REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A RANGANATHAM Vs. ADDITIONAL INCOME TAX OFFICER CUDDAPAH	January 20, 1960
A S KRISHNA AND CO PRIVATE LIMITED GUNTUR Vs. SALES TAX OFFICER KHAMMAMETH	November 10, 1960
A. RAMACHANDRA RAO Vs. A. VENKATA LAKSHMINARAYANA SASTRY	December 16, 1960
ACHYUTANA PITCHAIAH SARMA Vs. GORANTLA CHINNA VEERAYYA AND OTHERS	August 2, 1960
ADDITIONAL CUSTODIAN OF EVACUEE PROPERTY Vs. RAMGOPAL REDDI	April 8, 1960
ADDITIONAL INCOME TAX OFFICER Vs. CUDDAPAH STAR TRANSPORT COMPANY LIMITED	February 24, 1960
ADONI COTTON MILLS, LIMITED (BY N VEMBU, DIRECTOR) Vs. STATE OF ANDHR PRADESH	August 19, 1960
AKHRAJ PARAKH Vs. STATE OF ANDHRA PRADESH	March 23, 1960
ALAPARTHI CHOWDARAIAH AND OTHERS Vs. ALAPARTHI VENKATARAMAIAH AND OTHERS	January 17, 1960
ALAPATI RAMAMURTHI GELLI KRISHNAMURTHI AND CO Vs. J RAMANUJAM	July 25, 1960
ALEMBIC DISTRIBUTING AGENCY Vs. STATE OF ANDHRA PRADESH	June 14, 1960
ALLADA ESWARAPPA AND ANOTHER Vs. M. KRISHNA REDDY AND OTHERS	December 1, 1960
AMIRINENI CHENCHAIAH Vs. T V ANJANEYULU	September 15, 1960
AMMIREDDI RAMAMOORTY DIED Vs. AMMIREDDI SITHARAMAMMA	July 22, 1960
ANCHURU VEERAPA NAIDU Vs. GURIJALA VENKAIAH CHOWDARI	December 23, 1960
ANDHRA PAPER MILLS CO LTD Vs. STATE OF ANDHRA PRADESH	March 25, 1960
ARISETTI APPALARAJU Vs. ASSISTANT COMMERCIAL TAX OFFICER BOBBILI	April 4, 1960
ASGHER HUSSAIN Vs. VICARUNNISA BEGUM	January 8, 1960
AYILADA APPALANAIDU Vs. RANUTHU CHINNAM NAIDU	March 26, 1960
B BALAIAH Vs. AHMED KHAN	April 20, 1960
B SUBBARAO Vs. YELLALA MARAM SATYANARAYANA	July 18, 1960
B VENKATA REDDY Vs. STATE OF ANDHRA PRADESH	August 18, 1960
B. RUKMINI BAI Vs. B.B. SURAJ BHAN SINGH	December 10, 1960
BAHADURMULL Vs. VICARUNNISA BEGUM	April 20, 1960
BAIG SINGH Vs. GAJRA BAI AND OTHERS	March 3, 1960
BANDARU SUBBARAIDU Vs. ALLURI SATYANARAYANA RAJU	December 12, 1960
BANDI MURUGULU Vs. STATE	October 4, 1960
BELLAMKONDA BUCHI RAMIAH Vs. BELLAMKONDA RUKKAMMA	February 17, 1960
BENDAKAYALA ABDUL RAJACK Vs. VASTAD ABDUL LATHEEF	October 25, 1960
BETHIA VENKANNA Vs. SAIT CHUNILAL MOOLCHAND REGISTERED FIRM KAKINADA	February 29, 1960
BHAGAVATHULA KAMESWARA RAO Vs. DODDAKU VEERA RAGHAVULU	March 18, 1960
BHASKARABHOTLA PADMANABHAIAH AND OTHERS Vs. B. LAKSHMINARAYANA AND OTHERS	December 22, 1960
BHAT VISWANATH AND OTHERS Vs. THE STATE OF A.P.	January 21, 1960
BHUPALEM VENKATA SUBBAIAH Vs. STATE	August 27, 1960
BOLLARAM GEORGE Vs. KADPAK LINGIAH	August 12, 1960
BONALA LAKSHMAIAH Vs. SAGU PULLAYYA	February 19, 1960
BONAM VENKATASWAMI Vs. BONAM JAGGAYAMMA	July 25, 1960
BORGU LACHMIAH Vs. KAPARTI LINGIAH	August 24, 1960
BUDDHU LAL Vs. RAJA PERTABGIR	December 9, 1960
BUDHAN KHAN Vs. STATE OF ANDHRA PRADESH	February 17, 1960
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. STATE OF ANDHRA PRADESH	March 25, 1960
C RAJU Vs. DINSHAJI DADABHAI ITALIA	April 2, 1960
CH BHAGAVANTHA RAO Vs. REVENUE DIVISIONAL OFFICER JAGITYAL DIVISION KARIMNAGAR	October 10, 1960
CHAGNATI RAGHAVA REDDI Vs. KONDAPANENI KRISHNAYYA	January 21, 1960
CHAKKALA RAMA RAO Vs. GADDAM CHALAPATHI RAO	December 12, 1960
CHAVALI MAHALAKSHAMMA Vs. BADENEEDI MACHAMMA	August 25, 1960
CHEBROLU NAGABHUSHANAM Vs. RACHAPUDI SEETHARAMIAH	July 29, 1960
CHEEMALAPATI VENKATASURYANARAYANAMURTY AND OTHERS Vs. MANTHENA RAMABHADRARAJU ETC.	July 15, 1960
CHEPUR NARASIAH Vs. KANDULA NARASIAH	April 19, 1960
CHIKKULA CHENDRAIAH Vs. TATA SEETARAMMAIAH	March 4, 1960
CHILAMAKURI CHINNA PULLAPPA Vs. GURUKA CHINNA BAYANNA	December 14, 1960
CHILLAKANTI LAKSHMI NARASIMHA RAO Vs. SUB COLLECTOR VIJAYAWADA	January 12, 1960
CHIMANDAS METHURAM Vs. MANAGER MAHADEVAPPA FIRM	October 25, 1960
CHINTALAPATI VARAHALAMMA Vs. GAVVA NALLAYYA	October 31, 1960
CHIRALA BUCHI REDDI Vs. SATTI SAVITRAMMA	August 17, 1960
CHODAVARAPU SATYANARAYANA BEING MINOR Vs. CHODAVARAPU KRISHNAMURTHY	October 31, 1960
CHUNDRU JAGGAYAMMA Vs. ANUPINDI LAKSHMINARAYANA	August 22, 1960
COMMISIONER OF INCOME TAX HYDERABAD Vs. K RADHAKRISHNAMURTHY P KODANDARAMAIAH and CO CHEBROLE	September 9, 1960
COMMISSIONER OF INCOME TAX Vs. GOVINDA RAO J AND SONS	July 4, 1960
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. PARVATHANENI CHANDRASEKHARA RAO	February 18, 1960
COMMISSIONER OF INCOME TAX, HYDERABAD Vs. J. GOVINDA RAO & SONS.	March 4, 1960
D D ITALIA Vs. SUPERINTENDENT CENTRAL EXCISE KHAMAM CIRCLE KHAMMAMETH	December 19, 1960
D K ASWATHANARAYANAIAH ALIAS ASWATHANARAYANA GUPTA Vs. NALLAPULA SANJEEVAIAH	July 18, 1960
D VENKATAPATHI NAIDU Vs. V SIDHAMMA NAIDU	February 26, 1960
D.P. NARASA REDDY Vs. ELLISETTI CHINA VENKATA SUBBAYYA AND ANOTHER	February 4, 1960
DADI BHOGALINGAM Vs. INDO COMMERCIAL BANK LIMITED	October 12, 1960
DALAVAYI NAGARAJAMMA Vs. STATE BANK OF INDIA	June 16, 1960
DAMMA PEDDA YALLAPPA NANDYAL Vs. STATE OF ANDHRA PRADESH	February 11, 1960
DANDU SARRAJU Vs. YERRA SESHAYYA	November 2, 1960
DEVI DAYAL MARWAH Vs. STATE OF A.P.	August 19, 1960
DEVURAPALLI APPARAO Vs. STATE OF MADRAS	July 4, 1960
DODLA SESHAMMA Vs. SARVEPALLI KRISHNAMURTHY	October 28, 1960
DONDAPATI JOHN Vs. VADDI SUBRAHMANI AND ANOTHER	March 14, 1960
DUDEKULA DASTAGIRAMMA Vs. STATE JUDICIAL FIRST CLASS MAGISTRATE BANGANAPALLE	June 28, 1960
DURGA MAHESH Vs. STATE OF ANDHRA PRADESH	June 19, 1960
EDARA VENKATA RAO Vs. MUNICIPAL COMMISSIONER ELURU	April 20, 1960
EDIGA NAWASAIAH PARTNER DISSOLVED FIRM ADONI TOWN Vs. DISTRICT COLLECTOR KURNOOL	July 19, 1960
EDMA SATYAMMA Vs. EDMA GOPALA REDDY	February 12, 1960
ETHAKOTA PEDDU RAJU Vs. GANNAMAREDDI LAKSHMAYYA	December 1, 1960
EX EMPLOYEES UNION GUNTUR POWER AND LIGHT LIMITED Vs. GUNTUR POWER AND LIGHT LIMITED	September 5, 1960
FAKRUDDIN AND OTHERS Vs. STATE POLICE, NIRMAL	October 8, 1960
FEDERATION OF LABOUR CO OPERATIVE LIMITED Vs. S BALIAH	November 22, 1960
FIELD LABOUR CO OPERATIVE SOCIETY MANEGUNTAPADU KOVVUR Vs. KAILASANATHASWAMI TEMPLE PARLAPALLI KOVVUR	November 11, 1960
FRANK HAYDEN Vs. M. LAKSHMAN	November 22, 1960
G NAGIREDDI Vs. K CHINA BASIREDDIGARI SUBBAREDDI	March 2, 1960
G R MACFARLAND Vs. STATE	January 22, 1960
G ROYRAO Vs. DATTA VENKATAPATHI RAJU	August 27, 1960
G STATE RICE MILLS Vs. DIRECTOR CIVIL SUPPLIES STATE OF ANDHRA PRADESH	June 27, 1960
G. RAMACHANDRAIAH CHETTY Vs. STATE OF ANDHRA	December 20, 1960
GANDHAM NAGABHUSHANAM Vs. MOHAMMAD ASHARAFUNNISA BAHEBANI	January 29, 1960
GANDI PUDAPU NAIDU Vs. STATE OF ANDHRA PRADESH	July 6, 1960
GARIGE VENKATARATNAM PRESIDENT OF ELURU BESTA MAHAJANA SANGHAM Vs. MAHANKALI NARASIMHA RAO	April 22, 1960
GOHINTAPALLI VENKATARAMAYYA Vs. NEDUNURI VENKATAMUTHARAO	September 22, 1960
GOLI RAMASWAMI Vs. NARLA JAGANNADHA RAO	July 21, 1960
GOPALASWAMI VARI TEMPLE TIMMAPURAM Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH HYDERABAD	April 8, 1960
GOVERNMENT OF ANDHRA PRADESH Vs. PACHIPULSU VENKATA SUBBA RAO VALLAMKONDA VENKATESWARLU	June 17, 1960
GUDAVALLI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	April 18, 1960
GUDIVADA VENKATESWARARAO Vs. SMT. GUDIVADA NAGAMANI	December 20, 1960
GUMPANA HANUMANTHA RAO Vs. T S RAMA RAO	October 3, 1960
GUTTA VISWANADHAM Vs. GUTTA VENKATESWARA RAO	February 9, 1960
H ABDUL BAKSHI and BROS HYDERABAD Vs. STATE OF ANDHRA PRADESH	March 22, 1960
H AHMED AND CO Vs. KOHINOOR GLASS FACTORY LTD	December 15, 1960
H BANDARI Vs. REGIONAL TRANSPORT OFFICER WEST GODAVARI AT ELURU	January 4, 1960
H R S MURTHY Vs. COLLECTOR OF CHITTOOR DISTRICT CHITTOOR	March 25, 1960
H T VASUDEVA RAO Vs. VIJAYAVADA MUNICIPALITY	August 2, 1960
HENDRICKS AND SONS Vs. INDUSTRIAL TRIBUNAL	July 29, 1960
HIDAYAT MOHIUDDIN Vs. KARAMULLAH	March 16, 1960
HINDUSTAN IDEAL INSURANCE CO LTD Vs. PERLA SATTEYYA CHETTY REPRESENTING HIMSELF	March 25, 1960
HYDERABAD AGRICULTURE CO OPERATIVE ASSOCIATION Vs. INDUSTRIAL TRIBUNAL	September 2, 1960
IMMEDISETTI RAM KRISHNAIAH AND SONS Vs. STATE OF ANDHRA PRADESH	August 27, 1960
IN RE B. N. MURTHY Vs. STATE	June 23, 1960
IN RE, KANOHAMREDDI CHINNA RANGA REDDI AND ANOTHER Vs. STATE	January 6, 1960
IN RE, RAMAPURAM AYYANNA Vs. STATE	July 20, 1960
IN RE, TALAPULA OBULA NAIDU AND OTHERS Vs. STATE	October 26, 1960
IQBALUNNISA BEGUM Vs. HABIB PASHA	August 10, 1960
ISKA SUBBARAMI REDDY Vs. NELLORE DISTRICT CO OPERATIVE WHOLESALE STORES LIMITED	July 7, 1960
ITIKALA VENKATARAMAYYA Vs. KOMMU GURUVIAH	August 3, 1960
J ABID HUSSAIN Vs. R K PAUL	April 15, 1960
J AND J DECHANE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 16, 1960
J KRISHNAMURTY Vs. REVENUE DIVISIONAL OFFICER KURNOOL	July 18, 1960
J RAMAMURTHY NAIDU Vs. STATE OF ANDHRA PRADESH	October 18, 1960
JAGARLAPUDI VENKATESWARLU Vs. KUKKADAPU SIMHADRI APPARAO	March 24, 1960
JALAPPA Vs. NARASIMHA SETTY AND OTHERS	March 3, 1960
JAMNALAL RAMLAL KIMTEE Vs. KONDA LAKSHMAN BAPUJI	August 24, 1960
JAMPALA PAKEERAIAH Vs. KATURU VENKATESWARARAO	February 16, 1960
JUMMA BHAI AND ANOTHER Vs. ABDUL KAREEM DIED AND OTHERS	October 1, 1960
K CH JAGANNADHA RAO MINOR Vs. SECRETARY BOARD OF SECONDARY EDUCATION ANDHRA PRADESH HYDERABAD	January 27, 1960
K R CHARI Vs. SECUNDERABAD CANTONMENT BOARD	February 9, 1960
K RAMAKRISHNA RAO Vs. KOSANA SATTEMMA	January 8, 1960
K SANTHAKUMARI Vs. K SUSEELA DEVI	November 24, 1960
K SATYANARAYANA Vs. COMMISSIONER OF INCOME TAX HYDERABAD	February 29, 1960
K V LAKSHMINARAYANA SASTRY Vs. VIJAYA COMMERCIAL BANK LIMITED	September 2, 1960
K V RAMANIAH Vs. SPECIAL PUBLIC PROSECUTOR	April 18, 1960
K VIDYANAND, ACCUSED Vs. ERRAMMA COMPLAINANT	August 2, 1960
KAKKIVALA MUTHAYYA Vs. PARITALA SWARAJYAM	January 13, 1960
KAKUMANI LAKSHMAMMA Vs. KAKUMANI CHINA KONDAYYA	April 22, 1960
KALA SOMAYYA AND OTHERS Vs. STATE OF A. P.	November 5, 1960
KALLURI RATHIAH Vs. RAVIPATI SEETHARAMAYYA	September 6, 1960
KALYANAM NARASAYYA Vs. KALYANAM SEETARAMMA	March 2, 1960
KAMAPATI VENKAT RAMIAH Vs. CHALLAPALLI SITHARAMIAH	July 29, 1960
KAMARSU VENKATA SUBBAMMA Vs. KAMARSU VEERABHADRA RAO	August 29, 1960
KANDIMALLA RAMACHANDRAM Vs. DULIPALLA SESHAYYA	November 9, 1960
KANDUKURI SATYANARAYANA Vs. SANAM RAMAMURTHI	June 24, 1960
KANUMURI ANJI RAJU Vs. STATE OF ANDHRA PRADESH	March 22, 1960
KANUPURI SUBBA RAO Vs. DIVISIONAL INSPECTOR OF SCHOOLS KAKINADA	March 2, 1960
KANURI SRI SANKARA RAO Vs. KANURI RAJYALAKSHAMMA	July 18, 1960
KANYALAL MOTILAL KARVA Vs. CONTROLLER OF ESTATE DUTY HYDERABAD	July 21, 1960
KAPLURU SUBBARAYUDU Vs. KAMMARA RANGIAH	August 19, 1960
KATARAM PAMPANNA Vs. PORAJENI PEDDANNA	September 11, 1960
KATRADAGGA LAKHMINADHARAO NAIDU Vs. SPECIAL OFFICER RENT REDUCTION BOARD OF REVENUE ANDHRA PRADESH HYDERABAD	February 23, 1960
KHAGGANAPALLE MUNEPPA Vs. KURUBA SEGUNIGUTLA THIPPANNA	September 19, 1960
KHAJA FIAZUDDIN Vs. STATE OF HYDERABAD	April 8, 1960
KILAMBI VENKATA RANGACHARYULU Vs. KILAMBI GOPALAKRISHNAMACHARYULU AND OTHERS	September 8, 1960
KOLLU KANGAYYA NAIDU Vs. JAYAMANGALA REDDEYYA	February 11, 1960
KOMMALAPATI VENKATADRI Vs. KOMMALAPATI GOVINDARAJU	March 3, 1960
KOMMISETTI SATYANARAYANA Vs. IMMADASETTI VENKATASUBBIAH	December 2, 1960
KOMMURU KRISHNAMURTHY Vs. STATE OF ANDHRA PRADESH	August 29, 1960
KOORA ANANTHA REDDY Vs. SINSETTI MALLAYYA	November 25, 1960
KOTHAKAPA CHINA KONDA REDDY Vs. R VENKATA RAO	July 5, 1960
KOTRIKE PULLAIAH PROPRIETOR VIJAYA OIL MILLS KURNOOL Vs. STATE OF ANDHRA PRADESH	January 13, 1960
KRAPA RANGAYYA Vs. RAMINENI TATAYYA	February 26, 1960
KRISHNA RICE AND FLOUR MILLS Vs. CHALLAPALLI CHITTEMMA	December 2, 1960
KUMARISETTI SURYAPRAKASA RAO Vs. KUMARISETTI VENKATA LAKSHMIDEVI	August 2, 1960
KUPPA VISWAPATHI, DEFENDANT Vs. KUPPA VENKATA KRISHNA SASTRY	September 7, 1960
KUSAPATI RAMAIAH Vs. VEERABHADRASWAMY TEMPLE KURNOOL	July 6, 1960
LAKKISETTI PAKKIRAYYA Vs. PADALA NAVANEETHAMMA	November 15, 1960
LAND ACQUISITION OFFICER GUNTUR Vs. PATIBANDLA MALLIKAMBA	June 27, 1960
LANKA PUNYAVATAMMA Vs. HARI VENKATA SATYANARAYANA	January 7, 1960
LT. COL. P.H. CHOUDHARY Vs. ALTAF AHMED AND ANOTHER	August 4, 1960
M A BAIG Vs. STATE OF ANDHRA PRADESH	April 1, 1960
M AGAIAH Vs. MOHAMMAD ABDUL KEREEM	August 5, 1960
M GANGAMA NAIDU Vs. SIDDAIAH NAIDU	December 15, 1960
M J VELU MUDALIAR BUS SERVICE Vs. LABOUR COURT	January 13, 1960
M RAMAPPA Vs. GOVERNMENT OF ANDHRA PRADESH	December 13, 1960
M RAMASWAMY NAIDU Vs. P VENKATESWARLU	December 21, 1960
M VARADA REDDY Vs. COMMISSIONER OF INCOME TAX HYDERABAD	June 29, 1960
MADANLAL Vs. STATE	April 18, 1960
MAHANARAYAN MISRA Vs. M/S. LEKRAJ PER PARTNER CHIMANLAL	November 28, 1960
MAKKAPATI PURNANANDA SASTRI Vs. CHINTALAPATI PURNANANDAM	February 17, 1960
MALAY RAMULOO Vs. MOHAMMAD QAMARUDDIN	November 25, 1960
MAMIDI CHINA VENKATASIVAYYA AND OTHERS Vs. STATE OF ANDHRA PRADESH	March 3, 1960
MANDAVA BALARAMA KRISHNAMURTHI PARTNER OF MANDAVA LAKSHMIPATI and SON OIL CO Vs. STATE OF ANDHRA PRADESH	July 1, 1960
MANDELA NARASIMHASWAMI Vs. MAMIDI CHINA VENKATA SIVAYYA	September 9, 1960
MANE SATYANARAYANA Vs. DISTRICT COLLECTOR WEST GODAVARI ELURU	January 22, 1960
MARELLA VEERABRAHMACHARYULU Vs. KONDURU VENKATA SUBBAMMA	January 13, 1960
MAREMANDA SESHAMMA Vs. JOOLURI NARASIMHA RAO	November 18, 1960
MARREPU VENKATA RAMANA MURTHI Vs. DEITY OF SRI RAMA MANDIRAM	July 15, 1960
MASULIPATAM MUNICIPALITY Vs. RALLABHANDI VENKATAPPAYYA	January 28, 1960
MATURI DURGAIAH Vs. AGENT TANDUR COLLIERIES BELLAMPALLI	August 29, 1960
MD. SULTAN AND OTHERS Vs. FIRM OF RAMPRATAP KANNYALAL	February 23, 1960
MESSRS G STATE MILLS Vs. SALES TAX OFFICER CIRCLE NO 3 HYDERABAD	October 7, 1960
MESSRS MOOSA MOHAMMAD SONS Vs. STATE OF ANDHRA PRADESH	February 5, 1960
MESSRS PINNEPALLI SIVANANDAPPA HINDUPUR Vs. STATE OF ANDHRA PRADESH	November 14, 1960
MESSRS ROHTAS INDUSTRIES LTD Vs. STATE OF ANDHRA PRADESH	August 29, 1960
MESSRS. LIBRA MINING WORKS Vs. MESSRS. BALDOTA BROTHERS, IMPORTERS AND EXPORTERS AND OTHERS, DEFENDANTS	January 4, 1960
MIR MOHIUDDIN ALIKHAN Vs. SAYEEDUNNISSA BEGUM	November 15, 1960
MOCHERLA VENKATARAYA SARMA Vs. Y SIVARAMA PRASAD	March 9, 1960
MOHAMMAD ABDUL AZEEM Vs. SYED MIRAM	March 10, 1960
MOHAMMAD AZIZUDDIN Vs. AZIZ HASSAN	February 4, 1960
MOHAMMAD HYDER Vs. STATE OF ANDHRA PRADESH	January 12, 1960
MOHAMMED AEJAZ AHMED Vs. VIGARUDDIN and CO	August 2, 1960
MOHAMMED KAMAL KHAN AND OTHERS Vs. STATE OF A. P. AND ANOTHER	March 31, 1960
MOPIDEVI RAMAKOTAYYA Vs. PUSHADAPU MANIKYAM	July 22, 1960
MOTAMARII RAMAIAH Vs. MALLIAH	November 15, 1960
MUDRAGEDA SURYANARAYANAMURTHI Vs. SOUTHERN AGENCIES RAJAHMUNDRY	November 16, 1960
MULPURA VENKATARAMAYYA Vs. DEVABHAKTUNI KESAVANARAYANA	July 7, 1960
MUNDLUR GANGAPPA Vs. RAJALA HANUMANTHAPPA	November 8, 1960
MUNGARA VENKATARAMANIAH Vs. VUDATA SUBBRAMAYYA	July 7, 1960
MUNICIPAL COUNCIL TENALI Vs. RAMA TALKIES TENALI	March 4, 1960
MUTHA SARVARAYUDU Vs. VAMMI KONDALARAYUDU	April 22, 1960
N V SUBRAHMANYAM Vs. ADDITIONAL WEALTH TAX OFFICER ELURU	January 19, 1960
N VENUGOPAL Vs. STATE	August 31, 1960
N. SRIRAMAMURTHI Vs. N. SOORAMMA AND OTHERS	September 20, 1960
NAGAMMA Vs. CHIN BASAPPA	June 23, 1960
NAGESH Vs. BOARD OF REVENUE	February 4, 1960
NALAMATY VENKATA DURGA PRAKASA RAO Vs. STATE OF ANDHRA PRADESH	April 13, 1960
NALLURI VENKATARAJU Vs. STATE OF ANDHRA PRADESH	April 15, 1960
NAMBURI MRUTYANJAYA RAO Vs. GERAPATI CHINA KANAKAYYA AND OTHERS	February 17, 1960
NANNAPANENI NARASINGARAYUDU Vs. NANNAPENENI ANKINEEDU	March 24, 1960
NANNAPANENI RAMAKRISHNAIAH Vs. STATE	December 19, 1960
NELLIMERLA JUTE MILLS COMPANY LIMITED Vs. MANAGER LOCAL OFFICE EMPLOYEES STATE INSURANCE CORPORATION	November 8, 1960
NEW INDIA ASSURANCE COMPANY LIMITED Vs. TAMBIREDDI SUBBA RAGHAVAREDDI	August 27, 1960
NIMMAGADDA LAKSHMINARAYANA Vs. SECRETARY PUBLIC WORKS DEPT GOVERNMENT OF ANDHRA PRADESH HYDERABAD	April 4, 1960
NIMMAKAYALA JAGGANNA NAIDU Vs. YARLAGADDA AMMANNAMMA	September 14, 1960
NOOR MOHAMMED KHAN Vs. DEPUTY CUSTODIAN EVACUEE PROPERTY NALGONDA	August 29, 1960
NUNE VARAHALU Vs. NUNE SITHAMMA	August 23, 1960
NUSUM KASI REDDY Vs. STATE OF ANDHRA PRADESH	October 12, 1960
P KESAVA RAO Vs. STATE OF ANDHRA PRADESH	October 12, 1960
P P PITCHAYYA Vs. COLLECTOR CENTRAL EXCISE HYDERABAD	September 19, 1960
P R BIZANI Vs. HANS ZUCKER BAEKER	January 29, 1960
P RAMABHADRA RAJU Vs. UNION OF INDIA UOI	October 19, 1960
P SUBBARAO Vs. ANDHRA PRADESH PUBLIC SERVICE COMMISSION HYDERABAD	September 2, 1960
P V G RAJU RAJAH SAHEB OF VIZIANAGARAM Vs. STATE OF ANDHRA PRADESH	December 5, 1960
P V JAYA RAO Vs. CANTONMENT BOARD SECUNDERABAD DN	March 15, 1960
P V NARASIMHA RAJU Vs. ASSISTANT COMMISSIONER FOR HINDU RELIGIOUS and CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT RAJAHMUNDRY	April 21, 1960
P. BALAJI RAO Vs. THE STATE OF ANDHRA PRADESH	March 8, 1960
PACHIPULUSU VENKATASUBBAIAH Vs. PACHIPULUSU VENKATACHALAMAIAH	November 24, 1960
PACHIPULUSU VENKATSUBBAIAH Vs. PACHIPULUSU VENKATACHALAMAIAH	November 25, 1960
PADALA LATCHAMMA Vs. MUTCHI APPALASWAMY	April 15, 1960
PALLA PATTABHIRAMAYYA Vs. VELAGA NARAYANA RAO	March 18, 1960
PAMULAPATI ANKINEEDU AND KOTA VENKATASUBBIAH RICE MILL CO Vs. ADDITIONAL INCOME TAX OFFICER	July 4, 1960
PANDURANGA RAO ALIAS V P NAIDU Vs. STATE	July 20, 1960
PANGOTI MANGARAO Vs. CHINNADI KISHAN DECEASED PER LEGAL REPRESENTATIVE CHINNADI VENKATESWARA RAO	September 15, 1960
PANTALA NAGAIAH Vs. STATE	July 7, 1960
PARACHURI VEERAYYA Vs. YALAVARTI VEERARAGHAVAYYA	August 12, 1960
PARIMISETTI SEETHARAMAMMA Vs. COMMISSIONER OF INCOME TAX	April 13, 1960
PARUCHURI SURYANARAYANA Vs. PARUCHURI SUGUNAVATHI	October 16, 1960
PATCHAMATLA VENKATA SUBBAYAMMA Vs. KOCHERLAPATI RAJAYYA	October 31, 1960
PEDDA SEETHARAMAPPA Vs. PEDDA APPAIAH	November 25, 1960
PEDDI SIVIAH Vs. C RAMANATH A FIRM CARRYING ON BUSINESS AT GENERAL BAZAR SECUNDERABAD PER ITS PROPRIETOR BADRINATH	September 7, 1960
PENA BABULAL Vs. HYDERABAD MUNICIPAL CORPORATION	April 2, 1960
PENUMARTHI SRI HARIRAMAMURTHY Vs. REVENUE DIVISIONAL OFFICER TEKKALI	July 28, 1960
PENUMATCHA LAKSHMI NARAYANARAJU Vs. PADALA CHELLAREDDY	July 5, 1960
PERNETI CHENCHURAGHAVA REDDY Vs. STATE OF MADRAS	November 25, 1960
PILLALA NARSIAH Vs. BOMMAGANI MALLESHU	February 15, 1960
PILLARISETTI GOTILINGAM Vs. STATE OF ANDHRA PRADESH	October 27, 1960
PILLUTLA NARASIMHAYYA Vs. MOLAKALAPALLI PERAYYA	March 18, 1960
POLAVARAPU ANKINNEDU Vs. SRI BAVAJI MUTT, SINGARAYAPALAM	December 1, 1960
POORI NARSIAH AND OTHERS Vs. VENKATAKISHEN RAO AND OTHERS	February 22, 1960
POORNACHENNA BASAVAYYA AND SONS Vs. STATE OF ANDHRA PRADESH	November 25, 1960
POOSAPATI LAKSHMINARASIMHA RAJU Vs. STATE OF ANDHRA PRADESH	July 29, 1960
PRAMANAND SANGHI Vs. STATE	December 13, 1960
PUBLIC PROSECUTOR Vs. BOJJA UPPARA MUTHYALU	November 18, 1960
PUBLIC PROSECUTOR Vs. KONDURU VENKATA RAJU	December 22, 1960
PUBLIC PROSECUTOR Vs. ABDUL HAMEED KHAN	September 20, 1960
PUBLIC PROSECUTOR Vs. JAGANNADHAM	August 31, 1960
PUBLIC PROSECUTOR ANDHRA PRADESH Vs. KOTHAKAPU ETREDDY VENKATA REDDI	March 8, 1960
PUCHALAPALLI RAMACHANDRAREDDI Vs. STATE	January 20, 1960
PUNYAMURTHY VENKATA SATYANARAYANA SHETTI Vs. GUNDA SUBBAIAH CHETTY	July 14, 1960
PYDAH SURYANARAYANA MURTY Vs. COMMISSIONER OF INCOME TAX	September 23, 1960
RAI SAHEB CHEDRA DURVASULU Vs. SALES TAX OFFICER SEVENTH CIRCLE SECUNDERABAD	September 13, 1960
RAI SAHIB RAMDYAL GHANSI RAM AND SONS AND OTHERS Vs. RAMNIVAS	November 12, 1960
RAI SAHIB SETH GOPIKISHEN AGARWAL Vs. COLLECTOR OF CUSTOMS VISAKHAPATNAM	July 26, 1960
RAJA KANDIMALLA SEETHARAMA RAO Vs. MOTHEY ANJA RATNA RAJA KUMAR	September 5, 1960
RAJAGIRI VENKATA RAMINAIDU Vs. PUSAPATI SURYANARAYANAMMA	January 27, 1960
RAJAH RAGHAVARAJU LINGARAJU Vs. STATE OF ANDHRA PRADESH	February 4, 1960
RAJAREDDY MALLARAM Vs. COMMISSIONER OF INCOME TAX HYDERABAD	January 19, 1960
RAJESWARAMMA P Vs. INCOME TAX OFFICER	January 28, 1960
RAM BAI Vs. SURAJ KARAN AND OTHERS	June 22, 1960
RAMA HIGHER ELEMENTARY SCHOOL COMMITTEE GUNTUR Vs. DISTRICT EDUCATIONAL OFFICER GUNTUR	August 29, 1960
RAMA RAO NAIDU V V Vs. COMMISSIONER OF INCOME TAX	October 12, 1960
RAMABHADRA RAJU P Vs. UNION OF INDIA	October 19, 1960
RAMAKRISHNA COMMERCIAL SOCIETY LTD Vs. STATE OF ANDHRA NOW ANDHRA PRADESH	June 15, 1960
RAMDAYAL GASHIRAM Vs. COMMISSIONER OF INCOME TAX	January 11, 1960
RAMDAYAL GHANSIRAM & SONS Vs. COMMISSIONER OF INCOME	December 9, 1960
RAMKISHEN Vs. SAJJAD ALI KHAN	July 19, 1960
RAVULA RADHAKRISHNAMURTHY Vs. SUBORDINATE JUDGE BAPATLA	June 15, 1960
RAVULA SOMAYYA Vs. SYAGANTI KOMARAYYA	September 2, 1960
RAYALASEEMA BANK LIMITED Vs. THARIGOPALA PEDDA NARAYANAPPA	September 1, 1960
REDDI CHINA PAIDAYYA Vs. RUDRABHATLA MARALIDHAR	August 27, 1960
REPAKA SEETHARAMASWAMY Vs. COMMISSIONER OF INCOME TAX	January 11, 1960
REVATHAMMA Vs. HAMSA	February 1, 1960
REWACHAND HOTEHAND Vs. HARCHANDRAI HOTEHAND	December 12, 1960
RYALI KAMESWARA RAO Vs. BENDAPUDI SURYAPRAKASARAO	December 2, 1960
SAHEBZADA NAWAB AHMED YAR JUNG Vs. SAHEBZADA NAWAB HIMAYAT NAWAZ JUNG	July 13, 1960
SAIT BEEKAMCHAND DHANNALAL FIRM Vs. PERICHERLA SUBBARAJU AND OTHERS	February 7, 1960
SAKHAMURI NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH	July 8, 1960
SALIMA BIBI ALIAS MALIN BIBI Vs. IBRAHIM SAHEB	December 23, 1960
SALT BEEKAMCHAND DHANNALAL FIRM Vs. PERICHERLA SUBBARAJU	February 17, 1960
SALUMURU POTHA RAJU Vs. COMMISSIONER OF INCOME TAX	January 19, 1960
SARIDE PULLAMMA Vs. SARIDI MADHURAM DIED	August 18, 1960
SARNAM SATYANARAYANA Vs. DEPUTY COMMERCIAL TAX OFFICER GUNTUR-2	September 6, 1960
SARVESWARASWAMY VARI TEMPLE AT KAKARAMILLI Vs. RUDRAPAKA VEERABHADRAYYA	September 14, 1960
SATYANARAYANA Vs. STATE	August 25, 1960
SATYANARAYANA Vs. BODDU VEERASWAMY AND OTHERS	October 15, 1960
SHAHNAVAZ BEGUM AND TWO OTHERS BEING MINORS Vs. POTINA SRINIVASA RAO	January 24, 1960
SHAIK SALAM BIN MOHAMMED Vs. GULAM SADULLA KHAN	July 29, 1960
SHAIK SALMA Vs. SHAIK MAHAMMAD ABDUL KADAR UMOODI	December 1, 1960
SHAKUNTALA Vs. M B JAISOORYA	April 21, 1960
SHEIK ABDUL SATTAR Vs. DISTRICT COLLECTOR MASULIPATAM	February 9, 1960
SHOP OF BATTU RAMIAH LACHAYYA Vs. RECHINTALA VEERIAH	February 3, 1960
SIMPSON AND CO LTD Vs. STATE OF ANDHRA PRADESH	January 22, 1960
SINGAMSETTI RAMARAO Vs. UNION OF INDIA UOI	September 22, 1960
SINGARENI COLLIERIES COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH	November 15, 1960
SIRPUR PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL ANDHRA PRADESH	November 22, 1960
SIRPUR PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL	September 13, 1960
SIRSILK LIMITED Vs. SECRETARY TO GOVT LABOUR DEPT GOVT OF ANDHRA PRADESH HYDERABAD	January 12, 1960
SISTLA RAMAKRISHNA SASTRY Vs. MADDURI SUNDARAMMA	July 28, 1960
SIVARATRI RAMAKOTAMMA Vs. NAGASARAPU KRISHNAMURTHY	December 9, 1960
SOMA RAMANUJULU Vs. SOMA NARASIMHULU AND OTHERS	August 30, 1960
SREERAMA CHENGALRAYA NAIDU Vs. K RAMAIAH	December 8, 1960
SRI JAYA SHRI DEVI RAJKUMARI OF VIZIANAGARAM Vs. SHRI LALITA KUMARI DEVI AND ANOTHER	July 13, 1960
SRI KRISHNA AND CO Vs. GOVERNMENT OF ANDHRA PRADESH	November 10, 1960
SRI KRISHNA COCOANUT CO, AMBAJIPET Vs. STATE OF A. P.	June 30, 1960
SRI RAMALINGESWARA RICE AND OIL MILL CO., LTD. Vs. ADDITIONAL INCOME TAX OFFICER, TENALI AND ANOTHER	March 4, 1960
SRIKANTIAH B Vs. COMMISSIONER OF INCOME TAX	September 7, 1960
SRIMANTHU RAJAH YARALAGADDA SIVARAMA PRASAD BAHADUR ZAMINDAR Vs. YARALAGADDA VENKATA RAMALINGANNA PRASAD BAHADUR ZAMINDAR	July 13, 1960
SRIMATHI TALLAPRAGADA KAMALAVATHI Vs. SRIMATHI BALIJEPALLI VENKATESWARARAO & ANOTHER	April 1, 1960
STATE OF A P Vs. FIRM OF ILLUR SUBBAYYA CHETTY AND SONS	November 16, 1960
STATE OF ANDHRA Vs. KRISHNA COCOANUT COMPANY	February 7, 1960
STATE OF ANDHRA (NOW ANDHRA PRADESH) Vs. GATHALA ABHISHEKAM AND OTHERS	November 14, 1960
STATE OF ANDHRA PRADESH Vs. KONDAMANCHILI SURYANARAYANA	February 9, 1960
STATE OF ANDHRA PRADESH Vs. BAYYA SUBBA RAO and CO GUDIVADA	February 11, 1960
STATE OF ANDHRA PRADESH Vs. KRISHNA COCOANUT CO	February 17, 1960
STATE OF ANDHRA PRADESH Vs. KRISHNA POWER PRESS VIZIANAGARAM	January 19, 1960
STATE OF ANDHRA PRADESH Vs. ANNABATTULA RAMA RAO	January 21, 1960
STATE OF ANDHRA PRADESH Vs. DONTHALA RAJAIAH	March 25, 1960
STATE OF ANDHRA PRADESH Vs. BHEEMSENA RAO	June 24, 1960
STATE OF ANDHRA PRADESH Vs. MODALI VENKATASUBBIAH	August 11, 1960
STATE OF ANDHRA PRADESH Vs. T G LAKSHMAIAH SETTY AND SONS	November 15, 1960
STATE OF HYDERABAD Vs. P BALAJI RAO	March 8, 1960
SUBBA RAO Vs. STATE OF ANDHRA PRADESH	January 11, 1960
SUBRAMANIAN N V Vs. WEALTH TAX OFFICER	January 19, 1960
SUNDARAGIRI KISHAN RAO Vs. SANGAM MATHURA BAI	February 22, 1960
SURAJ KARAN Vs. KAZIM ALI MIRZA	September 9, 1960
SURVEPALLI SIDDAIAH Vs. SURVEPALLI PENCHALAMMA	April 22, 1960
SURYADEVARA RAMAYYA Vs. THE STATE OF ANDHRA PRADESH, ETC.	January 12, 1960
SYED IBRAHIM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES HYDERABAD	December 20, 1960
SYED LIAKAT HUSSAIN Vs. SYED KAZIM HUSSAIN	June 24, 1960
SYED LIAKAT HUSSAIN AND OTHERS Vs. SYED KAZIM HUSSAIN AND OTHERS	September 24, 1960
SYED MASH HOOD ALI ORS Vs. SECRETARY BOARD OF SECONDARY EDUCATION GOVERNMENT OF ANDHRA PRADESH HYDERABAD	November 21, 1960
SYED MOHD ALI KHAN Vs. THE BOARD OF REVENUE, ANDHRA PRADESH	March 14, 1960
T NARAYANA REDDY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CUDDAPAH	January 3, 1960
T V SIVAIAH CHETTY MINING Vs. STATE OF ANDHRA PRADESH	January 4, 1960
TAMMINEEDI SATYANARAYANA Vs. NEKKANTI SATYANARAYANA	August 9, 1960
TANGATUR SAMBAIAH AND OTHERS Vs. VADLA SUBBARAYACHARI	November 25, 1960
TATIPAMULA NARAYANA Vs. HAJJARN LINGADU	November 30, 1960
THE ADDITIONAL SESSIONS JUDGE, REFERRING OFFICER Vs. PRAMANAND SANGHI	December 13, 1960
THE EMPLOYEES OF HENDRICKS & SONS, SECUNDERABAD Vs. THE INDUSTRIAL TRIBUNAL, ANDHRA PRADESH, HYDERABAD	June 29, 1960
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. RAMA AND OTHERS	February 12, 1960
THIMMASAMUDRAM TOBACCO CO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NELLORE DN NELLORE	October 17, 1960
THODKAMALLA VENKATA LAXMI NARAYANARAO Vs. KISHANLAL	October 14, 1960
THUMU GOVARDHANA RAO Vs. BOLINENI RAMACHANDRAIAH	January 11, 1960
ULCHALA ILLURU HANUMANTHAIAH Vs. INCOME TAX OFFICER	February 19, 1960
UNION OF INDIA PER SECRETARY TO GOVT. DEPARTMENT OF SUPPLY, NEW DELHI Vs. FIRM VAZIR SULTAN AND SONS	April 19, 1960
UNION OF INDIA UOI Vs. BALABHADRA RAMAIAH	June 24, 1960
UNION OF INDIA UOI Vs. PAPPU DATTER SARMA	April 21, 1960
UNION OF INDIA UOI INCOME TAX OFFICER ELURU Vs. OFFICIAL LIQUIDATOR E M T LTD	March 8, 1960
UPPALA KANAKAIAH Vs. MAHABOOB SINGH	August 29, 1960
UPPALAPATI RAMACHANDRA RAO Vs. BHARATHA LAKSHMI BANK LTD	March 4, 1960
V B C SUBBA RAJU Vs. STATE OF ANDHRA PRADESH	February 26, 1960
V GOVINDA RAO Vs. STATE	January 25, 1960
V R VENUGOPAL Vs. T PANKAJAM	September 14, 1960
V SESHA SARMA Vs. STATE OF ANDHRA PRADESH	January 13, 1960
VADAPALLI SATTAIAH Vs. CUSTODIAN EVACUEE PROPERTY GOVT OF A P HYDERABAD	December 21, 1960
VADLA VEERABHADRAPPA Vs. CHALLA VENKATAPPA	November 23, 1960
VADLAMUDI KUTUMBA RAO Vs. STATE OF ANDHRA PRADESH	September 6, 1960
VADLAPUDI SUBBAYYA SETTY Vs. VADLAPUDI CHINNA SUBBAYYA SETTY	April 14, 1960
VALLABHANENI BUCHIRAMAYYA Vs. DAVLAPATLA MARIYYA	July 15, 1960
VANKADAM LAKSHMINARAYANA Vs. COMMISSIONER OF INCOME TAX	September 7, 1960
VARADA REDDY M Vs. COMMISSIONER OF INCOME TAX	June 29, 1960
VARAHALAKSHMI RICE AND OIL MILLS Vs. INDUSTRIAL TRIBUNAL	April 5, 1960
VATTIKUTI CHINA VENKATASUBBAIAH and CO Vs. STATE OF ANDHRA PRADESH	January 13, 1960
VEERABHADRASWARA RICE AND OIL MILL 1 4 NO 169 56 VIZIANAGARAM Vs. COLLECTOR CENTRAL EXCISE ANDHRA PRADESH HYDERABAD	August 4, 1960
VEERAVALLI PERAYYA DIED Vs. SUKHAVASI CHENCHU SUBBA RAO	June 8, 1960
VEERESWARA RAO Vs. STATE OF ANDHRA PRADESH	January 22, 1960
VELCHATA RAJESWARA RAO Vs. KALVAKOTA VENKATARAMARAO	July 29, 1960
VELUPULA RAJIGA Vs. AHMED BIN NAZIR	July 15, 1960
VENKATESWARA OIL MILLS WALKER TOWN SECUNDERABAD Vs. STATE OF ANDHRA PRADESH	February 24, 1960
VIJAYA COMMERCIAL BANK LTD Vs. NADELLA SIVARAMAKRISHNAYYA	September 2, 1960
VOLETI VENKATA RAMA RAO Vs. KASAPRAGADA BHASKARARAO	November 29, 1960
VYRICHERLA CHANDRAMANI PATTAMAHADEVI VARU DIED Vs. LAND ACQUISITION OFFICER VIZIANAGARAM	February 26, 1960
VYSYARAJU SURYANARAYANA RAJU Vs. STATE OF ANDHRA PRADESH	July 28, 1960
WALASHAN PRINCE NAWAB MOAZZAM JAH BAHADUR Vs. EXPENDITURE TAX OFFICER B WARD MUKARRAB JUNG LANE HYDERABAD DN	August 23, 1960
WEST GODAVARI DISTRICT BOARD Vs. NANDIGAM RAMA RAO	March 4, 1960
WORKMEN OF HYDERABAD DISTRICT BOARD Vs. INDUSTRIAL TRIBUNAL	April 20, 1960
WORKMEN OF J R S MILLS (J R S MILLS KARMIKA SANGHA Vs. LABOUR COURT	October 19, 1960
WUDALI GANGAMMA Vs. WUDALI SUBBARAYUDU	November 29, 1960
Y VASUDEVARAO Vs. STATE OF ANDHRA PRADESH	March 1, 1960
YELESWARAPU RAMACHANDRA RAO Vs. STATE OF MADRAS	February 22, 1960
YENATAPALLI AUDISESHA REDDY Vs. GANGAPATNAM DASARATHARAMA REDDY AND OTHERS	July 5, 1960
YERRA NARASIMHAGARI NARASIMHA REDDI Vs. STATE	October 24, 1960

Year 1960 of HIGH COURT OF ANDHRA PRADESH

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