH	October 14, 1966
DINSHAWJI DIED Vs. ABDUL RASOOL KHAN	January 19, 1966
DISTRICT SOCIAL WELFARE OFFICER GUNTUR Vs. BHATRAJU HANUMANTHA RAO	January 13, 1966
DOLGONTI RAGHAVA REDDY Vs. STATE	September 19, 1966
DURGA SURYANARAYANA Vs. GOVERNMENT OF ANDHRA PRADESH	March 9, 1966
DUVVURI CHENGAL REDDI Vs. DEVAREDDI VENKATASUBBAREDDI	December 13, 1966
E S VELAYUDHAN Vs. COMMISSIONER OF INCOME-TAX	August 20, 1966
EKAMBARAM T R Vs. CONTROLLER OF ESTATE DUTY	November 14, 1966
ELURU ELECTRIC SUPPLY CORPORATION LTD Vs. TULURI SATYAM	September 13, 1966
FIRST ADDITIONAL INCOME TAX OFFICER Vs. UPPALA PEDA VENKATARAMANAYYA	February 23, 1966
G A GAFFAR KHAN Vs. M A KALEEM	September 6, 1966
G LAKSHMANAMMAL Vs. STATE OF ANDHRA PRADESH	August 24, 1966
G RAGHAVAREDDI Vs. GOVERNMENT OF ANDHRA PRADESH HOME TRANSPORT 11 DEPARTMENT	December 1, 1966
G S GEORGE Vs. GOVERNMENT OF ANDHRA PRADESH	November 18, 1966
G SARADA Vs. V GOPALASWAMY RAO	October 28, 1966
G V PITTAMBER RAO Vs. STATE OF ANDHRA PRADESH	September 23, 1966
G VENKATESAM Vs. COLLECTOR MEDAK	April 20, 1966
GADDAMEEDI PEERIAH Vs. NARAYANA RAO	September 23, 1966
GANDIKOTA SUBRAMANYAM Vs. PYDIMARRI SANTA	April 1, 1966
GIANOBA Vs. COLLECTOR (ADDITIONAL DISTRICT MAGISTRATE)	July 18, 1966
GOGULA BASIVI REDDY Vs. LAKKARAJU JANARDANA RAO	December 9, 1966
GONDAVELLI Vs. STATE	August 3, 1966
GOPAJOSYULA SURYAKANTHAMMA Vs. LOKAVARAPU SANYASI	July 12, 1966
GOPU SUKKIAH Vs. PERUMANDLA VEERA MALLU	January 25, 1966
GOVERNMENT OF ANDHRA PRADESH Vs. DURGA SURYANARAYANA	March 9, 1966
GRANDHI GURVAMMA Vs. CHAINVADI GOPALAM AND OTHERS	October 24, 1966
GUDIVADA VENKATA HANUMANTHA RAO Vs. MAJETY RANGAMMA	March 28, 1966
GULABCHAND RATHI Vs. A SANKARANARAYANA GUPTA	June 22, 1966
GUNDA SUBBARAYUDU Vs. GOPISETTI VENGAMMA AND OTHERS	March 3, 1966
GUNTUR DISTRICT CO-OPERATIVE MARKETING SOCIETY LTD Vs. STATE OF ANDHRA PRADESH	June 16, 1966
GUNTUR RAMALAKSHAMAMMA Vs. GOVERNMENT OF ANDHRA PRADESH	June 17, 1966
GUTTULA MANGAYAMMA Vs. GOWALA GANNIKA	December 20, 1966
HANUMANTHA RAO A Vs. COMMISSIONER OF WEALTH TAX	September 14, 1966
HASTIMAL Vs. F LALCHAND	August 31, 1966
HAZRAMI GANGARAM Vs. KAMLABAI	December 6, 1966
HONURAPPA Vs. STATE	July 27, 1966
HUSSAINI BEGUM Vs. MUMTAZ ALI	February 15, 1966
HYDERABAD DEVELOPMENT CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD	June 20, 1966
HYDERABAD STOCK EXCHANGE LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	November 9, 1966
IBADAT ALI Vs. BALDIA COOPERATIVE BANK	September 28, 1966
IBRAHIM SHARIFF Vs. MASTHAN SHARIFF	October 14, 1966
INCOME TAX OFFICER Vs. MARAMREDDY SULOCHANAMMA	December 2, 1966
INCOME TAX OFFICER Vs. MURAMREDDY SULOCHANAMMA	March 24, 1966
ISHWARLAL Vs. KURSHEED BEGUM	December 13, 1966
J B ROY Vs. STATE	November 16, 1966
J V KRISHNAIAH Vs. SUB COLLECTOR GUDUR	December 27, 1966
JAFAR ALI Vs. RAMLOO	July 26, 1966
JAFAR ALI Vs. RAMLOO AND ANOTHER	March 1, 1966
JAGARLAMUDI CHOWDARY Vs. STATE	February 23, 1966
JAMI SADHU AMMA Vs. JAMI SATYANARAYANA	March 30, 1966
JANARDHANA RAO Vs. STATE OF ANDHRA PRADESH	February 9, 1966
JAYALAKSHMI RICE AND OIL MILL CONTRACTORS CO ANGALUR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	April 15, 1966
JETTI VENKATRAYUDU Vs. EDARA VENKATA SUBBIAH	March 4, 1966
JOWLI SUNKIAH AND CO Vs. COMMERCIAL TAX OFFICER	November 7, 1966
JUMA BHAI Vs. ABDUL KAREEM DIED	August 18, 1966
K APPALANARASIMHA BHUKTA Vs. K MAHADEVALLA BHUKTA	April 22, 1966
K KOTESWARARAO Vs. STATE OF ANDHRA PRADESH	July 13, 1966
K M S LAKSHMANIER and SONS PVT LTD Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD	August 2, 1966
K NARASINGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	March 10, 1966
K RAJAIAH Vs. B GAJANAND RAO	September 9, 1966
K RAJANNA CHETTY Vs. STATE	July 27, 1966
K RAMAKRISHNA RAO Vs. STATE	April 5, 1966
K RANGANAYAKAMMA Vs. P SUBBAMMA	February 11, 1966
K S PAPANNA Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTAKAL	November 21, 1966
K SAMBASIVARAJU Vs. M V S R CHANDRAYYA CHETTY	April 22, 1966
K V SUBBA RAO Vs. STATE OF ANDHRA PRADESH	April 8, 1966
K VENKATA SUBRAHMANYAM Vs. PREMIER BANK OF INDIA NELLORE	February 2, 1966
K VENKATARAMNA Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	April 12, 1966
K. RAMAMURTHY AND OTHERS Vs. THE TEMPLE OF SRI BHIMESWARASWAMI SITUATE IN DRAKS	April 22, 1966
KALAMATA VENKAYYA Vs. REVENUE DIVISIONAL OFFICER PARVATHIPURAM SRIKAKULAM DISTRICT	September 30, 1966
KAMALA MINING CORPORATION Vs. DAULATRAM RAMESHWARALAL	December 15, 1966
KANTAMANI VENKATASATYAVATHI Vs. INCOME TAX OFFICER	March 25, 1966
KAPOORCHAND SRIMAL Vs. TAX RECOVERY OFFICER, SPECIAL DY COLLECTOR, INCOME-TAX ARREARS, HYDERABAD	February 16, 1966
KAPURCHAND SHRIMAL Vs. TAX RECOVERY OFFICER	February 1, 1966
KARRI MAHALAKSHMI Vs. SATYAVOLU VENKATA BHASKARA UMAMAHESWARA VARAPRASADA MURTHI	September 6, 1966
KARUMARI VENKATA RATNA NARASIMHA RAO Vs. KARUMARI VIMALAVATI	November 15, 1966
KASAMSETTY RADHAKRISHNAIAH CHETTY Vs. COMMISSIONER OF INCOME TAX	September 15, 1966
KASIREDDY VARAHALU Vs. STATE OF ANDHRA PRADESH HOME TRANSPORT III DEPARTMENT HYDERABAD	August 31, 1966
KASIREDDY VARAHALU Vs. STATE OF A. P. HOME (TRANSPORT III) DEPARTMENT	August 5, 1966
KHAJA BEGUM Vs. ABDUL HAMEED	December 27, 1966
KHANDAVALLI VENKATACHARYULU Vs. DEITY SRI VENKATESWARASWAMIVARU OF VADAPALLI	September 23, 1966
KILARU PAPAYYA Vs. PARASA VENKATA KRISHNA RAO	December 6, 1966
KING and COMPANY CHEMISTS AND DRUGGISTS Vs. BAHBOOD ALI KHAN ASSISTANT INSPECTOR OF LABOUR GOVERNMENT OF A P	March 17, 1966
KODE KUTUMAB RAO Vs. KODE SESHARATNAMAMBA	April 1, 1966
KOILI MULASWAMY Vs. REVENUE DIVISIONAL OFFICER NARASAPUR	January 20, 1966
KONDURI BUCHI RAJALINGAM Vs. STATE OF ANDHRA PRADESH	November 16, 1966
KONDURU MANKAYYA LINGAM Vs. PINGLE VIJAYAPAL REDDY	December 8, 1966
KORITALA HANUMANTHA RAO Vs. DHULIPALLA VENKANNA	February 9, 1966
KOSANA RANGANAYAKAMMA Vs. PASUPULATI SUBBAMMA	February 11, 1966
KOTVALA APPANNA Vs. MUMMINA MULAYYA	March 21, 1966
KOUKUNTLA RAMULU COMMISSION AGENTS VICARABAD Vs. STATE OF ANDHRA PRADESH	October 14, 1966
KUMARIKA SUBARNA REKHA MANI DEVI Vs. RAMAKRISHNA DEO	December 1, 1966
KUNCHALA VENKATESVVARLU Vs. CHEMBETI VENKAVYA AND STATE	January 1, 1966
KUNDURTHI VENKATESWARA CHARI Vs. REVENUE DIVISIONAL OFFICER	January 26, 1966
L NAGABHUSHANAM Vs. A ANKAIAH	July 6, 1966
LAKSHMAIAH Vs. TRANSPORT COMMISSIONER A P HYD	January 17, 1966
LAKSHMI GANESH RICE MILL Vs. BOARD OF REVENUE CT ANDHRA PRADESH HYDERABAD	September 6, 1966
LAKSHMUNAIDU Vs. SITARAMASWAMY	March 14, 1966
LAND ACQUISITION OFFICER AND DISTRICT WELFARE OFFICER KAKINADA Vs. MATTAPALLI VENKATESWAMI	April 1, 1966
M A KHADER Vs. STATE OF ANDHRA PRADESH	February 10, 1966
M N DASANNA Vs. GOVERNMENT OF ANDHRA PRADESH	July 5, 1966
M RAMAKRIIHNA MUDALIAR Vs. M PACHAYAPPA MUDALIAR	September 2, 1966
M RAMAKRISHNA MUDALIAR Vs. REGIONAL TRANSPORT AUTHORITY CHITTOOR	November 4, 1966
M SESHANNA Vs. UNION GOVERNMENT OF INDIA MINISTRY OF STEEL AND MINES	January 29, 1966
M V N RAMANUJACHARI Vs. STATE	October 3, 1966
M V NARASIMHA RAO Vs. COLLECTOR WEST GODAVARI DISTICT ELURU	July 29, 1966
M VENKATARATNAM Vs. M CHELAMAYYA	April 1, 1966
MADDALI TIRUVENGALAM Vs. SALADI AMMANNA	January 13, 1966
MADHAVARAPU SRIRAMAMURTHY Vs. MAMIDALA SUBBAMMA	June 23, 1966
MAHARAJ KUMARIKA SUBARNA REKHA MANI DEVI Vs. RAMAKRISHNA DEO	February 11, 1966
MANAGING DIRECTOR HYDERABAD CONSTRUCTION CO LTD Vs. MAJOR EHSANUDDIN HUSSAIN	April 1, 1966
MANGU KAMALAMMA Vs. MOHAMMED	June 24, 1966
MANORA BAI Vs. SULTAN BAKATH BEGUM	August 7, 1966
MASGI BITCHANNA Vs. STATE	September 13, 1966
MEKALA RAMA RAO Vs. STATE	August 11, 1966
MERLA VEERABHADRA RAO Vs. INSPECTOR OF POST OFFICES KAKINADA	August 26, 1966
MERUGA DHARMAIAH Vs. MERUGA BASAVAIAH	January 13, 1966
MIKKINENI MARUTHI Vs. STATE	September 15, 1966
MIR MAAZAM SULTAN Vs. MUR AFSAR SULTAN	March 18, 1966
MODADUGULA SREERAMULU Vs. PERAKAM SINGAYYA	August 1, 1966
MODUMAL Vs. STATE	February 8, 1966
MOHAMMAD ABDUL GAFOOR Vs. D S LAKSHMI	February 3, 1966
MOHAMMAD SHOUKAT KHAN Vs. STATE OF ANDHRA PRADESH	December 19, 1966
MOHAN DAS Vs. SUPERINTENDENT OF POLICE KHAMMAMATH	July 15, 1966
MOHD DILAWAR ALI Vs. ANDHRA PRADESH MUSLIM WAKF BOARD	August 16, 1966
MOHD YOUSUFUDDIN KHAN Vs. SITA KRISHNASWAMY	March 24, 1966
MUNICIPAL CORPORATION HYDERABAD Vs. SYED MAHBOOB AHMED	February 25, 1966
N DESAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	June 22, 1966
N EKAMBARAM Vs. VENKATACHALAPATHI MILLS LTD	September 22, 1966
N RANGANAYAKULU Vs. SOMIREDDY VEERAIAH	October 10, 1966
N V BHASKARA RAO Vs. STATE	January 13, 1966
N V SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	June 21, 1966
NADIKATLA SURYANARAYANA Vs. FOREST RANGE OFFICER KURUPAM	November 30, 1966
NAGABHUSHANAM Vs. ANKAM ANKAIAH	September 16, 1966
NAGABHUSHANAM Vs. ANKAM ANKAIAH AND OTHERS	July 26, 1966
NAGASURI RAGHAVESWARA RAO Vs. COMMISSIONER OF INCOME TAX	August 11, 1966
NAKIRIKANTI PANDURANGARAO Vs. STATE OF ANDHRA PRADESH	November 15, 1966
NALLURI APPAYYA Vs. KANNAGANTI RATTAYYA AND OTHERS	August 30, 1966
NANDIGAM IRAPPA Vs. STATE	September 23, 1966
NARASAMMA ALIAS LAKSHMINARASAMMA Vs. STATE	February 9, 1966
NIDADAVOLU RAMACHANDIAYYA Vs. PANCHAYAT SAMITHI OF GOPALAPURAM	March 28, 1966
NOOKALAPATI RAMIREDDY DIED Vs. OFFICIAL RECEIVER NELLORE	January 21, 1966
NURIGANTI NARAYANA REDDY Vs. GOLLA LAKSHMANNA	February 22, 1966
OMKARMAL AGARWAL Vs. COMMISSIONER OF INCOME TAX	March 4, 1966
P MADHAVA NAIDU Vs. GOVERNMENT OF ANDHRA PRADESH	April 19, 1966
P MASTANAIAH Vs. DELIMITATION COMMISSIONER NEW DELHI	August 25, 1966
P RADHAKRISHNA Vs. STATE OF ANDHRA PRADESH	July 1, 1966
P SAGAR Vs. STATE OF ANDHRA PRADESH	October 7, 1966
P V G RAJU Vs. COMMISSIONER OF INCOME TAX	June 14, 1966
P V SUBRAMANYAM and CO Vs. BOARD OF REVENUE	September 6, 1966
P VENKATA SOMARAJU Vs. PRINCIPAL MUNSIF MAGISTRATE BHIMAVARAM WEST GODAVARI DIST	August 23, 1966
P VENKATASWAMY Vs. D VENKATANARASIAH	September 12, 1966
P. MASTANAIAH Vs. DELIMITATION COMMISSIONER	June 23, 1966
PAGOTI SANYASI RAO Vs. STATE	July 21, 1966
PANCHAGNULA ASWARTHA NARAYANA Vs. EDARA VENKATA SUBBAIAH	December 15, 1966
PANDRANGI LINGESWARARAO Vs. DUKKIPATY VENKATASUBBARAO	January 18, 1966
PASALA SURYACHANDRA RAO Vs. TAKURDAS TOPENDAS	January 18, 1966
PATEL B R Vs. COMMISSIONER OF INCOME TAX	August 4, 1966
PATURI VEERANNA Vs. PATHURI SEETHAMMA	September 15, 1966
PEDDA EDLA RAM KISHTIAH Vs. MANNE POCHIAH	April 11, 1966
PEDDA EDLA RAMAKISHTIAH Vs. MANNE POCHIAH	July 19, 1966
PENDEKANTI SUBBARAYUDU Vs. BYSANI VENKATANARASAYYA	June 14, 1966
PENTALA GITHAVARDHANA RAO AND OTHER Vs. ANDHRA BANK LTD, AND OTHERS	September 30, 1966
PENUMALLI RAMANA REDDI Vs. KANUMURU RUKMINIAMMA	December 21, 1966
PETA VENKATESU Vs. STATE	April 20, 1966
PIDIKITI MADHAVA RAO Vs. STATE OF ANDHRA PRADESH	October 7, 1966
PIRANI COMPANY Vs. STATE OF ANDHRA PRADESH	February 7, 1966
POLANATI BASAVAYYA Vs. POLANATI VENKAYAMMA	August 9, 1966
PONGURU VENKATESU Vs. STATE	October 25, 1966
PRABHAKAR RAO H MOWLE Vs. FIRM OF MANGNIRAM NETRAM GRAIN MERCHANTS AND COMMISSION AGENTS HYDERABAD	September 23, 1966
PRAGA TOOLS CORPORATION LIMITED Vs. M R PATNY	December 27, 1966
PRAKASAM NAGAR CO OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. GOVERNMENT OF ANDHRA PRADESH	March 17, 1966
PUBLIC PROSECUTOR Vs. NALLI ABRAHAM	December 1, 1966
PUBLIC PROSECUTOR Vs. BARATAM PAPARAO	September 26, 1966
PUBLIC PROSECUTOR Vs. A MAHALAKSHMIIPOTHARAJU	September 26, 1966
PUBLIC PROSECUTOR Vs. KOLLIPARA SUBBA RAO	September 29, 1966
PUBLIC PROSECUTOR Vs. GORRIPATI PITCHAIAH	October 5, 1966
PUBLIC PROSECUTOR Vs. MUKH SINGH CHANDA	August 26, 1966
PUBLIC PROSECUTOR Vs. RAJAMAHANTI NARAYANDAS	September 5, 1966
PUBLIC PROSECUTOR Vs. ABDUL RAHIM	September 8, 1966
PUBLIC PROSECUTOR Vs. S THATHA RAO	July 8, 1966
PUBLIC PROSECUTOR Vs. NALLA PYDIRAJU	July 11, 1966
PUBLIC PROSECUTOR Vs. GOTTIPULLA VENKATA SIVA SUBRAHMANYAM	April 8, 1966
PUBLIC PROSECUTOR Vs. ISLAVATH FAKEERAYA	April 15, 1966
PUBLIC PROSECUTOR (ANDH PRA) Vs. PANCHALA REDDI	August 12, 1966
PUBLIC PROSECUTOR A P Vs. MUKHA SINGH CHANDA	August 20, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. R V V LEELA PRASAD	September 6, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KOVUKOTI EKNATH	September 14, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. CHUKKIAH	September 28, 1966
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. MULUPURI SATYANARAYANA	February 10, 1966
PULAVARTHI VENKATA SUBBA RAO Vs. JUPUDI KESAVA RAO	September 22, 1966
PULAVARTHI VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX	July 7, 1966
PURANAM VENKATA LAKSHMAMMA Vs. T J RATNAM	August 5, 1966
R D K SITA DEVI GAM Vs. STATE	April 6, 1966
R S VELAYUDHAN Vs. COMMISSIONER OF INCOME TAX	August 20, 1966
R SAROJINI Vs. B LAKSHMANA RAO	November 2, 1966
R V S N SWAMY Vs. STATE OF ANDHRA PRADESH	August 24, 1966
R V S N SWAMY Vs. STATE OF ANDHRA PRADESH	March 24, 1966
RAI NAND KISHORE PRASAD Vs. RUKMINI BAI	March 4, 1966
RAJA SAGI PADMANBHARAJU Vs. SAGI LAKSHMI KUMARA RAJU	April 22, 1966
RAJAB ALI PIRANI Vs. STATE OF ANDHRA PRADESH	February 7, 1966
RAJARATHANAM V D Vs. COMMISSIONER OF INCOME TAX	December 21, 1966
RALLABANDI MUTHIAH Vs. STATE	November 15, 1966
RALLAPALLI SURYANARAYANA Vs. STATE OF ANDHRA PRADESH	November 10, 1966
RAM BAI Vs. SURAJ KAREN	April 7, 1966
RAMA CHANDRA GINNING AND OIL MILLS GOLLAPROLU Vs. STATE OF ANDHRA PRADESH	September 16, 1966
RAMACHANDRA REDDY Vs. THIMMAIAH	July 21, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LIMITED Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	June 16, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LIMITED Vs. VIJAYAWADA MUNICIPALITY	December 30, 1966
RAMADAS MOTOR TRANSPORT PRIVATE LTD Vs. LABOUR COURT	April 6, 1966
RAMAKRISHNA TRANSPORTS KALAHASTI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	July 15, 1966
RAMANI RAMACHANDRAIAH Vs. RAMANI JAGADESHWARIAH	December 21, 1966
RAMANUJAMMA Vs. NAGAMMA	December 13, 1966
RAMSETTY MALLIAH Vs. MITTA LAXMINARASIAH	September 19, 1966
RANGARAJ GANGARAM Vs. GOVERNMENT OF ANDHRA PRADESH	June 14, 1966
ROUTI NARSAIAH Vs. MURAD ALI	April 19, 1966
S CHINA KHADER VALLI Vs. REGIONAL TRANSPORT AUTHORITY GUNTUR	April 14, 1966
S JAGANNATHAN Vs. PRABHAKAR RAO H MOWLE	February 7, 1966
S NARAYANA REDDY Vs. COLLECTOR NIZAMABAD	November 4, 1966
S SIVANANDAREDDI Vs. M GURUMURTHI REDDI	July 28, 1966
S. MOHANLAL Vs. R. KONDAIAH	December 31, 1966
SAMMATA VENKATESWARLU Vs. SAJJA VENKATESWARLU	August 19, 1966
SAMUDRALA NAGABHUSHANAM Vs. VENKANA RAGHAVAYYA	June 14, 1966
SAMUDRALA PEDDA SUBBAYYA Vs. SOLETI ADEMMA ALIAS SAMUDRALA AUDEMMA	August 3, 1966
SANTHANNAGARI RAMAYYA Vs. NARASIMHAPURAM NARAYANA CHETTY	November 16, 1966
SARDAR AMOLAK SINGH Vs. SRIRAM SHARMA	February 23, 1966
SAYAMAMA Vs. CHINNA GOWD	February 2, 1966
SEELU SUBBARAMAYYA Vs. KOTAMREDDI KOTAREDDI	October 14, 1966
SHAIK IBRAHIM Vs. CHAIRMAN HOUSING BOARD	June 23, 1966
SHAIK INAM Vs. BAL REDDI	December 8, 1966
SHAIK SHERIFF Vs. MAHADO SEETHA RAM	April 7, 1966
SHAMEEM and CO NELLORE Vs. DEPUTY COMMERCIAL TAX OFFICER NELLORE	August 25, 1966
SHEIK SAHEB Vs. MUCHELI NARASIMHA REDDY	September 16, 1966
SHIV PERSHAD Vs. GANESH SINGH	April 22, 1966
SHIVANARAYAN LADURAM Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES HYDERABAD	February 10, 1966
SHREERAM AND CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX	November 9, 1966
SINGARENI COLLIERIES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 26, 1966
SOMANCHI SODEMMA Vs. TANIKELLA NARAYANA MURTY	March 25, 1966
SOMIREDDY VEERAIAH Vs. NAGABANDI RANGANAIKULU	October 10, 1966
SRI RAMADAS MOTOR TRANSPORT PRIVATE LTD. Vs. VIJAYAWADA MUNICIPALITY	July 22, 1966
SRUNGURI LAKSHMINARAYANA RAO Vs. REVENUE DIVISIONAL OFFICER KAKINADA	January 27, 1966
STATE OF ANDHRA PRADESH Vs. K H KHAN	November 2, 1966
STATE OF ANDHRA PRADESH Vs. DIGYADARSAN RAJENDRA RAM DASJEE VARU	November 25, 1966
SUNDERMUL AND CO Vs. COMMISSIONER OF INCOME TAX	November 3, 1966
SYAMALA BAI Vs. OFFICIAL RECEIVER KURNOOL	March 21, 1966
SYNDICATE BANK STAFF ASSOCIATION (BY ITS GENERAL SECRETARY) Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)	February 28, 1966
T GHATIKA CHALAPATHIRAJU Vs. GOVERNMENT OF ANDHRA PRADESH	April 15, 1966
T S RAMA RAO Vs. REGISTRAR ANDHRA PRADESH AGRICULTURAL UNIVERSITY	August 3, 1966
T VENKATESAM Vs. AKULA KRISHNAIAH	March 16, 1966
TAJ MAHAL HOTEL Vs. COMMISSIONER OF INCOME TAX	November 16, 1966
TALARI KONAIAHGARI PEDDA NAGANNA Vs. STATE	March 2, 1966
TELKOTI RAMCHANDRAIAH GUPTA Vs. FIRM GANDHAM NARAYANA GUPTA AND SONS	September 12, 1966
TIRUPATHI COTTON MILLS LTD Vs. LABOUR COURT GUNTUR	February 11, 1966
UGGAMRAJ GENERAL POWER OF ATTORNEY HOLDER OF RAJESWARI TALKIES SECUNDERABAD Vs. STATE OF ANDHRA PRADESH	January 25, 1966
UNION GOVERNMENT OF INDIA Vs. JANI LAKSHMANA PRASADA RAO	April 15, 1966
UNION OF INDIA Vs. VENGUNTA SURYAPRAKASA RAO	April 20, 1966
UNION OF INDIA Vs. PANGALURI SAYEE DAS	November 18, 1966
UNITED INDUSTRIAL CORPORATION AGENCIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 15, 1966
UNITED TOBACCO CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD	November 7, 1966
UPPALAPATI BRAHMAIAH Vs. STATE OF ANDHRA PRADESH	April 14, 1966
UTLA PUNNIAH Vs. SINGAMANANY SUBBAIAH	September 12, 1966
V NARASIMHA GUPTA Vs. MINOR PRABHAKAR REDDY	February 16, 1966
V NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	September 16, 1966
V SIVAKAMAYYA Vs. SECRETARY TO GOVERNMENT OF INDIA DEPARTMENT OF COMMUNICATIONS POSTS AND TELEGRAPH BOARD NEW DELHI	November 1, 1966
VADAMALA SANJEEVI REDDY Vs. K ELLAPPA REDDY	January 21, 1966
VALAKONDA VEERAIAH Vs. STATE	February 4, 1966
VALLURI JANAKAMMA SMT Vs. COMMISSIONER OF GIFT TAX	October 5, 1966
VANKATAPPAYYA Vs. RAMANJANEYULU	December 29, 1966
VASA THULASI RAO Vs. PEETLA PEDDA ANJANAYYA	February 28, 1966
VEMA RAMA GURUVU Vs. ELECTION COMMISSIONER AT GURUZALA	April 13, 1966
VENKATA RATNAM Vs. CHALAMIAH	April 1, 1966
VENKATA SUBBARAYUDU CHETTY Vs. TANGUTURU VENKATIAH SHRESTI	September 14, 1966
VENKATACHARIAH Vs. T T DEVASTHANAM	March 1, 1966
WESTMERCURR HANDELMIJI Vs. COMMISSIONER OF INCOME TAX	October 6, 1966
Y NARASIMHA RAO Vs. GONA MANIKYAMMA	September 5, 1966
Y. MUIDANNA Vs. REGIONAL TRANSPORT AUTHORITY	March 3, 1966
YASODAMMA D Vs. COMMISSIONER OF INCOME TAX	September 15, 1966
YEDUGUNDLA RAMANAIAH Vs. STATE S H O ALLUR	November 17, 1966
YELAVARTI GOPALAKRISHNAIAH Vs. COMMISSIONER OF INCOME TAX	October 25, 1966

Year 1966 of HIGH COURT OF ANDHRA PRADESH

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