REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A GURUBASAPPA ADVOCATE RAYADRUG Vs. STATE OF A P	August 12, 1963
A R SETHUMADHAVAN PROPRIETOR CENTRAL CAFE VISAKHAPATNAM Vs. VISAKHAPATNAM MUNICIPALITY	August 19, 1963
A RAJAMMA Vs. A KRISHNAMA NAIDU	November 7, 1963
A RAMACHANDRA RAO Vs. A VENKATA LAKSHMINARAYANA SASTRY	February 5, 1963
ABDUL RAZACK Vs. MAHAMMAD RAHAMATULLAH	November 8, 1963
ADABALA SATYANARAYANA Vs. ADABALA RATHAMMA	October 1, 1963
ADAMALA MOHAN REDDY Vs. ANUGU NARAYANA REDDY	January 23, 1963
AJJARAPU SUBBARAO Vs. PULLA VENKATA RAMA RAO	March 27, 1963
AKELLA KASI VISWESWARA VENKATA SASTRULU Vs. AKELLA SATYANARAYANAMURTHY	November 7, 1963
AKHTAR AHMED Vs. STATE OF ANDHRA PRADESH HYDERABAD	July 2, 1963
ALLADA ESWARAPPA Vs. M KRISHNA REDDY	March 28, 1963
ALLURI SESHADRI REDDI Vs. DEVISETTI SUBRAHMANYAM	February 14, 1963
ALOOR KRISHNA SASTRULU Vs. HIS HOLINESS SRI UTTANDIMATT SWAMULUVARU	March 14, 1963
AMAJALA SATHIRAJU Vs. GUNDA SUBBAYYA	February 15, 1963
AMBATI PITCHAMMA Vs. JALADAMIS VEERASWAMI NAIDU ALIAS MUGIEH DIED JALADANKI DOSARATHARAMA NAIDU	September 9, 1963
AMILINENI RADHAKRISHNA Vs. AMILINENI KONDAPPA	December 13, 1963
ANDHRA HANDLOOM WEAVERS CO OPERATIVE SOCIETY Vs. STATE OF ANDHRA PRADESH	July 30, 1963
ANNAMDEVULA ACHANNA Vs. ANNAMDEVULA VENKATASWAMI	October 7, 1963
APPEAL COMMITTEE ANAKAPALLI MUNICIPALITY Vs. COMMISSIONER ANAKAPALLI MUNICIPALITY	August 1, 1963
ARVAPALLI RAMRAO Vs. KANUMARLAPUDI RANGANAYAKULU	March 22, 1963
AZAM JAH HIS HIGHNESS PRINCE Vs. ETO	November 1, 1963
AZAM JAHI MILLS LTD Vs. COURT OF AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT ANDHRA PRADESH HYDERABAD	June 12, 1963
AZMATUNNISA BEGUM AND OTHERS Vs. OSMAN YAR KHAN AND OTHERS	December 20, 1963
B K MATHRANI Vs. MAHAMED GALIB	November 28, 1963
B KAMALA DEVI Vs. RAMACHANDRIGEE	April 9, 1963
BADDEPU MALLISWAMY Vs. PYDA VIRARAGHAVAMA	March 15, 1963
BADRI NARAYAN BALAKISHAN Vs. COMMISSIONER OF INCOME TAX	December 18, 1963
BAPATLA MUNICIPAL COUNCIL Vs. BAPATLA TOWN WELFARE AND RATE PAYERS ASSOCIATION	August 7, 1963
BATTI FAKRUDDIN SAHEB AND SONS Vs. STATE OF ANDHRA PRADESH	March 6, 1963
BAVISETTI VENKATA SURYA RAO Vs. NANDIPATI MUTHAYYA	June 14, 1963
BESTA THAVATI NAIDU Vs. KARRI KARRIVADU	November 7, 1963
BHADURMAL Vs. BIZAATUNNISA BEGUM	November 12, 1963
BHAGWAN DAS Vs. CHABILL DAS	August 5, 1963
BHEEMA REDDI JEEDIKANTI RAM REDDI Vs. SALLA VENKAT REDDY	March 13, 1963
BOGAM PAPAMMA Vs. KAMATNAM LAKSHMAMMA	August 20, 1963
BOGGAVARAPU PEDA AMMAIAH Vs. COMMISSIONER OF INCOME TAX	November 13, 1963
BOMMA VENKATA RAMA NAGARATHNAM Vs. BOMMA SURAMMA AND OTHERS	January 8, 1963
BOPPUDI PUNNIAH Vs. LAKSHMI NARASIMHASWAMY VARU	February 28, 1963
C V K RAO Vs. DANTU BHASKARARAO	July 18, 1963
C V SUBRAHMANYAM SASTRY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES STATE OF ANDHRA PRADESH HYDERABAD	November 11, 1963
C. UMAMAHESWARA RAO AND ANOTHER Vs. SRI HANUMANDESWARA DEVASTHANAM	November 23, 1963
CENTRAL BANK OF INDIA LTD Vs. KALUVA CHENCHAIAH	August 17, 1963
CHALAVADA VENKATA SUBBARAO AND CO Vs. GRANDHI SREE RAMULU	December 3, 1963
CHALAVADA VENKATA SUBBARAO AND CO. AND ANOTHER Vs. GRANDHI SREE RAMULU	March 18, 1963
CHANDIKA VENKATA REDDI Vs. CHANDIKA KONDAMMA	March 20, 1963
CHARLA SATYA VENKATA SUBBALAKSHMI Vs. COLLECTOR OF WEST GODAVARI DISTRICT AT ELURU	February 1, 1963
CHEBOLU SATYANARAYANAMURTHY Vs. CHEBOLU RAM SUBBAMMA	June 11, 1963
CHEMICALS LTD Vs. RAKA CORPORATION PVT LTD	February 5, 1963
CHENNA REDDI VEERA REDDI Vs. CHILLAKURU RAMACHANDRA REDDY	March 21, 1963
CHENNUPATI RAMAKOTAYYA Vs. MYHENI LAKSHMANASWAMY	January 31, 1963
CHERUKURU BRAHMIAH Vs. KURAPATI CHELAVAPILLA SETTI	November 12, 1963
CHIDRA LINGAMURTHY Vs. STATE	September 6, 1963
CHIEF EXECUTIVE OFFICER ANDHRA PRADESH STATE ROAD Vs. STATE	February 6, 1963
CHIKKAM NARAYANAMURTHI NAIDU Vs. MUKTESWARAM CHOULTRY ENDOWMENT	March 27, 1963
CHITTOOR MOTOR TRANSPORT PRIVATE LIMITED CHITTOOR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	November 1, 1963
CHITTOOR TRANSPORT CO PR LIMITED Vs. INCOME TAX OFFICER CHITTOOR	September 17, 1963
CHITTOORI INDRAYYA Vs. MULLAPUDI HARISCHANDRA PRASAD	September 17, 1963
COLLECTOR OF CENTRAL EXCISE, HYDERABAD AND OTHERS Vs. PHOOL CHAND MOHANLAL AND ANOTHER	August 14, 1963
COMMERCIAL AND INDUSTRIAL FINANCE LTD Vs. W D PAUL	March 14, 1963
COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT ANDHRA PRADESH Vs. VELUVALI SAKTIPRASADA RAO	September 23, 1963
CONUGUNTA SUBBARAYUDU Vs. ELURI BRAHMANANDAN AND OTHERS	February 23, 1963
D K ASWATHANARAYANAIAH Vs. NALLAPULA SANJEEVIAH	July 18, 1963
D NAMASIVAIAH Vs. GOVERNMENT OF ANDHRA PRADESH	June 19, 1963
D P NARASA REDDY Vs. ELLISETTI CHINA VENKATA SUBBAYYA	March 14, 1963
DANTU BHASKARARAO Vs. C V K RAO	April 10, 1963
DASARI CHENNAIAH Vs. DASARI VENKATRAMAIAH	August 2, 1963
DAVALURI RAMAIAH Vs. BODEPUDI VENKATA SUBBAIAH	January 3, 1963
DHARAMARTAPU PAPIAH Vs. STATE	April 7, 1963
DUDIK BANGARU Vs. SUBNIVASU RAMA RAO	September 25, 1963
DUGGINA ADINARAYANA AND OTHERS Vs. TADURY RAMCHANDRA RAO	March 13, 1963
DURGA RICE AND BABA OIL MILLS CO NIDUBROLE Vs. STATE OF ANDHRA PRADESH	August 19, 1963
DUVVADA NANDESAM CHOWDARY Vs. STATE OF ANDHRA PRADESH	September 23, 1963
E H HAMBERGER DIOCESAN TREASURER AND POWER OF ATTORNEY HOLDER OF Vs. REVENUE DIVISIONAL OFFICER BANDAR	December 10, 1963
EVULAPALLI RAMAMURTHY SASTRY Vs. STATE OF ANDHRA PRADESH	March 5, 1963
FAKRULLAH KHAN Vs. PERKA POCHA	August 20, 1963
G C H JAGADEV Vs. REVENUE DIVISIONAL OFFICER TEKKALI	June 28, 1963
G RAMACHANDRAIAH CHETTY Vs. STATE OF ANDHRA	April 1, 1963
G VENKATA RAMAIAH Vs. STATE OF ANDHRA PRADESH	June 21, 1963
G YELLOJI RAO Vs. MADAMSETTY SATYANARAYANA	October 11, 1963
GADIVADA DALEPPA Vs. YELLABILLI RAMULU	August 30, 1963
GANDI ANANT RAMULU Vs. ASIF AHMED	December 9, 1963
GANGA REDDY Vs. CHILLAM RAMALINGA REDDY	November 22, 1963
GOLLAPALLI NARSI REDDI Vs. RODDAM RAMI REDDI	September 26, 1963
GOTTIPALLI ADINARAYANA Vs. B SIVARAMAKRISHNAIAH	July 25, 1963
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMAD MOMINUDDIN CROSS OBJECTOR	October 4, 1963
GUDUTHUR THIMMAPPA AND SON Vs. STATE OF ANDHRA PRADESH	March 13, 1963
GULTUPALLI HANUMAYYA Vs. RAVELLA VENKATA SUBBAYYA	April 5, 1963
GUMMADI NARAYANA REDDI Vs. STATE OF ANDHRA PRADESH	August 17, 1963
GUNTUR BRAHMIAH Vs. MOTAKATLA VENKAIAH	November 1, 1963
GUNUPUDI SUBBA RAO AND CO., REPTD. Vs. BOGGARAPU GURUSWAMY	January 30, 1963
H E H THE NIZAMS RELIGIOUS ENDOWMENT TRUST HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD	January 1, 1963
H.V.S. SIVARAMA SASTRY Vs. THE ESTATES ABOLITION TRIBUNAL (DISTRICT JUDGE) WEST GODAVARI, ELURU AND OTHERS	August 29, 1963
HAFEEZUNNISA BEGUM Vs. INCOME TAX OFFICER B III B WARD HYDERABAD	September 6, 1963
HAZRAMI GANGARAM Vs. KAMLABAI AND ANOTHER	August 19, 1963
HINDUPUR CO OPERATIVE STORES LTD Vs. STATE OF ANDHRA PRADESH	October 5, 1963
HOTA VENKATA SURYA PARTHA SARATHY SASTRY Vs. STATE OF ANDHRA PRADESH AND OTHERS	February 22, 1963
HYDERABAD MUNICIPAL CORPORATION Vs. IMAMUDDIN PROPRIETOR OF TAFREEH DECCAN HOTEL HYDERABAD	July 4, 1963
I SATYANARAYANA MANAGER BHUVANESHWARI RICE MILL PANPADIGUDA Vs. MANNAVA PULLAYYA	November 27, 1963
IN RE SANAM KRISHNAMURTHI Vs. STATE	January 15, 1963
IN RE, KRISHNAYAPALEM LIFT IRRIGATION CO. LTD. Vs. KRISHNAYAPALEM LIFE IRRIGATION CO. LTD.	March 18, 1963
IN RE, SALEM Vs. STATE	February 18, 1963
INDIAN CHEMICAL AND PHARMACEUTICAL WORKS HYDERABAD Vs. STATE OF ANDHRA PRADESH	March 30, 1963
INDRAKANTI RAMA SASTRI Vs. VENTURI RAGHAVAIAH AND OTHERS	June 28, 1963
INDURU PATTABHIRAMI REDDI Vs. SRI VEDAGIRI LAKSHMI NARASIMHA SWAMI TEMPLE AND OTHERS	April 12, 1963
INGUVA RAMAKRISHNA RAO Vs. SAMUDRALA VENKATARATNAM	January 18, 1963
JALDU MANIKYALA ROW Vs. COMMISSIONER OF INCOME TAX	September 27, 1963
JAMI RAMAMURTHY Vs. ELECTION TRIBUNAL DISTRICT MUNSIF SOMPETA	February 8, 1963
JANGA REDDY Vs. HAFEZUNNISA BEGUM	July 19, 1963
JANGAM BHADRIAH Vs. MEMBER BOARD OF REVENUE ENDOWMENTS HYDERABAD	March 22, 1963
JAVVAJI UTHANNA Vs. STATE	December 5, 1963
JAYARAM SHIVAJI Vs. STATE	March 29, 1963
K KANNAIAH Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR	November 6, 1963
K LAXMINARAYAN Vs. V GOPALASWAMI	March 27, 1963
K MANGA RAJU Vs. VENUGOPALASWAMIVARU	January 8, 1963
K RAJA GOPALAREDDY Vs. E KUMARASWAMY REDDY	November 18, 1963
K RAMULU Vs. DEPUTY COMMISSIONER OF EXCISE HYDERABAD DIVISION HYDERABAD	December 2, 1963
K. APPALANARASIMHA BHUKTA AND OTHERS Vs. K. MAHADEVALLA BHUKTA AND OTHERS	August 12, 1963
KAKARLA RAGHAVAIAH Vs. MAKKENA HANUMAIAH	June 26, 1963
KAKUMANI RATHIAH Vs. PATHAN ASHA BIBI	March 5, 1963
KALLAKURI RANGANAYAKAMMA Vs. KALLAKURI RAJA RAJESWARAMMA	April 5, 1963
KALLURI BHEEMALINGAM Vs. STATE	December 12, 1963
KAMARSU RAJA ROW Vs. KAMARSU RAJAIAH ALIAS RAJESWARA RAO	August 26, 1963
KANCHERLA ACHIRAJU Vs. KUSUMANCHI RAYALU	July 17, 1963
KANEGOLLA KRISHNANANDA RAO Vs. MANEPALLI VENKATA RAMANJANEYULU	November 30, 1963
KANTHETI SESHARATNAMMA Vs. AKKINENI SATYANARAYANA	January 30, 1963
KANYAKA PARAMESWARI SALT WORKS CHATAMATTA Vs. CHIEF INSPECTOR OF FACTORIES ANDHRA PRADESH HYDERABAD	August 14, 1963
KARRI SOMALU Vs. THIMMALAPALLI VENKATASWAMY	March 22, 1963
KARUMURI SEETHARAMAYYA Vs. PATCHA PERAIAH	July 25, 1963
KARUMURU VENKATA RAMANADHAM Vs. COMMISSIONER OF INCOME TAX	June 25, 1963
KASU BRAHMANANDA REDDY Vs. MEMBER ELECTION TRIBUNAL HYDERABAD	April 15, 1963
KETHARAJU RAJESHWARI Vs. KANTHAMRAJU VARALAKSHMAMMA	July 29, 1963
KODURI KRISHNARAO Vs. BAPINEEDU	September 3, 1963
KOKA JAGANNADHA RAO Vs. PILLARISETTI RAGHAVA RAO	April 8, 1963
KOLAPARTI VENKATAREDDI Vs. KOLAPARTI PEDA VENKATACHALAM	August 19, 1963
KONDAL RAO AND OTHERS Vs. GOPAL RAO	January 2, 1963
KONDEPUDI RAMAM Vs. STATE	August 30, 1963
KUMMATHI NARAYANAPPA Vs. TALARI AKKULAPPA	November 13, 1963
KUNAPARAJU SATYANARAYANA RAJU Vs. KUNAPARAJU RAMA RAJU	October 30, 1963
KUSAMPUDI SUNADRA RAMA RAJU Vs. OFFICIAL RECEIVER GUNTUR	October 31, 1963
L SUBBARAMA NAIDU Vs. VEMULAPATI SUBBARAYUDU	June 14, 1963
LANKALA RAMAREDDY Vs. SHAIKH AHMED AND ANOTHER	April 19, 1963
LINGALA VENKATA RANGA REDDY Vs. INCOME TAX OFFICER AGRL AND CTO AGRL	November 5, 1963
LINGAM DASARADHARAMAYYA Vs. KANURI RAJA RAO	November 6, 1963
M DODLA MALLIAH Vs. STATE OF ANDHRA PRADESH	August 9, 1963
M RAMA RAO Vs. VENUGOPALASWAMY DEITY A TEMPLE OF TOREDDU	July 25, 1963
M V NARASAMMA Vs. M VENKATARATNAM	December 11, 1963
M V SASTRY MASULIPATAM Vs. MURLIDHAR JHUN JHUN WALA P LIMITED MADRAS	January 19, 1963
M.V. SASTRY Vs. M/S. RAI BAHADUR SETH SHREERAM NARASINGDAS MANING PROPRIETORS AND EXPORTERS, HOSPET	January 17, 1963
M/S. CHODEY JANAKIRAMAIAH AND CO. Vs. THE STATE OF ANDHRA	September 26, 1963
MADANSETTY TIRPATAIAH Vs. STATE S I P ATMAKUR	January 10, 1963
MADDI KUTUMBARAO Vs. SOLASA RAMACHANDRA RAO	March 4, 1963
MAHABIR PERSHAD BAJRANLAL Vs. AHMED HUSSAIN	June 28, 1963
MALAKALA SURYA RAO Vs. GUNDAPUNEEDI JANAKAMMA	July 5, 1963
MALEPATI SRIHARI RAO Vs. STATE	August 9, 1963
MALLIKA JEHAN BEGUM Vs. TARACHAND	December 3, 1963
MANIKAM REDDY AND OTHERS Vs. YAMANI AND OTHERS	December 23, 1963
MANTENA DURGARAJU Vs. MELAM PALLAM RAJU	April 17, 1963
MARIA MUNNISA BEGUM Vs. NOORE MOHAMMAD SAHEB	November 28, 1963
MARIAMUNNIIA BEGUM Vs. NOOR MOHAMMAD SAHEB	November 28, 1963
MARIPATI PATTABHIRAMAYYA Vs. MORSA NAGIAH	September 6, 1963
MARRAPU VENKATASWAMY Vs. NADIPALLI RAMAMOHAN RAO	November 8, 1963
MARRAPU VENKATASWAMY Vs. NADIPALLI RAMAMOHAN RAO	November 18, 1963
MD SULTAN Vs. FIRM OF RAMPRATAP KANNAYALAL HYDERABAD	January 2, 1963
MEDIDE RAMIAH Vs. DISTRICT COLLECTOR KHAMMAM	March 6, 1963
MENTE SUBBA RAO Vs. PENMETSA VENKATARAJU	November 7, 1963
MESSRS CHODEY JANAKIRAMAIAH and CO Vs. STATE OF ANDHRA PRADESH	September 26, 1963
METHODIST BOYS MULTIPURPOSE HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION	June 13, 1963
METTUPALLI CHINA KONDAPPA DIED Vs. RAMSETTY RAM ROW	July 17, 1963
MIRZA MAJAF ALI KHAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY HYDERABAD	September 13, 1963
MIRZA SAIF ALI KHAN Vs. BOARD OF REVENUE GOVT OF ANDHRA PRADESH	October 17, 1963
MISRIBAI LEGAL REPRESENTATIVE OF LATE RAJESWAR PERSHAD Vs. INCOME TAX OFFICER A 3 A WARD HYDERABAD	April 9, 1963
MOHAMMAD JAMAL SAHEB Vs. MUNWAR BEGUM	April 18, 1963
MOHAMMAD SULTAN Vs. FIRM OF RAMPRATAP KANNYALAL	January 22, 1963
MOHAMMED BIN SALEM & OTHERS Vs. THE CENTRAL GOVERNMENT OF INDIA AND OTHERS	October 2, 1963
MOHAMMED HUSSAIN Vs. COLLECTOR WARANGAL	February 1, 1963
MOHAMMED HUSSAIN Vs. GULAM KHADER KHAN	March 18, 1963
MOHD. MOINUDDIN Vs. MIR AHMED ALI	August 12, 1963
MOOLAVISAL NAGABHUSHANAM Vs. REVENUE DIVISIONAL OFFICER MARKAPUR	March 25, 1963
MORISETTY BHADRAIAH Vs. SALES TAX APPELLATE TRIBUNAL HYDERABAD A P	November 28, 1963
MOTILAL Vs. RAMCHANDER NARAYAN	November 6, 1963
MOVVA BUTCHAMMA Vs. MOVVA VENKATESWARARAO AND OTHERS	August 21, 1963
MUNICIPAL COUNCIL MASULIPATAM Vs. G KRISHNA RAO	April 15, 1963
MUNICIPALITY NALGONDA Vs. HAKEEM MOHIUDDIN	October 30, 1963
MUPPANA SOMARAJU AND VEERARAJU Vs. COMMISSIONER OF INCOME TAX	January 11, 1963
MUTHA SUBBARAO Vs. OFFICIAL RECEIVER WEST GODAWARI AT ELURU	January 4, 1963
N P CHENGALRAYA NAIDU Vs. G N PATTABHI REDDI	September 4, 1963
N SRIRAMAMURTHI Vs. N SOORAMMA	March 28, 1963
N. CHENCHURAMA NAIDU Vs. COLLECTOR, NELLORE AND ANOTHER	February 15, 1963
NAGALA DINNE ERRANNA Vs. ANGADI MODAPPA	March 15, 1963
NALGONDA MUNICIPALITY Vs. MOIUDDIN	October 30, 1963
NARA HANUMANTHA RAO Vs. NARRA HANUMAYYA AND ANOTHER	September 13, 1963
NARAYAN PERSHAD Vs. SONA BAI	January 3, 1963
NARRA LINGAYYA Vs. REVENUE DIVISIONAL OFFICER NARSARAOPET	August 27, 1963
NAWAB SYED MAHMOOD ALI KHAN Vs. CHATURGIRJI CHELA OF RAJA BHONESHGIRJI	September 10, 1963
NELLURI BRAHMIAH Vs. MOHD SHEIK MOHIDDIN	October 15, 1963
NIMMAGADDA KANAKA SRINIVASA RAO Vs. N LAKSHMINARAYANA	June 20, 1963
NIZAM SUGAR FACTORY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 14, 1963
NOONE CHINA SESHAIAH Vs. INCOME TAX OFFICER	September 25, 1963
ODDIREDDY VENKATA REDDY Vs. MALLELA RAMASWAMI	July 5, 1963
OLLALA AMBIAH Vs. AVADHANULA MALLANNA	October 17, 1963
P M DESHPANDE Vs. FERRO ALLOYS CORPORATION and R B SREE RAM and CO PVT LTD	June 18, 1963
P S VELU CHETTY Vs. STATE OF ANDHRA PRADESH	November 22, 1963
P SUKHADEV Vs. GOVERNMENT OF ANDHRA PRADESH	September 27, 1963
P.N. APPA RAO Vs. KUMBURU SURYANARAYANA NAIDU	September 19, 1963
PADMARAJU G K Vs. COMMISSIONER OF INCOME TAX	February 6, 1963
PAKANATI VAKULABHARANAM NAIDU Vs. UNION OF INDIA	August 5, 1963
PAKANTI SUDARSHAN REDDY Vs. DISTRICT COLLECTOR WARANGAL	February 13, 1963
PALAPARTHI GABRIEL Vs. KAKULA RAMAIAH	September 13, 1963
PALASA CASHEW MANUFACTURERS ASSOCIATION PALASA Vs. CHIEF INSPECTOR OF FACTORIES ANDHRA PRADESH	January 19, 1963
PARIMILLA RAJALINGAM Vs. AKUTHOTA LINGAYYA	November 18, 1963
PARVATANENI VENKATA BRAHMARAO Vs. ANDHRA BANK LIMITED GUDIVADA	November 8, 1963
PASUMARTI RAMULU Vs. NUTHI ANANTHA RAMULU	October 14, 1963
PEACE MEMORIAL ASSOCIATION ANANTAPUR Vs. COLLECTOR ANANTAPUR	October 11, 1963
PEACE MEMORIAL ASSOCIATION ANANTAPUR Vs. COLLECTOR ANANTAPUR	January 1, 1963
PECLDA MADDILETI Vs. MANDLI SANJEEVU	November 6, 1963
PILLA APPALANARASAYYA PATRUDU Vs. N RAJAGOPALA PILLAI AND CO	October 15, 1963
PILLALA MARRI VENKATARAMAIAH Vs. SAJARJEET KESARIMAL FIRM	January 11, 1963
POKURU BALAGURUNATHAM CHETTY Vs. BOJJALA SUBBA REDDY	August 6, 1963
PRABHAKARA RAO H MAWLE Vs. HYDERABAD STATE BANK	April 18, 1963
PUBLIC PROSECUTOR Vs. J P SANGHI	April 8, 1963
PUBLIC PROSECUTOR Vs. A J GLADSTONE	April 17, 1963
PUBLIC PROSECUTOR Vs. KAVADA MOHAN RAO	July 4, 1963
PUBLIC PROSECUTOR Vs. SEETHARAMAPURAM MINES	July 31, 1963
PUBLIC PROSECUTOR Vs. SUNDARADARA RAO M	March 14, 1963
PUBLIC PROSECUTOR Vs. SHAIK IBRAHIM	November 26, 1963
PUNNAM SATYANARAYANA Vs. VEGESINA NARAYANA RAJU	October 14, 1963
PUTHOTA CHINNAMMA Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION GUNTUR	August 21, 1963
R PENTAMMA Vs. SISTA LAKSHMANNA	January 21, 1963
R RAMACHANDRA NAIDU Vs. G N PATTABHI REDDY PRESIDENT PANCHAYAT SAMITHI GANGADHARA NELLORE CHITTOOR	July 1, 1963
RAJA CHINTALAPATI SEETHARAMAMURTHY RAJU Vs. NADIMPALLI RAMA RAJU	September 25, 1963
RAJA PANNALAL PETTI Vs. MIR KADAR ALI KHAN	November 21, 1963
RAM LINGAM Vs. KATHUR LACHMAIAH AND ANOTHER	April 11, 1963
RAMACHANDER RAO Vs. SHAIK GHUDU	October 14, 1963
RAMALINGESWARA RICE AND OIL MILL COMPANY LIMITED Vs. ADDITIONAL INCOME TAX OFFICER TENALI	April 10, 1963
RAMAYANAM CHITTI ABBOYI MANAGING TRUSTEE OF SRI KANCHI KAMAKSHIAMMAVARI TEMPLE Vs. KAPAKAYALA SURANNA	February 21, 1963
REGISTRAR OF COMPANIES Vs. SYED JAHANGIR	March 22, 1963
REVENUE DIVISIONAL OFFICER AND LAND ACQUISITION OFFICER GUNTUR Vs. PAMULAPATI VENKATA KRISHNIAH DIED P L N CHOUDARY	December 6, 1963
ROSHAN ALI KHAN AND OTHERS Vs. RAJA KISHENDAS AND OTHERS	November 7, 1963
S BHAGAVANTHA REDDY Vs. REVENUE DIVISIONAL OFFICER GUNTUR	August 3, 1963
S IMAM PEER KHADRI NOOREDARIA Vs. S KHADIJA BI	August 21, 1963
S M A SOMASUNDARAM MUDALIAR Vs. DISTRICT COLLECTOR CHITTOOR	April 17, 1963
S M YOUSOOF SAHIB Vs. ADDITIONAL COMMERCIAL TAX OFFICER EVASIONS VIJAYAWADA	September 18, 1963
S MAHBUB KHAN Vs. STATE OF ANDHRA PRADESH	October 8, 1963
S S SOMAYAJULU Vs. HOPE PRUDHOMME and CO LTD	February 4, 1963
S SUBRAHMANYA RAJU Vs. ALLURU PEDDASWAMY CHETTY	January 25, 1963
S. KHAJA HUSSAIN Vs. NASIR BASHA AND OTHERS	June 28, 1963
SAJJAGINJALA PADDA NAGIREDDI Vs. CHANGARI CHINNA OBULAREDDI AND OTHERS	July 17, 1963
SALEEM BIN AHMED Vs. STATE	September 9, 1963
SALVARI VISHWANADHAM Vs. MANKALI VENKATAMMA	August 28, 1963
SAMINENI SURAIAH Vs. BANDARUPPALI RAMAIAH	February 13, 1963
SANJEEVA RAO Vs. ANDHRA PRADESH STATE ELECTRICITY BOARD	November 17, 1963
SARWAR YAR KHAN Vs. JAWAHAR DEVI	August 29, 1963
SATTEMMA Vs. VISHNU MURTHY	August 5, 1963
SATTUR RADHAMMA Vs. KISTAMMA	August 9, 1963
SATYANARAYAN Vs. SINDHU BAI SHARMA	April 18, 1963
SATYANARAYANA CHARYULU Vs. STATE OF ANDHRA PRADESH (SECRETARY, EDUCATION DEPARTMENT)	June 20, 1963
SHAIK AMAN ALI SAHEB Vs. SUBBA RAJU	November 24, 1963
SHAIK YAKUB SAHEB Vs. K KISHANLAL	November 18, 1963
SHANTABAI JADHAV Vs. CONTROLLER OF ESTATE DUTY HYDERABAD	July 31, 1963
SHEIK HUSSAIN AND SONS Vs. STATE OF ANDHRA PRADESH	April 4, 1963
SIRSILK LIMITED SIRPUR KAGHAZNAGAR Vs. REGIONAL DIRECTOR THE EMPLOYEES STATE INSURANCE CORPORATION ANDHRA PRADESH HYDERABAD	August 16, 1963
SOWDAGAR AHMAD KHAN Vs. INCOME TAX OFFICER NELLORE	November 18, 1963
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION ANANTAPUR Vs. K KODANDARAMACHARLU	November 1, 1963
SREEKAKULAM VENKATANARAYANAPPA Vs. NAGELLA NARASIMHAYYA	March 20, 1963
SRI A GURUBASAPPA ADVOCATE RAYADRUG Vs. STATE	August 12, 1963
SRI SURYA TRADING FIRM Vs. STATE OF ANDHRA PRADESH	March 15, 1963
SRICHERUVU SRINIVASA SASTRY Vs. METTA APPAYYA	August 12, 1963
SRIRAM SARMA Vs. SARDAR AMALOK SINGH	November 19, 1963
STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWANDAS AND SONS	February 8, 1963
STATE BANK OF INDIA Vs. INUGANTI VENKATA SATYANARAYANA RAMACHANDRA RAO	June 18, 1963
STATE OF ANDHRA Vs. GATHALA ABHISHEKAM	September 3, 1963
STATE OF ANDHRA PRADESH Vs. ISUKAPALLI GANGARAJU	August 29, 1963
STATE OF ANDHRA PRADESH Vs. MESSRS VARRE POTHURAJU AND GHANTA SIMHACHALAM JEWELLERS RAJAHMUNDRY	March 12, 1963
STATE OF ANDHRA PRADESH Vs. PVARELAL MALHOTRA MASULIPATNAM	March 23, 1963
STATE OF ANDHRA PRADESH Vs. G SANJEEVA REDDY	March 19, 1963
SUGALI NAGE NAIK Vs. STATE	July 3, 1963
SURAVARAPU PUTRAYYA Vs. MADDUKURI VEERRAJU	December 4, 1963
SUSHEELA Vs. R JAGANNADHAM	July 22, 1963
SYED MOHIDDIN DIED Vs. ABDUL RAHIM	August 29, 1963
SYED WAHIB ALI Vs. MOHD SHARIF	July 26, 1963
SYED YOUSUF ALI Vs. ABBAS ALI JOOMA BHAI SAHEB	March 14, 1963
TADURI GOPALA KRISHNA RAO Vs. KODEY NARAYYA DIED KODE GANGARAO	September 6, 1963
TAMBALLA ESWARAIAH Vs. SUB COLLECTOR NANDYAL	June 14, 1963
TEKUMALLA RAMA RAO Vs. DURGA SURYANARAYANA	September 17, 1963
THADUVAYI VENKATASUBBAMMA Vs. CHALUVADI VENKATA SUBBAMMA	July 5, 1963
THE BODY OF CREDITORS OF PILER KHASIM SAHEB Vs. BHASKARA CHALAMIAH AND OTHERS	June 11, 1963
THE MANAGEMENT OF EXPRESS NEWS PAPERS (P) LTD., MADRAS Vs. THE PRESIDING OFFICER, LABOUR COURT HYDERABAD	September 25, 1963
THE STATE OF ANDHRA PRADESH Vs. THE AYACUTDARS OF VENKATRAYUDU TANK	October 18, 1963
TIRUMAREDDI RAJARAO Vs. STATE OF ANDHRA PRADESH	September 10, 1963
TUMMALA RAMAKRISHNAMMA CHOWDARI Vs. TUMMALA VENKAYAMMA	January 25, 1963
UNION OF INDIA RAILWAY ADMINISTRATION MADRAS Vs. EASTERN MATCH CO TIRUMANGALAM	February 20, 1963
UPPALA PEDA VENKATARAMANAIAH Vs. FIRST ADDITIONAL INCOME TAX OFFICER	July 17, 1963
V BASAVAYYA Vs. N KOTTAYYA	July 5, 1963
V RANGARAJU Vs. STATE OF ANDHRA PRADESH	September 5, 1963
V V SUBBA RAO Vs. MOHAMMAD HUSSAIN KHAN	November 22, 1963
VADAPALLI VENKATA VARADA MEENAKSHI Vs. ESTATE MANAGER, DEPUTY TAHSILDAR, E.G. DIST. AND OTHERS	September 25, 1963
VANGA SEETHARAMAMMA Vs. CHITTA SAMBASIVA RAO	February 19, 1963
VARIGONDA KAMESWARAMMA Vs. DUVVURI VISWANADHAM	August 1, 1963
VELLANKI SIVA KUTUMBA RAO Vs. VELLANKI SARVALAKSHAMMA	January 19, 1963
VEMULA SESHAYYA AND GONGADI RAMAPPA PAMIDI KALLUR R S Vs. STATE OF ANDHRA PRADESH	February 28, 1963
VILLAGE PANCHAYAT OF JANGAREDDIGUDEM Vs. KOMMIREDDY NARASAYYA	January 28, 1963
VINAYAK RAO Vs. MANGILAL	March 6, 1963
VIRYALA PERRAJU Vs. PILLI ACHANNA	March 22, 1963
VUYYURU SAMBRAJYAMMA ALIAS BHIMAVARAPU SAMBRAJYAMMA Vs. BHIMAVARAPU VENKATA REDDI	June 11, 1963
Y ASWATHANARAYANA Vs. DEPUTY COMMERCIAL TAX OFFICER KADIRI	November 18, 1963
YELLAMANCHILI VEERA RAGHAVAYYA Vs. MADDURI VENKATA SUBBARAYA SASTRI	July 9, 1963
YELLISETTI VENKATACHALAMAYYA Vs. BHASKARUNI VENKATANARASIMHA RAO	September 14, 1963
YELLISETTI VENKATACHALAMAYYA Vs. BHASKARUNI VENKATANARASIMHA RAO	September 11, 1963

Year 1963 of HIGH COURT OF ANDHRA PRADESH

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