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A JANIKIRAMAN Vs. STATE OF ANDHRA PRADESH
|
August 19, 1958 |
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A KOTAIAH NAIDU Vs. STATE OF ANDHRA PRADESH
|
November 4, 1958 |
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A MURALIDHAR Vs. STATE OF ANDHRA PRADESH
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October 16, 1958 |
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ABDUL KHADER Vs. STATE
|
October 27, 1958 |
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ADAPA KATAMASWAMY Vs. PULAPAKA RAYYA PANTULU AND OTHERS
|
April 10, 1958 |
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ADDANKI NARAYANAPPA Vs. BHASKARA KRISHTAPPA
|
December 8, 1958 |
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ADDITIONAL INCOME TAX OFFICER ANANTAPUR Vs. GOLLA NARAYANAMMA
|
January 23, 1958 |
|
ADIKE KOTI MALLAYYA Vs. MADDIKARA RAGHAVA REDDI
|
August 14, 1958 |
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AHMED ALI KHAN BAHADUR DIED Vs. BANGULURU VEERALLA
|
June 20, 1958 |
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AKASAM SURYA RAO Vs. MANTHENA RAMA RAJU
|
November 20, 1958 |
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AKELLA SURYANARAYANAMURTY Vs. AKELLA AYAPPA SASTRY
|
March 11, 1958 |
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ALAPATI AKKAMMA Vs. ALAPATI RAYUDAYYA AND OTHERS
|
February 6, 1958 |
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ALAPATI SRIRAMAMURTY Vs. STATE OF ANDHRA PRADESH
|
December 10, 1958 |
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ALIA NAGESWARA RAO Vs. STATE
|
November 23, 1958 |
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AMBA RAO Vs. STATE
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November 28, 1958 |
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AMRITLAL N SHAH Vs. ALLA ANNAPURNAMMA
|
March 12, 1958 |
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ANAND REDDI Vs. STATE OF ANDHRA PRADESH
|
September 9, 1958 |
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ANNAPU RAMANNA Vs. PONDURI SREERAMULU
|
January 16, 1958 |
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APPA RAO PATNAIK K Vs. STATE OF ANDHRA
|
November 4, 1958 |
|
Ashreddy Vs. Venkatreddy
|
February 6, 1958 |
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ATHIPALLI SUNDARARAMI REDDI Vs. CHERUKURU VENKATASUBBA NAIDU ALIAS YERRAPA NAIDU
|
March 20, 1958 |
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ATIKURI SEETHARAMAIAH AND OTHERS Vs. THE STATE OF ANDHRA PRADESH
|
April 4, 1958 |
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B G Keskar Vs. S N Reddy
|
January 21, 1958 |
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B S PRAKASA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
|
December 10, 1958 |
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B VEERASWAMY Vs. STATE OF ANDHRA PRADESH
|
November 20, 1958 |
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B VEERASWAMY Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS SECRET
|
December 17, 1958 |
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B. RANGA REDDY Vs. THE LAND ACQUISITION COLLECTOR
|
December 8, 1958 |
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B. SAMBASIVA NAIDU Vs. THE STATE OF ANDHRA PRADESH
|
February 13, 1958 |
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B.G. KESKAR Vs. S.N. REDDY AND OTHERS
|
January 31, 1958 |
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BADDEPUDI NARASAREDDI Vs. BANDU SATYANARAYANA REDDI AND OTHERS
|
August 7, 1958 |
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BADDI REDDI BULLIRAJU Vs. KEDAM SURYA RAO
|
July 30, 1958 |
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BADRIVISHAL PILLIE Vs. J V NARSING RAO
|
June 27, 1958 |
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BADRIVISHAL PILLIE Vs. J. V. NARSING RAO
|
August 27, 1958 |
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BALDE MUKUNDAYYA Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
October 1, 1958 |
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BATCHU SUBBA RAO AND CO Vs. COMMERCIAL TAX OFFICER EAST GODAVARI KAKINADA
|
December 13, 1958 |
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BATCHU VEERAIAH Vs. CHEPURI SARRAJU
|
August 7, 1958 |
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BATHULA KRISHNA BRAHMAM Vs. DARAM CHENCHI REDDY
|
September 19, 1958 |
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BEJJANKI RAJAM Vs. STATE OF ANDHRA PRADESH
|
August 8, 1958 |
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BERAR OIL INDUSTRIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ANANTAPUR
|
October 7, 1958 |
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BEZWADA SUBBAREDDY Vs. NELLURU KESHAVALU REDDY AND OTHERS
|
January 23, 1958 |
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BHUPATHIRAJU SURYANARAYANARAJU Vs. BANTUPALLI APPANNA
|
July 8, 1958 |
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BOARD OF TRUSTEES Vs. D. PANCHAKSHARAM REDDY AND OTHERS
|
August 28, 1958 |
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BODDEPALLI LAKSHMINARAYANA Vs. SUVVARI SANYASI APPA RAO
|
October 7, 1958 |
|
BOKKA SREERAMULU Vs. KALIPATNAPU VENKATESWAR RAO
|
August 13, 1958 |
|
Bomma Ghantalayya Vs. Bomma Ramanna
|
January 24, 1958 |
|
BOMMAREDDI VENKATAPPA REDDY Vs. BOMMAREDDI LAXMAMMA
|
November 13, 1958 |
|
BONDELADINNE VENKATA SUBBA REDDI Vs. JANAKI GANGAMMA
|
March 12, 1958 |
|
BOOTTAM PITCHIAH Vs. BOYAPATI KOTESWARA RAO
|
August 12, 1958 |
|
BOUTHU NAGABHUSHANAM & CO. Vs. SAITH KANHAIYALAL BHAIYALAL
|
July 11, 1958 |
|
BRIJMOHANLAL Vs. RAJALINGAM
|
September 28, 1958 |
|
CENKARA MUNNA DOASS Vs. NARRA OTHANDARAMMA SESHANNA CHETTI
|
August 5, 1958 |
|
CHAGANTI RAGHAVA REDDY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
August 11, 1958 |
|
CHAGANTI RAMACHANDRAREDDI Vs. GADIKO KOTIREDDI AND OTHERS
|
February 24, 1958 |
|
CHALAPATI VEERANNA Vs. CHALAPATI VENKATACHALAM
|
March 12, 1958 |
|
CHANDER RAO P M Vs. ROAD TRANSPORT CORPORATION
|
October 7, 1958 |
|
CHANDRAGIRI LOAN AND SALE CO OPERATIVE SOCIETY PAKALA Vs. NALLI CHENGA REDDI
|
April 15, 1958 |
|
CHANDRU CHOWDARY BEING MINOR Vs. BOARD OF REVENUE
|
October 10, 1958 |
|
CHEEMAKURTHI VENKATASUBBAYYA GUPTA AND ANOTHER Vs. GADIREDDI ALLIAH AND OTHERS
|
January 24, 1958 |
|
CHEMICALS LIMITED Vs. REGISTRAR OF COMPANIES
|
March 16, 1958 |
|
CHEMICALS LTD Vs. REGISTRAR OF COMPANIES ANDHRA STATE NOW ANDHRA PRADESH
|
July 16, 1958 |
|
CHENNA BASAPPA G M Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1958 |
|
CHENNURU VENKATARAMANAIAH CHETTY Vs. INCOME TAX OFFICER
|
December 12, 1958 |
|
CHERUKURI KUTUMBAYYA Vs. MUNICIPAL COUNCIL VIJAYAWADA
|
July 22, 1958 |
|
CHINNARI GOPALAM Vs. UNION OF INDIA UOI
|
September 8, 1958 |
|
CHINTAPALLI LAKSHMAIAH Vs. COLLECTOR OF KRISHNA
|
August 26, 1958 |
|
CHITTORUI SUBBANNA Vs. KUDAPA SUBBANNA
|
September 13, 1958 |
|
CHUNDURI VENKATA REDDI Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1958 |
|
COMMERCIAL and INDUSTRIAL BANK HYDERABAD Vs. AUTHORITY PAYMENT OF WAGES ACT HYDERABAD
|
January 21, 1958 |
|
COMMISSIONER OF INCOME TAX Vs. CHENNABASAPPA G M
|
September 9, 1958 |
|
COMMISSIONER OF INCOME TAX HYDERABAD Vs. G M CHENNABASAPPA
|
September 9, 1958 |
|
DADI CHINA APPARAO AND OTHERS Vs. DADI NARASIINHA RAO AND ANOTHER
|
April 30, 1958 |
|
DALAVAYI NARAYANA REDDY Vs. MUPPAGOUNI KADIREMMA AND OTHERS
|
November 7, 1958 |
|
DANDAMUDI SAROJINI DEVI Vs. STATE
|
November 25, 1958 |
|
DATLA CHINA APPALANARASIMHA RAJU Vs. NADIMPALLI SEETHAYAMMA GARU
|
December 5, 1958 |
|
DHARMA NARASIMHA REDDY Vs. JANEPALLI SIDDIAH AND OTHERS
|
November 8, 1958 |
|
DHULIPUDI SATYAM Vs. ESTATES MANAGER, KAKINADA
|
July 29, 1958 |
|
DINTAKURTI DANAMURTHY AND OTHERS Vs. SABBISETTI BALAYYA AND OTHERS
|
December 17, 1958 |
|
DIPPALA SURI DORA Vs. V V GIRI
|
March 13, 1958 |
|
DUDDU ELLAMMA Vs. N SESHADRI
|
June 26, 1958 |
|
EDARA VENKAIAH Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1958 |
|
EDARA VENKAIAH Vs. COMMISSIONER INCOME TAX DEPARTMENT HYDERABAD
|
July 25, 1958 |
|
EDE CHINA GURUNADHAM Vs. PALAKURTI VENKATA RAO
|
November 4, 1958 |
|
EMPLOYEES OF DEWAN BAHADUR RAMGOPAL MILLS LIMITED Vs. DEWAN BAHADUR RAMGOPAL MILLS LIMITED
|
April 7, 1958 |
|
FIRESTONE TYRE AND RUBBER COMPANY OF INDIA PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
|
August 26, 1958 |
|
FIRM OF SIVDUTT RAI GULAB RAI Vs. UNION OF INDIA UOI
|
August 5, 1958 |
|
G GILDA TEXTILE AGENCY VIJAYAWADA Vs. GOVERNMENT OF ANDHRA PRADESH HYDERABAD
|
September 19, 1958 |
|
G M CHENNA BASAPPA Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
March 27, 1958 |
|
G RAMAPPA Vs. SECRETARY TO THE REVENUE DEPT
|
August 13, 1958 |
|
G. ADENNA AND OTHERS Vs. SUDARSANAM PEDAKOTAYYA AND OTHERS
|
January 23, 1958 |
|
G.V. NARSIMHARAJU Vs. STATE TRANSPORT AUTHORITY AND ANOTHER
|
March 4, 1958 |
|
GADIRAJU SANYASI RAJU Vs. KANDULA KAMAPPADU
|
June 26, 1958 |
|
GAIKWAD SHARFANJI Vs. IMMADISETTI RAMIAH
|
March 4, 1958 |
|
GANGAREDDY Vs. RUKMABAI AND ANOTHER
|
January 28, 1958 |
|
GARIMELL SATYANARAYANA AND APPANA VENKATARAJU FIRM OF AMBAJIPETA Vs. EAST GODAVARI COCONUT AND TOBACCO MARKET COMMITTEE RAJAMUNDRY
|
September 13, 1958 |
|
GODAVARTHY BHASHYAKARACHARYULU Vs. STATE
|
April 18, 1958 |
|
GOVIND RAO Vs. STATE
|
October 31, 1958 |
|
GRANDHI CHAKRAIAH Vs. GRANDHI PITCHAIAH
|
July 17, 1958 |
|
GUDIBANDLA HANUMAIAH Vs. GOPATHY MALLAYYA WHO STYLES HIMSELF AS GUNNA MALLAYYA BEING MINOR
|
February 20, 1958 |
|
GUDIMETLA VARAHALA REDDY Vs. VELAGALA DHARMA REDDY
|
September 2, 1958 |
|
GUGGALLA VENKATANARAPU REDDI Vs. SADHANAPU PEDDA REDDAMMA
|
April 16, 1958 |
|
GUMMADI TATAYYA CHOWDARY Vs. STATE OF ANDHRA
|
November 7, 1958 |
|
GUNDA CHINNA REDDY Vs. ITKYALPAD CHINNA REDDY
|
November 18, 1958 |
|
GURRAMKONDA CHINNABBA ALIAS VENKATARAMAIAH Vs. STATE
|
January 10, 1958 |
|
GUTTA SRIRAMULU NAIDU AND ANOTHER Vs. THE STATE,
|
February 13, 1958 |
|
HAJI MOHAMAD JAMALUDDIN BROTHERS Vs. UNION OF INDIA UOI OWNING CENTRAL RAILWAYS
|
July 18, 1958 |
|
HAJI WALI MOHAMED HAJI MOOSA SAYA Vs. COMMISSIONER OF INCOME TAX HYDERABAD DN
|
February 12, 1958 |
|
HENDRICKS AND SONS Vs. INDUSTRIAL TRIBUNAL
|
December 19, 1958 |
|
HINDUSTHAN IDEAL INSURANCE COMPANY LIMITED Vs. B JAYALAKSHMAMMA
|
September 24, 1958 |
|
HOTHA SITARAMA SASTRY BEING MINOR Vs. STATE OF ANDHRA PRADESH
|
March 7, 1958 |
|
HOWRAH OIL MILLS CALCUTTA Vs. B KISHANLAL
|
April 16, 1958 |
|
I.K. MOSES AND OTHERS Vs. THE STATE
|
April 18, 1958 |
|
ILLAVAJJULA RAMALINGAM Vs. KORRAPROLU VEERABHADRAYYA
|
January 13, 1958 |
|
IN RE : COMMERCIAL AND INDUSTRIAL BANK LTD. Vs. STATE
|
August 1, 1958 |
|
IN RE V. GOVINDA RAO Vs. STATE
|
July 2, 1958 |
|
IN RE, P. JAWARILAL AND ANOTHER Vs. STATE
|
May 7, 1958 |
|
IN RE., GOVIND PULLAIAH, MANAGER, SRI KRISHNA OIL & RICE MILL, MAHBUBNAGAR Vs. STATE
|
November 4, 1958 |
|
INEEPAKOLLA GANIRAJU Vs. STATE OF ANDHRA
|
October 8, 1958 |
|
J V PRASADA RAO Vs. DISTRICT TRAFFIC SUPERINTENDENT SOUTH EASTERN RAILWAY WALTAIR
|
November 17, 1958 |
|
JALDU ANANTA RAGHURAM ARYA AND OTHERS Vs. RAJAH BOMMADEVARA NAGA CHAYADEVAMMA AND OTHERS
|
January 17, 1958 |
|
JALDU ANANTHA RAGHURAMA ARYA Vs. JALDU BAPANNA RAO
|
August 8, 1958 |
|
JALDU PAIDAYYA Vs. JALDU MANIKYALA RAO
|
September 10, 1958 |
|
JAMUNA BAI Vs. GAMPINA NARAYANAMURTHY
|
June 27, 1958 |
|
JANGALA VENKATESWARARAO Vs. LAKKAPRAGADA SRIRAMAMURTY AND OTHERS
|
January 6, 1958 |
|
JAYALAKSHMIDEVAMMA Vs. JANARDHAN REDDY
|
September 25, 1958 |
|
JETHMAL MADANLAL JOKOTIA AND OTHERS Vs. NEVATIA AND CO. AND OTHERS
|
August 2, 1958 |
|
JONNALAGADDA VENKATASUBBARAO Vs. JONNALAGADDA JANAKIRAMAYYA AND OTHERS
|
October 15, 1958 |
|
JONNAVITULA SEETHARAMANJANEYULU FIRM VIJAYAWADA Vs. VADLAPATLA SOBHANACLIALAM and CO VIJAYAWADA
|
February 14, 1958 |
|
K A RAMIAH Vs. GOVERNMENT OF ANDHRA PRADESH HEALTH DEPARTMENT
|
October 16, 1958 |
|
K GOPALA KRISHNAYYA Vs. STATE OF ANDHRA PRADESH
|
April 8, 1958 |
|
K KRISHNA MURTHY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
December 13, 1958 |
|
K KUMARASWAMI KUMANDAN AND BROS Vs. PREMIER ELECTRIC CO
|
July 18, 1958 |
|
K NARAHARI PILLAI Vs. STATE
|
April 18, 1958 |
|
K P CHAGGANLAL OIL MILLS SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
January 17, 1958 |
|
K RANGANAYAKULU Vs. MUNICIPAL COMMISSIONER VIJAYAWADA MUNICIPALITY
|
January 22, 1958 |
|
K SATYANARAYANA AND CO Vs. SALES TAX OFFICER
|
April 4, 1958 |
|
K V NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
|
April 4, 1958 |
|
K V SESHAVATARAM Vs. STATE OF HYDERABAD NOW ANDHRA PRADESH
|
December 19, 1958 |
|
K. M. RAMASWAMI CHETTI AND OTHERS Vs. P. K. LAKSHMAMMA (DIED) AND OTHERS
|
February 8, 1958 |
|
K. MUNUSWAMY PILLAI Vs. K.K. LAKSHMAMMAGARU AND OTHERS
|
December 2, 1958 |
|
K. VENKATAREDDY Vs. THE REGL. TRANSPORT OFFICER
|
July 8, 1958 |
|
KALAKOTI SOMIREDDI AND OTHERS Vs. STATE
|
December 18, 1958 |
|
KALBARGA NAGAIAH Vs. STATE OF ANDHRA PRADESH
|
August 26, 1958 |
|
KALLURI VEMA REDDI Vs. REDDI GANGI REDDI
|
February 7, 1958 |
|
KALYANI PRESS Vs. STATE OF ANDHRA PRADESH
|
September 26, 1958 |
|
KAMAT REDDY NARAYAN REDDY S/O VENKAT REDDY Vs. KAMAT REDDY NARAYAN REDDY S/O KISHTA REDDY AND ANOTHER
|
February 12, 1958 |
|
KANTETI SASTRULU Vs. MADUPALLI VENKATESWARA RAO
|
September 18, 1958 |
|
KAPUR CHAND Vs. KANJI
|
August 14, 1958 |
|
KARANAM VENKIAH Vs. VENKATESU REDDY
|
February 5, 1958 |
|
KARKUNDA BALIAH AND OTHERS Vs. STATE OF ANDHRA PRADESH
|
April 16, 1958 |
|
KARNAM VENKATRAMAYYA AND OTHERS Vs. ATCHANNAPPA
|
June 25, 1958 |
|
KARUMURI VENKATA RAMANADHAM AND OTHERS Vs. DEVALLA VENKATARATNAM
|
September 30, 1958 |
|
KATARI RAMAMMA Vs. PALAKODETI VEERAJU
|
December 9, 1958 |
|
KATRAGADDA GANGANNA Vs. THE PRINCIPAL, ANDHRA MEDICAL COLLEGE, VISAKHAPATANAM AND ANOTHER
|
January 6, 1958 |
|
Khaja Ghulam Ghouse Saqalain Vs. District Collector of Medak
|
January 30, 1958 |
|
KHAJA GULAM CHOUS SAQALAIN Vs. COLLECTOR DIST. MEDAK AND OTHERS
|
January 13, 1958 |
|
KONAKALLA PENTAYYA Vs. COMMISSIONER MASULIPATNAM MUNICIPALITY
|
October 30, 1958 |
|
KONDA SESHA REDDY Vs. MUTHYALA CHINA PULLAIAH
|
March 29, 1958 |
|
KONKATI NARAYANA Vs. BALAKANTI VEERAYYA
|
July 14, 1958 |
|
KOTCCHA Vs. REGIONAL INSPECTOR OF FACTORIES
|
April 18, 1958 |
|
KOTHARAJU NARAYANA RAO Vs. TEKUMALLA RAMACHANDRA RAO
|
March 19, 1958 |
|
KUMARI AKHTAR Vs. ADMISSION COMMITTEE
|
November 28, 1958 |
|
KURUBA URUKUNDAPPA Vs. YALE MALLESAPPA
|
April 8, 1958 |
|
KURUVA LINGAPPA Vs. STATE
|
September 12, 1958 |
|
L KHADER BEE Vs. S DASTAGIRI SAHEB
|
January 24, 1958 |
|
L Rama Goud Vs. Raja Lakshmi Bai
|
January 10, 1958 |
|
LAKSHMAYYA NAIDU P Vs. STATE OF ANDHRA PRADESH
|
July 18, 1958 |
|
LAKSHMINARASIMHAM G Vs. STATE OF ANDHRA
|
October 15, 1958 |
|
LINGAM DASARADHARAMAYYA Vs. KANURI RAJA RAO AND OTHERS
|
April 17, 1958 |
|
LINGAMNENIPEDA KUTUMBARAO Vs. THE REGISTRAR OF CO
|
November 5, 1958 |
|
LUMMUS COMPANY (INDIA) LIMITED Vs. INSPECTOR OF FACTORIES
|
March 4, 1958 |
|
M BRAHMANANDA Vs. WORKS MANAGER ZONAL WORKSHOP ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VIJAYWADA
|
November 11, 1958 |
|
M GOVINDASWAMI MANAGER AIDED NON MISSION JOTHI RAMALINGAM AMALGAMATED HIGHER ELEMENTARY SCHOOL CHITTOOR Vs. STATE OF ANDHRA PRADESH
|
September 9, 1958 |
|
M YUGANDHRA RAO Vs. GOVT OF ANDHRA
|
November 18, 1958 |
|
M. VENKATARAMANAPPA Vs. K. LAKSHMANNA AND ANTHER
|
November 8, 1958 |
|
MADDALI RAGHAVA REDDI Vs. YELLA SUNDARURAMI REDDI
|
March 12, 1958 |
|
MADDULA APPA RAO Vs. INCOME TAX OFFICER ELURU
|
December 4, 1958 |
|
MAHANT NARAYANA DESSJIVARU Vs. STATE OF ANDHRA HYDERABAD
|
November 19, 1958 |
|
MAHMOOD FATIMA Vs. MOHD. QUTHBUDDIN
|
November 7, 1958 |
|
MAIDI BHIKASHMIAH Vs. VENUGOPALRAO
|
September 19, 1958 |
|
MAJETI VENKATALINGAM (DIED) AND OTHERS Vs. DASARI NARASANNA
|
November 14, 1958 |
|
MALLADI SIVASANKARA SASTRY Vs. KANDURI VENKATA VARADACHARYULU
|
February 18, 1958 |
|
MALLAPPA AND OTHERS Vs. KOGARA VENKATAPPA AND ANOTHER
|
January 10, 1958 |
|
MALLELA SURYANARAYANA Vs. VIJAYA COMMERCIAL BANK
|
March 28, 1958 |
|
MALLELA VENKATA SUBBAMMA Vs. GOGULAPATI RAJA RATHAMMA
|
January 31, 1958 |
|
MALLIKAR JUNAPPA KALYANSHETTI Vs. RUDRASETTI SANGASETTI PATIL MAHAGAMKAR
|
March 24, 1958 |
|
MAMIDI LAKSHMINARAYANA Vs. AKULA SATYANARAYANA AND OTHERS, DEFENDANTS
|
October 16, 1958 |
|
MANCHALAL MAGRAJ FIRM AND OTHERS Vs. AKKALA SURYA RAO
|
February 25, 1958 |
|
MANTRALA SIMHADRI Vs. PALLI VARALAKSHMI AND OTHERS
|
January 9, 1958 |
|
MANYAMMA Vs. MUNICIPAL COMMISSIONER HYDERABAD
|
August 25, 1958 |
|
MEDABOYINA SEETHANNA AND OTHERS Vs. ARUBANDI SANKARA LAKSHMI DEVI AND OTHERS
|
October 4, 1958 |
|
MIRZA NOWSHERWAN KHAN Vs. STATE OF ANDHRA PRADESH
|
August 6, 1958 |
|
MOHAMED SIRAJUDDIN Vs. KERRY SAIGA AND OTHERS
|
August 14, 1958 |
|
MOHAMMAD BHUDAN KHAN Vs. STATE OF ANDHRA PRADESH HYDERABAD
|
November 5, 1958 |
|
MOHAMMAD GHOUSE MOHIUDDIN Vs. THE STATE OF ANDHRA PRADESH AND ANOTHER
|
March 12, 1958 |
|
MOHAMMAD MINHAJUDDIN Vs. AHMED KHAN
|
March 13, 1958 |
|
MOHAMMED KHAJA AND OTHER Vs. JADA NARASIMLU (DIED)
|
November 18, 1958 |
|
MOHANA RAO G Vs. STATE GOVERNMENT OF ANDHRA
|
September 3, 1958 |
|
MOLUGU PEDA VEERANNA Vs. MOLUGU CHAKRAPANI ALSO KNOWN AS PANIAH., & OTHERS
|
June 27, 1958 |
|
MOTILAL HARI PRASAD and BROS OIL MILLS Vs. STATE OF ANDHRA PRADESH
|
August 30, 1958 |
|
MOTUMARU SAMBAIAH AND OTHERS Vs. DUDDU KOTESWARARAO AND ANOTHER
|
July 14, 1958 |
|
MUDRAGADA SATYANARAYANA Vs. JAMMI VEERRAJU
|
July 31, 1958 |
|
MULUGU BUTCHIAH Vs. THE ORIENT PUBLISHING COMPANY
|
February 6, 1958 |
|
MUNGARA VENKATARAMANIAH ALIAS RAGAYYA Vs. VUDATA SUBBARAMAYYA
|
September 9, 1958 |
|
MUNIAMMA Vs. STATE
|
April 14, 1958 |
|
MURALI KRISHNA RICE MILL Vs. ADDITIONAL INCOME TAX OFFICER
|
February 8, 1958 |
|
MUTHA SUBBARAO AND OTHERS Vs. OFFICIAL RECEIVER, WEST GODAWARI AT ELURU AND OTHERS
|
October 18, 1958 |
|
MUTYALA SATYANARAYANAMURTHI Vs. MUTHYAIA JAGGAMMA
|
July 15, 1958 |
|
N Venkatasubbamma Vs. Principal Andhra Medical College Visakhapatnam
|
January 6, 1958 |
|
N.K. MUHAMMED SULAIMAN SAHIB Vs. N.C. MUHAMMED ISMAIL SAHIB AND OTHERS
|
August 27, 1958 |
|
NAGUMILLI NARAYANAMURTY Vs. GUDIMETLA GANGARAJU
|
January 22, 1958 |
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NALAMVARI ANNASATRAM Vs. SPECIAL LAND ACQUISITION OFFICER CO OPERATIVE HOUSING SCHEMES MADRAS
|
September 11, 1958 |
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NALLAJERLA KRISHNAYYA Vs. VUPPALA RAGHAVULU
|
January 24, 1958 |
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NAMBURU BASAVAYYA Vs. STATE OF ANDHRA PRADESH
|
January 24, 1958 |
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NARASARAOPET ELECTRIC CORPORATION LIMITED Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
October 30, 1958 |
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NARASIMHAN K V Vs. CHICACOLE CO OPERATIVE CENTRAL BANK LIMITED
|
December 16, 1958 |
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NARAYANADOSS MAHANT Vs. T NEELADRI RAO
|
September 5, 1958 |
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NARKULLA VENKAYYA Vs. NOONA SATYANARAYANA
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February 26, 1958 |
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NARSIAH Vs. STATE
|
November 13, 1958 |
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NATHA SUBRAHMANYAM CHETTY Vs. MENTA SUBRAMAIAH AND SONS
|
April 8, 1958 |
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NEKKALAPUDI RAMAYAMMA ALIAS RAMAMMA Vs. THONTA ADILAKSHMI AND OTHERS
|
June 20, 1958 |
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NELLURU SUNDARARAMAREDDI Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
October 14, 1958 |
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NERUSU VENKIAH Vs. JALTI VEERA VENKAMMA
|
January 10, 1958 |
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NORI VENKATA RAMA DIKSHITULU Vs. RAVI VENKATAPPAYYA
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August 22, 1958 |
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NUKALA VENKATESU Vs. NANDURI SURYANARAYANA
|
March 12, 1958 |
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OSAMAN ALI Vs. STATE
|
November 26, 1958 |
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P ANWAR BADSHA SAHIB AND CO VIZIANAGARAM Vs. STATE OF ANDHRA PRADESH
|
April 8, 1958 |
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P KESAVA RAO NAIDU Vs. DIRECTOR OF POSTS AND TELEGRAPHS ANDHRA CIRCLE KURNOOL
|
March 14, 1958 |
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P LAKSHMAIAH NAIDU Vs. STATE
|
July 18, 1958 |
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P LAXMANRAO AND SONS Vs. ADDITIONAL INSPECTOR OF FACTORIES
|
October 6, 1958 |
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P SATYANARAYANA Vs. A RAMALAKSHMAMMA
|
September 29, 1958 |
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P SWARAJYALAKSHMI Vs. STATE OF ANDHRA PRADESH
|
September 2, 1958 |
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P VENKANNA CHETTI Vs. B APPARAO NAIDU
|
August 5, 1958 |
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P. BALAJIRAO Vs. THE STATE OF ANDHRA PRADESH
|
January 11, 1958 |
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P. LAKSHMANA RAO AND OTHERS Vs. VIJAYAWADA MUNICIPALITY
|
October 8, 1958 |
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PADALA SATYAVATHI Vs. PADALA SUBBAYAMMA AND OTHERS
|
August 26, 1958 |
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PADARTHI VENKATESWARA RAO Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES KAKINADA
|
November 26, 1958 |
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PADARTHY RATNAM and CO GUNTUR Vs. INDUSTRIAL TRIBUNAL GUNTUR
|
March 19, 1958 |
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PADMA CHANDRIAH Vs. PAMJWOMI
|
October 3, 1958 |
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PALACHERLA ANANDU Vs. MALLIPUDI ACHARYULU
|
February 28, 1958 |
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PALLI JOGI NAIDU Vs. STATE OF ANDHRA PRADESH
|
July 9, 1958 |
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PAMULAPATI BUCHI NAIDU COLLEGE COMMITTEE, NIDUBROLU AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND OTHERS
|
March 3, 1958 |
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PANEM VENKANARAYANA SASTRY Vs. RAJUPALLI CHINNA YELLA REDDY
|
November 13, 1958 |
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PASALAPUDI BRAHMAYYA AND ANOTHER Vs. TEEGALA GANGARAJU
|
February 11, 1958 |
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PASUPULA SUBBARAYUDU Vs. GOOLLA JANGAMAIAH AND OTHERS
|
August 5, 1958 |
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PASUPULETI SRIRAMULU AND OTHERS Vs. REVURI NAGAIAH
|
January 11, 1958 |
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PAVALURI SRINIVASARAO Vs. RAMISETTI NANCHARARAO
|
July 24, 1958 |
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PEDDA AMMA MUTTIGADU Vs. STATE
|
June 19, 1958 |
|
PEDDIREDDY SESHA REDDY Vs. THE EXCISE SUPERINTENDENT, NALGONDA DISTRICT AND OTHERS
|
October 6, 1958 |
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PEKETI THAMMIRAJU Vs. KASIREDDY PENTAIAH
|
August 27, 1958 |
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PENTAPATI VENKATA SURYAPRAKASA RAO Vs. ABDULLAH SAHEB
|
June 30, 1958 |
|
PENUMARTHY VEERA PANASA RAMANNA Vs. PENUMARTHY SAMBAMOORTHY
|
April 17, 1958 |
|
PENUMATCHA ARJANAVARMA AND ANOTHER Vs. BHOOSARAPU CHINA APPALASWAMY
|
March 26, 1958 |
|
PINGLE RANGA RAO Vs. PALKALA MALLIAH AND ANOTHER
|
August 14, 1958 |
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PISUPATI PURNAIAH SIDHANTHI Vs. PISUPATI SATYANARAYANA SIDHANTHI
|
November 12, 1958 |
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POLISETTI SUBBARAIDU AND CO CHIRALA Vs. COMMISSIONER OF INCOME TAX HYDERABAD
|
March 14, 1958 |
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POLURU RANGA RAO Vs. KOPPOLU RAMADOSS
|
June 30, 1958 |
|
PONNERI DASI REDDI Vs. STATE
|
April 11, 1958 |
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POTHUREDDI SUBBAYYA Vs. STATE OF ANDHRA PRADESH
|
February 5, 1958 |
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POTHUREDDI VENKU REDDY Vs. TUPILI SUBBARAMIREDDY
|
November 19, 1958 |
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POTHYREDDY SOMANANDARAO AND OTHERS Vs. SAREPPALLI VEERABHADRAYYA AND OTHERS
|
February 4, 1958 |
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POTTA SITHARAMIAH Vs. V VIRRAJU
|
January 28, 1958 |
|
POTTI LAKSHMIPERUMALLU Vs. POTTI KRISHNAVENAMMA
|
December 11, 1958 |
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PRAKASAM K Vs. STATE OF ANDHRA
|
October 28, 1958 |
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PUBLIC PROSECUTOR Vs. NAGALINGA REDDY
|
April 4, 1958 |
|
PUBLIC PROSECUTOR Vs. CHINNARI GOPALAM
|
October 30, 1958 |
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PUBLIC PROSECUTOR (A.P.) Vs. CHITRALA VENKATASWAMY
|
December 31, 1958 |
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PUBLIC PROSECUTOR ANDHRA Vs. BHAVIGADDA THIMMAIAH
|
November 11, 1958 |
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PUBLIC PROSECUTOR ANDHRA Vs. BHAVIGADDA THIMMIAH
|
November 14, 1958 |
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PULIPATI SUBBARAO AND CO Vs. APPELLATE ASSTT COMMISSIONER OF INCOME TAX VIJAYAWADA
|
March 19, 1958 |
|
PUNYAMURTULA SATYANARAYANA KRISHNAMARJU Vs. SATYAVOLU APPARAO AND ANOTHER
|
September 24, 1958 |
|
PUSHPA BAI Vs. A. SULOCHANA MENON
|
October 10, 1958 |
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PUTTI LAKSHMAYYA AND OTHERS Vs. GARLAPATI TIRUPATHAMMA AND OTHERS
|
April 12, 1958 |
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PUVVADA ACHIRAJU Vs. THE COLLECTOR, VISAKHAPATNAM AND OTHER
|
August 14, 1958 |
|
R NARASIMHA REDDY Vs. BHOOMAJI
|
July 8, 1958 |
|
R. NARAYANAREDDI AND OTHERS Vs. STATE
|
July 2, 1958 |
|
RACHAMSETTI PEDDA MALLIAH Vs. ADIGOPALA BRAHMAYYA
|
September 1, 1958 |
|
RACHAPPA Vs. CHANDER
|
July 24, 1958 |
|
RAJAH YENUMULA SURYANARAYANA MURTHY DORA Vs. STATE OF MADRAS NOW ANDHRA PRADESH
|
January 15, 1958 |
|
RAJJAH Vs. STATE
|
April 15, 1958 |
|
RAJULAPATI SOMIAH Vs. RAJULAPATI RATTAMMA
|
September 22, 1958 |
|
RAMA PURCHASE AND SALE SOCIETY LIMITED Vs. STATE OF MADRAS NOW ANDHRA PRADESH
|
June 27, 1958 |
|
RAMA VARAPRASADA RICE MILL Vs. TAKURDAS TOPANDAS
|
August 14, 1958 |
|
RAMACHANDRA SPINNING MILLS Vs. WORKMEN PANDALAPAKA LABOUR UNION
|
August 18, 1958 |
|
RAMANI RAJI MOHOLI Vs. TODANPURI MANIAH
|
July 22, 1958 |
|
RAMKISHAN RAO ALIAS BABURAO Vs. SHRINIVASA RAO
|
November 17, 1958 |
|
RAO SAHEB KOTLAA SANYASAYYA NAIDU Vs. PENUMATCHA VISWESWARA KUMARA APPALA SUNDERA RAMARAJU AND OTHERS
|
July 29, 1958 |
|
RATNAMMA BREGANZA Vs. ABDUL KHADER KHURESHI
|
November 8, 1958 |
|
RAVIPUDI ABBAYYA Vs. STATE OF ANDHRA PRADESH
|
November 4, 1958 |
|
REKAPALLI VIRABHADRUDU Vs. R SURYANARAYANAMURTHY
|
December 16, 1958 |
|
RELIANCE AUTOMOBILES Vs. STATE OF ANDHRA
|
February 14, 1958 |
|
REPAKA APPALANARASIMHAM Vs. REPAKA UDALAMA
|
April 10, 1958 |
|
ROYYURU SATYANARAYANA AND OTHERS Vs. THUMMALA CHENNARAYUDU AND OTHERS
|
October 16, 1958 |
|
RUDRA RAO K Vs. INCOME TAX OFFICER
|
February 20, 1958 |
|
S CHIMPIRAIAH Vs. STATE OF ANDHRA PRADESH
|
November 14, 1958 |
|
S M HUSSAIN Vs. UNITED INDUSTRIAL CORPORATION LTD
|
April 9, 1958 |
|
S SRINIVASULU Vs. P V SUBBAMMA
|
August 7, 1958 |
|
S. RAMACHANDRAIAH Vs. THE STATE OF ANDHRA PRADESH
|
January 15, 1958 |
|
S. YUSUFUDDIN Vs. A. V. RAMALINGAM & CO.
|
April 2, 1958 |
|
SAGARLA PITCHAMMA Vs. LAKSHMI NARASAMMA
|
October 1, 1958 |
|
SAJJANAM WADLA CHINA RAJAYYA Vs. CHAPPAL VENKATESHWAR RAO
|
March 11, 1958 |
|
SALADI CHANDRA RAO Vs. GOLLAKOTI SAMBAYYA
|
April 7, 1958 |
|
SAMINENI BHADRAYYA Vs. SANDI CHINNA SUBBAIAH
|
August 25, 1958 |
|
SANAGAVARAPU VENKATASUBBA RAO Vs. MYLAVARAPU KRISHNAMURTHI
|
January 7, 1958 |
|
SANGAPU VISHWANADHAM Vs. KANNEGANTI BASAVAYYA
|
January 17, 1958 |
|
SANGAVARAPU ANJANEYULU Vs. PARANKUSAIN RANGACHARYULU AND COVERS
|
January 13, 1958 |
|
SANGAVARAPU ANJANEYULU Vs. PARANKUSAM RANGACHARYULU AND OTHERS
|
October 13, 1958 |
|
SARTAJ BAIG KHAN Vs. MUZZAFFARUNNISA BEGUM
|
January 30, 1958 |
|
SARWAR LAL Vs. RAM NARAYAN
|
April 16, 1958 |
|
SECRETARY TO GOVT PUBLIC WORKS AND TRANSPORT DEPARTMENT ANDHRA Vs. ADONI GINNING FACTORY
|
December 19, 1958 |
|
SHAIK ABDUL RAZAK Vs. STATE OF ANDHRA PRADESH
|
September 1, 1958 |
|
SHAIK MASTAN BI Vs. SHAIK BIKARI SAHEB
|
March 20, 1958 |
|
Shankerlal Karva Vs. Tahsildar Karimnagar
|
January 27, 1958 |
|
SHARAF SHAH KHAN AND OTHERS Vs. STATE OF A.P.
|
March 8, 1958 |
|
SILVERI NARSIAH Vs. STATE
|
February 24, 1958 |
|
SIRISETTI MALLAYYA Vs. STATE OF ANDHRA PRADESH
|
August 14, 1958 |
|
SITARAM REDDY Vs. CHINNA RAM REDDY
|
April 16, 1958 |
|
SMT. PENUMATCHA SUBHADRAYYAMMA Vs. REVENUE DIVISIONAL OFFICER, EAST GODAVARI DISTRICT, RAJAHMUNDRY
|
September 15, 1958 |
|
SOMIREDDI BURRAYYA Vs. SOMIREDDI ATCHAYYAMMA
|
March 12, 1958 |
|
SRI K. SUBBAIAH CHOWDARY AND ANOTHER Vs. THE STATE AND ANOTHER
|
February 5, 1958 |
|
SRI KANYAKAPARAMESWARI ANNA SATRAM Vs. THE VIJAYAWADA MUNICIPALITY
|
October 16, 1958 |
|
SRI M. CHANDRAMOULI CHETTY & OTHERS Vs. THE BOARD OF REVENUE ANDHRA PRADESH
|
August 21, 1958 |
|
SRI NANDURI RAMAKRISHNA RAO Vs. THE DIVISIONAL INSPECTOR OF SCHOOLS, GODAVARI DIVISION, KAKINADA AND OTHERS
|
November 5, 1958 |
|
SRI RAJAH U.S. JOGI JAGANNADHA RAJU GARU Vs. MANAGER OF ESTATES, KAKINADA AND ANOTHER
|
July 25, 1958 |
|
SRIPATHI RANGAIAH Vs. BATKARI MAISAMMA AND ANOTHER
|
March 8, 1958 |
|
SRIPATHY JANAKIRAMAYYA Vs. LIFE INSURANCE CORPORATION OF INDIA MADRAS
|
September 15, 1958 |
|
SRIPYDAH SURYANARAYANAMURTHY Vs. COLLECTOR E GODAVARI
|
June 24, 1958 |
|
STATE OF ANDHRA Vs. PENUMECHA SOMARAJU
|
July 22, 1958 |
|
STATE OF ANDHRA Vs. DAKARAPU RAMASWAMI
|
February 12, 1958 |
|
STATE OF MADRAS Vs. JAYALAKSHMI RICE MILL CONTRACTORS CO
|
March 8, 1958 |
|
STATE OF MADRAS NOW ANDHRA PRADESH Vs. BATCHU SUBBA RAO AND CO OF KAKINADA
|
October 15, 1958 |
|
STATE OF MADRAS, (NOW THE STATE OF ANDHRA PRADESH) Vs. KASAM AYUB
|
November 25, 1958 |
|
SULTAN SALEHUDDIN Vs. STATE OF ANDHRA PRADESH
|
August 1, 1958 |
|
SURYADEVARAJYA RAMA RAO Vs. SUPERINTENDENT OF POST OFFICES KRISHNA DIVISION
|
November 7, 1958 |
|
SURYAPRAKASA RAO A Vs. LABOUR COURT ANDHRA PRADESH
|
November 14, 1958 |
|
SYED HASSAN AND OTHERS Vs. SANDAIAH AND OTHERS
|
December 17, 1958 |
|
T ASWATHANARAYANA Vs. STATE OF ANDHRA
|
September 12, 1958 |
|
T S NAGESWARA RAO Vs. STATE
|
April 15, 1958 |
|
TADEPALLIGUDEM CO-OPERATIVE MILK SUPPLY SOCIETY LIMITED Vs. GOVERNMENT OF ANDHRA
|
September 1, 1958 |
|
TADIKONDA SUBBARAYUDU Vs. TADIKONDA SUBBA RAO
|
January 31, 1958 |
|
TADIPAMULA SATYANARAYANA Vs. STATE
|
April 1, 1958 |
|
TAJ GLASS WORKS LTD Vs. GOVERNMENT OF HYDERABAD NOW GOVT OF ANDHRA PRADESH
|
July 11, 1958 |
|
TAVVA VENKATA GURUNADHA RAO Vs. BADAM ROSAIAH DIED
|
August 7, 1958 |
|
THAMANAMPUDI KANTHAMMA Vs. THAMANAMPUDI PEDA VEERAREDDY
|
August 14, 1958 |
|
THATAPPA G Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
October 13, 1958 |
|
THATHINENI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
|
December 15, 1958 |
|
THE DISTRICT WELFARE OFFICER Vs. MADDUKURI VENKATARANGAYYA
|
February 11, 1958 |
|
THE NIZAM SUGAR FACTORY LTD. Vs. THE MUNICIPAL COMMITTEE
|
October 16, 1958 |
|
THE ONGOLE TOWN WELFARE & RATE PAYERS ASSN. ONGOLE Vs. ONGOLE MUNICIPAL COUNCIL
|
July 29, 1958 |
|
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. JAMPANA NARASIMHARAJU
|
July 18, 1958 |
|
THE PUBLIC PROSECUTOR, ANDHRA PRADESH Vs. GANNE ASWATHU
|
April 1, 1958 |
|
THE STATE OF ANDHRA PRADESH Vs. NETHINTI NARAYUDU AND OTHERS
|
November 26, 1958 |
|
THE VIJAYAWADA MUNICIPALITY Vs. NAGANATH RAMACHANDRA ROWLWAR
|
September 30, 1958 |
|
THOLETI VENKATA LAKSHMINARASIMHARAO Vs. SOMASI VENKATRAMAYYA
|
February 26, 1958 |
|
Trimbak Lal Vs. Dhatrik Veeranna
|
February 7, 1958 |
|
Tulja Raj Vs. Jagir Administrator
|
January 28, 1958 |
|
UNION OF INDIA Vs. RADHIKARAN SATYANARAYANA
|
July 11, 1958 |
|
UNION OF INDIA Vs. B. BASAVAYYA
|
November 15, 1958 |
|
V ERRABHADRARAO WRONGLY DESCRIBED AS VEERABHADRAYYA IN DECREE AND Vs. B N SARMA
|
December 5, 1958 |
|
V V GIRI Vs. DIPPALA SURI DORA
|
April 12, 1958 |
|
VAJRALA KOTI REDDI Vs. STATE
|
October 31, 1958 |
|
VARANASI ATCHAIAHSASTRY AND ANOTHER Vs. CHILAKAMARRI NARASIMHACHARYULU AND OTHERS
|
August 1, 1958 |
|
VELLORE GOVINDARAJULU MUDALIAR Vs. INCOME TAX OFFICER
|
October 8, 1958 |
|
VEMANA VEERABHADRUDU Vs. KANCHERLA RAMARAO
|
April 4, 1958 |
|
VEMULA NAGENDRAM FIRM Vs. RAM SUBHAS HARI & CO, AND OTHERS
|
February 18, 1958 |
|
VENKATRAO Vs. HANMANTH RAO
|
February 21, 1958 |
|
VOONA SRIRANGANAIKULU Vs. PATCHIPULUSU VENKATASUBBARAO AND OTHERS
|
January 22, 1958 |
|
VUPPALA CHINA SAMBAMURTHY Vs. ADDITIONAL INCOME TAX OFFICER VISAKHAPATNAM
|
April 14, 1958 |
|
VUTUKURI KANAKIAH Vs. ADDITIONAL INCOME-TAX OFFICER
|
April 16, 1958 |
|
WORKMEN OF D B R MILLS LTD Vs. D B R MILLS LTD
|
June 10, 1958 |
|
YARLAGADDA CHINA RATTAYYA Vs. DONEPUDI VENKATARAMAYYA
|
August 8, 1958 |
|
YELLAMANCHILI CHINNABBAYI Vs. YELLAMANCHILI SIVA PANCHAKSHARAMMA
|
December 16, 1958 |
|
YENDURI RADHAKRISHNAMURTHY Vs. G MAHALATCHAYYA
|
July 11, 1958 |
LOGIN