REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A JANARDHANA RAO Vs. DEPUTY TRANSPORT COMMISSIONER KAKINADA	June 18, 1964
ABDUL WAHAB Vs. WAZIRUNNISSA BEGUM	April 10, 1964
AKARAPU RAJACHANNA VISWESWARA RAO Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	February 7, 1964
ALLURI VENKATA NARASIMHARAJU Vs. PENTAKOTI VENKATRAMAYYA	September 1, 1964
AMULAPALLI VENKAT NARSING RAO ALIAS KESHAVA RAO Vs. AMULAPALLI LACHMI BAI	March 26, 1964
ANJA GOUD Vs. BAGA GOWD	August 14, 1964
ARDESHIR H J HORMASJI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	September 23, 1964
AREKUTI SITHAYYA Vs. MUNNANGI CHINA VENKATA REDDI	April 1, 1964
ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD Vs. OSMAN ALI KHAN BAHADUR	July 2, 1964
B MADHUSUDHAN RAO Vs. REVENUE DIVISIONAL OFFICER MEDAK	June 24, 1964
BADARWADA BHIMA SUBBARAJU Vs. VILLAGE PANCHAYAT OF GUNDUGOLANU	August 25, 1964
BADRI NARAYAN BALAKISAN Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD	December 18, 1964
BAL REDDY Vs. RAJESWAR REDDY	March 9, 1964
BANDA VENKATA SUBBARAO Vs. BALA SUBRAHMANYAM	March 12, 1964
BANDARUPALLI MASTANAMMA BEING MINOR Vs. GANGURI ADINARAYANA	April 3, 1964
BANSILAL S PATEL Vs. STATE OF ANDHRA PRADESH	January 31, 1964
BHASKARA CHALAMIAH DIED PILER KHASIM SAHEB Vs. BODY OF CREDITORS OF PILER KHASIM SAHEB	July 23, 1964
BOMMISETTI PITCHAYYA Vs. CHANDRAPATI KOTAIAH	March 30, 1964
BOOTTAM PITCHIAH Vs. BOYAPATI KOTESWARA RAO	February 29, 1964
BUDAN KHAN Vs. ESTATE OFFICER HYDERABAD	December 23, 1964
BUDDALA VEERABHADRA RAO Vs. DUDDUMPUDI VENKATARAJU	December 23, 1964
C R MALLIKARJANA RAO Vs. STATE OF A P	January 6, 1964
CANDURI JOSEPH THANGARAJ Vs. STATE	November 12, 1964
CHADA VENKATANARAYANAVADHANI Vs. ASSISTANT SETTLEMENT OFFICER BOBBILI	September 2, 1964
CHEEKATI KURIMINAIDU Vs. KARRI PADMANABHAM BHUKTA	February 20, 1964
CHELAMALA SETTI ADEYYA Vs. COMMISSIONER OF GIFT TAX	January 23, 1964
CHENNURU NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH	April 2, 1964
CHETHANDOSJI VARU DIED DIGYADASSAN RAJENDRA RAMADASJEE VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATHI DEVASTHANAMS	August 11, 1964
CHILUKULA SANJEEVAPPA Vs. KUMMATHI ANJANAPPA	August 19, 1964
CHINA RAMAYYA Vs. RAMAMOHANA RAO	November 9, 1964
CHINNARI VENKATA RAO Vs. JYOTHULA CHELLA RAO	February 29, 1964
CHINNI VEERAIAH CHETTY Vs. MORISETTI LAKSHMIKANTAMMA	August 28, 1964
CHITTURI PERRAJU AND ANOTHER Vs. YEDNAPUDI VENKAMMA AND OTHERS	October 26, 1964
CHUNDURU CHENCHURAMAIAH SETT Vs. DEPUTY COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH KURNOOL	October 28, 1964
CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	April 16, 1964
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. N VENKATA RAO	March 31, 1964
COMMERCIAL AND INDUSTRIAL BANK LIMITED GUNFOUNDRY Vs. J KANAKACHALAM	January 24, 1964
COMMISSIONER OF GIFT TAX Vs. SATYANARAYANAMURTHY C	March 27, 1964
COMMISSIONER OF GIFT TAX ANDHRA PRADESH AT HYDERABAD Vs. C SATYANARAYANA MURTHI	March 7, 1964
COMMISSIONER OF INCOME TAX A P HYDERABAD Vs. KRISHNA and SONS KURNOOL	October 30, 1964
COMMISSIONER OF INCOME TAX ANDRA PRADESH HYDERABAD Vs. A DHURMA REDDY MORTHAD	April 17, 1964
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD Vs. N V NARENDRANATH MASULIPATNAM	November 30, 1964
CONSERVATOR OF FORESTS NIZAMABAD CIRCLE, NIZAMABAD Vs. K. SRIDHARA REDDY	January 16, 1964
D MURALIDHAR REDDY Vs. PAGA PULLA REDDY	March 4, 1964
D MURUGAPPA MUDALIAR Vs. PRESIDING OFFICER LABOUR COURT GUNTUR	December 18, 1964
D RADHAKRISHNAIAH Vs. Y GOVINDUDU	October 22, 1964
D SANJEEVAYYA Vs. ELECTION TRIBUNAL HYDERABAD	December 23, 1964
D THIRUPATHIAH Vs. MUNICIPAL CORPORATION OF SECUNDERABAD	November 7, 1964
DAGGUMATI RADHAKRISHNAIAH Vs. YEDLAPALLI GOVINDU	October 22, 1964
DASARI SATYANARAYANA BEING MINOR Vs. KANCHUPATLA APPA RAO	August 7, 1964
DASARI VENKATACHALAM Vs. KANCHUPATALA APPARO	July 20, 1964
DAVALURI RAMAIAH Vs. BODEPUDI VENKATA SUBBAIAH	July 1, 1964
DAVALURI RAMAIAH Vs. BODEPUDI VENKATASUBBAIAH	July 2, 1964
DEVAGUPTAPU SESHAGIRI RAO Vs. SALT FACTORY OFFICER GURUZANWILLI	June 23, 1964
DEVARABOINA CHALAPATHI ROW Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	September 11, 1964
DHONDE RAO Vs. GURRAMPALLI ASHAPPA	February 11, 1964
DOKKA RAMABHADRUDU Vs. STATE OF ANDHRA PRADESH	April 9, 1964
DONDAPATI JOHN Vs. VADDI SUBRAHMANI	October 29, 1964
DORI VENKATAIAH Vs. KUNOOR RAMASWATNY	July 28, 1964
DUDDU KOTESWARA RAO Vs. MOTUMARRU SAMBIAH	January 25, 1964
DUNNA CHINA RAMAYYA Vs. VEJJU RAMAMOHANARAO	November 9, 1964
E S RAMAKRISHNA SETTY Vs. STATE OF ANDHRA PRADESH	August 20, 1964
EDAMMA Vs. HUSSAINAPPA	August 12, 1964
EVURU VENKATA SUBBAYYA Vs. SRISHTI VEERAYYA AND OTHERS	September 30, 1964
EXECUTIVE OFFICER T T DEVASTHANAMS TIRUPATHI Vs. K RAMACHANDRA NAIDU	March 11, 1964
FIRM OF NAINSUKHDAS BALDEODAS Vs. ASSISTANT COLLECTOR VIZIANAGARAM	January 24, 1964
G P V A SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH	March 10, 1964
G SRINIVASULU INSPECTOR H R and C E Vs. KARNARA GHAYAPPA	November 10, 1964
GADAM REDDAYYA Vs. VARAPULA VENKATARAJU	July 14, 1964
GANDAVALLA MUNUSWAMY Vs. MARUGU MUNIRAMIAH	March 16, 1964
GANDURI JOSEPHR TANGARAJ Vs. STATE	November 12, 1964
GANTA VEERAMALH Vs. TALLAPPALLU KOMARAIAH	July 8, 1964
GODAM ADINARAYANA Vs. BEEDILLI ABELU	February 21, 1964
GOURISETTI NARAYANA Vs. STATE	July 16, 1964
GOVERNMENT OF A P Vs. SATYANARAYANA AND ANOTHER	August 4, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. SATYANARAYANA	March 4, 1964
GOVERNMENT OF ANDHRA PRADESH Vs. PABBISETTY SUBBARAMAIAH SETTY	September 30, 1964
GOVERNMENT OF ANDHRA PRADESH DASARI SATJANARAYAMT Vs. GOVERNMENT OF ANDHRA PRADESH DASARI SATJANARAYAMT	March 4, 1964
GOWRAMMA Vs. YELLA REDDY CHENGA REDDY	November 20, 1964
GUDUR KRISHNA REDDY Vs. UNION OF INDIA	August 12, 1964
GUNNAM LAKSHMIPATHI Vs. YADLAPALLI VEERA VENKATA SUBBARAO	November 11, 1964
GUNTUR TOBACCO MARKET COMMITTEE Vs. YARABOTHU NARASAIAH	July 21, 1964
GUNTURU KOTAIAH Vs. RADHAKRISHNAMURTHY S I OF POLICE LALAPET GUNTUT	September 11, 1964
GUNUPUDI SUBBA RAO AND CO REPTD Vs. BOGGARAPU GURUSWAMY	July 8, 1964
H TEJ RAJ CHORDIA Vs. COLLECTOR OF SRIKAKULAM	April 17, 1964
HABEEB AHMAD Vs. REGISTRAR OF TRADE MARKS MADRAS	September 11, 1964
HANUMAYYA Vs. R V N APPA RAO BAHADUR	November 25, 1964
HARICHARAN DIED Vs. INCOME TAX OFFICER NIZAMABAD	December 2, 1964
HARIJANA DONTALAGADU Vs. STATE	November 25, 1964
HAZARIMAL RAWATMAL Vs. COAAUISSIONER MUNICIPAL CORPARATION	July 29, 1964
HIS HOLINESS MAHANTH CHETHANDOSJI VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATHI DEVASTHANAMS	August 11, 1964
HYDER KHAN Vs. BABU LAXMINARAYANA GUPTA	July 23, 1964
HYDERABAD DECCAN CIGARETTE FACTORY MUSHEERABAD HYDERABAD Vs. STATE OF ANDHRA PRADESH	April 8, 1964
ILLURI ELLIAH Vs. KURNOOL TOWN SHROFFS CO OPERATIVE CONSTRUCTION SOCIETY LTD	August 11, 1964
INCOME-TAX OFFICER NELLORE Vs. M SUNDARARAMIREDDY	September 26, 1964
INDURTHI NARASIMHARAO Vs. ALLADI VENKATESWARLU	November 25, 1964
J KUPPANNA CHETTY AMBATI RAMAYYA CHETTY AND CO Vs. COLLECTOR OF ANANTAPUR	July 28, 1964
J VENKATA SASTRY Vs. P RUKMANI AMMAL	July 1, 1964
J. DEVARAJA RAO AND OTHERS Vs. INCOME	June 26, 1964
JAGARAPU THATAYYA ALIAS TATALU Vs. KASDIREDDI VENKATARAMANA	June 24, 1964
JAI PRAKASH TALKIES KAVALI Vs. LAKSHMI TALKIES VIJAYAWADA	March 31, 1964
JANA VEERA BHADRAYYA Vs. COMMISSIONER OF GIFT TAX	April 15, 1964
JANARDHANASWAMI VARU TEMPLE KOPPERAPADU ONGOLE TALUK GUNTUR Vs. ASSISTANT COLLECTOR GUNTUR DISTRICTAND	February 10, 1964
JANGA REDDY Vs. HAFEZUNNISA BEGUM	January 23, 1964
JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. LALITA KUMARI DEVI	September 27, 1964
JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. LALITA KUMARI DEVI	September 29, 1964
JELEJAR HORMOSJI GOTLA Vs. STATE OF ANDHRA PRADESH	September 30, 1964
K ADINARAYANA MURTHY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	April 14, 1964
K C P LIMITED VUYYUNI Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD	March 26, 1964
K C PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX	March 26, 1964
K JAGANNADHAM Vs. DISTRICT COLLECTOR KURNOOL	October 26, 1964
K PARASURAMAIAH Vs. POKURL LAKSHMAMMA	December 11, 1964
K SUBRAHMANYAMMA Vs. DISTRICT WELFARE OFFICER ELURU	November 16, 1964
K V AYYASWAMY Vs. STATE	March 19, 1964
K VENKATASUBBAMMA Vs. K SUBBA RAO NUNA VENKATARAMI SETTI	January 20, 1964
KAKINADA CO OPERATIVE URBAN BANK LIMITED KAKINADA Vs. SAIT CHUNNILAL HAJARIMAL FIRM KAKINADA	August 13, 1964
KALVA SURYANARAYANA Vs. INCOME TAX OFFICER	December 21, 1964
KANAMATHAREDDI KANNA REDDY Vs. KANAMATHA REDDY VENKATA REDDY	October 9, 1964
KANIGALUPULA SUBBAMMA Vs. JANGALA VENKATA RAMAMMA	September 29, 1964
KANNAYYA NAIDU Vs. REGIONAL TRANSPORT AUTHORITY CHITTOOR	July 28, 1964
KANTITI NARASANNA Vs. KANTITI SATYAVATHI	July 15, 1964
KANTITI NARSANNA Vs. KANTITI SATYAVATI	July 14, 1964
KATRAGADDA CHINA ANJANEYULU Vs. KATTRAGADDA CHINA RAMAYYA	August 10, 1964
KAVUKOTI EKANADHAM Vs. STATE	April 16, 1964
KAZA SRIRAMAMURTHY Vs. ANDHRA UNIVERSITY WALTAIR	April 15, 1964
KHAN BAHADUR AHMED ALLADIN and SOBS SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX A P HYDERABAD	July 23, 1964
KIDAMBI VATAPATRA SAYI Vs. V VENKATA PUNNAYYA	November 17, 1964
KOMPALLI VENKANNA Vs. CHINNA NARAYANA	July 16, 1964
KONATHALA SRIAMULU Vs. BOARD OF REVENUE C T HYDERABAD	August 28, 1964
KOSARAJU VENKATA SUBBAYYA VIVEKANANDA Vs. GOVERNMENT OF ANDHRA PRADESH	July 27, 1964
KOVURI NARAMMA Vs. KOVURI KOTAMMA	November 25, 1964
KRISHNA COCONUT AND CO AMBAJIPETA Vs. COMMERCIAL TAX OFFICER AMALAPURAM	November 7, 1964
KUNGUNDI INDUSTRIAL WORKS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX	April 14, 1964
KUNTANUKKALA SATYANARAYANA Vs. RAMALINGESWARASWAMY TEMPLE	March 16, 1964
KURCHA SANYASINAIDU Vs. CHODE SURYARAO	December 9, 1964
KURUBA NAGANNA Vs. SARDESAI KANDANTI VENKAMMA	June 16, 1964
LINGAMIAH Vs. BURRA YALLIAH	September 28, 1964
LINGAREDDI VENKATA REDDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	March 6, 1964
LLOYDS COMMERCIAL CORPORATION Vs. VEERAVILLI SATYANARAYANA AND SATTI RAMI REDDI REGISTERED FIRM KAKINADA	January 23, 1964
M DORAYYA Vs. BALESWARASWAMI VARU AND VENUGOPALASWAMY VARU A DEITY REPTD	February 14, 1964
MADANA GOPALASWAMI VARU OF BALLIPADU Vs. VANGA PADMARAJU	February 18, 1964
MADDALA SUBBA RAO Vs. ESTATES ABOLITION TRIBUNAL DISTRICT JUDGE EAST GODAVARI RAJAHMUNDRY	March 10, 1964
MADIGA BOOSENNA Vs. STATE	January 17, 1964
MAHALAKSHMI RICE AND OIL MILL Vs. COMMISSIONER OF INCOME TAX	March 3, 1964
MALLA REDDY Vs. MALLIAH	June 15, 1964
MAMIDALA SURYAKANTAMMA Vs. THUMMALA VENKATACHALAM	June 24, 1964
MANDALA SAMBIREDDI Vs. JONNALA RAMIREDDI	June 25, 1964
MANNE SATYANARAYANAMURTHY Vs. TIVARI YAGNAPRASAD	March 18, 1964
MANTHENA VENKATAPATHI RAJU Vs. BOARD OF REVENUE ANDHRA PRADESH	July 27, 1964
MANTRALA RAJAGOPALAM Vs. VEMURI VENKATA SUBBA RAO	October 20, 1964
MARKONDA CHINNAM NAIDU Vs. KOOMMANA SWAMY DIED KOOMMANA BANGARAMMA	March 17, 1964
MARREPU VENKATA RAMANA MURTHI Vs. DEITY OF SRI RAMA MANDIRAM	July 20, 1964
MERCANTILE TOBACCO CORPORATION Vs. COMMISSIONER OF INCOME TAX	July 3, 1964
MIRRIYALA CHINA SUBBARAIDU Vs. KALLARSU MAHADEVA RAO	June 23, 1964
MOHAMED AMIR ALI KHAN Vs. KHAJA JAMALUDDIN MINOR	January 16, 1964
MOHAMED AMIR ALI KHAN Vs. KHAJA JAMALUDDIN	January 6, 1964
MOHD. DILAWAR ALI Vs. ANDHRA PRADESH MUSLIM WAKF BOARD AND OTHERS	March 2, 1964
MOTHEY GANGARAJU ZAMINDAR AND SONS Vs. STATE OF ANDHRA PRADESH	July 8, 1964
MOTORS AND GENERAL STORES PRIVATE LIMITED BOBBILI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	October 30, 1964
MULLAPUDI JOGARAO Vs. SUB COLLECTOR NARASAPATNAM	March 9, 1964
MULLAPUDI VENKANNA Vs. STATE OF ANDHRA PRADESH	March 23, 1964
MUNICIPALITIES S SINGARENI COLLIERIES CO LIMITED KOTHAGUDEM Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH HYDERABAD	November 16, 1964
N LINGA RAO MANAGING PARTNER SWARAJYA TALKIES TENALI Vs. ENTERTAINMENT TAX OFFICER TENALI II	March 2, 1964
N POCHIAH AND CO Vs. MULLE NAGABHUSHANAM	August 11, 1964
NAOSHIR S CHENOY HYDERABAD Vs. DISTRICT COLLECTOR OF HYDERABAD	August 14, 1964
NARAHARIAPPA Vs. MOHAMED MOULANA	June 30, 1964
NAWAB GHAZI JUNG Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD	April 28, 1964
NAWAB GHAZI JUNG Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD	September 28, 1964
NAZEENA TRADERS P LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD	September 1, 1964
NEELAPU CHINNA APPANNA REDDY Vs. STATE OF ANDHRA PRADESH	July 16, 1964
NERIADRI RAO Vs. BOARD OF REVENUE HYDERABAD	July 9, 1964
NIZAM SUGAR FACTORY LIMITED Vs. CITY MUNICIPALITY BODHAN	April 16, 1964
NOORJEHAN BEGUM Vs. YELMAL SATYANNA	July 17, 1964
OFFICIAL LIQUIDATOR ELURU THE ELURU MOTOR TRANSPORT LIMITED Vs. VANKINENI RAJAGOPALA VENKATARATNAM	November 17, 1964
OFFICIAL RECEIVER NELLORE Vs. VEERAIAH	July 31, 1964
P RUKMAJI Vs. DISTRICT COLLECTOR NIZAMABAD	March 20, 1964
P SIVAIAH Vs. TEKCHAND	July 26, 1964
P V NARASIMHA REDDY Vs. STATE	July 28, 1964
PADALA SURYANARAYANA Vs. STATE	April 10, 1964
PAMPANA SURYARAO Vs. SEELAM NAGESWARARAO	April 7, 1964
PAMULA GUDDIVADU ALIAS LAXMANA MANDADI Vs. DASARI MURUGAPPA MUDALI	February 17, 1964
PAPPU SURAMMA Vs. BOGGAVARAPU SOMANNA DIED BOGGAVARAPU SURYANARAYANA	March 4, 1964
PEDDI SIVAIAH Vs. TEKCHAND	July 24, 1964
PEETHALA VENKATARATNAM Vs. MUDDALA AGASTHEESWARA RAO	March 10, 1964
PILLADI VENKATA RAO Vs. MASAKAPALLI CHINA VENKATAPATHY	July 3, 1964
PISAPATI VENKATA SUBRAHMANYAM Vs. PONUKUMATI BRAHMAYYA SASTRY	January 15, 1964
PISUPATI RAMACHANDRAIAH Vs. PISUPATI LAKSHMIDEVAMMA	July 21, 1964
POCHAMREDDI SUNDARA RAMI REDDI Vs. STATE OF ANDHRA PRADESH	November 18, 1964
POKURU RANGAIAH Vs. POKUR CHINNAIAH AND ANOTHER	September 3, 1964
POLIMERA THALUPULU Vs. PANCHAYAT BOARD THUMPALA	April 13, 1964
PRESIDENT TAPPERS CO OPERATIVE SOCIETY KOTHAPALLI Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES KARIMNAGAR NORTH	September 24, 1964
PUBLIC PROSECUTOR Vs. SURYARAO	September 25, 1964
PUBLIC PROSECUTOR Vs. V NAGABHUSHANAM	September 8, 1964
PUBLIC PROSECUTOR Vs. YELLAGADDA RAMAKRISHNA RAO	August 21, 1964
PUBLIC PROSECUTOR Vs. MANCHANAMOLU SUBBARAO	July 28, 1964
PUBLIC PROSECUTOR Vs. SHAIK SHERIFF	July 17, 1964
PUBLIC PROSECUTOR Vs. ABDUL RAHIM	January 25, 1964
PUBLIC PROSECUTOR (A. P.) Vs. MULUPURI SATYANARAYANA AND OTHERS	February 20, 1964
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. PACHIYAPPA MUDALIAR	July 25, 1964
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. UTTARAVALLI NAGESWARARAO	September 4, 1964
PULAKANTI PUNDAREEKAM Vs. MADANLAL	April 10, 1964
PULLAPAKALA AYYANNA Vs. STATE OF ANDHRA PRADESH	August 19, 1964
PULLAREDDIGARI VENKATASUBBA REDDI Vs. PULLAREDDIGARI PEDDASUBBAREDDI	February 3, 1964
PUVVADA CHANGAYYA Vs. SUB COLLECTOR ONGOLE	September 30, 1964
PYUDAH VENKATANARAYANA Vs. G V SUDHAKAR RAO	February 24, 1964
RADHAKRISHNA AND CO Vs. COMMERCIAL TAX OFFICER CUDDAPAH	March 17, 1964
RAI BAHADUR SETH SREERAM DURGAPRASAD P LIMITED VISAKHAPATNAM Vs. DEPUTY COLLECTOR CUSTOMS DEPT VISAKHAPATNAM	November 13, 1964
RAJARAM SAMPAT KUMAR RATHI Vs. SHA KAPOOR CHANDJI KISHORILAL FIRM	February 25, 1964
RAJESWAR REDDY Vs. LAKSHMI BAI	February 21, 1964
RAJSHRI PICTURES PRIVATE LTD Vs. STATE OF ANDHRA PRADESH	September 2, 1964
RAJU P V G RAJA OF VIZIANAGARAM Vs. COMMISSIONER OF INCOME TAX	March 13, 1964
RAMA CO OP BUILDING SOCIETY Vs. A V BHANOJI RAO	October 9, 1964
RAMA TALKIES VIJAYAWADA Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	November 25, 1964
RAMESWARASWAMY VARU AND SRI RAMALINGESWARASWAMY VARU OF KUCHIPUDI Vs. PENUMUDI SATYNARAYANA	March 13, 1964
RAMULU Vs. GOVUR VENKANNA DIED GOVUR NARAYANA	August 13, 1964
RAMULU Vs. GOVAR VENKANNA	August 30, 1964
RARAANARASINGARAO Vs. APPALARAJU	July 1, 1964
RATAN LAL Vs. COMMERCIAL AND INDUSTRIAL BANK LIMITED	January 23, 1964
RAVUKUMARA RAJ APPA ROW Vs. VEERA RAGHAVA RAYA CHOUDARY DIED SRI NARASIMHA VARMA	March 27, 1964
RAYAVARAPU MRITYANJAYA RAO Vs. STATE OF ANDHRA PRADESH	June 24, 1964
REVANA CHAKRADHARA LAKSHMI Vs. REVANA K DURVASULU	August 12, 1964
RONGOLI PADMANABHASWAMY Vs. B V SANJEEVA RAO	April 17, 1964
ROOPCHAND CHANDANMAL AND CO Vs. COMMISSIONER OF INCOME TAX	December 16, 1964
S J SANGAIAH Vs. A POCHAIAH	July 10, 1964
S NAGANNA Vs. KRISHNA MURTHY	November 26, 1964
S P B P SRIRANGACHARYULU Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	September 28, 1964
S S R B BHALE RAO Vs. STATE OF ANDHRA PRADESH	February 20, 1964
SAGAR MALL MEGH RAJ Vs. ABDUL HAFEEZ	February 10, 1964
SAMA SUBBARAYUDU Vs. N V SRIKRISHNA MOHANA RAO	March 16, 1964
SAMAVEDAM LAKSHMINARAYANA Vs. BODDU RAJA RAO	September 2, 1964
SAMBHU YELLAREDDY Vs. LAXMAMMA	September 11, 1964
SAMPALLI HANUMANT RAO Vs. SAMPALLI AMRUTAMMA	December 1, 1964
SEEPURI NAGABHUSHANAM Vs. SECRETARY TO GOVERNMENT PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH HYDERABAD	July 8, 1964
SHAFEEQ SHAMEEM AND CO Vs. STATE OF ANDHRA PRADESH	January 10, 1964
SHAIK ALI Vs. STATE OF ANDHRA PRADESH	December 16, 1964
SHAIK SALEEM BIN AMER BATATE Vs. MOHSIN BIN SALEH	June 29, 1964
SHANKAR RAO JOSHI Vs. NIZAM SUGAR FACTORY	August 3, 1964
SHAVAX A LAL Vs. SYED MASOOD HOSAIN	January 17, 1964
SHRIKISHEN DHOOT Vs. S D KAMLAPURKUR	November 10, 1964
SIDRAMAPPA Vs. SANGAPPA	September 11, 1964
SIMMA NARASIMHULU Vs. STATE	July 30, 1964
SIVARAYA PUNDARIKAKSHARAO Vs. LINGAREDDI VENKATAREDDI	June 25, 1964
SMT. KALAGARA RAMA TULASAMMA Vs. SUBHADAYA PUBLICATIONS LTD.	July 4, 1964
SOMTHIM VEERABHADRA RAO Vs. DUGGIRALA LAKSHMI DEVI	September 30, 1964
SPECIAL TAHSILDAR, LAND ACQUISITION Vs. THATIKONDA RAMALINGA SETTY	February 19, 1964
SRIMANTHU RANI YARLAGADDA VENKATA DURGAMBA BAHADUR Vs. SRIMANTHU RAJA YARLAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR AND OTHERS	March 25, 1964
SRIRANGAM VENKATARATNAM Vs. PERAMBADUR BULLEMMA	March 9, 1964
STATE BANK OF HYDERABAD PER V V SHASTRI Vs. RANGANATH RATHI	March 5, 1964
STATE OF ANDHRA PRADESH Vs. SHAIK SABHANUDDIN ALLAHUDDIN	February 6, 1964
STATE OF ANDHRA PRADESH Vs. T R SOMARAJU ANAKAPALLE	June 30, 1964
STATE OF ANDHRA PRADESH Vs. MESSRS RAVURU NARASIMLOO	July 23, 1964
STATE OF ANDHRA PRADESH Vs. K VENKAYYA	July 28, 1964
STATE OF ANDHRA PRADESH Vs. GOVINDA RAJA RICE MILL CONTRACTORS CO CHEBROLU	August 6, 1964
STATE OF ANDHRA PRADESH Vs. MESSRS GANNON DUNKEILEY and CO MADRAS PVT LTD	August 14, 1964
STATE OF ANDHRA PRADESH Vs. JALERJAR HORMOSJI GOTLA	November 24, 1964
SUNKAVADLI SUBBARAO Vs. VUPPALAPATI NARASIMHARAO	September 24, 1964
T G LAKSHMI NARAYANA CHETTY MERCHANTS ADONI Vs. K V NANJAIAH CHETTY	July 24, 1964
T SAROJA DAVID Vs. CHRISTIE FRANCIS	December 4, 1964
THIRUMAREDDI RAJARAO Vs. STATE OF ANDHRA PRADESH	September 25, 1964
TRIPURASUNDARI COTTON PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 28, 1964
TUTUPALLI RAMALINGA SASTRY Vs. REVENUE DIVISIONAL OFFICER TENALI	March 20, 1964
UDANI P J Vs. COMMISSIONER OF INCOME TAX	December 24, 1964
UNION OF INDIA Vs. CHEKKA RANGANAYAKULU AND SONS	January 13, 1964
UNION OF INDIA PER SECRETARY TO GOVT DEPARTMENT OF SUPPLY NEW Vs. FIRM VAZIR SULTAN AND SONS	February 17, 1964
V G RANGA MUNUSWAMY Vs. ILLUPAVOOR RAMAMURTHY	September 10, 1964
V RAMACHANDRA RAO Vs. ANDHRA PRADESH REGIONAL COMMITTEE	July 24, 1964
V RAMACHANDRA REDDY Vs. STATE OF ANDHRA PRADESH	July 7, 1964
V RAMACHARY Vs. STATE OF ANDHRA PRADESH	March 17, 1964
VADAMALA SANJEEVI REDDY Vs. K. ELLAPPA REDDY AND OTHERS	November 5, 1964
VADDI NARAYANAMURTHY Vs. STATE	December 18, 1964
VALLABHANENI VIMALAMBA Vs. GHANTA RATNAMMA	September 3, 1964
VARADA BONGAR RAJU Vs. KIRTHALI AVATHARAM	March 18, 1964
VEGUNTA HANUMAYYA Vs. RAJAH VENKATA NARASIMHA APPARAO BAHADUR	November 25, 1964
VELIVELLI SYDULU Vs. GUNTUPALLI VENKATESWARLU	June 22, 1964
VELLANKI SIVAKUTUMBA RAO Vs. THE STATE OF ANDHRA PRADESH	July 14, 1964
VENKAATACHALAM Vs. APPARAO	July 20, 1964
VILLAGE PANCHAYAT OF JANGAREDDIGUDEM Vs. KOMMIREDDY NARASAYYA	July 28, 1964
VIZIANAGARAM MUNICIPALITY Vs. PUVVADA BHASKARA RAO	November 17, 1964
VUYYURU POTHURAJU Vs. VUYYURU RADHA	November 12, 1964
YADAVALLI SURYAKANTHAMMA Vs. MADDIPATLA DORAYYA	November 9, 1964
YARLAGADDA BAPANNA Vs. DEVATA CHINA YERAKAYYA	September 21, 1964

Year 1964 of HIGH COURT OF ANDHRA PRADESH

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