|
A ANNAMALAI Vs. STATE TRANSPORT AUTHORITY ANDHRA PRADESH
|
June 30, 1961 |
|
A R CANGADHAR and CO NIRMAL ADILABAD Vs. CUM OF POLICE MALLIAH RAJESHWAR and CO ARMOOR TALUQ NIZAMABAD
|
September 27, 1961 |
|
A V BHANOJI RAO Vs. STATE OF ANDHRA PRADESH
|
June 14, 1961 |
|
A. RAJAMMA Vs. A. KRISHNAMA NAIDU
|
October 6, 1961 |
|
A. RAMASWAMI Vs. K. VENKAMMA
|
September 21, 1961 |
|
ABDUL KARIM BABU KHAN Vs. MAHMOD ALI KHAN
|
July 27, 1961 |
|
ACHYUTANA PITCHAIAH SARMA Vs. GORANTLA CHINNA VEERAYYA
|
January 6, 1961 |
|
ADAPA VITTAL Vs. GOVULA RAMAKISTIAH AND OTHERS
|
July 27, 1961 |
|
ADDITIONAL INCOME TAX OFFICER Vs. THIMMAYYA A
|
August 3, 1961 |
|
ADVOCATE GENERAL ANDHRA PRADESH Vs. P H MOWLE
|
April 21, 1961 |
|
AKULA VENKATASUBBAIAH Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1961 |
|
ALLAREDDI VENKATASUBBA REDDI Vs. ALLAREDDI PENCHALAMMA
|
December 6, 1961 |
|
AMBATI RAGHAVALU Vs. MOVVA VENKAMMA
|
September 29, 1961 |
|
ANAMIK PEDDA NARASANNA AND ANOTHER Vs. ANAMIK GUDA DAKANNA
|
September 25, 1961 |
|
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
|
July 14, 1961 |
|
ANDUGULAPATI NARASIMHA RAO Vs. ABBARAJU CHENCHAMMA
|
June 23, 1961 |
|
ANJANEYA DASU ASHRAMAM Vs. KOMMALA SOMASUNDARAMMA
|
July 26, 1961 |
|
ARISETTY RAMAKRISHNAIAH Vs. PATTIPATI VENGAYYA
|
September 18, 1961 |
|
B C CHENNA REDDY Vs. STATE OF ANDHRA PRADESH
|
November 1, 1961 |
|
B MUTHYALU Vs. STATE OF ANDHRA PRADESH
|
July 5, 1961 |
|
B NARAYAN Vs. G THIRPATH REDDY
|
December 19, 1961 |
|
B PANDURANGAIAH CHETTY Vs. ULCHALA ILLURI HANUMANTHAIAH
|
February 7, 1961 |
|
B.C. CHENNA REDDY AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
March 27, 1961 |
|
BADDEPUDI NARASAREDDI Vs. DANDU SATYANARAYANA REDDI
|
January 20, 1961 |
|
BADRINARAYAN Vs. EXCISE COMMISSIONER HYDERABAD
|
October 11, 1961 |
|
BANDI KRISHNAMURTHY Vs. PASUPULETI VENKATESAM
|
January 16, 1961 |
|
BARLA JOGINADHAM Vs. STATE
|
September 21, 1961 |
|
BASAVARAJ VENKATA APPA RAO Vs. SECRETARY, BOARD OF REVENUE ANDHRA PRADESH HYDERABAD AND OTHERS
|
March 12, 1961 |
|
BHAVARAJU VENKATA SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
June 21, 1961 |
|
BHUMA VENKATA SESHAYYA Vs. BHUMA VENKATA SATYANARAYANA
|
December 12, 1961 |
|
BIO CHEMICAL AND SYNTHETIC PRODUCTS LTD Vs. REGISTRAR OF COMPANIES ANDHRA PRADESH HYDERABAD
|
October 13, 1961 |
|
BISAKHAPATNAM CO Vs. STATE OF A. P. AND OTHERS
|
July 31, 1961 |
|
BOBBA SATYANARAYANA Vs. MADDINENI SREE RAMULU
|
January 30, 1961 |
|
BOJJA KOTAIAH AND ANOTHER Vs. PARCHA LAKSHMINARASIMHA RAO
|
February 21, 1961 |
|
BOMMIDALA POORNAIAH Vs. UNION OF INDIA
|
October 11, 1961 |
|
BONIGALA BODEMMA Vs. BONIGALA VEERAIAH
|
November 15, 1961 |
|
BYREDDI NARASI REDDI Vs. THAMBALLA BALAMMA
|
November 14, 1961 |
|
C RANGA RAO Vs. K SRINIVASASWAMY
|
September 15, 1961 |
|
CHAGANTI RAMACHANDRAREDDI Vs. GADIKO KOTIREDDI
|
November 15, 1961 |
|
CHANDA YADGIRI Vs. M VENKATAIAH
|
July 6, 1961 |
|
CHEKOTI LINGAYYA Vs. RAVIPATI LAKSHMINARASAMMA ALIAS LALITA DEVI
|
September 22, 1961 |
|
CHERUKURI PIRCHIAH ADVOCATE AND MUNICIPAL COMMISSIONER GUDIVADA Vs. ANDHRA UNIVERSITY WALTAIR
|
February 21, 1961 |
|
CHIEF CONTROLLING STAMP AUTHORITY HYDERABAD Vs. STATE
|
September 8, 1961 |
|
CHILAKAMARTI KOTAIAH Vs. ADDANKI VENKATA SUBBAIAH
|
April 10, 1961 |
|
CHINNATHAMBI Vs. STATE
|
June 23, 1961 |
|
CHITOORY VENKATARAJU Vs. M VENKATARAJAMMA
|
February 10, 1961 |
|
COCANADA RADHASWAMI BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 8, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. CHAKKA NARAYANA
|
March 31, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. VAKATI SANJEEVA SETTY
|
October 24, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. RAMDAYAL GHANSIRAM AND SONS
|
October 27, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. GOPIKRISHNA MURALIDHAR
|
November 16, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. GULAM HYDERKHAN
|
November 22, 1961 |
|
COMMISSIONER OF INCOME TAX Vs. ALAPATI VENKATARAMIAH
|
December 1, 1961 |
|
DALAVAI NAGARAJAMMA Vs. STATE BANK OF INDIA CUTTAPAH
|
August 14, 1961 |
|
DARA RADHAKRISHNAYYA LINGAM Vs. TALLURI SATYANANDAM
|
November 16, 1961 |
|
DASARI SATYANARAYANA Vs. DASARI BAPAYYA
|
November 28, 1961 |
|
DASEE VEERABHADRAYYA VENKATASUBBAYYA FIRM VIJAYAWADA Vs. BISWANATH JAGDISH PRASAD SRI GANGANAGAR PEPSU PROVINCE
|
October 31, 1961 |
|
DATLA VISSAM RAJU Vs. BANDARU GOPALA RAO
|
March 31, 1961 |
|
DEITIES OF SRI AUDINARAYANA SWAMY AND ANJENAYAASWAMI TEMPLES OF Vs. R HANUMACHARYULU
|
September 22, 1961 |
|
DEVATHA PULLAYYA AND ANOTHER Vs. JALDU MANIKYALA RAO AND OTHERS
|
August 2, 1961 |
|
DEVI DAYAL MARWAH Vs. STATE OF ANDHRA PRADESH
|
January 6, 1961 |
|
DIKSHATULU SURYANARAYANA Vs. PENTAKOTA TATAYYA
|
September 8, 1961 |
|
DIMMITI PULLAYYA Vs. ANDABOLU NAGABHUSHANAM
|
July 25, 1961 |
|
DISTRICT WELFARE OFFICER GUNTUR Vs. PILLALAMARRI RAMAKRISHNA SOMAYAJULY
|
July 27, 1961 |
|
DUNDOO BALAKRISHNAMURTHY Vs. MUNICIPAL COMMISSIONER SECUNDERABAD
|
February 15, 1961 |
|
DWARAKADAS Vs. HABIB MOHAMMAD JAFFER
|
August 23, 1961 |
|
EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE Vs. KRISHNA COCONUT COMPANY
|
November 8, 1961 |
|
EAST INDIA SANDAL OIL DISTILLERIES LTD Vs. STATE OF ANDHRA PRADESH
|
June 28, 1961 |
|
EDIGA MUNIYYA Vs. STATE OF ANDHRA PRADESH
|
January 6, 1961 |
|
FAKRUDDIN Vs. STATE POLICE NIRMAL
|
August 3, 1961 |
|
FATIMUNISSA BEGUM SAHEBA Vs. SHAIK ABU BAKER SAHEB
|
November 8, 1961 |
|
FIRM OF POLICE MALLIAH RAJESHWAR Vs. A R GANGADHAR and CO
|
December 15, 1961 |
|
G K NAIDU Vs. OFFICIAL RECEIVER HYDERABAD
|
September 5, 1961 |
|
G KANAKAYYA PRESIDENT PANCHAYAT SAMITHI TADIKONDA GUNTUR Vs. STATE OF ANDHRA PRADESH
|
December 14, 1961 |
|
G NARASIMULU Vs. STATE OF ANDHRA PRADESH
|
June 12, 1961 |
|
G. PURUSHOTHAM RAO Vs. DODDA MALLAIAH
|
February 15, 1961 |
|
GONUGUNTA NARASIMHA CHETTY Vs. STATE
|
July 7, 1961 |
|
GOPISETTI VENKATARATNAM AND OTHERS Vs. VIJAYAWADA MUNICIPALITY
|
October 10, 1961 |
|
GORLA BUCHAYYA Vs. MUKALA SWAMI NAIDU
|
August 24, 1961 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. SADARAM NOOKAYYA
|
January 17, 1961 |
|
GOWRA VENKAYYA CHETTY Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1961 |
|
GULLAPALLI NAGCSWARA RAO Vs. PRINCIPAL MEDICAL COLLEGE GUNTUR
|
September 5, 1961 |
|
GULTUPALLI HANUMAYYA AND OTHERS Vs. RAVELLA VENKATA SUBBAYYA
|
December 15, 1961 |
|
GUNNAM PARVATHA VARDHANAMMA Vs. GUNNAN SATYANARAYANARAO AND ANOTHER
|
February 9, 1961 |
|
GUNTUR TOBACCOS LTD Vs. GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH
|
April 21, 1961 |
|
H E H MIR OSMAN ALI KHAN BAHADUR NIZAM and RAJPRAMUKH OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
|
July 4, 1961 |
|
H H SRI MAHANT NARAYANA DOSSJEE VARU SRI MAHANT OF SRI HATHIRAMJEE Vs. STATE OF ANDHRA PRADESH
|
September 19, 1961 |
|
HANUMANTHA RAO B V Vs. COMMISSIONER OF INCOME TAX
|
November 15, 1961 |
|
HAZARILAL Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1961 |
|
HIRANAND RAMSUKH Vs. COMMISSIONER OF INCOME TAX
|
December 21, 1961 |
|
HYDERABAD ALLWYN METAL WORKS LIMITED Vs. INCOME TAX OFFICER
|
January 2, 1961 |
|
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LIMITED Vs. STATE OF ANDHRA PRADESH
|
February 1, 1961 |
|
HYDERABAD CHEMICAL AND PHARMACEUTICAL WORKS LTD Vs. STATE OF ANDHRA PRADESH
|
February 17, 1961 |
|
HYDERABAD HANDLOOM WEAVERS CENTRAL CO OPERATIVE ASSOCIATION LTD Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT ANDHRA PRADESH
|
November 9, 1961 |
|
IN RE, VUYYURI RATNA REDDI AND ANOTHER Vs. STATE
|
April 4, 1961 |
|
INAMDARS OF SULHNAGAR COLONY Vs. GOVERNMENT OF ANDHRA PRADESH
|
March 16, 1961 |
|
INDERKANTI VENKATA SUBBIAH Vs. STATE OF HYDERABAD (NOW A.P.)
|
January 5, 1961 |
|
INDIAN HUME PIPE CO. LTD. Vs. PRESIDING OFFICER, LABOUR COURT, ANDHRA PRADESH AND OTHERS
|
January 30, 1961 |
|
INDIAN HUME PIPE COMPANY LIMITED Vs. VENDRA VENKANNA PROPRIETOR OF JAI BHARATHI CEMENT WORKS PENUGONDA
|
October 13, 1961 |
|
INDUKURI MARRI RAJU Vs. REVENUE DIVISIONAL OFFICER, ELURU
|
June 15, 1961 |
|
INSPECTOR GENERAL OF REGISTRATION AND STAMPS GOVERNMENT OF HYDERABAD Vs. TAYYABA BEGUM
|
September 1, 1961 |
|
IRADAIA SEETHARAMAIAH Vs. PENURNATCHA BANGARAYYA
|
April 17, 1961 |
|
J P SANGHI Vs. STATE OF ANDHRA PRADESH
|
June 14, 1961 |
|
JAGADESWARIAH K Vs. PINGLE VIJAYAPAL REDDY
|
September 27, 1961 |
|
JALAPPA Vs. NARASIMHA SETTY
|
October 4, 1961 |
|
JALDU ANANTHA RAGHURAMA ARYA Vs. EAST COAST TRANSPORT AND SHIPPING CO PRIVATE LTD
|
July 28, 1961 |
|
JANGA RAMAKRISHNA REDDI Vs. CHALLASITARAMA REDDI
|
January 10, 1961 |
|
JAYASHANKAR MILLS BARSI LTD Vs. HAJI ZAKARIA HAJI EBRAHIM
|
October 27, 1961 |
|
JAYATHILAL DHANJI AND CO OIL MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 21, 1961 |
|
JETHMAL MADANLAL JOKOTIA Vs. NEVATIA and CO
|
November 14, 1961 |
|
JILLEDUMUDI PARVATHAMMA Vs. VEMPATI SUBHADRAMMA
|
October 11, 1961 |
|
K KRISHNAMURTHY Vs. G VENKATA RAO
|
August 17, 1961 |
|
K MUNEYYA AND CO Vs. K VARADARAJULU
|
June 26, 1961 |
|
K RAMAKRISHNA Vs. OSMANIA UNIVERSITY
|
July 28, 1961 |
|
K VIDYANAND Vs. ERRAMMA
|
August 24, 1961 |
|
K. PARASURAMAIAH Vs. POKURI LAKSHMAMMA
|
March 9, 1961 |
|
K.V. LAKSHMINARAYANA SASTRY Vs. VIJAYA COMMERCIAL BANK LTD. (IN LIQUIDATION)
|
September 29, 1961 |
|
KALA SOMAYYA Vs. STATE OF ANDHRA PRADESH
|
November 2, 1961 |
|
KALIDINDI BANGARARAJU Vs. KALIDINDI KASEYYA
|
December 22, 1961 |
|
KANAKANAMPATI NAGAYYA Vs. STATE
|
August 18, 1961 |
|
KANCHAMREDDI CHINNA RANGA REDDY Vs. STATE
|
February 6, 1961 |
|
KANCHERLA AUDINARAYANA Vs. BRANCH SETTLEMENT OFFICER KAKINADA
|
August 7, 1961 |
|
KANDIMALLA SEETHARAMA RAO Vs. A V SUBBA RAO
|
February 10, 1961 |
|
KANTEETI RAMKRISHNA DAS BEING MINOR Vs. SAMA PURNACHANDRA RAO AND OTHERS, DEFENDANTS
|
April 7, 1961 |
|
KARMAM SWAMI RAO AND ANOTHER Vs. KURNOOL SANSKRUTH VIDYADANA SAMAJAM
|
December 13, 1961 |
|
KARRI RAMAMURTHI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 4, 1961 |
|
KARUMURI APPALARAJU Vs. CHALLA SAMBURATNAMURTHY
|
March 15, 1961 |
|
KASULANATI VENKAIAH Vs. KATIKI SASTYANARAYANA
|
March 2, 1961 |
|
KATARI SATYANARAYANA RAO Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA
|
April 21, 1961 |
|
KATIKALA SUBBAYYAMMA Vs. PENMETSA BANGARRAJU
|
January 3, 1961 |
|
KATTUR LACHAMIYA Vs. STATE OF HYDERABAD
|
January 16, 1961 |
|
KISHANLAL Vs. TADAKAMALLA SITARAMA CHANDRA RAO
|
November 10, 1961 |
|
KODIDASU APPALASWAMY AND SURYANARAYANA Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1961 |
|
KODURI KRISHNARAO Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
July 6, 1961 |
|
KODURI SAMBASIVADU Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1961 |
|
KOLLAPUDI GOVINDAMMA Vs. MANDRU BULLEMMA
|
July 18, 1961 |
|
KOMARENALLI BALARAJ Vs. AKARAPPU GURUCHERENAM
|
February 20, 1961 |
|
KONDAPALLI AYYANNA Vs. VENKA BHADRAIAH MINOR
|
December 19, 1961 |
|
KONDAPURAM BUDDA REDDI Vs. M. RANGA REDDI
|
September 12, 1961 |
|
KONDAY SUBBARAJU Vs. DANDIGANAPUDY DHARMA CHERUVU
|
February 21, 1961 |
|
KOPPULA VENKATASWAMI Vs. KUKKAPALLI POLAYYA
|
September 20, 1961 |
|
KOTESWARA RAO B Vs. COMMISSIONER OF INCOME TAX
|
August 10, 1961 |
|
KRISHNA COCONUT CO Vs. STATE OF ANDHRA PRADESH
|
September 29, 1961 |
|
KRISHNA RAJENDRA MILLS LTD Vs. MAJETY SESHAGIRI RAO
|
December 22, 1961 |
|
KUMTUM JAGMOHAN Vs. RAMIAH
|
April 10, 1961 |
|
KURELLA PULLAYYA Vs. COMMISSIONER OF INCOME TAX
|
July 3, 1961 |
|
KYLASA SARABHAIAH Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1961 |
|
L.V. APTE AND OTHERS Vs. R.G.N. PRICE, THE OFFICIAL LIQUIDATOR OF THE ANDHRA PAPER MILL (IN LIQUIDATION) CO. LTD., AND OTHERS
|
October 24, 1961 |
|
LEGU VENKATARAMANAYYA SETTY Vs. GUNDA SUBBAYYA CHETTY
|
March 4, 1961 |
|
LIBRA MINING WORKS Vs. BALDOTA BROTHERS IMPORTERS and EXPORTERS BOMBAY
|
November 1, 1961 |
|
M GOVINDIAH PRESIDENT PANCHAYAT SAMITHI TALLURU DARSI TALUK NELLORE Vs. STATE OF ANDHRA PRADESH
|
July 21, 1961 |
|
M PANDURANGAM Vs. STATE
|
March 21, 1961 |
|
M VENKATARAMANAPPA Vs. K LASHMANNA
|
October 13, 1961 |
|
M. DODLA MALLIAH AND OTHERS Vs. STATE OF A. P. THROUGH ASST. COLLECTOR AND LAND ACQUISITION OFFICER, WARANGAL
|
July 2, 1961 |
|
M.V. SASTRY, MASULIPATAM Vs. M/S. MURLIDHAR JHUN JHUN WALA (P) LTD., MADRAS
|
July 7, 1961 |
|
M/S. N. POCHIAH AND CO. Vs. MULLE NAGABHUSHANAM
|
December 28, 1961 |
|
MACHERLA KONDAIAH Vs. EDE VENKATARATNAM
|
January 16, 1961 |
|
MADDUKURI RATNAM & ANOTHER Vs. ALLURI VEERANNA & OTHERS
|
October 3, 1961 |
|
MADURI MOTORS Vs. STATE OF ANDHRA PRADESH
|
September 5, 1961 |
|
MAGUNTA KOTA REDDY DIED Vs. POTHULA CHENDRASEKHARA REDDY
|
December 18, 1961 |
|
MAHADEVUNI VASUDEVA RAJU Vs. BADRAVADA SUBBARAJU
|
July 14, 1961 |
|
MAJJI PARASURAMULU Vs. SIMHADRI SURYANARAYANAMURTHY
|
April 6, 1961 |
|
MAJJI PARASURAMULU Vs. SIMHADRI SURYANARAYANANAMURTHI AND OTHERS
|
May 6, 1961 |
|
MAKIREDDI NOOKARAJU Vs. MAKIREDDI RAMAMURTHI
|
September 5, 1961 |
|
MALA NARAYANA Vs. STATE
|
January 27, 1961 |
|
MALLELLI CHITTEYYA Vs. TANDRA GHANTAYYA
|
February 16, 1961 |
|
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA
|
September 8, 1961 |
|
MANGU VENKATARAH Vs. STATE
|
November 22, 1961 |
|
MANTENA DURGARAJU Vs. MELAM PALLAM RAJU AND OTHERS
|
March 28, 1961 |
|
MANTRALA SIMHADRI Vs. PALLI VARALAKSHMI
|
March 2, 1961 |
|
MARAKAIAH R Vs. TRIBUNAL FOR DISCIPLINARY PROCEEDINGS
|
April 5, 1961 |
|
MASIREDDI SURYANARAYANA Vs. AKULA ANASUYAMMA
|
February 14, 1961 |
|
MESSRS JAGADAMBA CHEMICAL CO HYDERABAD Vs. HYDERABAD SILK MILLS
|
September 29, 1961 |
|
METTU BUGGAREDDI Vs. DODDI KANAKADURGAIAH NAIDU
|
January 20, 1961 |
|
MIR HASAN ALI KHAN Vs. MIR DAWAR HUSSAIN KHAN
|
September 21, 1961 |
|
MIRZA MAJAF ALI KHAN AND ANOTHER Vs. ASSISTANT CONTROLLER OF ESTATE DUTY, HYDERABAD
|
April 18, 1961 |
|
MOHAMMAD SALAMATULLA Vs. MOHAMMAD FAZLUR RAHAM
|
October 13, 1961 |
|
MOHAMMED KAMAL KHAN Vs. STATE OF ANDHRA PRADESH
|
September 20, 1961 |
|
MORRAPU SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
|
August 11, 1961 |
|
MRS. E. WILLIAMS AND ANOTHER Vs. VALLABHDASS
|
October 5, 1961 |
|
MUDRAGADA SURYANARAYANAMURTHI Vs. SOUTHERN AGENCIES RAJAHMUNDRY
|
September 18, 1961 |
|
MUNAGA PERAIAH Vs. STATE OF ANDHRA PRADESH
|
June 19, 1961 |
|
MUNICIPAL HEALTH OFFICER ONGOLE Vs. MATTA RANGANAYAKULU
|
September 20, 1961 |
|
MUTCHERLA RAMANATH RAO Vs. TUNGATURTI VENKATAKRISHNA SASTRY
|
October 24, 1961 |
|
N V L NARASIMHA RAO Vs. ELECTION TRIBUNAL RAJAHMUNDRY
|
February 3, 1961 |
|
N. BHAKTAVATSALAM AND OTHERS Vs. STATE OF A. P. AND ANOTHER
|
December 17, 1961 |
|
N. V. L. NARASIMHARAO Vs. ELECTION TRIBUNAL, RAJAHMUNDRY AND OTHERS
|
January 3, 1961 |
|
NAGALA DINNE ERRANNA Vs. ANGADI MODAPPA AND ANOTHER
|
September 28, 1961 |
|
NANDIGAM RAMARAO Vs. BURUGUPALLI SRIKRISHNAMURTHI
|
February 27, 1961 |
|
NAOSHIR S. CHENOY, HYDERABAD Vs. DISTRICT COLLECTOR OF HYDERABAD AND OTHERS
|
August 11, 1961 |
|
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
|
November 11, 1961 |
|
NARA RAMAKKA Vs. NARA PEDDA NARASAPPA
|
November 16, 1961 |
|
NARASIMHA PATTAMANI DEVI ALIAS PADMAVATHI PATTAMANI DEVI Vs. STATE OF ANDHRA PRADESH
|
November 30, 1961 |
|
NATIONAL TOBACCO COMPANY INDIA LTD Vs. MIRIYALA KALIDAS
|
April 13, 1961 |
|
NISTALA SESHAYYA BHUKTA Vs. VASA BAGEYYA
|
January 24, 1961 |
|
NUKALA SEETA RAMAIAH Vs. STATE OF ANDHRA PRADESH
|
November 13, 1961 |
|
ORIENTAL SILK STORES VISAKHAPATNAM Vs. GENERAL MANAGER OF S E RLY REPRESENTING THE UNION OF INDIA UOI CENTRAL GOVT CALCUTTA
|
January 17, 1961 |
|
P APPI REDDI Vs. INSPECTOR GENERAL OF LOCAL ADMINISTRATION HYDERABAD
|
February 13, 1961 |
|
P LAKSHMANA RAO Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS VIJAYAWADA
|
October 11, 1961 |
|
P LAKSHMANA RAO AND SONS Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS
|
October 31, 1961 |
|
P M DESHPANDE Vs. FERRO ALLOYS CORPORATION AND R B SREE RAM AND CO PRIVATE LIMITED SRIKAKULAM
|
July 24, 1961 |
|
P SITHARAMIAH Vs. GUBBA ATCHIAH
|
October 13, 1961 |
|
PADULLAPARTHI MUTYALA PARADESHI Vs. PADULLAPARTHI SUBBALAKSHMI AND ANOTHER
|
August 8, 1961 |
|
PADULLAPARTHI MUTYALA PARADESI Vs. PADULLAPARTHI SUBBALAKSHMI
|
August 3, 1961 |
|
PALLAPOTHU SARVESWARA RAO Vs. STATE OF ANDHRA PRADESH
|
June 16, 1961 |
|
PALUR PULLAMMA Vs. N VENKATA SUBBAIAH
|
November 2, 1961 |
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PANCHAKARLA KUTUMBA RAO Vs. P PAMIDESWARA RAO
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August 9, 1961 |
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PANGALOOR RAMAIAH Vs. BASABOINA NARASIMHA
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August 7, 1961 |
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PASUPULATI NANJAPPA Vs. STATE
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April 21, 1961 |
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PASUPULETI CHINNA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH
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June 14, 1961 |
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PASUPULETI SRIRAMULU Vs. RAVURI NAGAIAH
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October 10, 1961 |
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PEDDU SANKARA RAO Vs. PEDDU RAGHAVENDRA RAO
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September 22, 1961 |
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PENDYALA NARASIMHAM Vs. PENDYALA VENKATA NARASIMHA RAO
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September 20, 1961 |
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PENMETCHA ANANDA VIJAYA VENKATRAMA TIMMA JAGAPATHI RAJU Vs. GUDUMOGULA TATAYYA
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October 9, 1961 |
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PERIYALA TIRUVENGALACHARYULU Vs. PREIYALA VENKATAMMA AND ANOTHER
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December 22, 1961 |
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PINAPAK SATYANARAYANA Vs. SOMU LAKSHMINARAYANA
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September 5, 1961 |
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POLAVARAPU SUBBAIAH Vs. PUTLA SUBBARAYUDU
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November 15, 1961 |
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PONNAKANTI CHINA VEERASWAMY Vs. STATE OF ANDHRA PRADESH
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October 25, 1961 |
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PONNAKANTI CHINA VEERASWAMY Vs. THE REVENUE DIVISIONAL OFFICER, KHAMMAM AND ANOTHER
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October 25, 1961 |
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PUBLIC PROSECUTOR Vs. INTURI VISHNUMURTHI
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October 5, 1961 |
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PUBLIC PROSECUTOR ANDHRA PRADESH Vs. CHITRALA VENKATASWAMY
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February 28, 1961 |
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PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KUNDARAPU DHANAM
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June 27, 1961 |
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PUBLIC PROSECUTOR ANDHRA PRADESH Vs. BOLLAPALLI VEERAIAH ALIAS BUDDA VEERAIAH
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July 11, 1961 |
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PULLAGURA SUBBAIAH SETTY KURNOOL Vs. STATE OF ANDHRA PRADESH
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July 13, 1961 |
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R S MAHMOOD Vs. SYED AHMED
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September 28, 1961 |
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R. RUKMAJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
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November 22, 1961 |
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RADHAKRISHNA and CO GANGAYAPATHI CUDDAPAH Vs. STATE OF ANDHRA PRADESH
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August 22, 1961 |
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RAGHOTHAM Vs. STATE
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August 5, 1961 |
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RAJA RAGHAVARAJU YERRAMRAJU Vs. REVENUE INSPECTOR NUGU FIRKA VENKATAPURAM NAGUR TALUK
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July 31, 1961 |
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RAJA REDDY Vs. DISTRICT COLLECTOR NIZAMABAD
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July 26, 1961 |
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RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR ZAMINDAR Vs. DAMARAJU VENKATA RAO
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September 26, 1961 |
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RAJARAM SAMPAT KUMAR RATHI AND ANOTHER Vs. SHA KAPOOR CHANDJI KISHORILAL, FIRM
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February 21, 1961 |
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RAJENDRA MINING SYNDICATE Vs. COMMISSIONER OF INCOME TAX
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January 24, 1961 |
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RAMAMURTHY Vs. STATE OF ANDHRA PRADESH
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November 10, 1961 |
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RAMAPURAM AYYANNA Vs. STATE
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August 8, 1961 |
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RANI J SARALA DEVI Vs. COMMISSIONER OF INCOME TAX
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December 21, 1961 |
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RAO GOPAL RAO Vs. OFFICIAL RECEIVER WEST GODAVARI ELURU
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April 12, 1961 |
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RAO SAHEB KOTLAA SANYASAYYA NAIDU Vs. PENUMAATCHA VISWESWARA KUMARA APPALA SUNDERA RAMARAJU
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June 28, 1961 |
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RAVURI KOTAYYA Vs. DASARI NAGAVARADHANAMMA
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June 28, 1961 |
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REDDI GOVINDA REDDI Vs. STATE OF ANDHRA PRADESH
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March 10, 1961 |
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ROUTHU JATLAYYA Vs. SAGI SEETHARAMACHANDRA RAJU
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November 22, 1961 |
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ROYAL MEDICAL HALL Vs. COMMISSIONER OF INCOME TAX
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December 21, 1961 |
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RUDRARAJU SATYANARAYANARAJU Vs. VENKATAKRISHNA RAO
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August 11, 1961 |
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S SRINIVASULU ADVOCATE CLAIMANT Vs. LAND ACQUISITION OFFICER SPECIAL DEPUTY COLLECTOR ANANTAPUR REFERRING OFFICER
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April 5, 1961 |
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SAJJA SURYANARAYANA RAO Vs. SAJJA VEERA RAJAMMA DIED H S HANUMANTHARAO
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March 4, 1961 |
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SALLA VENKATA REDDY Vs. BHEEMREDDY JADIKONTI RAMREDDY
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July 7, 1961 |
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SANAPALA SURYANARAYANA Vs. SANAPALA RAMACHANDRA RAO DIED HIS LRS
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November 14, 1961 |
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SATYANARAYAN Vs. BODDU VEERASWAMY
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August 4, 1961 |
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SATYANARAYANA TRANSPORTS PVT LTD Vs. REGIONAL TRANSPORT AUTHORITY GUNTUR
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September 16, 1961 |
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SEEMAKURTY ACHYUTAM Vs. SEEMAKURTI KASI ANNAPURNAMMA AND OTHERS
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October 27, 1961 |
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SHAHNAVAZ BEGUM Vs. POTINA SRINIVASA RAO
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December 22, 1961 |
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SHAJEHAN SAHEB Vs. YUKUB KHAN SAHEB
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June 23, 1961 |
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SHARAF SHAH KHAN Vs. STATE OF ANDHRA PRADESH
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March 16, 1961 |
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SINGARENI COLLIERIES CO LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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July 25, 1961 |
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SIRSILK LTD., SIRPUR, KAGHAZNAGAR Vs. REGIONAL DIRECTOR, THE EMPLOYEES STATE INSURANCE CORPORATION, ANDHRA PRADESH, HYDERABAD
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August 21, 1961 |
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SRI P BUCHI RAO PLEADER FIRST GRADE GUNTUR Vs. STATE
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January 20, 1961 |
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SRI RAJAH LAKSHMI NARASIMHA SANYASI RAJU PEDA BALIARSIMHULU Vs. STATE
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December 4, 1961 |
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SRIMAT KILAMBI VENKATA RANGACHARYULU Vs. SRIMAT KILAMBI GOPALA KRISHNAMACHARYULU
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February 27, 1961 |
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SRIPATHI JANAKIRAMAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA SOUTH ZONE
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February 20, 1961 |
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SRIPATI PANDITHARADHYULU SARABA SALVALINGAM Vs. MUDIGONDA LINGAMURTHY
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March 10, 1961 |
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STATE BANK OF HYDERABAD Vs. JOINT FAMILY OF MUKUNDAS RAJA BHAGWANDAS AND SONS AND OTHERS
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November 6, 1961 |
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STATE OF A.P. Vs. GOVINDA RAJA RICE MILL CONTRACTORS CO., CHEBROLU
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September 29, 1961 |
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STATE OF A.P. Vs. Y. CHINNA REDDI
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April 21, 1961 |
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STATE OF A.P. THROUGH THE CHIEF SECY. GOVT. OF HYDERABAD, NOW A.P. Vs. SHAIK SABHANUDDIN ALLAHUADIN
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February 8, 1961 |
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STATE OF ANDHRA PRADESH Vs. SEVAK AUTOMOBILES GOWLIGUDA HYDERABAD
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March 14, 1961 |
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STATE OF ANDHRA PRADESH Vs. GANDI RAMAMURTHY
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February 27, 1961 |
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STATE OF ANDHRA PRADESH Vs. T T KRISHNAMACHARI and CO VISAKHAPATNAM
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March 2, 1961 |
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STATE OF ANDHRA PRADESH Vs. HYDERABAD VEGETABLE PRODUCTS CO LTD
|
January 17, 1961 |
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STATE OF ANDHRA PRADESH Vs. SRI SITHARAMANJANEYA RICE GROUNDNUT AND FLOUR MILL ANANDAPURAM
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June 23, 1961 |
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STATE OF ANDHRA PRADESH Vs. MESSRS KAJJAM RAMACHANDRAIAH GARI ANANTAIAH COMMISSION AGENT VIKARABAD
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June 20, 1961 |
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STATE OF ANDHRA PRADESH Vs. KALVA SURYANARAYANA
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June 21, 1961 |
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STATE OF ANDHRA PRADESH Vs. DESOBOYANA LAKSHMAYYA
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September 25, 1961 |
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STATE OF ANDHRA PRADESH Vs. TAJ GLASS WORKS LTD
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October 13, 1961 |
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STATE OF ANDHRA PRADESH Vs. BADAPU APPANNA
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November 9, 1961 |
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STATE OF ANDHRA PRADESH REPRESENTED BY THE COLLECTOR KURNOOL Vs. KATTUBADI FAKRUBI (DIED) AND OTHERS
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December 14, 1961 |
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STATE OF HYDERABAD Vs. MOHAMMAD OMERALI
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January 25, 1961 |
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SYED SHAMSUDDIN Vs. MUNIRA BEGUM
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February 20, 1961 |
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SYED YAKOOB Vs. MOHD MOMIN
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June 17, 1961 |
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TALLURI RAGHAVAIAH Vs. FIRST ADDITIONAL INCOME TAX OFFICER
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January 12, 1961 |
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TALUPULA NARAYANASWAMY Vs. STATE
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July 27, 1961 |
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TAMMAREDDI VENKATARAMAYYA Vs. TAMMAREDDI TANDAVA KRISHNA RAO
|
August 22, 1961 |
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TANKALA APPALASWAMY GARI SAMBA MURTHY Vs. GOPASUNDARA SABATHO
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December 22, 1961 |
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THADUVAI PULLIAH Vs. STATE
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March 15, 1961 |
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THE MUNICIPAL COMMITTEE, KHAMMAMETH REPRESENTED BY ITS CHAIRMAN, KHAMMAMETH DISTRICT Vs. MOHD. YASIN SHERIFF
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August 28, 1961 |
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THUMMALA RAMA RAO Vs. CHODAGAM VENKATESWARA RAO
|
July 14, 1961 |
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THUNGABHADRA INDUSTRIES LTD Vs. S M BALASUNDARAM E MUGESA MUDALIAR AND SON
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March 24, 1961 |
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TRUSTEES OF SAHEBZADAS OF SARF E KHAS TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1961 |
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ULCHALA ILLURU HANUMANTHAIAH Vs. INCOME TAX OFFICER
|
January 6, 1961 |
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V. ALWAR CHETTY AND OTHERS Vs. MADALA PITCHAIAH NAIDU AND OTHERS
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July 28, 1961 |
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VADAPALLI KRISHNAMACHARYULU Vs. SIDDA VEERARAJU
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December 13, 1961 |
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VADAPALLI KRISHNAMACHARYULU AND ANOTHER Vs. SIDDA VEERARAJU AND OTHERS
|
January 25, 1961 |
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VADLAPATLA MARAYYA Vs. VALLABHANENI BUCHIRAMAYYA
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August 18, 1961 |
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VANGA SEETHARAMAMMA Vs. CHITTA SAMBASIVA RAO AND ANOTHER
|
August 11, 1961 |
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VATRAPU RAMI REDDY Vs. STATE
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November 10, 1961 |
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VEGESINA NARAYANAMMA Vs. VEGESINA NARASARAJU
|
November 6, 1961 |
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VEGESINA VENKATARAJU & ANOTHER Vs. THE REGIONAL INSPECTOR OF LOCAL ADMINISTRATION, CENTRAL RANGE, ARUNDELPET, GUNTUR
|
November 2, 1961 |
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VEMANA LAKSHMAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
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October 31, 1961 |
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VENKATA BHOOMA REDDY G Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1961 |
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VENKATA REDDI Vs. KONDAMMA
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April 21, 1961 |
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VENSON TRANSPORTS Vs. STATE OF ANDHRA PRADESH
|
January 17, 1961 |
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VISAKHAPATNAM CO OPERATIVE MOTOR TRANSPORT SOCIETY LTD Vs. STATE OF ANDHRA PRADESH
|
November 6, 1961 |
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VIZAGAPATNAM SUGARS AND REFINERY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1961 |
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WESTERN INDIA MATCH CO LTD Vs. HAJI ABBAS HUSSAIN MULLAH EHSAN ALI
|
February 17, 1961 |
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WORKMAN B SOMAYAJULU CORRESPONDENT Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
March 10, 1961 |
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WORKMEN OF HINDUSTAN SHIPYARD PRIVATE LTD Vs. INDUSTRIAL TRIBUNAL
|
March 14, 1961 |
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YAMSANI SUDARSANAM Vs. STATE OF ANDHRA PRADESH
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June 15, 1961 |
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YARLAGADDA BAPANNA Vs. DEVATA CHINA YERAKAYYA
|
April 18, 1961 |
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YELAMARTI YESOBU Vs. STATE OF ANDHRA PRADESH
|
July 10, 1961 |
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YELLA APPA RAO Vs. NAGAM VEERRAJU
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September 21, 1961 |
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YELUKUR VENKATASESHAIAH Vs. YELUKUR PULLIAH CHETTY
|
September 20, 1961 |
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YELUKURU SATYANARAYANA Vs. ASSISTANT CONTROLLER OF ESTATE DUTY KURNOOL
|
April 10, 1961 |
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YERRAMILLI SATYANANDAN Vs. YERRAMILLI PUDRA RAJU
|
November 15, 1961 |
|
ZAINAB BEGUM ALIAS VARALAKSHMI Vs. KHURSHEED BEGUM AND OTHERS
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September 25, 1961 |