|
A NARAYANA REDDY Vs. J SAROJINI DEVI
|
June 22, 1962 |
|
A R MALLESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
November 2, 1962 |
|
A RAMASWAMI Vs. K VENKAMMA
|
January 11, 1962 |
|
A V PRATAP REDDI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX HYDERABAD
|
January 17, 1962 |
|
ABDUL ALEEM Vs. STATE OF ANDHRA PRADESH
|
September 11, 1962 |
|
ABDUL RAHIM Vs. CHIEF EXECUTIVE OFFICER ANDHRA PRADESH
|
January 16, 1962 |
|
ABDUL SATTAR K S Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1962 |
|
ADUSUMILLI VENKATA SUBBA RAO Vs. GULLAPALL SUBBA RAO
|
November 9, 1962 |
|
AITA PEDDA PULLAIAH SHETTI Vs. MOINUDDIN AHMED
|
July 13, 1962 |
|
AKULA MABUKHAN Vs. RAJAMMA
|
June 19, 1962 |
|
AMALLA KOTESWARA RAO Vs. STATE
|
October 10, 1962 |
|
AMRIT LAL N. SHAH Vs. GADIYAKARI KRISHNARAO & OTHERS
|
February 7, 1962 |
|
ANAMIK PEDDA NARASANNA Vs. ANAMIK GUDA DAKANNA
|
July 24, 1962 |
|
ANAMIK PEDDA NARASANNA Vs. ANAMIK GUDA DAKANNA
|
July 25, 1962 |
|
ANANTHA KONDAYYA SETTY Vs. COMMISSIONER KURNOOL MUNICIPALITY
|
October 25, 1962 |
|
ANNABATHULA VENKATESWARA RAO Vs. SRIMATI ISHRANI KAMALA DEVI OF COOCH BIHAR, AND OTHERS
|
December 21, 1962 |
|
ANNAPUREDDI BALAKOTA REDDI Vs. KATIKI SATYANARYANARAO AND THE COLLECTOR, KURNOOL
|
January 25, 1962 |
|
ARE LACHIAH Vs. ARE RAJA MALLU
|
October 31, 1962 |
|
ARISETTY BUTCHANNA Vs. COMMISSIONER OF INCOME TAX
|
January 29, 1962 |
|
ARVAPALLI BALAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
September 19, 1962 |
|
ARVAPALLI BALAKRISHNAIAH AND EGA RAMULU Vs. STATE OF ANDHRA PRADESH
|
September 9, 1962 |
|
ASIS KHATOON Vs. SURAYA BEGUM
|
July 6, 1962 |
|
ASSISTANT CONTROLLER OF ESTATE DUTY, HYDERABAD Vs. MIR OSMAN ALI KHAN BAHADUR AND OTHERS
|
November 28, 1962 |
|
ASSOCIATED CEMENT COMPANIES LTD. Vs. STATE OF A. P. PER DEPUTY COMMISSIONER OF COMMERCIAL TAXES, GUNTUR
|
April 16, 1962 |
|
ATHILI APPALASWAMY Vs. STATE
|
April 10, 1962 |
|
ATHIPATLA SESHAYYA Vs. KONDAVEETI SARAYYA
|
June 29, 1962 |
|
AYILADA APPALANAIDU Vs. RANUTHU CHINNAM NAIDU
|
June 18, 1962 |
|
B ARJUNAPPA Vs. STATE
|
August 16, 1962 |
|
B G GURIVI REDDY Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH
|
January 22, 1962 |
|
B RUKMINI BAI Vs. B B SURAJ BHAN SINGH
|
November 2, 1962 |
|
B SESHACHARYULU Vs. STATE OF ANDHRA PRADESH
|
July 23, 1962 |
|
B. K. MATHRANI AND ANOTHER Vs. MAHAMED GALIB AND ANOTHER
|
March 6, 1962 |
|
B. KAMALA DEVI Vs. RAMACHANDRIGEE AND OTHERS
|
March 20, 1962 |
|
B. RAM REDDY Vs. MUTHIAH AND OTHERS
|
October 19, 1962 |
|
BAJJURI RAMAKISHTAM Vs. BHOOPATI SOMALINGAM
|
January 9, 1962 |
|
BANKU RAMULU PATRUDU Vs. KONDA NARAYANA RAJU
|
January 23, 1962 |
|
BATTI FAKRUDDIN SAHEB AND SONS, HINDUPUR Vs. THE STATE OF ANDHRA PRADESH
|
March 6, 1962 |
|
BEZONJI Vs. CENTRAL BANK OF INDIA LTD
|
July 30, 1962 |
|
BHAGWAN DAS AND ANOTHER Vs. CHABILL DAS
|
November 14, 1962 |
|
BHANWARILAL AND OTHERS Vs. MIR MOHAMMED ALI
|
February 14, 1962 |
|
BHARPET MOHAMMAD HUSSAIN SAHEB Vs. DISTRICT REGISTRAR KURNOOL
|
October 29, 1962 |
|
BHOI BHOOMA Vs. SYED HUSSAIN
|
September 10, 1962 |
|
BHOOKYA ABBANNA Vs. MARAMRAJU SESHAGIR RAO
|
July 23, 1962 |
|
BHUPATIRAJU SREERAMARAJU Vs. NADIMPALLI PULLAM RAJU
|
October 15, 1962 |
|
BHUVANESHWARI RICE MILL Vs. MANNAVA PULLAYYA
|
February 15, 1962 |
|
BODDU VEERAIAH AND OTHERS Vs. ARIPIRALA VENKATA LAXMAMMA AND OTHERS
|
June 28, 1962 |
|
BOMMAREDDI MOTHIREDDI Vs. BHIMAVARAPU POTHIREDDI
|
August 23, 1962 |
|
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED Vs. BOARD OF REVENUE ANDHRA PRADESH
|
June 27, 1962 |
|
C H LINGIAH Vs. MUNEERUNNISSA BEGUM
|
August 1, 1962 |
|
CHAND SULTANA ALIAS INDRA BAI Vs. KHURSHID BEGUM
|
April 13, 1962 |
|
CHAND SULTANA ALIAS INDRA BAI Vs. KHURSHID BEGUM AND OTHERS
|
February 16, 1962 |
|
CHAVALI KOTAIAH Vs. ALLA RAMANIAH
|
March 14, 1962 |
|
CHEKURI RAMACHANDRA RAJU Vs. PATHAPATI SATYANARAYANA RAJU
|
November 9, 1962 |
|
CHELADMA VENKATA RAM RAO Vs. ENGU NARAYANA
|
August 3, 1962 |
|
CHERUKURI SETTI BALIJA HANUMANTHAPPA AND OTHER Vs. STATE
|
October 15, 1962 |
|
CHIMMAPUDI SUBRAHMANYAM Vs. GADIPALLI NARASIMHAIAH
|
September 10, 1962 |
|
CHINIMILLI BALARAMAMURTHY Vs. SITARAMASWAMIVARI DEVASTANAM
|
August 9, 1962 |
|
CHINTALAPATI RANGA NAIKULU Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1962 |
|
CHINTALAPUDI RANGANAYAKULU Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1962 |
|
CHITTURI INDIRIAH Vs. MULLAPUDI HARISCHANDRA PRASAD
|
November 16, 1962 |
|
COLLECTOR OF CENTRAL EXCISE HYDERABAD Vs. N. VENKATA RAO
|
November 8, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. NANDURI SURYANARAYANA
|
January 15, 1962 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA REDDY
|
January 17, 1962 |
|
COMMISSIONER OF INCOME-TAX ANDHRA PRADESH HYDERABAD Vs. HYDERABAD DECCAN LIQUOR SYNDICATE
|
September 28, 1962 |
|
D HEERABAI Vs. OFFICIAL RECEIVER KRISHNA
|
June 12, 1962 |
|
D R ADINARAYANASWAMY Vs. GIRRAJU PAPAMMA
|
March 5, 1962 |
|
DADI CHINA APPARAO AND OTHERS Vs. DADI NARASIMHA RAO AND ANOTHER
|
February 8, 1962 |
|
DAMINENI SANGAYYA AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND OTHERS
|
February 2, 1962 |
|
DAYALAL MEGHJI Vs. REPAKA VENKAYYA
|
August 9, 1962 |
|
DEVI DAYAL MARWAH Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1962 |
|
DHULIPUDI JAGANNADHA RAO Vs. TAVVA NUKARAJU
|
April 12, 1962 |
|
DILDAR HUSSAIN Vs. STATE OF ANDHRA PRADESH
|
April 13, 1962 |
|
DUDDHELA SUBBAMMA (DIED) AND OTHERS Vs. D. S. KRISHNA MURTY AND ANOTHER
|
December 3, 1962 |
|
DUVVARA LATCHANDHORA DIED Vs. DUVVARI CHINNAVADU
|
February 20, 1962 |
|
DUVVURI RAMI REDDI Vs. DUVVUDU PAPI REDDI
|
April 20, 1962 |
|
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA
|
February 9, 1962 |
|
EMPLOYERS OF EXPRESS NEWSPAPERS PRIVATE LTD Vs. LABOUR COURT ANDHRA PRADESH HYDERABAD
|
February 7, 1962 |
|
ESTATE MANAGER VIZIANAGARAM ESTATE Vs. P V G RAJU
|
October 18, 1962 |
|
FIRM KHUSHIRAM KALLURAM Vs. NAWAB INAYAT JUNG
|
July 18, 1962 |
|
FIRM OF S MOHAMMAD ALI AND SONS Vs. V MADHAVARAO
|
November 23, 1962 |
|
G BALIAH SETTY Vs. STATE OF ANDHRA PRADESH
|
April 20, 1962 |
|
G RAMALINGAM Vs. KANDUKURI RAGHAVULU
|
November 9, 1962 |
|
G RAMI REDDY Vs. STATE OF ANDHRA PRADESH
|
April 20, 1962 |
|
G RAMULU Vs. M NARASIMHULU
|
September 1, 1962 |
|
GADAMSETTY SUBRAHMANYAM Vs. GADAMSETTY VENKAYYA
|
October 22, 1962 |
|
GANASALA GURUMURTHI RAO Vs. DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT VIJAYAWADA
|
March 15, 1962 |
|
GHULAM SARWAR FIGAR Vs. STATE
|
March 26, 1962 |
|
GILL AND COMPANY (PRIVATE) LTD. Vs. SRI DAMODARDAS HARIDAS
|
December 4, 1962 |
|
GIRADA NARAYANA Vs. STATE
|
July 25, 1962 |
|
GOODA SEETHAMMA Vs. DESHAM BALAKISHTIAH
|
April 13, 1962 |
|
GOTTETY VENKATA RAO Vs. STATE OF ANDHRA PRADESH
|
July 18, 1962 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. MOHAMMED MOMINUDDIN (CROSS
|
January 8, 1962 |
|
GOWLI NAGAPPA Vs. STATE OF ANDHRA PRADESH
|
February 5, 1962 |
|
GUNDAVARAPU SESHAMMA Vs. STATE
|
June 26, 1962 |
|
GUNUPATI ALLURAIAH Vs. STATE OF ANDHRA PRADESH
|
February 2, 1962 |
|
HAKIM ABDUL RAHMAN Vs. STATE
|
January 5, 1962 |
|
HARI HARI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 19, 1962 |
|
HUSSAIN ALI MIRZA Vs. STATE OF ANDHRA PRADESH
|
April 20, 1962 |
|
HYDERABAD CHEMICALS AND FERTILIZERS LTD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES APPEALS KURNOOL
|
June 12, 1962 |
|
HYDERABAD CO OPERATIVE APEX BANK LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
|
October 1, 1962 |
|
HYDERABAD MUNICIPAL CORPORATION Vs. EXHIBITION SOCIETY HYDERABAD
|
July 27, 1962 |
|
HYDERABAD ROLLER FLOUR MILL CO LTD Vs. VALLABHDASS
|
September 7, 1962 |
|
I. VENUGOPALA REDDI Vs. AMARA VENKATA NARASIMHULU CHETTI AND ANOTHER
|
January 16, 1962 |
|
IMMIDISETTI RAMAKRISHNAIAH Vs. STATE OF ANDHRA PRADESH
|
March 5, 1962 |
|
IN RE B. ARJUNAPPA AND ANOTHER Vs. STATE
|
January 16, 1962 |
|
IN RE CHIDRA LINGAMURTHY AND OTHERS Vs. STATE
|
September 24, 1962 |
|
IN RE, KONDEPUDI RAMAM Vs. STATE
|
August 21, 1962 |
|
IN RE, MALEPATI SRIHARI RAO Vs. STATE
|
January 24, 1962 |
|
IN RE: THE CHIEF EXECUTIVE OFFICER, ANDHRA PRADESH, STATE ROAD TRANSPORT CORPORATION, HYDERABAD Vs. STATE
|
March 24, 1962 |
|
INCOME Vs. M. SUNDARARAMIREDDY
|
September 28, 1962 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. PRESIDING OFFICER LABOUR COURT ANDHRA PRADESH
|
August 22, 1962 |
|
INDURTHI SRINIVASA RAO Vs. INDURTHI VENKATA NARASIMHA RAO
|
July 19, 1962 |
|
ISMAIL PATEL Vs. ZAHRA BIBI
|
June 21, 1962 |
|
JOINT FAMILY FIRM OF GIRDHARILAL PRABHU DAYAL Vs. JETHMAL PROPRIETOR OF FIRM CHATARBHOJ JETHMAL HINGOLI
|
February 2, 1962 |
|
JUMMARLAL SURAJKARAN Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1962 |
|
JUVVI SUBBARAMAIAH AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1962 |
|
K M RAMASWAMI CHETTI Vs. P K LAKSHMAMMA DIED
|
April 3, 1962 |
|
K N KRISHNAIAH SETTY AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER
|
June 25, 1962 |
|
K NARASIMHA REDDY Vs. STATE OF ANDHRA PRADESH
|
June 20, 1962 |
|
K S SHAFEEQ Vs. MOHAMMADI BEGUM
|
November 1, 1962 |
|
K SUDERSANAM Vs. S VENKATARAO
|
December 14, 1962 |
|
K. NARASIMHA REDDY Vs. STATE OF A.P. AND OTHERS
|
July 12, 1962 |
|
K. RAJA GOPALAREDDY AND OTHERS Vs. E. KUMARASWAMY REDDY AND OTHERS
|
August 31, 1962 |
|
KADAMBALA NARASIMHULU Vs. STATE
|
November 5, 1962 |
|
KAMMISETTI PERUMALLU Vs. INAGANTI KOTIREDDI
|
September 18, 1962 |
|
KANDAMURI VENKATASUBBA RAO Vs. VILLAGE PANCHAYAT COURT JINNUR
|
October 19, 1962 |
|
KASAMSETTY RADHAKRISHNIAH SETTY PAMIDI Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
June 30, 1962 |
|
KASARAPALLI ANJANEYULU AND ANOTHER Vs. ELURU MUNICIPALITY BY ITS EXECUTIVE OFFICER, THE COMMISSIONER, ELURU AND ANOTHER
|
September 4, 1962 |
|
KASIRAJU LAKSHMIKANTHA RAO Vs. DENDUKURI VENKATESWARLU
|
July 25, 1962 |
|
KESARI GURUMURTHY SASTRY Vs. STATE OF ANDHRA PRADESH
|
April 7, 1962 |
|
KHAMJI VISHRAM AND CO Vs. STATE OF ANDHRA PRADESH
|
April 4, 1962 |
|
KOMARENALLI BALARAJ Vs. AKARAPPU GURUCHERENAM
|
November 22, 1962 |
|
KOMRAVELLI VARALAXMI Vs. SYED KASIM HUSSAIN
|
February 23, 1962 |
|
KONATHALA SRIRAMULU AND OTHERS Vs. BOARD OF REVENUE (C. T.)
|
February 21, 1962 |
|
KONDAPALLY VASUDEV REDDY Vs. BAIREDDY VENKATA REDDY
|
June 20, 1962 |
|
KONDURU SESHU REDDI Vs. VEMAREDDY RAMA RAGHAVAREDDY
|
August 7, 1962 |
|
KOPPARTHI SATYANARAYANA Vs. KOPPARTI SEETHARAMAMMA
|
July 11, 1962 |
|
KOPPULA NARAYANAMURTHI Vs. PITTA VENKAMMA
|
November 23, 1962 |
|
KOTAK AND COMPANY Vs. STATE OF ANDHRA PRADESH
|
March 12, 1962 |
|
KROWIDI SATYANARAYANA Vs. MESSRS MOTU INDUSTRIES PVT LTD
|
October 23, 1962 |
|
KUDAPA SUBBANNA Vs. GHITTURI SUBBANNA
|
February 23, 1962 |
|
KUPPA VISWAPATHI Vs. KUPPA VENKATA KRISHNA SASTRY
|
February 20, 1962 |
|
LAKHMICHAND BALCHAND Vs. EXECUTIVE ENGINEER DIVISION NO 1 NAGARJUNASAGAR DAM
|
February 9, 1962 |
|
LALAM SAMBAYYA Vs. PATTAM SHEMSHERKHAN
|
October 25, 1962 |
|
LALTA PRASAD Vs. LATE MOIN YAR KHAN
|
November 20, 1962 |
|
LALTA PRASAD AND OTHERS Vs. LATE MOIN YAR KHAN DECEASED
|
August 2, 1962 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. TADA TIRUPATHAYYA
|
August 17, 1962 |
|
LINGALA SIVAIAH Vs. MUNSIF MAGISTRATE MEDAK
|
March 1, 1962 |
|
LT COL P H CHOUDHARY Vs. ALTAF AHMED
|
September 20, 1962 |
|
M BHASKARA RAO Vs. STATE OF ANDHRA PRADESH
|
April 16, 1962 |
|
M PARAMESWARAMMA Vs. Y RAMACHANDRARAO DIED MACHIRAJU SREERAMAMURTY
|
December 17, 1962 |
|
M S KALYAN SHETTY Vs. INSPECTOR GENERAL OF STAMPS HYDERABAD DN
|
October 29, 1962 |
|
M. RAFIUDDIN AND OTHERS Vs. GADDAM NARAYANA AND OTHERS
|
February 16, 1962 |
|
MADHURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
October 19, 1962 |
|
MADRIYALA GEORGE SOLOMON Vs. REV CH LUKE
|
July 24, 1962 |
|
MADURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1962 |
|
MADURI RAJESHWAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
October 18, 1962 |
|
MAHBOOB BI Vs. ALVALA LACHMIAH
|
February 12, 1962 |
|
MALIK SHER MUHAMMAD KHAN Vs. SYED MOINUDDIN
|
January 12, 1962 |
|
MALLA REDDY E Vs. SOUTHERN RAILWAY
|
July 12, 1962 |
|
MALLIPUDI MANGARAJU Vs. CHEVALAM PANDU DORA
|
September 19, 1962 |
|
MANAGING DIRECTOR HINDUSTAN SHIPYARD PRIVATE LTD Vs. ATTILI APPALASWAMI
|
June 15, 1962 |
|
MANCHERLA NARASIMHAM Vs. MAHABUBUNNISSA BEGUM
|
April 12, 1962 |
|
MANDUL NAGANNA Vs. LACHMI BAI
|
January 2, 1962 |
|
MANEPALLI SATTEMMA Vs. MANEPALLI SATYANARAYANA
|
October 31, 1962 |
|
MANNEM VENKATARAMAYYA Vs. M MUNNEMMA
|
September 13, 1962 |
|
MANORA BAI Vs. SULTAN BAKATH BEGUM AND OTHERS
|
December 29, 1962 |
|
MEDABOYINA SEETHANNA Vs. ARUBANDI SANKARA LAKSHMI DEVI
|
January 8, 1962 |
|
MEDAM CHANDRAMOULI Vs. REVENUE DIVISIONAL OFFICER KURNOOL
|
November 22, 1962 |
|
MESSRS GILL AND COMPANY PVT LTD Vs. DAMODARDAS HARIDAS
|
December 4, 1962 |
|
MESSRS GIRDHARI LAL PRABHU DAYAL HYDERABAD Vs. JETHMAL PROP CHATERBHOJ JETHMAL FIRM BOMBAY
|
February 2, 1962 |
|
MIDATHALA NARAYANAPPA Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1962 |
|
MIR IMDAD ALI KHAN Vs. COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD
|
November 15, 1962 |
|
MOHAMMAD ALI HASAN KHAN Vs. BHAGIRATHLAL
|
January 12, 1962 |
|
MOHAMMAD DALIL KHAN Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
|
June 29, 1962 |
|
MOHAMMED FARKHUNDA ALI Vs. KHAMRUNNISSA BEGUM
|
September 18, 1962 |
|
MUDDANA VENKATESWARLU Vs. MUDDANA BASAVIAH
|
August 23, 1962 |
|
MULPURA VENKATARAMAYYA Vs. DEVABHAKTUNI KESAVANARAYANA
|
August 16, 1962 |
|
MUNIPALLI VENKATACHALAPATHI RAO Vs. VULIGUNDAM BHIMA RAO
|
November 9, 1962 |
|
MUTYALA SATYANARAYANAMURTHI Vs. MUTYALA JAGGAMMA
|
January 11, 1962 |
|
N BHAKTAVATSALAM Vs. STATE OF ANDHRA PRADESH
|
January 2, 1962 |
|
N RAMAMURTHY Vs. STATE
|
June 28, 1962 |
|
N S GHOUSE MIAH AND ABDULLAHA SHERIFF Vs. REGIONAL TRANSPORT AUTHORITY CUDDAPAH
|
August 24, 1962 |
|
N. P. CHENGALRAYA NAIDU Vs. G.N. PATTABHI REDDI
|
October 20, 1962 |
|
NALLURI NAGABHUSHANAM Vs. KANIGALPULA KRISHNAMURTHY
|
June 15, 1962 |
|
NARAYANDAS Vs. NAWAB ZIA YAR JUNG BAHADUR
|
August 31, 1962 |
|
NATHMAL SUMERIMAL and CO Vs. KUNALA PURNACHANDRA RAO
|
August 28, 1962 |
|
NELLORE MUNICIPAL RATE PAYERS ASSOCIATION NOLLORE Vs. STATE OF ANDHRA PRADESH
|
July 19, 1962 |
|
NIMMAGADDA KANAKA SRINIVASA RAO Vs. N. LAKSMINARAYANA & ORS.
|
June 25, 1962 |
|
NIZAMS RELIGIOUS ENDOWMENT TRUST HEH Vs. COMMISSIONER OF INCOME TAX
|
September 14, 1962 |
|
NUTHAKI VENKATASWAMI Vs. KATTA NAGI REDDY
|
February 12, 1962 |
|
OTHURU RAMANIAH Vs. AVULA BUJJI REDDY
|
July 2, 1962 |
|
P RAJAGOPAL RAO AND MOHAMMED ALI HASAN KHAN Vs. EHAGIRATHLAL
|
January 12, 1962 |
|
P V SONJAN RAO Vs. GANDRA NARSING RAO
|
June 29, 1962 |
|
P V SUBRAHMANYACHARY Vs. VALASALA CHENDRAMOULI
|
November 1, 1962 |
|
P.S. VELU CHETTY Vs. THE STATE OF ANDHRA PRADESH
|
October 22, 1962 |
|
P.V. SUBRAHMANYACHARI Vs. VALASALA CHANDRAMOULI AND OTHERS
|
November 30, 1962 |
|
PALEPU CHELLAYYA Vs. KALLA PYDI NAIDU
|
April 3, 1962 |
|
PANGOTI MANGARAO Vs. CHINNADI KISHAN RAO
|
February 15, 1962 |
|
PARIMISETTI SEETHARAMAMMA Vs. COMMISSIONER OF INCOME TAX
|
August 3, 1962 |
|
PASALAPUDI BRAHMAYYA Vs. TEEGALA GANGARAJU
|
September 13, 1962 |
|
PATTHI SRINADHAM Vs. STATE
|
April 20, 1962 |
|
PEDDIGARI ANNAPURNAMMA Vs. PEDDIGARI APPA RAO
|
March 27, 1962 |
|
PENDYALA VENKATESWARLU Vs. ESTATES ABOLITION TRIBUNAL EAST GODAVARI RAJAHMUNDRY
|
September 28, 1962 |
|
PENTAPATI VENKATRATNAM Vs. KARRI VENKATANARASAYAMMA
|
November 7, 1962 |
|
PENUMATCHA SUBHADRAYYAMMA Vs. REVENUE DIVISIONAL OFFICER EAST GODAVARI DISTRICT RAJAHMUNDRY
|
August 9, 1962 |
|
PERURI PEDA SATHIRAJU Vs. DULAM ADEMMA
|
January 3, 1962 |
|
PINGLE VENKATA RAMA REDDY Vs. KAKARLA BUCHANNA
|
March 19, 1962 |
|
PINNAMANENI SOMASEKHARA RAO Vs. STATE BAR COUNCIL, A.P. REPRESENTED BY ITS SECRETARY
|
April 6, 1962 |
|
PRAGALLAPATI GANGAYYA Vs. NALAM NUKARAJU
|
January 12, 1962 |
|
PRATAP REDDI A V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
January 17, 1962 |
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PUBLIC PROSECUTOR Vs. VATTEM VENKATRAMAYYA
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March 9, 1962 |
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PUBLIC PROSECUTOR Vs. EDIGA VENKATA SWAMI
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March 30, 1962 |
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PUBLIC PROSECUTOR Vs. NALAM SUBBA RAO
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October 22, 1962 |
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PUBLIC PROSECUTOR Vs. THUMUGUNTA SESHAIH
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October 25, 1962 |
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PUBLIC PROSECUTOR Vs. H R BASAVA RAJ
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December 4, 1962 |
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PUBLIC PROSECUTOR ANDHRA PRADESH Vs. THOTA CHENNAIAH
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June 29, 1962 |
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PUBLIC PROSECUTOR ANDHRA PRADESH Vs. DEVIREDDI NAGI REDDI
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March 23, 1962 |
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PULAVARTHI VISWANADHAM Vs. COMMISSIONER OF INCOME TAX
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September 19, 1962 |
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PULLAGUJJU KRISHNAYYA Vs. REVENUE DIVISIONAL OFFICER
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June 21, 1962 |
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PURUSHOTHAM GURUKKAL Vs. RAMALINGESWARASWAMY TEMPLE
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April 6, 1962 |
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R D CHAND Vs. STATE OF ANDHRA PRADESH
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December 6, 1962 |
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RABINA BIBI Vs. PULIPAKA SATYAVATHI
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August 6, 1962 |
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RADHA BAI Vs. BANKA CHINNAYYA AND OTHERS
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March 22, 1962 |
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RAGHAVENDRASWAMI MUTT AT NANJANGUD Vs. STATE OF ANDHRA PRADESH
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September 6, 1962 |
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RAGHOTHAM Vs. STATE
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August 10, 1962 |
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RAGHUNANDHAN REDDY Vs. STATE OF HYDERABAD
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January 17, 1962 |
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RAI SAHIB RAMDYAL GHANSI RAM AND SONS Vs. RAMNIVAS
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June 26, 1962 |
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RAJAH OF VENKATAGIRI Vs. DIRECTOR OF SETTLEMENTS BOARD OF REVENUE ANDHRA PRADESH HYDERABAD
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September 21, 1962 |
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RAJYALAXMI RICE MILL TENALI Vs. STATE OF ANDHRA PRADESH
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January 19, 1962 |
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RAMA SUGARS and INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
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October 16, 1962 |
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RAMAKRISHNA RICE WORKING COMPANY BHATTIPROLU Vs. STATE OF ANDHRA PRADESH
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January 17, 1962 |
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RAMAYANAM CHITTI ABBOYI, MANAGING TRUSTEE OF SRI KANCHI KAMAKSHIAMMAVARI TEMPLE Vs. SRI KAPAKAYALA SURANNA AND OTHERS
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February 21, 1962 |
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RANGAPPA Vs. REDDI GOVINDA REDDY
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March 6, 1962 |
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RAPOLU VITTAL Vs. NAGELLI DURGAIAH
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February 27, 1962 |
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RAVU VENKATA SURYA RAO Vs. RAVU VENKATA RAO
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April 11, 1962 |
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REDDI CHINA PAIDAYYA Vs. RUDRABHATLA MURALIDHAR AND OTHERS
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December 14, 1962 |
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REWACHANA HOTCHAND Vs. HARCHANDRAI HOTCHAND
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February 6, 1962 |
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REWACHAND HOTCHAND AND OTHERS Vs. HARCHANDRAI HOTCHAND AND OTHERS
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December 12, 1962 |
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S K C C BANK LTD Vs. VISSAPRAGADA SUBRAHMANYAM
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July 27, 1962 |
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S M HADI ABEDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
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April 16, 1962 |
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SAHEB BEGUM Vs. AHMED BIN HUSSAIN
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November 12, 1962 |
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SALVARI VISHWANADHAM Vs. MANKALI VENKATAMMA
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September 22, 1962 |
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SANNIDHANAM LAKSHMI KANTAYYA Vs. GHATAM SURYANARAYANA
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August 27, 1962 |
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SARDAR ANMOL SINGH Vs. REGISTRAR OSMANIA UNIVERSITY HYDERABAD A P
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March 13, 1962 |
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SATHI SATTEMMA Vs. SATHI SUBBI REDDY
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April 20, 1962 |
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SEDU MUNIAH Vs. THE PRL. DIST. MUNSIF, CUDDAPAH & ORS.
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April 4, 1962 |
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SEELI TIRUPATI Vs. BHUPATHIRAJU JANIKAMMA
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December 13, 1962 |
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SEEMAKURTY ACHYUTAM Vs. SEEMAKURTI KASI ANNAPURNAMMA
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August 30, 1962 |
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SESHACHELAPATI VENKATESAM Vs. MANAPURAM SIVUDU NAIDU
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April 17, 1962 |
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SETH PAMANDAS SUGHARAM DIED Vs. T S MANIKYAM PILLAI
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June 27, 1962 |
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SETH PURSHOTHAMDAS Vs. PANNALAL
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July 16, 1962 |
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SHIVARAM REDDY Vs. SANGAREDDY ALIAS SANGAPPA
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August 24, 1962 |
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SILK LTD Vs. INDUSTRIAL TRIBUNAL
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July 6, 1962 |
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SIRIGIRI PULLAIAH Vs. SIRIGIRI RUSHINGAMMA
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February 15, 1962 |
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SOMARAJU SREE RAMA MOHANA RAO Vs. SOMARAJU THULASI PRASADA RAO
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July 6, 1962 |
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SOMISETTI NARASIMHARAO Vs. STATE OF ANDHRA PRADESH
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November 6, 1962 |
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SREERAM VENKATASUBBAMMA Vs. SOMISETTI SUBBAYYA
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September 14, 1962 |
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SRI RAJAH LAKSHMI NARASIMHA SANYASIRAJU PEDA BATIAR SIMHULU BAHADUR Vs. KOTTU JAGANNADHA RAO & ORS.
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February 20, 1962 |
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SRI VENKATESWARA AND CHANNAKESWARASWAMI TEMPLE UPPUTUR Vs. BENDAPUDI RADHAKRISHNA AND OTHERS
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August 23, 1962 |
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STATE OF A. P. Vs. G. SANJEEVA REDDY AND OTHERS,
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August 3, 1962 |
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STATE OF ANDHRA PRADESH Vs. MOHD KHUTUBUDDIN KHAN
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December 18, 1962 |
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STATE OF ANDHRA PRADESH Vs. Y CHINNA REDDI
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September 14, 1962 |
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STATE OF ANDHRA PRADESH Vs. VAUHINI PICTURES PVT LTD
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April 17, 1962 |
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STATE OF ANDHRA PRADESH Vs. KONERU SURYANARAYANA ARID
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June 12, 1962 |
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STATE OF ANDHRA PRADESH Vs. SOMASANKARA SASTRY
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June 19, 1962 |
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STATE OF ANDHRA PRADESH Vs. CHINTALAPUDI RAMACHANDRA ROW
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March 28, 1962 |
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STATE OF ANDHRA PRADESH Vs. MOTHEY GANGARAJU
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February 9, 1962 |
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SUKHAVASI BHIMASANKARA RAO & ORS. Vs. TUMMALA RAMAIAH & ORS.
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April 20, 1962 |
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SUNKARA SUBBA RAO ALIAS S K SUBBA RAO Vs. ZILLA PARISHAD KURNOOL
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April 20, 1962 |
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SURVEPALLI SIDDAIAH Vs. SURVEPALLI PENCHALAMMA
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June 19, 1962 |
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SYED MOHAMMED YAR KHAN ALIAS HABEED ALI SHAH SANI AND ANOTHER Vs. SYED YOUSUF YAR KHAN AND OTHERS
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December 12, 1962 |
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SYED SHAMSUDDIN Vs. MUNIRA BEGUM
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October 26, 1962 |
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SYED SHARFUDDIN Vs. ANDREWS
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September 27, 1962 |
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SYED YOUNSUF AKBAR HUSSAINI Vs. SYED MURTUZA AKBAR HUSSAINI
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October 28, 1962 |
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T V SUBBA RAO Vs. T KOTESWARA RAO
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January 19, 1962 |
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TAKASI APPA RAO Vs. PENUMATCHA VENKATA SATYANARAYANA RAJU
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March 11, 1962 |
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TALAPULA OBULA NAIDU Vs. STATE
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April 3, 1962 |
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TANDAPU SAMBAYYA Vs. CHERUKURI VENKATESWARLU
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July 2, 1962 |
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TATAWARTHY NARAYANA MURTY Vs. COMMISSIONER OF INCOME TAX
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October 12, 1962 |
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TATHA RAMABHADHRA SOMAYAJULU Vs. KORADA APPALASWAMY
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April 20, 1962 |
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THAMMANA PEDA VENKATASUBBA RAO Vs. STATE
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August 10, 1962 |
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THE PUBLIC PROSECUTOR Vs. KONJETI NAGABHUSHANAM
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July 5, 1962 |
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THE PUBLIC PROSECUTOR OF ANDHRA PRADESH AT HYDERABAD Vs. POLUROWTHU RAMANNA DORA AND OTHERS
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July 11, 1962 |
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THE STATE OF ANDHRA PRADESH Vs. M/S. PYARELAL MALHOTRA, MASULIPATNAM
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March 23, 1962 |
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THE STATE OF ANDHRA PRADESH, THROUGH THE SECRETARY, REVENUE AND EXCISE Vs. JALERJAR HORMOSJI GOTLA
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November 8, 1962 |
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THOTA APPANNA DIED AFTER DISPOSAL OF THE APPEAL AND HIS LRS AND Vs. NAKKAVA APPANNA
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September 28, 1962 |
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THOTA CHENNIAH Vs. THE STATE
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June 29, 1962 |
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THUMMU KOTI NAGAIAH Vs. D SAMBAIAH
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January 31, 1962 |
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TIKKAVARAPU YANADIREDDY Vs. DODLA AUDISESHA REDDY
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January 29, 1962 |
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UNION OF INDIA Vs. B BASAVAYYA
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August 24, 1962 |
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UNION OF INDIA UOI Vs. JONNALAGADDA VENKATA SUBBAIAH AND CO
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October 30, 1962 |
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UPPALAPATI VEERABHADRUDU Vs. BAVAJI MUTT SINGARAYAPALEM KAIKALUR TALUK KRISHNA
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April 17, 1962 |
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V M VADI Vs. VIJAYAWADA MUNICIPALITY
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December 18, 1962 |
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V V NARAYANA CHETTY Vs. NARAPPAREDDIGARI VENKATA REDDI
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October 24, 1962 |
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V VENKATASWAMY Vs. V RADHAKRISHNA REDDI
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July 31, 1962 |
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VADLAMANI KAMESHWARA RAO NANDAMPUDI Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
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November 13, 1962 |
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VALLABHANENI NEELAKANTESWARA RAO Vs. EDUPUGANTI RAGHAVENDRA RAO MEMORIAL HIGH SCHOOL COMMITTEE
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February 14, 1962 |
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VARJIWAN P SETH Vs. RATANLAL JAHOTIA
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December 21, 1962 |
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VAZIR ALI Vs. M SHANKARIAH
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March 12, 1962 |
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VELLANKI GOPAL REDDY Vs. CHENCHU VENKAYYA
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February 13, 1962 |
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VENKATESWARA AND CHANNAKESWARASWAMI TEMPLE UPPUTUR Vs. BENDAPUDI RADHAKRISHNA
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November 5, 1962 |
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VUDATHU VENKATARATNAM Vs. MUTHA SARVARAYUDU
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September 21, 1962 |
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VUYYURI RATNA REDDI Vs. STATE
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July 26, 1962 |
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XAVIER PASCAL Vs. UNION OF INDIA
|
July 10, 1962 |
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YADLAPATI SUBBA RAO Vs. YEDLAPATI NARASIMHA RAO AND OTHERS
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November 14, 1962 |
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YELETI RAGHAVIAH Vs. MOHAMMED IBRAHIM
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December 4, 1962 |
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ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM
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February 16, 1962 |
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ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM
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March 7, 1962 |