REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A SUBBA REDDY Vs. N RAMANA REDDY	September 28, 1965
A SUBRAHMANYAM Vs. COMMISSIONER OF INCOMETAX A P	December 22, 1965
A SURYANARAYANA MURTI Vs. ADI CHANDRAMMA DHERA	November 1, 1965
ABBURI RANGAMMA Vs. CHITRAPU VENUPURNACHANDRA RAO	April 5, 1965
ABDUL HAMEED KHAN Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	November 12, 1965
ABDUL KHADER SAHEB Vs. IN RE	September 16, 1965
ABDUL KHADER SAHEB Vs. STATE	September 16, 1965
ABDUL NABI Vs. GULAM MURTHUZA KHAN AND ANOTHER	May 26, 1965
ABDUL QADIR Vs. STATE OF ANDHRA PRADESH	September 1, 1965
ACHANTA SUBBARAJU Vs. CHERUKURI SURYANARAYANA MURTHY	August 20, 1965
ACHARYA T K S Vs. S SATYAMMA	September 24, 1965
ADIRAJU NAGESWARA RAO Vs. PARITALA LAKSHMINARASAMMA	June 22, 1965
ADVOCATE GENERAL A P Vs. P SUBBA RAO	March 19, 1965
ADVOCATE GENERAL ANDHRA PRADESH Vs. D SESHAGIRI RAO	September 17, 1965
ADVOCATE-GENERAL ANDHRA PRADESH HYDERABAD Vs. V RAMANA RAO	December 24, 1965
AHMED MOHIUDDIN Vs. G MALLA REEDY	October 25, 1965
AKASAM PEDA SANYASI Vs. RAJAH K V G PRABHAKARA MURTHY	July 31, 1965
AKELLA SURYANARAYANA RAO Vs. VISAKHAPATNAM CO OPERATIVE STORES LIMITED	September 13, 1965
ALLA BASAVAPUNNAREDDY Vs. KALAGA KRISHNAYYA	June 16, 1965
ALLAMPATI SUBBA REDDY Vs. NEELAPAREDDI RAMANAREDDI	September 28, 1965
ALLAREDDI SUDARSANAMMA Vs. B V RAGHAVAIAH	August 11, 1965
AMARA BABU Vs. STATE OF ANDHRA PRADESH	July 16, 1965
ANAKAPALLI CO-OPERATIVE MARKETING SOCIETY ANAKAPALLI Vs. STATE OF ANDHRA PRADESH	February 19, 1965
ANKARAO Vs. PRINCIPAL GUNTUR MEDICAL COLLEGE	December 8, 1965
APPALA NARASIMHAM K Vs. UNION OF INDIA	December 10, 1965
ASMAL KHAN Vs. MOHAMMAD ABDUF GHANI	July 15, 1965
ATTELI SWAMY Vs. STATE OF HYDERABAD	March 13, 1965
B ANJANAIAH Vs. NAGAPPA	August 2, 1965
B ASWARTHA REDDY Vs. STATE OF ANDHRA PRADESH	February 23, 1965
B C GOVINDA REDDY Vs. K N SURYANARAYANA RAO	November 26, 1965
B GURUSWAMY Vs. K KOTAYYA	November 5, 1965
B NAGABHUSHANAM Vs. STATE	June 24, 1965
B SEETHAYYA Vs. B SWATI AMMA	December 22, 1965
BAHADURRINISA BEGUM Vs. VASUDEV NAICK	December 16, 1965
BALAIAH Vs. LACHAIAH	January 18, 1965
BALDE PENTAIAH Vs. BALAGANTI MALLAIAH	June 29, 1965
BANDI KOTAYYA Vs. STATE S H O NANDIGAMA	August 10, 1965
BANK OF CHITTOOR LIMITED CHITTOOR Vs. P NARASIMHULU NAIDU	April 16, 1965
BHANWARILAL Vs. MIR MOHAMMAD ALI	August 2, 1965
BHEEMESWARASWAMI TEMPLE VUNGUTUR Vs. PEDAPUDI VENKATA SATYANARAYANA	September 28, 1965
BHUPATIRAJU NARASIMHA RAJU Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD	April 16, 1965
BOLLA PERAYYA Vs. STATE OF ANDHRA PRADESH	August 5, 1965
BONAGIRI VEERABHADRA RAO Vs. BOARD OF REVENUE ANDHRA PRADESH	February 9, 1965
BUCHI REDDY Vs. MALLAIAH	August 16, 1965
C BALAIAH Vs. CENTRAL GOVERNMENT	June 17, 1965
C L NARAVANA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 26, 1965
C UMAMAHESWARA RAO Vs. HANUMANDESWARA DEVASTHANAM	June 21, 1965
C. VENKATAPPA NAIDU Vs. STATE OF A. P. AND OTHERS	June 9, 1965
CENTRAL GLASS FACTORYMADRASFIRM Vs. SPECIAL COMMERCIAL TAX OFFICER	January 28, 1965
CHADALAVADA SUBBA RAO Vs. KASU BRAHMANANDA REDDY	December 13, 1965
CHALASANI SUBBARAYUDU Vs. KALAGARA VENKATA SUBBARAO	October 29, 1965
CHALLA KISHTAIAH Vs. STATE OF ANDHRA PRADESH	October 15, 1965
CHALUVADI BALAIAH Vs. CENTRAL GOVERNMENT AND THE UNION OF INDIA	June 17, 1965
CHANTI CHINA VENKATAREDDI Vs. KURASANI KOTI REDDY	December 22, 1965
CHEGONDI VENKATARAMA DAS Vs. BONAM LATCHANNA	August 18, 1965
CHENNUPATI RAMAKOTAYYA Vs. MYHENI LAKSHMANASWAMY	April 18, 1965
CHINNA RAM REDDY DIED VENKAT REDDY Vs. KISHTA REDDY	January 20, 1965
CHINTAPALLI ACHAIAH Vs. P GOPALAKRISHNA REDDY	January 5, 1965
CHITYALA VENKATA SATYANARAYANAMURTHI Vs. CHITYALA VEERA VENKATA SATYANARAYANAMURTHI	July 28, 1965
COMMISSIONER OF EXPENDITURE TAX, A. P., HYDERABAD Vs. SRI S. R. Y. SIVARAMA PRASAD BAHADUR	January 30, 1965
COMMISSIONER OF INCOME TAX Vs. KOTRIKA RAMASWAMY CHETTY	March 3, 1965
COMMISSIONER OF INCOME TAX Vs. NARAYANLAL DARAK	April 6, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. NARAYANAL DARAK HYDERABAD	April 6, 1965
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. M A JABBAR	March 4, 1965
COMMISSIONER OF WEALTH TAX Vs. ANDHRA SUGARS LIMITED	September 1, 1965
COMMR H R and C E Vs. M AYYAVURAYYA	December 24, 1965
CORINGA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 13, 1965
D H KAZI SOLE PROPRIETOR OF SABA AND COMPANY Vs. MUNICIPAL CORPORATION OF HYDERABAD	March 18, 1965
DESU RAYUDU Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION HYDERABAD	March 8, 1965
DEVI CHAND Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD ANDHRA PRADESH	January 27, 1965
DIMMITI PULLAYYA Vs. ANDAVOLU NAGABHUSHANAM	August 27, 1965
DISTRICT COLLECTOR HYDERABAD Vs. IBRAHIM AND COMPANY	June 23, 1965
DOGUPARTHY SWAMI GUPTA SIDDHANTI Vs. VENKATESWARA PUNISHING HOUSE ELURU FIRM MANAGING PARTNER	September 16, 1965
DONDAPATI PUTTAMA NAIDU Vs. PERUGU VENKATA REDDI	December 3, 1965
DORAIIWAMY NAIDU Vs. STATE OF ANDHRA PRADESH	September 7, 1965
DUDDHELA SUBBAMMA DIED Vs. D S KRISHNA MURTY	August 10, 1965
DUGGIRALA RAMAKOTAIAH Vs. CODECTOR PANCHAYAT WING KRISHNA	January 20, 1965
ERRI SUBBIREDDY Vs. STATE	September 28, 1965
G GOURAMMA Vs. LATTIPALLY YADGIR REDDY	February 11, 1965
G PEDDANNA Vs. M SUBBA RAO	October 13, 1965
G RANGA REDDI Vs. STATE OF ANDHRA PRADESH	June 18, 1965
G THIRUPALIAH Vs. STATE	July 13, 1965
GAJARABAI M PATNY Vs. PATNY TRANSPORT PRIVATE LIMITED SECUNDERABAD	April 1, 1965
GANAPATHI RAO Vs. KOTAGIRI FRAKASARAO	August 17, 1965
GANASALA GURUMURTHI Vs. Y S PRAKASA RAO	January 13, 1965
GIRIJA BAI DIED Vs. JAIWANTA	November 26, 1965
GOLLA SATYANARAYANA Vs. REGIONAL TRANSPORT OFFICER KURNOOL	July 17, 1965
GOPAL KASHIAH Vs. STATE	March 16, 1965
GOPAL MANUERS AND BONU MILL Vs. MANEPALLI RANGANAYAKULU AND SONS	December 16, 1965
GOPALA KRISHNAMURTHY Vs. IN RE	August 26, 1965
GORLA RAMI REDDY Vs. N VENUGOPAL REDDY	December 15, 1965
GUNTAPALLI RAMAIAH Vs. MANDALAPU KOTESWARA RAO	January 19, 1965
GUNTUPALLI BASAVAIAH Vs. NALAMOTHU VENKAMMA	December 15, 1965
H V JAGDESH Vs. STATE	July 20, 1965
H V S SIVARAMA SASTRY Vs. ESTATES ABOLITION TRIBUNAL WEST GODAVARY	August 29, 1965
HANUMANTHARAO Vs. GOVERNMENT OF A P	August 26, 1965
HARIRAO Vs. SUBBA LAKSHMAMMA	August 27, 1965
HINDU COLLEGE H S SCHOOL Vs. D P I A P	December 3, 1965
HOTHA VENKATARAMAMURTHI Vs. HOTA KAMESWARAMMA	September 14, 1965
HUSSAIN BEE Vs. SAKEENA BEGUM	August 26, 1965
IN RE DOLGONTI RAGHAVA REDDY AND ANOTHER Vs. STATE	January 6, 1965
IN RE MIKKINENI MARUTHI Vs. STATE	March 5, 1965
INDUKARI VENKATARAMA RAJU Vs. TOTAKURA NARASA RAJU ALIAS CHITTIRAJU	December 13, 1965
INGUVA SARASWATHI Vs. VEMPATI KONDAVADHANULU	September 9, 1965
INUGANTI SOBHANADRIRAO Vs. MUTHANGI JAGGAYYA	March 31, 1965
IPPARAPALLI BHOODEVAMMA Vs. IPPARAPALLI SUBBARAYUDU	September 17, 1965
J SHAMDAS Vs. STATE OF ANDHRA PRADESH	March 31, 1965
J V KRISHNAIAH Vs. STATE	October 28, 1965
J V RAJ Vs. P SIVA REDDY	October 22, 1965
JAGADAMBA CHEMICAL CO Vs. HYDERABAD SILK MILLS	September 17, 1965
JAGADESH Vs. STATE	July 20, 1965
JAGADESHWARIAH Vs. NARAYANA	August 12, 1965
JAGARLAMUDI CHANDRAMOULI Vs. K APPARAO DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES	July 23, 1965
JAGIR ADMINISTRATOR Vs. GULAM AHMED KHAN	July 16, 1965
JAINA VENKATAYYA Vs. STATE	July 22, 1965
JANIKAMMA Vs. JANIKAMMA NUNNA VEERRAJU	August 16, 1965
JONNALAGADDA MANDESWARUDU Vs. JONNALAGADDA VENKATRAMAYYA	August 16, 1965
K RAMACHANDRA RAO, BEING MINOR BY GUARDIAN AND MOTHER K ANNAPURNAMMA Vs. AVANIGADDA VIDYASAGAR	July 30, 1965
K V SUBBARAO Vs. S AMMIRAJU	October 14, 1965
KALAPALLI GANGAMMA OF POLAVARAM Vs. NALLA SATYANARAYANA	October 27, 1965
KALIPATNAPU VEERRAJU Vs. MAPPIRI SATYANANDAM	January 15, 1965
KALLAPPA Vs. SANGAMMA	April 16, 1965
KANDREGULA JAGANNADHARAO GOPALARAO Vs. MASINA SATHCYYA	November 26, 1965
KARUMURI RAMA BRAHMA SASTRY Vs. PALADUGU NAGESWARA RAO	February 26, 1965
KAZIM JAWAZ JUNG Vs. MIR MOHAMAD ALI JAFERI	September 16, 1965
KHAN BAHADUR AHMED ALLAUDDIN AND CO Vs. COMMISSIONER OF INCOME TAX	February 23, 1965
KHAN BAHADUR C B TARAPORWALA Vs. KAZIM ALI PASHA	August 27, 1965
KOLLI ERANNA Vs. BELLAMKONDA THIMMAIAH	January 22, 1965
KOMMAPALLE NARAYANA REDDY Vs. KALAVAPALLE VENKATRAMANAPPA	November 19, 1965
KONDAVETI GURUNATH REDDY Vs. V SESHAIAH	March 12, 1965
KORUPROLU TALUPULU Vs. DASETTI NARASAMMA	September 23, 1965
KOTAIAH Vs. STATE OF ANDHRA PRADESH	November 4, 1965
KOTALWAR ANDCO Vs. NAGELLA DURGAIAH	August 2, 1965
KOVILAMUDI NAGABHUSHANAM Vs. KOVELAMUDI SIMHADRI APPARAO	December 15, 1965
KUCHI RAJESWARA SASTRY AND SONS AND ANR. Vs. COMMERCIAL TAX OFFICER	December 15, 1965
KUMARA RAJAH OF VENKATAGIRI Vs. INCOME TAX OFFICER	December 24, 1965
KUPPALA KRISHTAPPA Vs. N SUBBAMMA	September 17, 1965
LACHMAREDDY Vs. SHAMRAO	October 20, 1965
LAKSHMOJI RAO Vs. VTNKATAPPIAH	March 17, 1965
LAZMAN Vs. DEVIDAA	September 21, 1965
M AMRITLAL Vs. P SRINIVAS RAO	March 16, 1965
M APPANA REDDY Vs. VISAKHAPATNAM PORT TRUST	December 6, 1965
M GURUNATHA RAO Vs. B RAMAMURTHY	January 20, 1965
M.L. KANTARAO AND OTHERS Vs. AZAM JAHI MILLS LTD., WARANGAL	February 8, 1965
MADAMANCHI GOVINDAYYA Vs. MADAMANCHI CHIMPIRAMMA	September 6, 1965
MADARAMETLA SITARAMAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	October 15, 1965
MAKINENI SUBBA RAO Vs. RANGAVARDHANAMMA	October 22, 1965
MALISETTI PEDA APPARAO Vs. CHAMARTHI RAMAMOHAN	June 13, 1965
MALLA APPANA Vs. IN RE	September 17, 1965
MALLAPPA Vs. BOARD OF REVENUE STATE OF A P	October 11, 1965
MANAGING MEMBER NIRMAL INDUSTRIES KHAIRATABAD HYDERABAD Vs. NASEEMUDDING	December 1, 1965
MANIKAM REDDY Vs. YAMANI	June 15, 1965
MANKIAH Vs. HANUMANTHU	October 29, 1965
MANYAM MEENAKSHAMMA RAJAJMUNDRY Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD	July 23, 1965
MARAPPAREDDIGARI VENKATA REDDY Vs. M SIDDAM CHETTY	December 3, 1965
MAROTHU SURYARAO Vs. PALURI PEDIYYA	September 20, 1965
MOHAMMAD ALI KHAN Vs. HAKIM KHAJA SHAFI HASAN	September 15, 1965
MOHD MOINUDDIN Vs. MIR AHMED ALI	January 8, 1965
MOHIUDDIN HUSSAIN AFFAN Vs. REGIONAL TRANSPORT AUTHORITY NELLORE	December 21, 1965
MOTURU HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	August 26, 1965
MUNAGALA MUNEMMA Vs. MUNAGALA CHENGIAH CHETTY	November 4, 1965
MUNAKALA APPANNA REDDY Vs. BOARD OF TRUSTEES VISAKHAPATNAM	December 6, 1965
MUPPALA VENKATA SUBBAYYA Vs. DESIRAJU VENKATA KRISHNA SARMA	February 2, 1965
MUTINI MANGATAYARAMMA Vs. VARKINENI RAGHAVENDRA RAO	October 31, 1965
MYLAVARAPU CHITTI SANYASI PRASAD RAO Vs. RUNKU LAKSHMAYYA	September 14, 1965
N DHANALAKSHAMMA Vs. DISTRICT COLLECTOR CHITTOOR	November 26, 1965
NADIKATLA SURYANARAYANA Vs. FOREST RANGE OFFICER	May 15, 1965
NAGABHUSHANARAO Vs. STATE OF ANDHRA PRADESH	November 29, 1965
NAGAM SIVA REDDY Vs. B NAZAMUDDIN SAHEB	October 22, 1965
NAGESWARARAO Vs. PARITALA LAKSHMINARASAMMA	July 22, 1965
NALLAMOTU SIVARAMBRAHMAN Vs. VANIPURAPU SATYANARAVANA	October 14, 1965
NARLA HANMANDLOO Vs. SATPALLEY BHOOM REDDY	April 14, 1965
NARPATSINGH DADHA Vs. GOKULDAS	September 24, 1965
NAVALKHA and SONS Vs. RAMANUJULU NAIDU	September 24, 1965
NOOKALA NARAYANA REDDY Vs. NOOKALA RANGA REDDY	February 7, 1965
NULI KANAKA RAO Vs. TENALI SRIRANGA VENKATA RAMALINGA REDDY	November 3, 1965
P JAYANIDHI Vs. GOVERNMENT OF ANDHRA PRADESH	January 25, 1965
P KAMARAJU and SONS Vs. KATTALA PARADESI	October 19, 1965
P VEERESHAM Vs. UTTAMCHAND BHANDARI	August 13, 1965
P VENKATESWARLU Vs. JAMPANI RAGHAVAYYA	March 5, 1965
PACHAVA VENKATA RAMANAYYA Vs. PACHIPULUSU SINGAYYA	June 18, 1965
PADI NARAYANA REDDY Vs. PADI VENKATA NARSAMMA	June 25, 1965
PAL T A Vs. STATE	September 20, 1965
PALANI SWAMY CHETTY Vs. S MUTHAMMA	September 29, 1965
PAMJULA VENKATRAMAYYA Vs. PAMJULA MAHALAKSHMAMMA	November 15, 1965
PANNURI PUNNAYYA SASTRY Vs. PUNNAMANENI RAMACHANDRA RAO	December 9, 1965
PARAGATI AMULAYYA Vs. IN RE	September 6, 1965
PECHIGOLLA CHINNAYYA Vs. VIZIANAGARAM CO OPERATIVE BANK LTD	November 18, 1965
PEDDI CHANDARAYYA Vs. PEDDI SAMBAYYA	December 3, 1965
PENTALA KOTIAH Vs. STATE PUBLIC PROSECUTOR	November 4, 1965
PINDUKURU BALARAMI REDDY Vs. JALADANKI VENKATASUBBAIAH	January 28, 1965
PINGALI SIVAKUMAR Vs. DOLI SIVAIAH	January 25, 1965
PINGLE VENKATRAMA REDDY DIED Vs. INCOME TAX AND EXPENDITURE TAX OFFICER INCOME TAX CUM WEALTH TAX CIRCLE NO 1 HYDERABAD	December 3, 1965
PINJARI GOKARI SAB Vs. DURGAM SRIRAMULU	July 28, 1965
PISIPATI PUNNAKOTIAH DIED Vs. KALLEAILLI KAKITAMBA	June 14, 1965
POKALA RANGANAYAKAMMA Vs. MODIREDDY VENKATACHALAPATI RAO	July 23, 1965
POLAMARASETTI ATCHANNA Vs. DODDI APPANNA	November 2, 1965
PONANGI MACHIRAJU Vs. PONANGI SARABHARAJU	July 19, 1965
PRODDUTURI VEERESWARA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	February 8, 1965
PUBLIC PROSECUTOR Vs. K V SUBBA RAO	January 19, 1965
PUBLIC PROSECUTOR Vs. PASALA JOGI	March 5, 1965
PUBLIC PROSECUTOR Vs. M SUNDARADARA RAO	March 14, 1965
PUBLIC PROSECUTOR Vs. Y PULLA REDDY	June 24, 1965
PUBLIC PROSECUTOR Vs. S IBRAHIM SAHEB	June 11, 1965
PUBLIC PROSECUTOR Vs. EMMILI AKKAMMA	June 25, 1965
PUBLIC PROSECUTOR Vs. K S RAJANNA ALIAS KESARLARAJANNA	December 10, 1965
PUBLIC PROSECUTOR Vs. HINDUSTAN MOTORS LTD.	November 2, 1965
PUBLIC PROSECUTOR A P Vs. MOHD MUNNAWAR HUSSAIN	September 3, 1965
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. PASALA RAMA RAO	September 8, 1965
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. D BHADRAIAH	March 17, 1965
PYNDAH VENKATANARAYANA Vs. G V SUDHAKAR RAO	February 24, 1965
R NARAPA REDDY Vs. JAGARLAMUDI CHANDRAMOULI	February 10, 1965
R NATARAJAN Vs. REGIONAL ASSISTANT COMMISSIONER OF LABOUR HYDERABAD	April 16, 1965
R SRINIVASAN Vs. OFFICIAL LIQUIDATOR VEGETOLS LIMITED IN LIQUIDATION HIGH COURT OF ANDHRA PRADESH HYDERABAD	July 9, 1965
R SURYANARAYANARAO DIED Vs. SUNKARA RAJESHWARI	June 17, 1965
R VEERAYYA AND M SIDDALINGAIAH Vs. STATE OF ANDHRA PRADESH	September 29, 1965
RADHAKRISHNAMURTHY Vs. CHANDRASEKHARA RAO	October 18, 1965
RAGHUNATHA RAJU Vs. KASIM KHAN	July 5, 1965
RAI SAHEB SETH GOPIKISHEN AGARWAL Vs. UNION OF INDIA	April 8, 1965
RAJ LINGAM Vs. SOMANNA DIED	March 26, 1965
RAJA REDDY Vs. STATE OF ANDHRA PRADESH	September 2, 1965
RAJA VATSAVAYA VENKATA SURYANARAYANA JAGAPATHI RAJU BAHADUR Vs. OFFICIAL RECEIVER EAST GODAVARI DISTRICT	February 23, 1965
RAJAH VELUGOTI RANGAMANNAR KRISHNA YACHENDRA BAHADUR VARU AND Vs. STATE OF ANDHRA PRADESH	January 28, 1965
RAJEIWARA SAITTY Vs. COMMERCIAL TAX OFFICER	December 15, 1965
RAM NARAIN Vs. NAWAB LUTFUDOWLAH BAHADUR	January 18, 1965
RAMADAS Vs. STATE	November 26, 1965
RAMAIAH Vs. GOVINDU	November 17, 1965
RAMAKRISHNA AGENCIES PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION MADRAS	December 24, 1965
RAMALINGESWARASWAMY BARU TEMPLE Vs. RAVURU SEETHARAMAIAH	February 12, 1965
RAMARATNAMMA Vs. RANGA PANAYYA	August 24, 1965
RAMDAS Vs. STATE OF ANDHRA PRADESH	November 26, 1965
RANGANAYAKAMMA Vs. VENKATA CHALAPATI RAO	July 23, 1965
RANI BHAGYA LAXMAMMA Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD	September 22, 1965
REHMAN KHAN Vs. SARDARUDDIN KHAN	March 19, 1965
REVENUE DIVISIONAL OFFICER VIZIANAGARAM Vs. VOMMI APPALASWAMI	September 28, 1965
S JOSEPH Vs. PANYAM CEMENTS AND MINERAL INDUSTRIES LIMITED KURNOOL	June 21, 1965
S PEDDY REDDY Vs. BLOCK DEVELOPMENT OFFICER KANIGIRI	December 16, 1965
S PULLESWARA RAO Vs. MUNAGALA BASAVAYYA KUTUMBA RAO FIRM	September 7, 1965
S SESHAGIRIRAO Vs. STATE	April 16, 1965
S SHANKERIAH Vs. VENKAT RATNAM	February 18, 1965
SARABHAIAH SETTY S AND SONS Vs. COMMISSIONER OF INCOME TAX	September 7, 1965
SARADAMMA Vs. STATE	February 18, 1965
SHAH THAKARJI NAVALMAL Vs. STATE ELECTRICITY BOARD ANDHRA PRADESH	December 6, 1965
SIDDIAH Vs. KAMATH	April 6, 1965
SITARAMA SASTRY Vs. SUNDARAMMA	April 9, 1965
SITARAMAYYA P Vs. DISTRICT COLLECTOR GUNTUR	June 23, 1965
SOORAYYA CBETTY Vs. DAIARADHA NAIDU	November 4, 1965
SOORNEEDI SATHIRAJU Vs. BATCHU VENKATA RAO	March 31, 1965
SREERAMA MURTY Vs. COMMISSIONER OF INCOME TAX A P	September 8, 1965
SRINIRASULU Vs. SORAAIAH CHATTY	August 12, 1965
SRINIVASAN Vs. HAR PERSHAD	December 3, 1965
SRIPADA SESHAMMA Vs. STATE	December 7, 1965
SRIRAMA MURTHY Vs. SURANNA	November 9, 1965
STATE OF A P Vs. VRAJILAL CHAMPAHI SHAH	June 28, 1965
STATE OF ANDHRA PRADESH Vs. SUNKARI JAGGAYYA GARI NEELAKANTHAM	April 12, 1965
STATE OF ANDHRA PRADESH Vs. RAJAH RAM JANARDHANA KRISHNA RANGARAO BAHADUR VARU	April 7, 1965
STATE OF ANDHRA PRADESH Vs. PATURI NARAYANA RAO	October 27, 1965
STATE OF ANDHRA PRADESH Vs. PINISETTI ANKANNA	October 21, 1965
STATE OF ANDHRA PRADESH Vs. RAJA V N KRISHNA YACHENDRA BAHADUR	September 3, 1965
STATE OF ANDHRA PRADESH Vs. M A KHAN	August 26, 1965
STATE OF HYDERABAD Vs. MOHAMMAD AFZAL	August 12, 1965
SUB COLLECTOR ONGOLE Vs. YERRA ANUMANCHAMMA	October 18, 1965
SUBBARAJU Vs. SURYANARAYANA MURTY	August 20, 1965
SUBBARAYULU Vs. STATE OF ANDHRA PRADESH	September 17, 1965
SUBRAHMANYAM A Vs. COMMISSIONER OF INCOME TAX	December 22, 1965
SUDARSANAMMA Vs. RAGHAVAIAH	April 11, 1965
SULTAN SALEH BIN OMER Vs. VIJAYACHAND SIRIMAL	July 13, 1965
SUNDER PICTURES CIRCUIT Vs. MOTI MAHAL THEATRES	September 23, 1965
SURYANARAYANA RAO Vs. RAJESWARI	June 17, 1965
SURYARAO Vs. PEDDIYYA	September 20, 1965
SYED ALAM Vs. ABDUL KHADER QURESHI	October 1, 1965
SYED JALALUDDIN HASAN QUADRI Vs. TARAPHARMACY	August 3, 1965
T RAMACHARLU Vs. EXECUTIVE OFFICER SRI LAKSHMI NARASIMHASWAMY TEMPLE KADIRI	December 8, 1965
T S R MURTHY Vs. ELISETTI VENKATASWAMY NAIDU	January 29, 1965
T V LAKSHMOJIRAO Vs. SOMAVARAPU VENKATAPPAIAH	March 17, 1965
TALURI SESHAIAH Vs. M NARAYAN RAO	July 8, 1965
THIRUPALIAH Vs. IN RE	July 13, 1965
TIGUTI VENKATA PEDDIRAJU Vs. BALIREDDI APPANNA	February 5, 1965
TOOTA VEERARAGHAVULU Vs. RAMALINGESWARA SWAMI VARI TEMPLES	July 7, 1965
TUNGABHADRA INDUSTRIES LIMITED KURNOOL Vs. STATE OF ANDHRA PRADESH	July 29, 1965
TUPURANI VODAVALLI TAYARU Vs. OFFICIAL RECEIVER	April 22, 1965
UNION OF INDIA CENTRAL GOVERNMENT Vs. KOKA RAGHAVA RAO	January 8, 1965
UPPALA LAKSHMIDEVI Vs. V S MURTY	January 8, 1965
V INDRASENA REDDY Vs. APPELLATE AUTHORITY	June 16, 1965
V LAKSHMAMMA Vs. STATE OF ANDHRA PRADESH	November 26, 1965
V RAMIREDDI Vs. R	April 15, 1965
V V NARASIMHACHARYULU Vs. L NARAIIMHACHARYULU	September 23, 1965
VADREVU VENKAPPA RAO Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH HYDERABAD	January 20, 1965
VEERABHADRASWAMIVARI TEMPLE NANGAGADDA Vs. PENUMUDI VENKATESWARLU	January 12, 1965
VELURI SITARAMASASTRY Vs. ISUKAPALLI SUNDARAMMA	April 9, 1965
VEMOORI SUBBA RAO Vs. GOVERNMENT OF ANDHRA PRADESH	September 17, 1965
VENKATA RANANAYYA Vs. SINGAYYA	June 18, 1965
VENKATA REDDY Vs. SIDDAM CHETTY	October 22, 1965
VENKATACHALA and CO Vs. GORDON WOODROFFE and CO MADRAS LIMITED	October 25, 1965
VENKATARAMANA MURTHY Vs. SUBBAYAMMA	November 29, 1965
VENKATARAMANA RICE MILL COMPANY Vs. SWAMI SRIHARI	December 1, 1965
VENKATRAYUDU Vs. IN RE	August 18, 1965
VIJAYALAKSHMI TALKIES PRIVATE LIMITED MASULIPATNAM Vs. A KOTLINGESWARA RAO	July 20, 1965
VIJAYAWADA MUNICIPALITY Vs. RAMA TALKIES	November 3, 1965
VINAY CONSTRUCTION AND DEVELOPMENT COMPANY HYDERABAD Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS ANDHRA PRADESH HYDERABAD	November 19, 1965
VINJAMURI VENKATA NARASIMHACHARYULU Vs. KADABHUSI LAKSHMI NARASIMHACHARYULU	September 23, 1965
VINTHA VENKATESWARA REDDI Vs. ANJAMMA	September 10, 1965
VISHALA SAHAKARA PARAPATHI SANGHAM Vs. SESHAVARARAM	September 28, 1965
VISSAMSETH CHANDRA NARASIMHAM Vs. RAMDAYAL RAMESWARALAL	June 11, 1965
VUPPALAPATI BUTCHIRAJU Vs. RAJAH SRI RANGA SATYANARAYANA RAMACHANDRA VENKATA NARASIMHA BHUPALA BHALAVAYUNIM VARU	December 2, 1965
VUYYURU SUBBAREDDI Vs. VUYYURU BASIVIREDDI	October 19, 1965
YAGGINA VEERARAGHAVULU AND MAVULETI SOMARAJU AND CO Vs. COMMISSIONER OF INCOME TAX	February 5, 1965
YENDRA NARASIMHA MURTHY Vs. STATE	February 23, 1965
YERRMSETTI ANJANEYULU Vs. STATE	September 30, 1965
YOUSUFIDDIN Vs. FATIMA BI	August 6, 1965
ZOHRA BEGUM ALIAS AYSHA BEGUM Vs. MOHAMED GHOUSE QADRI QADEERI	February 23, 1965

Year 1965 of HIGH COURT OF ANDHRA PRADESH

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