|
(PATHURI) SUBRAHMAMYA SASTRY Vs. (PATHURI) LAKSHMINARASAMMA AND OTHERS
|
June 26, 1957 |
|
(SEEMAKURTI) SOMANNA AND OTHERS Vs. (VANKADARI) SUBBA RAO AND ANOTHER
|
September 10, 1957 |
|
(SHAIK) FARID Vs. GOVERNMENT OF UNION OF INDIA, OWNING THE E. I. STATE RAILWAY PER GENERAL MANAGER OF THE SAID RAILWAY AND ANOTHER
|
January 11, 1957 |
|
A Santhanna Power of Attorney holder Vs. State of Madras
|
March 22, 1957 |
|
A THIPPANNA RAYAPPA Vs. GOVERNMENT OF ANDHRA PRADESH
|
February 20, 1957 |
|
A. SITARAM REDDY Vs. KUMARI CHILKA MALLAIAH
|
April 17, 1957 |
|
ABDUL KARIM, MUTAVALLI Vs. L. NARAYANA MURTY AND ANOTHER
|
September 27, 1957 |
|
Adari Gangunaidu Vs. Lakkoju Narayanamurthi
|
November 5, 1957 |
|
ADDEPALLI NAGESWARA RAO Vs. THE RAJAHMUNDRY ELECTRIC SUPPLY CORPORATION LIMITED
|
April 16, 1957 |
|
Additional Public Prosecutor Hyderabad Vs. Bavuga
|
October 29, 1957 |
|
ADONI GINNING FACTORY Vs. SECRETARY P W and TRANSPORT DEPT GOVT OF ANDHRA PRADESH
|
February 22, 1957 |
|
AGNIHOTRAM ANANTHACHARYULU Vs. EXECUTIVE OFFICER SRI VENUGOPALASWAMI TEMPLE THOTLA VALLUM VIJAYAWADA
|
October 15, 1957 |
|
AGURCHAND BHOMRAJ SOWCAR Vs. DEOCHAND
|
March 1, 1957 |
|
AKULA KONDIAH Vs. ALAMPALLI BALAKISHTIAH
|
September 17, 1957 |
|
Akurati Ranganayakulu Vs. Goli Subba Rao
|
November 13, 1957 |
|
ALAMURI VENKATARAMAYYA Vs. ALAMURI GOPALA RAO
|
July 16, 1957 |
|
Alapati Ramamurthi Gelli Krishnamurthy and Co Vs. Maddi Seetharamayya
|
February 20, 1957 |
|
ALAPATI RAMASWAMI Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1957 |
|
ALAPATY RAMAMOORTHY Vs. POLISETTI SATYANARAYANA
|
November 6, 1957 |
|
ALLURI VENKATA NARASIMHA RAJU Vs. KATTEBOYINA YELLAMANDA
|
February 28, 1957 |
|
AMBATI RAGHAVALU Vs. MOVA VENKAMMA AND OTHERS
|
April 15, 1957 |
|
Amura Rathniah Vs. Mysore Kasamma
|
November 29, 1957 |
|
ANANTAM VEERAJU Vs. VALLURI VENKAYYA ALIAS VENKAMMA DIED
|
September 6, 1957 |
|
ANDHRA CO OPERATIVE SPINNING MILLS GUNTAKKAL Vs. C SRINIVASAN
|
September 16, 1957 |
|
Anjayya Vs. Vithal
|
November 21, 1957 |
|
ANNAM ADINARAYANA Vs. STATE OF ANDHRA PRADESH
|
June 21, 1957 |
|
Annam Venkata Subbayya Vs. Tadepalli Satyanarayanamurthy
|
November 11, 1957 |
|
Audimulam Venkataseshayya Vs. Penubotha Virayya
|
January 18, 1957 |
|
Avva Krishnamurthy Vs. Gudipati Satyanarayanamurthi
|
September 10, 1957 |
|
AYYAGAVI NARASIMHU RAO Vs. ANDHRA BANK LTD.
|
April 12, 1957 |
|
B Eswaraiah Vs. State of A P
|
October 22, 1957 |
|
B S DEWAN Vs. STATE OF ANDHRA PRADESH
|
August 22, 1957 |
|
B. JOHN BUNYAN Vs. STATE OF ANDHRA PRADESH
|
August 14, 1957 |
|
BADARLA RAMAKRISHNAMMA Vs. VATTIKONDA LAKSHMIBAYAMMA
|
November 29, 1957 |
|
BALALI GOVINDA NARAIN Vs. HIRALAL
|
February 19, 1957 |
|
BALIJEPALLI VENKATESHWARLU Vs. BALIJEPALLI BALI CHAKRAVARTI AND OTHERS
|
July 12, 1957 |
|
Balusu Bulli alias Bamma Vs. Venturi Bulli Ammayi alias Suryasatyavati
|
August 9, 1957 |
|
Bandepalli Veeraraghavayya Vs. State of Andhra
|
July 10, 1957 |
|
BANGARU REDDY Vs. STATE
|
July 3, 1957 |
|
Bapatla Venkata Subba Rao Vs. Sikharam Ramakrishna Rao
|
October 17, 1957 |
|
BARONESS WILHELMINE VON MALTAZAN Vs. COLLECTOR OF CUSTOMS VISAKHAPATNAM
|
March 29, 1957 |
|
Barrala Ramaswarni Vs. Bhamidipati Satyanarayana
|
October 24, 1957 |
|
BASANGAL SAYANNA Vs. YELLIAH AND ANOTHER
|
September 16, 1957 |
|
Batchu Sreeramulu Chetty Vs. State of Andhra now Andhra Pradesh
|
December 10, 1957 |
|
BATCHU SREERAMULU CHETTY Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
August 9, 1957 |
|
BATHINA CHOUDARY AND OTHERS Vs. GAMINI KRISTNAYYA AND OTHERS
|
November 8, 1957 |
|
BENUMETCHA GANGARAJU Vs. VELURI GOPALA KRISHNAMURTHI
|
February 8, 1957 |
|
BH. SATYANARAYANAMURTI Vs. INCOME TAX APPELLATE TRIBUNAL MADRAS BENCH
|
March 1, 1957 |
|
BODU LACHMIAH Vs. VENKAT LAL AND OTHERS
|
January 10, 1957 |
|
BOGGARAM SRIRAMA MURTY Vs. KANDALA VEERARAGHAVACHARULU PRESIDENT VILLAGE PANCHAYAT COURT CHITHAPURAM
|
August 19, 1957 |
|
BOPPANNA SATYANARAYANA Vs. CHALAGULLA RAMACHANDRAYYA
|
January 18, 1957 |
|
BRAHMAROUTHU MAHALAKSHMAMMA Vs. MATTAPALLI CHALAMAYYA AND OTHERS
|
January 25, 1957 |
|
Budla Eswariah Vs. Kasala Sambamma
|
August 9, 1957 |
|
BURUGUPALLI RAJAGOPALAM Vs. OFFICE RECEIVER, WEST GODAVARI
|
February 15, 1957 |
|
C Anjayya Executive Officer Sri Venkateswaraswami Temple
Lalapet Guntur Vs. Ayodhya Venkateswaradas Bavaji
|
October 7, 1957 |
|
C. LAKSHMAMMA Vs. M. VENKATASWAMI REDDI & OTHERS
|
November 8, 1957 |
|
C. VENKAREDDI Vs. C. SUBBARAMI REDDI
|
February 15, 1957 |
|
CHAGGANLAL K P OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
August 29, 1957 |
|
Chandramma Vs. Maniam Venkatareddi
|
September 19, 1957 |
|
CHATRATHI JAGANNADHA RAO Vs. M/S. JATMAL MADANLAL JAKOTIA FIRM
|
April 19, 1957 |
|
CHEKURI SURYANARAYANA RAJU Vs. MOKKARALA VENKATA SURYANARAYANA
|
September 4, 1957 |
|
CHELIKANI VENKATA RAO Vs. C.V. RAO
|
January 18, 1957 |
|
Cherukuru Krishniah Vs. Rajah Sir M A Muthiah Chettiar
|
October 8, 1957 |
|
Chervirala Narayan Vs. STATE
|
July 31, 1957 |
|
CHIGURUPATI VENKATASUBBIAH Vs. RAVI PUNNAYYA
|
July 5, 1957 |
|
CHILAKAMARTI KOTAIAH Vs. ADDANKI VENKATA SUBBAIAH
|
July 11, 1957 |
|
CHINCHOO LINGAYYA Vs. STATE
|
October 18, 1957 |
|
CHINOY CHALANI and COMPANY A FIRM CARRYING ON BUSINESS AS STOCK and FINANCE BROKERS Vs. Y ANJIAH ALSO KNOWN AS YADAGIRI ANJIAH
|
December 24, 1957 |
|
Chittamuru Venkareddi Vs. Chevuru Subbarami Reddi
|
February 15, 1957 |
|
CHIVUKULA LAKSHMIPATHI SASTRI Vs. KOTA CHALAMIAH
|
July 8, 1957 |
|
Chunduru Seshamma Vs. Chunduru Ramakoteswara Rao
|
August 2, 1957 |
|
CHUNDURU SUBBA RAO Vs. CHUNDURU SUBBA RAO AND CO
|
December 9, 1957 |
|
CHUNNILAL Vs. AMIR AHMEDI BEE
|
October 16, 1957 |
|
Country Tobacco Merchants Association Vijayawada Vs. Krishna Market Committee Vijayawada
|
June 28, 1957 |
|
D SARDAR SINGH Vs. SETH PISSUMAL HARBHAGWANDAS BANKERS
|
July 17, 1957 |
|
D Subbireddi Vs. Gangalagurti Appalacharyulu
|
November 20, 1957 |
|
D. VENKATACHALAPATHI Vs. SURYA PRAKASHRAO AND ORS.
|
March 13, 1957 |
|
Dadi Musali Naidu Vs. Budda Veeru Naidu
|
March 22, 1957 |
|
DADIREDDI RAMIREDDI Vs. GUNNALA CHINNAMMA AND OTHERS
|
January 10, 1957 |
|
DARLA RAMADASS Vs. STATE
|
August 8, 1957 |
|
DENDATI SANNIBABU Vs. VARADAPUREDDI SANNIBABU
|
June 28, 1957 |
|
DEOKI NANDAN Vs. MADANLAL
|
February 8, 1957 |
|
DESIKHACHARYULU Vs. NARASIMHACHARYULU
|
July 17, 1957 |
|
DEVARAKONDA VENKATACHALAPATHI Vs. KANDA SURYAPRAKASARAO
|
March 13, 1957 |
|
DHULIPUDI NAMMAYYA Vs. UNION OF INDIA
|
November 9, 1957 |
|
DHULLPALLA RAMAYYA Vs. KOTA BRAHMAYYA
|
April 19, 1957 |
|
DOODEKULA BABU SAHEB Vs. SAKALA KONDIAH AND ANOTHER
|
November 18, 1957 |
|
Dronavajjula Vidyamba Vs. Vallabhajosyula Lakshmi Venkayamma
|
September 27, 1957 |
|
Duppanapudi Satyanarayana Vs. Parameswara Singh
|
October 15, 1957 |
|
DUSARI VEERRAJU Vs. STATE
|
August 8, 1957 |
|
EGAM MALLIAH Vs. GANDIA MALLIAH AND ANOTHER
|
March 7, 1957 |
|
ELURU VENKATA SUBBA RAO Vs. DISTRICT TRANSPORTATION SUPERINTENDENT TRAFFIC VIJAYAWADA SOUTHERN RAILWAY
|
March 14, 1957 |
|
Eranki Veeravenkata Satyanarayanamurthi Vs. Jigatala Ayyanna
|
December 13, 1957 |
|
Every Day Ideal Chit Fund Co Vs. Annamkonda Venkateswara Rao
|
October 22, 1957 |
|
EXECUTIVE OFFICER, TT. DEVASTHANAMS, TIRUPATI Vs. D. VEERARAGHAVULU REDDI
|
December 24, 1957 |
|
FATIMA BEGUM Vs. COMMISSIONER OF THE HYDERABAD MUNICIPAL CORPORATION
|
July 8, 1957 |
|
G APPA RAO Vs. DEPUTY INSPECTOR GENERAL OF POLICE NORTHERN RANGE WALTAIR
|
July 11, 1957 |
|
G GURURAURTHY Vs. K RAMULU
|
August 6, 1957 |
|
G H BHATIA Vs. BHOLUMAL DHARMDAS
|
February 7, 1957 |
|
G. BALARAMIREDDI Vs. PATUN VISHWANADHAM
|
April 19, 1957 |
|
G. MAL REDDY AND OTHERS Vs. G. VENKATARAMANA REDDY AND 13 OTHERS
|
April 8, 1957 |
|
G. VALAYYA PANTULU Vs. GOVERNMENT OF ANDHRA
|
August 13, 1957 |
|
G.S. MUNNIAPPARAO Vs. ADMINISTRATOR-GENERAL OF MADRAS
|
August 30, 1957 |
|
GADDAM JAYARAMI REDDI Vs. STATE
|
June 19, 1957 |
|
GADDIPATTI LAXMINARAYANA Vs. GOGINENI VENKATASUBBIAH
|
December 17, 1957 |
|
Gandi Appalanaidu Vs. Gandi Appalanaidu
|
October 24, 1957 |
|
GANGADHARABHATLA SATYANARAYANA Vs. MUDI NARAYANASWAMY
|
December 24, 1957 |
|
GANISETTI VENKANNA Vs. STATE
|
August 8, 1957 |
|
Ghatti Sitharamamma Vs. Commissioner for Hindu Religious AND Charitable
Endowments Masulipatnam
|
November 27, 1957 |
|
Gollapudi Pullayya Company Firm carrying on business at
Guntur Vs. State of Andhra
|
October 8, 1957 |
|
Gorantla Butchiah Chowdary Vs. State now Andhra Pradesh
|
September 25, 1957 |
|
GOVERNMENT OF ANDHRA PRADESH Vs. NOONEY GOVINDARAJULU
|
January 31, 1957 |
|
Government of Hyderabad Vs. Syed Athar
|
April 8, 1957 |
|
Gowri Thimmareddi Vs. State of Andhra Pradesh
|
November 9, 1957 |
|
GUDIVADA MADHAVA RAO Vs. INCOME TAX OFFICER
|
November 12, 1957 |
|
Gudla Satyanarayana Vs. State of Madras
|
August 13, 1957 |
|
Gunupati Balaramireddi Vs. Patur Viswanadham
|
April 19, 1957 |
|
H.R. RAMA RAO (DIED) HIS L.RS HR VENKAMMA Vs. THE COLLECTOR
|
July 15, 1957 |
|
HANUMANTHARAO Vs. GANGAMMA
|
December 2, 1957 |
|
HARNATH RATHI Vs. STATE OF HYDERABAD
|
August 21, 1957 |
|
HATTI SITHARAMAMMA Vs. DEPUTY COMMISSIONER FOR HINDU RELIGIOUS CHARITABLE ENDOWMENTS, MASULIPAJAM
|
November 27, 1957 |
|
HIND MERCANTILE CORPORATION LIMITED Vs. MIRYALA VENKATESWARLU AND CO
|
December 13, 1957 |
|
HYDERABAD STATE BANK Vs. RANGANATH RATHI
|
August 23, 1957 |
|
HYDERABAD STOCK EXCHANGE LIMITED Vs. RANGNATH RATHI and COMPANY
|
January 11, 1957 |
|
IN RE ABDUL GAFFOOR Vs. STATE
|
July 23, 1957 |
|
IN RE KODUR THIMMA REDDI AND OTHERS, Vs. STATE
|
May 22, 1957 |
|
IN RE: ATMAKURI GOPALKRISHNARAO Vs. STATE
|
January 30, 1957 |
|
IN RE: DARLA RAMADOSS Vs. STATE
|
September 27, 1957 |
|
IN RE: MANNAVA VENKATA RAO Vs. STATE
|
February 18, 1957 |
|
IN RE: UPPUTHOLLA SREENIVASULU Vs. STATE
|
May 22, 1957 |
|
INDERMULL LONIYA Vs. SUBORDINATE JUDGE, SECUNDERABAD
|
January 10, 1957 |
|
INDURTHI SRINIVASA RAO Vs. INDURTHI VENKATA NARASIMHA RAO AND ANOTHER
|
July 13, 1957 |
|
J S BASAPPA Vs. PROVINCIAL GOVERNMENT OF MADRAS NOW ANDHRA PRADESH
|
March 12, 1957 |
|
JADHO NAGU BAI AND ANOTHER Vs. JADHO GANGU BAI
|
July 10, 1957 |
|
JAFER ALI Vs. CHOITRAM
|
March 8, 1957 |
|
JALASUTRAM ANNAPURNAMMA Vs. JALASUTRAM RAMAKRISHNA SASTRY
|
November 7, 1957 |
|
JALDU ANANTA RAGHURAMA ARYA Vs. JALDU MANIKYALA RAO
|
April 8, 1957 |
|
JALDU ANANTHA RAGHURAMA ARYA ALIAS RAMA RAO Vs. EAST COAST TRANSPORT and SHIPPING CO PVT LTD
|
February 8, 1957 |
|
JAMEDAR ABDUL SATTAR Vs. CUSTODIAN EVACUEE PROPERTY HYDERABAD
|
January 25, 1957 |
|
JANGAM POMPAIAH Vs. H HANUMANTHA REDDI
|
February 15, 1957 |
|
JANI SHAH Vs. STATE
|
June 26, 1957 |
|
Jonnalagadda Dakshinamurthi Vs. Inguva Sitharamayya
|
February 5, 1957 |
|
K Chinna Basireddigari Subbireddi Vs. G Nagireddi
|
November 28, 1957 |
|
K Jayarama Iyer Vs. STATE
|
July 31, 1957 |
|
K Muniratnam Vs. STATE
|
December 16, 1957 |
|
K Pandurangam Chetty Vs. V G Padavati Mudali
|
November 27, 1957 |
|
K RANGA REDDY Vs. STATE
|
April 16, 1957 |
|
K SUBBA RAO Vs. STATE OF HYDERABAD
|
January 24, 1957 |
|
K V MURTHI Vs. STATE
|
August 6, 1957 |
|
K. MUNEYYA AND OTHERS Vs. P. VENKAYYA AND OTHERS
|
April 8, 1957 |
|
K.V. LAKSHMINARAYANA SASTRI Vs. VIJAYA COMMERCIAL BANK LTD.
|
April 17, 1957 |
|
KAKARLA SUBBAYYA Vs. MAKKENA SITARAMAMMA
|
December 11, 1957 |
|
KAKI LACHMIAH Vs. THE STATE OF HYDERABAD NOW ANDHRA PRADESH
|
January 25, 1957 |
|
KAKKIRALA RAMA RAO Vs. INCOME TAX OFFICER
|
October 24, 1957 |
|
KALLA SURYANARAYANA Vs. PRESIDENT (CHAIRMAN OF THE MUNICIPALITY), KHAMMAMETH
|
November 7, 1957 |
|
KALLAKURI SEETHARAMAYYA Vs. BHAMIDIPATI VENKATARAMAYYA
|
December 24, 1957 |
|
KALWA DEVADATHAM Vs. UNION OF INDIA
|
April 11, 1957 |
|
KAMISETTI VENUGOPALA RAO NAIDU Vs. KYANAM HANUMANTHA RAO
|
November 9, 1957 |
|
KANDIMALLA SUBBAYYA Vs. KANDIMALLA RAMAKOTESWARA
|
December 6, 1957 |
|
Kandula Lakshmi Devi Vs. Yerra Venkata Krishnamma
|
December 12, 1957 |
|
Kanigolla Muneyya Vs. Potti Venkayya
|
April 8, 1957 |
|
KANNEPALLI CHINA VENKATA CHALAMAYYA SASTRI Vs. STATE OF MADRAS
|
September 11, 1957 |
|
KAPAVARAPU SUBBAMMA Vs. YALLA PAPAYYA
|
December 11, 1957 |
|
KAPILA ANNAPURNAMMA Vs. PANCHALAVARUPU VENKATA SATYA SEETA RAMANJANEYARATNAM
|
June 28, 1957 |
|
Karaka Somulu Vs. Reddi Appalanaidu
|
November 26, 1957 |
|
KARUTHA KRITYA RAMESWARASWAMI VARU Vs. R RAMALINGA RAJU
|
November 22, 1957 |
|
KASABOYINA MUTTIGA Vs. STATE
|
April 19, 1957 |
|
KASIRAJU MRUTHYUNJAYUDU Vs. PENUMHA VENKATA KRISHNAMRAJU
|
April 12, 1957 |
|
KATAM CHINNA VEERAIAH Vs. STATE
|
February 21, 1957 |
|
KHAN SAHEB MIR MD. BAZLANJ ALI SAHEB BAHADUR AND OTHERS Vs. MIR MAZHARUL HUQ SAHEB BAHADUR AND OTHERS
|
February 20, 1957 |
|
KISHENDAS Vs. INDO CARNATIC BANK IN LIQUIDATION
|
December 13, 1957 |
|
KODAVATI NAGANNA Vs. MATUKUMILLI SATYANARAYANA
|
December 24, 1957 |
|
Kodur Thimma Reddi Vs. STATE
|
May 22, 1957 |
|
KOLISETTI VENKATARATNAM Vs. PATCHIGOLLA VENKATA RAO
|
August 13, 1957 |
|
KOMPALLI NAGESWARA RAO Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION BAPATLA
|
November 13, 1957 |
|
KONDANDA NARAYANA AND OTHERS Vs. SATTA VENKATA RAO AND OTHERS
|
December 13, 1957 |
|
KONDAPALLI VIRARAJU Vs. STATE OF ANDHRA NOW ANDHRA PRADESH
|
September 17, 1957 |
|
KOPPURAVARI VENKATESWARLU Vs. INCOME TAX OFFICER SECOND
|
March 12, 1957 |
|
Korvati Subbamma Vs. Pinnapureddi Subbiah
|
December 5, 1957 |
|
KOTTA NARAYAN Vs. STATE
|
August 12, 1957 |
|
KRISHNA CHANDRA GAJAPATHI NARAYANA Vs. PARIMI RANGANAYAKULY
|
November 11, 1957 |
|
KUKADAP KRISHNA MURTHY, DEFENDANT, JUDGMENT Vs. GODMATLA VENKATA RAO DIED PER L. RS. G. SRINIVASA MURTHY AND ANOTHER
|
July 22, 1957 |
|
KUMAJI SARE MAL FIRM AND PARTNERS Vs. KALWA DEVADATTAM
|
April 11, 1957 |
|
Kumararaja of Venkatagiri Vs. State of Andhra Pradesh
|
November 20, 1957 |
|
Kundalayya Vs. Siddalingamma
|
October 17, 1957 |
|
KUWAR QAMRUDDIN KHAN CHAUHAN Vs. ZAIBUNNISSA BEGUM
|
August 14, 1957 |
|
Lakkirala Rama Rao Vs. Income tax Officer Rajahmundry Circle
|
October 24, 1957 |
|
Lanka Srinivasa Rao Vs. State of Hyderabad
|
September 4, 1957 |
|
LINGAMPALLI SUBBAYYA AND OTHERS Vs. KANCHERLA RAM REDDY AND OTHERS
|
December 12, 1957 |
|
M Abdul Kasim Vs. STATE
|
November 25, 1957 |
|
M RAJ REDDY Vs. SHANTAMMA
|
October 9, 1957 |
|
M Sambayya Vs. STATE
|
November 28, 1957 |
|
M Suryanarayana Rao Vs. Bommana Chinna Konda Reddi
|
December 5, 1957 |
|
M V Bhadraiah Setti Bundappa Setti Hindupur Vs. State of Andhra Pradesh
|
November 22, 1957 |
|
M. PARAMESWARAMMA AND OTHERS Vs. Y. RAMACHANDRARAO (DIED) MACHIRAJU SREERAMAMURTY AND OTHERS
|
November 28, 1957 |
|
M. SITHARAMACHARY Vs. SENIOR DEPUTY INSPECTOR OF SCHOOLS
|
August 5, 1957 |
|
M.V. HAYAGREEVA RAO Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD, HYDERABAD
|
August 30, 1957 |
|
MACHERLAPPA AND SONS Vs. GOVERNMENT OF ANDHRA NOW ANDHRA PRADESH
|
November 7, 1957 |
|
Macherlappa AND Sons Tadipatri Vs. Government of Andhra Pradesh
|
November 27, 1957 |
|
MADIGA RAJIGA Vs. MADIGA PEDA RAJIGA
|
March 6, 1957 |
|
MAHADASA BRAMMAMMA Vs. KANDULA VENKATARAMANA RAO
|
April 10, 1957 |
|
MAHANKALI SUBBA RAO MAHANKALI NAGESWARA RAO Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1957 |
|
MAHANT NARAYANA DOSSJEE VARU Vs. BOARD OF TRUSTEES TIRUMALAI TIRUPATI DEVASTHANAMAS TIRUPATHI
|
August 30, 1957 |
|
MAHBUB ALI KHAN Vs. STATE
|
March 26, 1957 |
|
MAHMOODUNNISSA BEGUM Vs. GOVERNMENT OF HYDERABAD
|
January 18, 1957 |
|
MAJETY BALAKRISHNA RAO Vs. MOOKE DEVASSY OUSEPH AND SONS
|
December 3, 1957 |
|
Makineni Nagayya Vs. Makineni Bapamma
|
November 26, 1957 |
|
MAKIREDDI NOOKARAJU Vs. MAKIREDDI RAMAMURTHI AND OTHERS, DEFENDANTS
|
September 28, 1957 |
|
MANCHALA SUBBAREDDY Vs. KYPA HUSSAIN REDDY
|
February 15, 1957 |
|
MANCHERLA NARASIMHAM Vs. MAHABUBUNNISSA BEGUM
|
November 2, 1957 |
|
MANNEM EDUKONDALU Vs. STATE
|
April 18, 1957 |
|
MAREDDI KRISHNA REDDY Vs. INCOME TAX OFFICER
|
January 25, 1957 |
|
MASARRAT UNNISA BEGUM Vs. THE MINISTER, FINANCE DEPARTMENT, GOVERNMENT OF ANDHRA PRADESH, AND ANOTHER
|
November 29, 1957 |
|
MATTAPALLI VENKATARAJU Vs. CHALLA VENKATA RAGHAVAYYA
|
January 9, 1957 |
|
MATURI UMAMAHESWARA RAO Vs. KHOTA KAMARAJU
|
August 21, 1957 |
|
MAZHAR ALI SAHEB Vs. GULAM MURTUJAH SAHEB
|
August 18, 1957 |
|
MEDAM SESHANNA CHETTY Vs. MEDAM SANKARNARAYANA CHETTY
|
January 29, 1957 |
|
MEDAM VENKATA SUBBARAMIAH SETTY Vs. K. HARI RAO
|
February 7, 1957 |
|
MEENAPATI DAVEED Vs. STATE
|
March 22, 1957 |
|
MEKA VENKATAPPAIAH Vs. ADDITIONAL INCOME TAX OFFICER
|
February 28, 1957 |
|
MERAVALA NARAYANASWAMY KONE Vs. SRIMATHI INAGANTI GOPAYAMMA
|
April 8, 1957 |
|
Meria Ramanna Vs. Chandru Butchamma
|
July 25, 1957 |
|
MESSRS. V.V. RAJU & CO. Vs. MESSRS. RAVI TRADING COMPANY AND OTHERS
|
October 24, 1957 |
|
MOHAMED IBRAHIM SAHIB Vs. LAND ACQUISITION OFFICER BHIMAVARAM
|
August 27, 1957 |
|
MOHAMMAD ABDUL SATTAR Vs. STATE OF ANDHRA PRADESH
|
September 12, 1957 |
|
MOHAMMAD AZAM Vs. STATE OF HYDERABAD
|
August 14, 1957 |
|
MOHAMMAD HASHAM Vs. HYDERABAD MUNICIPAL CORPORATION
|
February 12, 1957 |
|
Mohammad Roshan Ali Vs. Nallamothu Venkateswara Rao
|
December 24, 1957 |
|
MOHAMMAD YASIN SARIFF Vs. THE STATE OF ANDHRA PRADESH
|
December 5, 1957 |
|
MOHAN REDDY Vs. NEELAGIRI RALIDHAR RAO
|
December 24, 1957 |
|
MOHD. AHMED ALI Vs. NAGAMMA AND OTHERS
|
November 9, 1957 |
|
MOHD. ALI HASAN KHAN AND OTHERS Vs. BHAGIRATHLAL AND OTHERS
|
November 27, 1957 |
|
Moorampudi Venkayya Vs. Achanta Sree Rama Krishnayya
|
September 20, 1957 |
|
MOOVA VEERAYYA Vs. THE STATE ANDHRA PRADESH
|
November 26, 1957 |
|
MUDIVARTHI SREEMANNARAYANA Vs. MANCHIKALAPATI SITARAMAYYA
|
October 24, 1957 |
|
Mukhesh Ramachandra Reddy Vs. STATE
|
August 26, 1957 |
|
MULISETTI VENKATARAMIAH Vs. ALLADA VENKATASWAMI
|
June 28, 1957 |
|
Munagala Yadgiri Vs. Pittala Veeriah
|
December 18, 1957 |
|
Municipal Council Vijayawada Vs. Bandi Butchayya
|
September 19, 1957 |
|
Mustafa Yar Khan Vs. Asgharunnisa Begum
|
January 22, 1957 |
|
MUTCHERLA RAMANATH RAO Vs. TUNGATURTI VENKATA KRISHNA SASTRY
|
July 12, 1957 |
|
MUTYALA JAGGAMMA Vs. MUTYALA SATYANARAYANAMURTHI
|
September 13, 1957 |
|
MYLAVARAPU SUBBA RAO Vs. MANGALAMPALLI RAMAMURTI
|
July 24, 1957 |
|
N Amritlal Shah Vs. STATE
|
October 29, 1957 |
|
N May Margaret Vs. M S Premanandam
|
December 24, 1957 |
|
N. PEER SAHIB Vs. THE STATE ANDHRA PRADESH REPRESENTED BY THE SECRETARY
|
August 14, 1957 |
|
NADELLA SATYANARAYANA Vs. YAMANOORI VENKATA SUBBIAB
|
February 8, 1957 |
|
NADIMPALLI SITARAMARAJU Vs. KORALLA SATYANARAYANAMURTHI
|
January 29, 1957 |
|
NAGABHYRU BUCHAYYA Vs. DYTHA VENKATA NARAYANAPPA AND OTHERS
|
April 18, 1957 |
|
Name Ramalingam Vs. Ponduru Batchamma
|
November 29, 1957 |
|
Neti Gopalakrishna Gokhale Vs. Brahmandam Narasimham
|
September 18, 1957 |
|
Noona Venkata Narayana Vs. Kunchaparti Rangayya
|
October 30, 1957 |
|
ORIENTAL SILK STORES, VISAKHAPATNAM Vs. GENERAL MANAGER OF S.E. RLY., REPRESENTING THE UNION OF INDIA (CENTRAL GOVT.)
|
August 14, 1957 |
|
P. BHOLAIAH(MINOR) BY NEXT FRIEND K. VENKAIAH Vs. P. BUDAGAIAH AND ANOTHER
|
July 22, 1957 |
|
P. SEETHARAMAYYA Vs. MAHALAKSHMAMMA
|
September 27, 1957 |
|
P. VARALAKSHMAMMA Vs. P. BALA SUBRARY MANYAM
|
September 27, 1957 |
|
PADMAJA AND OTHERS Vs. M.B. JAISOORYA AND OTHERS
|
December 13, 1957 |
|
Paidi Peda Appanna Vs. Mocherla Sriramainurty
|
December 10, 1957 |
|
Palagani Veeraraghavulu Vs. State
|
November 5, 1957 |
|
PALAKURTHI APPALARAJU Vs. YEDUKONDALU
|
January 8, 1957 |
|
PAMARTI VENKATASWAMY Vs. KODANDARAMA BUS TRANSPORT LTD. AND OTHERS
|
February 28, 1957 |
|
PAMARTI VENKATASWAMY Vs. KODANDARAMA BUS TRANSPORT LTD
|
February 26, 1957 |
|
PANDRANGI GOPALAM Vs. CHIDAMANA CHINNAYYA
|
September 10, 1957 |
|
Parchuri Adeseshamma Vs. STATE
|
October 22, 1957 |
|
PATHA PEDDA ELLIALI Vs. PALAGILI GANGAMMA
|
January 21, 1957 |
|
Paturi Lakshminarasamma Vs. Alla Raghavayya
|
November 8, 1957 |
|
PEDDI VIRAYYA Vs. DOPPALAPUDI SUBBA RAO
|
September 2, 1957 |
|
PEDDIREDDI GANGA RAJU Vs. KANDULA MANGAMMA
|
July 11, 1957 |
|
PEERAN SAHIB Vs. PEDDA JAMALUDDIN SAHIB
|
April 5, 1957 |
|
PENDYALA NARASIMHAM Vs. PENDYALA VENKATA NARASIMHA RAO
|
July 8, 1957 |
|
PENTAKOTA SRIRAMULU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES VISAKHAPATNAM
|
June 26, 1957 |
|
PENUMARTI JANIKAMMA Vs. CHUNDURU APPANNA
|
June 17, 1957 |
|
Pervela Markandeyulu Vs. Muduganti Suryanarayana
|
September 27, 1957 |
|
PITHAPURAM TALUK TOBACCO CIGARS AND SODA MERCHANTS UNION Vs. STATE OF ANDHRA PRADESH
|
November 4, 1957 |
|
Pitla Gangaram Vs. STATE
|
September 11, 1957 |
|
POLAVARAPU SUBBAIAH Vs. PUTLA SUBBARAYUDU AND OTHERS
|
November 14, 1957 |
|
Poosarla China Appalanarasimhulu Vs. Executive Officer Chodavaram Panchayat Board
|
November 28, 1957 |
|
POTHARAJU SURYANARAYANA RAO Vs. GANTASALA DURGAPRASADA RAO
|
February 26, 1957 |
|
PRABHALA RADHAKRISHNAMURTY Vs. VEMURI SUBBARAO AND OTHERS
|
July 12, 1957 |
|
PRAGA TOOLS CORPORATION LTD. Vs. M.R. PATNY AND OTHERS
|
November 6, 1957 |
|
PUBLIC PROSECUTOR Vs. MOHAMMAD MURTHUZA HUSSAIN
|
December 3, 1957 |
|
Public Prosecutor Vs. A V Ramiah
|
November 20, 1957 |
|
PUBLIC PROSECUTOR Vs. MANGALDAS V THAKKER
|
September 12, 1957 |
|
PUBLIC PROSECUTOR Vs. DUGGURALA AMARABABU
|
September 5, 1957 |
|
PUBLIC PROSECUTOR Vs. SAMUDRALA SATYANARAYANA
|
September 6, 1957 |
|
Public Prosecutor Andhra Vs. Duggirala Amarababu
|
September 15, 1957 |
|
Public Prosecutor Andhra Pradesh Hyderabad Vs. T L Vasudevaiah Chetty
|
December 10, 1957 |
|
PULTAGUNTA VEERAYYA Vs. YANAMANDRA PUNNAMMA
|
December 24, 1957 |
|
PUPPALA SUDARSAN Vs. STATE OF ANDHRA PRADESH
|
September 19, 1957 |
|
PYDA SUBBARAMAYYA CHETTY Vs. PREMIER BANK OF INDIA LTD
|
August 30, 1957 |
|
R M D CHAMARBAUGWALLA Vs. M RAMACHANDRA RAO
|
April 12, 1957 |
|
R Prabhakara Rao a minor Vs. District Collector Nellore
|
October 31, 1957 |
|
R V RAMA RAO Vs. STATE
|
March 14, 1957 |
|
RACHAKONDA SATYANARAYANA Vs. LANKAPOTU VENKARAPPA REDDY
|
March 25, 1957 |
|
RAGHAVARAJU RANGARAJU Vs. STATE OF ANDHRA REPRESENTED BY COLLECTOR OF WEST GODAVARI
|
October 30, 1957 |
|
Raja Pertabgeerjee Vs. Rasheed Shawpoorjee Chenai
|
November 11, 1957 |
|
RAJA RAMESHWARA RAO BAHADUR Vs. COMMISSIONER OF INCOME TAX
|
February 8, 1957 |
|
RAJA VELLANKI LAKSHMI NARASAYYAMMA RAO GARU Vs. VEJJU ACHAYYA
|
July 10, 1957 |
|
RAJAH I V GOPALA RAO Vs. STATE OF ANDHRA PRADESH
|
July 18, 1957 |
|
RAJAH VELUGOTI VENKATA SESHA V RAJAGOPALA KRISHNA YACHENDRA BAL KUMARA RAJAH OF VENKATAGIRI Vs. THE STATE OF ANDHRA (NOW ANDHRA PRADESH AND OTHERS)
|
November 20, 1957 |
|
RAJAMMA Vs. C. V. KOTIAH CHETTY AND CO.
|
November 20, 1957 |
|
RAMAYYA Vs. FIRM OF GULFAROSH MOHIDEEN SAIB SHAIK SAIB
|
September 10, 1957 |
|
RAMESWARA DAS BAVAJI Vs. VUPPULURI PURNACHANDRA RAO
|
November 27, 1957 |
|
RAMPALLI RAMACHANDRUDU Vs. SAIT BAKRAJ GULAB CHAND FIRM
|
February 6, 1957 |
|
RAPETI BULLI TATAYYA Vs. RAPETI NAKARAJU
|
July 3, 1957 |
|
Ratna Bai Vs. Makhan Singh
|
October 18, 1957 |
|
Razia Begum Vs. Sahebzadi Anwar Begum
|
September 17, 1957 |
|
REBBAPRAGADA RAMAPRASADA RAO Vs. REBBAPRAGADA SUBBARAMAIAH
|
June 27, 1957 |
|
RIYASALUNNISA BEGUM Vs. SYED TAHWAR HUSSAIN KHAN
|
April 8, 1957 |
|
RUPENDRA PERSHAD SAIGAL Vs. STATE
|
April 12, 1957 |
|
S Abdul Jabbar Vs. STATE
|
November 26, 1957 |
|
S ALLAUDDIN SAHIB AND CO CUDDAPAH Vs. COMMERCIAL TAX OFFICER CUDDAPAH
|
October 4, 1957 |
|
S FATHEUDDIN AKBAR Vs. GHANSHAMDAS
|
July 10, 1957 |
|
S KAMESHWARAMMA Vs. S SUBRAMANYAM
|
July 19, 1957 |
|
S NARAYANA Vs. STATE
|
August 13, 1957 |
|
S Srikishan Vs. State of Andhra Pradesh
|
January 13, 1957 |
|
S. SRIKISHAN Vs. THE STATE OF ANDHRA PRADESH AND ANR.
|
January 30, 1957 |
|
S. VENKATESWARA RAO Vs. M. SUBBAYYA AND ANOTHER
|
April 12, 1957 |
|
SAITH CHANDMAL DADDHA Vs. RAJA PRATAPGIRJI CHELA NARSINGH
|
March 20, 1957 |
|
SALLA VENKAMMA Vs. SAINAYGARI GANGAJI
|
March 5, 1957 |
|
SALT NAINAMUL Vs. BALABHADRA SUBBARAO
|
April 17, 1957 |
|
SAMUDRALA SEETARAMACHARYULU AND OTHERS Vs. SAMUDRALA RANGANAYAKAMMA AND OTHERS
|
October 17, 1957 |
|
SANWNLEY MAIN Vs. ZABUNISSA BEGUM AND BANDEGI SAHEB
|
March 4, 1957 |
|
SARIKI RAMINALDU Vs. ARLSETTI SATYANARAYANA
|
January 22, 1957 |
|
SARKAR-E-AALI ZARIA NAZIM Vs. ATHAR
|
April 8, 1957 |
|
SATYANARAYANAMURTHI BH Vs. INCOME TAX APPELLATE TRIBUNAL
|
September 13, 1957 |
|
SECUNDERABAD CLUB Vs. COMMISSIONER OF SALES TAX HYDERABAD STATE NOW ANDHRA PRADESH
|
August 13, 1957 |
|
SEMAKURTI SOMANNA Vs. VANKADARI SUBBARAO
|
September 10, 1957 |
|
SHANGARAM NARASIMLU Vs. JANGAM ISTALIAH
|
September 5, 1957 |
|
SHARFUDDIN Vs. SAMA YELLUGA
|
August 30, 1957 |
|
SHRIDHAR RAO Vs. STATE
|
August 1, 1957 |
|
Siddineni Srinivasa Rao Vs. Allu Veeramma
|
December 12, 1957 |
|
Siiankarappa Vs. STATE
|
October 31, 1957 |
|
SIMMA KRISHNAMMA Vs. NAKKA LATCHUMANAIDU
|
November 22, 1957 |
|
SIRIGINEEDI SURYANARAYANAMURTHY Vs. STATE OF ANDHRA PRADESH
|
February 8, 1957 |
|
SITARAMASWAMI M Vs. STATE OF ANDHRA
|
February 13, 1957 |
|
SOLASA LAKSHMI NARAYANA SOMAYAJULU Vs. NIMMAGADDA PUNNA SIDHANTI
|
April 9, 1957 |
|
Somisetti Subbarayalu Setti Vs. V Rangiah Chetty
|
October 11, 1957 |
|
Southern Railway Vs. Mitayigiri Pullappa
|
December 24, 1957 |
|
SRI KRISHNA RAJENDRA MILLS LTD., MYSORE Vs. MAJETY SESHAGIRI RAO AND OTHERS
|
April 23, 1957 |
|
SRI LAXMI CHENNA KESAVA SWAMI TEMPLE, MARKAPUR, REPRESENTED BY ITS MANAGING TRUSTEE, P. VISWANADHA RAO, PLEADER, MARKAPUR Vs. MAKTAPURAM YANGAMMA AND OTHERS
|
January 10, 1957 |
|
Sri Rajah Bommadevara Venkata Narasimharao Naidu Bahadur Zamindargaru Vs. Kasaraneni Venkata Subba Rao
|
August 9, 1957 |
|
SRIMANTHU RAJAH YARLAGADDA SIVARMA PERSHAD BAHADUR Vs. MAJETI POTA RAJU AND OTHERS
|
March 21, 1957 |
|
SRIPATHI RANGAIAH Vs. BATKARI SAMMA
|
March 18, 1957 |
|
STATE Vs. SHAIKH DADAN
|
March 5, 1957 |
|
STATE OF A. P. BY CHIEF SECRETARY TO GOVERNMENT Vs. S. KAMESWARA RAO, AND ANOTHER
|
February 1, 1957 |
|
STATE OF ANDHRA Vs. GANDI VENKATARATNAM
|
March 26, 1957 |
|
STATE OF ANDHRA Vs. T. RAMAYYA SURI
|
January 18, 1957 |
|
STATE OF ANDHRA Vs. TAVVINENI GANGAPPA
|
January 24, 1957 |
|
STATE OF ANDHRA NOW ANDHRA PRADESH Vs. KOLLA SREE RAMAMURTHY
|
June 27, 1957 |
|
STATE OF ANDHRA PRADESH Vs. MOHAMMAD AZAM ABDUL BARI AND CO
|
September 7, 1957 |
|
State of Andhra Pradesh Vs. Mohammad Azam Abdul Bari AND Co
|
September 27, 1957 |
|
State of Andhra Pradesh Vs. Annabathula Ramarao
|
September 18, 1957 |
|
STATE OF MADRAS NOW ANDHRA PRADESH Vs. VUPPALA PEDA VENKATARAMANIAH AND SONS COMMISSION KOTTU SHOPS ANAKAPALLE
|
July 26, 1957 |
|
SUGAR SYNDICATE Vs. COMMISSIONER INCOME TAX
|
March 5, 1957 |
|
SUNDARAMUDI CHINA LAKSHMAYYD Vs. K. SURYANARAYANA
|
July 16, 1957 |
|
SWAMY RAMA KOTIAH Vs. BHETANABHATLA SURAIAH
|
December 9, 1957 |
|
Syed Mohammad Khan Vs. Government of Andhra Pradesh
|
September 4, 1957 |
|
SYED SHAH GULAM GHOUS MOHIUDDIN KHAMESUL QADRI Vs. SYED SHAH ABDUL HAR KHAMISUL QADRI
|
April 3, 1957 |
|
T ASWATHANARAYANA Vs. MUNICIPAL COUNCIL VIJAYAWADA
|
July 23, 1957 |
|
T Venkateswara Rao Vs. State of Andhra Pradesh
|
December 18, 1957 |
|
TALLAPRAGADA PALA SANKARA RAO Vs. MUNICIPAL COUNCIL, MASULIPATAM, REPRESENTED BY EXECUTIVE AUTHORITY, MASULIPATAM
|
April 11, 1957 |
|
Taluk High School Committee Tenali Vs. Rupakula Suryanarayanarao
|
February 6, 1957 |
|
THE AMBICA STEAM NAVIGATION CO., LTD. Vs. VOOKA VENKATA RAMANAMURTHI
|
January 25, 1957 |
|
THE HYDERABAD IMPORT EXPORT CO., SECUNDERABAD Vs. THE UNITED TRADING CO., BHAGATHIKOT
|
March 27, 1957 |
|
THE STATE OF MADRAS (NOW ANDHRA PRADESH) Vs. SRI VENKATASATYANARAYANA RICE MILL, CONTRACTORS, GOTTIPATI SURYANARAYANA & COMPANY
|
October 24, 1957 |
|
Thoorotu Nookarmma Vs. Election Commissioner Peddapuram E Godavari
|
November 20, 1957 |
|
THOTA RAMALINGESWARA RAO Vs. STATE
|
September 11, 1957 |
|
TIRMAL RAO AND ANOTHER Vs. BHINANNAH AND ANOTHER
|
March 15, 1957 |
|
TRIMBAK LAL Vs. CHATRIK VEERANNA
|
November 26, 1957 |
|
Tujjakula Tirapayya Vs. Sarvadevabhatla Venkata Rajiah
|
October 17, 1957 |
|
UNION OF INDIA Vs. MITAYAGIRI PULLAPPA
|
December 24, 1957 |
|
UPPALA NOOKAIAH CHETTY Vs. ADDITIONAL INCOME TAX OFFICER
|
December 4, 1957 |
|
Upputholla Sreenivasulu alias Seenugadu Vs. STATE
|
May 22, 1957 |
|
V K BALARAMA CHETTY Vs. STATE OF MADRAS
|
June 26, 1957 |
|
V LAKSHMINARAYANA SASTRY Vs. V SITARAMA SASTRY
|
September 10, 1957 |
|
V RAGHURAMULU Vs. STATE OF ANDHRA PRADESH
|
August 30, 1957 |
|
V SATYANARAYANA REDDY Vs. BANKAT LAL GALLADA
|
March 13, 1957 |
|
V. CHANDRAMMANI PATTA MAHA DEVI VARU Vs. THE COLLECTOR OF VISAKAPATNAM
|
June 19, 1957 |
|
Vadranam Ramachandrayya Vs. Mudabhushi Ranganayakamma
|
February 22, 1957 |
|
VANDRASI POTHANNA Vs. STATE OF ANDHRA PRADESH
|
October 31, 1957 |
|
VANKAMAMIDI BALAKRISHNAMURTHI Vs. GOGINENI SAMBAYYA
|
December 20, 1957 |
|
VANNAVA RAGAYYA Vs. VUNNAVA HANUMAYYA
|
October 21, 1957 |
|
Varanasi Padmanabham Vs. Inaturi Joga Rao
|
November 13, 1957 |
|
VARIKANTI ANKANNA Vs. STATE
|
September 27, 1957 |
|
Ved Prakash Dusaj Vs. Municipal Corporation Secunderabad
|
September 25, 1957 |
|
Veeranna Vs. Sayamma
|
November 29, 1957 |
|
VEERESWARASWAMYVARU ETC. TEMPLES Vs. BOARD OF COMMRS. FOR HINDU RELIGIOUS ENDOWMENTS
|
January 22, 1957 |
|
VEERNATH Vs. STATE OF HYDERABAD
|
July 17, 1957 |
|
Veernath Vs. State of Hyderabad
|
April 7, 1957 |
|
Vegunta Hanumayya Vs. Kotagiri Venkata Rangandhaswamirao
|
October 11, 1957 |
|
VEMAVARAM PANCHAYAT BOARD Vs. PULA APPALASWAMY AND ANOTHER
|
December 19, 1957 |
|
VEMURI SESHAGIRIRAO Vs. PULIPATI NARASIMHARAO AND OTHERS
|
October 18, 1957 |
|
VENNA MALLAIAH Vs. VENNA LAXMI REDDI
|
September 11, 1957 |
|
VIJAY CARDBOARD CO Vs. COLLECTOR OF HYDERABAD DISTRICT
|
March 1, 1957 |
|
VIJAYAWADA CITY BUS OPERATORS UNION Vs. INDUSTRIAL TRIBUNAL, VISAKHAPATNAM AND OTHERS
|
April 8, 1957 |
|
VIJAYAWADA RATE-PAYERS ASSOCIATION, BEZWADA Vs. STATE OF ANDHRA PRADESH
|
December 24, 1957 |
|
VISHRAM ARJUN Vs. YERUKULA SHANKARIAH
|
April 18, 1957 |
|
Vizzapurupu Venkata Ramachandra Rao Vs. Veera Venkateswara Rao
|
December 3, 1957 |
|
WAHID ALI Vs. ESHWARIAH
|
January 23, 1957 |
|
Y BALARAM Vs. STATE
|
August 14, 1957 |
|
Y.V.S.R. KRISHNAYYA Vs. THE COLLECTOR OF KRISHNA, MASULIPATNAM AND ANOTHER
|
July 25, 1957 |
|
Yadavalli Thimmaraju Vs. Sait Ramachandar Sevanarain Bang
|
August 8, 1957 |
|
YENDAPALLI VENKATARAJU (DIED) Vs. YENDAPALLI YEDUKONDALU ALIAS VEN-KATESWARLU
|
September 3, 1957 |
LOGIN